Case Index

Title
Date
A S ANAND AND B N RAINA Vs. MASHER UL HAQ
October 23, 1989
AB RASHID GANAI Vs. HAJRA
February 28, 1989
ABDUL AZIZ BHAT Vs. STATE OF JAMMU AND KASHMIR
April 25, 1989
ABDUL AZIZ PATTOO Vs. KHATJI
August 3, 1989
ABDUL GANI MIR Vs. SAKINA BANO
July 20, 1989
ABDUL REHMAN Vs. SAKINA BEGUM
March 17, 1989
ADVOCATE GENERAL Vs. SUBASH CHANDER
October 23, 1989
AGRO INDUSTRIES WORKERS UNION Vs. STATE OF J&K
September 14, 1989
AHAD BANGROO Vs. ALI MOHD BHAT
August 31, 1989
AMAR METALS Vs. STATE OF J&K
November 23, 1989
AMOLAK SINGH Vs. SHAMI KANT
December 6, 1989
ARUNA KUMARI Vs. AJAY KUMAR
November 2, 1989
ASHOK KUMAR Vs. STATE
October 7, 1989
ASHOK KUMAR Vs. ABDUL LATIF
April 25, 1989
ASHOK KUMAR GUPTA Vs. STATE OF J&K
March 10, 1989
B N RAINA Vs. MASHER-UL-HAQ (PROF )
October 23, 1989
B S LAMBA Vs. M A KANTH
December 6, 1989
BALWANT RAI Vs. STATE
April 12, 1989
BASANDGANI PADERGUND Vs. MOHD. SULTAN MALIK & ORS.
November 18, 1989
BASHIR AHMAD Vs. STATE AND ANOTHER
February 17, 1989
BASHIR AHMAD Vs. STATE OF JAMMU AND KASHMIR
November 9, 1989
BIHARI LAL Vs. TEHSILDAR AGRARIAN REFORMS
June 1, 1989
BIHARI LAL Vs. SUMITRI DEVI
April 25, 1989
CATHOLIC CHURCH Vs. VISHAL KUMAR
August 23, 1989
CHAIL SINGH Vs. PARSHOTAM SINGH
January 30, 1989
CHAMAN LAL Vs. STATE OF J&K
August 23, 1989
CHEERAN ABRAHAM VARGHESE Vs. MAULVI AB HAMID
June 2, 1989
CHIEF EXECUTIVE OFFICER Vs. MOHD ISHAAQ KOTWAL
July 4, 1989
COLLECTOR LAND ACQUISITION PWD Vs. DHARMARTH COUNCIL
February 23, 1989
DARSHAN SINGH Vs. SUPERINTENDENT CUSTOMS
December 21, 1989
DARSHAN SINGH Vs. SUPERINTENDENT CUSTOMS R S PORA
December 29, 1989
DESA SINGH Vs. UNION OF INDIA
June 2, 1989
DEV SON P LTD Vs. UNION OF INDIA
March 7, 1989
DHIAN SINGH Vs. NATIONAL HYDRO ELECTRIC CORPN LTD
April 8, 1989
DINA NATH Vs. STATE
April 12, 1989
FAQIR SINGH Vs. DIST MAGISTRATE JAMMU
May 11, 1989
G M ZAROO Vs. COMMISSIONER, SALES TAX
June 29, 1989
GH MOHD Vs. SUBHAN
February 11, 1989
GH MOHD BHAT Vs. DISTRICT EDUCATION OFFICER
March 8, 1989
GH MOHD GANAI Vs. STATE OF J&K
November 17, 1989
GH MOHD HURRAH Vs. STATE OF J&K
August 21, 1989
GH MOHD JALIB Vs. CUSTODIAN EVACUEES PROPERTY, JAMMU
June 1, 1989
GH MOHD MIR Vs. STATE ROAD TRANSPORT CORPORATION, J&K
May 18, 1989
GH MOHD WANI Vs. BRIJ MOHINI DHAR
June 22, 1989
GH MOHI-UD-DIN Vs. SUPERINTENDING ENGINEER
March 28, 1989
GH MOHI-UD-DIN KHAN Vs. UNION OF INDIA
May 1, 1989
GH RASOOL NAJAR Vs. RESIDENTS OF DARESH KADAL, SRINAGAR
February 17, 1989
GHULAM MOHD Vs. REGISTRAR OF REGISTRATION
May 24, 1989
GHULAM MOHD MIR Vs. STATE
March 15, 1989
GHULAM MOHD MIR Vs. J & K STATE ROAD TRANSPORT 5 CORPORATION & 3 OTHERS
