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Case Index
Title
Date
CANARA BANK Vs. K. M. ABDUL KAREEM
July 30, 1999
DEEPTHY K. Vs. STATE OF KERALA
December 15, 1999
GUDDAPPA RAI Vs. NARAYANA RAI
July 13, 1999
ISSAC PETER Vs. STATE OF KERALA
February 2, 1999
KUTTIKRISHNAN Vs. STATE OF KERALA
September 14, 1999
P. RUKMANI AMMA Vs. STATE OF KERALA
October 4, 1999
A GOPALAKRISHNA BHAT Vs. KAVERI AMMA
February 18, 1999
A K T K M GUPTAN NAMBOODIRIPAD Vs. GOVERNMENT OF KERALA
February 3, 1999
A MOHAMMAD IQBAL Vs. BAR COUNCIL OF INDIA NEW DELHI
December 17, 1999
A N NADARAJAN Vs. K C NADARAJAN
March 10, 1999
A N THOMAS Vs. UNION OF INDIA
November 29, 1999
A R LAKSHMANAN S KUNHUMUHARNMED Vs. BAVA HAJI
July 22, 1999
A SARANGADHARAN Vs. VIJAYAN
January 22, 1999
ABAD FISHERIES Vs. COMMISSIONER OF INCOME TAX
November 6, 1999
ABDUL AZEEZ Vs. STATE OF KERALA
March 9, 1999
ABDUL AZEEZ KUNJU Vs. DISTRICT SUPPLY OFFICER
August 13, 1999
ABDUL GAFOOR Vs. COMMISSIONER
October 25, 1999
Abdul Gafoor Vs. Abdurahiman
March 17, 1999
ABDUL HAMEED Vs. GOVT OF INDIA
July 22, 1999
ABDUL KARIM Vs. K S E B
July 13, 1999
ABDUL MAJEED Vs. SOUTHERN RAILWAY
March 23, 1999
ABDUL REHMAN Vs. STATE OF KERALA
August 20, 1999
ABDULLA Vs. ABDULLA
November 29, 1999
ABOOBACKER Vs. AYISHU
July 30, 1999
ABUBACKER Vs. UNION OF INDIA
December 1, 1999
ACHAMMA CHACKO Vs. TAHSILDAR
January 20, 1999
ACHO DOMINIC Vs. XAVIER
November 12, 1999
ADHIKARATH VALAPPIL KUNHUMUHAMMED ALIAS KUNHIPPA Vs. KORATH ILLATH VALAPPIL MAMMI ALIAS BAVA HAJI
July 22, 1999
ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP Vs. ABDULLAKOYA HAJI
December 7, 1999
ADORATION CONVENT Vs. CICILY
November 16, 1999
ADRIL DCOUTH Vs. PREMIER AUTO ELECTRIC LTD
October 22, 1999
AGRICULTURAL PRODUC AND PROCESSED FOOD EXPORT Vs. STATE OF KERALA
November 24, 1999
AIKARANAD GRAMA PANCHAYAT Vs. MALANKARA ORTHODOX SYRIAN CHURCH
August 19, 1999
AJANTHA COLOUR LABORATORY Vs. STATE OF KERALA
March 26, 1999
ALEYKUTTY JOSEPH Vs. THOMMAN VARKEY
March 29, 1999
ALIYAR Vs. RETURNING OFFICER
October 5, 1999
ALL KERALA DT CO OP BANK EMPLOYEES CONGRESS Vs. STATE OF KERALA
August 2, 1999
ALL KERALA MOTOR DRIVING SCHOOL WORKERS WELFARE ASSOCIATION Vs. STATE OF KERALA
March 16, 1999
ALLAHABAD BANK Vs. KUMARA SWAMY
May 4, 1999
ALLAHABAD BANK Vs. KUMARA SWAMY
July 4, 1999
AMMINI ZACHARIAS Vs. DISTRICT COLLECTOR
December 15, 1999
AMRITA PRIYA Vs. STATE OF KERALA
August 6, 1999
ANAND PARTHASARATHY Vs. STATE OF KERALA
December 1, 1999
ANANDAN Vs. DY DIRECTOR OF PANCHAYATS
December 3, 1999
ANANTHA ACHARY Vs. B S ABDUL AZEEZ
January 27, 1999
ANAS Vs. STATE OF KERALA
August 16, 1999
ANILKUMAR Vs. BEENA
December 1, 1999
ANIRUDHAN Vs. GOVERNMENT OF KERALA
July 26, 1999
ANOOP AUTO FINANCE Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION
July 14, 1999
ANTAPPAN Vs. ASOKAN
October 21, 1999
ANTONY Vs. STATE OF KERALA
November 27, 1999
APOLLO TYRES LIMITED Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX SPECIAL CIRCLE II ERNAKULAM
March 5, 1999
APPLICO Vs. STATE OF KERALA
December 14, 1999
ARAVINDAKSHAN Vs. SUKUMARAN
December 13, 1999
ARAVINDAKSHAN Vs. RAGHAVAN
December 16, 1999
ARUMUKHAN Vs. RAJASEKHARAN
March 31, 1999
ARUN S NAIR Vs. HEADMASTER ST MICHAELS ANGLO INDIAN HIGH SCHOOL KANNUR
June 7, 1999
ASHOK Vs. KERALA PUBLIC SERVICE COMMISSION
December 6, 1999
ASHOK PYLO PEEDIYAKKAN Vs. RACHEL DAVID
July 22, 1999
ASIAN TECHS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 6, 1999
ASIAN TECHS LTD. Vs. CIT, COCHIN
November 6, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KETHAN KUMAR A SHAH
August 6, 1999
ASSISTANT EXECUTIVE ENGINEER KERALA WATER AUTHORITY ERNAKULAM Vs. K SEETHARAMA RAO
March 22, 1999
ATTUKAL JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 1999
Augusty Vs. Rajan
February 23, 1999
B SREEDHARAN NAIR Vs. UNION OF INDIA
February 8, 1999
B SUBRAYA BHAT Vs. STATE OF KERALA
February 12, 1999
B THANKAPPAN Vs. STATE OF KERALA
January 4, 1999
B.A. BENNY Vs. SMT. RAICHAL BINDU
December 10, 1999
BABU VARGHESE Vs. DEPUTY SUPERINTENDENT OF POLICE KOTTAYAM
January 13, 1999
BABURAJAN Vs. PARUKUTTY
February 27, 1999
BABY Vs. STATE OF KERALA
February 8, 1999
BABY VIJAYAN Vs. INDUSTRIAL TRIBUNAL
February 26, 1999
BAHULAYAN V Vs. STATE OF KERALA
September 24, 1999
BALACHANDRAN Vs. MEENA
January 21, 1999
BALAGOPAL Vs. STATE OF KERALA
November 10, 1999
BALAKRISHNAN Vs. STATE OF KERALA
June 23, 1999
BALAKRISHNAN Vs. MOHAMMED BASHEER
June 25, 1999
BALAKRISHNAN NAIR C DR Vs. COMMISSIONER OF INCOME TAX
January 6, 1999
BALANAIULAN NAIR Vs. DEPUTY DIRECTOR OF EDUCATION
March 17, 1999
BASHEER Vs. STATE OF KERALA
January 15, 1999
BEENA RANI Vs. REGIONAL TRANSPORT AUTHORITY KOLLAM
February 9, 1999
BERNAD AROOJA Vs. CATHERINE BIVERA
December 9, 1999
BHAGEERATHA ENGINEERING LTD Vs. SUPERINTENDENT OF POLICE
September 29, 1999
BHARGAVAN PILLAI Vs. DY. TAHSILDAR
October 25, 1999
BHARGAVI AMMA Vs. PARUKUTTY AMMA
July 9, 1999
BHASKARA MENON Vs. STATE OF KERALA
March 12, 1999
BHASKARAN Vs. BALAN
September 29, 1999
BHASKARAN Vs. STATE OF KERALA
July 14, 1999
BHAVANJI HANSARAJ Vs. LOURDES CHURCH PERUMANOOR
May 26, 1999
BINDU Vs. STATE OF KERALA
December 14, 1999
BOARD OF REVENUE Vs. PARAMESWARAN NAIR
November 25, 1999
C C ARAVINDAN Vs. DIVISIONAL FOREST OFFICER
August 12, 1999
C K SREEDHARAN Vs. STATE OF KERALA
January 11, 1999
C K VENKATARAM NAIDU Vs. C R VASANTHI
September 16, 1999
C MURARI Vs. C N VASUDEVAN
September 23, 1999
C P PAUL Vs. C P SUSAN
July 6, 1999
C PITCHEIYAN Vs. REGIONAL MANAGER CO OPTEX KOCHI
