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Case Index
Title
Date
A GIRIJA Vs. UNIVERSITY OF MYSORE
December 6, 1999
A J SHETTY Vs. BHARAT PLYWOOD AND TIMBER PRODUCTS
December 3, 1999
A K BOARDS AND DOORS BANTWAL TALUK SOUTH Vs. UNION OF INDIA
March 15, 1999
A KESHAVA BHAT Vs. INCOME TAX OFFICER
June 14, 1999
A M CHENGAPPA Vs. STATE OF KARNATAKA
June 23, 1999
A MUNIRAJU Vs. CHAIRMAN MANAGING DIRECTOR SPICES TRADING CORPORATION LIMITED
August 31, 1999
A S SAVTTHRAMMA Vs. STATE BANK OF MYSORE AGRICULTURAL
September 24, 1999
A SATHYANARAYANA Vs. C NAGARAJ
December 10, 1999
A SUNDARA RAMAN Vs. NEW MANGALORE PORT TRUST PANAMBUR
March 10, 1999
A. KESHAVA BHAT Vs. ITO and others
June 14, 1999
ABDUL KHADER Vs. SECRETARY TO GOVT OF INDIA
July 13, 1999
ABDUL RAHUP MOHAMAD ISAQ CHATTARKI Vs. AHMADI BEGUM KOM ABDULRAHUP CHATTARKI
May 31, 1999
AGGARWAL GRANITE EXPORTS LIMITED BANGALORE Vs. SOUTH INDIA GRANITE COMPANY PRIVATE LIMITED BANGALORE
August 6, 1999
AHMADHUSSAIN GOUSMOHADDIN PEERAJADE Vs. DEPUTY COMMISSIONER BELGAUM
June 8, 1999
AIR MARSHAL AMARJEET SINGH SETHI Vs. UNION OF INDIA
February 11, 1999
AKBAR BASHA Vs. B MARUTHI
September 25, 1999
ALLASAB BALAJI MULTHANI Vs. STATE OF KARNATAKA
February 12, 1999
AMANULLA BAIG Vs. MAHABOOB JAIN
March 15, 1999
AMBANNA Vs. GHANTEAPPA
March 23, 1999
AMEETA PATEL Vs. CORPORATION OF THE CITY OF BANGALORE
January 22, 1999
AMIT BOARDS BAIKAMPADI MANGALORE Vs. UNION OF INDIA
May 31, 1999
ANANDA Vs. LAND TRIBUNAL VIRAJPET KODAGU DISTRICT
September 28, 1999
ANDAVAR FINANCE CORPORATION Vs. V MURTHY
October 7, 1999
Anjananna and others Vs. The Deputy Commissioner and others
October 8, 1999
ANJUMAN E TARREQI Vs. STATE OF KARNATAKA
December 14, 1999
ANNARAO DEVARAO PATIL Vs. STATE OF KARNATAKA
November 30, 1999
ANUGRAHA DISTILLERIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
June 28, 1999
APPAYYA MANIYANI Vs. B S KULAL
December 17, 1999
Appayya Maniyani Vs. B.S. Kulal and others
December 16, 1999
ARESH ALIAS ASHOK JEEVARAJ MEHTA Vs. SPECIAL TAHSILDAR FOR LAND REFORMS
August 6, 1999
AROKYA DAS ALIAS DAS CHINNASAVARI Vs. STATE OF KARNATAKA
April 8, 1999
ARUN KUMAR AGRAWAL Vs. COFFEE LANDS LIMITED
March 15, 1999
ARUN KUMAR AGRAWAL Vs. CHAIRMAN STATE BANK OF INDIA BOMBAY
November 26, 1999
ASHIT ROY Vs. SYNDICATE BANK
October 7, 1999
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER PUTTUR Vs. KARMIN LUCY PUDTHEDO
July 21, 1999
ATAMJIT SINGH Vs. COMMISSIONER OF INCOME TAX
July 16, 1999
AYODHYA RESTAURANT Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS II
September 23, 1999
B B BARGIYAVAR Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI
November 2, 1999
B FRANCIS JAGAN Vs. N R NARAYANA SWAMY
December 8, 1999
B GANESH Vs. CHANCELLOR OF UNIVERSITIES AND GOVERNOR OF KARNATAKA
November 5, 1999
B GANGADHAR Vs. STATE OF KARNATAKA
April 16, 1999
B K CHANDRASHEKAR Vs. STATE OF KARNATAKA
March 17, 1999
B L DIWAKAR Vs. STATE OF KARNATAKA
November 15, 1999
B MALLAPPA Vs. STATE OF KARNATAKA
June 17, 1999
B NAMADEVA BALIGA Vs. DAMODARA NAYAK
January 21, 1999
B P L GROUP OF COMPANIES KARMIKARA SANGHA REGISTERED BANGALORE Vs. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA BANGALORE
March 24, 1999
B R AMBEDKAB DALITHA AND HINDULIDA ALPA SANKHYATARA GRAMABHIVRUDDHI SANGHA REGISTERED BANGALORE SOUTH TALUK BANGALORE URBAN DISTRIC Vs. STATE OF KARNATAKA
November 18, 1999
B R RANGASWAMY Vs. D SYED YOUNOUS
March 5, 1999
B R SUBRAMANYAM Vs. CONTROLLER OF INSURANCE GOVT OF INDIA NEW DELHI
October 7, 1999
B S VIJAYENDRA RAO Vs. H B PADMANABHA RAO
August 16, 1999
B SUBRAMANYAM Vs. KUSHAL CHAND
November 17, 1999
B SURESH Vs. BANGALORE UNIVERSITY BANGALORE
March 19, 1999
B SUVARNA MALINI Vs. KARNATAKA ADMINISTRATIVE TRIBUNAL BANGALORE
March 2, 1999
B T RAJASHEKARA Vs. VYSYA BANK LIMITED JAYANAGAR BRANCH BANGALORE
June 7, 1999
B V BASAVARAJ Vs. N R CHANDRAN
December 2, 1999
B V CHANDRASHEKAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE DIVISION BANGALORE AND
July 12, 1999
B V MUNEGOWDA Vs. STATE OF KARNATAKA
June 4, 1999
B VITTAL PAI Vs. SYNDICATE BANK MANIPAL
August 22, 1999
B VITTAL PAI Vs. SYNDICATE BANK
September 22, 1999
B YUVARAJ SETTY Vs. MAHARASHTRA APEX CORPORATION LIMITED
November 29, 1999
BABU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 29, 1999
BABU MOTHER SAVAVVA NAVELGUND Vs. GOPINATH
March 25, 1999
BAHUBALI Vs. COLLECTOR OF CENTRAL EXCISE
September 9, 1999
BAHUBALI RAMAPPA PADNAD Vs. BABU alias BABU RAO S PADNAD
July 2, 1999
BALASAHEB Vs. MANGAL
June 2, 1999
BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. CHANNANNJACHARI
August 2, 1999
BANGALORE SAREE UDYOG Vs. SAVANI TRANSPORT LIMITED
September 2, 1999
BANJARA LAMBANI YOUTHS ASSOCIATION Vs. STATE OF KARNATAKA
July 19, 1999
BASAGOUDA Vs. ASSISTANT COMMISSIONER CHIKODI SUB DIVISION CHIKODI DISTRICT BELGAUM AND
February 3, 1999
BASAGOUDAPPA Vs. GURUGOUDA
December 17, 1999
BASANA GOWDA Vs. STATE OF KARNATAKA
October 13, 1999
BASANAGOUDA Vs. STATE OF KARNATAKA
November 4, 1999
BASAPPA YELLAPPA KAPPAD Vs. SUNDARAM INDUSTRIES LTD
February 25, 1999
BASAVA DEVADIGA Vs. ANANDARAYA PATALI
January 25, 1999
BASAVARAJU Vs. STATE OF KARNATAKA
July 8, 1999
BASHIRAHMAD GOUSMOHIDDIN MULLA Vs. TALUKA EXECUTIVE MAGISTRATE, BELGAUM AND OTHERS
September 24, 1999
BHARAT CONDUCTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 11, 1999
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF KARNATAKA
November 23, 1999
BHARAT PETROLEUM CORPORATION LIMITED Vs. B S SRIDHARA MURTHY
January 13, 1999
BHARATH EARTH MOVERS LTD Vs. COMMISSIONER FOR TRANSPORT BANGALORE
March 17, 1999
BHAVERA KENCHAPPA Vs. B RAGHAVENDRACHAR
December 6, 1999
BHIMAPPA ALIAS BHIMA NAIK Vs. STATE OF KARNATAKA
April 15, 1999
BILAL EDUCATIN SOCIETY KAMTHANA BIDAR TALUK Vs. STATE OF KARNATAKA
April 1, 1999
BIYAR RUBBER PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 3, 1999
BOARD OF MANAGEMENT OF SRI VEERBHADRESHWAR EDUCATIONAL SOCIETY HUMNABAD Vs. B S SHIROL
March 1, 1999
BOOBU MADIVALTHI Vs. STATE OF KARNATAKA
August 2, 1999
BPL GROUP OF COMPANIES KARMIKABA SANGHA Vs. STATE OF KARNATAKA
April 12, 1999
BPL SANYO UTILITIES AND APPLIANCES Vs. UNION OF INDIA
March 17, 1999
BRIGHT PLASTICS BANGALORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
February 24, 1999
BROWN AND BURK PHARMACEUTICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
June 8, 1999
BYRAPPA Vs. MYSORE PAPER MILLS LIMITED
July 27, 1999
C ABDUL HAMEED Vs. STATE OF KARNATAKA
January 7, 1999
C B CHANDRASHEKAR Vs. STATE OF KARNATAKA
