Case Index

Title
Date
(1) GANESH (2) BRAJ MOHAN Vs. STATE
July 10, 1989
ABDUL WAHEED Vs. STATE OF RAJASTHAN
February 8, 1989
ACHALIA Vs. STATE OF RAJASTHAN
April 3, 1989
AILA @ AIDAN Vs. STATE OF RAJ.
September 6, 1989
AJEET MEHTA Vs. STATE OF RAJASTHAN
May 9, 1989
AJIT KUMAR Vs. STATE OF RAJASTHAN
January 25, 1989
AJIT SINGH Vs. STATE OF RAJASTHAN
January 19, 1989
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. AHMEDABAD ELECTRICITY CO LTD
August 24, 1989
ALLARAKH Vs. STATE OF RAJASTHAN
April 5, 1989
ALTAF Vs. STATE OF RAJASTHAN
June 6, 1989
AMAR CHAND Vs. STATE OF RAJASTHAN
November 10, 1989
AMAR SINGH Vs. STATE
December 13, 1989
AMNA BAI Vs. MAHAVEER SINGH
July 27, 1989
AMREEK SINGH Vs. STATE OF RAJASTHAN
November 30, 1989
AMRIK SINGH Vs. STATE OF RAJASTHAN
April 17, 1989
ANGREJ SINGH Vs. THE STATE OF RAJ.
August 2, 1989
ANIL KUMAR MEHRA Vs. STATE OF RAJASTHAN
August 4, 1989
ARADHANA TEXTILES PVT LTD Vs. VISHNU TEXTILES TRADERS
November 27, 1989
ARJUN SINGH Vs. STATE OF RAJASTHAN
April 19, 1989
ARUN KUMAR SOGANI Vs. STATE OF RAJASTHAN
January 30, 1989
ASHOK JAIN Vs. STATE
September 21, 1989
ASHOK KUMAR Vs. VILLAGE PANCHAYAT GUHALA
May 11, 1989
ASHOK KUMAR Vs. VILLAGE PANCHAYAT
November 5, 1989
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KAPUR TRUNK FACTORY
May 9, 1989
ASSISTANT COMMERCIAL TAXES OFFICER AJMER Vs. MURLI BRORS
April 12, 1989
ASSISTANT COMMERCIAL TAXES OFFICER MAKRANA Vs. MERCANTILE MARBLE MART
March 10, 1989
ASSISTANT COMMERCIAL TAXES OFFICER UDAIPUR Vs. KWALITY RESTAURANT
January 17, 1989
ASSISTANT COMMERCIAL TAXES OFFICER WARD I CIRCLE A JODHPUR Vs. JODHPUR LEGAL PRACTITIONERS CO-OPERATIVE SOCIETY
January 18, 1989
ASSISTANT COMMERCIAL TAXES OFFICER WARD III PALI Vs. GEWAR CHAND KESRIMAL PALI
October 23, 1989
ASSOCIATED STONE INDUSTRIES KOTA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 17, 1989
ATAR CHAND Vs. STATE OF RAJASTHAN
September 22, 1989
AVTAR SINGH Vs. RAJ RAJYA SAHAKARI KRAY VIKRAYA SANGH LTD
April 17, 1989
BABBAR BHAN @ BABAR SINGH Vs. STATE OF RAJASTHAN
December 8, 1989
BABU Vs. KAMLA DEVI
April 24, 1989
BABU ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
September 19, 1989
BABU LAL Vs. STATE OF RAJASTHAN
July 6, 1989
BABU LAL Vs. STATE OF RAJASTHAN
June 7, 1989
BABU SINGH Vs. STATE OF RAJASTHAN
December 14, 1989
BABU SINGH Vs. STATE OF RAJASTHAN
November 29, 1989
BABUDA Vs. STATE OF RAJASTHAN
May 3, 1989
BABULAL Vs. STATE
March 13, 1989
BABULAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
December 4, 1989
BADAN SINGH Vs. STATE
September 25, 1989
BADRI LAL Vs. STATE OF RAJASTHAN
July 4, 1989
BAJAJ INDUSTRIES Vs. STATE OF RAJASTHAN
October 16, 1989
BAJRANG LAL Vs. STATE OF RAJASTHAN
August 31, 1989
BAJRANG SINGH Vs. STATE
March 10, 1989
BAKSHA Vs. STATE OF RAJASTHAN
June 6, 1989
BAL CHAND Vs. DEVI SINGH
October 16, 1989
BAL KRISHAN MOONDRA Vs. MAN MOHAN SWAROOP BHATNAGAR & ANOTHER
September 20, 1989
BALBEER Vs. STATE OF RAJASTHAN
July 4, 1989
BALDEO SINGH Vs. STATE OF RAJASTHAN
November 24, 1989
BALRAM Vs. STATE OF RAJASTHAN
September 4, 1989
BANNI RAM Vs. STATE OF RAJ. & ORS.
October 19, 1989
BANNU Vs. BUNDU
March 10, 1989
BANSHI Vs. STATE OF RAJASTHAN
September 22, 1989
BANSHI LAL Vs. RAWAT SINGH
March 1, 1989
BANSHU KHAN Vs. STATE OF RAJASTHAN
January 18, 1989
BANWARI LAL Vs. RAM AVATAR
January 24, 1989
BARKAT Vs. STATE OF RAJASTHAN
November 16, 1989
BARKAT ALI Vs. STATE OF RAJASTHAN
July 19, 1989
BASHIR MOHD Vs. STATE OF RAJASTHAN
December 14, 1989
BASTICHAND BHANWALI Vs. DHARAM VIR KALIA
March 16, 1989
BASUDA Vs. STATE
May 3, 1989
BHAG CHAND Vs. STATE OF RAJASTHAN
August 25, 1989
BHAGEL SINAH Vs. STATE OF RAJASTHAN
December 8, 1989
BHAGIRATH Vs. STATE OF RAJASTHAN
November 21, 1989
BHAGIRATH MAL Vs. UNION OF INDIA
January 6, 1989
BHAGWAN DAS Vs. STATE OF RAJASTHAN
March 13, 1989
BHAGWAN DASS Vs. MOTILAL
March 1, 1989
BHAGWAN DASS Vs. KAREEM BAX
July 26, 1989
BHAGWAN SINGH Vs. KEDAR SINGH
July 5, 1989
BHAGWANRAM Vs. THAKURJI SHRI HANUMANJI MAHARAJ
April 13, 1989
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
February 6, 1989
BHAGWATI Vs. STATE
December 11, 1989
BHAIYA RAM AND ASURAM Vs. STATE OF RAJASTHAN
September 22, 1989
BHANWAR LAL Vs. CHHITAR LAL
October 19, 1989
BHANWAR LAL Vs. STATE OF RAJASTHAN
January 18, 1989
BHANWAR LAL Vs. STATE OF RAJASTHAN
February 28, 1989
BHANWAR LAL Vs. PREM
March 29, 1989
BHANWAR LAL Vs. UNION OF INDIA
December 6, 1989
BHANWAR LAL Vs. STATE OF RAJASTHAN
December 14, 1989
BHANWAR SINGH Vs. STATE
January 16, 1989
BHANWAR SINGH Vs. STATE OF RAJASTHAN
September 12, 1989
BHANWARIA Vs. STATE OF RAJ.
February 1, 1989
BHANWARLAL Vs. TEJMAL
April 3, 1989
BHANWARU Vs. STATE OF RAJASTHAN
October 26, 1989
BHARAT TRACTORS MUZAFFARPUR Vs. SRI RAMCHANDRA PANDEY
May 15, 1989
BHARATPUR CENTRAL CO-OP BANK LTD Vs. RATAN SINGH
July 7, 1989
BHAWANI SINGH Vs. STATE
December 5, 1989
BHERU LAL Vs. STATE OF RAJASTHAN
January 3, 1989
BHERULAL Vs. STATE
November 29, 1989
BHOM SINGH Vs. STATE OF RAJASTHAN
August 10, 1989
BHOORI Vs. MOHANLAL
December 13, 1989
BHOPAL SINGH Vs. STATE OF RAJASTHAN
November 3, 1989
BHOPAL SINGH Vs. STATE OF RAJASTHAN
January 20, 1989
BHURAMAL RAJMAL Vs. COMMISSIONER OF INCOME TAX
July 4, 1989
BHURIA Vs. STATE OF RAJASTHAN
July 25, 1989
BIRBAL Vs. JAMNA
April 27, 1989
BIRMA RAM Vs. JANKIDAS
August 1, 1989
BISHAMBHAR DAYAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
January 23, 1989
BOARDS AND BOARDS PVT LTD Vs. HIMALAYA PAPER MACHINERY PVT LTD
November 9, 1989
BRAJ MOHAN Vs. STATE OF RAJASTHAN
July 5, 1989
BRIG GURDIAL SINGH Vs. STATE OF RAJASTHAN
May 26, 1989
BRIJ LAL MEHTA Vs. KAMAL MEENA
September 12, 1989
C.H. LOGANI AND 3 ORS. Vs. STATE OF RAJASTHAN
July 25, 1989
CAPSTAN METERS INDIA LTD Vs. JUDGE LABOUR COURT
December 21, 1989
CENTRAL BANK OF INDIA, BOMBAY Vs. HARI KISHAN KOTHARI
October 18, 1989
CHAGGAN LAL Vs. PANCHAYAT SAMITI
November 10, 1989
CHAHAT AND ANR. Vs. LALJI AND ORS.
