Case Index

Title
Date
BALRAM KAUR Vs. M/S PARKASH CLOTH STORE
February 17, 1989
KALAWATI Vs. VINOD KUMAR
May 22, 1989
P.J.R.D. AHUJA Vs. JAGJIWAN SINGH PABLA
September 5, 1989
PUSHPA KHERA Vs. PISHORI LAL
March 28, 1989
SURINDER KUMAR Vs. BANWARI BAI
May 30, 1989
66 RCC GRAF 21M TASK FORCE Vs. GEETA GUPTA
September 29, 1989
A K SIRCAR Vs. DISTRICT MAGISTRATE GURDASPUR
October 23, 1989
ABDUL HANAN Vs. UNION OF INDIA
April 27, 1989
ACHHAR SINGH Vs. STATE OF PUNJAB
September 5, 1989
ADARSH INDUSTRIAL CORPORATION Vs. STATE OF HARYANA
October 20, 1989
ADARSH KUMAR BATRA Vs. STATE OF PUNJAB
November 29, 1989
ADARSH KUMAR BATRA Vs. STATE OF PUNJAB
September 29, 1989
ADDITIONAL CHIEF MECHANICAL ENGINEER, NORTHERN RAILWAY Vs. AYODHYA PARSHAD
August 16, 1989
AJAT KUMAR Vs. STATE OF PUNJAB
July 20, 1989
AJIT SINGH AND ORS Vs. PUNJAB STATE AND ORS
March 10, 1989
AJIT SINGH SULLAY Vs. STATE OF PUNJAB
July 24, 1989
AJMER KAUR Vs. PUNJAB STATE
December 5, 1989
AJMER SINGH Vs. JOGINDER SINGH
August 11, 1989
AKHEY SINGH Vs. WILLIAM JERRY
December 12, 1989
AMAR JIT Vs. SUNDER LAL
May 25, 1989
AMAR NATH Vs. HARYANA STATE
November 7, 1989
AMAR NATH GARG Vs. STATE OF PUNJAB
April 3, 1989
AMAR NATH SHASHTRI Vs. STATE OF HARYANA & OTHERS
June 29, 1989
AMAR SINGH Vs. RUPINDER KAUR
December 18, 1989
AMAR SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB
December 7, 1989
AMAR SINGH Vs. LAKHVIR SINGH AND OTHERS
June 5, 1989
AMARJEET SINGH Vs. STATE OF PUNJAB
March 2, 1989
AMARJIT KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION
November 3, 1989
AMARJIT KAUR Vs. THE STATE OF PUNJAB
September 7, 1989
AMARJIT SINGH Vs. RANJIT SINGH
April 28, 1989
AMARJIT SINGH Vs. STATE OF PUNJAB
May 29, 1989
AMARJIT SINGH Vs. HARNAM SINGH
October 20, 1989
AMARJIT SINGH Vs. BALKAR SINGH
May 2, 1989
AMARJIT SINGH DHINGRA, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB
April 28, 1989
AMBER WOOLLEN MILLS Vs. CENTRAL BANK OF INDIA
September 25, 1989
AMIN CHAND Vs. MOHAN LAL
February 1, 1989
AMIN CHAND AND CO Vs. STATE OF PUNJAB
July 12, 1989
AMITA GAUTAM Vs. RAMESH GAUTAM
September 20, 1989
AMRAPALI BOUTIQUE PVT LTD AND ANOTHER Vs. SARASWATI REAL ESTATE AND INVESTMENT PVT LTD , NEW DELHI AND OTHERS
August 18, 1989
AMRIK SINGH Vs. STATE OF HARYANA
April 4, 1989
AMRIK SINGH Vs. STATE OF PUNJAB
December 20, 1989
AMRIK SINGH Vs. HARYANA STATE
August 8, 1989
AMRIK SINGH Vs. STATE OF PUNJAB
August 10, 1989
AMRIK SINGH Vs. STATE OF PUNJAB
January 19, 1989
AMRIT KAUR Vs. CHANDIGARH TRANSPORT UNDERTAKING
September 15, 1989
AMRIT LAL Vs. STATE OF PUNJAB
September 4, 1989
AMRIT LAL WALIA, ADVOCATE Vs. BHAGWANT SINGH
February 1, 1989
AMRIT SINGH Vs. STATE OF HARYANA
September 27, 1989
ANAND BHUSHAN BHARDWAJ Vs. NIRMALA
August 22, 1989
ANANT PARKASH JAIN AND OTHERS Vs. THE STATE OF HARYANA
September 18, 1989
ANANT RAM Vs. STATE OF HARYANA
August 16, 1989
ANEEL KAUR Vs. BHUPINDER SINGH
June 2, 1989
ANIL JAIN Vs. AMAR NATH AND OTHERS
February 6, 1989
ANIL KUMAR MAHAJAN Vs. UNION OF INDIA
September 7, 1989
ANILJIT SINGH TREHAN Vs. M.D. UNIVERSITY AND ORS.
December 22, 1989
ANITA GARG Vs. BHATINDA IMPROVEMENT TRUST, BHATINDA
October 20, 1989
ANITA JERATH Vs. PUSHPAWATI JERATH
August 7, 1989
ANITA TANGRI Vs. PUNJABI UNIVERSITY PATIALA
August 7, 1989
ANOOP SINGH Vs. STATE OF PUNJAB
March 2, 1989
ANUGRAH Vs. SAMSON SINGH
March 15, 1989
ANUP SINGH Vs. MUNICIPAL COMMITTEE
November 29, 1989
ANUPAM CHAUDHARY Vs. RAVEEN MOHAN CHAUDHARY
December 22, 1989
ARANJIT KAUR Vs. COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINE PUNJAB
May 18, 1989
ARJAN SINGH Vs. STATE OF PUNJAB
April 27, 1989
ARJAN SINGH Vs. JAGDISH KAUR
November 21, 1989
AROOR CHAND Vs. ARORA TEXTILE SHUTTLE WORKS
July 31, 1989
ARUN KUMAR Vs. STATE OF PUNJAB
July 10, 1989
ARYA PRATINIDHI SABHA HARYANA Vs. SAWAMI SHAKTI VAIESH AND OTHERS
February 17, 1989
ASA NAND Vs. CHIEF CANAL OFFICER
February 9, 1989
ASHA KUMARI Vs. SATISH KUMAR
May 25, 1989
ASHOK KALIA Vs. STATE OF PUNJAB
October 23, 1989
ASHOK KUMAR Vs. CHANDIGARH ADMINISTRATION
October 6, 1989
ASHOK KUMAR Vs. SARDAR SINGH
December 6, 1989
ASHOK KUMAR Vs. STATE OF HARYANA
August 1, 1989
ASHOK KUMAR Vs. DHARAM PAL AND OTHERS
August 21, 1989
ASHOK KUMAR Vs. NARENDRA KUMAR JAIN
April 28, 1989
ASHOK KUMAR AND OTHER Vs. GURCHARAN SINGH AND OTHERS
June 2, 1989
ASHOK VERMA Vs. CHANDIGARH ADMINISTRATION
July 14, 1989
ASHUTOSH KAUSHAL Vs. STATE OF PUNJAB
May 30, 1989
ASHWANI KUMA Vs. LAKSHMI DASS
March 3, 1989
ASHWANI KUMAR Vs. GOPAL KRISHAN
August 7, 1989
ASHWANI KUMAR & CO Vs. NARESH KUMAR KOHLI
August 2, 1989
ATLAS CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
May 9, 1989
ATMA RAM Vs. UNION TERRITORY, CHANDIGARH
November 24, 1989
ATMA SINGH Vs. STATE OF PUNJAB
July 25, 1989
AUTO AND METAL ENGINEER Vs. COMMISSIONER OF INCOME-TAX
January 19, 1989
AVERY INDIA LIMITED Vs. STATE OF HARYANA AND FARIDABAD COMPLEX ADMN
September 4, 1989
AVTAR SINGH Vs. STATE OF PUNJAB
October 3, 1989
AVTAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
March 30, 1989
AVTAR SINGH Vs. JASWANT SINGH
March 9, 1989
AVTAR SINGH Vs. STATE OF PUNJAB
January 20, 1989
AZAD NAKODAR BUS SERVICE P LTD Vs. HARBANS SINGH
August 31, 1989
AZAD SINGH Vs. DAYA KAUR
November 29, 1989
B C S KARTAR CHIT FUND AND FINANCE CO P LTD Vs. COMMISSIONER OF INCOME-TAX
January 24, 1989
B K BHALLA, PRINCIPAL Vs. PUNJAB UNIV , CHAD
September 25, 1989
B R DULLAR Vs. DR C P SETHI
February 21, 1989
BABU RAM Vs. GHASITA RAM
July 25, 1989
BABU RAM Vs. PRESIDING OFFICER MOTOR ACCIDENT CLAIMS TRIBUNAL
December 4, 1989
BABU RAM Vs. PRESIDING OFFICER, M.A.C.T.
