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Case Index
Title
Date
A K PATEL PI Vs. STATE OF GUJARAT
April 9, 1999
A P PATEL Vs. STATE OF GUJARAT
July 16, 1999
A S SINDHI Vs. STATE OF GUJARAT
October 15, 1999
AARTIBEN G PATEL Vs. STATE OF GUJARAT
November 26, 1999
ABDULRAHIM AFAZALBHAI KADIAWALA Vs. CHARITY COMMISSIONER
April 6, 1999
ABDULRAHIM AFAZALBHAI KADIAWALA Vs. CHARITY COMMISSIONER GUJARAT STATE
August 31, 1999
ABDULSATTAR I SHAIKH Vs. EXECUTIVE ENGINEER
January 28, 1999
ABDULSULTAN A MANJI Vs. STATE OF GUJARAT
November 4, 1999
ACHYUT CHINUBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
April 16, 1999
ACQUGUARD PLASTICS & POLYMERS PVT LTD AND ORS Vs. UNION OF INDIA AND ORS
September 20, 1999
ADIVASI KHETI VIKAS YOJANA Vs. CHIEF COMMISSIONER OF INCOME TAX
April 5, 1999
AGRICULTURAL PRODUCE MARKET COMMITTEE VISA NAGAR Vs. DIRECTOR OF AGRICULTURAL MARKETING AND RURAL FINANCE
November 4, 1999
AGRICULTURE PRODUCE MARKET COMMITTEE BOTAD Vs. BOTAD MUNICIPALITY
April 6, 1999
AHMED @ AKKA ALLAUDDIN SHAIKH THROUGH ROSHANBEN Vs. COMMISSIONER OF POLICE
June 21, 1999
AHMED N MAKADA Vs. GOVT OF INDIA
July 21, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. BHARATBHAI GORDHANBHAI PATEL
August 25, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL NOWKAR MANDAL
August 20, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. WORKMEN EMPLOYED UNDER
September 15, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD DISTRICT COMPANY OP BANK LIMITED
April 5, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD EDUCATION SOCIETY
April 9, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. ARVINDBHAI RAMBHAI PATEL
February 23, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. MINAXIBEN H PATEL
February 23, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. PARSHOTTAMBHAI CHAKUBHAI PATEL
December 30, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. SHAILESHKUMAR M SHAH
October 15, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. RAMESHBHAI GULABRAM MADANI
June 15, 1999
AHMEDABAD MUNICIPAL CORPORATION Vs. MUKESHKUMAR BABULAL SHAH
December 24, 1999
AIYUBKHAN GULAMDASTGIR PATHAN Vs. POLICE COMMISSIONER VADODARA
March 17, 1999
AJITSINH CHATURJI RATHOD Vs. STATE OF GUJARAT
September 13, 1999
AJMERA AND COMPANY Vs. DEVELOPMENT COMMISSIONER GUJARAT STATE
December 30, 1999
AKBARBHAI RAHIMBHAI MOMIN Vs. STATE OF GUJARAT
December 30, 1999
ALAUKIK TRADING AND INVESTMENT PRAIVET LIMITED AND 3 Vs. C R IYER
September 7, 1999
ALEMBIC CHEMICALS WORKS LIMITED Vs. ALEMBIC KARMACHARI UNION C O ASHISH ABHYANKAR ADVOCATE
April 1, 1999
AMANULLAKHAN KUDRATALLAKHAN PATHAN Vs. STATE OF GUJARAT
April 5, 1999
AMARASINHJI MILLS LTD. Vs. STATE OF GUJARAT
April 13, 1999
AMARBHAI KANJIBHAI NAYAK Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
June 23, 1999
AMARSINGH R Vs. UNION OF INDIA
April 22, 1999
AMBALAL KALIDAS PATEL Vs. NAVNITBHAI HARMANBHAI PATEL
December 30, 1999
AMBALAL LALLUBHAI PANCHAL Vs. L I C OF INDIA
March 8, 1999
AMBALAL S KUMBHAR Vs. GUJARAT CO OPERATIVE MARKETING FEDERATION LIMITED
June 28, 1999
AMBEDKAR DALIT PARISHAD Vs. AHMEDABAD TEXTILE INDUSTRIES RESEARCH ASSOCIATION
November 18, 1999
AMBU KIKA Vs. STATE OF GUJARAT
March 18, 1999
AMIRUDDIN SAIDUDDIN Vs. SABIRBHAI M. MANSURI
October 7, 1999
AMIT B THAKKER Vs. AIR INDIA
May 6, 1999
ANANTRAI L VADNAGRA Vs. STATE OF GUJARAT
February 18, 1999
ANJALI COATING PVT LTD Vs. UNION OF INDIA
November 22, 1999
ANJANI SYNTHETICS LTD. Vs. UNION OF INDIA
November 25, 1999
ANJAR MUNICIPALITY Vs. J M VYAS OR HIS SUCCESSOR IN OFFICE DEPUTY SECRETARY URBAN DEVELOPMENT AND URBAN HOUSING DEVELOPMENT DEPTT
February 17, 1999
ARUNBHAI NILKANTHRAI NANAVATI Vs. JAYABEN PRAHLADBHAI
July 12, 1999
ARVIND INTEX LTD. Vs. KIRIT H. PATEL
December 6, 1999
ARVINDKUMAR N TRIVEDI Vs. DIRECTOR
December 24, 1999
ARVINDKUMAR RATILAL PUNATAR Vs. YOGESHKUMAR HARILAL SHAH JAMNAGAR
March 8, 1999
ASHOK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
September 17, 1999
ASHOKBHAI JIVRAJ ALIAS JIVABHAI SOLANKI Vs. POLICE COMMISSIONER SURAT
October 1, 1999
ASHOKKUMAR KANTILAL RATHOD Vs. BHAVNABEN ASHOKKUMAR RATHOD
December 16, 1999
ASLAM SATTAR MEMON Vs. STATE OF GUJARAT
June 28, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. THERMOTECH ENGINEERS
October 13, 1999
ASST REGIONAL DIRECTOR Vs. SHIVJISINGH CHANDRADEO SINGH
October 28, 1999
ASWATH KUMAR R Vs. STATE OF GUJARAT
July 22, 1999
ATULBHAI BALABHAI PATEL Vs. STATE OF GUJARAT
May 12, 1999
AVANI CORPORATION Vs. INCOME TAX OFFICER
April 8, 1999
AVDHOOT AUTO ENTERPRISES Vs. BHARUCH MUNICIPALITY, BHARUCH
February 17, 1999
AVINDHAR P SHAH Vs. UNION OF INDIA
March 16, 1999
B A SHAH Vs. STATE OF GUJARAT
November 29, 1999
B B DWIVEDI Vs. STATE OF GUJARAT
September 15, 1999
B B DWIVEDI GAS Vs. STATE OF GUJARAT
September 17, 1999
B D NIKAM Vs. DISTRICT DEVELOPMENT OFFICER
July 29, 1999
B M MANDALIA Vs. MANAGER
October 29, 1999
B M MEHTA Vs. STATE OF GUJARAT
October 18, 1999
B M SOLANKI Vs. STATE OF GUJARAT
October 12, 1999
B N BHARDWAJ Vs. B K MARUTHI
October 25, 1999
B N TRIVEDI Vs. STATE OF GUJARAT
December 30, 1999
BABUBHAI C ZAVERI Vs. DISTRICT HEALTH OFFICER
July 24, 1999
BABUBHAI JAGJIVANDAS PARMAR SECRETARY Vs. STATE OF GUJARAT
September 6, 1999
BABUBHAI RAMJIBHAI DESAI Vs. STATE OF GUJARAT
December 14, 1999
BABULAL CHIMANLAL BHIL Vs. STATE OF GUJARAT
December 2, 1999
BACHUBHAI POPATLAL PATEL Vs. STATE OF GUJARAT
March 4, 1999
BACHUBHAI VALJIBHAI Vs. STATE OF GUJARAT
October 13, 1999
BACHUBHAI VALJIBHAI Vs. STATE OF GUJARAT
October 8, 1999
BAI SHAKRIBEN WD/O LATE MELSINGH MANGAL Vs. SPECIAL LAND ACQUISITION OFFICER
May 4, 1999
BANAS EDUCATION TRUST Vs. STATE OF GUJARAT
April 6, 1999
BAPUBHAI SOMABHAI PATEL DECEASED THROHEIRS AND L R Vs. VITHALBHAI SOMABHAI PATEL
June 23, 1999
BARODA SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 6, 1999
BAYAD TAL ANUSUCHIT JAN JATI ANE ANYA SAMUDAYAK MANDLI LIMITED Vs. STATE OF GUJARAT
October 21, 1999
BECHARBHAI SHANKERBHAI PRAJAPATI Vs. STATE
December 30, 1999
BECK AND COMPANY INDIA LIMITED Vs. S J MEHTA
February 8, 1999
BELIM JIVA RAHIM SULTAN Vs. DISTRICT COLLECTOR
April 15, 1999
BHADRESHKUMAR RAMANLAL PATEL Vs. STATE OF GUJARAT
March 31, 1999
BHAGUBHAI M PATEL Vs. STATE OF GUJARAT
September 16, 1999
BHAILALBHAI MATHURBHAI PATEL Vs. STATE OF GUJARAT
November 5, 1999
BHARAT SHANTILAL PATEL, ABDULMAJID HAJILATIF MEMAN Vs. STATE
October 29, 1999
BHARATBHAI GANESHBHAI PATEL Vs. DIRECTOR OF MUNICIPALITIES
September 28, 1999
BHARATBHAI RAMJIBHAI PARMAR Vs. STATE OF GUJARAT
December 8, 1999
BHARATIBEN JAYANTIBHAI THAKKAR Vs. TAX RECOVERY OFFICER
April 7, 1999
BHARATKUAMR CHHOTALAL SHAH Vs. BHUPENDRA C THAKKAR
May 5, 1999
BHARATKUMAR CHIMANLAL CHAUHAN Vs. NUCLEAR POWER CORPORATION LIMITED
October 6, 1999
BHARUCH TEXTILE MILLS LIMITED Vs. STATE OF GUJARAT
March 19, 1999
BHARWANI BROS. & CO. Vs. MOTOROL (INDIA) LTD.
August 19, 1999
BHATERDEVI RAMNIVAS SANWALRAM Vs. STATE OF GUJARAT
December 6, 1999
BHAVNAGAR MUNICIPAL CORPORATION Vs. ANIRUDSINH RAMSINH JADEJA
August 23, 1999
BHAVNAGAR TRANSPORT COMPANY Vs. VALMIKBHAI HIMATLAL PATEL
July 5, 1999
BHIKHABHAI MAGANBHAI PATEL Vs. STATE OF GUJARAT
October 22, 1999
BHIKHABHAI N SOLANKI Vs. DISTRICT DEVELOPMENT OFFICER
November 4, 1999
BHIL HIRA DOSJI Vs. STATE OF GUJARAT
November 4, 1999
BHUPAT ALIAS ISHWARBHAI KAHAR Vs. STATE OF GUJARAT
October 5, 1999
BIKHUMIYA SARFUMIYA MALEK Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
July 26, 1999
BINA HARILAL LUHAR Vs. SONI DHANKUVARBEN JAYRAM
February 22, 1999
BINOY NAIR Vs. M P SHAH MEDICAL COLLEGE
October 8, 1999
BISRAM ALIAS VISHRAM BHAGIRATH CHAKRAVARTI Vs. COMMISSIONER OF POLICE
November 5, 1999
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. UNITY STEELS LTD.
