Case Index

Title
Date
ACHARYA RAJNEESH OF BOMBAY Vs. NAVAL THAKUR
October 23, 1989
ADITYA KUMAR BHANOT Vs. SAVITA DEVI
August 2, 1989
AMAR DEV Vs. STATE OF H P
May 2, 1989
AMAR NATH Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
AMAR SINGH Vs. STATE
August 16, 1989
AMRITI DEVI Vs. KAMAL KUMAR
December 6, 1989
ASHEESH SHARMA Vs. HIMACHAL PRADESH UNIVERSITY SHIMLA
August 31, 1989
ASSOCIATED DISTILLERIES PVT.LTD.HISSAR, HARYANA Vs. STATE OF HIMACHAL PRADESH
June 12, 1989
AVTAR SINGH Vs. STATE OF HIMACHAL PRADESH
August 16, 1989
B.S.KAUSHAL Vs. STATE OF H.P.
May 26, 1989
BALBIR SINGH Vs. CHANCHAL SINGH
November 23, 1989
BANTI DEVI Vs. MOTI RAM
June 7, 1989
BAROTIWALA PAPER MILLS PVT.LTD. Vs. HIMACHAL PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
July 24, 1989
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
BHUP SINGH Vs. TULSI RAM
October 4, 1989
BHUPESH GUPTA ASHWANI KUMAR Vs. STATE OF H P
August 16, 1989
BRESTU RAM Vs. ANANT RAM
July 24, 1989
BUDHI RAM,SANTA Vs. BALAK RAM,SITA RAM
February 7, 1989
BUDHI SINGH Vs. STATE
August 16, 1989
CHET RAM Vs. STATE OF H.P.
February 24, 1989
CHITRU DEVI AND ORS Vs. PURAN SINGH
October 4, 1989
CHUNI LAL Vs. ADDITIONAL DEPUTY COMMISSIONER
September 7, 1989
COURT ON ITS OWN MOTION Vs. EXECUTIVE MAGISTRATE, GHUMARWIN, DISTT.BILASPUR
May 3, 1989
DAKHNU Vs. HEM RAJ
July 11, 1989
DALBIR SINGH Vs. CHANCHAL SINGH
November 23, 1989
DALIP SINGH Vs. LT.COL. M.K. CHAUHAN
June 12, 1989
DES RAJ Vs. ASHA DEVI
August 16, 1989
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 16, 1989
DHANI RAM Vs. STATE OF H P
June 8, 1989
DHARAM PAUL GROVER Vs. STATE OF H P
May 31, 1989
DIVENDER SINGH Vs. HARI RAM
November 23, 1989
DUNI CHAND Vs. STATE OF H.P.
June 9, 1989
DURGA SINGH Vs. STATE
November 28, 1989
G D KHANNA AND SONS Vs. STATE
May 4, 1989
GANESH DAS Vs. STATE OF HIMACHAL PRADESH
September 11, 1989
GIRISH KUMAR MEHRA Vs. K.K. SHARMA
May 15, 1989
GURCHARAN SINGH Vs. STATE
November 23, 1989
GURCHARAN SINGH Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
H P FINANCIAL CORPN Vs. TOURIST HOTEL AND RESTAURANT DHARAMSALA
May 2, 1989
H.P.FINANCIAL CORPORATION Vs. NARINDER INDUSTRIAL CORPORATION
October 23, 1989
H.RAMNIK LAL Vs. HARDAYAL SINGH CHAUHAN
June 12, 1989
HAMIRPUR TRANSPORT! CO-OP.SOCIETY LTD. Vs. PARVEEN LATA KAPOOR
May 15, 1989
HIMACHAL ROAD TRANSPORT Vs. VINOD MAHAJAN
May 15, 1989
HIMACHAL ROAD TRANSPORT CORPN. Vs. GUDDI
July 24, 1989
HIMACHAL ROAD TRANSPORT CORPORATION Vs. STATE OF HIMACHAL PRADESH
April 10, 1989
INCOME TAX OFFICER Vs. SHRI NIWAS OM PARKASH
April 3, 1989