June 30, 1999
C B VIRUPAKSHA Vs. SHIVAKUMAR
September 7, 1999
C JAYARAM Vs. REGIONAL TRANSPORT OFFICER AND REGISTERING AUTHORITY MANDYA
January 6, 1999
C KENCHAPPA Vs. STATE OF KARNATAKA
November 26, 1999
C M CHIKKANNA Vs. PARVATHAMMA
January 18, 1999
C P PRATHIMA DEVI Vs. MEDICAL COUNCIL OF INDIA
October 26, 1999
C R GURU RAO Vs. CORPORATION OF THE CITY OF BANGALORE
April 16, 1999
C R POORNA PRAGNA Vs. CHAIRMAN LAND TRIBUNAL KORATAGERE TALUK TUMKUR DISTRICT
March 2, 1999
C S PALANI SWAMY Vs. B R NANJUNDA SWAMY
January 18, 1999
C. L. GOWRAMMA Vs. STATE OF KARNATAKA AND OTHERS
October 8, 1999
CALICUT TRADING COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 10, 1999
CANARA BANK HEAD OFFICE J C ROAD BANGALORE Vs. M RAMACHANDRAPPA
June 3, 1999
CHAIRMAN KARNATAKA HOUSING BOARD BANGALORE Vs. DODDEGOWDA
June 23, 1999
CHALLAMANE HUCHHA GOWDA Vs. M R TIRUMALA
October 8, 1999
CHAMPABAI Vs. M GIRIJAPATHY
March 22, 1999
CHAMUNDI GRANITES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 1999
CHANDBEE BEGUM Vs. STATE OF KARNATAKA
April 5, 1999
CHELUVAMMA Vs. SECRETARY KARNATAKA STATE ELECTION COMMISSION BANGALORE
February 11, 1999
CHICKKATHIMMAIAH Vs. DEPUTY COMMISSIONER KOLAR
June 3, 1999
CHIKKAHOTTAPPA ALIAS VARADEGOWDA Vs. STATE
September 9, 1999
CHIKKARANGAIAH Vs. STATE
June 14, 1999
CHITRADURGA GRAMIN BANK Vs. P SHIVA KUMAR
September 21, 1999
COMMISSIONER OF INCOME TAX Vs. C R SUBRAMANIAN
September 23, 1999
COMMISSIONER OF INCOME TAX Vs. G M DHARIA
September 30, 1999
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED NO 1
September 9, 1999
COMMISSIONER OF INCOME TAX Vs. ABOO MOHMED
September 9, 1999
COMMISSIONER OF INCOME TAX Vs. HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED
October 11, 1999
COMMISSIONER OF INCOME TAX Vs. ASWATI CORPORATION
November 16, 1999
COMMISSIONER OF INCOME TAX Vs. NARASHIMA PRASAD
July 30, 1999
COMMISSIONER OF INCOME TAX Vs. GOD GRANITES
July 31, 1999
COMMISSIONER OF INCOME TAX Vs. PRANA CARRIERS P LTD
April 16, 1999
COMMISSIONER OF INCOME TAX Vs. RAGHAVENDRA TRADING CO
November 26, 1999
COMMISSIONER OF INCOME TAX Vs. KLAS ENGINEERING P LIMITED
November 29, 1999
COMMISSIONER OF INCOME TAX Vs. SHAH BROTHERS
November 24, 1999
COMMISSIONER OF INCOME TAX Vs. SURINDER KUMAR KHANNA
November 17, 1999
COMMISSIONER OF INCOME TAX Vs. JANMABHOOMI PRESS TRUST
December 7, 1999
COMMISSIONER OF INCOME TAX Vs. KHODEY BREWING AND DISTILLING INDUSTRIES LIMITED
November 30, 1999
COMMISSIONER OF INCOME TAX Vs. DAVANGERE COTTON MILLS LIMITED
December 3, 1999
CORPORATION BANK Vs. DARBY
November 4, 1999
CORPORATION BANK EMPLOYEES UNION MANGALORE Vs. CORPORATION BANK MANGALORE
June 22, 1999
CORPORATION OF THE CITY OF BELGIUM Vs. VIJAYALAXMI NARAYAN WANDRE
April 5, 1999
CRAG MARTIN DISTILLERY PRIVATE LIMITED GOA Vs. STATE OF KARNATAKA
February 18, 1999
D INDROJI RAO Vs. MANAGEMENT OF CHAMUNDI MACHINE TOOLS LIMITED K R S ROAD METAGALLI POST
February 17, 1999
D JAYAMMA Vs. STATE OF KARNATAKA
November 17, 1999
D KRISHNA RAO Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE
May 28, 1999
D L NAGARAJA Vs. KOLAR DISTRICT CO OPERATIVE SOCIETIES UNION LIMITED
November 30, 1999
D THIMMAPPA SHEIKA Vs. STATE OF KARNATAKA
October 27, 1999
D.M. Ponnappa Vs. The Deputy Registrar of Co-operative Societies and others
December 16, 1999
DAKSHINA KANNADA PARISARASAKTHA OKKOOTA Vs. UNION OF INDIA
September 24, 1999
Dattatri Vs. Mysore Paper Mills Limited
April 12, 1999
DEEJAY ENTERPRISES PRIVATE LTD Vs. COLLECTOR OF C EX
May 24, 1999
DESMOND DOMINIC REGO Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
February 4, 1999
DEVA ALIAS DEVARAJ ALIAS DEVADAS DEVAIAH Vs. STATE OF KARNATAKA
September 27, 1999
DEVAGIRI PANDU RANGA Vs. GOVERNMENT OF KARNATAKA
December 16, 1999
DEVATHA VENKATALAKSHMAMMA RATHNAM SETTY CHARITABLE TRUST BANGALORE Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
April 1, 1999
DHANRAJ Vs. GULBARGA UNIVERSITY GULBARGA
January 18, 1999
DHARAPPA Vs. ASSISTANT COMMISSIONER YADGIR GULBARGA
March 17, 1999
DHONDUBAI Vs. FAKIRAPPA HANAMANTAPPA MEDAR
October 12, 1999
DIRECTOR CONTROLLER OF EXAMINATIONS NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY NEW DELHI Vs. SAHIR DHAMNIJA
November 17, 1999
Director/Controller of Examinations, National Council of Hotel Management and Catering Technology and another Vs. Sahir Dhamnija and others
November 17, 1999
DODDANARASIMHA REDDY Vs. SECRETARY KARNATAKA STATE ELECTION COMMISSION BANGALORE
March 25, 1999
Durgappa Vs. Assistant Commissioner and others
October 26, 1999
DYAMANNA Vs. GADDAPPA
December 3, 1999
DYAVAPPA GOWDA Vs. DISTRICT REGISTRAR HASSAN DISTRICT
July 7, 1999
E C I E PVT LTD Vs. ADDITIONAL DEPUTY COMMISSIONER COMMERCIAL TAXES ASSTS 2 BANGALORE
January 6, 1999
E S I C BANGALORE Vs. CEMENT CORPN OF INDIA
July 15, 1999
EMPLOYEES STATE INSURANCE CORPORATION Vs. DHARWAD CO OPERATIVE MILK PRODUCERS
July 12, 1999
EMPLOYEES STATE INSURANCE CORPORATION Vs. CATHOLIC CLUB
July 13, 1999
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. SUPER TAILORS GULBARGA
July 8, 1999
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. V VIJAYAKUMAR
July 13, 1999
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. GOGTE TEXTILES LIMITED BELGAUM
August 2, 1999
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. M P MOHAMMAD ALI BANGALORE
March 26, 1999
EMPLOYES STATE INSURANCE CORPN Vs. BHORUKA TEXTILES LTD
July 12, 1999
ENGEE INDUSTRIAL SERVICES PRIVATE LIMITED BOMBAY Vs. UNION OF INDIA
July 29, 1999
Ernath Vs. Sri. Digameer and another
July 28, 1999
ESCORTS LIMITED YELAHANKA BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
December 1, 1999
ESCORTS MAHLE LTD Vs. STATE OF KARNATAKA
November 18, 1999
FIBRES AND FABRICS INTERNATIONAL Vs. ADDITIONAL COMMERCIAL TAX OFFICER 34TH CIRCLE BANGALORE
February 9, 1999
FOSROC CHEMICALS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 30, 1999
G CHANDRASEKHAR Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
July 9, 1999
G H NAGARAJAIAH SETTY Vs. STATE
April 5, 1999
G M S PRABHU Vs. CANARA BANK
October 5, 1999
G N GURAPPA REDDY Vs. A S FINANCE and INVESTMENTS BANGALORE
February 25, 1999
G PRAKASH Vs. MYSORE N SHIVARAM
August 4, 1999
G RAJASHEKARA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT
November 2, 1999
G S SHANTHAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE
June 17, 1999
G V NAIK Vs. STATE OF KARNATAKA
November 30, 1999
GAFFAR BEIG Vs. CITY MUNICIPAL COUNCIL KRISHNARAJAPURAM
September 17, 1999
GANESH NARAYAN HEGDE Vs. S BANGARAPPA