May 18, 1989
GHULAM MOHD ZARGAR Vs. STATE
May 1, 1989
GHULAM MUSTAFFA Vs. CUSTODIAN GENERAL EVACUEE PROPERTY JAMMU
April 12, 1989
GHULAM NABI KHAN Vs. ABDUL GANI KHAN
October 27, 1989
GIRISH KUMAR Vs. VIPAN KUMARI
March 31, 1989
GOURI SHANKER Vs. DINA NATH
March 31, 1989
GULLA PARREY Vs. RAMA PARREY
July 28, 1989
GURCHARAN SINGH Vs. STATE OF J&K
April 8, 1989
GURDEEP SINGH ANAND Vs. RAKESH KUMAR (MASTER)
March 30, 1989
GURDITT SINGH Vs. STATE OF J&K
April 12, 1989
H A KHAN Vs. UNION OF INDIA
July 7, 1989
HANS RAJ Vs. LUDAM MARI
March 31, 1989
HARI KRISHAN BHAT Vs. DIRECTOR RURAL DEVELOPMENT DEPARTMENT
July 28, 1989
HASHIR AHMAD Vs. STATE OF J AND K
February 27, 1989
J L BAMZAI Vs. STATE OF J&K
September 28, 1989
J S DEV Vs. UNIVERSITY OF JAMMU & KASHMIR
December 29, 1989
J&K INDUSTRIES Vs. MOHD AMIN MOHD ASLAM
July 27, 1989
JAMMU CANTONMENT RESIDENTS ASSON Vs. UNION OF INDIA
November 6, 1989
JEET RAM Vs. SWAMO DEVI
October 9, 1989
JEET RAM Vs. MELO DEVI
December 14, 1989
JOGINDER LAL Vs. STATE
February 27, 1989
JUTHI DEVI Vs. PINE CHEMICALS LTD
August 23, 1989
K C VANASPATI Vs. ASSESSING AUTHORITY
February 22, 1989
KARAN SINGH Vs. CHIEF OF THE ARMY STAFF
May 25, 1989
KASHMIR VANASPATI PVT LTD Vs. STATE OF J&K
March 27, 1989
KASHMIR VANASPATI PVT LTD Vs. UNION OF INDIA
January 30, 1989
KAUSHAL KUMAR GUPTA Vs. DEV SON PVT LTD
December 17, 1989
KHALIDA Vs. STATE OF J&K
May 24, 1989
KULDEEP RAJ Vs. STATE OF J AND K
March 30, 1989
MADAN LAL Vs. MELA RAM
November 9, 1989
MADAN SINGH Vs. STATE
February 2, 1989
MAMTA GUPTA Vs. STATE OF J AND K
October 5, 1989
MANDOO BROTHERS Vs. COMMISSIONER OF SALES TAX
June 26, 1989
MANOHAR LAL Vs. YOG DHIAN
February 16, 1989
MAQSOODA BEGUM Vs. SHAHNAWAZ KHAN
July 26, 1989
MEGHA ENTERPRISES, JAMMU Vs. STATE OF J&K
December 29, 1989
MEGHNA ENTERPRISES Vs. STATE OF J&K
December 22, 1989
MEHMOOD AHMAD KHAN Vs. KUBRA BEGUM
November 23, 1989
MOHAMMAD ALI Vs. STATE OF JAMMU AND KASHMIR
December 22, 1989
MOHD ASLAM Vs. STATE OF J&K
April 3, 1989
MOHD DIN Vs. REVENUE MINISTER, J&K STATE AND MOHD SHAFI
April 22, 1989
MOHD HUSSAIN SHAH Vs. STATE OF J&K
July 28, 1989
MOHD NAZIR Vs. MOHD ASHRAF
August 31, 1989
MOHD SADIQ Vs. STATE OF JAMMU AND KASHMIR
December 29, 1989
MOHD YOUSUF DAR Vs. MOOSA RAZA
December 13, 1989
MOHD. ALTAF Vs. HARIPRASAD NAROTAMDAS JANI
June 29, 1989
MUNSHI KHAN Vs. STATE
March 31, 1989
N D RADHAKRISHEN Vs. UNION OF INDIA
September 15, 1989
NARINDER KUMAR Vs. KUNDAN LAL GUPTA
January 25, 1989
NATIONAL INSURANCE Vs. LAJWANTI
August 25, 1989
NATIONAL INSURANCE CO LTD Vs. H S RAINAL
July 4, 1989
NATIONAL INSURANCE CO LTD Vs. UNION OF INDIA
July 4, 1989