June 4, 1999
C V VARGHESE Vs. DEVI ACCADEMY
January 5, 1999
CAMBATA AVIATION LIMITED Vs. COCHIN INTERNATIONAL AIRPORT LIMITED ERNAKULAM
February 10, 1999
CAMBATTA AVIATION LIMITED Vs. COCHIN INTERNATIONAL AIRPORT LIMITED
March 29, 1999
CANARA BANK Vs. ABDURAHIMAN
July 1, 1999
CAPTAIN Vs. DISTRICT COLLECTOR
May 25, 1999
CARONA LTD Vs. SUJATHAKUMARI
April 7, 1999
CASHEW DEVELOPMENT CORPORATION Vs. SAROJI AMMA
October 25, 1999
CASHEW DEVELOPMENT CORPORATION LTD Vs. LABOUR COURT
January 15, 1999
CASHEW MANUFACTURERS AND EXPORTERS ASSOCIATION, PANKAJA SADANAM, ASRAMAM, KOLLAM AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 12, 1999
CHACKO Vs. JAYA VARMA
October 15, 1999
CHACKO M. C. Vs. DISTRICT EDUCATIONAL OFFICER
December 18, 1999
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN LATEX LTD Vs. STATE OF KERALA
January 7, 1999
CHALAKKUDY BAR ASSOCIATION Vs. THOMAS JOLLY CHERIYAN
October 13, 1999
CHANDRAMATHI AMMA Vs. MALANADU CO OPERATIVE BANK
September 15, 1999
CHANDRAN Vs. GOPALAN
October 28, 1999
CHANDRASENAN Vs. STATE OF KERALA
September 24, 1999
CHARLES C GEORGE Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 7, 1999
CHERTHALA AGRL RJX BANK Vs. JOINT REGISTRAR
September 28, 1999
CHITTUR PERFUME OIL INDUSTRIES Vs. INTELLIGENCE OFFICER SQUAD NO III AGRICULTURAL INCOME-TAX AND SALES TAX PALAKKAD
March 9, 1999
CHRISTOPHER JOSE Vs. STATE OF KERALA
July 14, 1999
CIT Vs. MAHIM UDMA
October 8, 1999
COLONEL K. P. B. NAMBIAR Vs. MILITARY SECRETARY, GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
March 30, 1999
COMMISSIONER OF INCOME TAX Vs. SHEGGY ABDULLA
October 8, 1999
COMMISSIONER OF INCOME TAX Vs. JOHNY JOSEPH
October 7, 1999
COMMISSIONER OF INCOME TAX Vs. K MAHIM UDMA
October 8, 1999
COMMISSIONER OF INCOME TAX Vs. ASAIN TECHS LIMITED
October 6, 1999
COMMISSIONER OF INCOME TAX Vs. ABRAHAM GEORGE
October 28, 1999
COMMISSIONER OF INCOME TAX Vs. KUNNATH PAPER MILLS PRIVATE LIMITED
October 25, 1999
COMMISSIONER OF INCOME TAX Vs. JAI HIND TRAVELS PRIVATE LIMITED
November 1, 1999
COMMISSIONER OF INCOME TAX Vs. R RAMALINGAIR
October 22, 1999
COMMISSIONER OF INCOME TAX Vs. MASONEILAN INDIA LIMITED
October 15, 1999
COMMISSIONER OF INCOME TAX Vs. KERALA ELECTRIC LAMP WORKS LTD
October 15, 1999
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED
October 21, 1999
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS LIMITED
November 23, 1999
COMMISSIONER OF INCOME TAX Vs. ASPINWALL CO TRAVANCORE LIMITED
November 12, 1999
COMMISSIONER OF INCOME TAX Vs. AMY COLABAWALA
November 12, 1999
COMMISSIONER OF INCOME TAX Vs. KESARIA TEA COMPANY LIMITED
November 19, 1999
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
November 19, 1999
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMY WEAVING WORKS
November 10, 1999
COMMISSIONER OF INCOME TAX Vs. MAULANA TEA COMPANY
November 9, 1999
COMMISSIONER OF INCOME TAX Vs. A SREENIVASA PAI
November 1, 1999
COMMISSIONER OF INCOME TAX Vs. PAILY PILLAI AND COMPANY
November 1, 1999
COMMISSIONER OF INCOME TAX Vs. N J ALBERT
July 22, 1999
COMMISSIONER OF INCOME TAX Vs. ASIAN TECHS LIMITED
July 29, 1999
COMMISSIONER OF INCOME TAX Vs. C W S INDIA LIMITED
August 20, 1999
COMMISSIONER OF INCOME TAX Vs. CEO TECH FOUNDATIONS AND CONSTRUCTIONS
September 24, 1999
COMMISSIONER OF INCOME TAX Vs. GUNAVATHY DHARMASY
September 25, 1999
COMMISSIONER OF INCOME TAX Vs. HARISONS MALAYALAM LIMITED
September 28, 1999
COMMISSIONER OF INCOME TAX Vs. MALABAR STEEL ROLLING MILLS LTD
September 29, 1999
COMMISSIONER OF INCOME TAX Vs. O E N INDIA LIMITED
September 30, 1999
COMMISSIONER OF INCOME TAX Vs. S R V PRESS AND PUBLICATIONS PRIVATE LIMITED
September 30, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION LIMITED
October 4, 1999
COMMISSIONER OF INCOME TAX Vs. MULLOOR CHITTIES
October 4, 1999
COMMISSIONER OF INCOME TAX Vs. P K NARAYANAN
October 4, 1999
COMMISSIONER OF INCOME TAX Vs. A GEERIPAL
October 4, 1999
COMMISSIONER OF INCOME TAX Vs. COCHIN SHIPYARD LTD
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LTD
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. ABAD HOTELS INDIA PRIVATE LIMITED
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
September 22, 1999
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
September 22, 1999
COMMISSIONER OF INCOME TAX Vs. VAIKUNDAM RUBBER COMPANY LIMITED
September 22, 1999
COMMISSIONER OF INCOME TAX Vs. EXCEL GLASSES LTD
March 5, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LIMITED
March 1, 1999
COMMISSIONER OF INCOME TAX Vs. FORBES EWART AND FIGGIS PRIVATE LIMITED
February 17, 1999
COMMISSIONER OF INCOME TAX Vs. M P RAMACHANDRAN NAIR
February 15, 1999
COMMISSIONER OF INCOME TAX Vs. JOSEPH RAJAPPAN DECD
January 12, 1999
COMMISSIONER OF INCOME TAX Vs. PURSHOTHAM GOKULDAS
January 12, 1999
COMMISSIONER OF INCOME TAX Vs. KING FISHERIES P LTD
January 6, 1999
COMMISSIONER OF INCOME TAX Vs. BHARATH SEA FOODS
January 6, 1999
COMMISSIONER OF INCOME TAX Vs. MIDAS RUBBER PRIVATE LIMITED
January 22, 1999
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
April 9, 1999
COMMISSIONER OF INCOME TAX Vs. KISHOREKUMAR SHAMJI
December 18, 1999
COMMISSIONER OF INCOME TAX Vs. BAFEKYH EXPORT HOUSE
December 13, 1999
COMMISSIONER OF INCOME TAX Vs. M A UNNEERIKUTTY
December 18, 1999
COMMISSIONER OF INCOME TAX Vs. GEO SEA FOODS
November 27, 1999
COMMISSIONER OF INCOME TAX Vs. C W S INDIA LIMITED
November 27, 1999
COMMISSIONER OF INCOME TAX Vs. PREMIER BREWERIES LIMITED
November 27, 1999
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