September 16, 1989
BABU SINGH Vs. DAYA KAUR DECEASED REPTD BY HIS LRS
September 8, 1989
BABU SINGH (DECEASED) Vs. AMAR NATH
November 20, 1989
BACHAN INDUSTRIES Vs. BANK OF INDIA
October 26, 1989
BACHAN RAM Vs. STATE OF PUNJAB
May 16, 1989
BACHAN SINGH Vs. PUNJAB WAKF BOARD AMBALA
September 19, 1989
BAGICHA SINGH Vs. STATE OF PUNJAB
February 28, 1989
BAJWA AND COMPANY Vs. KESHAW RAI NARESH PAL SINGH
March 21, 1989
BAKHSHISH SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB CHANDIGARH
January 19, 1989
BAL CHAND Vs. GAURI SHANKER AND OTHERS
September 15, 1989
BAL ERECTORS Vs. COMMISSIONER OF INCOME-TAX
July 18, 1989
BALBIR DEWAN Vs. NAVEEN CHANDER
March 19, 1989
BALBIR DEWAN COLD STORAGE AND GENERAL MILLS Vs. NAVEEN CHANDER
March 9, 1989
BALBIR SINGH Vs. STATE OF PUNJAB
October 24, 1989
BALBIR SINGH Vs. KURUKSHETRA CENTRAL COOP BANK LTD
January 18, 1989
BALBIR SINGH Vs. STATE OF PUNJAB
December 18, 1989
BALBIR SINGH Vs. STATE OF PUNJAB
March 3, 1989
BALBIR SINGH Vs. STATE OF PUNJAB
July 14, 1989
BALBIR SINGH Vs. STATE OF PUNJAB
August 9, 1989
BALBIR SINGH Vs. MAYA
October 20, 1989
BALBIR SINGH AND ANOTHER Vs. CHUHAR SINGH AND OTHERS
July 28, 1989
BALBIR SINGH AND ORS. Vs. PUNJAB PUBLIC SERVICE COMMISSION
June 1, 1989
BALDEV KRISHAN SINGH Vs. LAND ACQUISITION COLLECTOR
August 10, 1989
BALDEV RAJ Vs. HARPREET SINGH
April 20, 1989
BALDEV RAJ Vs. DHARMO RANI
August 31, 1989
BALDEV SINGH Vs. LABOUR COURT
July 20, 1989
BALDEV SINGH Vs. STATE OF PUNJAB
September 27, 1989
BALDEV SINGH Vs. STATE OF HARYANA
July 14, 1989
BALDEV SINGH Vs. STATE OF PUNJAB
July 28, 1989
BALDEV SINGH Vs. STATE OF PUNJAB
August 25, 1989
BALDEV SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH AND OTHERS
May 15, 1989
BALDEV SINGH Vs. STATE OF PUNJAB
August 23, 1989
BALDEV SINGH Vs. STATE OF PUNJAB
January 3, 1989
BALDEV SINGH DHANJU Vs. CHANDIGARH HOUSING BOARD CHANDIGARH
August 30, 1989
BALJIT SINGH Vs. STATE OF PUNJAB
October 5, 1989
BALRAJ SHARMA Vs. JAGIR KAUR
September 7, 1989
BALWAN SINGH Vs. STATE OF HARYANA
February 23, 1989
BALWANT RAI Vs. IMPROVEMENT TRUST
August 1, 1989
BALWANT SINGH Vs. RANBIR SINGH
July 28, 1989
BALWANT SINGH Vs. STATE OF HARYANA
January 22, 1989
BALWANT SINGH Vs. STATE OF PUNJAB
January 24, 1989
BALWINDER SINGH Vs. STATE OF PUNJAB
March 10, 1989
BALWINDER SINGH Vs. STATE OF PUNJAB
February 16, 1989
Balwinder Singh Vs. State of Punjab
October 16, 1989
BANARSI DASS Vs. UNION TERRITORY OF CHANDIGARH
July 12, 1989
BANARSI DASS Vs. STATE OF PUNJAB
July 13, 1989
BANARSI DASS MAHAJAN Vs. STATE OF PUNJAB
July 28, 1989
BANARSI LAL Vs. KISHAN CHAND
May 18, 1989
BANK OF INDIA Vs. KOHINOOR STONE CRUSHER
May 16, 1989
BANT RAM Vs. INDER DEVI
May 16, 1989
BANTO RAM Vs. UNION OF INDIA
April 12, 1989
BARINDER KAUR Vs. AJIT INDER SINGH
July 11, 1989
BARU RAM Vs. STATE OF HARYANA
August 23, 1989
BASAL TOOLS CO Vs. INCOME-TAX OFFICER
December 4, 1989
BASANT LAL AND OTHERS Vs. RAMJI DASS
July 21, 1989
BAWA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
January 2, 1989
BAWA SINGH WALIA Vs. STATE OF PUNJAB
July 31, 1989
BHAG SINGH Vs. STATE OF PUNJAB
September 14, 1989
BHAG SINGH Vs. UNION OF INDIA
March 14, 1989
BHAG SINGH Vs. HAMIR SINGH
September 29, 1989
BHAGAT RAM Vs. STATE OF HARYANA
January 18, 1989
BHAGAT RAM Vs. SWARAN CHAND
August 2, 1989
BHAGAT SINGH Vs. PUNJAB STATE
May 3, 1989
BHAGWAN DASS AND ANOTHER Vs. SMT. SANTOSH
February 3, 1989
BHAGWAN KAUR Vs. RANJIT SINGH
August 31, 1989
BHAGWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
January 3, 1989
BHAGWANT SINGH Vs. STATE OF PUNJAB
June 22, 1989
BHAGWANT SINGH @ SATNAM SINGH @ BHINDA Vs. STATE OF PUNJAB
April 26, 1989
BHAGWANTI Vs. SURJIT KAUR AND OTHERS
November 16, 1989
BHAGWAT PARSHAD Vs. PARMESHWARI
March 13, 1989
BHAGWATI SINGH Vs. GOPAL BHUSHAN
August 10, 1989
BHAJAN KAUR Vs. KANWAR DEVINDER SINGH
December 18, 1989
BHAN SINGH Vs. STATE OF PUNJAB
April 11, 1989
BHATIA FURNITURE MART Vs. GLOBE ENGINEERING WORKS
May 9, 1989
BHIWANI TEXTILE MILLS, BHIWANI Vs. RAM LAL RAJGARIA
January 27, 1989
BHOPAL SINGH @ BHOLI Vs. STATE OF PUNJAB