December 7, 1989
CHAIN BHARTI Vs. STATE
September 21, 1989
CHAIN SINGH Vs. STATE
May 25, 1989
CHAIRMAN WAHID AHMED & ORS. Vs. STATE
July 12, 1989
CHANDER SINGH GAUR Vs. STATE
May 26, 1989
CHANDI DAN Vs. STATE OF RAJASTHAN
October 20, 1989
CHANDRA BHAN Vs. STATE OF RAJASTHAN
March 6, 1989
CHANDRA BHAN JAIN Vs. MADAN LAL
January 24, 1989
CHARAN SINGH Vs. STATE OF RAJASTHAN
August 7, 1989
CHELIA Vs. STATE OF RAJASTHAN
March 16, 1989
CHHAGANLAL Vs. STATE
May 9, 1989
CHHOTEYLAL Vs. STATE OF RAJASTHAN
February 27, 1989
CHHOTU LAL Vs. STATE OF RAJ.
September 7, 1989
CHHOTU RAM Vs. STATE OF RAJASTHAN
July 10, 1989
CHHUTAN LAL Vs. STATE OF RAJASTHAN
February 27, 1989
CHIMAN SINGH Vs. STATE
July 26, 1989
CHOUTHU AND BHANARAM Vs. STATE OF RAJASTHAN
February 21, 1989
CHUNNILAL Vs. JAMNALAL
January 16, 1989
COMMERCIAL OFFICER OFFICE OF THE TELECOM DISTT MANAGER PATNA Vs. BIHAR STATE WAREHOUSING CORPORATION
October 18, 1989
COMMERCIAL TAXES OFFICER JODHPUR Vs. CHANDRA CHEMICAL INDUSTRIES
January 18, 1989
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. HOT CHAND POHU MAL
April 13, 1989
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA Vs. JANKI LAL GOURILAL
April 12, 1989
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. SOJAT LIME CO
March 2, 1989
COMMERCIAL TAXES OFFICER UDAIPUR Vs. MOHANLAL SHANTILAL JAIN
January 18, 1989
COMMERCIAL TAXES OFFICER UDAIPUR Vs. NALWAYA MINERALS AND MOTOR PARTS UDAIPUR
August 8, 1989
COMMISSIONER OF GIFT TAX Vs. KISHAN CHAND
July 19, 1989
COMMISSIONER OF GIFT TAX Vs. CHARANJEET SINGH
October 26, 1989
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS
October 17, 1989
COMMISSIONER OF INCOME TAX Vs. CHANDI PRASAD KHAITAN
November 7, 1989
COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL GHATIWALA
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. GANESH DAS RAM SWAROOP KAKANI
August 21, 1989
COMMISSIONER OF WEALTH TAX Vs. GOLECHA HUF S K
August 21, 1989
COMMISSIONER OF WEALTH TAX Vs. SAJANMAL RAMPAL GODHA HUF
November 17, 1989
COMMISSIONER OF WEALTH TAX Vs. UGAR SINGH
October 17, 1989
COMMISSIONER OF WEALTH TAX Vs. MANMOHAN LAL
October 26, 1989
COMMISSIONER OF WEALTH TAX Vs. GOLECHA S K
October 19, 1989
COMMISSIONER OF WEALTH TAX Vs. VIMAL KUMAR SURANA
July 6, 1989
COMMISSIONER OF WEALTH TAX Vs. PRAKASH CHAND SURANA
July 6, 1989
COMMISSIONER OF WEALTH TAX Vs. UMRAO MAL DHADDA
July 6, 1989
COMMISSIONER OF WEALTH TAX Vs. KUSUM BADER
December 20, 1989
COMMON CAUSE Vs. D E S U
October 17, 1989
CONSUMER PROTECTION COUNCIL Vs. AHMEDABAD ELECTRICITY CO LTD
December 8, 1989
CONSUMER UNITY AND TRUST SOCIETY Vs. UNION OF INDIA
December 8, 1989
CONSUMER UNITY AND TRUST SOCIETY JAIPUR Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT JAIPUR AND DIRECTOR MEDICAL AND HEALTH DEPARTMENT FAMILY WELFARE JAIPUR
January 3, 1989
D S MEHTA Vs. UNION OF INDIA
January 18, 1989
DABBU Vs. STATE OF RAJ.
April 3, 1989
DAL CHAND Vs. R T A
September 27, 1989
DALIP SINGH Vs. SADHU SINGH
November 25, 1989
DALJEET SINGH Vs. STATE OF RAJASTHAN
November 7, 1989
DAMODAR LAL Vs. SURAJ KANWAR
August 9, 1989
DARBARA SINGH Vs. STATE OF RAJASTHAN
April 24, 1989
DARBI TEXTILES LTD Vs. R S E B
August 3, 1989
DAU DAYAL JAG MOHAN Vs. STATE OF RAJASTHAN
November 23, 1989
DAULAT RAM Vs. STATE
September 19, 1989
DEEP CHAND Vs. PUNJAB NATIONAL BANK
August 14, 1989
DESH RAJ Vs. MEERA
September 14, 1989
DESH RAJ Vs. OMPRAKASH
April 13, 1989
DESHRAJ Vs. OM PRAKASH
December 19, 1989
DEVI LAL Vs. STATE OF RAJASTHAN
December 7, 1989
DEVI LAL Vs. STATE OF RAJASTHAN
May 10, 1989
DEVI LAL & ORS. Vs. STATE OF RAJASTHAN
September 20, 1989
DEVI SINGH Vs. STATE
March 15, 1989
DEVI SINGH Vs. STATE OF RAJASTHAN
May 10, 1989
DHANGIR Vs. JANKIDAS
September 14, 1989
DHANNA LAI Vs. STATE OF RAJASTHAN
February 7, 1989
DHANNA RAM Vs. SMT. POONA
September 21, 1989
DHANNA RAM RAJPUROHIT Vs. STATE OF RAJASTHAN
May 16, 1989
DHAPU Vs. NAZAR AHMAD
August 16, 1989
DHARAM CHAND Vs. STATE
March 14, 1989
DHARAM PAL Vs. KAUSHALYA DEVI
February 27, 1989
DHARM SINGH Vs. STATE OF RAJASTHAN
November 17, 1989
DHOLA Vs. KAKA SINGH
July 19, 1989
DINESH KUMAR Vs. STATE OF RAJASTHAN
July 19, 1989
DINESH KUMAR Vs. STATE
February 7, 1989
DINESH SINGH Vs. STATE OF RAJ.
May 26, 1989
DINESH SINGH & ORS. Vs. STATE OF RAJ.
September 20, 1989
DOONGAR CHAND DANGI Vs. STATE OF RAJASTHAN
November 16, 1989
DURGA PRASAD Vs. RADHEY SHYAM
October 16, 1989
DUSHYANT KUMAR Vs. R S R T CORPORATION
November 17, 1989
EDUCATIONAL SOCIETY OF SOPHIA Vs. KAILASH CHANDRA SINGHAL KOTA
September 29, 1989
EXECUTIVE ENGINEER Vs. BACHNO BAI
April 25, 1989
EXECUTIVE ENGINEER P H E D DRILLING DN UDAIPUR Vs. KRISHNA DUTT
September 16, 1989
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
December 4, 1989
FARHAT HUSSAIN Vs. STATE OF RAJASTHAN
December 14, 1989
FATEH SINGH MEHTA Vs. O P SINGHAL
February 24, 1989
FAZAL HUSSAIN Vs. KALU KHAN
March 3, 1989
FIRM KIRPA RAM GANESHI LAL Vs. VIJAY KUMAR
March 10, 1989
FIRM MOHAN LAL RAM SWAROOP Vs. RAJKUMAR
September 21, 1989
FOJA SINGH Vs. STATE
March 13, 1989
GAJANAND Vs. STATE OF RAJ.
