Case Index

Title
Date
ABDUL MANNAN BHUIYAN Vs. MONIRUL HUQ
February 5, 1989
ABDUL MANNAN TALUK­DER Vs. BANGLADESH HOUSE BUIL­DING FINANCE CORPORATION
December 12, 1989
AFTABUDDIN Vs. MAHFUZUS SOBHAN
February 7, 1989
BANGLADESH Vs. MD. IBRAHIM BEPARI
June 14, 1989
BANGLADESH Vs. ABDUS SOBHAN TALUKDER
June 5, 1989
BEGUM LUTFUNNESSA Vs. BANGLADESH
November 1, 1989
BELAYET HOSSAIN Vs. NURUL ALAM MIR
June 18, 1989
CHANNEL CINEMA LTD. Vs. CHOWDHURY GOLAM MALEK
December 6, 1989
COLLECTOR OF CUSTOMS Vs. A. HANNAN
December 6, 1989
COMMISSIONER OF TAX­ES Vs. SHAHABUDDIN AHMED
November 8, 1989
DHAKA DYEING AND MANUFACTURING CO. LTD. Vs. AGRANI BANK
May 29, 1989
DR. SYED MATIUR ROB Vs. BANGLADESH
October 31, 1989
FAIRTECH LIMITED Vs. BANGLADESH SHILPA BANK
July 10, 1989
FARID MIA (MD.) Vs. AMJAD ALI (MD.) ALIAS MAZU MIA
April 2, 1989
HARA KUMAR KAPALI ALIAS BEPARI Vs. SREEMATI SUNDARI KAPALI
June 6, 1989
HAZI WAZIULLAH Vs. ADDITIONAL DEPUTY COM­MISSIONER, REVENUE, NOAKHALI
February 14, 1989
KHALEDA ROUSHAN ARA Vs. NURUL HUQ (MD.)
April 12, 1989
LAIZU BEGUM Vs. ELECTION COMMISSION
November 14, 1989
MAHMUDUN NABI (MD) Vs. MAFIZUR RAHMAN MANJU
December 14, 1989
MOSLEMA KHATUN Vs. ISHAQUE (MD)
April 16, 1989
MUSTAFA KAMAL Vs. COMMISSIONER OF CUSTOMS
December 8, 1989
NUR MOHAMMAD Vs. BADRUDDOZA CHOWDHURY
November 15, 1989
NURUL ISLAM (MD) Vs. ELECTION COMMIS­SION
April 23, 1989
REAZUL HOQUE MOLLA Vs. AFIZULLAH MOLLAH @ SHAFIUDDIN MOLLA
April 30, 1989
REPUBLIC OF PAKISTAN (NOW BANGLADESH) Vs. A.N.M. SERAJUL HAQUE
March 2, 1989
SAYESTA BIBI Vs. JUMA SHA
June 21, 1989
SERINA BEGUM Vs. MOFIZUL ISLAM
March 12, 1989
SHUBRA NANDI MAJUMDAR Vs. BEGUM MAHMUDA KHATOON
November 27, 1989
SUKUMAR SEN Vs. GOURANGA BEJOY DEY
June 6, 1989
SULTAN AHMED Vs. AKHTARUZZAMAN
March 29, 1989
ZAKER HOSSAIN Vs. ABDUR RAHIM
March 19, 1989