September 13, 1989
BHUPINDER SINGH Vs. ZENOBIA BHANOT
November 6, 1989
BHUPINDER SINGH Vs. INDERJIT KAUR
April 4, 1989
BHUSHAN KUMAR Vs. BASANT KAUR
September 1, 1989
BIDDA ALIAS PARAMJIT Vs. STATE OF PUNJAB
January 20, 1989
BIHARI LAL SHANU RAM Vs. BIHARI LAL WADHWA AND OTHERS
November 15, 1989
BIKKAR SINGH Vs. UNION OF INDIA
May 29, 1989
BIKRAMJIT SINGH Vs. PUNJAB STATE
January 10, 1989
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
July 27, 1989
BILLU SINGH Vs. STATE OF PUNJAB
March 21, 1989
BIMLA DEVI Vs. PIAO DHARAMSHALA GANGA SAHAI WALI
October 23, 1989
BIMLA DEVI AGGARWAL Vs. M/S. LAXMI GENERAL STORE
July 11, 1989
BIPAN CHANDER PAL Vs. JOINT DIRECTOR PANCHAYATS
February 1, 1989
BIR SINGH Vs. THE STATE OF HARYANA AND OTHERS
May 19, 1989
BIRINDER SINGH Vs. STATE OF HARYANA
April 6, 1989
BIRJU Vs. STATE OF PUNJAB
March 30, 1989
BISHAMBER Vs. STATE OF HARYANA
May 2, 1989
BISHAN DASS SAINI AND OTHERS Vs. ROSHAN LAL AND OTHERS
November 17, 1989
BISHAN PAL SOOD Vs. WALAITI RAM
January 23, 1989
BISHAN SINGH Vs. HUKAM CHAND AND ORS.
April 10, 1989
BISHAN SWARUP Vs. CANARA BANK
January 18, 1989
BISHNU BHAGWAN AND ORS Vs. BANI MADHO SARAN
October 24, 1989
BITONI LAMPS LTD Vs. COMMISSIONER OF INCOME-TAX
February 1, 1989
BRIJ LAL Vs. DARSHAN LAL
August 4, 1989
BRIJ LAL Vs. SHIV MOHAN
July 28, 1989
BRIJ MOHAN Vs. JALLO SUBSIDIARY INDUSTRIES CO INDIA PVT LTD
November 24, 1989
BRIJ MOHAN DUTTA Vs. JALLO SUBSIDIARY INDUSTRIES CO PVT LTD
December 31, 1989
BRIJ NANDAN Vs. STATE OF HARYANA
August 25, 1989
BRINDER SINGH Vs. GURDEEP SINGH
October 25, 1989
BUDH SINGH Vs. RAM GOPAL BANSAL
April 7, 1989
BUDHA SINGH Vs. UNION OF INDIA
November 1, 1989
BUP SINGH Vs. BHARPUR KAUR
October 24, 1989
BUTA SINGH Vs. UNION OF INDIA
December 18, 1989
CAPITAL CINEMA Vs. COMMISSIONER OF INCOME-TAX
April 10, 1989
CAPT RANJHA SINGH Vs. UNION OF INDIA
May 10, 1989
CAPT. LOKINDER SINGH CHAUDHARY Vs. STATE OF HARYANA
August 31, 1989
CAPTAIN NOW MAJOR RAJINDER PAL SINGH BAJWA Vs. MANJIT KAUR BAJWA
October 18, 1989
CENTRAL BANK OF INDIA Vs. AJIT SINGH
May 25, 1989
CHAHAL ENGINEERING AND CONSTRUCTION CO P LTD Vs. STATE OF PUNJAB
August 2, 1989
CHAMAN LAL Vs. RIKHI RAM
November 23, 1989
CHAMAN LAL Vs. STATE OF PUNJAB AND ANR.
July 17, 1989
CHAMAN LAL AND OTHERS Vs. SOHAN LAL AND OTHERS
March 17, 1989
CHAMELI DEVI Vs. DELHI TRANSPORT CORPORATION
August 18, 1989
CHAMPA AND ORS. Vs. STATE OF HARYANA
March 3, 1989
CHAN PARKASH Vs. TARA SINGH
May 19, 1989
CHANAN MAL BANSAL Vs. STATE OF HARYANA
August 23, 1989
CHANAN SINGH AND ORS. Vs. JASWANT SINGH AND ORS.
March 14, 1989
CHANCHAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 20, 1989
CHAND KRISHAN MEHTA Vs. UNION OF INDIA
May 26, 1989
CHAND RATTAN AND OTHERS Vs. SHAM RATTAN AND OTHERS
February 14, 1989
CHANDAN PARKASH GAUTAM Vs. JAI DEV
September 26, 1989
CHANDER BHAN Vs. RAJBIR SINGH
August 31, 1989
CHANDER BHAN ARORA AND ORS. Vs. VICE-CHANCELLOR PANJAB UNIVERSITY
July 25, 1989
CHANDER SHEKHAR Vs. DES RAJ
April 12, 1989
CHANDER SINGH Vs. SHAKUNTLA
August 3, 1989
CHANDIGARH FOOD AND SERVICES LTD Vs. UNION OF INDIA
September 7, 1989
CHARAN DASS Vs. PUNJAB STATE
April 27, 1989
CHARAN DASS Vs. MAHANT RAM DASS
April 12, 1989
CHARAN SINGH Vs. STATE OF PUNJAB
November 20, 1989
CHARANJIT KAUR Vs. STATE OF HARYANA
November 11, 1989
CHARANJIT SINGH Vs. GURSHARAN KAUR
October 6, 1989
CHARANJIT SINGH Vs. INSPECTOR GURDEV SINGH
August 9, 1989
CHARANJIT SINGH Vs. STATE OF PUNJAB
October 17, 1989
CHARANJIT SINGH AND ANR. Vs. MONMOHAN SINGH AND ORS.
January 23, 1989
CHARANJIT SINGH CHEEMA Vs. PUNJAB NATIONAL BANK
July 10, 1989
CHARNO ALIAS CHARAN KAUR Vs. BHAGWAN SINGH
August 13, 1989
CHAUDHARY RAM Vs. TILAK RAJ
March 15, 1989
CHAWLI Vs. MADAN LAL
July 11, 1989
CHHAJU Vs. STATE OF HARYANA
November 6, 1989
CHHIMA DEVI Vs. MUNI LAL
August 31, 1989
CHIEF ADMINISTRATOR FARIDABAD COMPLEX ADMINISTRATION Vs. NIKY TASHA INDIA PVT LTD
December 18, 1989
COL KARTAR SINGH SINGHOTA (RETD ) Vs. STATE OF PUNJAB
August 21, 1989
COL. D.S. SANDHAWALIA Vs. UNION OF INDIA (UOI) AND ORS.