April 29, 1989
GAJANAND Vs. STATE OF RAJASTHAN
September 20, 1989
GANESH CHANDRA SAINI Vs. STATE OF RAJASTHAN
December 3, 1989
GANESH RAM & ANOTHER Vs. LEGAL HEIRS OF JETHA RAM & ORS.
November 21, 1989
GANGA RAM Vs. STATE OF RAJASTHAN
July 13, 1989
GANPAT LAL Vs. STATE
January 27, 1989
GANPAT RAM Vs. STATE OF RAJASTHAN
December 4, 1989
GATTA ALIAS BHAGWAN SINGH Vs. STATE OF RAJASTHAN
November 10, 1989
GEETA RAM Vs. STATE OF RAJ.
July 21, 1989
GENERAL MANAGER SOUTH EASTERN RAILWAYS Vs. SHRI ANAND PRASAD SINBA
August 28, 1989
GHASI Vs. STATE OF RAJASTHAN
December 18, 1989
GHEWARIA Vs. STATE OF RAJASTHAN
April 13, 1989
GIRDHARI LAL Vs. STATE OF RAJASTHAN
July 21, 1989
GIRDHARI SINGH Vs. STATE OF RAJASTHAN, THROUGH P.P.
April 20, 1989
GIRRAJ Vs. STATE OF RAJASTHAN
May 12, 1989
GOKUL Vs. STATE OF RAJASTHAN
July 13, 1989
GOKUL Vs. STATE OF RAJASTHAN
November 20, 1989
GOPAL Vs. STATE OF RAJASTHAN
April 5, 1989
GOPAL @ SUKHPAL Vs. STATE OF RAJ.
February 1, 1989
GORDHAN LAL Vs. STATE OF RAJASTHAN
November 30, 1989
GOVIND SHARAN Vs. STATE OF RAJASTHAN
March 23, 1989
GOYAL ELECTRI-STEELS CASTINGS Vs. DIDWANA CHEMICALS LTD
November 10, 1989
GULAB CHAND Vs. STATE OF RAJASTHAN
February 27, 1989
GULAB NARAIN Vs. BANSHI DEVI
July 13, 1989
GULAM NABI Vs. STATE OF RAJASTHAN
September 1, 1989
GULSHAN CHOPRA Vs. STATE OF RAJASTHAN
November 30, 1989
GUMANARAM Vs. STATE
September 25, 1989
GUR MAHENDRA SINGH Vs. S D M
August 22, 1989
GURU DAYAL AND ORS. Vs. STATE OF RAJASTHAN
November 3, 1989
GURU NANAK STEEL ROLLING MILL BHARATPUR Vs. STATE OF RAJASTHAN
April 24, 1989
GUTTA Vs. STATE OF RAJASTHAN
March 27, 1989
GYARSA Vs. STATE OF RAJASTHAN
May 19, 1989
HAKIMUDDIN Vs. STATE OF RAJASTHAN
March 8, 1989
HANSRAJ Vs. STATE OF RAJASTHAN
July 7, 1989
HANSUDEEN Vs. PARASMAL
May 3, 1989
HANUMAN Vs. STATE OF RAJASTHAN
February 27, 1989
HAR NATH Vs. STATE OF RAJASTHAN
August 14, 1989
HARAKCHAND Vs. SOHANRAJ
April 3, 1989
HARDEO LAL JAT Vs. ALWAR SAHAKARI BHUMI VIKAS BANK LTD
May 1, 1989
HARI RAM Vs. STATE OF RAJASTHAN
April 6, 1989
HARICHARAN Vs. VISHAMBHAR DAYAL
August 28, 1989
HARISH CHANDRA DHADDA Vs. GOVIND SAHAI
April 17, 1989
HAZARI Vs. STATE OF RAJASTHAN
March 7, 1989
HAZI MENU Vs. STATE OF RAJASTHAN
April 5, 1989
HEERA Vs. STATE OF RAJASTHAN
September 18, 1989
HEERA LAL Vs. STATE OF RAJ.
March 24, 1989
HEM SINGH ALIAS VIJENDRA SINGH Vs. STATE OF RAJASTHAN
January 31, 1989
HEMNATH Vs. JALAM SINGH
March 15, 1989
HINDUSTAN ENGINEERING CORPN JAIPUR Vs. RAJASTHAN FINANCIAL CORPN
November 17, 1989
HIRA RAM Vs. STATE OF RAJASTHAN
April 28, 1989
HOTEL GANDHARVA Vs. BHARAT BIJLEE LTD
October 19, 1989
INDIRA BHATNAGAR Vs. STATE OF RAJASTHAN
April 25, 1989
INDRAJ SINGH Vs. STATE OF RAJASTHAN
November 25, 1989
IQRAMUDDIN Vs. NIZAMUDDIN
November 9, 1989
ISHWAR Vs. STATE OF RAJASTHAN
March 24, 1989
ISMAIL Vs. STATE OF RAJASTHAN
December 13, 1989
IZAZ AHMED Vs. KAPOOR CHAND
April 5, 1989
J GANPATLAL Vs. KULDEEP SINGH
January 25, 1989
J K PAPER INDUSTRIES AND OTHERS Vs. BANK OF BARODA, SARDARSAHAR AND OTHERS
August 25, 1989
J K SYNTHETICS LTD Vs. MUNICIPAL BOARD OF NIMBAHERA
September 13, 1989
JAG MAL Vs. DEVI LAL
March 3, 1989
JAGANNATH Vs. STATE OF RAJASTHAN
May 9, 1989
JAGANNATH Vs. STATE OF RAJASTHAN
September 21, 1989
JAGDEESH PURI Vs. STATE OF RAJASTHAN
December 11, 1989
JAGDISH Vs. STATE OF RAJASTHAN
December 11, 1989
JAGDISH Vs. STATE OF RAJASTHAN
December 6, 1989
JAGDISH Vs. PREMLATA RAI
November 7, 1989
JAGDISH BEHARI GOSWAMI Vs. STATE OF RAJASTHAN
December 5, 1989
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
August 7, 1989
JAGGI Vs. STATE OF RAJASTHAN
April 3, 1989
JAGGU RAM Vs. STATE OF RAJASTHAN
March 8, 1989
JAGJIT COTTON TEXTILES MILLS LTD Vs. UNION OF INDIA
April 13, 1989
JAGJIWANCHAND BHANDARI Vs. RAJASTHAN HIGH COURT JODHPUR
May 3, 1989
JAGMAL Vs. DEVILAL
March 3, 1989
JAI CHAND Vs. STATE OF RAJASTHAN
September 14, 1989
JAI SINGH Vs. STATE OF RAJASTHAN
August 2, 1989
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
October 26, 1989
JAIPUR UDYOG LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA
April 26, 1989
JAMIL AHMAD Vs. STATE OF RAJASTHAN
May 12, 1989
JAMIL AHMED Vs. STATE OF RAJASTHAN
May 18, 1989
JAMNA PRASAD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 8, 1989
JAMNADASS Vs. RAJENDRA KUMAR
February 28, 1989
JAMNALAL Vs. STATE OF RAJSTHAN
December 20, 1989
JANPRIYA FINANCE AND INDUSTRIAL INVESTMENT INDIA LTD Vs. ANOOP LAL BANSAL UDAIPUR
June 2, 1989
JAWAHAR SINGH Vs. STATE OF RAJASTHAN
March 15, 1989
JAWAHAR SINGH Vs. STATE OF RAJASTHAN
December 21, 1989
JEET SINGH Vs. STATE OF RAJASTHAN
November 28, 1989
JEEWLA Vs. STATE OF RAJASTHAN
March 10, 1989
JETHANAND & ANR. Vs. STATE & ANR.