July 19, 1999
BRIJMOHAN RAMBHANSING RAJPUT Vs. COMMISSIONER OF POLICE
July 15, 1999
C G SHARMA Vs. STATE OF GUJARAT
August 6, 1999
C S AMIN Vs. DISCIPLINARY AUTHORITY AND DEPUTY GENERAL MANAGER STATE BANK OF INDIA
June 22, 1999
C. R. DWIVEDI Vs. STATE OF GUJARAT & ORS.
November 22, 1999
C.G. SHARMA Vs. STATE OF GUJARAT
August 16, 1999
CADBURY INDIA LIMITED Vs. S M DYECHEM LIMITED
August 24, 1999
CADILA HEALTHCARE LIMITED Vs. BIOLOGICAL EVANS LIMITED
September 10, 1999
CADILA HEALTHCARE LIMITED Vs. UNION OF INDIA
September 9, 1999
CADILA HEALTHCARE LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION
June 29, 1999
CAPS AND CONTAINERS Vs. BANK OF BARODA
December 17, 1999
CHANDRAKANT M DAVE Vs. STATE OF GUJARAT
September 28, 1999
CHANDRASINH ALIAS MUNNO BHIKHUBHA JADEJA Vs. STATE OF GUJARAT
April 30, 1999
CHANDULAL CHHOTALAL SHAH Vs. UNION OF INDIA
August 18, 1999
CHELAJI DHULAJI Vs. SECRETARY R AND B DEPTT
May 12, 1999
CHHAGANLAL U PATEL Vs. DISTRICT PANCHAYAT
November 2, 1999
CHHATRASINH N CHAUHAN Vs. SECRETARY
December 1, 1999
CHHOTALAL LALJIBHAI CHANDSARA Vs. LUBI ELECTRICALS LIMITED
April 26, 1999
CHHOTUBHAI CHHIKABHAI PATEL POA ROSHANBHAI C PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
November 25, 1999
CHHOTUBHAI ZINABHAI SINCE DECD Vs. ISHVERSINH MOHANSINH ATODARIA
March 23, 1999
CHIMANBHAI G PATEL Vs. DEPUTY COLLECTOR
March 18, 1999
CHIMANBHAI NAROTTAMBHAI SOLANKI Vs. STATE OF GUJARAT
November 4, 1999
CHINUBHAI CHANDULAL SHAH Vs. STATE OF GUJARAT
August 4, 1999
CHOITHRAM J RAMCHANDANI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECOTR
November 26, 1999
CHUNILAL MOHANALAL SATHWARA Vs. STATE OF GUJARAT
October 20, 1999
COMMISSIONER OF INCOME TAX Vs. N R PAPERS AND BOARDS LIMITED
October 18, 1999
COMMISSIONER OF INCOME TAX Vs. ABHISHEK CORPORATION
October 25, 1999
COMMISSIONER OF INCOME TAX Vs. TEA KING
October 27, 1999
COMMISSIONER OF INCOME TAX Vs. DEEPAK NITRITE LIMITED
November 3, 1999
COMMISSIONER OF INCOME TAX Vs. TORRENT LABORATORIES PRIVATE LIMITED
November 29, 1999
COMMISSIONER OF INCOME TAX Vs. MRUGESH JAYAKRISHNA
December 8, 1999
COMMISSIONER OF INCOME TAX Vs. EMTICI ENGINEERING LIMITED
November 24, 1999
COMMISSIONER OF INCOME TAX Vs. POWER BUILD LIMITED
December 20, 1999
COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON WORKS QUARRY PRIVATE LIMITED
December 20, 1999
COMMISSIONER OF INCOME TAX Vs. H LINK
December 20, 1999
COMMISSIONER OF INCOME TAX Vs. CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDALI LIMITED
December 20, 1999
COMMISSIONER OF INCOME TAX Vs. HARSIDDH CONSTRUCTION PRIVATE LIMITED
December 14, 1999
COMMISSIONER OF INCOME TAX Vs. PANKAJKUMAR R SHAH
July 24, 1999
COMMISSIONER OF INCOME TAX Vs. PATIDAR OIL CAKE INDUSTRIES
July 24, 1999
COMMISSIONER OF INCOME TAX Vs. AMBICA MILLS LIMITED
August 12, 1999
COMMISSIONER OF INCOME TAX Vs. M J WOOLENS PRIVATE LIMITED
August 13, 1999
COMMISSIONER OF INCOME TAX Vs. S L M MANEKLAL INDUSTRIES LIMITED
August 16, 1999
COMMISSIONER OF INCOME TAX Vs. CADILA ANTIBIOTICS LIMITED
July 21, 1999
COMMISSIONER OF INCOME TAX Vs. SHAMBHULAL C BACHKANIWALA
September 28, 1999
COMMISSIONER OF INCOME TAX Vs. PRAYASHVIN B PATEL
October 4, 1999
COMMISSIONER OF INCOME TAX Vs. NIRMA CHEMICALS WORKS
October 4, 1999
COMMISSIONER OF INCOME TAX Vs. WINTEX MILLS LIMITED
September 1, 1999
COMMISSIONER OF INCOME TAX Vs. GNAN GANGA SCIENCE INSTITUTE
March 16, 1999
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD EAGLE ENGG PRIVATE LIMITED
February 10, 1999
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED
February 10, 1999
COMMISSIONER OF INCOME TAX Vs. SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
February 10, 1999
COMMISSIONER OF INCOME TAX Vs. ARUNA MILLS LIMITED
February 10, 1999
COMMISSIONER OF INCOME TAX Vs. KRISHNADAS GOVINDAS
February 5, 1999
COMMISSIONER OF INCOME TAX Vs. BIPIN VADILAL
April 26, 1999
COMMISSIONER OF INCOME TAX Vs. KHEMANI CHAMBERS
April 28, 1999
COMMISSIONER OF INCOME TAX Vs. NAVJIVAN ROLLER AND PULES MILLS
May 3, 1999
COMMISSIONER OF INCOME TAX Vs. CHANDANBEN MAGANLAL
May 12, 1999
COMMISSIONER OF INCOME TAX Vs. D K TRADING COMPANY
April 13, 1999
COMMISSIONER OF INCOME TAX Vs. PRESIDENT INDUSTRIES
April 20, 1999
COMMISSIONER OF INCOME TAX Vs. ARVIND H SHAH
April 20, 1999
COMMISSIONER OF INCOME TAX Vs. BHAGWATIPRASAD P PARIKH
April 16, 1999
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA PRINTS PRIVATE LIMITED
April 5, 1999
COMMISSIONER OF INCOME TAX Vs. H H MAHARAJA FATESINGH FAMILY TRUST NO 2
April 6, 1999
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
April 6, 1999
COMMISSIONER OF WEALTH TAX Vs. G R EMPLOYEES WELFARE TRUST
May 4, 1999
COMMISSIONER OF WEALTH TAX Vs. RAVJIBHAI PANCHANBHAI PATEL
September 1, 1999
COMPETENT AUTHORITY AND ADDL COLLECTOR Vs. HARIBAHI MANIBHAI PATEL
December 21, 1999
COMPETENT AUTHORITY AND ADDL COLLECTOR U L C BR Vs. RAMJIBHAI JIWANBHAI PATEL
November 30, 1999
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
December 24, 1999
CONTEMPORARY TARGETT PRAFUL P LTD Vs. JEWEL BRUSHES PVT LTD
April 22, 1999
CONTEMPORARY TARGETT PRAFUL PRIVATE LIMITED Vs. JEWEL BRUSHES PRIVATE LIMITED
April 23, 1999
CONTROLLER OF ESTATE DUTY Vs. KRISHNAKANT R SHAH
April 9, 1999
CROMPTON GREAVES LIMITED Vs. STATE OF GUJARAT
November 18, 1999
D K PATEL Vs. STATE OF GUJARAT
December 30, 1999
D K SOLANKI Vs. DIRECTOR M AND J INSTITUTE OF OPTHALMOLOGY
September 10, 1999
D M GOHIL Vs. STATE OF GUJARAT
December 13, 1999
D S RANA Vs. AHMEDABAD MUNICIPAL CORPORATION
September 13, 1999
D S VASAVDA AND A K SHAH Vs. H R PATANKAR CHAIRMAN
September 1, 1999
D V PATEL Vs. STATE OF GUJARAT
March 8, 1999
D V VASAVADA Vs. SECRETARY
September 21, 1999
D Y EXEUTIVE ENGINEER Vs. HASMUKH M JASANI
September 2, 1999
DABHOI NAGARPALIKA Vs. OMKARBHAI SOMABHAI PATEL
February 17, 1999
DAKSHABEN NARANDAS PATEL Vs. GUJARAT PANCHAYAT SERVICE SELECTION BOARD
December 3, 1999
DAMJIBHAI BACHUBHAI PATEL Vs. STATE OF GUJARAT
July 2, 1999
DARSHAN TEXTILES Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
May 3, 1999
DAUDBHAI KASAMBHAI Vs. SHABBIR ISUF YAKUB MEDA
October 7, 1999
DAVE PRUTHVISHKUMAR BHANUPRASAD Vs. STATE OF GUJARAT
July 30, 1999
DECO MICA LTD. Vs. UNION OF INDIA
December 3, 1999
DEEPAK VYAS Vs. STATE OF GUJARAT
December 30, 1999
DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION AMRELI Vs. LALUBHAI KESHAVBHAI
May 4, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS JUTHABHAI ZAVERI
December 6, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS JUTHABHAI ZAVERI
November 17, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADINATH INDUSTRIES
October 26, 1999
DEVPURI HIRAPURI Vs. STATE OF GUJARAT
September 27, 1999
DEVSHIBHAI BHIMABHAI RABARI Vs. STATE OF GUJARAT
December 24, 1999
DHARABHAI KAMABHAI BHARWAD Vs. MOHAMMAD RAFIQ ISABHAI SURTI
April 12, 1999
DHILAJI PUNJAJI THAKOR Vs. STATE OF GUJARAT
March 10, 1999
DHIRAJLAL MADHAVLAL BHARATI Vs. MUNICIPAL COMMISSIONER
September 22, 1999
DHIRUBHAI BABUBHAI ALIAS DIRIO BAVO Vs. STATE OF GUJARAT
July 23, 1999
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. UNION OF INDIA
April 12, 1999
DHULABHAI AMINBHAI MALEK, ADMINISTRATOR OF HUSSAINBHAI Vs. SPECIAL LAND ACQUISION OFFICER, NADIAD
February 3, 1999
DILIP G PANCHAMIA Vs. STATE OF GUJARAT
February 17, 1999
DILIPBHAI RASIKLAL SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
March 4, 1999
DINESH ALIAS CABO CHIMANBHAI SOLANKI Vs. COMMISSIONER OF POLICE BARODA
April 7, 1999
DINESHKUMAR MANILAL PARMAR Vs. STATE OF GUJARAT
November 1, 1999
DINKAR JAGANNATH THAKAR Vs. SURESH RAMSINGH THAKOR
October 5, 1999
DIPAKKUMAR NARSIBHAI PATEL Vs. NORTH GUJARAT UNIVERSITY
February 1, 1999
DISTRICT EDUCATION OFFICER Vs. R D KANERIA
November 4, 1999
DISTRICT PANCHAYAT Vs. KIRITKUMAR V PARMAR
October 15, 1999
DISTRICT PANCHAYAT Vs. DANUBHA WRONGLY TYPED AS DHANUBHA
August 1, 1999
DISTRICT PANCHAYAT Vs. AMARSINH RAMSINH
August 1, 1999
DISTRICT PRIMARY EDUCATION Vs. PRAVINCHANDRA HARJIVAN PANDYA
December 15, 1999
DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. BUDHABHAI MANGALBHAI PARMAR
October 8, 1999
DODIA DILIPBHAI PRABHATSINH Vs. SECRETARY
June 30, 1999
DUMALA VAGHPARA GRAM PANCHAYAT Vs. CHUNILAL TRIBHOVANDAS PATEL
July 13, 1999
DYEING BLEACHING AND FINISHING WORKERS UNION Vs. STATE OF GUJARAT
May 12, 1999
ENGINEERING MAZDOOR SANGH Vs. OIL AND NATURAL GAS COMMISSION
February 16, 1999
EXECUTIVE ENGINEER Vs. SPECIAL LAND ACUISTION OFFICER
February 16, 1999
EXECUTIVE ENGINEER Vs. MANIBEN NATHABHAI
January 28, 1999
EXECUTIVE ENGINEER Vs. STATE OF GUJARAT
March 5, 1999
EXECUTIVE ENGINEER Vs. CHANDRASINH NARSINH HEIRS OF DECD CHANDRASINH NARSINH
April 28, 1999
EXECUTIVE ENGINEER Vs. J B SONI
September 23, 1999
EXECUTIVE ENGINEER Vs. JOTIA PARSING SAGADA
August 25, 1999
EXECUTIVE ENGINEER ROADS AND BUILDING DEPARTMENT Vs. RAMESHKUMAR K BHATT
August 1, 1999
EXECUTIVE ENGINEER, ROADS AND BUILDING DEPARTMENT RAJKOT Vs. RAMESHKUMAR K. BHATT
August 17, 1999
FARUKH SHAIKH IBRAHIM Vs. STATE OF GUJARAT
February 24, 1999
FELISIA G CRASTO Vs. DIRECTOR OF EDUCATION
August 30, 1999
FIROZ IKBAL RATHOD Vs. STATE OF GUJARAT
July 12, 1999
FIROZKHAN HUSEINMIYA RATHOD Vs. COMMISSIONER OF POLICE FOR THE CITY OF AHMEDABAD
August 18, 1999
FOOD CORPORATION OF INDIA Vs. WORKERS WORKING IN FCI EMPLOYEES ASSOCATION
July 22, 1999
FOOD CORPORATION OF INDIA Vs. VIRAMGAM NAGAR PALIKA
October 29, 1999
G E B Vs. R K RAYON DYEING AND PRINTING MILLS
April 5, 1999
G K VAGHELA Vs. UNION OF INDIA
May 7, 1999
GAMETI MAMAD HASAN Vs. DISTRICT MAGISTRATE
March 10, 1999
GANDABHAI MOTIBHAI PATEL Vs. SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
August 24, 1999
GANESH DURGAPRASAD ALIAS DWARKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
July 19, 1999
GANESH DURGAPRASAD ALIAS DWARKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
June 22, 1999
GANGABEN WD/O MULCHANDBHAI G. BHESTAN Vs. COMPETENT AUTHORITY & DY. COLLECTOR (ULC), SURAT
March 3, 1999
GANGABEN, WD/O RANCHHODBHAI PRABHUBHAI, THROUGH HER POWER OF ATTORNEY HOLDER BHIMSEN RAJARAM Vs. (THE) COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR, SURAT & ANR.
