Case Index

Title
Date
ABDUL SATTAR Vs. STATE OF BIHAR
October 25, 1989
ADITYA FLOUR MILLS (P LTD Vs. STATE OF BIHAR
July 12, 1989
ADKHAYABAR SAO ALIAS ADKCHHAYABAT Vs. STATE OF BIHAR
October 27, 1989
AKHTAR ALI Vs. STATE OF BIHAR
March 27, 1989
AKHTAR ALI Vs. STATE OF BIHAR
March 7, 1989
AMAR SINHA Vs. DISTRICT MAGISTRATE MUNGHYR
September 7, 1989
AMARENDRA KUMAR SINGH Vs. STATE OF BIHAR
July 26, 1989
AMRIT KAUR Vs. INDRAJIT KAUR
December 19, 1989
ANANT KUMAR Vs. VICE CHANCELLOR MAGADH UNIVERSITY
December 11, 1989
ANIL KUMAR SAH Vs. NAGENDRA SINGH
May 16, 1989
ANIL KUMAR SINHA Vs. STATE OF BIHAR
September 11, 1989
ANIRUDH PRASAD AMBASTA Vs. STATE OF BIHAR
October 5, 1989
ANUP NARAIN SINGH Vs. UNION OF INDIA
August 28, 1989
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
July 8, 1989
ARJUN PANDIT Vs. GUNADHAR PANDIT
July 20, 1989
ARJUN SINGH Vs. SUDAMIA DEVI
January 9, 1989
ARJUN SOREN Vs. NEGI SANTHALIN
August 7, 1989
ASHOK KUMAR GHOSH Vs. UNION OF INDIA
September 7, 1989
ASHOK KUMAR HAZRA Vs. STATE OF BIHAR
March 20, 1989
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
May 2, 1989
ATIUR RAHMAN ALIAS ATIQUR RAHMAN Vs. STATE OF BIHAR
October 27, 1989
AYODHYA RAM Vs. EMPLOYER IN RELATION
January 16, 1989
AZAD BUILDERS Vs. UNION OF INDIA & ANR.
April 19, 1989
BABAN CHAUBEY Vs. JAGAT SINGH
February 17, 1989
BABULAL MUSAHAR Vs. STATE OF BIHAR
May 12, 1989
BACHCHU PRASAD SINGH Vs. BHARAT WAGON AND ENGINEERING COMPANY LTD
May 1, 1989
BAHADUR PRASAD Vs. STATE OF BIHAR
August 30, 1989
BAIJNATH AGRAWAL Vs. TRIBENI DEVI
February 27, 1989
BAJRANGLAL AGRAWAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 19, 1989
BALIRAM SINGH Vs. STATE OF BIHAR
March 2, 1989
BALMNKUND JHAALIAS BALBAKNND Vs. MAINA DEVI ALIAS MANA DEVI
April 21, 1989
BANGALI PRASAD SINGH Vs. STATE OF BIHAR
August 11, 1989
BANKEY BIHARI YADAV Vs. STATE OF BIHAR
January 10, 1989
BANKEY SINHA Vs. STATE OF BIHAR
November 9, 1989
BANKEY SLAHA Vs. STATE OF BIHAR
November 11, 1989
BANWARI LAL PODAR Vs. ROAD TRANSPORT CORPN
February 9, 1989
BANWARILAL SATYANARAIN Vs. STATE OF BIHAR
April 24, 1989
BASHISHT SINGH Vs. STATE OF BIHAR
March 8, 1989
BELAL Vs. SOGRA KHATOON
August 8, 1989
BELDIH CLUB JAMSHEDPNR Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
September 7, 1989
BFIAJUII RAI Vs. STATE OF BIHAR
March 28, 1989
BHAGWAT AZAD Vs. LALIT NARAYAN MITHILA UNIVERSITY DARBHANGA
November 29, 1989
BHAGWAT PRASAD Vs. STATE OT BIHAR
August 8, 1989
BHAGYA NARAIN SINGH Vs. MAYA DEVI