INDIAN OIL CORPORATION Vs. DEVINDER CHAUDHARY
November 17, 1989
INDIAN SPICES CORPORATION, CHANDIGARH Vs. STATE OF HIMACHAL PRADESH
January 13, 1989
INDRU Vs. STATE OF HIMACHAL PRADESH
March 21, 1989
ISHWARI DEVI Vs. PRITHI NATH
February 24, 1989
J C SARASWATI Vs. P N BHATT
September 26, 1989
JAGDISH SINGH Vs. STATE OF HIMACHAL PRADESH
June 16, 1989
JAI SINGH Vs. GRAM PANCHAYAT SAKRAH
September 14, 1989
JAMIL AHMAD Vs. DEWAN CHAND
September 11, 1989
JASWANT SINGH Vs. STATE OF H P
March 15, 1989
JAT RAM Vs. STATE OF HIMACHAL PRADESH
April 27, 1989
JAT RAM Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
JIT RAM Vs. CHELI
January 13, 1989
JITO Vs. STATE OF HIMACHAL PRADESH
May 31, 1989
JOGA SINGH Vs. GURDIP KAUR
September 11, 1989
JOGINDER NATH SOOD Vs. JAGAT RAM SOOD
November 23, 1989
K.S. DHAULTA Vs. STATE OF HIMACHAL PRADESH
April 10, 1989
KAILASH KHANNA Vs. K.S. GOOLRY
November 9, 1989
KALI RAM Vs. THAKUR CHAND
September 8, 1989
KAMAL KISHORE Vs. STATE OF H.P.
June 27, 1989
KAMLA DEVI Vs. LAND ACQUISITION COLLECTOR
September 11, 1989
KARAM SINGH Vs. BEAS SATLUJ LINK PROJECT
August 16, 1989
KASHMIR SINGH GULERIA Vs. STATE OF HIMACHAL PRADESH
May 31, 1989
KEDAR ISHWAR Vs. STATE OF HIMACHAL PRADESH
March 28, 1989
KEWAL GUPTA Vs. STATE OF HIMACHAL PRADESH
May 2, 1989
KHAINKHOO RAM Vs. STATE OF HIMACHAL PRADESH
April 18, 1989
KIRRU RAM Vs. STATE OF HIMACHAL PRADESH
September 11, 1989
KRISHNA CHADHA Vs. NATIONAL CARRIERS
October 4, 1989
KUNDAN LAL AHUJA Vs. SURINDER NATH
June 1, 1989
LAIQ RAM Vs. STATE OF HIMACHAL PRADESH
May 15, 1989
LAKH RAM Vs. BABU RAM
September 11, 1989
LAND ACQUISITION COLLECTOR, H.P.P.W.D.WINTER FIELD SIMLA Vs. KRISHNA DEVI
January 5, 1989
LEELA DEVI Vs. RAM LAL RAHU
November 23, 1989
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
April 3, 1989
MAHADEO RAO Vs. RAM NATH SHARMA
October 23, 1989
MEENA RAM Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
MEWA DEVI Vs. RAM PARKASH RAJINDER PAUL
July 11, 1989
MOHAN DAIRY, GURDWARA ROAD, SAHARANPUR Vs. STATE OF HIMACHAL PRADESH
June 12, 1989
MUNNI DEVI Vs. DAROPATI DEVI
October 23, 1989
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 15, 1989
NARNO DEVI Vs. RATTAN CHAND
June 27, 1989
NATHOO RAM,BALAK RAM Vs. STATE OF H.P.
February 16, 1989
NEW INDIA ASSURANCE CO. LTD. Vs. USHA RANI
August 1, 1989
NOKHI Vs. BARDU
April 18, 1989
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
November 30, 1989
OM PARKASH Vs. SURESHTA DEVI
August 1, 1989
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
ORIENTAL INSURANCE CO. Vs. KRISHNA RANI
December 27, 1989
PADMA SHARMA Vs. STATE OF H.P.