April 12, 1999
GARBADBHAI Vs. CHHAGANBHAI DABHAIBHAI CHAVDA
November 2, 1999
GAUTAM CHANDRAKANT GANHDI Vs. COLLECTOR
November 2, 1999
GEB BARODA Vs. GANGARAM JAGABHAI SOLANKI DECD
May 12, 1999
GEETABEN MAGANLAL JETHAWA Vs. NARENDRA PRANJIVAN PANDYA
February 24, 1999
GHANSHYAM HIRALAL AMIN Vs. STATE OF GUJARAT
December 30, 1999
GHASURA SOKATALI AJAMKHAN Vs. STATE OF GUJARAT
July 23, 1999
GOHEL SUNIL DEVSHI Vs. STATE ELECTION COMMISSION
December 30, 1999
GOHEL SUNIL DEVSHI Vs. STATE ELECTION COMMISSION
December 23, 1999
GOKULESH PETROLEUM PRIVATE LIMITED Vs. HIMALAYA R SHAH
February 26, 1999
GOMARAM SOMARAM JAT Vs. U H PATEL
August 12, 1999
GORDHANBHAI CHHABABHAI PATEL Vs. RAMESHCHANDRA KANUBHAI CHAUDHARI
April 28, 1999
GORDHANBHAI RAMBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
August 18, 1999
GOSWAMI VITHALNATHJI VRAJBHUSHANLALJI MAHARAJ Vs. ARUNABETIJI PURSHOTTAMLALJI MAHARAJA
November 22, 1999
GOVAJI VIRSANGJI THAKOR Vs. PROJECT MANAGER
February 26, 1999
GOVIND CHHAPABHAI PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 13, 1999
GOVIND VIRABHAI Vs. MANAGER
August 27, 1999
GOVINDBHAI KANJIBHAI Vs. IIND SPECIAL LAND ACQUISITION OFFICER
March 6, 1999
GOVINDBHAI MULJIBHAI PATEL Vs. J T REGISTRAR
September 15, 1999
GOVINDBHAI R THOLIYA Vs. STAFF OFFICER II I G RPF MUMBAI
August 15, 1999
GOYAL M G GASES LIMITED Vs. STATE OF GUJARAT
December 2, 1999
GUFIC PHARMA LIMITED Vs. J G ARORA DESIGNATED AUTHORITY KAR VIVAD SAMADHAN SCHEME
May 11, 1999
GUJARAT AGRICULTURAL UNIVERSITY Vs. BHUPENDRASINGH T RATHOD
September 20, 1999
GUJARAT AGRO INDUSTRIES CORP Vs. AHMEDABAD MUNICIPAL CORPORATION
April 13, 1999
GUJARAT CABLE TV OPERATORS NETWORK ASSOCIATION Vs. STATE OF GUJARAT
April 29, 1999
GUJARAT CHAMBER OF COMMERCE AND INDUSTRY Vs. PRAVINBHAI JASHBHAI PATEL
December 9, 1999
GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. DEPARTMENT OF TELECOMMUNICATION
October 21, 1999
GUJARAT ELECTRICITY BOARD Vs. RAJESHKUMAR BABULAL PANARA
November 17, 1999
GUJARAT ELECTRICITY BOARD Vs. SHIVKRUPA ASSOCIATES
February 25, 1999
GUJARAT ELECTRICITY BOARD Vs. M P SINHA OR SUCCESSOR REGIONAL P F COMMISSIONER
July 7, 1999
GUJARAT ELECTROMELT LIMITED Vs. UNION OF INDIA
September 8, 1999
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. OFFICER ON SPL DUTY LAQ
April 22, 1999
GUJARAT LEATHER INDUSTRIES LIMITED Vs. MAHENDRAKUMAR PAWAR
September 1, 1999
GUJARAT LEATHER INDUSTRIES LIMITED Vs. ABDULSATTAR GULAMRASUL SHAIKH
July 12, 1999
GUJARAT LEATHER INDUSTRIES LTD. Vs. MAHENDRAKUMAR PAWAR & ORS.
September 7, 1999
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED Vs. JAYANT SHRIRAM KALAL
December 30, 1999
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. STATE OF GUJARAT
May 12, 1999
GUJARAT SIDHEE CEMENT LTD. Vs. CALDYN APPARETABAU GMBH
May 9, 1999
GUJARAT SMALL INDUSTRIES CORPORATION LIMITED Vs. UNION OF INDIA
November 19, 1999
GUJARAT STATE Vs. VAJSI GIGA FOR GIGA PUNJA
February 15, 1999
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 29, 1999
GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. STATE OF GUJARAT
October 14, 1999
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. KHAGESH S DAVE
March 18, 1999
GUJARAT STATE FINANCIAL CORPORATION Vs. KUMARPAL V. SHAH
May 11, 1999
GUJARAT STATE FINANCIAL SERVICES LTD Vs. A.T.V. PROJECTS INDIA LTD.
September 1, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PREMSINH L RATHOD
October 15, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHANABHAI B PATEL
October 15, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMA SAMAT GODHANIA
October 15, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHATAU JETHALAL THAKKAR
November 23, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HEIRS OF NARMADASHANKAR BHAGVANDAS THAKAR
March 8, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN OF S T CORPORATION
January 21, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PARVATIBEN WD O VALJIBHAI JETHABHAI BHANUSHALI
April 29, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KISHORBHAI SANABHAI PATEL
August 9, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PARSHOTTAM PREMJI TANK
September 22, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABATSINH RUPSINH PARMAR
September 23, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T WORKERS UNION
September 24, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GANESHBHAI S PATEL
September 23, 1999
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAYANTILAL G RAVAL
October 8, 1999
GUJARAT STEEEL TUBE COMPANY LIMITED Vs. VIRCHANDBHAI BHOGILAL SHAH
August 20, 1999
GUJARAT STEEL TUBES LTD. Vs. UNION OF INDIA
July 2, 1999
GUJARAT URBAN CO OPERATIVE BANKS FEDERATION Vs. UNION OF INDIA
April 7, 1999
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED Vs. DAHYABHAI SHIVRAMBHAI PATEL
December 8, 1999
GUNVANTRAI MULJIBHAI SHAH Vs. STATE OF GUJARAT
March 10, 1999
H K DAS COLLECTOR BANASKANTHA Vs. BABULAL GANGARAM JOSHI
December 30, 1999
H M SOLANKI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
December 30, 1999
H N MUJADIA Vs. OIL AND NATURAL GAS COMMISSION
November 26, 1999
H R MISHRA Vs. STATE OF GUJARAT
July 28, 1999
HAKUMAT DESAI Vs. OFFICE OF DIRECTOR OF PENSION AND PROVIDENT FUND
July 16, 1999
HALAR UTKARSH SAMITI Vs. STATE OF GUJARAT
December 10, 1999
HANSABEN RATNABHAI CHAMAR Vs. UDYAN SAHAYAK
July 1, 1999
HANSKAMAL A GROVER Vs. STATE OF GUJARAT
May 4, 1999
HARENDRA VALLABHDAS KANABAR Vs. STATE OF GUJARAT
May 3, 1999
HARESHBHAI GOVINDBHAI MAKWANA THRO BROTHER A. G. MAKWANA Vs. DISTRICT MAGISTRATE AND ORS.