May 18, 1989
COL. RAMESH MEHTA AND OTHERS Vs. THE CHANDIGARH ADMINISTATION, UNION TERRITORY, CHANDIGARH AND OTHERS
August 7, 1989
COMMISSIONER OF INCOME TAX Vs. JAIN P C JUSTICE
June 1, 1989
COMMISSIONER OF INCOME TAX Vs. USHA AGGARWAL
January 31, 1989
COMMISSIONER OF INCOME TAX Vs. SANDIKA PRIVATE LIMITED
January 18, 1989
COMMISSIONER OF INCOME TAX Vs. SALIG RAM NATH
February 22, 1989
COMMISSIONER OF INCOME TAX Vs. DHANDA K K HUF
February 23, 1989
COMMISSIONER OF INCOME TAX Vs. CHOPRA S L
January 24, 1989
COMMISSIONER OF INCOME TAX Vs. SARASWATI ICE FACTORY AND COLD STORAGE
January 17, 1989
COMMISSIONER OF INCOME TAX Vs. JANAK STEEL TUBES PRIVATE LIMITED
March 20, 1989
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LIMITED
March 21, 1989
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE HOUSING SOCIETY
March 4, 1989
COMMISSIONER OF INCOME TAX Vs. SIMCO AUTO INDIA
February 27, 1989
COMMISSIONER OF INCOME TAX Vs. SHANKARLAL
March 1, 1989
COMMISSIONER OF INCOME-TAX Vs. KASHMIRI LAL KASTURI LAL AND CO
March 8, 1989
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
March 9, 1989
COMMISSIONER OF INCOME-TAX Vs. SONDA RAM RAM SINGH
March 9, 1989
COMMISSIONER OF INCOME-TAX Vs. KANSAL HOSIERY WORKS
March 13, 1989
COMMISSIONER OF INCOME-TAX Vs. JINDAL BROTHERS RICE MILLS
March 14, 1989
COMMISSIONER OF INCOME-TAX Vs. HARISH CHAND AND CO
March 14, 1989
COMMISSIONER OF INCOME-TAX Vs. KUMAR ENGINEERS
February 28, 1989
COMMISSIONER OF INCOME-TAX Vs. GOPI CHAND TEXTILE MILLS LTD
February 27, 1989
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
February 28, 1989
COMMISSIONER OF INCOME-TAX Vs. HARYANA CO-OPERATIVE SUGAR MILLS LTD
February 28, 1989
COMMISSIONER OF INCOME-TAX Vs. SUPER STEELS
March 1, 1989
COMMISSIONER OF INCOME-TAX Vs. MAHAVIR STEEL ROLLING MILLS
March 2, 1989
COMMISSIONER OF INCOME-TAX Vs. AMRITSAR RAYON AND SILK MILLS P LTD
March 2, 1989
COMMISSIONER OF INCOME-TAX Vs. JANAK STEEL TUBES P LTD
March 21, 1989
COMMISSIONER OF INCOME-TAX Vs. PARTAP STEEL ROLLING MILLS ASR P LTD
March 21, 1989
COMMISSIONER OF INCOME-TAX Vs. PARTAP ROSIN AND TURPENTINE FACTORY
March 21, 1989
COMMISSIONER OF INCOME-TAX Vs. HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
March 21, 1989
COMMISSIONER OF INCOME-TAX Vs. ROHTAK DISTRICT TRANSPORT CO-OPERATIVE LTD
March 21, 1989
COMMISSIONER OF INCOME-TAX Vs. BHAI SHAMSHER SINGH AND SONS
March 20, 1989
COMMISSIONER OF INCOME-TAX Vs. HARYANA TUBE MANUFACTURING COMPANY P LTD
March 20, 1989
COMMISSIONER OF INCOME-TAX Vs. BRAHAM PRAKASH AND CO
March 16, 1989
COMMISSIONER OF INCOME-TAX Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
April 4, 1989
COMMISSIONER OF INCOME-TAX Vs. MEHANGA RAM BALDEV SINGH
April 5, 1989
COMMISSIONER OF INCOME-TAX Vs. WAZIR SINGH
April 5, 1989
COMMISSIONER OF INCOME-TAX Vs. VED PARKASH
January 17, 1989
COMMISSIONER OF INCOME-TAX Vs. MOOL CHAND BEHARI LAL
January 10, 1989
COMMISSIONER OF INCOME-TAX Vs. GOBIND RAM VISHAN DASS
January 16, 1989
COMMISSIONER OF INCOME-TAX Vs. KRISHNA TENT HOUSE
January 16, 1989
COMMISSIONER OF INCOME-TAX Vs. KALRA MEDICAL STORE
January 5, 1989
COMMISSIONER OF INCOME-TAX Vs. FAZILKA DABWALI TRANSPORT CO PVT LTD
January 9, 1989
COMMISSIONER OF INCOME-TAX Vs. NATIONAL SPINNING AND WEAVING MILLS
January 10, 1989
COMMISSIONER OF INCOME-TAX Vs. AMIN CHAND VIR CHAND
January 24, 1989
COMMISSIONER OF INCOME-TAX Vs. BRIJ BHUSHAN LAL SURESH KUMAR
January 24, 1989
COMMISSIONER OF INCOME-TAX Vs. S L CHOPRA
January 24, 1989
COMMISSIONER OF INCOME-TAX Vs. KHARAITI LAL AND CO
January 18, 1989
COMMISSIONER OF INCOME-TAX Vs. BIMAL PARKASH GUPTA PROP VIJAY SOAP FACTORY
January 18, 1989
COMMISSIONER OF INCOME-TAX Vs. SAT PARKASH
January 23, 1989
COMMISSIONER OF INCOME-TAX Vs. AGRA TANNERY
January 23, 1989
COMMISSIONER OF INCOME-TAX Vs. LEADER ENGINEERING WORKS
February 23, 1989
COMMISSIONER OF INCOME-TAX Vs. K K DHANDA HUF
February 23, 1989
COMMISSIONER OF INCOME-TAX Vs. S WARRIAM SINGH COLD STORES
February 23, 1989
COMMISSIONER OF INCOME-TAX Vs. DIDAR SINGH
February 21, 1989
COMMISSIONER OF INCOME-TAX Vs. KANSAL HOSIERY WORKS
February 21, 1989
COMMISSIONER OF INCOME-TAX Vs. DABRIWAL ENGG CO LTD
February 22, 1989
COMMISSIONER OF INCOME-TAX Vs. TEJ CLOTH WEAVING FACTORY
February 22, 1989
COMMISSIONER OF INCOME-TAX Vs. SURI SONS
February 1, 1989
COMMISSIONER OF INCOME-TAX Vs. HAMDARD PRINTING PRESS
January 30, 1989
COMMISSIONER OF INCOME-TAX Vs. MADAN SOAP FACTORY
January 31, 1989
COMMISSIONER OF INCOME-TAX Vs. SRIYANSH KNITTERS
February 2, 1989
COMMISSIONER OF INCOME-TAX Vs. NUCHEM PLASTICS LTD
February 2, 1989
COMMISSIONER OF INCOME-TAX Vs. SUNIL THEATRE
February 2, 1989
COMMISSIONER OF INCOME-TAX Vs. KANHAYA LAL RAM CHAND NO 1