November 29, 1999
COMMISSIONER OF INCOME TAX GIFT TAX Vs. MATHEW MAPPILLAI
September 29, 1999
COMMISSIONER OF WEALTH TAX Vs. M K ABDUL KHADER HAJI DECD
December 18, 1999
COMMONWEALTH TRUST Vs. COMMISSIONER OF INCOME TAX
November 10, 1999
CONTROLLER OF DEFENCE ACCOUNTS Vs. SADANANDAN
December 14, 1999
D B MOIDEEN Vs. STATE OF KERALA
March 1, 1999
D BATCHA MOIDEEN Vs. STATE OF KERALA
January 29, 1999
DANYKUTTY Vs. STATE OF KERALA
November 18, 1999
DAVY Vs. INDU
September 24, 1999
DELSON DAVIS Vs. STATE OF KERALA
November 8, 1999
DEVAKI Vs. STATE OF KERALA
October 22, 1999
DEVAKI Vs. STATE OF KERALA
June 21, 1999
DHANALAKSHMI BANK LTD Vs. DIVAKARAN
November 6, 1999
DILEEP T VARGHESE Vs. STATE OF KERALA
August 5, 1999
DISCHARGED SERVICEMENS ASSOCIATION Vs. STATE OF KERALA
November 23, 1999
DIST. INDUSTRIES CENTRE Vs. KAITHARI NEITHU SAHAKARANA SANGAM
April 9, 1999
DISTRICT EXECUTIVE OFFICER K M T W W F B Vs. PRADEEP
January 28, 1999
DISTRICT EXECUTIVE OFFICER K M T W W F B Vs. PRADEEP
January 1, 1999
DISTRICT SUPDT OF POLICE Vs. GEORGE
September 29, 1999
DIVAKARAN Vs. KERALA PUBLIC SERVIC COMMISSION
July 19, 1999
DIVL. FOREST OFFICER Vs. AMINA
February 11, 1999
DR. SUNEER SHARMA Vs. DR. MADHURLATA SHARMA
July 29, 1999
DR. THOMAS JOHN M., Vs. VICE CHANCELLOR, M.G. UNIVERSITY AND CHAIRMAN SELECTION
January 25, 1999
DY COMMISSIONER LAW Vs. C K INDUSTRIES
April 6, 1999
E A BENNY Vs. RAICHEL BINDU
January 29, 1999
E S I CORPORATION Vs. HINDUSTAN TILE WORKS
July 9, 1999
EASTERN CONDIMENTS PRIVATE LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE IDUKKI
February 23, 1999
EBY J JOSE Vs. UNION OF INDIA
August 11, 1999
EDAPPAL SERVICE CO OPERATIVE BANK Vs. GENERAL MANAGER
October 5, 1999
EDAVANAKKAD TELEPHONE SUBSCRIBERS ASSOCIATION Vs. UNION OF INDIA
January 27, 1999
EDWIN Vs. DIRECTOR-GENERAL ALL INDIA RADIO
June 1, 1999
ELAM PAKKAT MATHEW Vs. MULAM KOTHRAYIL KOCHURANI
July 14, 1999
ELIAMMA CHACKO Vs. LEELA KARUNAKARAN
March 12, 1999
EMINENT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
January 12, 1999
EMMANUAL K V Vs. TELK
January 8, 1999
EMPLOYES STATE INSURANCE CORPN Vs. VIJAYAN
September 1, 1999
ERNAKULAM DIST CO-OPERATIVE BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 16, 1999
EVERERSTEE Vs. DISTRICT LABOUR OFFICER
June 10, 1999
FAROOK SHAFI Vs. STATE OF KERALA
October 14, 1999
FR ANTONY KAVALAKATT Vs. DISTRICT EDUCATIONAL OFFICER
January 25, 1999
FRANCIS JOSEPH Vs. STATE OF KERALA
August 20, 1999
FRANCIS THACHIL Vs. ANGAMALY MUNICIPALITY
January 12, 1999
G HARI Vs. JOHN PROMOD ALEXANDER
December 4, 1999
G N R UNNITHAN Vs. STATE OF KERALA
December 13, 1999
G P VIJAYAKUMAR Vs. PUNJAB AND SIND BANK
May 26, 1999
G PURUSHOTHAMA PANIKKAR Vs. G MOHAN
July 2, 1999
G SUKESH Vs. DEPUTY DIRECTOR OF INCOME TAX
August 3, 1999
GEETHA Vs. STATE OF KERALA
January 25, 1999
GENERAL MANAGER (REGISTRAR), DISTRICT INDUSTRIES CENTRE, TRIVANDRUM Vs. THRIKKANNAPURAM KAITHARI NEITHU SAHAKARANA SANGAM
April 9, 1999
GEO SEAFOODS Vs. ADDITIONAL SALES TAX OFFICER IV SECOND CIRCLE MATTANCHERRY
November 10, 1999
GEORGE Vs. ELIZABETH
September 28, 1999
GLEN LEVEN ESTATE P LTD Vs. STATE OF KERALA
July 28, 1999
GOPALAKRISHNA KURUP Vs. STATE OF KERALA
November 9, 1999
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
November 4, 1999
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
October 14, 1999
GOPALAKRISHNAN NAIR Vs. KARTHIYAYANI NANGELI AMMA
September 9, 1999
GOPALAKRISHNAN POTTI Vs. STATE OF KERALA
August 10, 1999
GOPALAN Vs. RAJENDRAN NAIR
November 24, 1999
GOPALAN Vs. STATE OF KERALA
January 13, 1999
GOPALAN Vs. DIRECTOR OF PANCHAYATS
March 8, 1999
GOPINATHAN NAIR Vs. UNION OF INDIA
November 1, 1999
GOVERNMENT OF KERALA Vs. PALGHAT DT COOP RUBBER MARKETING SOCIETY LTD
March 23, 1999
GOVINDA BHAT Vs. SHAM BHAT
October 12, 1999
GOVINDA PILLAI Vs. STATE OF KERALA
March 31, 1999
GOVINDAN THANKAPPAN Vs. ARULAYI
June 29, 1999
GOVINDANKUTTY Vs. STATE OF KERALA
November 10, 1999
GOVINDANUTTY NAIR Vs. GOPALAKRISHNAN
November 10, 1999
GURUVAYOOR DEVASWOM EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
October 14, 1999
HAFIZ Vs. ABDURAHIMAN MAKHDOOMI
September 10, 1999
HAJARA Vs. UDAYAN
August 20, 1999
HAJEE P HUSSAIN KHAN Vs. AGRICULTURAL INCOME TAX OFFICER
February 23, 1999
HALIMATHU BEEVI Vs. STATE OF KERALA
July 13, 1999
HAMEED Vs. JAMEELA
May 26, 1999
HAMEED Vs. ASHOKAN
October 14, 1999
HAMSA Vs. ABDUL JALEEL
February 19, 1999
HAMZA Vs. STATE OF KERALA
November 6, 1999
HAREENDRAN NAIR Vs. STATE OF KERALA
July 27, 1999
HARI SOMAN Vs. KERALA PUBLIC SERVICE COMMISSION
March 22, 1999
HASSANKUTTY Vs. PEERUMUHAMMED RAWTHER
July 27, 1999
HINDUSTAN ORGANIC CHEMICALS LIMITED Vs. STATE OF KERALA
February 3, 1999
HINDUSTAN PETROLEUM CORPORATION LTD Vs. JOHN
December 2, 1999
HOTEL SHAH AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 1999
HYDERKHAN Vs. MEHARUNNISSA
November 30, 1999
INCOME TAX OFFICER Vs. GOPALAN
September 17, 1999
INCOME TAX OFFICER Vs. VIJAYA AUTOMOBILES
November 2, 1999
INDIAN COFFEE W COOP SOCIETY Vs. SHARAFUDEEN
August 31, 1999
INDIAN OVERSEAS BANK Vs. A B SENAN
January 25, 1999
IRITTY TRADING CO Vs. COMMISSIONER OF INCOME TAX
October 25, 1999
ISMAIL Vs. STATE OF KERALA
February 17, 1999
ISMAIL Vs. KUNJAN MARAKKAR
February 16, 1999
JACOB STEPHEN Vs. STATE OF KERALA
October 7, 1999
JALALUDHEEN Vs. STATE OF KERALA
March 19, 1999
JALLALUDDIN Vs. KERALA AGRICULTURAL UNIVERSITY
October 8, 1999
JAMES KOSHY Vs. K S R T C
August 9, 1999
JAN ENTERPRISES Vs. AEGEE ENTERPRISES
