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Title
Date
A K BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 1999
ABDULGAFAR A NADIADWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX ABDULGAFAR A NADIADWALA V ASSTT CIT
November 15, 1999
ACCURATE PIPES PLASTICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 2, 1999
AGRAWAL FLOORING STONE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V AGRAWAL FLOORING STONE CO
May 7, 1999
AJAI CHOUDHARY Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 21, 1999
AKHARA GHAMANDA DASS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 1999
AL MADEENA CHARITABLE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 1, 1999
ALEMBIC CHEMICAL WORKS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 10, 1999
ALPHA ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 29, 1999
ALUKKAS JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 27, 1999
AMAR SINGH KISHAN CHAND Vs. INCOME TAX OFFICER
December 10, 1999
AMINABI KASKAR Vs. COMPETENT AUTHORITY
February 11, 1999
ANANT CHUNILAL KATE Vs. INCOME TAX OFFICER
May 28, 1999
ANIL DUGGAL Vs. ASSTT CIT
June 24, 1999
ANKIT DIAMONDS Vs. INCOME TAX OFFICER
December 14, 1999
ANSAR RAHMAN AND OTHERS Vs. COMPETENT AUTHORITY
April 6, 1999
AQUA ALLOYS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 17, 1999
ASHOK KUMAR JORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 18, 1999
ASHOK SOI Vs. DEPUTY COMMISSIONER OF INCOME TAX CIT V ASHOK SOI
August 31, 1999
ASMAN INVESTMENTS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 20, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANGHVI TEXTILE ENGG P LTD
January 15, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTILIZERS CO LTD
May 10, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARDA GUMS CHEMICALS INDUSTRIAL AREA
December 17, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRIBHOVANDAS BHIMJI ZAVERI
August 17, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MUGAT DYEING PRINTING MILLS
November 29, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARP SPRINGS STAPLES CO P LTD
January 21, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SINORA TRADING LTD
February 26, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAKTIKUMAR M SANCHETI
May 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CLASSIC DIAMONDS I LTD
October 28, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASSOCIATED BUILDERS
February 5, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR CONSTRUCTION CO P LTD
July 28, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPI TALKIES
July 27, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MANUFACTURERS LTD
November 30, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MFG LTD ASSTT CIT V CINNI LTD ASSTT CIT V TULLO MOTORS P LTD
April 12, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAGWAT PRASAD SARAF
January 8, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. O P GUPTA
December 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAWAL KISHORE AGARWAL
November 18, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEVI LAL SONI
December 7, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TUSHAR HARIT P LTD
October 5, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TESLA TRANSFORMERS P LTD
April 21, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NANJAPPA HUF
September 27, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S M KANNAPPA AUTOMOBILES P LTD
March 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAKAY TRADERS
September 16, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ISHAR DASS MAHAJAN SONS
May 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GEETA MAYOR
July 23, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH NARAIN GUPTA
May 25, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BRIJ BHUSHAN LAL SONS
December 16, 1999
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MEHERJIBHOY NAWROZJI SATHA CHARITABLE TRUST
May 11, 1999
ASSOCIATE BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 1999
B VIJAYKUMAR CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 26, 1999
BACHRAJ SONS Vs. INCOME TAX OFFICER
September 20, 1999
BADHURANI DEEPINDER KAUR ORS Vs. WEALTH TAX OFFICER
June 28, 1999
BALAJI CONSTRUCTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 7, 1999
BALAJI CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 7, 1999
BALCHAND K VORA Vs. EIGHTH INCOME TAX OFFICER
January 28, 1999
BARAMATI TALUKA SAHAKARI DOODH PURVATHA SANGH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 22, 1999
BENNET COLEMAN CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 3, 1999
BERLIA CHEMICALS TRADERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 25, 1999
BHOOPALAM COMMERCIAL COMPLEX INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
April 15, 1999
BIRLA AT T COMMUNICATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX
December 17, 1999
BKI/HAM V O F C/O ARTHUR ANDERSON CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 8, 1999