September 23, 1999
HARGOVIND DAMJI Vs. COMMISSIONER OF INCOME TAX
April 7, 1999
HARGOVINDBHAI DAHYABHAI PATEL Vs. PRABHUDAS RAICHAND SANGHANI
September 10, 1999
HARIBHAI J BHARVAD Vs. STATE OF GUJARAT
August 30, 1999
HARIJAN MAGANBHAI CHATURBHAI Vs. DISTRICT MAGISTRATE SURENDRANAGAR
February 3, 1999
HARIJAN PARBAT BIJAL Vs. STATE OF GUJARAT
November 2, 1999
HARISHBHAI K PATEL Vs. TELECOM DISTRICT MANAGER VALSAD
September 5, 1999
HARISHBHAI K. PATEL Vs. TELECOM DISTRICT MANAGER, VALSAD
March 5, 1999
HARISHCHANDRA AMARSINH JADEJA Vs. STATE OF GUJARAT
April 7, 1999
HARIT ISHWARBHAI ANDHARIYA Vs. STATE OF GUJARAT
September 23, 1999
HARSHADKUMAR DHIRAJLAL AUNDKAT Vs. ASSISTANT COLLECTOR
February 25, 1999
HARSUKHBHAI GORDHANBHAI HADVANI Vs. STATE OF GUJARAT
August 23, 1999
HASMUKH HARJIVANDAS PATEL Vs. STATE OF GUJARAT
June 23, 1999
HASMUKH KARSANDAS PARMAR Vs. BAHADURSINGH MADHURSINGH DODIA
April 28, 1999
HASMUKHBHAI N KOTAK Vs. STATE OF GUJARAT
August 17, 1999
HASMUKHLAL THAKORDAS DALWALA Vs. COMMISSIONER OF INCOME TAX
March 24, 1999
HEIRS AND LEGAL REPRESENTATIVES OF DECD KASHIBEN LALLUBHAI Vs. STATE OF GUJARAT
March 23, 1999
HEIRS OF B J TRIVEDI Vs. STATE OF GUJARAT
August 6, 1999
HEIRS OF DECEASED RATILAL CHATURBHAI PATEL Vs. STATE OF GUJARAT
August 30, 1999
HEIRS OF KHANT LAKHMAN KHODA Vs. K. H. LUHAR
September 6, 1999
HEMANT RAMSINGH PARDESHI Vs. DEPUTY COMMISSIONER OF POLICE
December 9, 1999
HEMLATA T KHODA Vs. STATE OF GUJARAT
August 24, 1999
HIGH COURT OF GUJARAT Vs. K K PARMAR
July 29, 1999
HIMATBHAI PETHABHAI VANKAR Vs. STATE OF GUJARAT
October 1, 1999
HINDUJA MANISH LAXMICHAND Vs. PRINCIPAL M K SECONDARY AND HIGHER SECONDARY SCHOOL
September 9, 1999
HIRABEN WD O BECHARBHAI MADHUBHAI Vs. COMPETANT AUTHORITY AND ADDL COLLECTOR VADODARA
February 10, 1999
HIRUBHAI M PATEL Vs. STATE OF GUJARAT
September 29, 1999
HUSAINBHAI NANUBHAI QUARESHI Vs. STATE OF GUJARAT
April 9, 1999
HUSSAINMIYA ALIAS JAGO RAZAKMIYA QADRI Vs. STATE OF GUJARAT
February 9, 1999
I H OTHA Vs. GUJARAT STATE SEEDS CORPORATION LIMITED
May 10, 1999
INCOME TAX OFFICER Vs. GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED
September 1, 1999
INDIAN PETROCHEMICALS CORPORATION Vs. GHANSHYAM D PATEL
April 22, 1999
INDRASING M RAOL Vs. STATE OF GUJARAT
July 23, 1999
INDUMATI CHANDRAKANT DOSHI Vs. COMPETENT AUTHORITY
December 30, 1999
INNOSEARCH LIMITED Vs. COMMISSIONER OF INCOME TAX
April 29, 1999
ISHWARLAL HARJIVANDAS SONI Vs. STATE OF GUJARAT
July 6, 1999
ISMAIL M MAHIDA Vs. STATE OF GUJARAT
August 15, 1999
J M SHAH Vs. STATE OF GUJARAT
August 17, 1999
J M UPDHYAYA Vs. STATE OF GUJARAT
June 21, 1999
J. M. BAXI & CO Vs. COMMISSIONER OF CUSTOMS, KANDLA
July 19, 1999
JABBARKHAN AZADKHAN PATHAN Vs. STATE OF GUJARAT
December 16, 1999
JADEJA VIKRAMSINH RAVUBHA Vs. STATE OF GUJARAT
April 23, 1999
JADIBEN CHIMANLAL JADAV WIDOW OF LATE CHIMANLAL MAGANLAL Vs. UNION OF INDIA
July 19, 1999
JAGANBEN ARVINDBHAI PATEL Vs. STATE OF GUJARAT
February 24, 1999
JAGATSINH FATEHSINH Vs. PARVATIBEN HARISHCHANDRA
September 7, 1999
JAGDISHCHANDRA KARSHANDAS GHEVARIA Vs. STATE OF GUJARAT
June 24, 1999
JAGDISHCHANDRA L OZA Vs. STATE OF GUJARAT
February 16, 1999
JAGDISHKUMAR K PARGHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
August 24, 1999
JAGRUT TEXTILES Vs. UNION OF INDIA
December 7, 1999
JAIMIN J DESAI Vs. GUJARAT CHAMBER OF COMMERCE AND INDUSTRY
December 20, 1999
JAMKHAMBHALIA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DAHYALAL KARSANDAS
October 1, 1999
JAN SANGHARSH MANCH Vs. STATE OF GUJARAT
March 30, 1999
JATUNBIBI Vs. STATE OF GUJARAT
September 27, 1999
JAWAHARBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
October 29, 1999
JAYABEN J THAKORE Vs. STATE OF GUJARAT
February 10, 1999
JAYANTI NENUMEL RAMNANI Vs. COMMISSIONER OF POLICE
December 13, 1999
JAYANTILAL S. THAKKAR Vs. STATE OF GUJARAT & ORS.
March 23, 1999
JAYESH MANHARLAL SHAH Vs. PATEL BHIMABHAI VAJABHAI
November 17, 1999
JAYESH R MOR Vs. STATE OF GUJARAT
July 12, 1999
JAYKUMAR G VYAS SHOP NO 2 Vs. VIJAY HOUSING DEVELOPMENT CORPORATION
December 21, 1999
JIVIBEN GOVINDBHAI CHAMAR Vs. UDYAN SAHAYAK MODHERA
July 1, 1999
JYOTIBEN R PATHAK Vs. RAFIGSA CHAMMANSA FAKIR
October 6, 1999
K M KAKASANIA Vs. SECRETARY FINANCE DEPARTMENT GANDHINAGAR
June 22, 1999
K M PARMAR Vs. STATE OF GUJARAT
June 29, 1999
K N NARAYAN Vs. STATE OF GUJARAT
August 27, 1999
KAJALBEN G SINDHI Vs. COMMISSIONER OF POLICE
October 11, 1999
KALINDI INVESTMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 6, 1999
KALPESH GUNWANTLAL SONI Vs. STATE OF GUJARAT
December 30, 1999
KALPESHKUMAR ALIAS BHAJIYU GUNVANTLAL SONI Vs. STATE OF GUJARAT
July 1, 1999
KALPESHKUMAR BHIKHALAL VOHARA Vs. DALPATBHAI MANILAL SHAH
August 6, 1999
KAMLABEN K VAGHELA Vs. STATE OF GUJARAT
December 7, 1999
KANAIYALAL GORDHANDAS HINDOCHA Vs. STATE OF GUJARAT
January 18, 1999
KANAIYALAL MANEKLAL RAVAL Vs. STATE OF GUJARAT
October 11, 1999
KANAIYALAL SATYANARAYAN KAHAR Vs. CHIEF OFFICER
August 5, 1999
KANAIYALAL UDEYSHANKER JOSHI Vs. STATE OF GUJARAT
May 11, 1999
KANBI ARJAN KANA Vs. STATE OF GUJARAT
December 30, 1999
KANTILAL GANDALAL MADHAK Vs. UNION OF INDIA
February 12, 1999
KANTILAL MOTIBHAI LIMBACHIA Vs. RAMANBHAI VALLABHBHAI GANDHI
May 7, 1999
KANTILAL MULJIBHAI PATEL Vs. STATE OF GUJARAT
October 22, 1999
KASHIBEN LALLUBHAI PATEL Vs. STATE OF GUJARAT
March 23, 1999
KAVASJHANGIR MAMABUVALA Vs. STATE OF GUJARAT
March 16, 1999
KESHA MOR SATWARA Vs. PURIBEN R SATWARA
May 12, 1999
KESHRISING SADASING RATHOD Vs. SALES TAX COMMISSIONER
September 8, 1999
KETAN A PANDYA Vs. SETTLEMENT COMMISSIONER AND LAND RECORD DIRECTOR
August 13, 1999
KETAN HARKISHAN MARVADI Vs. SAURASHTRA KUTCH STOCK EXCHANGE LIMITED
September 21, 1999
KHALIFA JUSAB SHER MOHMED Vs. STATE OF GUJARAT
September 29, 1999
KHODABHAI MOHANBHAI RATHOD Vs. BAULABHAI JASUBHAI RATHOD SINCE D/D THROUGH HEIRS
November 19, 1999
KHUNGALA LABHUBHAI APPABHAI Vs. RAJKOT MUNICIPAL CORPORATION
November 26, 1999
KIRITBHAI MANILAL SHAH Vs. STATE OF GUJARAT
March 5, 1999
KIRITKUMAR MANILAL PATEL Vs. STATE OF GUJARAT
December 6, 1999
KISHOR NAGINBHAI PARMAR Vs. STATE OF GUJARAT
November 22, 1999
KOMAL RAJ TRANSPORT COMPANY Vs. COMMISSIONER OF SALES TAX GUJARAT
August 30, 1999
KOSAMBA GRAM PANCHAYAT Vs. STATE OF GUJARAT
October 7, 1999
KUMAR G MEHTA Vs. GUJARAT HOUSING BOARD
February 11, 1999
KUSUMKAR V BHUNDIA Vs. STATE OF GUJARAT
June 23, 1999
L M PANDYA Vs. STATE OF GUJARAT
December 7, 1999
LABH CONSTRUCTION AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1999
LABSHANKAR GIRJASHANKAR DAVE Vs. STATE OF GUJARAT
May 10, 1999
LALSHANKER A SUTHAR Vs. GUJARAT AGRICULTURAL UNIVERSITY
October 8, 1999
LASIBEN AMTAJI Vs. OIL AND NATURAL GAS COMMISSION
October 11, 1999
LAXMAN SINGH Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED
September 17, 1999
LAXMI Vs. K K NAIR
February 19, 1999
LAXMIKANT MOHANLAL DAWDA Vs. SERVO DRIVES PRIVATE LIMITED
June 30, 1999
LEGAL HEIRS AND REPRESENTATIVE OF Vs. STATE OF GUJARAT
September 13, 1999
LEGAL REP AND HEIRS OF KARSANDAS GORDHANDAS PARMAR Vs. BAHADURSINGH MADHURSINGH DODIA
February 19, 1999
LIKHI GROUP GRAM PANCHAYAT Vs. STATE OF GUJARAT
December 2, 1999
LILABEN Vs. RAJENDRABHAI R GURJAR
December 3, 1999
LINDER FRANK WOLFGANG Vs. UNION OF INDIA
November 1, 1999
LOK HITRAKSHAK SAMITI Vs. STATE OF GUJARAT
December 28, 1999
LOPABEN PATEL Vs. HITENDRA RAMBHAI PATEL
May 12, 1999
M A PATEL Vs. STATE OF GUJARAT
September 30, 1999
M A SHAIKH Vs. PUNAMCHAND P PATEL
November 2, 1999
M C SOLANKI Vs. DISTRICT HEALTH OFFICER
February 4, 1999
M M BHAVSAR PEON Vs. STATE OF GUJARAT
October 8, 1999
M M REHAN Vs. GOVERNMENT OF GUJARAT
August 15, 1999
M S BHUT EDUCATION TRUST Vs. STATE OF GUJARAT
December 30, 1999
M S KOYA Vs. DDO
April 5, 1999
M S UNIVERSITY Vs. PRAVINBHAI SAVINLAL JAISWAL
January 21, 1999
M SHIVAKAMI Vs. BHARAT GINNING AND OIL MILL FACTOY
July 29, 1999
M SIVAKAMI Vs. BHARAT GINNING AND OIL MILL FACOTRY
July 28, 1999
M V CHAUHAN Vs. STATE OF GUJARAT
October 7, 1999
MADHAVDAS BHAGWANDAS KHUSHIRAMANI Vs. STATE OF GUJARAT
October 27, 1999
MAFATLAL SWARUPCHAND THAKKAR Vs. STATE OF GUJARAT