November 8, 1999
JANAKI PADMAKSHI Vs. SARASWATHI
December 16, 1999
JANAKY Vs. SASI
July 16, 1999
JAYACHANDRA NADAR Vs. MALATHI
November 17, 1999
JAYAPRAKASH Vs. JOHN
July 7, 1999
JAYARAJ Vs. R T A KOTTAYAM
January 27, 1999
JAYARAM Vs. TRAVANCORE DEVASWOM BOARD
November 3, 1999
JERRY JOSEPH Vs. COMMR. OF ENTRANCE EXAMINATIONS
November 24, 1999
JIBU SIMON Vs. MEENAKSHI AMMA
November 12, 1999
JOHN Vs. BABU
August 20, 1999
JOHN Vs. GEORGE JACOB
January 28, 1999
JOHN Vs. RTA PATHANAMTHITTA
March 31, 1999
JOHN MATHEW Vs. VECHOOCHIRA GRAMA PANCHAYAT
July 29, 1999
JOHN PHILIP Vs. STATE OF KERALA
February 19, 1999
JOHNSON Vs. RTA TRICHUR
March 31, 1999
JOHNY Vs. EXCISE INSPECTOR
March 1, 1999
JOINT REGISTRAR Vs. CHATHA
July 30, 1999
JOMMON M J ALIAS M C JOHN Vs. MERCY JOHN
November 22, 1999
JOSAY KONDODY Vs. CHACKO THOMAS
September 7, 1999
JOSE Vs. BORDER SECURITY FORCE
September 29, 1999
JOSE AUGUSTINE Vs. STATE OF KERALA
February 2, 1999
JOSE MATHEW Vs. K S I E LTD
September 22, 1999
JOSEPH Vs. STATE OF KERALA
September 15, 1999
JOSEPH Vs. MARY
July 21, 1999
JOSEPH Vs. DISTRICT COLLECTOR
February 4, 1999
JOSEPH Vs. STATE OF KERALA
November 4, 1999
JOSEPH KUZHIJALIL Vs. JOSEPH PULIKUNNEL ALIAS P S JOSEPH
August 18, 1999
JOSEPH MANADAN Vs. TRANSPORT COMMISSIONER GOVERNMENT OF KERALA TRIVANDRUM
July 12, 1999
JOSEPH MATHEW Vs. COMMISSIONER OF INCOME TAX
April 5, 1999
JOSEPH THOMAS Vs. JOSEPH JOSEPH
March 24, 1999
JOY Vs. NARAYANA MENON
March 21, 1999
JOY Vs. NARAYANA MENON
March 17, 1999
JOY XAVIER A S Vs. LABOUR COURT
February 15, 1999
K A SUDESH Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 1, 1999
K BHAGIRATHI G SHENOY Vs. K P BALLAKURAYA
April 6, 1999
K I GEORGE Vs. MUHAMMED MASTER
June 1, 1999
K JAYA VARMA Vs. RETURNING OFFICER
July 7, 1999
K K GOPALAN AND CO Vs. ASSISTANT COMMISSIONER
November 5, 1999
K K KRISHNA PILLAI Vs. INFANT JESUS CHURCH ERNAKULAM
November 22, 1999
K MURALEEDHARAN Vs. V V RAGHAVAN
March 24, 1999
K N SUSHAMA Vs. MERCY ANTONY
August 20, 1999
K PUSHPANGADAN Vs. FEDERAL BANK LIMITED ALWAYE
July 1, 1999
K S R T EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
February 18, 1999
K SHREEDHARAN AND CO P LTD Vs. STATE OF KERALA
October 14, 1999
K V JOSEPH Vs. DEVAYANI AMMA
January 27, 1999
K V SOLOMON Vs. RETURNING OFFICER KAKKA VYAVASAYA CO OPERATIVE SOCIETY LTD
January 12, 1999
K ZAINABA Vs. UNION OF INDIA
October 14, 1999
K. PADMANABHAN Vs. ASSTT. EDUCATIONAL OFFICER, MATTANNUR AND OTHERS
February 4, 1999
K. V. THOMAS Vs. STATE OF KERALA
November 10, 1999
K.K. LENIN Vs. STATE OF KERALA
August 9, 1999
KADER S O MOIDUNNI Vs. STATE OF KERALA
July 15, 1999
KALLIANI AMMA Vs. RUGMINI
August 6, 1999
KALLIANI AMMA Vs. MALLIKA
October 15, 1999
KALYANI BHAI Vs. MADAN NADAR
November 6, 1999
KAMALAKSHI AMMA Vs. KARTHIYANI AMMA
May 31, 1999
KAMALAKSHI AMMA THANKAMMA Vs. SICILY JOSEPH
January 7, 1999
KAMALAM Vs. STATE OF KERALA
October 8, 1999
KANNAN Vs. LAND ACQUISITION OFFICER
June 24, 1999
KARTHY Vs. PARUKUTTY
October 14, 1999
KARUNAKARAN Vs. BHASKARA PANICKER
June 29, 1999
KERALA DISTILLERIES AND ALLIED PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER
November 27, 1999
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. RAVEENDRAN PILLAI
June 10, 1999
KERALA FINANCIAL CORPORATION VELLAYAMBALAM TRIVANDRUM Vs. SYNDICATE BANK CALICUT
February 8, 1999
KERALA KALAATRE Vs. COMMISSIONER OF INCOME TAX
October 12, 1999
KERALA SMALL FINANCIERS ASSOCIATION Vs. STATE OF KERALA
August 2, 1999
KERALA STATE FINANCIAL ENTERPRISES LIMITED THRISSUR Vs. C J THAMPI
January 27, 1999
KERALA STATE HOUSING BOARD Vs. SANTHASAKKU BAI
April 8, 1999
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1999
KESARIYA TEA CO LTD Vs. STATE BANK OF INDIA
February 24, 1999
KHADEEJA Vs. SIDDIQUE
December 2, 1999
KHOULA KASSIM Vs. TAHSILDAR
February 3, 1999
KIL KOTAGIRI TEA AND COFFEE ESTATE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1999
KOCHU NEELAKANTAN Vs. NANI THANKAMMA
November 8, 1999
KOCHUPATHU Vs. DIRECTOR OF PANCHAYATS
June 10, 1999
KOCHUTHAMPI RAWTHER HASSANKUTTY Vs. PEERUMUHAMMED PUTHUMALIYAR RAWTHER
July 27, 1999
KOMATH KUMBA AMMA Vs. KERALA STATE ELECTRICITY BOARD
November 17, 1999
KORUTHUKOCHUKUTTY Vs. STATE OF KERALA
October 22, 1999
KPSC Vs. PREMPRAKASH
November 29, 1999
KRISHNA IYER Vs. KUNNATH CHELAN AVVOKKAR
November 25, 1999
KRISHNAKUMAR G Vs. UNION OF INDIA
March 2, 1999
KRISHNAN Vs. SUKUMARAN
January 7, 1999
KRISHNAN Vs. STATE OF KERALA
October 21, 1999
KRISHNAN PANICKER K Vs. HINDUSTAN MACHINE TOOLS LTD
August 17, 1999
KRISHNANKUNJU RAVEENDRAN Vs. SUKUMARA PILLAI
September 28, 1999
KUDAYAM S CO-OP BANK LTD Vs. RADHAKRISHNAN NAIR
June 17, 1999
KUMARAN Vs. STATE OF KERALA
December 18, 1999
KUMARAN M Vs. STATE OF KERALA
January 25, 1999
KUMBA AMMA Vs. K S E B
November 17, 1999
KUNCHALU Vs. TALUK LAND BOARD
July 16, 1999
KUNCHERIA Vs. K.A. REYAS
February 26, 1999
KUNHALIYUMMA Vs. KUTTU
November 29, 1999
KUNHAMBU Vs. KUNHAMMAR
November 16, 1999
KUNHAMMED Vs. STATE OF KERALA
September 7, 1999
KUNHIPURAYIL RAGHAVENDRAN AND ANOTHER Vs. KUNHIPURAYIL BHARATHAN AND ANOTHER
December 2, 1999
KURIACHAN Vs. KRISHNA MENON
December 15, 1999
KURIAKOSE Vs. STATE OF KERALA
October 13, 1999
KUTTIKRISHNAN Vs. STATE OF KERALA
March 3, 1999
L I C OF INDIA Vs. ANNAMMA
July 16, 1999
L R RANGAIER AND SONS Vs. COFFEE BOARD
January 4, 1999
L S PRASAD Vs. SALES TAX OFFICER
January 5, 1999
LAKSHMI Vs. VISWANATHAN
June 16, 1999
LAKSHMI AND COMPANY Vs. STATE OF KERALA
November 26, 1999
LALITHA BAI Vs. PUBLIC SERVICE COMMISSION