March 24, 1989
JODHPUR CENTRAL COOP BANK LTD Vs. NAIM SINGH
September 19, 1989
JOGENDER SINGH AND DALJEET SINGH Vs. STATE OF RAJASTHAN
February 7, 1989
JOHANNES PHILIPUS VADDE VENCE DIJK Vs. STATE
August 22, 1989
JORMULL PERIWAL ICE AND COTTON GINNING FACTORY Vs. R S E B
August 24, 1989
K C NAWARIA Vs. RAJASTHAN HOUSING BOARD JAIPUR
October 19, 1989
K K TIWARI Vs. SUPERINTENDENT OF POLICE CBI
January 17, 1989
K N MATHUR Vs. STATE OF RAJASTHAN
January 10, 1989
KAILASH CHAND KAUSHIK Vs. STATE OF RAJASTHAN
September 27, 1989
KAILASH CHANDRA Vs. BASANTI
May 18, 1989
KAILASH CHANDRA SHARMA Vs. RSRTC AND STATE OF RAJASTHAN
April 27, 1989
KAILASH RATHI Vs. STATE OF RAJASTHAN
August 21, 1989
KALAM ALIASBABA KALAM Vs. STATE OF RAJASTHAN
November 10, 1989
KALU Vs. STATE OF RAJASTHAN
November 23, 1989
KALU LAL Vs. STATE OF RAJASTHAN
March 14, 1989
KALU RAM Vs. STATE OF RAJ.
April 21, 1989
KALU SINGH & ORS. Vs. STATE OF RAJASTHAN
October 18, 1989
KALYAN CHAND Vs. AMRITLAL
March 16, 1989
KALYAN SINGH Vs. STATE OF RAJASTHAN
April 19, 1989
KAMAL ENG WORKS Vs. ASHWANI KUMAR
September 12, 1989
KAMAL PRAKASH BIHANI Vs. STATE OF RAJASTHAN AND ANR.
June 28, 1989
KAMLA DEVI Vs. MOHAMMAD HUSSAIN
August 8, 1989
KAMLESH Vs. PREM PRAKASH
March 16, 1989
KAMLESH KUMAR Vs. JAIPUR STOCK EXCHANGE LTD
June 29, 1989
KAN SINGH Vs. STATE OF RAJASTHAN
February 28, 1989
KANA RAM Vs. R T A
January 17, 1989
KANHA Vs. STATE OF RAJASTHAN
June 29, 1989
KANHAIYA LAL Vs. STATE OF RAJASTHAN
May 11, 1989
KANHAIYA LAL Vs. BOARD OF REVENUE
July 26, 1989
KANHIYALAL ALIAS KANHAYA Vs. STATE OF RAJASTHAN
October 27, 1989
KANTA SAHGAL Vs. STATE OF RAJASTHAN
December 7, 1989
KARAM SINGH AND SAWAI SINGH Vs. STATE OF RAJASTHAN
August 7, 1989
KARTAR SINGH Vs. STATE OF RAJASTHAN
August 1, 1989
KARTAR SINGH Vs. UNION OF INDIA
March 2, 1989
KASHMIR SINGH Vs. STATE OF RAJASTHAN
December 21, 1989
KAUR SINGH Vs. STATE OF RAJASTHAN
July 6, 1989
KAUSHALYA DEVI Vs. STATE OF RAJASTHAN
October 25, 1989
KEDAR PRASAD Vs. STATE OF RAJASTHAN
October 26, 1989
KESHAR Vs. STATE OF RAJASTHAN
May 26, 1989
KEWALCHAND Vs. SATYANARAIN
January 24, 1989
KHALID Vs. STATE
April 6, 1989
KHAYALI LAL Vs. STATE OF RAJASTHAN
January 19, 1989
KHURSHEED Vs. STATE OF RAJASTHAN
April 28, 1989
KISHAN LAL Vs. SHYAM LAL
May 2, 1989
KISHANGARH MARBLES P LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
August 23, 1989
KISHNARAM Vs. STATE
May 16, 1989
KISTUR CHAND & ORS. Vs. STATE
March 27, 1989
KOHAR SINGH Vs. STATE OF RAJASTHAN
December 4, 1989
KOTA STEEL RE-ROLLING MILLS PVT LTD Vs. COMMERCIAL TAXES OFFICER KOTA
April 17, 1989
KRISHAN Vs. STATE OF RAJASTHAN
November 27, 1989
KRISHAN LAL Vs. STATE OF RAJASTHAN
August 9, 1989
KRISHI UPAJ MANDI SAMITI Vs. VARDI CHAND
November 25, 1989
KRISHI UPAJ MANDI SAMITI Vs. STATE OF RAJASTHAN
April 5, 1989
KULDEEP SINGH Vs. GANPAT LAL
March 8, 1989
KULWANT KAUR Vs. STATE OF RAJASTHAN
April 26, 1989
KULWANT SINGH Vs. STATE
August 18, 1989
KULWANT SINGH Vs. STATE OF RAJASTHAN
September 18, 1989
KUMBHA RAM Vs. STATE OF RAJASTHAN
November 17, 1989
KUNDAN LAL HANDA Vs. STATE OF RAJASTHAN
March 16, 1989
KUSUM LATA Vs. COMMISSIONER OF INCOME TAX
July 18, 1989
LABH SINGH @ LADDA SINGH Vs. STATE OF RAJASTHAN
January 12, 1989
LAKHA KALU MEHAR Vs. STATE OF RAJASTHAN
May 18, 1989
LAL SINGH Vs. STATE OF RAJASTHAN
April 25, 1989
LAXMI CHAND Vs. STATE OF RAJASTHAN
August 23, 1989
LAXMI INT AND CHUNA UTPADAK SAHAKARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
October 20, 1989
LAXMIKANT SHARMA Vs. GEETA DEVI
September 8, 1989
LAXMILAL & ANOTHER Vs. STATE OF RAJASTHAN
November 29, 1989
LEELA Vs. STATE OF RAJASTHAN
November 3, 1989
LEGAL REPRESENTATIVES OF JASRAJ Vs. DHINGARMAL
May 25, 1989
LEGAL REPRESENTATIVES OF OM PRAKASH MAYA Vs. MAHENDRA PAL
March 1, 1989
LIYAKAT ALI Vs. STATE OF RAJASTHAN
November 27, 1989
LOBHA Vs. STATE
April 4, 1989
LOCAL HEALTH AUTHORITY Vs. MEWA LAL
May 24, 1989
LOHDYA Vs. STATE OF RAJASTHAN
May 2, 1989
LOHIA STARLINGER LIMITED Vs. ZENITH COMPUTERS LIMITED
December 11, 1989
M C GOLCHA Vs. OFFICIAL LIQUIDATOR
October 20, 1989
M C GUPTA Vs. UNIVERSITY OF RAJASTHAN
September 21, 1989
MADAN LAL Vs. STATE OF RAJASTHAN
May 11, 1989
MADAN LAL Vs. STATE OF RAJ.