January 30, 1989
BHAGYA NARAIN SINGH; MAYA DEVI Vs. MAYA DEVI; BHAGYA NARAIN SINGH
November 30, 1989
BHAJAN RAI Vs. STATE OF BIHAR
March 18, 1989
BHANUMATI SAO Vs. STATE OF BIHAR
March 22, 1989
BHANUMATI SAO Vs. STATE OF BIHAR
February 22, 1989
BHARAT COKING COAL LTD Vs. NANDLAL N SHAH
July 18, 1989
BHIKHAR YADAV Vs. STATE OF BIHAR
February 16, 1989
BHIKHARI RAI Vs. GIRDHARI KUER
December 4, 1989
BHOGRAJ SAO Vs. MALTI PRASAD
March 13, 1989
BHOLA RAM CHAUDHARY Vs. STATE OF BIHAR
March 29, 1989
BIBI SAYEEDUNNISA Vs. COLLECTOR OF SITAMARHI
December 12, 1989
BIGA PAHAN Vs. ADOLF XITAIN ALIAS ADOLF TIRKEY
February 6, 1989
BIHAR STATE ELECTRICITY BOARD Vs. CHAKRADHAR PRASAD SINGH
September 14, 1989
BIJAY KUMAR KEDIA Vs. STATE OF BIHAR AND ORS
October 6, 1989
BIJAY SHANKAR SINGH Vs. STATE OF BIHAR
September 28, 1989
BIJENDRA MISHRA Vs. JAGDISH MISHRA
February 17, 1989
BIJOY KUMAR SINHA Vs. STATE OF BIHAR
August 3, 1989
BINOD KUMAR CHOUDHARY Vs. BIHARI LAL KARWA
November 20, 1989
BINOD SINGH Vs. STATE OF BIHAR
April 25, 1989
BINODA NAND JHA Vs. STATE OF BIHAR
July 24, 1989
BIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
April 24, 1989
BIRENDRA NARAYAN SINGH Vs. STATE OF BIHAR
July 24, 1989
BIRESHWAR CHAKRAVARTY Vs. UNION OF INDIA
February 27, 1989
BOOK BOND EMPLOYEES UNION Vs. UNION OF INDIA
April 20, 1989
BRIJ BIHARI SINGH Vs. STATE OF BIHAR
April 18, 1989
BRINDA BASANI DEVI Vs. STATE OF BIHAR
July 13, 1989
C C VERMANI Vs. UNION OF INDIA
September 7, 1989
CENTRAL BANK OF INDIA Vs. RAJAT KUMAR TALAPATRA
May 1, 1989
CHANDRADEO SINGH Vs. MOTI DEVI
July 31, 1989
CHANDRAPAUL SAW MILLS Vs. BIHAR STATE ELECTRICITY BOARD
January 6, 1989
CHHABI RANI SAHOO Vs. STATE OF BIHAR
April 27, 1989
CHHABIRANIAGROINDUSTRIES Vs. SHRI GUBESHWARI SOLVENT PVT LTD
September 13, 1989
CHHATRAPATI SHIVAJI Vs. STATE OF BIHAR
October 23, 1989
CHINTAMANI SHARAN NATH SAHADEO Vs. STATE
September 13, 1989
COMMISSIONER OF INCOME TAX Vs. HAPPY MEDICAL STORES
September 13, 1989
COMMISSIONER OF INCOME TAX Vs. BIBI ZAIBUNNISA
August 21, 1989
COMMISSIONER OF INCOME TAX Vs. ST XAVIERS
December 12, 1989
DAROGA PONDIT Vs. JUGESHWAR PANDIT
February 17, 1989
DENA BANK Vs. FERTILIZER CORPORATION OF INDIA LTD
November 23, 1989
DEO PRASAD SAHA Vs. RAVI RAVIDAS
August 9, 1989
DEOSARAN PRAJAPAT Vs. BANWARI LAL
December 11, 1989
DEOTA NATH TEWARI Vs. STATE OF BIHAR
March 28, 1989
DEVANTI DEVI Vs. STATE OF BIHAR
August 19, 1989
DHANBAD FLOUR MILLS Vs. STATE OF BIHAR