August 10, 1999
GAYATHRI TEXTILES Vs. COMMISSIONER OF INCOME TAX
December 9, 1999
GAYATHRINAGAR HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED BANGALORE Vs. STATE OF KARNATAKA
January 27, 1999
GEEP INDUSTRIAL SYNDICATE LIMITED MYSORE Vs. GEEP INDUSTRIAL SYNDICATE EMPLOYEES UNION MYSORE
March 8, 1999
Geeta Satish Kulkarni and others Vs. The Cantonment Board
September 17, 1999
GEETHA Vs. STATE OF KARNATAKA
November 16, 1999
GEMINI STEEL TUBES LTD Vs. STATE OF KARNATAKA
November 15, 1999
GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN Vs. ASHOK KUMAR BANSAL
November 23, 1999
GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN Vs. HOUSAMATHI SHIDRAMAPPA SALADAGI
October 27, 1999
GIRIYAPPA Vs. STATE OF KARNATAKA
July 1, 1999
GIRLJAMMA Vs. STATE OF KARNATAKA
November 19, 1999
GOPAL FILMS Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 18, 1999
GOVINDASWAMY GOWDA Vs. SIDDAPPA
November 26, 1999
GOWRAMMA Vs. M P MOULAMMA
May 28, 1999
GOWRI ENTERPRISES Vs. STATE OF KARNATAKA
March 4, 1999
GOWTHAM TENDULKAR Vs. STATE OF KARNATAKA
September 3, 1999
GRAMOPHONE CO OF INDIA LTD Vs. MARS RECORDING PVT LTD
August 31, 1999
Gramophone Co. of India Ltd. Vs. Mars Recording Pvt. Ltd. and others
August 31, 1999
GREAT EASTERN SHIPPING COMPANY LTD Vs. STATE OF KARNATAKA
June 30, 1999
GUINNESS HOTTE PAKSHA RANGASWAMY Vs. CHIEF ELECTION COMMISSIONER OF INDIA
July 26, 1999
GURJAR POWER ENGINEER PRIVATE LIMITED Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
March 15, 1999
GURUDUTH PRABHU Vs. M S KRISHNA BHAT
February 18, 1999
GURUPRASAD Vs. K PADMAVATHI
August 11, 1999
H B RAJENDRA Vs. VIJAYA BANK
January 8, 1999
H D SHETTY Vs. SECRETARY AND FINANCE CONTROLLER
December 15, 1999
H DEVARAJU Vs. H R HALAPPA
June 2, 1999
H J GIRISH Vs. SAROJAMMA ALIAS JAITUNBI
September 18, 1999
H L NAGARAJU Vs. DEPUTY GENERAL MANAGER PERSONNEL DEPARTMENT HRD VIJAYA BANK HEAD
January 8, 1999
H MAREGOWDA Vs. THIPPAMMA
October 1, 1999
H P SRINIVAS Vs. MYSORE MINERALS LIMITED BANGALORE
February 3, 1999
H R SOUMYA Vs. CONTROLLER OF EXAMINATIONS AND REGISTRAR EVALUATION MYSORE UNIVERSITY
November 5, 1999
H R SUNDERA VIURTHY Vs. STATE GOVERNMENT OF KARNATAKA FOOD AND CIVIL SUPPLIES DEPARTMENT BANGALORE
March 25, 1999
H S BASAVARAJAPPA Vs. DEPUTY COMMISSIONER
August 17, 1999
H T DHANANJAYA Vs. STATE OF KARNATAKA
June 18, 1999
H.G. Maraddi Vs. Shri Gopalkrishna
July 24, 1999
H.K. RAMAMURTHY Vs. LAND TRIBUNAL, BHADRAVATHI, SHIMOGA AND OTHERS
August 26, 1999
HAITI GOLD MINES COMPANY LIMITED Vs. KHALEEL AHMED DAKHANI
July 30, 1999
HAJID HUSSAIN Vs. VIJAYARAJ
July 14, 1999
HARISINGH Vs. STATE OF KARNATAKA
March 24, 1999
HARSH CHANDRAVARDHAN DESAI Vs. KARNATAKA STATE FINANCIAL CORPORATION HUBLI
March 30, 1999
HATTI GOLD MINES CO. LTD. Vs. KHALEEL AHMED DAKHANI
May 30, 1999
Honnaiah Honne Gowda Vs. State of Karnataka
February 17, 1999
HONNAMMA Vs. STATE OF KARNATAKA
November 30, 1999
HOTEL MAYURA RESTAURANT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
September 23, 1999
IN THE KARNATAKA HIGH COURT V.K. SINGHAL, J. Vs.
June 28, 1999
INDIA CEMENTS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS II FAST TRACK CITY
July 5, 1999
INDIAN INSTITUTE OF SCIENCE EMPLOYEES ASSOCIATION BANGALORE Vs. INDIAN INSTITUTE OF SCIENCE
January 11, 1999
INDIAN OVERSEAS BANK Vs. H S CHANDRASHEKAR MAJOR
October 25, 1999
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. BANSONS ENGINEERING COMPANY
December 17, 1999
IRAGAMMA Vs. B N RANGAIAH SETTY
May 25, 1999
IRAMMA Vs. SAROJA
July 21, 1999
IRAPPA CHANABASAPPA MANNANE Vs. STATE OF KARNATAKA
October 11, 1999
ISMAIL Vs. STATE OF KARNATAKA
October 12, 1999
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
August 6, 1999
JACHANI RASHTREEYA SEVA PEETHA BASAVANAGUDI Vs. STATE OF KARNATAKA
March 22, 1999
JAGADISHGOUDA Vs. VYAVASAYA SEVA SAHAKARI SANGHA LIMITED
October 12, 1999
JANAB NIZAR AHMED SHERIFF Vs. A KANNAN
February 16, 1999
Javaraiah and others Vs. Smt. Rangamma and others
December 13, 1999
JAWAHARLAL NEHRU MEDICAL COLLEGE BELGAUM Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
July 5, 1999
JAWAHARLAL NEHRU MEDICAL COLLEGE BELGAUM Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
November 26, 1999
JAYKUMAR ANAGOL Vs. STATE OF KARNATAKA
May 28, 1999
JOINT COMMISSIONER OF INCOME TAX TDS Vs. JINDAL TRACTBEL POWER COMPANY LIMITED
March 10, 1999
JOSE and MANI CONSTRUCTION PRIVATE LIMITED Vs. WHEEL and AXEL PLANT
June 8, 1999
JOSEPH VARGHESE CHEERAN Vs. ROSY KURIAN KANNAIKAL
September 27, 1999
K A CHINNAPPA Vs. STATE OF KARNATAKA
February 18, 1999
K B DAYANANDA Vs. TAHSILDAR BELUR
June 25, 1999
K BASAVARAJ Vs. STATE BANK OF HYDERABAD KOPPAL RAICHUR DISTRICT
July 28, 1999
K JAYAMMA Vs. TAHSILDAR ANEKAL TALUK ANEKAL
July 2, 1999
K M IBRAHIM ALIAS BAVA Vs. STATE OF KARNATAKA
July 5, 1999
K M SHIVARAMA Vs. K C PURUSHOTHAMA
March 3, 1999
K MALLESH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MANDYA
June 28, 1999
K MARUTHI Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
June 8, 1999
K N ESWARA RAO Vs. K H SHAMA RAO AND SONS BANGALORE
October 1, 1999
K NAGENDRA KUMAR Vs. KARNATAKA POWER CORPORATION LIMITED
September 1, 1999
K NARAYAN REDDY Vs. RAMAKRISHNA REDDY
December 10, 1999
K R VENKATESH Vs. DEPUTY COMMISSIONER CHITRADURGA
August 2, 1999
K R VINOD KUMAR Vs. S S SANGAPPA SHETTY
October 12, 1999
K RAMACHANDRA MAYYA Vs. SANJEEVA S PUTRAN
July 13, 1999
K RAMANJANEYALU Vs. ASSISTANT EXECUTIVE ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD BELLARY
April 16, 1999
K S R T C Vs. SHIVASHANKARPPA KALLAPPA IJERY
March 23, 1999
K S RAVINDRANATH Vs. JAYADEVA INSTITUTE OF CARDIOLOGY BANGALORE
November 5, 1999
K SESHAPPA Vs. ST FRANCIS XAVIER CHURCH
January 11, 1999
K T LAXMANA GOWDA Vs. STATE OF KARNATAKA
June 18, 1999
K V JAGADISH Vs. NARAYANAPPA
September 1, 1999
K V KUPPA RAJU Vs. GOVERNMENT OF INDIA
September 2, 1999
K V SATHYANARAYANA RAJU Vs. UNION OF INDIA
June 16, 1999
K Y SIDDARAJU Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
February 19, 1999
K. Mammu Vs. Industrial Credit and Development Syndicate Limited and another
November 2, 1999
K. Srinivasa Murthy Setty Vs. The District Magistrate and others
August 25, 1999
K.A. Ganganna and others Vs. The State of Karnataka and others
September 23, 1999
K.R. VENKATARAMANA RAO Vs. B.S.K. CHARI
September 27, 1999
KABINI PAPERS LIMITED Vs. M D SHIVANANJAPPA
February 19, 1999
KALAVATI ALIAS JAYASHREE Vs. STATE OF KARNATAKA
March 11, 1999
KAMALAMMA Vs. H N REDDY