BLUE DART EXPRESS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
December 6, 1999
BUSINESS INFORMATION PROCESSING SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 1999
C B M WARRIER Vs. T PRASANNAKUMARI
August 17, 1999
C M P D I Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 19, 1999
CHANDER MOHAN MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
January 13, 1999
CHEMINOR DRUGS LTD Vs. INCOME TAX OFFICER
December 22, 1999
CHINTAMANI HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 1999
CHIRANJILAL S GOENKA Vs. WEALTH TAX OFFICER
September 27, 1999
COMMISSIONER OF INCOME TAX Vs. TATA IRON STEEL CO LTD
May 24, 1999
COMMISSIONER OF INCOME TAX Vs. TATA IRON STEEL CO LTD
May 25, 1999
CONCEPT PHARMACEUTICALS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 12, 1999
D A PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 11, 1999
D N KAMANI HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 6, 1999
DARSHAN SUMAN ZAVERI Vs. INCOME TAX OFFICER
June 30, 1999
DATAR CO Vs. INCOME TAX OFFICER
June 25, 1999
DEPUTY COMMISSIONER Vs. PROMINENT HOTELS LTD
April 29, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT MACHINERY MANUFACTURES LTD
August 6, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. O N G C
August 12, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN HOTELS LTD
February 25, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. FARMSON PHARMACEUTICALS GUJARAT LTD
May 7, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. FARMSON ANALGESIC P LTD
May 7, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ILABEN VIRENDRAKUMER
July 13, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ILABEN VIRENDRAKUMAR
July 13, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. NORASIA LINES MALTA LTD
April 22, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. JOSHI FORMULABS P LTD JOSHI FORMULABS P LTD V DY CIT
January 18, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LTD
July 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ESQUIRE VIDEO FILM SERVICES P LTD
June 18, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOKALBARI KANOI TEA ESTATE P LTD
September 15, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHANDER MOHAN
April 29, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. JANATHA STEEL MILLS P LTD
March 25, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. B P L INDIA LTD
April 8, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. NORASIA LINES MALTA LTD
April 19, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARLE BISCUITS P LTD
July 12, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. BACHHRAJ CO LTD
July 20, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARYANA OXYGEN LTD
December 28, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH EICHER GOODEARTH V DY CIT
April 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN SONS
October 28, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARAMOUNT HOTELS LTD
November 21, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT MACHINERY MANUFACTURERS LTD
August 6, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. JUPITER DISTILLERY
November 2, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANISH ORGANICS INDIA LTD
December 27, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LTD
May 21, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOUNT SHIVALIK BREWERIES LTD
May 28, 1999
DHANVI TRADING INVESTMENT P LTD Vs. ASSESSING OFFICER
March 11, 1999
DIGVIJAY CHEMICALS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1999
DINESH MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 1999
DISTRICT EXCISE OFFICER Vs. INCOME TAX OFFICER
December 20, 1999
DIVINE BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 1999
DRILL WELL ASSOCIATES CO OP SOCIETY LTD Vs. INCOME TAX OFFICER
May 7, 1999
DY CIT Vs. ARAF TRADING CORPORATION
March 18, 1999
E R TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1999
EAGLE FLASK INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 19, 1999
EASTERN CLAY CERAMICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 17, 1999
ELITE DEVELOPERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 24, 1999
ESSEM INTRA PORT SERVICES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 1999
FANCY CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 1999
FINOLEX PIPES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 1999
G D APTE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 23, 1999
G INDIRA K REDDY AND OTHERS Vs. INCOME TAX OFFICER
January 14, 1999
G N GHORPADE HUF Vs. DY CIT
December 24, 1999
GANPAT LAL AJANA Vs. WEALTH TAX OFFICER
March 30, 1999
GANPAT LAL AJANA Vs. WEALTH TAX OFFICER
March 20, 1999
GEARHART INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 15, 1999
GEHLOT PAN BHANDAR Vs. INCOME TAX OFFICER
November 18, 1999
GENERAL EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 1999
GKW LTD Vs. JOINT COMMISSIONER OF INCOME TAX