NOOR UD DIN Vs. SUPERINTENDENT OF CUSTOMS
December 29, 1989
NORTHERN SANITATION Vs. HOTEL CORPORATION OF INDIA
November 9, 1989
PARO DEVI Vs. BUDHA MAL JAIN
December 6, 1989
PARSHOTAM LAL Vs. STATE
June 1, 1989
PARVEEN KUMAR Vs. CUSTODIAN GENERAL
November 9, 1989
PARVEZ QADIR Vs. UNION OF INDIA
April 3, 1989
PRABH DAYAL Vs. DHAN DEVI
May 11, 1989
PRABJEET SINGH Vs. ADMINISTRATOR NOTIFIED AREA COMMITTEE TANGMARG
February 16, 1989
PRITAM DASS Vs. KRISHAN CHAND
April 22, 1989
QASIM BROTHERS M Vs. COMMISSIONER OF INCOME TAX
July 25, 1989
REHMAN KHAN Vs. REGISTRAR
July 28, 1989
RIAZ AHMAD Vs. STATE
May 16, 1989
ROMESH KUMAR Vs. CHANAN LAL
November 23, 1989
ROMESH SAZWAL Vs. STATE OF J&K
August 25, 1989
RUKMANI DEVI Vs. DIRECTOR OF INDUSTRIES
February 11, 1989
S GURDEEP SINGH Vs. STATE
October 7, 1989
SAJAD MAJID Vs. SYED ZAHOOR AHMED
March 30, 1989
SANTOSH KUMARI Vs. STATE OF J&K
March 16, 1989
SAVITRI DEVI Vs. BHUSHAN CHANDER JAIN
June 1, 1989
SHABIR AHMAD KHAN Vs. STATE OF J AND K
June 2, 1989
SHAM LAL Vs. STATE
November 15, 1989
SHAM SINGH Vs. EXECUTIVE ENGINEER
September 3, 1989
SHAMAS-UD-DIN Vs. STATE OF J&K
June 1, 1989
SHANKAR DASS Vs. SHANKAR SINGH
November 9, 1989
SHEIKH MUKHTAR HUSSAIN Vs. CHAIRMAN, ELLAQUAI DEHATI BANK
June 22, 1989
SHUJA YOUSUF Vs. STATE
December 29, 1989
SIND STEEL SIDE Vs. UNION OF INDIA
February 7, 1989
SIND STEEL SIDE AND ORS Vs. UNION OF INDIA & ORS
January 1, 1989
SOLAR KASHMIR Vs. COMMISSIONER SALES TAX
October 25, 1989
STATE Vs. FAROOQ AHMED BACHHA
March 29, 1989
STATE Vs. GURBUX SINGH
June 1, 1989
STATE BANK OF INDIA Vs. SURAM SINGH AND ORS
September 21, 1989
STATE OF J&K Vs. DEV DATT PANDIT
February 6, 1989
STATE OF J&K Vs. KAMRAJ FOREST CO
May 18, 1989
SUBHASH CHANDER GUPTA Vs. STATE OF J&K
June 1, 1989
SUKH RAMDAS Vs. RAM MILANDAS
October 4, 1989
SUNITA KUMARI Vs. SURAM SINGH
August 19, 1989
SWARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
March 16, 1989
SYED AHMED SYED Vs. STATE OF J&K
April 22, 1989
SYED SHOWKAT HUSSAIN Vs. STATE OF J&K
May 8, 1989
TAJAMUL HUSSAIN Vs. UNION OF INDIA
November 18, 1989
TARA DEVI Vs. PREM SINGH
March 16, 1989
TASHI RABSTAN Vs. STATE OF JAMMU AND KASHMIR
October 20, 1989
TUFAIL AHMAD BABA Vs. UNION OF INDIA
December 13, 1989
UNION OF INDIA Vs. TEJ SINGH
February 11, 1989
UNION OF INDIA & ORS. Vs. TEJ SINGH
November 2, 1989
UTTAM CHAND Vs. STATE OF J & K
April 24, 1989
VIJAY KUMAR Vs. NEERAJ KUMAR
June 1, 1989
VINAR LTD Vs. CHENAB TEXTILE MILLS KATHUA
March 17, 1989
YOG RAJ Vs. KULDEEP RAJ GUPTA
December 27, 1989
ZAREEFA Vs. HABIB LONE
July 27, 1989
ZUBAIR AHMAD BHAT Vs. STATE OF J AND K
May 3, 1989
ZUHRA BANO Vs. ZUHRA KHATOON
July 26, 1989