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Case Index
Title
Date
ANWAR AUTO WORKS Vs. SECRETARY HPSEB
November 10, 1999
BUTTA RAM Vs. NATIONAL INSURANCE COMPANY LIMITED
November 10, 1999
CHIEF COMMERCIAL MANAGER, EASTERN RAILWAY Vs. K.K.SHARMA
December 9, 1999
COSMO PLANTGENE LTD. Vs. ASHA RAM SHARMA
May 27, 1999
EICHER MOTORS LIMITED Vs. SUKHDEV SHARMA
December 2, 1999
GUL NWAZ Vs. ORIENTAL INSURANCE COMPANY
November 10, 1999
GURDAYAL SINGH Vs. EXECUTIVE ENGINEER, H.P.S.E.B.DIVISION, MANDI, H.P.
May 25, 1999
H.P.NAGAR VIKAS PRADHIKARAN THROUGH ITS CHIEF ADMINISTRATOR Vs. RAVINDER SINGH MINHAS
December 17, 1999
H.S.VERMA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 14, 1999
HARMOHINDER KAUR Vs. STATE BANK OF PATIALA
April 21, 1999
JIWAN KUMAR SHARMA Vs. UNITED COMMERCIAL CORPORATION
August 27, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. RATTAN SINGH
November 11, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. RATTAN SINGH
November 10, 1999
MODERN AUTOMOBILES Vs. KANSHI RAM SHARMA
June 29, 1999
NATIONAL CO-OP.CONSUMERS STORE LIMITED Vs. SAINIK SCHOOL SUNAPUR TIHRA
November 17, 1999
NEGI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
July 2, 1999
NIRMALA CHAUHAN Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
March 24, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAGMOHAN LAL GUPTA
April 20, 1999
PRINCIPAL, HIMACHAL DENTAL (PRIVATE) COLLEGE Vs. SUNIL KUMAR SHARMA
September 10, 1999
SHIMLA AUTOMOBILES Vs. INDIRA RAM SHARMA
June 22, 1999
UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHAN CHAND THAKUR
October 13, 1999
UNITED INSURANCE COMPANY LIMITED Vs. BALDEV CHAND MAHAJAN
May 4, 1999
VISHWAS JULKA Vs. UNION OF INDIA
September 9, 1999