February 2, 1989
COMMISSIONER OF INCOME-TAX Vs. KANDA RICE MILLS
February 1, 1989
COMMISSIONER OF INCOME-TAX Vs. BHARATI ENGINEERING CORPORATION
April 27, 1989
COMMISSIONER OF INCOME-TAX Vs. MAL CHAND
May 1, 1989
COMMISSIONER OF INCOME-TAX Vs. LAL TEXTILE FINISHING MILLS P LTD
May 1, 1989
COMMISSIONER OF INCOME-TAX Vs. BALWANT SINGH ARORA
May 2, 1989
COMMISSIONER OF INCOME-TAX Vs. KISHORE CHAND
May 1, 1989
COMMISSIONER OF INCOME-TAX Vs. PRECISION STEEL AND ENGG WORKS
May 4, 1989
COMMISSIONER OF INCOME-TAX Vs. JAIDEEP INDUSTRIES
April 10, 1989
COMMISSIONER OF INCOME-TAX Vs. BATALA TRADING CO P LTD
April 6, 1989
COMMISSIONER OF INCOME-TAX Vs. AMRITSAR SWADESHI WOOLLEN MILLS
April 11, 1989
COMMISSIONER OF INCOME-TAX Vs. ATLAS CYCLE INDUSTRIES
April 24, 1989
COMMISSIONER OF INCOME-TAX Vs. LUDHIANA STEEL ROLLING MILLS
April 26, 1989
COMMISSIONER OF INCOME-TAX Vs. FRIENDS CORPORATION
April 26, 1989
COMMISSIONER OF INCOME-TAX Vs. AGGARWAL RICE AND GENERAL MILLS
April 26, 1989
COMMISSIONER OF INCOME-TAX Vs. S R UPPAL
April 27, 1989
COMMISSIONER OF INCOME-TAX Vs. NORTHERN INDIA MOTION PICTURES ASSOCIATION
April 27, 1989
COMMISSIONER OF INCOME-TAX Vs. AMRITSAR SWADESHI WOOLLEN MILLS
April 12, 1989
COMMISSIONER OF INCOME-TAX Vs. AMRIT LAL PROP KISMAT INDUSTRIES
April 12, 1989
COMMISSIONER OF INCOME-TAX Vs. HARYANA FINANCIAL CORPORATION LTD
April 19, 1989
COMMISSIONER OF INCOME-TAX Vs. LAXMI INDUSTRIES
April 19, 1989
COMMISSIONER OF INCOME-TAX Vs. RAM CHAND KANSHI RAM
May 10, 1989
COMMISSIONER OF INCOME-TAX Vs. SOBHA SINGH JAIRAM SINGH NO 1
October 17, 1989
COMMISSIONER OF INCOME-TAX CENTRAL Vs. PEARL MECHANICAL ENGINEERING AND FOUNDRY WORKS P LTD
February 1, 1989
COMMISSIONER OF WEALTH-TAX Vs. RAJESH MAHAJAN
March 7, 1989
CONSTABLE/DRIVER RAMESH CHAND Vs. UNION OF INDIA
December 5, 1989
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. DILBAGH SINGH
December 20, 1989
COURT OF ITS OWN MOTION Vs. STATE OF PUNJAB
March 27, 1989
D D SHOURIE Vs. STATE OF PUNJAB
April 10, 1989
D N DHINGRA Vs. UNION OF INDIA UOI
August 23, 1989
DAIJIT SINGH Vs. STATE OF HARYANA
May 18, 1989
DALIP SINGH Vs. BHARWAN BAI
May 29, 1989
DALIP SINGH AND ORS. Vs. PRITAM KAUR
February 16, 1989
DALJEET KAUR Vs. STATE OF PUNJAB
September 13, 1989
DALJIT SINGH Vs. CHANDIGARH HOUSING BOARD
October 4, 1989
DALJIT SINGH @ BHOLA Vs. STATE OF PUNJAB
April 7, 1989
DARBARA SINGH Vs. M/S. SUNDER DAS HARBANS LAL, MAIN BAZAR, MUKATSAR, DISTRICT FARIDKOT
March 14, 1989
DARBARA SINGH AND OTHERS Vs. HARYANA STATE AND OTHERS
January 3, 1989
DARIYA SINGH Vs. KISHAN CHAND
February 13, 1989
DARMINDER NATH (DECEASED) THROUGH HIS L.R.S, Vs. UDHAM SINGH
July 11, 1989
DARSHAN KAUR Vs. GURDIAL SINGH
November 16, 1989
DARSHAN LAL Vs. COMRADE DAYA SINGH
August 3, 1989
DARSHAN RAM Vs. MALKIAT CHAND
December 21, 1989
DARSHAN SINGH Vs. STATE OF PUNJAB
March 1, 1989
DARSHAN SINGH Vs. RANBIR GUPTA
February 3, 1989
DARSHAN SINGH Vs. RAM SARUP GUPTA
May 24, 1989
DAULAT RAM Vs. SADHU RAM,
August 22, 1989
DAULAT RAM CHARITABLE TRUST Vs. STATE BOARD OF TECHNICAL EDUCATION
October 5, 1989
DAULAT RAM S/O SHRI BHOLA NATH AND ORS. Vs. THE SUTLEJ FINANCE PVT. LTD. THROUGH ITS MANAGING DIRECTOR
May 24, 1989
DAVINDER KAUR Vs. INDER SINGH
August 11, 1989
DAVINDER KAUR ETC Vs. INDER SINGH ETC
August 31, 1989
DAYA Vs. JAI NARAIN
February 21, 1989
DAYA NAND Vs. STATE OF HARYANA
December 25, 1989
DEEPAK SINGH Vs. STATE OF HARYANA
October 25, 1989
DES RAJ Vs. BANNA SINGH
April 26, 1989
DES RAJ JAIN Vs. BACHNA RAM
March 8, 1989
DES RAJ KUL BHUSHAN Vs. COMMISSIONER OF INCOME TAX
April 19, 1989
DEV DUTT KAUSHIK Vs. STATE OF PUNJAB
January 3, 1989
DEVA Vs. STATE OF HARYANA
October 5, 1989
DEVENDER GULATI Vs. SAROJ RANI
November 9, 1989
DEVI DAYAL Vs. SOHAN LAL
March 9, 1989
DEVI DAYAL Vs. GOURAN DEVI
August 3, 1989
DEVI RAM Vs. STATE OF HARYANA
March 8, 1989
DEVINDER KUMAR Vs. RAMESH CHAND
February 2, 1989
DEVINDER RAJ Vs. STATE OF PUNJAB
March 16, 1989
DEVINDER SINGH Vs. STATE OF HARYANA
May 24, 1989
DEWAN CHAND Vs. ENGINEER-IN-CHIEF, HARYANA IRRIGATION DEPTT
March 21, 1989
DHANBATI Vs. STATE OF HARYANA
January 25, 1989
DHANNA SINGH Vs. STATE OF PUNJAB
August 31, 1989
DHANNA SINGH Vs. VIJAY KUMAR
January 5, 1989
DHANPAL SINGH Vs. KHADI AND VILLAGE INDS COMMISSION AND ANOTHER
March 15, 1989
DHANPAT RAI Vs. LAJPAT RAI (REPRESENTED BY HIS L.RS) AND OTHERS
January 23, 1989
DHANWANTRI AYURVEDIC COLLEGE AND HOSPITAL, CHANDIGARH Vs. STATE OF PUNJAB
September 20, 1989
DHARAM KAUR Vs. VIJAY SINGH
May 15, 1989
DHARAM PAL Vs. GURCHARAN SINGH
August 10, 1989
DHARAM PAL Vs. STATE OF HARYANA
December 10, 1989
DHARAM PAUL AMAR NATH Vs. STATE OF PUNJAB
October 5, 1989
DHARAM SINGH AND ANR. Vs. ADDU RAM AND ORS.