July 14, 1999
GOLANI BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 27, 1999
GOODYEAR INDIA LTD Vs. INCOME TAX OFFICER ASSTT CIT V GOODYEAR INDIA LTD
October 11, 1999
GUJARAT THEMIS BIOSYN LTD Vs. JOINT COMMISSIONER OF INCOME TAX
August 20, 1999
GULAKANDI DEVI AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1999
GULATI SAREE CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 9, 1999
GULF OIL INDIA LTD Vs. INCOME TAX OFFICER
December 21, 1999
GULSHAN AHUJA AND OTHERS Vs. COMPETENT AUTHORITY
July 23, 1999
H P AGRO INDUSTRIES CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 17, 1999
HANSA AGENCIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
February 26, 1999
HARISHKUMAR J GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 27, 1999
HARNAM SINGH BISHAN SINGH JEWELLERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 11, 1999
HARSHAD P MEHTA AND OTHERS Vs. COMPETENT AUTHORITY
June 3, 1999
HASINA IBRAHIM PARKAR AND ANOTHER Vs. COMPETENT AUTHORITY
February 10, 1999
HEMLA EMBROIDERY MILLS P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
October 27, 1999
HINDUSTAN MARKETING ADVERTISING CO LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
June 3, 1999
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 28, 1999
HOLLYHOCK ENGINEERING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 1999
HOOGHLY MILLS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 3, 1999
HOTEL VRINDAVAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 1999
IDEAL PLOT VIKRI KENDRA/KHOPADE FAMILY TRUST/JAYENDRA K KHOPADE/MS ANITA K KHOPADE/KIRAN KISENRAO KHOPADE/MRS KAMLABAI K KHOPADE/DR SANJAY K KHOPADE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 8, 1999
IN RE; DAMANI BROTHERS Vs. STATE
April 15, 1999
INCOME TAX OFFICER Vs. SAPHIRE TRADERS P LTD
March 17, 1999
INCOME TAX OFFICER Vs. SKYJET AVIATION PVT LTD AND VICE VERSA
July 19, 1999
INCOME TAX OFFICER Vs. NAYANA K SHAH
August 31, 1999
INCOME TAX OFFICER Vs. MOHINDER SINGH DAVINDER SINGH CO
July 16, 1999
INCOME TAX OFFICER Vs. MANGALAM CHEMICALS
October 20, 1999
INCOME TAX OFFICER Vs. BRAHMAN KARYALAYA
August 5, 1999
INCOME TAX OFFICER Vs. SADHU SINGH AND SONS
May 27, 1999
INCOME TAX OFFICER Vs. SOHAN LAL GOEL
February 9, 1999
INCOME TAX OFFICER Vs. UITEC INTERNATIONAL
May 4, 1999
INCOME TAX OFFICER Vs. EAST INDIAN COAL CO LTD
April 28, 1999
INCOME TAX OFFICER Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE
November 1, 1999
INCOME TAX OFFICER Vs. MAGANBHAI S PATEL
September 30, 1999
INCOME TAX OFFICER Vs. BIPIN FARASHKHANA
July 1, 1999
INDIAN ALUMINIUM CABLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 17, 1999
INDIAN HOTELS COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 2, 1999
INDUCTOTHERM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 16, 1999
INDUSTRIAL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX ITO V INDUSTRIAL ENTERPRISES
May 13, 1999
INDUSTRIAL FINANCE CORPORATION I LTD Vs. INCOME TAX OFFICER
April 21, 1999
IQBAL CHAND KHURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 26, 1999
IRCON INTERNATIONAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 19, 1999
ITO Vs. DINESH SARAA
October 26, 1999
J AND K SHEEP AND SHEEP PRODUCTS DEVELOPMENT BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 19, 1999
J C CHANDIOK Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 25, 1999
J K INVESTORS BOMBAY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 1999
J K SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 25, 1999
J P SHAH ADV Vs. K V DAVE ADV
May 31, 1999
J R AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 3, 1999
JAGAN NATH GURBACHAN SINGH Vs. ITO
June 28, 1999
JAGAN NATH SAYAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX
November 8, 1999
JAGDAMBA RICE MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 1999
JAI PAL SHARMA Vs. INCOME TAX OFFICER
April 20, 1999
JAIKISAN R AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 17, 1999
JAINSONS SS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 31, 1999
JANTA TILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 6, 1999
JAWAHAR LAL OSWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 1999
JAY BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 11, 1999
JHANTALA INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 25, 1999
JME EMPLOYEES CO OPERATIVE CREDIT THRIFT SOCIETY LTD Vs. INCOME TAX OFFICER
April 28, 1999
JOSE BROTHERS JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 24, 1999
JOSTS ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 1999
K K KUNCHERIA Vs. COMPETENT AUTHORITY
February 3, 1999
KAILASH MOUDGIL Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 2, 1999
KANHAYA LAL SURINDER KUMAR Vs. ASSESSING OFFICER
May 31, 1999
KANS RAJ AND SONS Vs. INCOME TAX OFFICER
June 28, 1999
KARAM CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1999
KARAM CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 30, 1999