February 7, 1989
MADAN LAL SONI Vs. STATE OF RAJASTHAN
September 8, 1989
MADANLAL Vs. HEERALAL
March 7, 1989
MADHUSUDAN SHARMA Vs. STATE OF RAJASTHAN
December 6, 1989
MAHADEV Vs. STATE OF RAJASTHAN
December 20, 1989
MAHADEV RATAREKAR Vs. SITA RAM
November 30, 1989
MAHANDRA SINGH Vs. STATE
August 22, 1989
MAHARAJA DILIP SINGH Vs. STATE OF RAJASTHAN
November 27, 1989
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
September 14, 1989
MAHENDRA Vs. STATE OF RAJASTHAN
July 5, 1989
MAHENDRA KUMAR Vs. SHRI NATHI LAL
January 24, 1989
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
March 27, 1989
MAHENDRA SINGH Vs. STATE
May 10, 1989
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
August 22, 1989
MAHESH BHOOTRA Vs. UNITED INDIA INSURANCE CO LTD
April 27, 1989
MAHFOOZ BEG Vs. KHALEEZA BEGUM
November 6, 1989
MAINA Vs. STATE OF RAJASTHAN
March 14, 1989
MAJOR SINGH Vs. STATE OF RAJASTHAN
July 21, 1989
MAKHAN LAL CHAUBDAR Vs. STATE OF RAJASTHAN
November 24, 1989
MALU KHAN Vs. STATE
March 16, 1989
MAN SINGH Vs. STATE OF RAJASTHAN
November 23, 1989
MAN SINGH Vs. GANGA SINGH
August 2, 1989
MANA RAM Vs. STATE OF RAJASTHAN
November 2, 1989
MANAK Vs. STATE OF RAJASTHAN
April 13, 1989
MANGAT Vs. STATE OF RAJASTHAN
July 11, 1989
MANGI LAL Vs. STATE OF RAJASTHAN
October 16, 1989
MANGILAL Vs. NAGAR PALIKA, BILARA AND OTHERS
September 15, 1989
MANGIYA ALIAS MANGILAL Vs. STATE OF RAJASTHAN
July 20, 1989
MANGTU KHAN Vs. STATE OF RAJASTHAN
April 3, 1989
MANGURAM Vs. STATE
December 16, 1989
MANOHARLAL Vs. STATE
May 17, 1989
MANSHA RAM PUROHIT Vs. STATE OF RAJASTHAN
April 20, 1989
MAYURA GUPTA Vs. STATE OF RAJASTHAN
November 29, 1989
MEGHA RAM Vs. STATE OF RAJASTHAN
May 11, 1989
MEHMOOD Vs. LAXMI DEVI
September 21, 1989
MEHTA and COMPANY JAIPUR Vs. STATE OF RAJASTHAN
January 16, 1989
MEHTA PRINTING INDUSTRIES Vs. LILA DEVI
January 9, 1989
MEHTAB KHAN Vs. STATE OF RAJASTHAN
January 25, 1989
MEMBERS CONSUMER UNITY AND TRUST SOCIETY CALCUTTA Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA
May 8, 1989
MILKHA SINGH Vs. STATE
April 10, 1989
MITHIESH KUMARI Vs. STATE OF RAJASTHAN
July 20, 1989
MITHU SINGH Vs. STATE OF RAJASTHAN
February 2, 1989
MOHAMMED Vs. STATE OF RAJASTHAN
July 17, 1989
MOHAMMED TAYAB Vs. STATE OF RAJASTHAN
September 28, 1989
MOHAN KUMAR Vs. NAND KISHORE
May 4, 1989
MOHAN LAL Vs. KALA ALIASSHANTA DEVI
May 17, 1989
MOHAN LAL Vs. STATE OF RAJASTHAN
January 11, 1989
MOHAN LAL Vs. STATE OF RAJASTHAN
December 16, 1989
MOHAN LAL Vs. SAJJAN MAL AND ANOTHER
August 3, 1989
MOHAN SINGH & ORS. Vs. STATE OF RAJ.
May 1, 1989
MOHANA RAM Vs. STATE OF RAJASTHAN
March 15, 1989
MOHAR SINGH Vs. STATE OF RAJASTHAN
July 4, 1989
MOHAR SINGH Vs. STATE OF RAJASTHAN
April 25, 1989
MOHAR SINGH Vs. STATE OF RAJASTHAN
April 26, 1989
MOHD ALI Vs. STATE OF RAJASTHAN
April 4, 1989
MOHD AYUB Vs. SHREE YUSUF
December 12, 1989
MOHD SHAFI Vs. STATE OF RAJASTHAN
August 22, 1989
MOHD. YASIN KHAN Vs. STATE OF RAJASTHAN
May 23, 1989
MOHINI DEVI Vs. MASAJID COMMITTEE AJMER
September 19, 1989
MOHINI KUMHARI Vs. STATE OF RAJASTHAN
November 30, 1989
MOHIT MALHOTRA Vs. STATE OF RAJASTHAN
November 7, 1989
MONA DHAND Vs. STATE
December 22, 1989
MOOL CHAND Vs. MATA DEEN
June 5, 1989
MOOL SINGH Vs. STATE OF RAJASTHAN
September 18, 1989
MOOLI Vs. STATE OF RAJASTHAN
October 24, 1989
MST. KAMLA Vs. STATE OF RAJASTHAN
February 3, 1989
MST. SARBATI & ORS. Vs. STATE OF RAJ.
July 21, 1989
MST. SUNDER Vs. STATE OF RAJASTHAN
December 22, 1989
MUKHTIAR SINGH Vs. STATE OF RAJ.
February 28, 1989
MUNICIPAL BOARD BEGUN Vs. STATE OF RAJASTHAN
August 3, 1989
MUNICIPAL BOARD DEOLI Vs. HEMCHAND & ORS.
July 3, 1989
MUNICIPAL BOARD MOUNT ABU Vs. HARI LAL
August 22, 1989
MUNICIPAL COMMITTEE Vs. RAMESH CHANDRA SINGHAL
October 18, 1989
MUNICIPAL COUNCIL Vs. KANHAIYA LAL
May 22, 1989
MUNICIPAL COUNCIL JAIPUR Vs. MAHENDRA KUMAR
April 12, 1989
MUNICIPAL COUNCIL KOTA Vs. HARAK CHAND
August 14, 1989
MUNICIPAL COUNCIL KOTA Vs. TILLU MAL
July 26, 1989
MUNICIPAL PROSECUTING INSPECTOR M C AJMER Vs. ASHOK S/O RATANLAL
May 18, 1989
MUNILAL Vs. STATE OF RAJASTHAN
September 22, 1989
MURARILAL & SMT. MOHANI Vs. STATE
September 29, 1989
MURLI ALIAS DENNY Vs. STATE OF RAJASTHAN
March 1, 1989
MURLIDHAR Vs. STATE OF RAJASTHAN
April 5, 1989
NADAR SINGH Vs. STATE OF RAJASTHAN
August 18, 1989
NAGAR VIKAS PRADHIKARAN KAMGAR SANGH Vs. JAIPUR VIKAS PRADHIKARAN
November 2, 1989
NAGARMAL Vs. STATE OF RAJASTHAN
December 19, 1989
NAINA RAM Vs. STATE OF RAJASTHAN
August 30, 1989
NALIN VILOCHAN SINGH Vs. STATE OF RAJASTHAN
July 18, 1989
NANAK SINGH Vs. STATE OF RAJASTHAN
August 1, 1989
NANCHHU RAM & MANNI Vs. STATE OF RAJASTHAN
October 19, 1989
NAND KISHORE Vs. GIRRAJ
July 17, 1989
NAND LAL Vs. STATE OF RAJASTHAN
July 7, 1989
NAND LAL CHOTIYA Vs. STATE OF RAJASTHAN
April 20, 1989
NARAIN Vs. STATE OF RAJASTHAN
October 17, 1989
NARAIN & ORS. Vs. STATE OF RAJ.