April 14, 1989
DHANNANJAI MANDAL Vs. STATE OF BIHAR
August 3, 1989
DHARMADEO YADAV Vs. STATE OF BIHAR
April 20, 1989
DHOBI YADAV Vs. STATE OF BIHAR
January 16, 1989
DHOBI YADAV Vs. STATE OF BIHAR
January 26, 1989
DHRUB NARAYAN TIWARI Vs. CHAIRMAN STATE TRANSPORT
July 12, 1989
DHRUVDEO MISHRA Vs. STATE OF BIHAR
October 5, 1989
DILIP SINGH Vs. STATE OF BIHAR
March 7, 1989
DINESH SINGH Vs. STATE OF BIHAR
February 3, 1989
DUKBU MAHATA Vs. SBRIDHAR MAHATA
August 23, 1989
EDITOR OF HINDUSTAN TIMES Vs. STATE OF BIHAR
July 12, 1989
EDUCATED UNEMPLOYED YOUTH WELFARE COUNCIL Vs. STATE OF BIHAR
October 5, 1989
FULESHWAR JHA Vs. GYATRI DEVI
July 31, 1989
G D PARMAR Vs. STATE OF BIHAR
February 15, 1989
GANESH RAM ALIAS GANESH CHAMAR Vs. STATE OF BIHAR
March 16, 1989
GANESH SAHU Vs. DWARIKA SAO
August 3, 1989
GAYATRI DEVI Vs. COMMISSIONER OF GAYA
December 11, 1989
GENERAL ELECTRIC TECHNICAL SERVICE COMPANY Vs. STATE OF BIHAR
September 27, 1989
GENERAL MANAGER GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. PRESIDING OFFICER LABOUR COURT
August 16, 1989
GENERAL MANAGER H HAZARIBAGH AREA OF CENTRAL COALFIELDS LTD Vs. ANJAN BANERJEE
August 22, 1989
GOVERNING BODY OF P T USHA PHYSICAL TRAINING COLLEGE Vs. STATE OF BIHAR
October 4, 1989
GOVERNING BODY OF SOMRI HARI NATH MAHILA COLLEGE Vs. MAGADH UNIVERSITY
July 7, 1989
GUJAR CHAUDHURY ALIAS KRISHNA CHOUDHARY Vs. STATE OF BIHAR
December 12, 1989
GYAN ROY Vs. STATE OF BIHAR
January 6, 1989
HAJI MINHAJUDDIN Vs. STATE OF BIHAR
November 20, 1989
HARBANS SINGH Vs. TEKAMANI DEVI
May 23, 1989
HEAVY ENGINEERING CORPORATION LTD Vs. LABOUR COURT
September 7, 1989
HINDUSTAN CONCRETE PIPE Vs. ANJALI DEVI
February 7, 1989
INDIAN ALLUMINIUM CO LTD Vs. STATE OF BIHAR
April 27, 1989
INDIAN EXPLOSIVES WORKERS UNION Vs. STATE OF BIHAR
August 29, 1989
INDRA NAND MISHRA Vs. STATE OF BIHAR
August 25, 1989
INDUSTRIAL CORPORATION P LTD Vs. STATE OF BIHAR
November 21, 1989
ISHWARI PRASAD Vs. BIHAR STATE RELIGIOUS TRUST BOARD
April 11, 1989
JAGANNATB YADAV Vs. STATE OF BIHAR
March 29, 1989
JAGANNATH MISHRA Vs. STATE
April 17, 1989
JAGARNATH SINGH Vs. STATE OF BIHAR
September 25, 1989
JAGAT NARAYAN SAH Vs. STATE OF BIHAR
February 8, 1989
JAGDISH BARHI Vs. STATE OF BIHAR
November 23, 1989
JAGDISH PRASAD Vs. STATE OF BIHAR
March 30, 1989
JAI MANGAL SINGH Vs. STATE OF BIHAR
April 24, 1989
JAI RAM PRASAD SINGH JAIRAM MANDAL Vs. STATE OF BIHAR
August 25, 1989
JAIMANGAL LTD. AVANTEE HOTEL AND ANR. Vs. STATE OF BIHAR AND ORS.