August 11, 1989
DHARMAVIR Vs. STATE OF HARYANA
July 25, 1989
DHARMINDER NATH Vs. UDHAM SINGH
June 11, 1989
DHIRAJ SARWAL Vs. STATE OF PUNJAB
June 2, 1989
DIA SINGH Vs. STATE OF PUNJAB
April 26, 1989
DIAL SINGH Vs. STATE OF PUNJAB
March 20, 1989
DIDAR SINGH Vs. STATE OF PUNJAB
April 12, 1989
DIDAR SINGH Vs. STATE OF PUNJAB
December 25, 1989
DIVISIONAL RAILWAY MANAGER MECH NORRN RAILWAY FEROZEPUR Vs. STATE OF PUNJAB
May 30, 1989
DLF UNIVERSAL LTD Vs. STATE OF HARYANA
September 19, 1989
DODHU RAM Vs. STATE OF HARYANA
December 22, 1989
DR. (MRS.) PARKASH KAUR, PCMS CLASS-I Vs. THE CHANDIGARH ADMINITRATION, THROUGH SECRETARY, MEDICAL AND HEALTH DEPARTMENT, UNION TERRITORY GOVERNMENT, CHANDIGARH AND OTHERS
May 18, 1989
DR. LAL SANGA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND R
May 26, 1989
DR. MOHAN LAL Vs. HARYANA STATE ELECTRICITY BOARD & ORS.
May 29, 1989
DR. R.N. ARORA Vs. STATE OF HARYANA AND ORS.
November 30, 1989
DR. V.S. DHAKA, H.C.M.S. Vs. THE STATE OF HARYANA AND ANOTHER
July 11, 1989
DURGA RICE TRADERS Vs. STATE OF PUNJAB
February 8, 1989
EAST INDIA TRANSPORT AGENCY Vs. HINDUSTAN VACUUM GLASS LTD.
February 21, 1989
ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD Vs. STATE OF HARYANA
September 21, 1989
EXCISE AND TAXATION COMMISSIONER Vs. MEHAR SINGH PREM SINGH
July 27, 1989
EXECUTIVE ENGINEER CIVIL WORKS T DIVISION HARYANA STATE ELECTRICITY Vs. M K JAIN GOVT CONTRACTOR
November 24, 1989
EXECUTIVE ENGINEER, BUNDS AND INVESTIGATION Vs. GOVIND RAM SHARMA
February 17, 1989
FAQIR CHAND @ GHUKA Vs. STATE OF PUNJAB
March 14, 1989
FAQIR CHAND AND OTHERS Vs. RAJ KUMAR AND OTHERS
May 24, 1989
FOOD CORPN OF INDIA Vs. PANIPAT CO OP MKTG PROCESSING SOCIETY LTD
August 31, 1989
FOOD CORPORATION OF INDIA Vs. SADHU SINGH
November 16, 1989
GANDA SINGH Vs. STATE OF PUNJAB
April 4, 1989
GANDU MAL DHARAM ARTH TRUST Vs. COMMISSIONER OF INCOME-TAX
April 11, 1989
GANESH DAL OIL AND GENERAL INDUSTRIES Vs. STATE BANK OF INDIA
May 22, 1989
GANESH FACTORY Vs. COMMISSIONER OF INCOME-TAX
May 18, 1989
GANESH RAM AND OTHERS Vs. SHYAM SARUP
October 17, 1989
GANESHDASS BHOJRAJ Vs. COMMISSIONER OF INCOME-TAX
October 17, 1989
GANGA PARSHAD Vs. SHRI RAM SINGH AND ANOTHER
August 31, 1989
GANGAN SINGH Vs. STATE OF PUNJAB
July 24, 1989
GANGI Vs. GIAN KAUR
December 5, 1989
GHANSHAM DASS Vs. RAJINDER KUMAR AND OTHERS
February 15, 1989
GIAN SINGH Vs. STATE OF PUNJAB
August 8, 1989
GIAN SINGH Vs. UNION OF INDIA
January 24, 1989
GIANI Vs. GANGA RAM
July 18, 1989
GIANO Vs. SHAMBHU
February 7, 1989
GIRDHARI LAL Vs. LEELA KRISHAN
November 6, 1989
GIRDHARI LAL Vs. GULSHAN LAL
October 4, 1989
GITA DEVI Vs. NOTIFIED AREA COMMITTEE
October 27, 1989
GOBIND RAM Vs. KORA RAM
July 23, 1989
GOKAL CHAND TANEJA Vs. LAKSHMI BAI
July 31, 1989
GOPAL CHAND Vs. PUNJAB STATE AND OTHERS
November 24, 1989
GOPI RAM Vs. THE STATE OF HARYANA AND OTHERS
February 21, 1989
GORA LAL PURI Vs. JUGAL KISHORE
February 23, 1989
GRAM PANCHAYAT Vs. JOINT DIRECTOR PANCHAYATS
August 1, 1989
GRAM PANCHAYAT AJIPUR KALAN Vs. AJMER SINGH
September 5, 1989
GRAM PANCHAYAT BIRDHANA, TEHSIL JHAJJAR AND ANR. Vs. STATE OF HARYANA AND ORS.
September 8, 1989
GRAM PANCHAYAT CHABBA Vs. PUNJAB WATER POLLUTION BOARD
April 4, 1989
GRAM PANCHAYAT KHAIRA Vs. STATE OF HARYANA
November 19, 1989
GRAM PANCHAYAT NANUWAL Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
April 26, 1989
GRAM PANCHAYAT RAJOWAL Vs. INDER SINGH
January 25, 1989
GRAM PANCHAYAT VILLAGE HARIPURA Vs. COMMISSIONER FEROZEPUR DIVISION FEROZEPUR
March 14, 1989
GRAM PANCHAYAT VILLAGE JAWHRI Vs. HARNARAIN
July 24, 1989
GRAM PANCHAYAT VILLAGE KHAIRA TEHSIL MAHINDERGARH DISTRICT NARNAUL Vs. STATE OF HARYANA
September 11, 1989
GRAM PANCHAYAT, VILLAGE SALEM SHAH Vs. AMRU RAM
June 2, 1989
GRAM SABHA/GRAM PANCHAYAT, KALAUNDHI Vs. GURCHARAN SINGH
July 27, 1989
GREWAL RICE MILL Vs. PUNJAB FINANCIAL CORPORATION
December 5, 1989
GULAB KAUR Vs. STATE OF HARYANA
August 31, 1989
GULSHAN KUMAR Vs. STATE OF PUNJAB
July 28, 1989
GULSHAN KUMAR AND ANR. Vs. MAHARLSHI DAYANAND UNIVERSITY AND ORS.