December 14, 1999
MAGANBHAI L CHAUHAN Vs. DIVISIONAL CONTROLLER
February 19, 1999
MAGANLAL CHIMNAJI Vs. PRAJAPATI SAMIJI HIMATJI DECD THRO: HIS HERIS AND L R
September 9, 1999
MAGANLAL MEPABHAI PATEL Vs. COMPETENT AUTHORITY AND EXOFFICIO ADDITIONAL COLLECTOR
July 20, 1999
MAGHABHAI HANSABHAI MARWADI Vs. COMMISSIONER OF POLICE, AHMEDABAD
September 20, 1999
MAHA GUJARAT LABOUR UNION Vs. STOVEC INDUSTRIES LIMITED
October 15, 1999
MAHARAJA FATEHSINH RAO ZOO TRUST Vs. STATE OF GUJARAT AND ANOTHER
May 10, 1999
MAHARAJA FATEHSINHRAO ZOO TRUST Vs. STATE OF GUJARAT
May 12, 1999
MAHEBUBBHAI I VORA Vs. NIMA PRIVATE LIMITED
November 19, 1999
MAHENDRA HARJIVAN LUHAR Vs. STATE OF GUJARAT
February 5, 1999
MAHENDRA KIRPASHANKER JOSHI Vs. STATE OF GUJARAT
November 24, 1999
MAHESANA DISTRICT CO OPERATIVE MILK PRODUCCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 24, 1999
MAHESHCHANDRA K TRIVEDI Vs. STATE OF GUJARAT
September 6, 1999
MALATHIKUTTY K Vs. LALBHAI DALPATBHAI INSTITUTE OF INDOLOGY
October 20, 1999
MALAY BABULAL SHAH Vs. STATE OF GUJARAT
October 28, 1999
MANAGING TRUSTEE Vs. MAHANBHAI R BHANGI
November 30, 1999
MANISHKUMAR MAGANLAL PATEL Vs. MUNICIPAL CORPORATION OF CITY OF THE SURAT
June 23, 1999
MANJIBHAI SHAMJIBHAI Vs. NATRAJ THEATRE
March 1, 1999
MANJULABEN D PATEL Vs. INDIAN OIL CORPORATION
March 23, 1999
MANJULABEN KALIDAS CHAUHAN Vs. BARODA MUNICIPAL CORPORATION
March 6, 1999
MANOJ PURI ALIAS MANIYO KARO ALIASMAYLO KARO ALIAS MANJI Vs. STATE OF GUJARAT
June 24, 1999
MANOJ RAMBHAI GADHVI Vs. VAGHASIA BALUBAHI KHODABHAI
December 2, 1999
MANSUKHBHAI KANJIBHAI PATEL Vs. GUJARAT SECONDARY EDUCATION BOARD
March 30, 1999
MANUBHAI F PATEL Vs. STATE OF GUJARAT
October 29, 1999
MARTARAM THAVARAJI Vs. STATE OF GUJARAT
July 23, 1999
MASTER SILK MILLS PRIVATE LIMITED Vs. IBRAHIM HABIB
September 24, 1999
MAVJI MEGHAJI Vs. STATE OF GUJARAT
December 2, 1999
MAVJIBHAI POPATBHAI SOLANKI Vs. A R DAVE OR HIS SUCCESSOR
December 6, 1999
MEETA CHEMICALS Vs. UNION OF INDIA
December 14, 1999
MEHTA PRADIPKUMAR MANSUKHLAL Vs. MEHTA PANACHAND THAKARSHI JAIN VIDHYARTHI BHAVAN
December 30, 1999
MELABHAI KAVALDAS PRAJAPATI Vs. STATE OF GUJARAT
March 6, 1999
METHODISTRICT SCHOOL OF NURSING Vs. STATE OF GUJARAT
November 2, 1999
METROCHEM INDUSTRIES LTD. Vs. UNION OF INDIA
July 2, 1999
MILAN CINEMA Vs. MAGANLAL NATHALAL MISTRY
January 18, 1999
MINAXI ZAVERBHAI JETHVA Vs. STATE OF GUJARAT
December 15, 1999
MINESH RAJNIKANT DALAL Vs. AVANI MINESH DALAL
December 30, 1999
MIPCO SEAMLESS RINGS GUJ LIMITED Vs. INDUSTRIES COMMISSIONER
April 9, 1999
MOHAMMAD ZUBER NOORMOHAMAD CHANGWADIA Vs. STATE OF GUJARAT
February 8, 1999
MOHAMMAD ZUBER NOORMOHMAD CHANGWADIA Vs. STATE OF GUJARAT
August 5, 1999
MOHANBHAI BHALABHAI BHOI Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION UNIT NO 1
August 20, 1999
MOHANBHAI PUNAMBHAI PATEL Vs. STATE OF GUJARAT
May 11, 1999
MOHIBULLAH USMANBHAI SHAIKH Vs. STATE OF GUJARAT
September 28, 1999
MOHIT SHANTILAL SHAH Vs. COMMISSIONER OF INCOME TAX GUJARAT III
May 5, 1999
MOHMED SULEMAN KOYA Vs. STATE OF GUJARAT
July 1, 1999
MOHMMAD ARIF ASHFAKUREHMAN Vs. KAPADWANJ NAGARPALIKA KAPADWANJ
March 18, 1999
MOTI CEREMIC INDUSTRIES Vs. JIVUBEN RUPABHAI
October 29, 1999
MOTIBHAI CHAGANBHAI Vs. STATE OF GUJARAT LAND ACQ OFFICER
July 13, 1999
MUKESH KANAIYALAL LUHA SINDHI Vs. DISTRICT MAGISTRATE
June 16, 1999
MUKESHBHAI RAJENDRABHAI SHAH Vs. ADDL DEVELOPMENT COMMISSIONER
August 16, 1999
MUKUNDBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
May 12, 1999
MUKUNDBHAI R MEHTA Vs. URBAN LAND TRIBUNAL AND EX OFFICIAL SECRETARY
November 23, 1999
MUKUNDRAI VENISHANKAR TRIVEDI Vs. STATE OF GUJARAT
December 30, 1999
MUNICIPAL CORPORATION OF CITY Vs. UNION OF INDIA
November 5, 1999
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. JANAKKUMAR G VYAS
December 17, 1999
MUNNA SCRAP TRADERS Vs. UNION OF INDIA
February 22, 1999
MURTI ENTERPRISES Vs. STATE OF GUJARAT
December 30, 1999
MUSEBHAI JIVANBHAI JIVANI Vs. SPECIAL LAND ACQUISITION OFFICER
April 20, 1999
N J PANCHAL Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
August 13, 1999
N J ZALA Vs. STATE OF GUJARAT
August 15, 1999
N N DESAI CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
May 5, 1999
N V PARIKH Vs. STATE OF GUJARAT
October 29, 1999
NAFISABANU GULAMBHAI MEMON Vs. COLLECTOR
March 8, 1999
NAGHA MAHBATSINH ZALA Vs. STATE OF GUJARAT
November 29, 1999
NAGINBHAI CHHOTUBHAI PATEL Vs. STATE OF GUJARAT
August 13, 1999
NAGINBHAI HIRABHAI PATEL Vs. DECD MODI RAMANLAL BAPULAL
August 1, 1999
NANDU K PATEL Vs. STATE OF GUJARAT
July 26, 1999
NANUBHAI VASTABHAI KATARIYA Vs. STATE OF GUJARAT
September 10, 1999
NARANBHAI D CHAMAR Vs. DISTRICT DEVELOPMENT OFFICER
February 17, 1999
NARENDRAKUMAR V PARIKH Vs. STATE OF GUJARAT
January 18, 1999
NARESH SEVARAM MATREJA Vs. POLICE COMMISSIONER
November 18, 1999
NARESHKUMAR PRITAMDAS SADHVANI Vs. STATE OF GUJARAT
October 7, 1999
NARMADABEN Vs. STATE OF GUJARAT
October 29, 1999
NAROTTAM DAMODARDAS CHARADVA Vs. STATE OF GUJARAT
July 15, 1999
NATHABHAI MAVJIBHAI MER Vs. RATILAL AMARSHIBHAI
December 10, 1999
NATUBHAI CHANDUBHAI DHOBI Vs. KOKILABEN
March 5, 1999
NATWARBHAI J PATEL Vs. STATE OF GUJARAT
October 8, 1999
NAVENDERABHAI FAGANMAL Vs. STATE OF GUJARAT
July 15, 1999
NAVINCHANDRA FAKIRCHAND CHAMPANERI Vs. DEPUTY DISTRICT DEV OFFICER
September 16, 1999
NAVINCHANDRA LAXMIDAS MANDAVIA Vs. STATE OF GUJARAT
January 25, 1999
NAVINCHANDRA NANALAL KIKLAWALA Vs. STATE OF GUJARAT
March 3, 1999
NAVNITBHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT
December 10, 1999
NAVSARI CENTRAL CONSUMERS CO OPERATIVE STORES LIMITED Vs. HPCL
January 16, 1999
NAZIMKHAN JILEDARKHAN PATHAN Vs. STATE OF GUJARAT
November 22, 1999
NEELAMBEN P RATHOD Vs. MANAGING TRUSTEE
September 20, 1999
NEETA SHREYAS JOSHI Vs. SHREYAS SIDDHARATH JOSHI
February 23, 1999
NEGHDOOT LAMINART PRIVATE LIMITED Vs. RAJIV SINHA OR HIS SUCCESSOR IN OFFICE
April 15, 1999
NEGHDOOT LAMINART PRIVATE LIMITED Vs. RAJIV SUNHA OR HIS SUCCESSOR IN OFFICER RAJKOT
August 15, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURTAJI PANCHAJI SODHA
September 21, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JYOTIKABEN BHUPENDRABHAI MANIYAR
March 30, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVABHAI SIDHABHAI BHARWAD
March 11, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHULAJI JIVAJI THAKORE
December 10, 1999
NEW SHORROCK MILLS LIMITED Vs. RAMESHBHAI ATMARAM PATEL
March 6, 1999
NILAYBHAI RAJENDRABHAI THAKORE Vs. AHMEDABAD MUNICIPAL CORPORATION
May 12, 1999
NILESH TODI Vs. GUJARAT SECONDARY EDUCATION BOARD
December 29, 1999
NIMISHBHAI G BRAHMBHATT Vs. NADIAD MUNICIPALITY
July 23, 1999
NIRAV KHEMSHANKER VYAS Vs. COMMISSIONER OF POLICE
June 29, 1999
NIRAV KHEMSHANKER VYAS Vs. COMMISSIONER OF POLICE FOR CITY OF AHMEDABAD AND ORS.
June 28, 1999
NITIN JAGDISHBHAI PATEL Vs. VASTRAL NAGAR PANCHAYAT
September 10, 1999
NUTAN MILLS EMPLOYEES CO-OP. CREDIT SOCIETY LTD. Vs. OFFICIAL LIQUIDATOR OF NUTAN MILLS LIMITED
September 30, 1999
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. SHIVLAL M PATEL
March 16, 1999
OGHADBHAI ARJANBHAI Vs. SECOND ADDL SPL LAND ACQUISITION OFFICER
July 29, 1999
OIL AND NATURAL GAS COMMISSION Vs. D C SHUKLA
October 15, 1999
OKHAJI GIRDHARJI PATEL Vs. COLLECTOR BANASKANTHA
March 22, 1999
OMKAR CONSTRUCTION COMPANY Vs. UNION OF INDIA
November 5, 1999
ONGC LIMITED Vs. SALES OFFICER
May 6, 1999
ORIENTAL INSURANCE CO. LTD. Vs. HEIRS
March 17, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. KISHORBHAI POPATBHAI PARSANA
March 17, 1999
P G VYAS Vs. STATE OF GUJARAT
August 6, 1999
P J KAPADIA Vs. STATE OF GUJARAT
October 15, 1999
P K PATEL Vs. A R KSHATRIYA
December 27, 1999
PALITANA SUGAR MILLS PRIVATE LIMITED Vs. STATE OF GUJARAT
December 17, 1999
PANCHAL VIJAYALAXMI BABULAL Vs. DISTRICT PRIMARY EDUCATION COMMITTEE, SABARKANTHA
May 3, 1999
PANKAJ @ PANKHO NARSINH RATHOD Vs. COMMISSIONER OF POLICE, SURAT CITY
September 22, 1999
PANKAJ OVERSEAS LIMITED Vs. STATE OF GUJARAT
February 3, 1999
PAPER PRODUCTS LTD. Vs. GITA TEA TRADING CO.