May 5, 1989
NARAIN DAS SARAF Vs. STATE OF RAJASTHAN
July 25, 1989
NARAYAN Vs. STATE OF RAJASTHAN
February 22, 1989
NARAYAN LAL Vs. STATE OF RAJASTHAN
September 1, 1989
NARENDRA KUMAR Vs. ASSTT COLLECTOR C EX
July 6, 1989
NARENDRA KUMAR Vs. RAJASTHAN HIGH COURT
December 5, 1989
NARENDRA SINGH Vs. STATE OF RAJASTHAN
July 13, 1989
NARENDRA SINGH Vs. STATE OF RAJASTHAN
September 25, 1989
NARENDRA SINGH Vs. STATE OF RAJASTHAN
November 17, 1989
NARPAT SINGH BHATI Vs. STATE OF RAJASTHAN
November 25, 1989
NARPAT SINGH PARIHAR Vs. SIMPSON
September 11, 1989
NARPATSINGH Vs. STATE OF RAJASTHAN
July 27, 1989
NATHHI Vs. STATE OF RAJASTHAN
December 12, 1989
NATHMAL Vs. STATE
September 8, 1989
NATHU LAL Vs. STATE
July 7, 1989
NATIONAL INSURANCE CO Vs. DAKHI
May 11, 1989
NEERAJ RAJ GARG Vs. STATE OF RAJASTHAN
December 6, 1989
NEMI & OTHERS Vs. STATE OF RAJASTHAN
May 12, 1989
NEW GREAT INSURANCE COMPANY Vs. KOSHALESH SHARMA
May 3, 1989
NEW INDIA ASSURANCE COMPANY Vs. KISHORILAL
March 2, 1989
NIHAL SINGH Vs. SINGH RAM
March 13, 1989
NISAR BROTHERS Vs. INCOME TAX OFFICER
November 8, 1989
NUTAN GAS SERVICE UDAIPUR Vs. KRISHAN CHAND
May 31, 1989
OFFICIAL LIQUIDATOR Vs. ASSISTANT COLLECTOR CUSTOMS
April 28, 1989
OM PARKASH DECEASED MAYA AND OTHER Vs. MAHENDRA PAL AND OTHERS
March 1, 1989
OM PRAKASH Vs. STATE
July 18, 1989
OM PRAKASH Vs. STATE OF RAJASTHAN
August 2, 1989
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
October 18, 1989
OMI Vs. STATE OF RAJASTHAN
April 3, 1989
ONKAR SINGH Vs. STATE OF RAJASTHAN
July 11, 1989
ORIENTAL FIRE AND GENERAL Vs. CHAMPALAL
February 27, 1989
ORIENTAL INSURANCE CO LTD Vs. HARKU DEVI
November 17, 1989
ORIENTAL INSURANCE COMPANY LTD Vs. RANGJI
March 9, 1989
OSWAL FINE ARTS Vs. H M T MADRAS
April 27, 1989
P N MISTRY Vs. STATE OF RAJASTHAN
March 29, 1989
P P ARORA Vs. CENTRAL BANK OF INDIA
March 9, 1989
P S NANAWATI Vs. JAIPUR METALS AND ELECTRICALS
September 28, 1989
PADAM CHAND Vs. STATE OF RAJASTHAN
April 11, 1989
PADMA CHOUDHARY Vs. STATE OF RAJASTHAN
December 4, 1989
PALI RAM Vs. HIRA LAL
January 24, 1989
PANKAJ Vs. STATE OF RAJASTHAN
October 17, 1989
PANKAJ KUMAR Vs. STATE OF RAJASTHAN
May 19, 1989
PARMANAND Vs. STATE OF RAJASTHAN
April 20, 1989
PARVAT SINGH Vs. STATE OF RAJASTHAN
September 26, 1989
PEP SINGH Vs. STATE OF RAJASTHAN
April 10, 1989
PHOOL MOHAMMED Vs. STATE OF RAJASTHAN
October 16, 1989
PHOOL SINGH Vs. STATE
September 18, 1989
POONAMCHAND Vs. RAMKISHAN
January 10, 1989
POORANMAL Vs. STATE OF RAJASTHAN
April 28, 1989
PRABHU Vs. STATE OF RAJASTHAN
August 28, 1989
PRABHU DAYAL Vs. STATE OF RAJASTHAN
December 13, 1989
PRABHU DAYAL JAT Vs. ALWAR SAHAKARI BHUMI VIKAS BANK LTD
May 1, 1989
PRAGATI K SHAH Vs. STATE
July 19, 1989
PRAHLAD MALI Vs. STATE OF RAJASTHAN
December 7, 1989
PRAHLAD RAI SARAF Vs. STATE OF RAJASTHAN
December 19, 1989
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
November 28, 1989
PRAKASH @ OM PRAKASH Vs. STATE OF RAJASTHAN
November 10, 1989
PRASANNA KUMAR Vs. MOHAN LAL
April 6, 1989
PRATAP SINGH Vs. STATE OF RAJASTHAN
July 7, 1989
PREM Vs. STATE OF RAJASTHAN
April 4, 1989
PREM CHAND Vs. SHEOJI LAL
March 9, 1989
PREM CHAND Vs. STATE OF RAJASTHAN
November 30, 1989
PRESIDENT LAL KOTHI SCHEME JYOTINAGAR RESIDENTS ASSOCIATION Vs. CHAIRMAN RAJASTHAN HOUSING BOARD
July 25, 1989
PRITHVI RAJ Vs. STATE
August 16, 1989
PUKHRAJ Vs. STATE OF RAJASTHAN
July 17, 1989
PUKHRAJ Vs. STATE OF RAJASTHAN
September 12, 1989
PUKHRAJ Vs. RAMWATI BAI
November 2, 1989
PUKHRAJ Vs. STATE OF RAJASTHAN
January 20, 1989
PUSHPA MEENA Vs. SHAH ENTERPRISES RAJ KOTA
August 8, 1989
QUAZI MOHAMMED SADDIQUEE Vs. WAHID HUSSAIN
January 18, 1989
R C BAHREE Vs. STATE GOVT OF INDIA
November 20, 1989
R N PRODUCTS Vs. STATE OF RAJASTHAN
May 3, 1989
R S E B Vs. SMALL SCALE INDUSTRIES ASSOCIATION KOTA
July 5, 1989
R S E B JAIPUR Vs. KANCHAN SINGH VERMA
July 7, 1989
RADHA KISHAN Vs. NAVARATAN MAL JAIN
August 30, 1989
RADHEY SHYAM Vs. DAULAT SINGH
March 13, 1989
RAFIQ MOHAMMED Vs. DIVISIONAL MECHNICAL ENGINEER
December 5, 1989
RAGHUBIR SINGH Vs. STATE
January 5, 1989
RAGHURAJ Vs. STATE OF RAJASTHAN
December 22, 1989
RAJ KUMAR BAHAL Vs. FOOD CORPN OF INDIA
September 27, 1989
RAJA RAM Vs. STATE OF RAJASTHAN
September 28, 1989
RAJANTI Vs. PHOOL
September 28, 1989
RAJASTHAN CO-OPERATIVE DAIRY Vs. PRASAN KUMAR
May 24, 1989
RAJASTHAN COUNCIL OF DIPLOMA Vs. STATE OF RAJASTHAN
March 16, 1989
RAJASTHAN MEDICAL STORE NATHDWARA Vs. VIJAY KUMAR DAYA
August 9, 1989
RAJASTHAN PENSIONERS SAMAJ Vs. STATE OF RAJASTHAN
July 5, 1989
RAJASTHAN SMALL INDUSTRIES EMPLOYEES UNION Vs. STATE OF RAJASTHAN
April 11, 1989
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHAKTI GINNING AND GENERAL MILLS HANUMANGARH ROAD SRI GANGANAGAR
July 31, 1989
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHANDI BAI
August 28, 1989
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DEVILAL
September 18, 1989
RAJASTHAN WATER RESOURCES Vs. RAM KARAN
December 13, 1989
RAJENDRA KUMAR Vs. KANHAIYA LAL
August 7, 1989
RAJENDRA KUMAR BHATI Vs. STATE OF RAJASTHAN
December 13, 1989
RAJENDRA PRASAD Vs. STATE OF RAJ.
March 8, 1989
RAJENDRA SINGH Vs. KANHAAYA LAL
November 17, 1989
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
November 23, 1989
RAJENDRA SINGH Vs. SHANTA DEVI
February 27, 1989
RAJESH KUMAR Vs. STATE OF RAJASTHAN
March 8, 1989
RAM BABU Vs. PADAM CHAND
January 21, 1989
RAM CHANDER Vs. STATE OF RAJ.
January 12, 1989
RAM CHANDRA Vs. STATE OF RAJASTHAN
February 7, 1989
RAM CHANDRA Vs. STATE OF RAJASTHAN
September 19, 1989
RAM CHANDRA MEENA Vs. STATE OF RAJASTHAN
July 6, 1989
RAM CHARAN Vs. STATE OF RAJASTHAN
May 18, 1989
RAM GOPAL Vs. STATE
January 17, 1989
RAM GOPAL Vs. STATE OF RAJASTHAN
December 1, 1989
RAM KARAN OJHA Vs. BOARD OF REVENUE
January 20, 1989
RAM KISHORE Vs. STATE OF RAJASTHAN
March 14, 1989
RAM LAL Vs. STATE OF RAJASTHAN
April 25, 1989
RAM LAL Vs. STATE OF RAJASTHAN
August 2, 1989
RAM NARAIN Vs. STATE OF RAJASTHAN
November 24, 1989
RAM NATH Vs. STATE OF RAJASTHAN
September 8, 1989
RAM NATH & ORS. Vs. STATE OF RAJ
January 21, 1989
RAM NISH BANSAL Vs. STATE OF RAJASTHAN
April 11, 1989
RAM PRASAD Vs. STATE OF RAJASTHAN & ORS.
August 14, 1989
RAM PRATAP Vs. STATE OF RAJASTHAN
February 2, 1989
RAM SINGH Vs. STATE OF RAJASTHAN
March 1, 1989
RAM SINGH Vs. STATE OF RAJASTHAN
July 18, 1989
RAM SINGH Vs. STATE OF RAJ.
January 4, 1989
RAM SINGH Vs. STATE OF RAJASTHAN
April 19, 1989
RAM SWAROOP Vs. LAKHOO MAL
December 8, 1989
RAM SWAROOP Vs. BHOLU RAM
August 28, 1989
RAM SWAROOP SHARMA Vs. STATE OF RAJASTHAN
December 12, 1989
RAMAVTAR SINGH Vs. BUDDHA RAM
April 24, 1989
RAMCHARAN KAPTAN Vs. STATE OF RAJASTHAN
February 21, 1989
RAMDAYAL AND ORS Vs. STATE OF RAJASTHAN
May 5, 1989
RAMDHAN NATH Vs. GEETA BAI
December 6, 1989
RAMESH Vs. STATE OF RAJASTHAN
January 17, 1989
RAMESH BALARIA Vs. STATE OF RAJ.
