Case Index

Title
Date
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. AHMEDABAD ELECTRICITY CO LTD
July 24, 1989
BHARAT TRACTORS, MUZAFFARPUR Vs. RAMCHANDRA PANDEY
May 15, 1989
CHAIRMAN RAJ HOUSING BOARD Vs. SHYAM LAL SOMANI
December 18, 1989
COMMERCIAL OFFICER, OFFICE OF THE TELECOM.DISTT.MANAGER, PATNA Vs. BIHAR STATE WAREHOUSING CORPORATION
October 18, 1989
COMMON CAUSE Vs. COMMISSIONER, M.C.D.
May 17, 1989
COMMON CAUSE Vs. UNION GOVERNMENT
November 8, 1989
COMMON CAUSE Vs. D E S U
October 19, 1989
COMMON CAUSE Vs. INDIAN AIRLINES
December 7, 1989
CONSUMER PROTECTION COUNCIL Vs. INDIAN RAILWAYS
November 6, 1989
CONSUMER PROTECTION COUNCIL Vs. AHMEDABAD ELECTRICITY CO.LTD.
December 8, 1989
CONSUMER UNITY & TRUST SOCIETY Vs. U.O.I.& ORS.
December 8, 1989
CONSUMER UNITY & TRUST SOCIETY, JAIPUR Vs. STATE OF RAJASTHAN
December 1, 1989
CONSUMER UNITY AND PROTECTION CENTRE Vs. LAXMICHAND BHAGAJI LTD
October 17, 1989
CONSUMER UNITY AND SOCIETY CALCUTTA Vs. BANK OF BARODA
May 18, 1989
DEES PISTONS (P) LTD. Vs. STATE BANK OF INDIA
October 17, 1989
ELECTRONICS CORPN OF INDIA Vs. A PRASADA RAO
September 14, 1989
FEDERAL BANK BISTUPUR JAMSHEDPUR Vs. BIJON MISHRA MANAGING TRUSTEE CONSUMER GUIDANCE SOCIETY OF JAMSHEDPUR
May 18, 1989
GENERAL MANAGER, SOUTH EASTERN RAILWAY Vs. ANAND PRASAD SINHA
July 28, 1989
HOUSE OF DUBARY Vs. NEW BANK OF INDIA
September 22, 1989
KAILASH CHAND JAIN Vs. GENERAL ELECTRIC CO.OF INDIA
December 7, 1989
KISHANGARH MARBLES (P.) LTD. Vs. GUJARAT STATE FINANCIAL CORPORATION
August 23, 1989
L I C Vs. CHATUR BEHARI LAL
December 6, 1989
LAKSHMAN PRASAD MAIRH Vs. BIHAR STATE HOUSING BOARD
November 6, 1989
LOHIA STARLINGER LIMITED Vs. ZENITH COMPUTERS LIMITED
December 11, 1989
M L JOSEPH Vs. STATE BANK OF INDIA
August 23, 1989
MAHAVEER ELECTRICALS Vs. DISTRICT ENGINEER TELECOMMUNICATIONS
July 15, 1989
OSWAL FINE ARTS Vs. H.M.T., MADRAS
April 27, 1989
P.A.POURAN Vs. MCDOWELL & CO.
August 21, 1989
PRESTIGE STONES Vs. SHARMA INDUSTRIES
September 15, 1989
S K TRADING AND CO Vs. R SHARMA
May 10, 1989
S P THIRUMALA RAO Vs. MUNICIPAL COMMISSIONER CITY MUNICIPAL CORPORATION
November 7, 1989
SPECIAL MACHINES, KARNAL Vs. PUNJAB NATIONAL BANK
December 22, 1989
SURAJ STEEL HAZARIBAGH Vs. R P SHARMA
July 25, 1989
U P AVAS EVAM VIKAS PARISHAD HOUSING AND DEVELOPMENT BOARD Vs. GARIMA SHUKLA
July 27, 1989
U P AVAS EVAM VIKAS PARISHAD HOUSING AND DEVELOPMENT BOARD Vs. C P SHARMA
August 22, 1989
UMEDILAL AGGARWAL Vs. UNITED INDIA ASSURANCE CO LTD
July 28, 1989
UNION OF INDIA Vs. NILESH AGARWAL
September 14, 1989
UNION OF INDIA Vs. SATYA BHAMA THAKUR
December 15, 1989
WESTERN INDIA STATE MOTORS Vs. SOBHAG MAL MEENA
November 8, 1989