September 8, 1999
PARESHBHAI ALIAS MANISHKUMAR HASMUKHBHAI TALASIYA Vs. DISTRICT MAGISTRATE, SURAT
June 17, 1999
PARIKSHATBHAI MADHAVBHAI PATEL Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
June 25, 1999
PARIMAL V CHOTAI Vs. COMMISSIONER JANNAGAR MUNICIPAL CORPORATION
October 21, 1999
PARMESHWAR NARAYAN Vs. COLLECTOR
June 14, 1999
PARSHOTTAM RAMAJI RATHOD Vs. DHIRAJLAL DHARAMSHI MISTRY
June 24, 1999
PARSHOTTAMBHAI BECHARBHAI SOLANKI Vs. STATE OF GUJARAT
September 30, 1999
PARWATIBEN WD O RAMSINH RAJPUT Vs. PARULBEN WD O RAJENDRASING RAJPUT
December 7, 1999
PATEL ALKESHKUMAR KANTIBHAI Vs. OIL AND NATURAL GAS COMMISSION
October 1, 1999
PATEL CHANDRIKABEN DINESHBHAI Vs. DIRECTOR OF MUNICIPALITIES
June 21, 1999
PATEL DARSHAN JAYANTIBHAI Vs. TECHNICAL EDUCATION BOARD
July 29, 1999
PATEL FILTERS LIMITED Vs. BARKATBHAI V NARSINDANI
October 1, 1999
PATEL KARSANBHAI GORDHANBHAI Vs. STATE OF GUJARAT
January 25, 1999
PATEL NARANBHAI GORDHANBHAI Vs. STATE OF GUJARAT
January 25, 1999
PATEL PARESHKUMAR JAYANTILAL Vs. STATE OF GUJARAT
March 3, 1999
PATEL SADHNA JAYANTILAL Vs. GUJARAT SECONDARY EDUCATION BOARD
July 7, 1999
PATEL SHANTILAL RAMJIBHAI Vs. STATE OF GUJARAT
January 25, 1999
PATEL UPENDRABHAI CHHOTABHAI Vs. STATE OF GUJARAT
February 8, 1999
PATEL VERABHAI KALIDAS Vs. STATE OF GUJARAT
March 19, 1999
PATEL VERABHAI KALIDAS Vs. STATE OF GUJARAT
May 4, 1999
PATEL VINSHNUBHAI KESHAVLAL Vs. SPEICAL LAND ACQUISITION OFFICER NO 1
February 1, 1999
PATHUBHAI VASHRAMBHAI RAJPUT Vs. GOVERNMENT OF GUJARAT
December 15, 1999
PINJARA HABIB MOHMED Vs. PATHAN NISHAR AHMEDKHAN TALIBKHAN
February 19, 1999
PLASTIC PRODUCTS ENGINEERING COMPANY Vs. COMMISSIONER OF INCOME TAX
April 23, 1999
POBARI SHANTILAL MOHANLAL Vs. STATE OF GUJARAT
March 3, 1999
PRABHABEN CHOTALAL ACHARYA Vs. GEO CHEM LABORATORIES PRIVATE LIMITED
November 2, 1999
PRABHAT SOLVENT EXTRACTION INDUSTRIES LIMITED Vs. S S KHAN
April 15, 1999
PRABHATSANG DEVUBHA JADEJA Vs. JAMNAGAR DISTRICT PANCHAYAT
October 8, 1999
PRADEEPKUMAR CHAUHAN Vs. REGISTRAR
August 20, 1999
PRAGJIBHAI ALIAS KANUBHAI MANJIBHAI PATEL Vs. RASIKLAL MANGANLAL MODI
July 9, 1999
PRAHLADBHAI JOITARAM PAMAR Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
May 10, 1999
PRAHLADJI MOHANJI THAKOR Vs. STATE OF GUJARAT
February 2, 1999
PRAJAPATI NATARLAL PARSHOTTAMDAS Vs. OIL AND NATURAL GAS COMMISSION
October 1, 1999
PRAKASH BACHUBHAI MAKWANA Vs. COMMISSIONER OF POLICE & ORS
June 15, 1999
PRAKASH KUMAR JAIN Vs. UNION OF INDIA
February 2, 1999
PRAKASH SHOLARAM Vs. STATE OF GUJARAT
July 21, 1999
PRAMODKUMAR KANCHEDILAL JAIN Vs. STATE OF GUJARAT
December 17, 1999
PRAMUKH STEEL PRIVATE LIMITED Vs. BIL GRAM PANCHAYAT
September 15, 1999
PRAVEENKUMA JOSEF DISILVA Vs. GUJARILAL DIPCHAND SHARMA
August 10, 1999
PRAVINKUMAR RAMANIKLAL PANDYA Vs. MAVAJIBHAI JERAM AND SANTOKBEN SAVAJI SMARAK TRUST
July 12, 1999
PRAVINSINH DOLATSINH RANA Vs. STATE OF GUJARAT
January 21, 1999
PREMJI KHANJI MASANI Vs. REGIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
September 30, 1999
PREMSING ALIAS PALLU JESING RAJPUT Vs. STATE OF GUJARAT
March 3, 1999
PRUTHVIRAJSINH ALIAS ANIRUDDHSINH Vs. R K SINGHLA DEPUTY DIRECTOR
September 20, 1999
PRUTHVISH B DAVE Vs. STATE OF GUJARAT
July 27, 1999
PUNAMCHAND ASHOK MAHESHWARI Vs. STATE OF GUJARAT
December 7, 1999
PUNAMCHANDRA KARSANDAS LEUVA Vs. SUPRITENDING ENGINEER
November 2, 1999
PUNIBEN BHOJABHAI Vs. LEGAL HEIRS OF DATIYABHAI BAVA
November 23, 1999
PUNIT VIDYALAYA PRIMARY SCHOOL VALI MANDAL Vs. STATE OF GUJARAT
February 5, 1999
PUNJABHAI MALDEBHAI KARENA Vs. BHANVAD MUNICIPALITY
February 25, 1999
PUNJALAL GIRDHARBHAI PATEL Vs. NAVDEEP CO-OPERATIVE BANK LTD.
March 6, 1999
PURNABEN PRSANSHANKER PANDYA Vs. T P AND M T GANDHI MUNI GIRLS H SCHOOL
October 27, 1999
PURSHOTTAMBHAI CHANDUBHAI GAJERA Vs. STATE OF GUJARAT
June 24, 1999
PURSHOTTAMBHAI R KACHHADIA PATEL PRAFULBHAI PUNABHAI Vs. STATE OF GUJARAT
November 5, 1999
R G BENDBAR Vs. HEMANTKUMAR S PARIKH
April 23, 1999
R G PATEL Vs. STATE OF GUJARAT
August 20, 1999
R I TEKRIWALA Vs. COLLECTOR AHMEDABAD
July 20, 1999
R J VALA Vs. STATE OF GUJARAT
September 22, 1999
R M TRIVEDI Vs. STATE OF GUJARAT
July 16, 1999
R M VAISHNAV Vs. STATE OF GUJARAT
August 19, 1999
R P SHAH Vs. GOVERNMENT OF GUJARAT
November 26, 1999
R S KUMBHARVADIA Vs. STATE OF GUJARAT
August 15, 1999
RABARI HIRABHAI DEVABHAI Vs. STATE OF GUJARAT
October 11, 1999
RAFIQSA CHAMMANSA FAKIR Vs. J M VYAS OR SUCCESSOR
August 19, 1999
RAHIMBHAI VALI PARBIDIA Vs. STATE OF GUJARAT
November 3, 1999
RAIMAL BUDHARAM Vs. STATE OF GUJARAT
July 30, 1999
RAJA ALIAS SURESH S KODWANI Vs. STATE OF GUJARAT
March 23, 1999
RAJA INDUSTRIES Vs. UNION OF INDIA
December 21, 1999
RAJABHAI BHIMABHAI RABARI Vs. STATE OF GUJARAT
December 24, 1999
RAJENDRASINH JUWANSINH SOLANKI Vs. DISTRICT MAGISTRATE, AHMEDABAD
September 24, 1999
RAJESH B PATEL Vs. PRABHASHANKAR SHANTARAM
March 23, 1999
RAJESHKUMAR B PANARA Vs. STATE OF GUJARAT
September 30, 1999
RAJKOT MUNICIPAL CORPORATION Vs. ANIRUDDH FULSHANKAR SHUKLA
April 19, 1999
RAJKUMAR KALLU SAHU Vs. STATE OF GUJARAT
July 5, 1999
RAJNAGAR TEXTILE MILLS Vs. TANAYKUTNAR RAYCHOUDHARY
February 25, 1999
RAJNIKANT HASMUKHLAL GOLWALA Vs. NATRAJ THEATRE
September 28, 1999
RAJVIRSINH K RATHOD Vs. PRINCIPAL D M PATEL
August 24, 1999
RAMABHAI POPATBHAI BHANGI Vs. STATE OF GUJARAT
July 26, 1999
RAMAN G PRAJAPATI Vs. STATE OF GUJARAT
October 27, 1999
RAMANBHAI BHIKHABHAI PATEL Vs. DISTRICT MAGISTRATE, KHEDA AT NADIAD
May 26, 1999
RAMANBHAI DHULABHAI BAROT Vs. STATE OF GUJARAT
December 2, 1999
RAMBHAI BHAILALBHAI PATEL Vs. STATE OF GUJARAT
December 20, 1999
RAMBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
August 16, 1999
RAMBHAI MANILAL PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
June 17, 1999
RAMESH ALIAS BHANGARI BABAJI THAKOR ZALA Vs. STATE OF GUJARAT
December 22, 1999
RAMESHBHAI @ MARDE TALSIBHAI VAGRI Vs. STATE OF GUJARAT & ORS.
June 21, 1999
RAMESHBHAI KARSANDAS PATEL Vs. STATE OF GUJARAT
July 8, 1999
RAMESHCHANDRA KANTILAL SHAH Vs. STATE OF GUJARAT
June 18, 1999
RAMESHKUMAR SUMERSINGH BAROLIA Vs. COMMANDANT SRP
February 10, 1999
RAMIBEN WD O MAGANJI GOVINDJI Vs. COMPETENT OFFICER
December 29, 1999
RAMILABEN SHANKERBHAI TADVI Vs. DEALER SELECTION BOARD AHMEDABAD
August 25, 1999
RAMJUBHA BAHADURSINH JADEJA Vs. MINISTRY OF HOME DEPARTMENT
September 16, 1999
RAMMOHAN BIJENDRA RAJPUT Vs. STATE OF GUJARAT
October 26, 1999
RAMNARESH T MISHRA GENERAL SECRETARY Vs. ALPESH TEXTILES
August 9, 1999
RAMSING PANDOR Vs. STATE OF GUJARAT
November 24, 1999
RANCHHODBHAI NAGJIBHAI THESIA Vs. STATE OF GUJARAT
June 16, 1999
RANIP NAGARPALIKA RANIP Vs. AEC LIMITED
January 16, 1999
RANJITSINH T RATHOD Vs. SECRETARY URBAN DEVELOPMENT AND URBAN HOUSING DEPARTMENT
April 13, 1999
RANOLI INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
February 2, 1999
RASHMIKANT A ANTANI Vs. STATE OF GUJARAT
July 22, 1999
RASILABEN M SHAH Vs. JAYANTILAL H PATEL
July 1, 1999
RATNIBEN NATHALAL BADABHAI Vs. RAMANLAL SHANKARLAL PATEL
February 24, 1999
RAVINDARSHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. PRAFULLAKUMAR THAKAR
September 10, 1999
RAVINDRA KAUTIK PATIL Vs. STATE OF GUJARAT
December 15, 1999
RAVISHANKAR BHAGVATIPRASAD Vs. STATE OF GUJARAT
October 5, 1999
RAVJIBHAI NARSINHBHAI Vs. STATE OF GUJARAT
November 22, 1999
RAVUBHA PRATAPSINH JADEJA Vs. K N BHATT OR HIS SUCCESSOR IN OFFICE
February 5, 1999
RAYMON GLUES AND CHEMICALS Vs. UNION OF INDIA
March 17, 1999
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BABUBHAI KALIDAS
October 26, 1999
REGIONAL PROVIDENT FUND COMMISSIONER Vs. B M MEHTA
April 7, 1999
RICOH INDIA LTD. Vs. UNION OF INDIA AND ORS.