July 23, 1999
LATHEEF Vs. STATE OF KERALA
March 24, 1999
LEELAMMA JOHN Vs. COMMISSIONER OF INCOME TAX
October 4, 1999
LEKSHMI SILVER PALACE Vs. INTELLIGENCE OFFICER SQUAD NO 1 KOLLAM
March 10, 1999
LISSY Vs. JAISON
December 8, 1999
LOVELY THOMAS Vs. TOMY ALEXANDER
January 5, 1999
LUKE MEMORIAL EYE HOSPITAL Vs. STATE OF KERALA
February 9, 1999
LUKKOSE JOHN THOPPIL Vs. COMMISSIONER OF INCOME TAX
October 4, 1999
M A ISMAIL Vs. COMMISSIONER OF GIFT TAX
September 20, 1999
M F FRANCIS Vs. CHALAKUDY MUNICIPALITY
September 7, 1999
M G UNIVERSITY Vs. MILLU DANDAPANI
December 18, 1999
M H INDUSTRIES Vs. STATE OF KERALA
June 23, 1999
M H SURENDRAN Vs. DISTRICT COLLECTOR TRISSUR
July 22, 1999
M K SASIDHARAN Vs. FOREST RANGE OFFICER
June 25, 1999
M M N D MUTHIAH RAJASABAI Vs. CONTROLLER OF ESTATE DUTY
September 20, 1999
M MADHAVAN NAIR JAYASREE Vs. MANJERI MUNICIPALITY
March 24, 1999
M O ANTONY Vs. KERALA FINANCIAL CORPORATION
April 9, 1999
M P RAJAN Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
July 30, 1999
M R F LTD Vs. ASST COMMISSIONER OF SALES TAX
April 8, 1999
M SALIM Vs. STATE OF KERALA
November 5, 1999
M. R. TOURIST HOME Vs. STATE OF KERALA
November 18, 1999
MADHAVAN Vs. EXCISE INSPECTOR
November 23, 1999
MADHAVAN NAIR Vs. STATE OF KERALA
February 15, 1999
MADHUSOODANAN Vs. STATE OF KERALA
August 30, 1999
MAHADEVAN Vs. CHACKO
May 27, 1999
MAHAMOOD Vs. ALI HAJEE
August 20, 1999
MAJITHA BEEVI Vs. YAKOOB
March 9, 1999
MALABAR CEMENTS LIMITED Vs. R MUKUNDAN
April 9, 1999
MALAPPURAM DISTRICT PRIVATE BUS OPERATORS ASSOCIATION MANJERI Vs. M P MOHAN
August 2, 1999
MALAYIL BANKERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 1999
MALAYIL BANKERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 1999
MAMMEN Vs. STATE OF KERALA
March 23, 1999
MAMU KOYA Vs. ASST COMMISSIONER OF SALES TAX
November 6, 1999
MANAGER ST THOMAS U P SCHOOL Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
August 9, 1999
MANI Vs. JOSEPH
July 26, 1999
MANI Vs. STATEBANK OF TRAVANCORE
November 5, 1999
MANIKANDAN Vs. STATE OF KERALA
June 21, 1999
MANIYAN Vs. RAMACHANDRAN
June 17, 1999
MANOJ Vs. INFANT JESUS CHURCH
September 9, 1999
MANOJ KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
March 22, 1999
MANUEL SONS WINES Vs. INCOME TAX OFFICER
January 13, 1999
MAR APPRAEM KURI COMPANY LTD. Vs. TOMY AND ANR.
January 6, 1999
MARIAMMA Vs. KALYANI AMMA
September 29, 1999
MARIMUTHU Vs. DIRECTOR GENERAL OF POLICE
August 2, 1999
MARY GEORGE Vs. STATE OF KERALA
October 7, 1999
MATHAI MAPPILA Vs. COMMISSIONER OF INCOME TAX
October 29, 1999
MATHEW Vs. STATE OF KERALA
December 6, 1999
MATHEW TITUS Vs. THANKAMRNA TITUS
September 15, 1999
MERCY LUKOSE Vs. M G UNIVERSITY
March 22, 1999
MOHAMMED Vs. UNNI
January 7, 1999
MOHAMMED Vs. TRICHUR HEART HOSPITAL
October 4, 1999
MOHAMMED IQBAL Vs. BAR COUNCIL OF INDIA
December 17, 1999
MOHAMMED KUNHI Vs. JANAKI AMMA
October 26, 1999
MOHAMMED KUNJU Vs. STATE OF KARNATAKA
October 29, 1999
MOHAMMED MOIDEEN Vs. MOHAMMED MOIDEEN
June 21, 1999
MOHANA CHANDRA PILLAI Vs. RAMACHANDRAN
October 11, 1999
MOHANDAS Vs. GURUVAYOOR DEVASWOM
September 10, 1999
MOHANKUMAR Vs. RAJAGOPAL
August 20, 1999
MOIDEEN KOYA Vs. KUNHAMMED HAJI
June 22, 1999
MOIDU Vs. SANTHA
May 25, 1999
Muhammed Vs. State of Kerala
November 19, 1999
MUKUNDAN Vs. DISTRICT ELECTORAL OFFICER
June 25, 1999
MULLAPPALLY RAMACHANDRAN Vs. DISTRICT COLLECTOR KANNUR
September 9, 1999
MURALEEDHARAN PILIAI Vs. STATE OF KERALA
October 13, 1999
MURALI ALIAS MURALEEDHARAN Vs. STATE OF KERALA
February 9, 1999
N HARIHARA IYER Vs. STATE OF KERALA
December 10, 1999
N V JOSEPH Vs. DIST COLLECTOR
February 4, 1999
NAIR SERVICE SOCIETY Vs. UNIVERSITY OF KERALA AND OTHERS
March 10, 1999
NAKUL DEO SINGH Vs. DEPUTY COMMANDANT
August 13, 1999
NALINI Vs. KURIAN
November 3, 1999
NANJI TOPANBHAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 19, 1999
NARAHARI RAO Vs. STATE OF KERALA
April 6, 1999
NARANATH THAZHAKUNIYIL SANDHA Vs. KOTTAYAT THAZHAKUNIYIL NARAYANAN
February 16, 1999
NARAYANA PANICKER Vs. STATE OF KERALA
June 29, 1999
NARAYANAN Vs. MADHAVAN
June 29, 1999
NARAYANAN ACHARI Vs. STATE OF KERALA
February 3, 1999
NARAYANANKUTTY Vs. STATE OF KERALA
February 3, 1999
NATIONAL INSURANCE CO LTD Vs. SASILATHA
October 1, 1999
NATIONAL INSURANCE CO. LTD Vs. ABDU
December 2, 1999
NATIONAL INSURANCE CO. LTD Vs. THOMAS
November 9, 1999
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
October 7, 1999
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
December 29, 1999
NEBU JOHN VARGHESE Vs. P K BABU
December 14, 1999
NEW INDIA ASSURANCE CO LTD Vs. SHAMSED
November 17, 1999
NEW INDIA ASSURANCE CO LTD Vs. C L JOSEPH
July 14, 1999
NEW ROAD BROTHERS Vs. COMMISSIONER OF POLICE ERNAKULAM
February 1, 1999
NIRMAN SINDIA Vs. INDAL ELECTROMELTS LIMITED COIMBATORE
July 6, 1999
NIYAMAVEDI Vs. STATE OF KERALA
July 14, 1999
NIYAMAVEDI Vs. C B I
January 27, 1999
NIYAMAVEDI AND Vs. DIRECTOR CBI NEW DELHI
January 27, 1999
Nizar Vs. Hyrunneessa
February 17, 1999
NOWSHAD Vs. KSRTC
January 27, 1999
O V MANU KURIKKAL Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM
August 30, 1999
OCEANIC PRODUCTS EXPORTING CO Vs. COMMISSIONER OF INCOME TAX
September 27, 1999
OMANA Vs. KPSC
June 16, 1999
OMPRAKASH SHIVAPRAKASH Vs. KURIAKOSE
November 1, 1999
OMPRAKASH SHIVPRAKASH Vs. K I KURIAKOSE
June 10, 1999
ORIENTAL ASSURANCE CO LTD Vs. SADANANDAN
November 2, 1999
ORIENTAL INSURANCE CO LTD Vs. GOPALAKRISHNAN NAIR
October 7, 1999
ORIENTAL INSURANCE CO LTD Vs. AJAYAKUMAR