September 30, 1999
KAMPALA RANGASWAMY SHEEP BREEDING WOOLLEN PRODUCTION CO OPERATIVE SOCIETY LIMITED HUDEM KUDLIGI TALUK BELLARY DISTRICT Vs. STATE OF KARNATAKA
November 24, 1999
KANIYANAHUNDI MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED Vs. CO OPERATION DEPT
June 21, 1999
KANIYANAHUNDI MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. CO OPERATIVE DEPT
May 21, 1999
KANPHA LABS Vs. UNION OF INDIA UOI
January 4, 1999
KANTHI ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
September 2, 1999
KANTHILAL Vs. PADMA MAIYA
January 18, 1999
KANTHRAJ A N Vs. ASSISTANT EXECUTIVE ENGINEER
August 25, 1999
KAP STEEL LIMITED Vs. STATE OF KARNATAKA
April 8, 1999
KAREPPA Vs. GURUNATH FAKIRAPPA
September 3, 1999
KAREPPA RAMAPPA Vs. STATE OF KARNATAKA
April 1, 1999
KARIAPPA BASALINGAPPA DODDAMANI Vs. STATE OF KANATAKA
February 8, 1999
KARNATAKA BANK LIMITED Vs. STATE OF KARNATAKA
October 6, 1999
KARNATAKA BANK LIMITED HOLENARASIPUR Vs. S N NANJAPPA
January 14, 1999
KARNATAKA BOARD OF WAKF Vs. LAND TRIBUNAL SIRA
March 31, 1999
KARNATAKA ELECTRICITY BOARD Vs. D P GURUMURTHY
October 8, 1999
KARNATAKA RUBBERS LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE
January 25, 1999
KARNATAKA STATE FINANCIAL Vs. STATE
September 17, 1999
KARNATAKA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 9, 1999
KARNATAKA STATE FINANCIAL CORPORATION Vs. B SHIVAJI MENDON
October 8, 1999
KARNATAKA STATE ROAD TRANS CORPN Vs. GEORGE NINUM
November 15, 1999
KARNATAKA STATE ROAD TRANS CORPN Vs. NIGEGOWDA
July 27, 1999
KARNATAKA STATE ROAD TRANS CORPN Vs. LABOUR COURT
August 5, 1999
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SAYED RAHAMULLA
September 17, 1999
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BIYABI
November 29, 1999
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LAXMIBAI
November 30, 1999
KARNATAKA STATE SILK CO OPERATIVE MARKETING FEDERATION Vs. K K BAJANTRI
November 23, 1999
KARNATAKA THEOSOPHICAL FEDERATION REGISTERED BANGALORE Vs. BALAKRISHNA ASHRAMA MULABAGAL TOWN KOLAR DISTRICT
April 6, 1999
KARTHIK ENGINEERING WORKS Vs. STATE OF KARNATAKA
December 8, 1999
KAZI MOHD MUZEEBULLA Vs. HIGH COURT OF KARNATAKA AD ANOTHER
April 7, 1999
KEMPAJAMMA Vs. ORIENTAL INSURANCE COMPANY
October 5, 1999
KEMTRODE PRIVATE LIMITED BANGALORE Vs. JOINT DIRECTOR SSI GOVERNMENT OF KARNATAKA DEPARTMENT OF INDUSTRIES AND
February 9, 1999
KENCHAMBA SERVICE STATION B M ROAD HASSAN Vs. UNION OF INDIA
January 6, 1999
KESHORAM SURINDRANATH PHOTO-MAG P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES LR CITY DIVISION
September 6, 1999
KHADIRSAB MOHADINSAB MULLA Vs. SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAL
January 12, 1999
KIRLOSKAR FERROUS INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT I
August 2, 1999
KIRLOSKAR INVESTMENTS AND FINANCE LIMITED BANGALORE Vs. DELHI COMPUPRINT SERVICES PRIVATE LIMITED BANGALORE
February 1, 1999
KLEN AND MARSHALLS MANUFACTURERS AND Vs. STATE OF JAMMU AND KASHMIR
October 5, 1999
KOMAL S PADUKONE Vs. PRINCIPAL JUDGE FAMILY COURT AT BANGALORE CITY
February 19, 1999
KOTHARI INDUSTRIAL CORPORATION LIMITED KANDALI HASSAN DISTRICT Vs. COFFEE BOARD BANGALORE
January 29, 1999
KOTHARI INFORMATION SYSTEMS LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE BANGALORE
February 23, 1999
KRISHNA Vs. STATE OF KARNATAKA
November 16, 1999
KRISHNA MURTHY N Vs. SYNDICATE BANK
February 25, 1999
KRISHNA REDDY Vs. STATE OF KARNATAKA
October 5, 1999
Krishna Shankar Narayan Bhat Vs. Sitaram Shankaranarayana Bhat and others
August 23, 1999
KRISHNAPPA Vs. STATE OF KARNATAKA AND OTHERS
December 10, 1999
KRISHNASA KHEERASA HABIB Vs. SHAH PARASMAL PITTAJI JAIN
July 5, 1999
KUM R KOMALA Vs. MOHAMMED IQBAL
January 18, 1999
KUMAR C A Vs. STATE BANK OF MYSORE
September 30, 1999
KUSUMA POOJARTHY Vs. LAND TRIBUNAL UDUPI TALUK DAKSHIN KANNADA
June 29, 1999
KWALITY BISCUITS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1999
L S SESHADRI Vs. GOVERNMENT TOOL ROOM AND TRAINING CENTRE BANGALORE
March 10, 1999
L SRINIVAS Vs. AUTHORISED OFFICER and SUPERINTENDENT OF EXCISE
March 1, 1999
Lachama Naika and another Vs. The Deputy Commissioner and another
July 14, 1999
LAKSHMAPPA BALAGANUR Vs. STATE OF KARNATAKA
January 12, 1999
LAKSHMAPPA KALLAPPA Vs. STATE OF KARNATAKA
May 31, 1999
LALITHA LAXMANA KUNDARGI Vs. MANAGING DIRECTOR KARNATAKA HANDLOQM
July 20, 1999
LALITHAMMA Vs. CORPORATION OF THE CITY OF BANGALORE
June 9, 1999
LAWERENCE MENDONSA Vs. ASSISTANT COMMISSIONER KUNDAPURA
March 24, 1999
LAXMI BAI Vs. B K HEMANTH KUMAR
March 15, 1999
LAXMINARAYAN ENTERPRISES Vs. LAXMINARAYAN TEXTILE
December 2, 1999
LAXMINARAYANAN Vs. VINOD
April 6, 1999
LEO TAURO Vs. GRAGORY FERNANDES
March 9, 1999
LINGANAGOUDA GURULINGAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
July 30, 1999
LOKI ALIAS LOKESHA Vs. STATE OF KARNATAKA
July 19, 1999
LT COL RAM AUTAR SHARMA Vs. GOVERNMENT OF INDIA
March 24, 1999
M Vs. K GUDIYAPPA
November 25, 1999
M ABDUL RAUF Vs. VINTAGE HOTELS PVT LTD
September 17, 1999
M B DEVARAJU Vs. STATE OF KARNATAKA
February 2, 1999
M D RAJENDRA Vs. SYMAN FRANSIS
April 26, 1999
M JAYAMMA Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS GOVERNMENT OF KARNATAKA BANGALORE
May 24, 1999
M JEETENDAR GANDHI Vs. HUTHAPPA
May 26, 1999
M KRISHNAPPA Vs. ASSISTANT EXECUTIVE ENGINEER KARNATAKA ELECTRICITY BOARD BANTWAL TALUK
June 3, 1999
M KUMAR Vs. BHARATH EARTH MOVERS LIMITED
January 22, 1999
M MUDDANNA Vs. COMMISSIONER BANGALORE CITY CORPORATION BANGALORE
January 28, 1999
M N G KRISHNAIAH Vs. GANESHAPPA
January 7, 1999
M P JAYASHANKAR Vs. STATE OF KARNATAKA
May 28, 1999
M RAMAKRISHNA REDDY Vs. SUB REGISTRAR BANGALORE
April 5, 1999
M RATNAVARMA PADIVAL Vs. KARNATAKA THEATRES LTD
October 1, 1999
M S LAKSHMINARAYANA BHATTA Vs. B R SHETTY
April 6, 1999
M SUBRAYA PRABHU Vs. STATE OF KARNATAKA
April 5, 1999
M VITTAL RAO Vs. M H RANGANATH
February 11, 1999
M. RAMACHANDRA RAO Vs. VARAPRASAD RAO
June 8, 1999
M. Seetharama Bhat Vs. The Karnataka State Dental Council and others
June 14, 1999
MAHABOOB ALI ALIAS KHALID Vs. ABDUL RASHEED ALIAS ZEEHAN
June 1, 1999
Mahaboobbi Vs. Shri Ibrahimsab Allisab Chanegan
December 17, 1999
MAHADEVAPPA Vs. STATE OF KARNATAKA
May 11, 1999
MAHARASHTRA HYBRID SEEDS COMPANY LIMITED Vs. STATE OF KARNATAKA
February 20, 1999
MAHARUDRAPPA SIRSE Vs. STATE OF KARNATAKA
March 3, 1999
MAHBOOB KHAN Vs. ANDHRA BANK CHAMARAJAPET BRANCH BANGALORE
June 16, 1999
MALLAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
September 28, 1999