July 28, 1999
ROLIA JAMAL RATWA Vs. STATE OF GUJARAT
October 27, 1999
RUPABHAI KUBERBHAI Vs. STATE OF GUJARAT
November 18, 1999
S Vs. E
May 11, 1999
S K SIMPI Vs. STATE OF GUJARAT
April 15, 1999
S KUMAR Vs. CHAIRMAN NARMADA EDUCATION AND SCIENTIFIC RESEARCH SOCIETY
April 22, 1999
S M DIVATE Vs. STATE OF GUJARAT
May 5, 1999
S P NINAMA Vs. DIRECTOR ANTI CORRUPTION BUREAU GUJARAT
August 17, 1999
SABURBHAI HEMABHAI CHAUHAN Vs. STATE OF GUJARAT
November 3, 1999
SADARUDDIN MAGANBHAI NARSIDANI Vs. STATE OF GUJARAT
December 27, 1999
SAHID @ SAID AHEMAD S/O MOJKHAN Vs. STATE OF GUJARAT & ANR.
September 24, 1999
SAHID ALIAS SAID AHEMAD S O MOJKHAN Vs. STATE OF GUJARAT
November 24, 1999
SAIYAD NASIRUDDIN SAIYADALI Vs. KUBRABEGUM WD O SAIYAD AJIMUDDIN KAMALUDDIN
December 27, 1999
SAIYED SAHEJADMIYA SULEMANMIYADECD Vs. ABDUL RAZAK ISABHAI MEMON
June 24, 1999
SAJID JIKKAR HAJI AYUB TELI S/O DETENU JIKKAR HAJI AYUB Vs. UNION OF INDIA & ORS.
September 17, 1999
SALIMKHAN ALIAS CHHOTE JABBAR HANIFKHAN PATHAN Vs. STATE OF GUJARAT
December 14, 1999
SALIMUDDIN ALIAS JUGAN N ANSARI Vs. STATE OF GUJARAT
September 6, 1999
SAMIR MAHESHBHAI PANDYA Vs. ADITYA SAMIRBHAI PANDYA
February 3, 1999
SAMPATRAJ C SHAH Vs. LAJPATRAI C AGRAWAL
September 17, 1999
SAMRATHDAN DEJIBHAI Vs. STATE OF GUJARAT
May 6, 1999
SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI
May 12, 1999
SANGHI FINANCE AND INVESTMENT LIMITED Vs. OIL AND NATURAL GAS COMMISSION
December 9, 1999
SANGITABEN ATULKUMAR PATEL Vs. DISTRICT MAGISTRATE, HIMMATNAGAR AND OTHERS
February 26, 1999
SANGITABEN RASIKLAL JAISWAL Vs. SANJAYKUMAR RATILAL JAISWAL
December 9, 1999
SARASVAIDYA SAVITABEN NARSINHBHAI Vs. HARILAL KANJI PATEL
February 22, 1999
SARDARNAGAR CO OP HOUSING SOCIETY LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
March 31, 1999
SARIKA ESTATE AND INVESTMENTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 3, 1999
SATISHKUMAR KANTILAL DAVE Vs. STATE OF GUJARAT
March 8, 1999
SAURASHTRA CEMENT LIMITED Vs. STATE OF GUJARAT
October 7, 1999
SAURASHTRA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
September 24, 1999
SAURASHTRA SAFAI KAMDAR VIKAS SAMITEE Vs. STATE OF GUJARAT
June 23, 1999
SAVITABEN GAJAJI THAKOR W/O GAJAJI MAGANJI THAKOR (DETENU) Vs. DISTRICT MAGISTRATE, AHMEDABAD
September 23, 1999
SEVAKRAM PRABHUDAS Vs. H S PATEL
August 23, 1999
SHABAAN ROTKIN Vs. SHAHIDA ROTKIN
July 13, 1999
SHAH SEVANTILAL DALSUKHRAM Vs. PATEL MITHABHAI TRIBHOVANDAS
November 5, 1999
SHAILY ENGINEERING PLASTICS LIMITED Vs. DESIGNATED AUTHORITY UNDER KAR VIVAD SAMADHAN SCHEME
April 16, 1999
SHAMBHUSINH P CHAVDA Vs. CHAIRMAN SHETH J H SONAWALA HIGH SCHOOL MAHEMDABAD
October 25, 1999
SHANKAR VISHNUBHAI SINDHI Vs. COMMISSIONER OF POLICE
October 8, 1999
SHANKARBHAI H PATEL Vs. UNION OF INDIA
June 22, 1999
SHANKU CONCRETES PRIVATE LIMITED Vs. STATE OF GUJARAT
November 30, 1999
SHANTABEN NARANBHAI DALVADI Vs. VADILAL KACHARABHAI PRAJAPATI
August 31, 1999
SHANTILAL MAGANLAL PATEL Vs. NAGAR PRATHMIK SHIKSHAN SAMITI
July 23, 1999
SHARADA SRIKANTAIAH Vs. GUJARAT ELECTRICITYBOARD
November 18, 1999
SHETH ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
March 31, 1999
SHILPA HARGOVINDDAS PATEL Vs. VISHNUBHAI CHATURBHAI
January 16, 1999
SHIVABHAI KHODABHAI PATEL Vs. COMMISSIONER OF INCOME TAX
December 28, 1999
SHON CERAMICS PRIVATE LIMITED Vs. UNION OF INDIA
November 18, 1999
SHRINATH TRADERS Vs. CENTRAL BANK OF INDIA
March 23, 1999
SIDDHARTHBHAI B SHAH Vs. STATE OF GUJARAT
April 7, 1999
SIDDHI TRAVELS Vs. INDIAN AIR LINES LIMITED
August 11, 1999
SILVANCE FRANKLIN BARIA Vs. ELIZABETH DAVID HENDRY
May 11, 1999
SIMON VENDALIN Vs. MERRYBEN
November 1, 1999
SINDHI TARMOHMED JUSAB Vs. STATE OF GUJARAT
December 8, 1999
SINGAPORE AIR LINES Vs. HI REL ELECTRONICS PVT LIMITED
December 30, 1999
SNEHAL PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
October 1, 1999
SNEHLATA CHANDRAKANT CHALISHAZAR Vs. M S THANVI OR HIS SUCCESSOR
April 8, 1999
SONAL GUM INDUSTRIES Vs. INCOME TAX OFFICER
July 13, 1999
SONALBEN GOVINDBHAI GAJJAR Vs. PRINCIPAL MAHILA ARTS COLLEGE
April 5, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. AMARSINH MAVABHAI GADHAVI
April 30, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. GABRIAL SOMABHAI KHRISTI
January 21, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. DABHI AMBALAL CHUNTHAJI
August 11, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. RANCHHODBHAI CHHAGANBHAI DABHI
August 11, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. CHIMANBHAI BAJIBHAI
July 28, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. RAYSINGBHAI SOMABHAI
September 15, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. RAYSINGBHAI SOMABHAI
March 15, 1999
SPECIAL LAND ACQUISITION OFFICER Vs. GHAMAJI MADHAJI
December 22, 1999
STATE BANK OF INDIA Vs. ENGG MAJDOOR SANGH
December 2, 1999
STATE BANK OF INDIA Vs. NEW MANEKCHOWK SPINNING AND WEAVING MILLS COMPANY LIMITED STRUCK OFF
August 25, 1999
STATE BANK OF SAURASTHRA Vs. S D DAVE
November 24, 1999
STATE OF GUJARAT Vs. SUO MOTU
November 24, 1999
STATE OF GUJARAT Vs. PASHABHAI BHANABHAI VANKAR
November 24, 1999
STATE OF GUJARAT Vs. PRAVINBHAI BHAILALBHAI GOR
November 23, 1999
STATE OF GUJARAT Vs. RAJKOT DISTRICT COMPANY OPERATIVE BANK LIMITED
November 19, 1999
STATE OF GUJARAT Vs. BALENDRABHAI RAVJIBHAI PATEL
November 17, 1999
STATE OF GUJARAT Vs. ABDULHAMIDKHAN HUSENYAVAKHAN JIBABI
November 5, 1999
STATE OF GUJARAT Vs. N K JADHAV
December 1, 1999
STATE OF GUJARAT Vs. LAXMIBEN JAYANTILAL SIKLIGAR
November 30, 1999
STATE OF GUJARAT Vs. NARBHERAM GOVIND FULTARIYA
October 29, 1999
STATE OF GUJARAT Vs. TALABHAI VERSIBHAI
November 3, 1999
STATE OF GUJARAT Vs. MOHMAD SALIM USMANGANI
November 4, 1999
STATE OF GUJARAT Vs. KAMLESH BAROT
October 22, 1999
STATE OF GUJARAT Vs. JAGDISHBHAI KEVARBHAI
December 22, 1999
STATE OF GUJARAT Vs. AMRUTLAL BAPULAL SWAMI
December 28, 1999
STATE OF GUJARAT Vs. GAGJI SHANKER DODIYA
February 9, 1999
STATE OF GUJARAT Vs. MOCHI RAJU @ BALVANT POPAT
May 6, 1999
STATE OF GUJARAT Vs. C D CHOKSHI
December 23, 1999
STATE OF GUJARAT Vs. MAHMAD YUSUF AHMED NAGANI
January 18, 1999
STATE OF GUJARAT Vs. MAHENDRA (RATILAL) HARJIVAN LUHAR
July 21, 1999
STATE OF GUJARAT Vs. JUJARSINH BHAVANSINH VIHOL
February 22, 1999
STATE OF GUJARAT Vs. AMARSINHBHAI BHAILALBHAI CHAUDHARY
September 17, 1999
STATE OF GUJARAT Vs. RAMESHBHAI BHEMABHAI SODHAPARMAR
September 8, 1999
STATE OF GUJARAT Vs. SANKALCHAND P VACHHETA
September 10, 1999
STATE OF GUJARAT Vs. BRIJKISHIORE GARG
September 23, 1999
STATE OF GUJARAT Vs. ARVIND H VYAS
September 21, 1999
STATE OF GUJARAT Vs. ANILKUMAR PURANMAL GUPTA
July 24, 1999
STATE OF GUJARAT Vs. HARISINH MANSINH VASAVA
July 22, 1999
STATE OF GUJARAT Vs. CHAVDA MANAJI CHELAJI
July 20, 1999
STATE OF GUJARAT Vs. DHARSING T VAGHELA
July 6, 1999
STATE OF GUJARAT Vs. R R LALAJI
January 22, 1999
STATE OF GUJARAT Vs. ARVINDKUMAR LAXMICHAND KHANDHAR
January 18, 1999
STATE OF GUJARAT Vs. KHIMA RAMDE
February 12, 1999
STATE OF GUJARAT Vs. MOHAN POPATBHAI
February 12, 1999
STATE OF GUJARAT Vs. HITESHKUMAR ALIAS HITEN GORSHANBHAI PATEL
February 19, 1999
STATE OF GUJARAT Vs. MAKA MERABHAI RABARI
February 17, 1999
STATE OF GUJARAT Vs. MER MULA KHIMA alias KHIMANAND
February 17, 1999