September 4, 1989
PARAS RAM Vs. MUNICIPAL CORPORATION
December 13, 1989
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
April 25, 1989
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 12, 1989
PARVEEN SINGH Vs. KANCHANA DEVI
August 1, 1989
PIAR CHAND Vs. H.P.PUBLIC SERVICE COMMISSION
August 8, 1989
POHLO RAM Vs. SANTOKHI DEVI
October 23, 1989
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
April 28, 1989
PRAKASH CHAND Vs. STATE OF H P
March 28, 1989
PREM DHAWAN Vs. THE STATE OF HIMACHAL PRADESH
June 27, 1989
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
April 28, 1989
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 1989
PRITHI SINGH Vs. STATE OF HIMACHAL PRADESH
September 14, 1989
PUBLIC HEALTH DEPARTMENT THROUGH FOOD INSPECTOR, MANDI Vs. JIWAN LAL
May 2, 1989
PURAN SINGH Vs. CHITRU DEVI
October 4, 1989
RAGHBAR DATTA PYARE LAL Vs. MALKA RANI
September 26, 1989
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH DISTRICT MAGISTRATE, UNA
July 11, 1989
RAJ KUMAR MAHAJAN Vs. H.P.STATE ELECTRICITY BOARD
August 30, 1989
RAJNI ABROL Vs. ADARSH ABROL
April 27, 1989
RAM AVTAR KANSAL Vs. G.R.SHARMA
April 20, 1989
RAM DITTU Vs. STATE OF HIMACHAL PRADESH
June 27, 1989
RAM RATTAN Vs. STATE OF HIMACHAL PRADESH
April 18, 1989
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
April 10, 1989
RAMESH CHAND Vs. STATE OF H P
April 18, 1989
RANGILA RAM RAO Vs. HIMACHAL PRADESH STATE HOUSING BOARD, SIMLA
December 2, 1989
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
October 23, 1989
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
August 16, 1989
RAVALGAON SUGAR FARM LIMITED Vs. STATE OF HIMACHAL PRADESH
November 23, 1989
S.K. BHATIA Vs. JASPAL SINGH MANN
August 1, 1989
S.R. MEHROTRA Vs. NISHA AWASTHI
July 19, 1989
SANT RAM Vs. RATTNI DEVI
February 16, 1989
SANTOSH KUMARI Vs. SURJIT SINGH
April 28, 1989
SAROOP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 13, 1989
SATISH KUMAR BHATIA Vs. STATE OF HIMACHAL PRADESH
May 2, 1989
SATYA DEVI Vs. RAVINDER KUMAR
May 10, 1989
SATYA DEVI Vs. H.R.T.C.
December 6, 1989
SENIOR SUB JUDGE DHARAMSHALA HIMACHAL PRADESH Vs. RAM AVTAR KANSAL EXECUTIVE ENGINEER H P HOUSING BOARD DHARAMSHALA
April 20, 1989
SHAHNIWAJ Vs. STATE OF HIMACHAL PRADESH
July 11, 1989
SHAKUNTALA DEVI Vs. SURINDER KUMAR
May 31, 1989
SHANTI SARUP,KAKA RAM Vs. PRAKASH CHAND,GOPAL DASS
January 20, 1989
SHIV SARAN SINGH THAKUR Vs. SHRI RAM SARUP THAKUR AND ORS.