July 21, 1999
ORIENTAL INSURANCE CO LTD Vs. M A C T PERUMBAVOOR
June 7, 1999
ORIENTAL INSURANCE CO LTD Vs. DANIEL
November 29, 1999
ORIENTAL INSURANCE COMPANY LIMITED POLLACHI Vs. SANTHA
July 26, 1999
P A PREMKUMAR Vs. STATE OF KERALA
March 26, 1999
P BALAKRISHNAN COMMISSIONER OF INCOME TAX Vs. TRAVANCORE COCHIN CHEMICALS LIMITED
October 25, 1999
P BALAN Vs. CENTRAL BANK OF INDIA CALICUT
September 22, 1999
P C JOSEPH Vs. COMMISSIONER OF INCOME TAX
October 15, 1999
P E MATHEW Vs. UNION OF INDIA
May 3, 1999
P E THOMAS Vs. STATE OF KERALA
May 21, 1999
P J EAPEN Vs. COMMISSIONER OF INCOME TAX
September 30, 1999
P J JOSEPH Vs. SUHARA BEEVI HUSSAIN
August 5, 1999
P J KURIEN Vs. RENJITHA
November 3, 1999
P K SURENDRAN NAIR Vs. UNION OF INDIA
March 4, 1999
P M ABUBACKER Vs. P J ALEXANDER
October 14, 1999
P M PATHROSE Vs. STATE OF KERALA
January 25, 1999
P M UTHUPPU Vs. COMMISSIONER OF INCOME TAX
March 24, 1999
P P S PILLAI Vs. CATHOLIC SYRIAN BANK
December 17, 1999
P P UNNIKRISHNAN Vs. PUTTIYOTTIL ALIKUTTY
August 5, 1999
P P VARKEY AND COMPANY Vs. SALES TAX OFFICER I CHALAKUDY
March 18, 1999
P PRATHAPACHANDRAN Vs. CENTRAL BUREAU OF INVESTIGATION ERNAKULAM
January 2, 1999
P RAVINDRAN Vs. INSPECTOR OF POLICE S P E C B I COCHIN
July 8, 1999
P V SREEDEVI Vs. STATE OF KERALA
February 16, 1999
P. B. PRASAD Vs. DEEPTHI
July 2, 1999
P. G. SAMUEL Vs. UNION OF INDIA
November 23, 1999
PADMINI Vs. STATE OF KERALA
August 5, 1999
PAILY Vs. K S E B
January 5, 1999
PARAMESWARAN Vs. COMMISSIONER OF EXCISE
June 2, 1999
PARAMESWARAN ELAYIDAM Vs. MUTUAL AID BANKERS
March 15, 1999
PARAMESWARAN PILLAI Vs. BANKING OMBUDSMAN
November 10, 1999
PARAMU VIJAYASREE Vs. PARAMU JAYAPRAKASH
July 29, 1999
PARAMU VIJAYASREE Vs. PARAMU JAYAPRAKASH
May 29, 1999
PARIYARAM PANCHAYAT Vs. DAMODARAN NAIR
April 5, 1999
PARUKUTTY Vs. TALUK LAND BOARD, THALAPPALLY
September 17, 1999
PARVATHI AMMA Vs. DAMODARAN NAMBIAR
March 10, 1999
PATEL BABU LAL PRANLAL BROTHERS Vs. PAMERIC EXPORT INTERNATIONAL COCHIN
June 1, 1999
PATHUKUTTY Vs. OFFICIAL RECEIVER
August 2, 1999
PATTANAKAD COIR MATS AND MATTING CO-OPERATIVE Vs. PROJECT OFFICER COIR
February 24, 1999
PAULOSE Vs. RAJAN
November 9, 1999
PAZHANI ANANDI ACHARI Vs. OFFICIAL RECEIVER
September 20, 1999
PAZHANIYAPPA ROUNDER Vs. MARUTHACHALAM
July 21, 1999
PEETHAMBARAN Vs. RAMACHANDRAN
February 17, 1999
PERIA KARAMALAI TEA AND PRODUCE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 16, 1999
PETER JOSEPH Vs. RANI JOSEPH
June 25, 1999
PHILIPS ALFRED MALVIN Vs. Y J GONSALVIS
January 5, 1999
PITCHEIYAN Vs. COOPTEX
June 4, 1999
POCKER Vs. KATHIYA
November 30, 1999
PONNACHAN Vs. STATE OF KERALA
February 8, 1999
PONNACHAN Vs. DY DIRECTOR GENERAL
October 13, 1999
POOKOYA HAJI Vs. CHERIYAKOYA
February 23, 1999
PRABHAKARAN Vs. DISTRICT EXECUTIVE OFFICER
June 29, 1999
PRADEEP MAHESWARI Vs. COMMISSIONER OF INCOME TAX
March 10, 1999
PRADEP Vs. KSEB
February 11, 1999
PRAKASH Vs. KURIEN
May 13, 1999
PRASAD Vs. STATE OF KERALA
May 25, 1999
PRASANNA KUMARI Vs. SHOBANA KUMARI
November 27, 1999
PRATHAPACHANDRAN Vs. CENTRAL BUREAU OF INVESTIGATION
February 2, 1999
PRAVEENLAL Vs. SAIBUNNIES BEEVI
December 7, 1999
PREMIER BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 12, 1999
PRESIDENT TIRUVALLA EAST CO OPERATIVE BANK LIMITED Vs. RETURNING OFFICER TIRUVALLA EAST CO OPERATIVE BANK LIMITED
July 7, 1999
PRINCIPAL ST THOMAS COLLEGE Vs. STATE OF KERALA
February 2, 1999
PRINCY Vs. VARKEY
December 18, 1999
PSI DATA SYSTEMS LIMITED Vs. REGISTRAR OF COMPANIES
May 31, 1999
PUBLIC SERVICE COMMISSION Vs. GOVINDAN
October 22, 1999
PUNANGADI FLOUR AND OIL MILLS Vs. ASSISTANT COMMISSIONER
March 10, 1999
PURUSHOTHAM G PLYWOOD CO Vs. HAMSAKUTTY
May 26, 1999
PURUSHOTHAMAN POTTI V N Vs. STATE BANK OF TRAVANCORE
November 27, 1999
R SREEDHARAN Vs. REGISTRAR HIGH COURT OF KERALA
January 5, 1999
R T RAJESWARY Vs. DIRECTOR OF INCOME TAX
March 18, 1999
RACHAL Vs. STATE OF KERALA
December 6, 1999
RADHAKRISHNAN Vs. STATE OF KERALA
March 26, 1999
RADHAKRISHNAN Vs. STATE OF KERALA
September 30, 1999
RADHAKRISHNAN NAIR Vs. BHASKARAN
February 19, 1999
RADHESHYAM Vs. STATE OF KERALA
July 1, 1999
RAGHAVENDRAN Vs. BHARATHAN
December 2, 1999
RAILWAY EMPLOYEES CONSUMER CO-OP SOCIETY Vs. UNION OF INDIA UOI
February 18, 1999
RAJAN Vs. CIRCLE INSPECTOR OF POLICE
July 1, 1999
RAJAN Vs. DIRECTOR GENERAL OF POLICE
June 30, 1999
RAJAN Vs. RAGHAVAN
December 16, 1999
RAJAN Vs. STATE OF KERALA
November 1, 1999
RAJEEV Vs. UNION OF INDIA
November 23, 1999
RAJENDRA KURUP Vs. UNION OF INDIA
September 29, 1999
RAJENDRA PRABHU Vs. UNION OF INDIA
January 5, 1999
RAJENDRA PRASAD Vs. STATE OF KERALA
March 18, 1999
RAJU Vs. MARY
December 9, 1999
RAJU SKARIYA Vs. SHEELA
July 21, 1999
RALLI BROTHERS AND CONEY Vs. ASHOK TEXTILES
October 6, 1999
RAMACHANDRAN Vs. STATE OF KERALA
September 23, 1999
Ramakrishnan Vs. State of Kerala
July 12, 1999
RAMAKRISHNAN NAIR ALIAS RAJU Vs. STATE OF KERALA
October 4, 1999
Raman Nair Vs. State of Kerala
September 14, 1999
RAMESH KRISHNAN Vs. STATE OF KERALA
July 8, 1999
RASHEED Vs. STATE OF KERALA
August 20, 1999
RAVEENDRAN Vs. GURUVAYOOR DEVASWOM
August 3, 1999
RAVEENDRAN Vs. BALAKRISHNAN
November 11, 1999
RAVINDRAN Vs. CBI
July 8, 1999
RAVINDRAN Vs. STATE OF KERALA
February 4, 1999
RAVINDRAN Vs. STATE OF KERALA
October 4, 1999
RAZIA GREENS Vs. STATE OF KERALA
October 6, 1999
REJI MICHAEL Vs. VERTEX SECURITIES LIMITED
July 2, 1999
REMADEVI Vs. CALICUT UNIVERSITY
November 23, 1999
RESMI O R Vs. STATE OF KERALA
September 28, 1999