March 8, 1989
JAIRNANGAL LTD Vs. STATE
March 8, 1989
JAMSHEDPUR CONTRACTORS ASSOCIATION Vs. STATE OF BIHAR
August 2, 1989
JAMUNA FLOUR OIL MILLS Vs. BIHAR STATE POLLUTION CONTROL BOARD
July 13, 1989
JAMUNA PRASAD YADAV Vs. STATE OF BIHAR
August 22, 1989
JANARDAN MISHRA Vs. STATE OF BIHAR
August 19, 1989
JOGANDA MAL Vs. BHAGWAN MISHRA
May 2, 1989
JUTE MILL MAZDOOR SABHA Vs. STATE OF BIHAR
September 1, 1989
K P VERMA Vs. STATE OF BIHAR
March 10, 1989
K P VERMA Vs. STATE
April 10, 1989
KALAM Vs. STATE OF BIHAR
February 3, 1989
KALIKA KAUR ALIAS KALIKA SINGH Vs. STATE OF BIHAR
September 25, 1989
KAMESHWAR PRASAD VERMA Vs. STATE OF BIHAR
March 17, 1989
KAMI GUPTA Vs. STATE OF BIHAR
March 28, 1989
KANHAIYA MAHTO Vs. STATE OF BIHAR
April 15, 1989
KANHAIYA RAI Vs. STATE OF BIHAR
November 28, 1989
KANHAIYAJI SAHAY AND OTHERS Vs. KAMLA PRASAD AND ANOTHER
September 28, 1989
KAPIL SINGH Vs. STATE OF BIHAR
July 27, 1989
KEDAR DAS Vs. FOOD CORPORATION OF INDIA
April 20, 1989
KISUN YADAV Vs. ASHARFI YADAV
December 20, 1989
KRISHNA BHAGWAN Vs. STATE OF BIHAR
March 27, 1989
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
February 22, 1989
KRISHNA PRASAD Vs. SUSHILA DEVI
August 26, 1989
KUMAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
November 21, 1989
KUNTI SHARMA Vs. STATE OF BIHAR
January 12, 1989
L P YADAV Vs. CENTRAL WARE HOUSING CORPORATION
April 6, 1989
LAKSHMI DEVI Vs. RAJENDRA PRASAD SAO
November 30, 1989
LAL DEO SINGH ALIAS LALO DEO SINGH Vs. RAMA SINGH
December 11, 1989
LALIT MADHUSUDAN CHAND Vs. IRKUS TOPPO
November 17, 1989
LALLAN CHOUBEY Vs. PUBLIC PROSECUTOR
March 3, 1989
LALLAN PRASAD ALIAS RAGHUBIR PRASAD Vs. MANGLA PRASAD
September 28, 1989
LALO CHOUDHARY Vs. STATE OF BIHAR
March 8, 1989
LATIF SHAH Vs. STATE OF BIHAR
August 7, 1989
LAXMAN SAHAI Vs. STATE OF BIHAR
March 17, 1989
LAXMI AND COMPANY Vs. SAVITRI DEVI AGARWAL LOYALKA
August 22, 1989
LAXMI SAHU Vs. GANESHI SAHU
December 18, 1989
LIFE INSURANCE CORPORATION OF INDIA Vs. O P BHALLAH
February 8, 1989
MAHABIR MISTRY Vs. STATE OF BIHAR
August 5, 1989
MANAGEMENT OF KHAS KARANPURA Vs. REGIONAL LABOUR COMMISSIONER
April 20, 1989
MANBODH MAHTO Vs. STATE OF BIHAR