STATE OF GUJARAT Vs. DAULATBHAI TEKCHAND HARJANI
March 18, 1999
STATE OF GUJARAT Vs. HASUBHAI alias HAMENDRA PRABHUDAS PATEL
March 12, 1999
STATE OF GUJARAT Vs. DECEASED BHANUBHAI PIROJSHA MEHTA
March 3, 1999
STATE OF GUJARAT Vs. MANGUBHAI KIKABHAI HALPATI
March 6, 1999
STATE OF GUJARAT Vs. ADMINISTRATIVE OF LALJI MAHARAJ HARISINH RAMSINH RAJ
April 29, 1999
STATE OF GUJARAT Vs. GANDABHAI GOVINDBHAI
April 29, 1999
STATE OF GUJARAT Vs. THAKARDA BHIKHAJI NATHAJI
April 26, 1999
STATE OF GUJARAT Vs. JASHODABEN
May 4, 1999
STATE OF GUJARAT Vs. GAURANG MATHURBHAI LEUVA
May 4, 1999
STATE OF GUJARAT Vs. L N PATEL
May 3, 1999
STATE OF GUJARAT Vs. MOCHI RAJU alias BALVANT POPAT
May 7, 1999
STATE OF GUJARAT Vs. M K PAREKH
May 11, 1999
STATE OF GUJARAT Vs. BHURIYA alias KANAIYALAL DALPATRAM
May 10, 1999
STATE OF GUJARAT Vs. MOHANBHAI DHANABHAI
June 18, 1999
STATE OF GUJARAT Vs. SHAMRAJI CHELAJI MARI
June 22, 1999
STATE OF GUJARAT Vs. RANJITSINH GAMBHIRSINH DABHI
April 5, 1999
STATE OF GUJARAT Vs. SATISHCHANDRA BALASHANKER VORA
March 31, 1999
STATE OF GUJARAT Vs. ARVINDKUMAR RAYCHAND
April 1, 1999
STATE OF GUJARAT Vs. BHANUMATI HARGOVINDDAS SHAH
March 26, 1999
STATE OF GUJARAT Vs. PATEL TALSHI RAMJIBHAI
March 30, 1999
STATE OF GUJARAT Vs. RAJESHBHAI R MISTRY
April 22, 1999
STATE OF GUJARAT Vs. SURESHBHAI CHHITUBHAI PATEL
April 16, 1999
STATE OF GUJARAT Vs. S K GADHVI AND COMPANY
April 13, 1999
STATE OF GUJARAT Vs. VAHAB MOHMEDBHAI SEPAI
April 15, 1999
STATE OF GUJARAT Vs. MEMAN JAVED KARIM
April 7, 1999
STATE OF GUJARAT Vs. HAMID HAJI KER
April 9, 1999
STATE OF SAURASHTRA Vs. D K ENTERPRISE
May 4, 1999
SUKHLAL C PRAJAPATI Vs. GOVERNMENT OF GUJARAT
August 15, 1999
SUKHPALSING IQBALSING GIL Vs. STATE OF GUJARAT
October 15, 1999
SULEMANI CO OPERATIVE BANK LIMITED Vs. AGRO TRADERS
December 17, 1999
SUMERCHAND JAIN Vs. STATE OF GUJARAT
May 10, 1999
SUMITRABEN ANILKUMAR SHAH Vs. DIVYABHANUSINGHJI SAJJAN SINGHJI
February 19, 1999
SUNIL ARVINDBHAI KAPADIA Vs. UNION OF INDIA
July 16, 1999
SUNIL KUMAR MANGALSINH KSHATRIYA Vs. STATE OF GUJARAT
September 29, 1999
SUNNY DHARAMPALSINGH CHAUDHARY Vs. GUJARAT SECONDARY EDUCATION BOARD
July 23, 1999
SUO MOTU Vs. MUNICIPAL COMMISSIONER AHMEDABAD MUNICIPAL CORPORATION
September 23, 1999
SUO MOTU Vs. VATVA INDUSTRIES ASSOCIATION
September 1, 1999
SUO MOTU Vs. SECRETARY HOME DEPARTMENT
February 22, 1999
SUPER SECURITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 24, 1999
SUPERINTENDENT Vs. VANRAJSINH GAMBHIRSINHG JADEJA
December 23, 1999
SURAJ STEEL ROLLING MILLS Vs. UNION OF INDIA
March 8, 1999
SURAPSING JEHARIYA VASAVA Vs. STATE OF GUJARAT
July 7, 1999
SURAT DISTRICT PANCHAYAT Vs. DILIPSINH BHIMSINH RATHOD
July 24, 1999
SURAT PANJRAPOLE Vs. COMMISSIONER OF INCOME TAX
March 17, 1999
SURENDRANAGAR DUDHREJ NAGAR PALIKA Vs. STATE OF GUJARAT
August 27, 1999
SURESH SOMA ALIAS DULO HARIJAN Vs. STATE OF GUJARAT
December 9, 1999
SURJIT SINGH KIRPALSINGH ARMED POLICE CONSTABLE Vs. STATE OF GUJARAT
January 18, 1999
SURUBHA GOVUBHAI JADEJA Vs. STATE OF GUJARAT
July 26, 1999
SURUBHAI GOVUBHA JADEJA Vs. STATE OF GUJARAT
August 31, 1999
SUSHILABEN I DAVE Vs. DISTRICT PANCHAYAT BHAVNAGAR
August 15, 1999
SWAMI SATYAPRAKASHDASJI GURUGHANSHYAM PRASAD SWAMI Vs. JT CHARITY COMMISSIONER RAJKOT
September 17, 1999
SWAMINARAYAN RICE AND PULSE MILLS Vs. INCOME TAX OFFICER
March 8, 1999
T R ASSOCIATES Vs. STATE OF GUJARAT
November 17, 1999
TARABEN K DESAI Vs. STATE OF GUJARAT
August 13, 1999
TATA CHEMICALS LIMITED Vs. UNION OF INDIA
May 11, 1999
TEXTILE LABOUR ASSOCIATION Vs. O L OF JUBILEE MILLS LIMITED
May 12, 1999
THAKKAR DHARATIBEN HARIBHAI Vs. STATE OF GUJARAT
December 14, 1999
THAKOR KACHARAJI RAVTAJI DECEASED THRO HEIRS ARJANJI KACHARAJI Vs. STATE OF GUJARAT
July 7, 1999
THAKOR SUMIT S Vs. GUJARAT UNIVERSITY
August 13, 1999
THAKORBHAI NARSINGHBHAI PATEL Vs. STATE OF GUJARAT
October 5, 1999
THAKORE GANDAJI CHUNDAJI Vs. SECRETARY
October 5, 1999
THARAD JAIN YUVAK MANDAL Vs. INCOME TAX OFFICER
April 8, 1999
THARAD JAIN YUVAK MANDALAND S B TAPAGACHHA SANGH TRUAT Vs. INCOME TAX OFFICER
April 7, 1999
U B AMIN Vs. STATE OF GUJARAT
October 1, 1999
UMESH SHAILENDRAKUMAR SHARMA Vs. STATE OF GUJARAT
August 5, 1999
UMRETH MUNICIPALITY Vs. K P KHARIDIA
December 28, 1999
UNCHAMALA MAHILA DUDH UTPADAK SAHAKARI MANDLI LIMITED Vs. DISTRICT REGISTRAR CO OPERATIVE SOCIETY
March 24, 1999
UNION OF INDIA Vs. RAMKRUPAL JAGANNATH
April 9, 1999
UNION OF INDIA Vs. PREMA DHAMA
August 3, 1999
UNION OF INDIA Vs. PAL SINGH
July 30, 1999
UNION OF INDIA Vs. ABDULLA AKBARALI AND COMPANY
July 16, 1999
UNION OF INDIA Vs. BACHU BADIA
September 2, 1999
UNION OF INDIA Vs. R T ADHVARYU
September 2, 1999
UNION OF INDIA Vs. M S SAIYED
October 27, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HETALBHAI C BAGADIA
March 4, 1999
UNITED INDIA INSURANCE CORPORATION LIMITED Vs. SHOBHANABEN GIRISHBHAI
February 24, 1999
USMANGANI HAZAM Vs. ABDULGANI MAHAMADBHAI SHAIKH
February 25, 1999
UTTAR BHARTIYA NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
December 30, 1999
UTTAR PRADESH COMPANY OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
March 24, 1999
VADHWAN NAGAR PALIKA Vs. STATE OF GUJARAT
April 9, 1999
VADODARA MUNCIPAL CORPORATION Vs. BHARTIYA MAZDOOR SANGH
October 28, 1999
VAGHORA NATHALAL MURJI Vs. STATE OF GUJARAT
October 8, 1999
VALJIBHAI KALIDAS MAKWANA Vs. DSP KHEDA
October 1, 1999
VALLABHVIDYANAGAR MAZDOOR UNION Vs. STATE OF GUJARAT
January 28, 1999
VANRAJSINH DANUBHA JADEJA Vs. STATE OF GUJARAT
May 11, 1999
VASANT C SOLANKI Vs. JOINT MANAGER J M DESAI HIGH SCHOOL TRUST
June 18, 1999
VASANTLAL TULSIDAS AGRAWAL Vs. COMMISSIONER OF INCOME TAX
October 5, 1999
VICTOR F PARMAR Vs. ELECON ENGINEERING LIMITED
October 15, 1999
VIJAYSINH BHAMABHAI DODIYA Vs. STATE OF GUJARAT
December 16, 1999
VIJAYSINH BHAMABHAI DODIYA Vs. STATE OF GUJARAT
October 7, 1999
VIKRAMBHAI PUNJABHAI PALKHIWALA Vs. NAVRANG TEXTILES MILLS PRIVATE LIMITED
February 24, 1999
VINAYBHAI K YADAV Vs. STATE OF GUJARAT
February 17, 1999
VINOD KHUSHAL TIWARI Vs. POLICE COMMISSIONER
February 26, 1999
VINODBHAI ISHWARBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
January 25, 1999
VINUBHAI RAMBHAI DALWADI Vs. MANGABHAI SARTANBHAI
December 3, 1999
VIPULKUMAR DHIRUBHAI SOLANKI Vs. CENTRAL DEGREE ADMISSION COMMITTEE
August 25, 1999
VIRA BHANA Vs. STATE OF GUJARAT
May 11, 1999
VIRENDRASINH SANKARSINH RATHOD Vs. STATE OF GUJARAT
November 1, 1999
VIRENDRASINH SANKARSINH RATHOD Vs. STATE OF GUJARAT
December 20, 1999
VIRJI MEGHAJI DAKHI Vs. DISTRICT SUPERINTENDENT OF POLICE
December 24, 1999
VISHAL LINES PRIVATE LIMITED Vs. GENERAL MANAGER
April 21, 1999
VISHNUPRASAD C DARJI Vs. REGISTRAR
August 20, 1999
VISNAGAR MUNICIPALITY Vs. STATE OF GUJARAT
August 5, 1999
VISNAGAR TALUKA AUDYOGIK SAHAKARI MANDLI LIMITED Vs. COMMISSIONER OF INCOME TAX
September 22, 1999
W M SAIYAD Vs. STATE OF GUJARAT
October 15, 1999
YOGESHKUMAR PRAMODRAI BRAHMIN Vs. STATE OF GUJARAT
March 30, 1999
YUNUSBHAI HASANBHAI GHANCHI Vs. DISTRICT MAGISTRATE, BHAYNAGAR
September 15, 1999
YUSUFALI TAHERALI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C
October 26, 1999
ZARINABEN N MANSURI Vs. MANAGER SHRI MURKHAN P MUTVA
May 4, 1999
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT REGISTRAR CO OP SOCIETIES URBAN
July 23, 1999