ROSAMMA Vs. STATE OF KERALA
September 30, 1999
ROSAMMA THOMAS Vs. CIRCLE INSPECTOR OF POLICE TRIPUNITHURA
February 9, 1999
ROY K. GEORGE Vs. KPSC
February 18, 1999
RURAL INDIA HANDICRAFTS MARKETING ASSOCIATION Vs. KOTTAYAM MUNICIPALITY
August 12, 1999
S CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA
February 16, 1999
S SAROJINI AMMA Vs. STATE OF KERALA
March 5, 1999
S. K. NATHAN Vs. GURUVAYOOR DEVASWOM
March 5, 1999
Sabu George Vs. State of Kerala
July 20, 1999
SABU KURIAN Vs. MEENACHIL EAST URBAN CO OPERATIVE BANK LTD
March 30, 1999
SAHADEVAN Vs. EXCISE INSPECTOR
February 19, 1999
SAJAN JOHN Vs. STATE OF KERALA
October 29, 1999
SAJEERA Vs. P K SALIM
October 28, 1999
SAJI Vs. DISTRICT COURT
December 15, 1999
Sakeer Hussain Vs. Forest Range Officer
June 25, 1999
SAKUNTHALA Vs. REMANI
July 6, 1999
SAMARUDDIN Vs. ASST DIRECTOR OF ENFORCEMENT
July 21, 1999
SAMBASIVAN Vs. STATE OF KERALA
November 4, 1999
SANKARAN RAVI Vs. INCOME TAX OFFICER
January 29, 1999
SANKARANARAYANAN P I Vs. SPICES BOARD
March 1, 1999
SANKUNNI SOMADHAN Vs. VINODHINI AMMA
December 8, 1999
SANTHA Vs. SREE KUMAR
June 24, 1999
SARADA Vs. NAGALASSERY GRAMA PANCHAYAT
March 17, 1999
SARAMMA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
October 22, 1999
SAROJA MONY Vs. STATE OF KERALA
March 18, 1999
SAROJINI AMMA Vs. JOHNSON
December 13, 1999
SAROJINI VIJAYAN M V Vs. STATE OF KERALA
August 6, 1999
SASIDHARA SHENOY AND BROS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
September 25, 1999
SATHEESH KUMAR Vs. UNION OF INDIA
July 12, 1999
SATHEESHKUMAR Vs. SPL TAHSILDAR LA
October 27, 1999
SATHJITH Vs. STATE OF KERALA
July 12, 1999
SEA MATES INDIA Vs. COMMISSIONER OF INCOME TAX
September 15, 1999
SECRETARY K.P.S.C. Vs. K. RAJAN
September 30, 1999
SELIN JOSEPH Vs. VIJAYAN
November 4, 1999
SELMA BEEVI Vs. KARUNAKARAN PILLAI
September 15, 1999
SELVARAJ Vs. STATE OF KERALA
September 14, 1999
SHAJI Vs. STATE OF KERALA
February 16, 1999
SHAKKLEL RIAS Vs. SHAHANA UMMER
October 5, 1999
SHANTI JOSEPH Vs. POYYA GRAMA PANCHAYATH
January 14, 1999
SHEELA Vs. RAJAN
January 7, 1999
SHINGARA SINGH Vs. STATE OF PUNJAB
October 27, 1999
SHINU ABRAHAM Vs. M G UNIVERSITY
October 21, 1999
SHIVAKANTIAPPA H. S. Vs. STATE OF KERALA
July 14, 1999
SIMI RAJ S P Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS TRIVANDRUM
October 14, 1999
SINDHU Vs. STATE OF KERALA
April 7, 1999
SIVADASAN Vs. SANTHA
July 6, 1999
SMT. N. KUTTY Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
November 27, 1999
SOLAMAN P MATHEWS Vs. STATE OF KERALA
January 28, 1999
SOLOMON CASTRO Vs. STATE OF KERALA
September 30, 1999
SOUMINI Vs. STATE OF KERALA
November 26, 1999
SOUTH TRAVANCORE DISTILLERIES ALLIED PRODUCTS Vs. ASST. COMMR. OF COMMERCIAL TAXES
January 22, 1999
SREE BALAJI PIPES AND ACCESSORIES Vs. STATE OF KERALA
July 22, 1999
SREEDHARAN Vs. STATE OF KERALA
February 26, 1999
SREEKANTHAN Vs. STATE OF KERALA
January 29, 1999
SREENIVASAN Vs. STATE OF KERALA
October 11, 1999
SREENIVASAN Vs. CORPORATION OF CALICUT
November 30, 1999
ST MARYS FINANCE LTD Vs. R G JAYAPRAKASH AND ORS
September 28, 1999
STATE Vs. MAHESH
July 26, 1999
State Vs. Francis Mannaly
July 15, 1999
STATE OF KERALA Vs. GOVINDANKUTTY
July 9, 1999
STATE OF KERALA Vs. YOOSUF KUNJU
June 30, 1999
STATE OF KERALA Vs. MALANKARA RUBBER and PRODUCE CO LTD
June 17, 1999
STATE OF KERALA Vs. KARTHIYANI
June 8, 1999
STATE OF KERALA Vs. SAIDALI
March 16, 1999
STATE OF KERALA Vs. MADHAVAKURUP RAMACHANDRAN PILLAI
March 17, 1999
STATE OF KERALA Vs. M K VANAJAKSHY
January 7, 1999
State of Kerala Vs. Marina Varghese
March 2, 1999
STATE OF KERALA Vs. REMANI
February 25, 1999
STATE OF KERALA Vs. N RAMANI
February 25, 1999
STATE OF KERALA Vs. PERAVANKUTTY
February 15, 1999
STATE OF KERALA Vs. BABY
July 30, 1999
STATE OF KERALA Vs. H H KARTHIKATHIRUNAL LAKSHMI BAI
July 30, 1999
STATE OF KERALA Vs. RAMACHANDRAN
September 30, 1999
STATE OF KERALA Vs. MARGRATE JOSHY
September 25, 1999
STATE OF KERALA Vs. DIVYA P
November 24, 1999
STATE OF KERALA Vs. MOHANAN
November 10, 1999
STATE OF KERALA Vs. SAHADEVAN
November 8, 1999
STATE OF KERALA Vs. KHALID
November 29, 1999
STATE OF KERALA Vs. RAJAN
December 3, 1999
STATE OF KERALA Vs. V. M. KURSHID
November 3, 1999
STATE OF KERALA Vs. JOSEPH
June 11, 1999
STATE OF KERALA Vs. SUSHEELA VARGHESE
July 27, 1999
STATE OF KERALA Vs. NIYAS
August 2, 1999
SUB INSPECTOR OF POLICE Vs. DEVARAJAN
July 19, 1999
SUBRAMANIA IYER Vs. VALSALA
December 8, 1999
SUDARSANAN Vs. DFO
May 28, 1999
SUHRA KUNJUMON Vs. STATE OF KERALA
January 13, 1999
SUHRA KUNJUMON Vs. ARIF
January 13, 1999
SUKUMARAN Vs. TAHSILDAR
March 9, 1999
SUKURNARAN Vs. GANGADHARAN
September 14, 1999
SULEKHA CLAY MINES Vs. UNION OF INDIA
December 9, 1999
SURENDRAN Vs. STATE OF KERALA
November 12, 1999
SURESH Vs. HIGH COURT ADVOCATES ASSOCIATION
December 13, 1999
SURESH BABU M S Vs. CHAIRMAN RUBBER BOARD
December 18, 1999
SURESHKUMAR Vs. JOINT REGISTRAR
July 23, 1999
Susheela Vs. Komalavally
March 5, 1999
SWAMIDASAN Vs. EXECUTIVE ENGINEER
October 13, 1999
T C MATHAI Vs. DISTRICT AND SESSIONS JUDGE THIRUVANANTHAPURAM
March 31, 1999
T JAYARAJAN Vs. P R MUHAMMED
February 3, 1999
T K JAYARAJ Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KOTTAYAM
January 27, 1999
T M B SAMITHY Vs. ADMINISTRATIVE OFFICER
November 3, 1999
T M JACOB Vs. STATE OF KERALA
March 24, 1999
T N GEORGE Vs. ANNA JACOB
May 25, 1999
T. HAMZA HAJI Vs. STATE OF KERALA
March 12, 1999
T. M. JACOB Vs. STATE OF KERALA
December 3, 1999
T.O. ALEYAS Vs. UNION OF INDIA (UOI) AND ORS.