MANAGEMENT OF M/S NAGA THEATRE BANGALORE Vs. R RAJA
February 26, 1999
MANAGER VIJAYA BANK PADUBIDRI DAKSHINA KANNADA Vs. REGIONAL PROVIDENT FUND COMMISSIONER SUB REGIONAL OFFICE BALMATTA
February 1, 1999
MANGALORE REFINERY AND PETROCHEMICALS LTD Vs. UNION OF INDIA UOI
August 23, 1999
MANGANESE ORE INDIA LIMITED NAGPUR Vs. SANDUR MANGANESE AND IRON ORES LIMITED YESHWANTNAGAR BELLARY DISTRICT
March 26, 1999
MANIPAL PRINTERS AND PUBLISHERS LTD Vs. WORKMEN OF MANIPAL PRINTERS AND PUBLISHERS P LTD
November 26, 1999
MANJAPPA Vs. ASSISTANT COMMISSIONER SAGAR SUB DIVISION
July 5, 1999
MARIA SEVA SANGHA Vs. B N FERNANDES
November 5, 1999
Mariyappa and others Vs. Sri. M.K. Mayaraj and another
August 20, 1999
Mary Associates Vs. K.V. Padmalalitha
May 31, 1999
MAZGAON DOCK LTD Vs. STATE OF KARNATAKA
July 29, 1999
MEDICAL COUNCIL OF INDIA Vs. J N MEDICAL COLLEGE BELGAUM
March 24, 1999
MEDICAL RELIEF SOCIETY OF SOUTH KANARA MANIPAL DAKSHINA KANNADA AND Vs. UNION OF INDIA
February 11, 1999
MEHABOOB BASHA Vs. LABOUR OFFICER AND COMMISSIONER
February 19, 1999
MGMT OF JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
September 9, 1999
MILLIPORE INDIA PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
May 24, 1999
MIRAJUDDIN PATEL Vs. COMMISSIONER FOR CANE DEVELOPMENT CUM DIRECTOR OF SUGAR ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
November 5, 1999
MIRANKA ISPAT LTD Vs. ISPAT INDUSTRIES LTD
September 17, 1999
MITSUGEN GLAZES LIMITED BANGALORE Vs. VARKEY OVERSEAS TRADING COMPANY PRIVATE LIMITED BANGALORE
February 25, 1999
MITTAL INVESTMENT CORPORATION Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I
September 24, 1999
MITTAL STEEL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 16, 1999
MODI XEROX LTD Vs. STATE OF KARNATAKA
February 18, 1999
MOHAMED IQBAL KHAN Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
January 13, 1999
MOHAN ALUMINIUM PVT. LTD. Vs. UNION OF INDIA
July 6, 1999
MOHAN KAMALKAR SINDGIKAR Vs. JOSHI METAL INDUSTRIES BIJAPUR
March 10, 1999
MOTOROLA INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF KARNATAKA
November 23, 1999
Mudlappa Vs. Srinidhi Textiles
October 13, 1999
MUNISWAMAPPA ALIAS KAKANNA Vs. LAND TRIBUNAL BANGALORE SOUTH TALUK
April 6, 1999
MUNISWAMY Vs. I T I LTD
March 22, 1999
MUTHURAYAPPA Vs. COMMANDING OFFICER YELAHANKA AIR FORCE
October 27, 1999
MYS FERROM ELECTRONICS PRIVATE LIMITED BANGALORE Vs. VIJAYA LEASING LIMITED BANGALORE
October 14, 1999
MYSORE CEMENTS LTD Vs. STATE OF KARNATAKA
July 29, 1999
Mysore Fertilizer Co. Vs. The State of Karnataka through the Commissioner of Commercial Taxes
November 17, 1999
MYSORE FOUNDARIES Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS BANGALORE
March 2, 1999
MYSORE PAPER MILLS OFFICERS ASSOCIATION BHADRAVATHI Vs. MYSORE PAPER MILLS LIMITED BHADRAVATHI
February 2, 1999
MYSORE SAREE UDYOG BANGALORE Vs. MYSORE SILK UDYOG BANGALORE
March 26, 1999
N B KULKARNI Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
February 17, 1999
N D RANGAPPA Vs. DEPUTY COMMISSIONER DAVANGERE
June 16, 1999
N K PRAKASH GUPTA Vs. RUKMANIYAMMA
May 24, 1999
N NARASIMHIAH Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
April 16, 1999
N SEETHARAMA SHETTY Vs. UPENDRA MADHAV KINI
May 24, 1999
N SUNDARASWAMY Vs. BANGALORE TURF CLUB LIMITED
February 2, 1999
N. Muniyappa and others Vs. The New India Assurance Limited and others
October 7, 1999
N. Vasanth Kumar Kini Vs. Hallikeri Sales Agencies and another
June 18, 1999
NABAYANA Vs. A SADASHIVA
September 18, 1999
NADUBEEDIRAMAIAH REDDY Vs. SPECIAL LAND ACQUISITION OFFICER
August 31, 1999
NAGAMMA Vs. NINGAMMA
February 23, 1999
NAGARAJU Vs. STATE OF KARNATAKA
June 15, 1999
NANJUNDAIAH Vs. REGISTRAR AND RETURNING OFFICER RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
June 14, 1999
NARASIMHA NAIK Vs. COMMISSIONER and DIRECTOR OF FOOD and CIVIL SUPPLIES
September 17, 1999
NARASIMHA REDDY Vs. NARASIMHA REDDY
March 4, 1999
NARAYAN PARAMESHWAR NAIK Vs. DEPUTY COMMISSIONER KARWAR UTTARA KANNADA DISTRICT
June 8, 1999
NARAYANA Vs. STATE OF KARNATAKA
September 29, 1999
NARAYANA Vs. LAND TRIBUNAL IV MANAGALORE
January 12, 1999
NARAYANA SWAMY Vs. MUNIYAMMA DEAD
March 12, 1999
NARAYANAMMA Vs. MAYAMMA
February 19, 1999
NARAYANASWAMY Vs. STATE OF KARNATAKA
June 24, 1999
NAVASHANKAR TRANSPORT Vs. DHAKAPPA BIN
August 30, 1999
NAYAK CHANDRASHEKAR SADASHIV Vs. KARNATAKA UNIVERSITY DHARWAD
June 22, 1999
NAZEER AHMED Vs. BRANCH MANAGER KARNATAKA STATE FINANCIAL CORPORATION
November 5, 1999
NEELAWA Vs. RUDRAYYA
September 10, 1999
NEPG MICON LIMITED Vs. PERFECT ENGINEERING MYSORE WORKS
September 1, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRA SINGH
December 13, 1999
NINGAMMA Vs. SIDDARAMU
June 14, 1999
NINGAMMA Vs. CHIKKAIAH
August 10, 1999
NINGAPPA Vs. STATE OF KARNATAKA
August 19, 1999
NINGAPPA ALIAS NINGARADDI Vs. STATE
November 3, 1999
NIVEDITA V KARANJE Vs. STATE OF KARNATAKA
February 19, 1999
NOOR MOHAMED Vs. MOHAMED KARMULLA
January 4, 1999
NOORULLA Vs. P K PRABHAKAR
March 22, 1999
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. GADWAL I H EX CONDUCTOR
October 29, 1999
NORTH WEST KARNATAKA ROAD TRANSPORT Vs. ISHWAR BFFLMAPPA GANIGER
August 23, 1999
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE HUBLI Vs. DURGAMBA MOTORS KUNDAPURA
September 24, 1999
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. DURGAMBA MOTORS KUNDAPURA
March 15, 1999
NSINGH Vs. LABOUR OFFICER AND MINIMUM WAGES AUTHORITY BANGALORE SUB DIVISION 3
February 10, 1999
ORIENTAL INSURANCE CO LTD Vs. VASANTHA RAO ALIAS VASUDEV
October 27, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. MINAXI
July 6, 1999
ORR CEE ELECTRONICS LIMITED MYSORE Vs. JUDICIAL MAGISTRATE FIRST CLASS II COURT MYSORE
January 28, 1999
OSWAL MINERALS Vs. MYSORE CALCIDES AND CHEMICALS PVT LTD
April 9, 1999
P B KUMAR Vs. PRESIDING OFFICER
December 10, 1999
P GOVINDA BHAT Vs. STATE OF KARNATAKA
April 16, 1999
P PRABHAVATHI Vs. DIVISIONAL CONTROLLER
November 5, 1999
P R BASAVAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
September 29, 1999
P RANGANATHAN Vs. C ANJANEYA
March 2, 1999
P S PANDURANGA RAO Vs. CENTRAL BANK OF INDIA
April 15, 1999
P S PANDURANGA RAO Vs. CENTRAL BANK OF INDIA
March 15, 1999
P S RANGANATHAN Vs. AIMAI N IRANI
October 6, 1999
P SIVA NAGA RAJU Vs. BANGALORE UNIVERSITY
March 22, 1999
P SOORYANARAYANA SHETTY Vs. STATE OF KARNATAKA
September 10, 1999
P Y PARRY Vs. CYNOTECH BIOPRODUCTS PRIVATE LIMITED
February 24, 1999
PALANI SWAMY AND ANOTHER Vs. VYSYA BANK LTD.