July 6, 1989
RAMESH CHAND AND ORS. Vs. STATE & ORS.
September 1, 1989
RAMESH CHANDER DATA Vs. MEERA
August 24, 1989
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
December 14, 1989
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
July 13, 1989
RAMESHWAR Vs. STATE OF RAJASTHAN
November 30, 1989
RAMESHWAR Vs. BOARD OF REVENUE AJMER
December 12, 1989
RAMESHWAR DAYAL Vs. UIT
May 10, 1989
RAMESHWAR LAL SAINI Vs. STATE OF RAJASTHAN
January 18, 1989
RAMESHWAR PRASAD DIXIT Vs. STATE OF RAJASTHAN
December 4, 1989
RAMESHWAR SINGH Vs. STATE
January 30, 1989
RAMGOPAL Vs. STATE OF RAJ.
March 1, 1989
RAMJEEVANI Vs. NARATI BAI
December 22, 1989
RAMJI LAL Vs. STATE OF RAJASTHAN
June 2, 1989
RAMNI KUMAR Vs. MANJU BHATNAGAR
October 17, 1989
RAMOTAR Vs. STATE OF RAJASTHAN
March 3, 1989
RAMPAL Vs. STATE OF RAJASTHAN
May 26, 1989
RAMPAL Vs. STATE OF RAJASTHAN
April 25, 1989
RAMPRATAP Vs. VIJAY KUMAR
August 11, 1989
RAMRAJ Vs. NARAINDAS
May 5, 1989
RANJEETMAL HARAN Vs. SANTOSH
April 10, 1989
RATAN LAL Vs. STATE OF RAJASTHAN
March 17, 1989
RATAN SINGH Vs. STATE OF RAJASTHAN
July 25, 1989
REKHARAM Vs. STATE
July 11, 1989
RIYAZ MOHAMMAD Vs. RAMESHWAR
March 10, 1989
ROOBHAROO SINGH ALIAS BHANWAR Vs. STATE AND DISTRICT EXCISE OFFICER
July 11, 1989
ROOPA Vs. STATE OF RAJASTHAN
March 29, 1989
SABIR ALI Vs. STATE
February 2, 1989
SADDA & UMRAO Vs. STATE OF RAJASTHAN
April 21, 1989
SAHARA INDIA SAVINGS AND INVESTMENT CORPORATION LIMITED SEOCTR OFFICE KOTHRI GORDHANPURA KOTA Vs. DISTRICT FORUM CONSUMER PROTECTION KOTA
October 18, 1989
SAJID MIAN Vs. GANGA
March 7, 1989
SALAMAT Vs. LEGAL REPRESENTATIVES OF BABU KHAN MARHUM
August 4, 1989
SALIM Vs. STATE OF RAJASTHAN
March 23, 1989
SAMPAT DEVI Vs. HANUMAN
April 12, 1989
SAMPAT SINGH BHANDAWAT Vs. STATE
May 10, 1989
SAMPAT SINGH BHANDAWAT Vs. STATE OF RAJASTHAN
May 18, 1989
SANTOSH KUMARI SOGNA Vs. UNIVERSITY OF AJMER
November 27, 1989
SANWAR MAL Vs. STATE
September 22, 1989
SARBATI Vs. RAM CHANDRA
May 15, 1989
SARDAR MOHAMMED Vs. STATE OF RAJASTHAN
November 25, 1989
SARDAR MOHD Vs. STATE OF RAJASTHAN
November 29, 1989
SARDARA Vs. SATYANARAIN
August 25, 1989
SARGENT JONE Vs. RAJASTHAN STATE ROAD TRANS
July 4, 1989
SARIA KHAN MEMBER CHAIRMAN Vs. SHYAM LAL SOMANI UDAIPUR
December 18, 1989
SAROJ Vs. STATE OF RAJASTHAN
December 20, 1989
SATISH CHANDRA Vs. YAMIN KHAN
April 3, 1989
SATISH KUMAR PUROHIT Vs. STATE OF RAJASTHAN
November 1, 1989
SATYA NARAIN KABRA Vs. MAHA LAXMI SAHAKARI KRIYA VIKRIYA SAMITI PRATABGARH
August 4, 1989
SATYA PRAKASH Vs. DEVA RAM
April 10, 1989
SATYENDRA SINGH Vs. STATE OF RAJASTHAN
September 19, 1989
SAWAI MADHOPUR CO OP MARKETING SOCIETY LTD Vs. RAJASTHAN STATE CO OP TRIBUNAL JAIPUR
December 16, 1989
SEWA BHAVI AYURVEDIC RASAYAU SHALA Vs. VAIDYA SHYAM SUNDER JOSHI
July 26, 1989
SEWA RAM Vs. GHANSHYAM LAL
August 1, 1989
SHAHZAD BANO Vs. SHER MOHAMMAD
September 20, 1989
SHAIRSUDDIN Vs. JHANWARILAL
May 11, 1989
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
January 31, 1989
SHANKAR LAL Vs. STATE OF RAJASTHAN
November 2, 1989
SHANKER Vs. STATE OF RAJASTHAN
November 15, 1989
SHANTI DEVI Vs. RAJENDRA SINGH
February 27, 1989
SHANTI LAL Vs. STATE OF RAJASTHAN
December 13, 1989
SHASHIKANT Vs. STATE OF RAJASTHAN
March 16, 1989
SHEO CHAND Vs. STATE OF RAJASTHAN
December 12, 1989
SHER SINGH Vs. STATE OF RAJASTHAN
July 12, 1989
SHIV CHAND Vs. STATE OF RAJASTHAN
November 29, 1989
SHIV DAYAL Vs. STATE OF RAJASTHAN
July 13, 1989
SHIV DUTTA PARIKH Vs. BHAGIRATH SINGH
April 24, 1989
SHIV NANDAN Vs. STATE
April 28, 1989
SHIV PRASAD GARG Vs. BHAIRON SINGH
March 2, 1989
SHIV PRASAD SHUKLA Vs. MUNICIPAL BOARD KEKRI
July 24, 1989
SHIV RAJ SINGH RATHORE Vs. STATE OF RAJASTHAN
December 20, 1989
SHIV RAM Vs. STATE OF RAJASTHAN
July 19, 1989
SHIV RAM Vs. STATE OF RAJASTHAN
August 21, 1989
SHOBHA INDUSTRIAL CORPORATION Vs. BANK OF BAROD
August 22, 1989
SHRI DAMODAR SWAROOP CHANDEL JAIPUR Vs. HINDUSTAN MOTORS
August 10, 1989
SHRI KANHAIYA LAL MATHUR Vs. SECRETARY RAJ HOUSING BOARD JAIPUR
December 4, 1989
SHRI KHUSIRAM Vs. SHRI SWAROOP NARAYAN
January 20, 1989
SHRI RAM OIL EXTRACTIONS LTD Vs. STATE OF RAJASTHAN
September 27, 1989
SHRI UMEDILAL AGGARWAL Vs. UNITED INDIA ASSURANCE CO LTD
July 28, 1989
SHYAM LAL Vs. STATE OF RAJASTHAN
January 4, 1989
SHYAM LAL Vs. GOPAL LAL
July 5, 1989
SHYAM LAL @ GHANSHYAM Vs. STATE OF RAJASTHAN
November 24, 1989
SIDDHA RAJ DHADDA Vs. STATE OF RAJASTHAN
June 2, 1989
SIDRA ALIAS SIRDARA Vs. STATE OF RAJASTHAN
January 6, 1989
SMT. SULOCHANA RANGEY RAGHAV AND OTHERS Vs. BHUPENDRA SINGH
May 5, 1989
SOBHAG MAL MEENA JAIPUR Vs. HINDUSTAN MOTORS LTD
July 25, 1989
SOHAN LAL Vs. LAL KHAN
November 11, 1989
SPECIAL JUDGE DACOITY AFFECTED AREA KARAULI Vs. STATE OF RAJASTHAN
December 6, 1989
SPECIAL MACHINES KARNAL Vs. PUNJAB NATIONAL BANK
December 22, 1989
SR. PERSONAL OFFICER (WORKSHOP) WESTERN RAILWAY, AJMER Vs. CHHITTAR SINGH
February 1, 1989
SRI KISHAN Vs. BOARD OF REVENUE
November 25, 1989
SRIRAM Vs. STATE OF RAJASTHAN
April 5, 1989
STATE Vs. JEO RAJ