August 10, 1999
TASTON FOOD INDUSTRIES Vs. STATE OF KERALA
July 15, 1999
THANKAPPAN Vs. ACHUTHAN
October 15, 1999
THANKARAJ Vs. KERALA WATER AUTHORITY
October 22, 1999
THE CHAIRMAN. COCHIN PORT TRUST, COCHIN AND ETC. Vs. K. BALACHANDRAN AND ANOTHER
August 20, 1999
THIRUVACHIRA S K P COMMITTEE Vs. COMMISSIONER H R C ENDOWMENTS
May 28, 1999
THOMAS Vs. SPECIAL TAHSILDAR LAND ACQUISITION
October 13, 1999
THOMAS ABRAHAM Vs. MURALEEDHARAN NAIR
June 29, 1999
THOMAS KURIAN Vs. MEENA
November 30, 1999
THOMAS MATHEW Vs. SECRETARY TO GOVERNMENT
July 14, 1999
THRESSIAMMA Vs. UNION OF INDIA
June 21, 1999
THRESSIAMMA JACOB Vs. GEOLOGIST DISTRICT OFFICE OF THE DEPARTMENT OF MINING AND GEOLOGY PALGHAT
August 2, 1999
THULASIAMMAL Vs. STATE OF KERALA
December 1, 1999
TOM KURIACHAN Vs. STATE OF KERALA
March 19, 1999
TRAVANCORE DEVASWOM BOARD STAFF ASSOCIATION Vs. STATE OF KERALA
October 14, 1999
TRAVANCORE RAYONS LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
November 23, 1999
TRAVANCORE TITANIUM PRODUCTS LTD Vs. JERRO
December 18, 1999
TREASA Vs. TRAVANCORE TITANIUM PRODUCTS
November 3, 1999
TVS SRICHAKRA LTD Vs. STATE OF KERALA
January 6, 1999
UMANATH Vs. STATE OF KERALA
June 4, 1999
UNION OF INDIA Vs. SASI S
April 7, 1999
UNION OF INDIA Vs. PADMANABHAN
January 20, 1999
UNION OF INDIA Vs. VIJAYACHANDRAN
November 23, 1999
UNION OF INDIA Vs. KUMARAN
October 11, 1999
UNION OF INDIA Vs. THANKARAJ
August 12, 1999
UNION OF INDIA Vs. JAI BHAGWAN SHARMA
December 18, 1999
UNION OF INDIA Vs. SREEKUMAR
June 23, 1999
UNITED INDIA INSURANCE CO LTD Vs. THOMAS
December 24, 1999
UNITED INDIA INSURANCE CO LTD Vs. SUSAN
December 7, 1999
UNITED INDIA INSURANCE CO LTD Vs. ANNAMMA SEBASTIAN
October 4, 1999
UNITED INDIA INSURANCE CO LTD Vs. SABEER ALI
October 22, 1999
UNIVERSITY OF KERALA Vs. MARTHOMA COLLEGE OF SCIENCE AND TECHNOLOGY
September 17, 1999
UNIVERSITY OF KERALA TRIVANDRUM Vs. MANAGER MAR THOMA COLLEGE OF SCIENCE AND TECHNOLOGY CHADAYA MANGALAM
September 17, 1999
UNNIKRISHNAN Vs. STATE OF KERALA
October 14, 1999
URBAN STANISLAUS AND COMPANY Vs. STATE OF KERALA
February 23, 1999
USHA Vs. HANDLOOM DEVELOPMENT CORPN
October 27, 1999
USHAKUMARI Vs. STATE OF KERALA
December 18, 1999
V J JOB Vs. STATE OF KERALA
November 22, 1999
V K JOHNEY Vs. EXECUTIVE ENGINEER DIVISION NO II KERALA STATE HOUSING BOARD
February 5, 1999
V M SKARIA Vs. K T GEORGE
March 29, 1999
V VISHNUDAS KINI Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 1999
V. SUGANDHA LAL Vs. ST. MARYS FINANCE LTD.
September 28, 1999
VALSAMMA THOMAS Vs. MANAGER334
October 4, 1999
VARGHESE PAUL Vs. NARAYANAN NAIR
May 25, 1999
VARKEY ABRAHAM Vs. VARKEY DEVASSIA
November 17, 1999
VASANTH NAGAR ALLOTTEES ASSOCIATION Vs. DISTRICT COLLECTOR
November 19, 1999
VASU SALIAN Vs. SPECIAL TAHSILDAR
May 5, 1999
VASU SALIAN Vs. SPECIAL TAHSILDAR
June 5, 1999
VASUDEVAN Vs. LAKSHMI
November 24, 1999
VEEKESY RUBBER INDUSTRIES Vs. SALES TAX OFFICER
October 25, 1999
VELAYUDHAN Vs. DISTRICT COLLECTOR
August 19, 1999
VELLIANKERI Vs. GENERAL MANAGER
October 22, 1999
VIJAYA KUMAR Vs. State
May 26, 1999
VIJAYA RAGHAVAN Vs. CORPORATION OF CALICUT
July 2, 1999
VIJAYAN Vs. STATE OF KERALA
December 4, 1999
VINCENT VARGHESE Vs. STATE BANK OF INDIA
January 20, 1999
VINOD THOMAS Vs. R.T.A .,KOTTAYAM
December 3, 1999
VISHNU MINOR Vs. BHANUMATHY AMMA
July 15, 1999
VISWANATHAN M K Vs. CONTROLLER OF EXAMINATIONS UNIVERSITY OF CALICUT
March 26, 1999
VIYYUMMA Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
January 14, 1999
VRINDHA Vs. STATE OF KERALA
December 2, 1999
XAVIER Vs. LUCY
July 9, 1999
ZAINABA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
February 16, 1999
ZAKARIYAS Vs. JOHNY
September 9, 1999