January 18, 1999
PANCHAMAL CASHEW INDUSTRIES Vs. STATE OF KARNATAKA
November 24, 1999
PANJA CO OPERATIVE AGRICULTURAL BANK LTD Vs. A ISMAIL ANSAR
October 6, 1999
PARAMASHIVAIAH Vs. STATE OF KARNATAKA
November 11, 1999
PATI DEVI Vs. INCOME TAX OFFICER
February 15, 1999
PATIL PANDURANGA VENKANAGOUDA Vs. HORATTI BASAVARAJ SHIVALINGAPPA
February 26, 1999
PAUL D SILVA Vs. STATE OF KARNATAKA
January 22, 1999
PEDDA NARASIMHAIAH Vs. HAYATH SAB
September 3, 1999
PRABHA G NAIK Vs. STATE OF KARNATAKA
February 25, 1999
PRAKASH Vs. HANUMANTHRAYA
January 13, 1999
PRAKASH ROADLINES LTD Vs. PREMA
March 3, 1999
PRAMEELAMMA Vs. KAMAVAR REDDY VENKAN GOUDA
April 12, 1999
PRAMOD MEHRA Vs. VIVEK TEXTILE MILL KARMIKARA SANGHA
August 20, 1999
PRASANNA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
December 6, 1999
PRATHIBA PRASAD Vs. STATE OF KARNATAKA
August 23, 1999
PRUTHVI EDUCATIONAL TRUST BANGALORE Vs. BAR COUNCIL OF INDIA NEW DELHI
October 5, 1999
PUSHPAVATHI Vs. CHAIRMAN MANAGING DIRECTOR
October 5, 1999
PUTTA CHAMAIAH Vs. STATE
June 10, 1999
PUTTAMMA Vs. D V KRISHNAPPA
June 15, 1999
PUTTANANJAPPA Vs. MADAPPA
September 2, 1999
PUTTASWAMY AND ANOTHER Vs. MASTHJGOWDA
September 27, 1999
R ASHA Vs. UNIVERSITY OF MYSORE
October 11, 1999
R BALAJI SINGH Vs. HINDUSTAN MACHINE TOOLS LIMITED WATCH
June 9, 1999
R H RADDI Vs. V P KEDILAYA
September 24, 1999
R K AGRAWAL Vs. B P K JOHRI
October 7, 1999
R K ARORA AND SONS PRIVATE LIMITED CALCUTTA Vs. PAMPASAR DISTILLERY LIMITED CHITWADGI HOSPET BELLARY DISTRICT
July 2, 1999
R KOMALA Vs. MOHAMMAD IQBAL
January 18, 1999
R PRAKASH Vs. G P MARTHAMMA
November 5, 1999
R PRASANNA KUMAR Vs. STATE OF KARNATAKA
February 11, 1999
R SHASHIDAR Vs. STATE OF KARNATAKA
August 10, 1999
RAGHUNATH Vs. STATE OF KARNATAKA
September 21, 1999
RAJA ALIAS NAGARAJA Vs. STATE OF KARNATAKA
June 18, 1999
RAJA RAJAGOPAL Vs. STATE OF KARNATAKA
October 25, 1999
RAJAJINAGAR FINANCE AND INVESTMENTS PRIVATE LIMITED Vs. ASST GENERAL MANAGER RESERVE BANK OF INDIA
January 7, 1999
Rajajinagar Finance and Investments Pvt. Ltd. and another Vs. Asst. General Manager, Reserve Bank of India and another
January 7, 1999
RAJAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
February 1, 1999
RAJASHEKARAN R Vs. ALLAHABAD BANK
November 5, 1999
RAJASHEKHAR Vs. STATE OF KARNATAKA
February 5, 1999
RAJEEVI SHEDTHI Vs. SECRETARY B R AMBEDKAR SAMAJA SEVA
August 13, 1999
RAMAIAH REDDY Vs. NANJUNDARADHYA
March 16, 1999
RAMANJANEYASWAMI VIDYA SAUNS THE KUMBALOOR HONNALI TALUK SHIMOGA DISTRICT Vs. STATE OF KARNATAKA
December 9, 1999
RAMASEVA MANDALI TRUST R Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
January 12, 1999
RAMDEV AGENCIES Vs. ADDL ASSTT COMMR OF COMMERCIAL TAXES
March 8, 1999
RAME GOWDA Vs. STATE OF KARNATAKA
January 22, 1999
RAMESH COTTON CORPORATION Vs. STATE OF KARNATAKA
January 14, 1999
RANGANATHA SWAMY PRASANNA KAVERI TRUST Vs. K V RAMESH KUMAR
November 23, 1999
RASHMI BROTHERS Vs. STATE OF KARNATAKA
December 17, 1999
RATHNA BAR AND RESTAURANT Vs. COMMERCIAL TAX OFFICER
June 28, 1999
RATHNAMMA Vs. A V SHARADAMMA
July 2, 1999
RAVINDRA AND CO Vs. STATE OF KARNATAKA
December 10, 1999
RAVINDRA SHETTY Vs. MANAGEMENT OF MYSORE PETRO CHEMICALS LIMITED RAICHUR
January 4, 1999
REGIONAL PROVIDENT FUND COMMISSIONER Vs. DEV KIRAN PAPER MILLS PRIVATE LIMITED
October 27, 1999
ROOPA R NADIG Vs. STATE OF KARNATAKA
December 3, 1999
ROSALI V Vs. NELLAI SMALL MATCH PRODUCERS SERVICE INDUSTRIAL CO OP SOCIETY LIMITED
January 8, 1999
S AND P ENTERPRISES Vs. COMISSIONER BANGALORE MAHANAGARA PALIKE
August 6, 1999
S BANGARAPPA Vs. STATE
October 4, 1999
S GANESHAN Vs. UNION OF INDIA
June 29, 1999
S GIRIJA Vs. KANARA TRANSPORT CO
January 5, 1999
S I KAMRUDDIN SHAH Vs. M R UMAKANTH
October 13, 1999
S IBRAHIM KHAN Vs. MOHAMMED NOORULLA
July 27, 1999
S JAYAPPA Vs. STATE OF KARNATAKA
June 15, 1999
S K Chandrika Vs. Byamma
January 4, 1999
S K L AND CO Vs. UNION OF INDIA
January 12, 1999
S M RAO Vs. STATE OF KARNATAKA
April 5, 1999
S M SHIVANNA Vs. DEPUTY GENERAL MANAGER KARNATAKA STATE FINANCIAL CORPORATION
June 23, 1999
S N ACHARYA Vs. G PADMANABHA ACHARYA
December 7, 1999
S N VASUDEVAN Vs. MANAGEMENT OF BHARATH FRITZ WERNER
April 1, 1999
S NACHIMUTHU GOUNDER Vs. H B NAGARAJU
March 26, 1999
S P ENTERPRISES Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKA
August 6, 1999
S R HANUMANTHAIAH Vs. STATE OF KARNATAKA
October 15, 1999
S R KIRAN Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE BRANCH
February 26, 1999
S R NAGARAJ AND COMPANY ARASIKERE TOWN HASSAN DISTRICT Vs. SRI GANESH OIL MILL HAVERI DHARWAD DISTRICT
September 10, 1999
S RAVINDRA REDDY Vs. GULBARGA UNIVERSITY
July 20, 1999
S SUNANDA Vs. STATE OF KARNATAKA
April 7, 1999
S T DAYANANDA REDDY Vs. STATE OF KARNATAKA
November 23, 1999
S V KRISHNAMACHARI ALIAS KRISHNAMACHARI Vs. BHATIA
November 5, 1999
S V MUNIKRISHNAPPA Vs. S V NARAYANAPPA
March 17, 1999
S.B. NAGARAJ AND CO Vs. SRI GANESH OIL MILL
September 10, 1999
S.V. Krishnamachari @ Krishnamachari Vs. Sri. Bhatia
November 5, 1999
SABARI TRUST Vs. APPROPRIATE AUTHORITY
March 11, 1999
SABIHA BEGUM Vs. STATE OF KARNATAKA