KARIMJEE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 28, 1999
KASAM HUSSAIN THAIM Vs. COMPETENT AUTHORITY
May 10, 1999
KASAT PAPER PULP LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 4, 1999
KASHIRAM ATMARAM AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 1999
KASTURI LAL DHIR Vs. INCOME TAX OFFICER
January 1, 1999
KAVERI WINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 10, 1999
KEDAR DARGAR Vs. INCOME TAX OFFICER
December 27, 1999
KERALA FINANCIAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 24, 1999
KESHAV B BHUJLE Vs. E B V NAIR
December 20, 1999
KEWAL G BAJAJ Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 1999
KHANDELWAL INDUSTRIAL GASES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 6, 1999
KHOZEM F KAUKAWALA Vs. COMPETENT AUTHORITY
April 13, 1999
KOMARLA FEEDS Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 5, 1999
KOTI ENTERPRISES P LTD Vs. INCOME TAX OFFICER
October 14, 1999
LAKHANPAL NATIONAL LTD Vs. INCOME TAX OFFICER
March 9, 1999
LAKSHMI GNANESWARA ENTERPRISES AND FINANCIERS Vs. INCOME TAX OFFICER
February 22, 1999
LALITHA RAMASWAMY Vs. V INCOME TAX OFFICER
December 21, 1999
LATE ANANTA N NAIK THROUGH LR Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 7, 1999
LUPIN AGROCHEMICAL I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 29, 1999
M M NAGALINGA NADAR SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 9, 1999
MAJOR D M PURANDARE Vs. INCOME TAX OFFICER
January 29, 1999
MANOHAR LAL Vs. INCOME TAX OFFICER
December 24, 1999
MEGJI MATHRADAS Vs. JOINT COMMISSIONER OF INCOME TAX
October 7, 1999
MITSUI COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 27, 1999
MODERN STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 1999
MODERN STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 1999
MODERN THREADS I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 12, 1999
MONGA METALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1999
MS POOJA BHATT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 1999
MS REENA H MIRCHANDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 5, 1999
MTZ POLYESTERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 1999
MUKESH MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 18, 1999
NAIK WEAVING MILLS Vs. INCOME TAX OFFICER ITAT PUNE BENCH
August 25, 1999
NAIK WEAVING MILLS Vs. INCOME TAX OFFICER
August 25, 1999
NAIK WVG MILLS Vs. INCOME TAX OFFICER
August 25, 1999
NAKLANK DIAMONDS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 10, 1999
NARANGS HOTELS P LTD Vs. INCOME TAX OFFICER
December 8, 1999
NATIONAL DAIRY DEVELOPMENT BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 7, 1999
NATIONAL PLASTIC ALLIED INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX NATIONAL PLASTIC ENTERPRISES V DY CIT M V PAREKH V DY CIT MANHAR V PAREKH HUF V DY CIT
May 28, 1999
NAVJIVAN ROLLER FLOUR PULSE MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V NAVJIVAN ROLLER FLOUR PULSE MILLS LTD
May 20, 1999
NEW RAJASTHAN TRADING CO Vs. INCOME TAX OFFICER
October 11, 1999
NIRAJ PETROCHEMICALS LTD Vs. INCOME TAX OFFICER
August 20, 1999
O P GUPTA Vs. INCOME TAX OFFICER
April 29, 1999
P A CHANDRAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 5, 1999
PATEL CHEMICAL WORKS Vs. INCOME TAX OFFICER
August 6, 1999
PENZOL INVESTMENT TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
October 8, 1999
PETROLEUM INDIA INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 1999
PINK STAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 1999
POYILAKKADA FISHERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 12, 1999
PRAKASH TULSIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 1999
PRAKASH TULSIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 1999
PRAMOD S TALWALKAR HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 1999
PRARTHANA CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 1999
PRUDENTIAL CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 30, 1999
PUNJAB FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 5, 1999
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 28, 1999
R B SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 19, 1999
R K SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 11, 1999
R PRAKASH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 18, 1999
RAINBOW DISTILLERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 9, 1999
RAJ PAL ASHWANI KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 15, 1999
RAJRANI GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 25, 1999
RAM LAL SONS Vs. INCOME TAX OFFICER
January 28, 1999
RAMAKANT UMASHANKAR KHETAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 28, 1999
RAMDAS TRAMBAK NARKHEDE CO Vs. INCOME TAX OFFICER
August 10, 1999
RAMESH T SALVE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 1999
RAMESHWAR LAL AHUJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 23, 1999
RASESH COMMERCIAL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 1999