September 7, 1989
MANGAL SINHA Vs. STATE OF BIHAR
April 7, 1989
MANGAL SINHA Vs. STATE OF BIHAR
April 17, 1989
MANJULATA KANTH Vs. STATE OF BIHAR
May 3, 1989
MANSOOR ALI Vs. AZIZUL RAHMAN
March 23, 1989
MANSOOR ALI Vs. AZIZUL RAHMAN
March 29, 1989
MATHURA PRASAD SINGH Vs. STATE OF BIHAR
November 30, 1989
MD GULAM KIBRYA Vs. STATE OF BIHAR
February 17, 1989
MD RAFIQ Vs. STATE OF BIHAR
March 3, 1989
MITHAI LAL Vs. KAPILDEO BARHAI
November 13, 1989
MITHAI LAL SAHANI Vs. KAPILDEO BARHAI
November 15, 1989
MOCHI LAL SINGH Vs. SECRETARY TO THE GOVERNMENT
March 30, 1989
MOHAMMAD ARSHAD Vs. NAIMUDDIN NASIMUDDIN
September 13, 1989
MOHAMMED ALI Vs. STATE OF BIHAR
July 3, 1989
MOHAN PRASAD MAHTO Vs. STATE OF BIHAR
December 5, 1989
MOHD KALEEMUDDIN Vs. UNION OF INDIA
April 15, 1989
MOHD RAZAK KHAN Vs. STATE OF BIHAR
August 4, 1989
MOHD RAZZAQNE KHAN ALIAS MOHD RAZZAQUE MIAN Vs. STATE OF BIHAR
May 3, 1989
MUTA MAHTO Vs. STATE OF BIHAR
August 21, 1989
NAIID KISHORE SINGH Vs. STATE OF BIHAR
January 2, 1989
NARAYAN LAL AGARWAL Vs. STATE OF BIHAR
November 30, 1989
NARENDER KUMAR BHARDWAJ Vs. STATE OF BIHAR
August 26, 1989
NARESH KUMAR Vs. STATE OF BIHAR
July 31, 1989
NASIRUDDIN MIAN ALIAS NASIRUDDIN Vs. ALIJAN MIAN
January 3, 1989
NATHMAL KABRA AND ANR. Vs. STATE OF BIHAR
October 4, 1989
NATIONAL DEVELOPMENT CORPORATION LTD. Vs. MADHAV DAS KHURANA
April 14, 1989
NATIONAL INSURANCE CO LTD Vs. NARENDRA KUMAR JHANJHRI
March 17, 1989
NAVIN PRAKASH NARAIN Vs. BIHAR STATE EXPORT
February 17, 1989
NAYA DAWAKHANA Vs. STATE OF BIHAR
February 17, 1989
NITYANAND KARAN Vs. BHAGALPUR MUNICIPAL CORPORATION
July 6, 1989
NITYANAND SINGH Vs. STATE OF BIHAR
November 7, 1989
ORIENTAL FIRE AND GENERAL Vs. BARUN KUMAR PANDEY
February 7, 1989
ORIENTAL FIRE AND GENL INS CO LTD Vs. SUDHA DEVI
December 19, 1989
P APPLA NAIDU Vs. STATE OF BIHAR
November 15, 1989
PADAM SINGH JAIN Vs. CHANDRA BROS
April 21, 1989
PANCHANAN JHA Vs. STATE OF BIHAR
May 25, 1989
PANCHANAN SHARMA Vs. STATE
March 8, 1989
PANKAJ KUMAR DAS Vs. STATE OF BIHAR
December 20, 1989
PARAS NATH PRASAD Vs. STATE OF BIHAR
September 15, 1989
PARMANAND PRASAD Vs. BIHAR COLLEGE SERVICE COMMISSION