October 6, 1989
GULZAR SINGH Vs. PUNJAB STATE AND ANOTHER
November 9, 1989
GUPAL BAHADUR Vs. STATE OF PUNJAB
March 8, 1989
GUR RATTAN PAL SINGH Vs. UNION OF INDIA
October 4, 1989
GURA SINGH @ SURJIT SINGH Vs. STATE OF PUNJAB
September 12, 1989
GURBACHAN SINGH Vs. STATE OF PUNJAB
May 16, 1989
GURBACHAN SINGH Vs. GRAM PANCHAYAT OF MANSUHA KALAN
October 3, 1989
GURBACHAN SINGH Vs. HARCHAND SINGH
August 2, 1989
GURBAX SINGH Vs. STATE OF PUNJAB
November 10, 1989
GURBAX SINGH Vs. STATE OF PUNJAB
January 5, 1989
GURBAX SINGH Vs. GRAM PANCHAYAT, DHANANA
January 31, 1989
GURCHARAN SINGH Vs. UNION OF INDIA
March 13, 1989
GURCHARAN SINGH Vs. KURRAN RAM
September 20, 1989
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
January 3, 1989
GURDEEP SINGH MANCHANDA Vs. UNION OF INDIA
July 20, 1989
GURDEV SINGH Vs. STATE OF PUNJAB
January 3, 1989
GURDEV SINGH Vs. STATE OF PUNJAB
September 7, 1989
GURDEV SINGH Vs. PUSHPA BATRA
March 1, 1989
GURDEV SINGH Vs. MANJIT KAUR
August 10, 1989
GURDEV TRADING CO Vs. U T CHANDIGARH
December 4, 1989
GURDIAL DASS Vs. GRAM PANCHAYAT OF VILLAGE SAM RAI
February 27, 1989
GURDIAL SINGH Vs. STATE OF PUNJAB
May 26, 1989
GURDIAL SINGH Vs. HARMOHINDER SINGH
July 26, 1989
GURDIAL SINGH Vs. STATE OF PUNJAB
September 7, 1989
GURDIAL SINGH Vs. STATE OF HARYANA
October 6, 1989
GURDIAL SINGH Vs. MALKIAT SINGH
May 8, 1989
GURDIAL SINGH MANN Vs. DHARAMPAL SINGH MANN
May 4, 1989
GURDIAL SINGH MANN AND ORS. Vs. KULWANT KAUR AND ORS.
February 6, 1989
GURDIP KAUR Vs. DALIP SINGH
April 3, 1989
GURDIP SINGH Vs. STATE OF PUNJAB
September 18, 1989
GURDITTA Vs. BALKAR SINGH AND ANOTHER
January 24, 1989
GURDWARA COMMITTEE THARA SAHIB Vs. MANAGING COMMITTEE. SHRI GURU TEG BAHADUR KHALSA HIGH SCHOOL
October 4, 1989
GURJEEWAN SINGH Vs. JAGAR SINGH
November 21, 1989
GURMAIL KAUR Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY HOME AND ANR.
September 4, 1989
GURMEET KAUR Vs. GUR RAJ SINGH
January 27, 1989
GURMEET SINGH ALIAS NEELA Vs. STATE OF PUNJAB
August 1, 1989
GURMEJ SINGH Vs. STATE OF PUNJAB
December 13, 1989
GURMEJ SINGH Vs. STATE OF HARYANA
April 3, 1989
GURMEJ SINGH Vs. STATE OF PUNJAB
November 13, 1989
GURMEJ SINGH ALIAS WASAKHA SINGH Vs. STATE OF PUNJAB
August 19, 1989
GURMEL KAUR FOR THE RELEASE OF HARNEK SINGH Vs. STATE OF PUNJAB
September 4, 1989
GURMEL SINGH Vs. SUB DIVISIONAL MAGISTRATE, PHUL
November 20, 1989
GURMUKH SINGH Vs. STATE OF HARYANA
March 10, 1989
GURNAB SINGH Vs. STATE OF PUNJAB
April 5, 1989
GURNAM SINGH Vs. STATE OF PUNJAB
December 6, 1989
GURNAM SINGH Vs. BANT SINGH
November 15, 1989
GURNAM SINGH, TEHSILDAR IST GRADE, AMRITSAR Vs. KARTAR SINGH
June 1, 1989
GURPAL SINGH Vs. RAJ KUMAR SINGLA AND ORS.
January 12, 1989
GURPRATAP SINGH Vs. STATE OF PUNJAB
April 11, 1989
GURPREET KAUR Vs. UNION OF INDIA
October 3, 1989
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 28, 1989
GURPRIT SINGH Vs. SUKHDEV SINGH
September 22, 1989
GURSEWAK SINGH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
September 8, 1989
GURTEJ SINGH Vs. UNION OF INDIA
August 1, 1989
GURVEL SINGH Vs. RAJINDER SINGH
November 21, 1989
H K DOGRA, OFFICER GRADE II Vs. CHIEF GENERAL MANAGER, SBI
January 9, 1989
H.S. GAMBHIR Vs. VAM DEV SHARDA
June 8, 1989
H.S. SANDHU Vs. SATYA PARKASH
June 14, 1989
HAKAM SINGH Vs. STATE OF PUNJAB
August 10, 1989
HAMIR SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND ANOTHER
October 4, 1989
HANS RAJ GAGAT Vs. STATE OF PUNJAB
October 19, 1989
HANUMAN Vs. SOM DUTT
October 16, 1989
HAR GOBIND Vs. SHANTI DEVI
November 9, 1989
HAR NARAIN Vs. DHARAM SINGH
November 9, 1989
HARBANS KAUR Vs. SANJOGTA
October 17, 1989
HARBANS SINGH Vs. MOHINDER SINGH
September 20, 1989
HARBANS SINGH Vs. UNION OF INDIA
April 20, 1989
HARBANS SINGH Vs. JOGA SINGH
March 7, 1989
HARBHAGWAN AND SONS Vs. COMMISSIONER OF INCOME-TAX
January 10, 1989
HARBHAJAN SINGH Vs. FINANCIAL COMMR TAXATION PUNJAB
January 12, 1989
HARBHAJAN SINGH Vs. STATE OF PUNJAB
October 5, 1989
HARBHAJAN SINGH Vs. STATE OF PUNJAB
May 10, 1989
HARBHEJ SINGH Vs. DIWAN SINGH
November 28, 1989
HARCHAL SINGH Vs. STATE OF PUNJAB
January 18, 1989
HARCHAND SINGH Vs. PUNJAB STATE
March 15, 1989
HARCHARAN SINGH Vs. SAVTRI DEVI
February 24, 1989
HARCHARAN SINGH Vs. HARCHARANJIT SINGH AHLUWALIA
July 21, 1989
HARDEV SINGH Vs. PUNJAB STATE
March 28, 1989
HARDEV SINGH Vs. HARCHARAN SINGH
July 21, 1989
HARDEV SINGH Vs. STATE OF PUNJAB
July 27, 1989
HARDIAL SINGH Vs. STATE OF PUNJAB
August 31, 1989
HARDIP SINGH AND ANOTHER Vs. THE ADDITIONAL REGISTRAR (ADMN.) COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND OTHERS
January 17, 1989
HARDIP SINGH AND OTHERS Vs. TARA SINGH AND OTHERS
January 24, 1989
HARI CHAND (DECEASED) REP. BY HIS L.RS. Vs. CHAMBA RAM & ORS.