October 6, 1989
SOM NATH SHARMA Vs. PREM LATA
August 18, 1989
SOM NATH SHARMA Vs. PREM LATA
August 16, 1989
STATE Vs. SHANTA DEVI
May 10, 1989
STATE OF H P Vs. RAM CHANDER
May 2, 1989
STATE OF H P Vs. NAND LAL
May 15, 1989
STATE OF H.P. Vs. MAYA DASS
August 2, 1989
STATE OF H.P. Vs. NOOR DIN
April 3, 1989
STATE OF H.P. Vs. USHA
April 3, 1989
STATE OF H.P. Vs. TANGIN DURJA
January 13, 1989
STATE OF H.P. Vs. KESHAV CHAND
April 18, 1989
STATE OF HIMACHAL PRADESH Vs. UMAR DIN
April 18, 1989
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM
August 4, 1989
STATE OF HIMACHAL PRADESH Vs. GAURI SHANKER
April 18, 1989
STATE OF HIMACHAL PRADESH Vs. ROOP RAM
April 3, 1989
STATE OF HIMACHAL PRADESH Vs. BHAG CHAND
March 15, 1989
STATE OF HIMACHAL PRADESH Vs. ANUP SINGH
March 23, 1989
STATE OF HIMACHAL PRADESH Vs. MEHAR SINGH
June 12, 1989
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
December 4, 1989
STATE OF HIMACHAL PRADESH Vs. AMIN CHAND
April 18, 1989
STATE OF HIMACHAL PRADESH Vs. ANANT RAM
April 10, 1989
STATE OF HIMACHAL PRADESH Vs. BASANT SINGH
April 10, 1989
STATE OF HIMACHAL PRADESH Vs. MEHAR DIN
December 20, 1989
STATE OF HIMACHAL PRADESH Vs. DUMNA RAM
September 11, 1989
STATE OF HIMACHAL PRADESH Vs. SHRICHAND KISHAN HAZRI
August 16, 1989
STATE OF HIMACHAL PRADESH Vs. CHAND KRISHAN HAZARI
August 16, 1989
STATE OF HIMACHAL PRADESH Vs. GAJJAN SINGH
December 11, 1989
STATE OF HIMACHAL PRADESH Vs. NAVAL THAKUR
May 31, 1989
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR
June 12, 1989
STATE OF HIMACHAL PRADESH Vs. RADHA KRISHAN
March 3, 1989
STATE OF HIMACHAL PRADESH Vs. T R SETH
June 27, 1989
STATE OF HIMACHAL PRADESH Vs. LAT SINGH
May 5, 1989
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND
April 25, 1989
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
March 10, 1989
STATE OF HIMACHAL PRADESH Vs. SHANKAR LAL
March 14, 1989
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
March 15, 1989
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH
January 13, 1989
STATE OF HIMACHAL PRADESH Vs. SURINDER LAL SOOD
April 18, 1989
STATE OF HIMACHAL PRADESH Vs. CHHINDA
April 3, 1989
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR
March 23, 1989
STATE OF HIMACHAL PRADESH Vs. TEJ RAM
March 23, 1989
SUKHCHAIN SINGH Vs. STATE OF HIMACHAL PRADESH
June 12, 1989
SUNDER LAL ROSBAN LAL Vs. H.P.STATE ELECTRICITY BOARD
August 1, 1989
THAKUR DASS BABU RAM Vs. STATE OF H.P.
January 11, 1989
THE ORIENTAL FIRE AND GENERAL INSURANCE CO.LTD. Vs. MAST RAM
June 27, 1989
UMA DEVI Vs. PARTAP SINGH
June 7, 1989
UNION OF INDIA Vs. SUDHIR KHANNA
September 11, 1989
UNITED INDIA INSURANCE CO LTD. Vs. BHAGAT RAM
October 8, 1989
URMILA DEVI Vs. BHIMA RAM
September 6, 1989
VICHITTAR SINGH Vs. STATE OF H.P.
May 25, 1989
VIDYA DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION SIMLA
June 12, 1989
VIDYA DEVI Vs. GULZARI LAL
September 26, 1989
VISHWA RATTAN Vs. RAM KRISHAN
December 18, 1989
YAMIN Vs. JAI KISHORE
September 11, 1989