March 7, 1989
PARMHANS VAJPAYEE Vs. STATE
February 28, 1989
PATNA HIGH COURT MINISTERIAL OFFICERS ASSOCIATION Vs. STATE OF BIHAR
November 2, 1989
PEST CONTROL INDIA LTD Vs. UNION OF INDIA
September 14, 1989
PRAKASH LAL KHANDELWAL Vs. INCOME TAX OFFICER
August 2, 1989
PRAVABATI SENGUPTA Vs. STATE OF BIHAR
January 20, 1989
PREMLATA ROY Vs. STATE
May 4, 1989
PRITI BISWAS Vs. STATE OF BIHAR
April 28, 1989
PUJA FOOD PRODUCTS PVT LTD Vs. UNION OF INDIA
August 8, 1989
PUJA MISHRA Vs. RAM DUTT MISHRA
August 4, 1989
PURNEA ZILA MAZDOOR UNION Vs. STATE OF BIHAR
February 17, 1989
RABI SHANKAR UPADHYAY Vs. RAM KEWAL RAM SONAR
January 23, 1989
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
January 17, 1989
RABINDRA NATH DUTTA Vs. STATE OF BIHAR
February 24, 1989
RADHAKRISHNA DAS AND ANR Vs. HARI NAIK
May 11, 1989
RADHAMONI BHUIYANIN Vs. DIBAKAR BHUIYA
February 3, 1989
RAGHUNATH SINGH Vs. STATE OF BIHAR
March 20, 1989
RAJ KUMAR GUPTA Vs. STATE OF BIHAR
May 26, 1989
RAJ NARAIN SINGH Vs. STATE OF BIHAR
April 28, 1989
RAJENDRA MISHRA Vs. KAILASH PATI MISHRA
February 27, 1989
RAJENDRA PRASAD Vs. MANOHAR LAL GUPTA
May 1, 1989
RAJESHWAR PRASAD Vs. STATE OF BIHAR
March 17, 1989
RAJRANI ASHA DEVI Vs. STATE OF BIHAR
March 28, 1989
RAM CHANDRA SAHU ALIAS RAM PRASAD Vs. STATE OF BIHAR
September 14, 1989
RAM DEO RAI Vs. STATE OF BIHAR
May 19, 1989
RAM EKBAL SINGH Vs. STATE OF BIHAR
April 13, 1989
RAM EKBAL SINGH Vs. STATE OF BIHAR
April 15, 1989
RAM NARAIN GOPE Vs. DY COMMR HAZARIBAGH
May 9, 1989
RAM NARAIN JHUNJHUNWALA Vs. STATE
November 8, 1989
RAM PRASAD YADAV Vs. STATE OF BIHAR
July 21, 1989
RAM PRASAD YADAV Vs. STATE OF BIHAR
July 24, 1989
RAM SUBHAG PANDEY Vs. PUNJAB NATIONAL BANK OF INDIA
December 20, 1989
RAMA DEVI Vs. STATE OF BIHAR
November 23, 1989
RAMA KANT SINGH Vs. STATE OF BIHAR
September 14, 1989
RAMA KANT SINGH Vs. STATE OF BIHAR
September 19, 1989
RAMDEO CHAMAR Vs. STATE OF BIHAR
November 22, 1989
RAMESH KUMAR Vs. CHAIRMAN NORTH BIHAR REGIONAL TRANSPORT AUTHORITY MUZAFFARNAGAR
January 10, 1989
RAMJI PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
December 19, 1989
RAMJI SHARMA Vs. STATE OF BIHAR
July 6, 1989