September 27, 1999
SABULAL Vs. KUNNAMMA
September 27, 1999
SAJJANRAJ BAGRECHA Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE NEW DELHI AND
May 27, 1999
SANGEETHA H D Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE BANGALORE
January 4, 1999
SANJAYKUMAR VARMA Vs. STATE OF KARNATAKA
July 6, 1999
SANKRANTI AGARBATHI CO Vs. COMMISSIONER OF INCOME TAX
September 24, 1999
SAROJAMMA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
January 12, 1999
SAROJINI Vs. IMAMSAB DASTAGIR SAHEB NALABAND
March 31, 1999
SATHYA SHREE Vs. M KUMARESHAN
January 14, 1999
SATISCHANDRA HEGDE FAMILY TRUST Vs. STATE OF KARNATAKA
February 10, 1999
SHAH GENMAL SAKAL CHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
June 23, 1999
SHANKARAPPA GOWDA Vs. INDUDHARA GOWDA
November 30, 1999
SHANKARAPRA SHRISHAILAPPA BOADANNAWAR Vs. SHIVAPPA RUDRAPPA SUTAGATTI
February 9, 1999
SHANTHARAJU N Vs. STATE BANK OF MYSORE
February 3, 1999
SHANTHAVEERASWAMY Vs. STATE OF KARNATAKA
November 2, 1999
SHANTHI VIDYA KENDRA Vs. STATE OF KARNATAKA
June 24, 1999
SHIDDAPPA Vs. STATE OF KARNATAKA
July 8, 1999
SHIDDAPPA Vs. STATE OF KARNATAKA
July 28, 1999
SHIVA RAO G CHANDANKERI Vs. REGISTRAR GULBARGA UNIVERSITY
October 25, 1999
SHIVALINGAIAH Vs. SUPERINTENDENT ENGINEER ELECTRICAL AND CHAIRMAN K E B HOUSE ALLOTMENT COMMITTEE BANGALORE
November 23, 1999
SHIVALINGESHWAR OIL MILL Vs. CHANAVEERAPPA BASALINGAPPA
June 28, 1999
SHIVAPPA BASAVANTAPPA DEVARAVAR Vs. BABAJAN
March 3, 1999
SHIVASHARNAPPA Vs. DEPUTY COMMISSIONER GULBARGA
January 12, 1999
SHREYAS PAPERS PVT LTD Vs. STATE OF KARNATAKA
September 22, 1999
SIDDABASAPPA Vs. MANJUNATHA
March 30, 1999
SIDDALINGANAGOUDA R Vs. STATE OF KARNATAKA
July 8, 1999
SIDDAPPA Vs. MANAGING DIRECTOR KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED
July 9, 1999
SIDDARTHA EDUCATION SOCIETY REGISTERED GOLLAHALLI TUMKUR TALUK AND Vs. SUSHEELA
April 1, 1999
SIDDASETTY Vs. STATE OF KARNATAKA
July 15, 1999
SMT. KAMALAMMA AND OTHERS Vs. H.N. REDDY AND OTHERS
August 30, 1999
SMT. LEELAVATHAMMA Vs. RANGAPPA (DECEASED) BY L.R. AND OTHERS
December 3, 1999
SMTTHA R Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
November 5, 1999
SOMESHWARA FARMERS CO OPERATIVE SPINNING MILLS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
January 7, 1999
SONAROME CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA
July 30, 1999
SOUTH CANARA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
June 28, 1999
SREE GAJANANA MOTORS TRANSPORT CO LTD Vs. STATE OF KARNATAKA
September 2, 1999
SREE SREEPADARAJA MUTT Vs. PYRA RAMAIAH
January 14, 1999
SRIKANTA DATTA NARASIMHA RAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 31, 1999
SRINIVAS KALLURI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
January 28, 1999
SRINIVASA RAO KASHIMPURKAR Vs. STATE OF KARNATAKA
February 18, 1999
SRINIVASALU M Vs. UNION OF INDIA
March 10, 1999
SRINTVAS Vs. VIJAYA S NAYAK
August 17, 1999
STATE Vs. K SRIDHAR
July 31, 1999
STATE Vs. RAJU ALIAS NAGARAJA
June 24, 1999
STATE Vs. M NARAYANASWAMY ALIAS NARAYANA
June 15, 1999
STATE Vs. V K RAJAN VARGHESE
August 26, 1999
STATE Vs. ABUBAKAR SIDDIK
September 16, 1999
STATE Vs. CHANDRAKANTHA MOGERA
May 25, 1999
STATE Vs. B C PARAMESHWARAPPA ALIAS B C PARAMESHA
June 7, 1999
STATE Vs. RAMESHA alias GAJENDRA
December 3, 1999
STATE Vs. HANAMAPPA
December 16, 1999
STATE BANK OF INDIA SUPER MARKET BRANCH GULBARGA Vs. RAVINDRA
May 28, 1999
State by City Police Station, Hassan Vs. Basavaraju alias Basava
June 14, 1999
State By K.M. Doddi Police, Mandya District Vs. Siddegowda and others
May 31, 1999
State by Srinivasapur Police Vs. S. Viswanath
October 13, 1999
STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING SOCIETY LIMITED HUBLI Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY HUBLI DHARWAD DISTRICT
February 18, 1999
STATE OF KARNATAKA Vs. BALAPPA
February 1, 1999
STATE OF KARNATAKA Vs. STATE
February 1, 1999
STATE OF KARNATAKA Vs. SIDDEGOWDA
May 31, 1999
STATE OF KARNATAKA Vs. K S MANJUNATHACHARI
April 16, 1999
STATE OF KARNATAKA Vs. B YESHWANTH KUMAR
September 23, 1999
STATE OF KARNATAKA Vs. AKBARSAB AMEENSAB UMACHAGI
September 2, 1999
STATE OF KARNATAKA Vs. NINGAPPA BHIMAPPA UPPAR
October 25, 1999
STATE OF KARNATAKA Vs. ADIVAPPA YALLAPPA GAINAL ALIAS GANGANAL
October 4, 1999
State of Karnataka Vs. Laxman
June 24, 1999
STATE OF KARNATAKA Vs. ANTHONIDAS
July 9, 1999
STATE OF KARNATAKA Vs. RAMAPPA APARAI GHASTI
July 6, 1999
STATE OF KARNATAKA Vs. ASLAM ALIAS ASLAM PASHA
June 30, 1999
STATE OF KARNATAKA Vs. BASAVARAJ
July 27, 1999
STATE OF KARNATAKA Vs. SHEIK KHADER
July 27, 1999
STATE OF KARNATAKA Vs. PUNDALIK
July 24, 1999
STATE OF KARNATAKA Vs. SYED MEHABOOB
July 14, 1999
STATE OF KARNATAKA Vs. T BALU
December 2, 1999
STATE OF KARNATAKA Vs. BASAPPA S O NAGAPPA
December 6, 1999
STATE OF KARNATAKA Vs. VENKATESHA
December 8, 1999
STATE OF KARNATAKA Vs. B S MANIBANAKAR
December 3, 1999
STATE OF KARNATAKA Vs. ERAPPA KURUGODEPPA PUJAR
December 9, 1999
STATE OF KARNATAKA Vs. LAKSHMAPPA
November 25, 1999
STATE OF KARNATAKA Vs. BASAVARAJ NAGOOR
November 26, 1999
State of Karnataka and another Vs.