RAVI IRON SCRAP CO Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V RAVI IRON SCRAP CO
December 6, 1999
RENU GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 25, 1999
ROADMASTER INDUSTRIES OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 1999
ROLLATAINERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 1999
ROXY ENGG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 8, 1999
ROXY ENGINEERING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 8, 1999
S GURLAL SINGH TULI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 9, 1999
S R DOSHI FINANCE INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 9, 1999
S SURENDRANATH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 1999
SAHARA INDIA SAVINGS INVESTMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 15, 1999
SAJJANSINH N CHAUHAN Vs. INCOME TAX OFFICER ITO V SAJJAN SINGH N CHAUHAN
April 22, 1999
SALVI DIVAKAR SHANKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 1, 1999
SANGAM PAPER CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 6, 1999
SANJAY KUMAR GOYAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 22, 1999
SARAF TRADING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 1999
SAVITRI CO Vs. INCOME TAX OFFICER
July 16, 1999
SAYAJI INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 15, 1999
SEASON RUBBERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 12, 1999
SEDCO FOREX INTERNATIONAL DRILLING INC Vs. DEPUTY COMMISSIONER OF INCOME TAX SEDCO FOREX INTERNATIONAL INC V DY CIT
March 23, 1999
SENIOR ACCOUNTS OFFICER THERMAL POWER PROJECT ANPARA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 1999
SEVANTILAL MANILAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 8, 1999
SHAMALSHA GIRDHARI CO Vs. ASSISTANT COMMISSIONER
April 22, 1999
SHANKER LAL VED PRAKASH Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 11, 1999
SHANKER RICE CO Vs. INCOME TAX OFFICER
December 6, 1999
SHARDABEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 1, 1999
SHIVAM ART PROCESSORS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 4, 1999
SHRADHA CONSTRUCTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 1999
SHRIRAM PISTONS RINGS LTD Vs. INCOME TAX OFFICER
May 27, 1999
SINGHAL BROTHERS Vs. INCOME TAX OFFICER
June 21, 1999
SOHAN LAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 11, 1999
SOU VIDYA MADANLAL MALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 1999
SPARTEK CERAMICS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 1999
STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 24, 1999
STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 25, 1999
SUMAN DHANJI ZALTE Vs. ASSISTANT COMMISSIONER OF INCOME TAX VILAS D ZALTE V ASSTT CIT GAUTAM D ZALTE V ASSTT CIT
February 17, 1999
SURAT TENNIS CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 1999
SURENDRA M KHANDHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 3, 1999
SYNCO INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 1999
T S CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 26, 1999
T S VENKATESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 1999
T UGAM BAI Vs. COMPETENT AUTHORITY
May 5, 1999
TATA CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 14, 1999
TELECOMMUNICATIONS CONSULTANTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 1999
THERMAX BABCOCK AND WILCOX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 8, 1999
TITAN INVESTMENT FINANCE CO LTD Vs. INCOME TAX OFFICER
October 8, 1999
TITANOR COMPONENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 1999
UNIMED TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 16, 1999
UNIQUE INVIN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 21, 1999
UNITED BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 1, 1999
UNITED BUILDERS Vs. ASSTT COMMISSIONER OF INCOME TAX
November 1, 1999
USHA HEMANT BAROT AND OTHERS Vs. COMPETENT AUTHORITY
September 16, 1999
USHA TRIPATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 21, 1999
V V S ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 1999
VED PARKASH SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1999
VED PRAKASH SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1999
VEENA BHALLA Vs. WEALTH TAX OFFICER
November 25, 1999
VERMA ROADWAYS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 15, 1999
VIJAY SPINNING MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 22, 1999
VIKAS DEVELOPERS Vs. ASSTT CIT
August 10, 1999
VINOD KUMAR PRAMOD KUMAR Vs. INCOME TAX OFFICER
December 10, 1999
VISHWA HINDU PARISHAD SANKAT MOCHAN ASHRAM Vs. DEPUTY DIRECTOR OF INCOME TAX
December 14, 1999
VISHWAKARMA PAIJAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 1999
VRISHALI HOTELS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 1999
WALL STREET CONSTRUCTION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 6, 1999
YESHWANT B CHIGTERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 1999
ZAHID PARWEZ Vs. COMPETENT AUTHORITY
July 26, 1999