RANCHI COAL UDYOG CO OP SOC Vs. STATE OF BIHAR
March 2, 1989
RANCHI UNIVERSITY TEACHERS Vs. YOGODA SATSANGA SOCIETY OF INDIA
January 27, 1989
RANDHIR CHOUDHARY Vs. STATE OF BIHAR
October 26, 1989
RAPHAEL DAMACIOUS Vs. TERESA RAPHAEL
September 8, 1989
RATAN LAL NAI Vs. STATE OF BIHAR
July 7, 1989
RAVINDRA WOOLEN MILLS Vs. PUNJAB NATIONAL BANK
December 12, 1989
RITAMBRA SUMAN Vs. STATE OF BIHAR
July 27, 1989
S K G SUGAR LTD Vs. STATE OF BIHAR
March 8, 1989
S K NASIRUDDIN BIDI MERCHANT PVT LTD Vs. REGIONAL P F COMMISSIONER
July 27, 1989
S P DAS Vs. STATE OF BIHAR
May 9, 1989
SAHADEO MISHRA Vs. RANCHI UNIVERSITY
April 26, 1989
SANAT KUMAR SINHA Vs. STATE OF BIHAR
March 30, 1989
SANICHAR RAI Vs. STATE OF BIHAR
November 2, 1989
SANJAY KUMAR SINHA Vs. STATE
April 7, 1989
SANT LAL RAHI Vs. STATE OF BIHAR
April 13, 1989
SAO Vs. PRESIDING OFFICER LABOUR COURT RANCHI
March 1, 1989
SAPRI JOYKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID STUDIES AND RESEARCH Vs. STATE OF BIHAR
February 16, 1989
SARDAR SIMRANJIT SINGH MANN, ATINDAR PAL SINGH Vs. P N LEKHI
November 2, 1989
SAROSH J GANDHY Vs. STATE OF BIHAR
September 19, 1989
SATAYANDRA NARAIN SINGH Vs. CHAIRMAN BIHAR ELECTRICITY BOARD
November 1, 1989
SATISH KUMAR Vs. STATE OF BIHAR
April 10, 1989
SATYA NARAIN MISHRA Vs. ASSISTANT COLLECTOR CENTRAL
December 21, 1989
SATYA NARAYAN KEJRIWAL Vs. STATE OF BIHAR
February 7, 1989
SATYA PRAKASH LAL Vs. STATE OF BIHAR
April 25, 1989
SAVITRI DEVI Vs. STATE
March 27, 1989
SAVITRI DEVI Vs. INDU BHUSHAN SARAN
February 13, 1989
SECY BALIKA SIKSHA BHAWAN RANCHI Vs. STATE
April 25, 1989
SHABIR AHMAD KHAN Vs. PRESIDING OFFICER, LABOUR COURT, RANCHI AND ANOTHER
September 4, 1989
SHAKHI RAJWAR ALIAS SHAKHI CHAND RAJWAR Vs. STATE OF BIHAR
March 17, 1989
SHAKUNTALA Vs. STATE OF BIHAR
May 5, 1989
SHEETAL PRASAD GUPTA Vs. STATE
August 16, 1989
SHEO SHANKAR JHA Vs. STATE OF BIHAR
May 1, 1989
SHEO SHANKAR SINGH Vs. STATE OF BIHAR
January 23, 1989
SHEODHARI PRASAD SAH Vs. STATE OF BIHAR
September 27, 1989
SHIV CHARAN YADAV Vs. STATE OF BIHAR
February 2, 1989
SITA RAM MAHATHA Vs. STATE OF BIHAR
April 18, 1989
SMT. REJESHWARI DEVI & ANR. Vs. ANIL KUMAR & ANR.