February 1, 1999
State of Karnataka by Bilagi Police Vs. Mallappa Dyavappa Harijan @ Talawar and others
October 5, 1999
SUBHAKAR Vs. LAND TRIBUNAL KARKALA TALUK KARKALA
February 22, 1999
SUBHASH MAHADEVAPPA Vs. MADAN KRISHNA KHANAPUR
February 11, 1999
SUBHASH MARKETING Vs. COMMISSIONER OF COMMERCIAL TAXES
November 17, 1999
SUBRAMANYAM AND COMPANY Vs. MUNISWAMAPPA
July 29, 1999
SUDHA V REDDY Vs. CORPORATION OF THE CITY OF BANGALORE
April 1, 1999
SUNDARA GOWDA Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENTS IN KARNATAKA
March 17, 1999
SUNDER LODGE Vs. STATE OF KARNATAKA
March 11, 1999
SUNIL ACHARYA Vs. STATE OF KARNATAKA
December 9, 1999
SUNIL KUMAR D S Vs. MYSORE UNIVERSITY
November 5, 1999
SUNIL RAOSAHEB PATIL Vs. STATE OF KARNATAKA
January 22, 1999
SUNKAMMA Vs. H RAMAYYA REDDY
December 9, 1999
SUPER TEX LABELS PVT LTD Vs. STATE OF KARNATAKA
September 7, 1999
SUPERINTENDENT OF CENTRAL EXCISE HEAD-QUARTERS PREVENTIVE BANGALORE-III AND Vs. KARNATAKA SOAPNUT POWDER MANUFACTURERS ASSOCIATION REGISTERED
February 3, 1999
SUPERTRONIX Vs. STATE OF KARNATAKA
September 24, 1999
SURANA PHARMACEUTICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 1999
SURENDRA Vs. PADMA
September 2, 1999
SURFA COATS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS IV BANGALORE
January 11, 1999
SURYAKANTH Vs. ALLAMAPRABHU ALIAS ALLAWWA
July 22, 1999
SYED BERI ALIAS CHAYYABBA Vs. AHMAD BERI
March 5, 1999
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
July 26, 1999
SYNDICATE BANK Vs. STATE OF KARNATAKA
July 26, 1999
T B MUDDANNA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
October 12, 1999
T H YASHAWANTA Vs. T J JAGADEESH
January 13, 1999
T N ERANAIKA Vs. RAGHU
September 3, 1999
T P ABDULLA Vs. SUBHIDA
January 25, 1999
T R SRIKANTAIAH SETTY Vs. BALAKRISHNA
April 7, 1999
T RAMAREDDY Vs. TAHSILDAR BANGARPET TALUK KOLAR
November 3, 1999
T SUNDARA Vs. MANAGEMENT
February 24, 1999
T T PRIVATE LIMITED NOW KNOWN AS T T K PRESTIGE LTD Vs. STATE OF KARNATAKA
August 11, 1999
T THIRUMALESH Vs. BHARATIYA RESERVE BANK NOTE MUDRAN LIMITED BANGALORE
July 9, 1999
TADALAM G DWARAKANATH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
May 26, 1999
TATA HONEYWELL LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 15, 1999
TATA TEA LIMITED Vs. STATE OF KARNATAKA
January 12, 1999
TATA TEA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 16, 1999
THAMMANNA Vs. STATE OF KARNATAKA
April 8, 1999
THE MANAGEMENT OF ST. ANNES EDUCATIONAL SOCIETY (R) Vs. SMT. MARY TERESA MORRIS
October 12, 1999
THIMMAIAH Vs. SREENIVASA
April 16, 1999
Thimmanna and others Vs. B.T. Sharada and others
July 24, 1999
Thimmanna Naik and others Vs. The Deputy Commissioner and others
November 26, 1999
TRANSPORT CORPORATION OF INDIA LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 7, 1999
TRITON VALVES LTD Vs. ASSISTANT COMMISSIONER OF C EX , MYSORE-II
November 15, 1999
TRUVOLT ENGINEERING COMPANY PRIVATE LIMITED CALCUTTA Vs. BANGALORE MAHANAGARA PALIKE
March 31, 1999
TUKARAM S VERNEKAR Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
February 3, 1999
TUNGABHADRA BOARD Vs. EASU
July 15, 1999
TUNGABHADRA INDUSTRIES LTD Vs. CROWN OIL AND DAL INDUSTRIES
October 6, 1999
U AHMED Vs. Y C SARASWATHI
March 31, 1999
U.K. KINI (DR.) Vs. K. VASUDEVA PAI
February 19, 1999
UDAY KRISHNA NAIK Vs. STATE OF KARNATAKA
April 16, 1999
UDAYASHANKAR TRANSPORT KOPPA Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
January 22, 1999
UFM RAMABAI HANUMANTH NAYAK Vs. STATE OF KARNATAKA
June 24, 1999
UMESH BHIMARAO MARAPUR Vs. DEVAPPA DHULAPPA NAVI
December 6, 1999
UNDER SECRETARY HOUSING AND URBAN DEVELOPMENT DEPTT Vs. A RAJENDRA NAIDU
November 15, 1999
Under Secretary, Housing and Urban Development Department and another Vs. Sri. A. Rajendra Naidu and another
November 15, 1999
UNION OF INDIA Vs. CITY MUNICIPAL COUNCIL RANI BENNUR
July 19, 1999
UNION OF INDIA Vs. NANDA
January 29, 1999
UNION OF INDIA UOI Vs. VIKRANT TYRES LTD
October 4, 1999
UNISTEEL INDUSTRIES P LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
August 23, 1999
UNITED BREWERIES LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 5, 1999
UNITED INDIA INSURANCE CO LTD Vs. CHANDAMMA
October 1, 1999
UNITED INDIA INSURANCE CO LTD Vs. DODDAPAPAIAH
September 14, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SANGAWA ALIAS MAHADEVI
July 21, 1999
USHA SATISH Vs. BOARD OF DIRECTORS THE LAKSHMI VILAS BANK LIMITED
March 25, 1999
V B DESAI Vs. ADMINISTRATIVE OFFICER SETTLEMENT COMMISSION FOR I T AND W T NO 1
May 3, 1999
V C BASAVANNA Vs. KARNATAKA STATE TRANSPORT
September 29, 1999
V CHICKAVENKATAPPA Vs. CHANCELLOR MYSORE UNIVERSITY BANGALORE
July 9, 1999
V JAYARAM Vs. A M ABDUL RAHMAN
January 19, 1999
V M GAMPA GULBARGA Vs. SHIVASHARANAPPA
July 30, 1999
V M SALGAOCAR AND BROS LIMITED Vs. INCOME TAX OFFICER
January 14, 1999
V M SALGAOCAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 3, 1999
V N MUNEGOWDA Vs. MUSHRAFF ALI BAIG
January 13, 1999
V RAMACHANDRA Vs. SYNDICATE BANK HEAD OFFICE MANIPAL D K DISTRICT
March 16, 1999
V.K. BALARAM Vs. LIFE INSURANCE CORPORATION OF INDIA, `JEEVAN KRISHNA, UDUPI AND ANOTHER
November 30, 1999
VASANTHA RAO @ VASUDEV & ANR Vs. ORIENTAL INSURANCE COMPANY LIMITED & ORS
October 27, 1999
VENUGOPALA REDDY Y Vs. COMMISSIONER OF INCOME TAX
May 25, 1999
VICTOR I LOBO Vs. MANAGEMENT THE BELGAUM DIOCESE BOARD OF EDUCATION CAMP BELGAUM AND
March 28, 1999
VIJAYAKUMAR MANE Vs. REGIONAL TRANSPORT OFFICER DHARWAD
December 14, 1999
VIJAYALAKSHMI RAVINDRANATH Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES BANGALORE
March 22, 1999
VINEETH EDUCATION SOCIETY R BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
March 10, 1999
VINODA TALKIES Vs. DISTRICT MAGISTRATE TUMKUR
June 7, 1999
VISHISTA SOLVENT OILS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS
August 2, 1999
VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
May 24, 1999
VYSYA BANK LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
August 2, 1999
Vysya Bank Ltd. and Global Trust Bank Ltd. Vs. Joint Commissioner of Income Tax and another
August 2, 1999
WIDA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 1999
WORKMEN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 1, 1999
WORKMEN OF KARNATAKA GOVERNMENT INSURANCE DEPARTMENT BANGALORE Vs. PRESIDING OFFICER PRINCIPAL INDUSTRIAL TRIBUNAL BANGALORE
February 11, 1999
World Wide Traders Vs. Foreign Exchange Regulation Appellate Board, Ministry of Law and Justice and another
June 18, 1999
WORLDWIDE TRADERS BANGALORE Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD CHENNAI
June 18, 1999
YAMUNAIYYA Vs. STATE OF KARNATAKA
August 4, 1999
YELLAMMA DASAPPA HOSPITAL BANGALORE Vs. COMMISSIONER OF CUSTOMS BANGALORE
November 17, 1999
ZOO AUTHORITY OF KARNATAKA Vs. ANAND MAJOR
January 14, 1999