November 21, 1989
STATE Vs. LALCHAND
September 27, 1989
STATE Vs. DEVARAM
September 25, 1989
STATE Vs. LOONARAM
January 16, 1989
STATE Vs. NARAIN SINGH
August 8, 1989
STATE Vs. JABBAR SINGH
September 21, 1989
STATE Vs. KAVARAM
September 22, 1989
STATE Vs. VALIKHAN
January 23, 1989
STATE Vs. BHEEK SINGH
September 13, 1989
STATE OF RAJ. Vs. KESHAVDEO
March 9, 1989
STATE OF RAJASTHAN Vs. MOOL CHAND
July 26, 1989
STATE OF RAJASTHAN Vs. JAGDISH
December 13, 1989
STATE OF RAJASTHAN Vs. JASWANT SINGH
November 17, 1989
STATE OF RAJASTHAN Vs. BANWARI RAM
October 18, 1989
STATE OF RAJASTHAN Vs. INDRA ENTERPRISES
October 27, 1989
STATE OF RAJASTHAN Vs. LAXMAN SINGH
October 24, 1989
STATE OF RAJASTHAN Vs. ASHA ALIAS ASHANAND
August 18, 1989
STATE OF RAJASTHAN Vs. PUSHPA RANI
August 21, 1989
STATE OF RAJASTHAN Vs. BHERU LAL
September 4, 1989
STATE OF RAJASTHAN Vs. KHAYALI RAM
September 12, 1989
STATE OF RAJASTHAN Vs. PUKH RAJ
September 15, 1989
STATE OF RAJASTHAN Vs. BIRJU
September 15, 1989
STATE OF RAJASTHAN Vs. SHANTI LAL
May 5, 1989
STATE OF RAJASTHAN Vs. MAN KANWAR
July 7, 1989
STATE OF RAJASTHAN Vs. KALU RAM
May 17, 1989
STATE OF RAJASTHAN Vs. SAKUDI
January 6, 1989
STATE OF RAJASTHAN Vs. ROOP NARAYAN
February 21, 1989
STATE OF RAJASTHAN Vs. RAMCHANDRA
February 7, 1989
STATE OF RAJASTHAN Vs. PHOOL CHAND GARG
January 30, 1989
SUBESH CHAND Vs. M S J COLLEGE
May 9, 1989
SUBHAN MOHAMMAD Vs. STATE OF RAJASTHAN
April 17, 1989
SUBRATA ROY AND ZIA KADRI Vs. STATE OF RAJASTHAN AND ANR
July 21, 1989
SUBRATI Vs. BHAGWATI PRASAD
October 23, 1989
SUCHA SINGH Vs. STATE OF RAJASTHAN
October 25, 1989
SUGAN SINGH Vs. STATE OF RAJASTHAN
October 23, 1989
SUGNA & ANR. Vs. STATE OF RAJASTHAN
July 26, 1989
SUJIA Vs. STATE OF RAJASTHAN
December 5, 1989
SUKH RAM Vs. STATE OF RAJASTHAN
November 23, 1989
SUKHI Vs. STATE OF RAJASTHAN
December 16, 1989
SULTAN Vs. STATE OF RAJASTHAN
September 7, 1989
SULTAN KHAN Vs. STATE OF RAJASTHAN
December 11, 1989
SUNIL KUMAR SAXENA Vs. UNIVERSITY OF RAJASTHAN
October 23, 1989
SUNNY Vs. MUNICIPAL BOARD SIROHI
November 1, 1989
SURENDER SINGH & ORS. Vs. STATE OF RAJ.
July 6, 1989
SURENDRA SINGH Vs. STATE OF RAJASTHAN
March 13, 1989
SURENDRA SINGH Vs. STATE OF RAJASTHAN
September 27, 1989
SURESH KUMAR Vs. STATE OF RAJASTHAN
February 16, 1989
SURESH KUMAR Vs. STATE
August 2, 1989
SURESH LAL GUPTA Vs. STATE OF RAJASTHAN
September 19, 1989
SURGYANI Vs. STATE OF RAJASTHAN
March 29, 1989
SURJARAM Vs. HASSAN
January 23, 1989
SURJEET SINGH Vs. SATYANARAIN
May 1, 1989
SURJIT & ORS. Vs. STATE OF RAJASTHAN
December 11, 1989
SUWA Vs. STATE OF RAJASTHAN
February 1, 1989
SWARAN SINGH Vs. STATE OF RAJASTHAN
October 23, 1989
SWASTIK METALS Vs. UNION OF INDIA
December 6, 1989
SYNTEX Vs. UNION OF INDIA
November 6, 1989
TAJMAL Vs. CHANDMAL
May 3, 1989
TAJU KHAN Vs. STATE OF RAJASTHAN
February 6, 1989
TARA CHAND Vs. STATE OF RAJASTHAN
April 17, 1989
TARA CHAND Vs. STATE
May 5, 1989
TARUN SHAH Vs. PERFECT THREAD MILLS LIMITED
September 27, 1989
TEJ SINGH Vs. STATE OF RAJASTHAN
August 30, 1989
TEJARAM Vs. POONARAM
July 24, 1989
TEJVEER Vs. STATE OF RAJASTHAN
April 3, 1989
THE LOCAL HEALTH AUTHORITY, C.M.H.O., TONK Vs. RAM KISHAN
December 11, 1989
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. TULSI DEVI AND OTHERS
July 24, 1989
TIKAM LAL SHARMA Vs. STATE OF RAJASTHAN
September 19, 1989
TOSHNIWAL UDYOG SUMERPUR Vs. STATE OF RAJASTHAN
December 14, 1989
U P AVAS EVAM VIKAS PARISHAD HOUSING AND DEVELOPMENT BOARD Vs. GARIMA SHUKLA
August 27, 1989
UMA SHANKER Vs. STATE OF RAJASTHAN
January 5, 1989
UMA SHANKER BHARGAVA Vs. STATE OF RAJASTHAN
May 15, 1989
UMMED CHAND MATHUR Vs. STATE OF RAJASTHAN
December 13, 1989
UMRAO SINGH Vs. STATE OF RAJASTHAN
January 20, 1989
UNION OF INDIA Vs. NILESH AGARWAL
March 17, 1989
UNION OF INDIA Vs. J K INDUSTRIES LTD
September 11, 1989
UNION OF INDIA Vs. MRS SATYA BHAMA THAKUR
December 5, 1989
UNITED INDIA INSURANCE CO LTD Vs. SOHARAB KHAN
May 11, 1989
UNITED INDIA INSURANCE COMPANY LTD. Vs. GHISI DEVI
January 17, 1989
UPBHOKTA SEVA SAMITI TONK Vs. CHAIRMAN RSEB JAIPUR
June 20, 1989
VASUDEO Vs. STATE OF RAJASTHAN
October 17, 1989
VEER PUNERJAI Vs. STATE OF RAJASTHAN
December 13, 1989
VEERA Vs. STATE OF RAJASTHAN
August 29, 1989
VIDHYA OM PRAKASH SHARMA Vs. UNION OF INDIA
April 12, 1989
VIDHYAWATI Vs. STATE OF RAJASTHAN
March 3, 1989
VIJAY KUMAR Vs. STATE
August 11, 1989
VIJAYA BAI Vs. STATE OF RAJASTHAN
March 23, 1989
VIKRAM SINGH Vs. STATE OF RAJASTHAN
September 16, 1989
VILLAGE PANCHAYAT BHOOTOLI Vs. STATE OF RAJASTHAN
April 13, 1989
VIMAL CHAND LODHA Vs. INCOME TAX OFFICER C-WARD
January 9, 1989
VIMAL KUMAR Vs. STATE OF RAJASTHAN
August 3, 1989
VISHAMBHAR Vs. STATE OF RAJASTHAN
October 27, 1989
VISHNU BHAGWAN Vs. STATE OF RAJASTHAN
August 31, 1989
VISHNU MURYA Vs. STATE OF RAJASTHAN
May 17, 1989
YASHWANT SINGH YADAV Vs. STATE OF RAJASTHAN
April 12, 1989
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
June 24, 1989
ZAMIL MOHAMMAD Vs. STATE OF RAJASTHAN
November 23, 1989