January 9, 1989
SRINARAIN SINHA Vs. STATE OF BIHAR
January 5, 1989
STATE BANK OF INDIA Vs. M L BISWAS AND CO
February 8, 1989
STATE OF BIHAR Vs. RENU DEVI ALIAS RANU DEVI
August 2, 1989
STATE OF BIHAR Vs. MOHAN LAL KHANDELWAL
July 13, 1989
STATE OF BIHAR Vs. AMBIKA ROY
May 26, 1989
STATE OF BIHAR Vs. UNION OF INDIA
November 2, 1989
STATE OF BIHAR Vs. STATE OF BIHAR
March 31, 1989
STATE OF BIHAR Vs. MITHILESH RAI
December 8, 1989
SUBHASH AGRAWAL Vs. STATE OF BIHAR
February 9, 1989
SUBRATO SHABA Vs. STATE OF BIHAR
March 24, 1989
SUBRATO SHAHA Vs. STATE OF BIHAR
March 28, 1989
SUDAMA PRASAD KESHRI Vs. TAPESHWAR SAO
May 5, 1989
SUDHENDRA NATH MUKHERJEE Vs. STATE OF BIHAR
October 25, 1989
SUDHIR SHARMA Vs. STATE OF BIHAR
March 31, 1989
SUNIL KUMAR CHAUDHURI Vs. STATE OF BIHAR
February 15, 1989
SURENDRA KUMAR THAKUR Vs. STATE OF BIHAR
February 28, 1989
SURENDRA PRASAD Vs. STATE
March 20, 1989
SURENDRA PRASAD Vs. STATE OF BIHAR
March 27, 1989
SURENDRA PRASAD SAHA Vs. STATE OF BIHAR
August 29, 1989
SURENDRA SINGH Vs. UNION OF INDIA
August 29, 1989
SURENDRA SINGH Vs. STATE OF BIHAR
July 27, 1989
SURENDRA SINGH Vs. UNION OF INDIA
August 8, 1989
SURESH PRASAD Vs. UNION OF INDIA
January 1, 1989
SURESH SINGH Vs. STATE OF BIHAR
October 27, 1989
SUSHIL KUMAR SAINI Vs. BIHAR STATE HOUSING BOARD
July 27, 1989
SUVINITA AGENCIES Vs. STATE OF BIHAR
February 15, 1989
SWAMI DISTRIBUTORS Vs. STATE
July 28, 1989
SYAM SAHU Vs. STATE OF BIHAR
January 9, 1989
TAIN WALA ENGINEERING AND FOUNDARY WORKS Vs. HEAVY ENGINEERING CORPORATION LTD AND ANOTHER
November 27, 1989
TALEBAR GARARI Vs. STATE OF BIHAR
July 27, 1989
TAPESHWAR SAO AND OTHERS Vs. SUDAMA PRASAD KESHRI AND OTHERS
May 5, 1989
TARA KANT JHA Vs. STATE OF BIHAR
July 7, 1989
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 4, 1989
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
July 13, 1989
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
January 31, 1989
TATA IRON AND STEEL CO LTD Vs. PRESIDING OFFICER LABOUR
April 15, 1989
TATA IRON AND STEEL COMPANY Vs. UNION OF INDIA
August 21, 1989
TATA ROBINS FRASER COMPANYLTD Vs. PRESIDING OFFICER LABOUR
April 13, 1989
UDAI KUMAR SHARMA Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
April 6, 1989
UDYOG KENDRA Vs. MITHILA AREA ELECTRICITY BOARD
May 25, 1989
UDYOG KENDRA JAINAGAR MADHUBANI Vs. MITHILA AREA ELECTRICITY BOARD
March 25, 1989
UMA SHYAM PARIVAR TRUST Vs. STATE OF BIHAR
August 19, 1989
UMADHAR PRASAD SINGH Vs. STATE
April 17, 1989
UNION OF INDIA Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
February 7, 1989
UNION OF INDIA Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
August 10, 1989
UPENDRA NAYAK Vs. STATE OF BIHAR
February 28, 1989
USHA KUMAR Vs. MADAN LAL
February 14, 1989
USHA KUMARI Vs. MADAN LAL
February 16, 1989
VIDYA SINGH Vs. STATE OF BIHAR
February 24, 1989
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
May 20, 1989
VINITA Vs. AMAR NATH MISHRA
April 11, 1989
VISHWANATH KEDIA Vs. STATE OF BIHAR
August 4, 1989
VISHWANATH PRASAD MURARKA Vs. YAMUNA PRASAD
March 1, 1989
VYAS SINGH Vs. SINGAL MAHTO
January 6, 1989