February 1, 1989
HARI CHAND VERMA Vs. STATE OF PUNJAB
August 31, 1989
HARI DASS Vs. PUNJAB STATE AND ANOTHER
November 30, 1989
HARI KISHAN Vs. STATE OF HARYANA
August 10, 1989
HARI KISHAN DASS Vs. NARSI DAS
August 9, 1989
HARI OM Vs. GURBUX SINGH
July 20, 1989
HARI RAM THROUGH LEGAL REPRESENTATIVES Vs. D.R. SEHGAL
May 2, 1989
HARI SINGH Vs. THE MUNICIPAL CORPORATION AMRITSAR AND ANOTHER
July 11, 1989
HARI SINGH AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
February 22, 1989
HARINDER SINGH Vs. STATE OF PUNJAB
November 6, 1989
HARINDER SINGH Vs. STATE OF PUNJAB
January 12, 1989
HARINDER SINGH Vs. SIKH GURDWARA JUDICIAL COMMISSION
August 30, 1989
HARINDER SINGH ALIAS BHOLA SARPANCH Vs. UNION OF INDIA
September 18, 1989
HARISH CHANDER Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
March 30, 1989
HARJINDER KAUR Vs. SHAHNI DEVI
August 11, 1989
HARJINDER SINGH Vs. PRITAM SINGH
December 7, 1989
HARJIT SINGH Vs. JASJIT KAUR
May 16, 1989
HARJIT SINGH SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 16, 1989
HARKAMAL KAUR SIDHU Vs. STATE OF PUNJAB
August 17, 1989
HARKIRAT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA
February 28, 1989
HARMINDER KAUR Vs. STATE OF PUNJAB
October 16, 1989
HARMINDER SINGH ALIAS MANDER SINGH Vs. STATE OF PUNJAB
February 15, 1989
HARMOHINDER SINGH AND ANOTHER Vs. DEPUTY INSPECTOR GENERAL OF POLICE, HISSAR (HARYANA) AND OTHERS
May 31, 1989
HARNEK LAL Vs. ONKAR SINGH
September 27, 1989
HARPAL KAUR Vs. DR. RAJINDER SINGH
February 3, 1989
HARPAL SINGH Vs. MUKHTIAR SINGH
May 29, 1989
HARPAL SINGH Vs. STATE OF PUNJAB
February 27, 1989
HARPRABH MAHAL SINGH Vs. HARJINDER KAUR
May 29, 1989
HARYAN SUGAR AND GENERAL MILLS PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY Vs. REGISTRAR CO-OPERATIVE SOCIETIES
October 5, 1989
HARYANA AGRICULTURAL UNIVERSITY, HISSAR Vs. J S NARESH
May 18, 1989
HARYANA HOUSING BOARD Vs. BANARASI DASS MITTAL
August 2, 1989
HARYANA IRON AND STEEL ROLLING MILLS Vs. STATE OF HARYANA
August 4, 1989
HARYANA SOLVENT PRIVATE LTD. CHANDIGARH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 10, 1989
HARYANA STATE Vs. SUDESH RAIZADA
November 29, 1989
HARYANA STATE BOARD Vs. M/S. BHARAT STARCH AND CHEMICAL LTD.
April 26, 1989
HARYANA STATE ELECTRICITY BOARD Vs. BHANU STEELS PRIVATE LIMITED
December 22, 1989
HARYANA STATE ELECTRICITY BOARD Vs. J S CHOTANI
October 5, 1989
HARYANA STATE ELECTRICITY BOARD Vs. ASIAN CABLES CORPORATION LIMITED WORKS
March 17, 1989
HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
February 27, 1989
HAWA SINGH Vs. STATE OF HARYANA
November 17, 1989
HAZARA SINGH MAVI Vs. STATE OF PUNJAB
June 2, 1989
HAZARI LAL SARPANCH Vs. MANIK SONWANE
March 13, 1989
HAZURA SINGH Vs. NIRMAL SINGH
September 28, 1989
HEAD CONSTABLE AMARJIT SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICY, PATIALA AND OTHERS
July 26, 1989
HEM CHAND Vs. RAM KISHORE
November 24, 1989
HEM RAJ BANSAL AND OTHERS Vs. STATE BANK OF INDIA
August 10, 1989
HEMCO INDUSTRIES PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
January 9, 1989
HIMESH SABHLOK Vs. INDIAN TELE COMMUNICATION DEPTT
January 18, 1989
HIND RUBBER FACTORY Vs. UNION OF INDIA
May 30, 1989
HINDUSTAN MILKFOOD MANUFACTURERS LTD Vs. COMMISSIONER OF INCOME-TAX
March 7, 1989
HINDUSTAN SANITARY AND HARDWARE STORE Vs. J C T ELECTRONICS LTD
December 4, 1989
HINDUSTAN STEEL FORGINGS Vs. COMMISSIONER OF INCOME-TAX
March 2, 1989
HIRA DEVI Vs. SH DEWAN SINGH
September 26, 1989
HMM LIMITED Vs. COMMISSIONER OF INCOME-TAX
September 19, 1989
HMM LTD Vs. COMMISSIONER OF INCOME-TAX
September 20, 1989
HOLA RAM Vs. KEWAL KRISHAN
July 28, 1989
HONY/CAPTAIN SURINDER SINGH SANDHU RETD Vs. STATE OF PUNJAB
November 6, 1989
HOSHIAR SINGH Vs. STATE OF HARYANA
July 13, 1989
HUKAM CHAND (DEAD) REPTD BY HIS LRS Vs. RAM LAL
August 9, 1989
ILIAS Vs. BASHIR AHMED
February 9, 1989
INCOME-TAX OFFICER Vs. RADHA KISHAN PARTNER OF GHANSHAM DASS RADHA KISHAN
February 27, 1989
INDER DEV GAUR Vs. STATE OF HARYANA
September 30, 1989
INDER LAL Vs. GRAM PANCHAYAT OF SAMALKHA MANDI
December 15, 1989
INDER LAL KHANNA Vs. KRISHAN LAL MALHOTRA
July 18, 1989
INDER MOHAN PAL SINGH Vs. STATE OF PUNJAB
August 30, 1989
INDER SINGH Vs. STATE OF PUNJAB
April 7, 1989
INDER SINGH Vs. OM PARKASH
September 15, 1989
INDER SINGH Vs. RAM LAL GARG
November 24, 1989
INDER SINGH CHOPRA Vs. JAIDEV GOPAL
August 16, 1989
INDIAN OIL CORPORATION Vs. MUNICIPAL CORPORATION JULLUNDER
June 2, 1989
INDIAN OVERSEAS CORPN Vs. PARKASH CHAND KARORI MAL
August 11, 1989
INTZAR Vs. SAT PARKASH SHARMA
April 3, 1989
IQBAL NATH WADHAWAN Vs. CENTRAL BANK OF INDIA
September 13, 1989
IQBAL SINGH Vs. STATE OF PUNJAB
April 10, 1989
ISHRO Vs. SARMUKH SINGH
November 23, 1989
ISHWAR DITTA Vs. STATE OF HARYANA
April 10, 1989
J.C. GOEL, SUB-DIVISIONAL OFFICER Vs. STATE OF PUNJAB
July 27, 1989
J.S. MAINI, I.A.S. Vs. THUKAR HARI SINGH
May 12, 1989
JAGAN NATH Vs. ESTATE OFFICER, H.U.D.A.
August 31, 1989
JAGAT NARAIN GUPTA Vs. PUNJAB UNIVERSITY
February 17, 1989
JAGAT NARAIN GUPTA Vs. PUNJAB UNIVERSITY CHANDIGARH
May 15, 1989
JAGDAMBA RICE MILLS Vs. ORIENTAL BANK OF COMMERCE KARNAL
February 6, 1989
JAGDEV KRISHAN NANDA Vs. STATE OF HARYANA
August 11, 1989
JAGDEV SINGH Vs. HAZARA SINGH
September 18, 1989
JAGDEV SINGH Vs. LAMUEL SINGH
July 28, 1989
JAGDISH CHANDER Vs. MOHAN SINGH
April 3, 1989
JAGDISH KUMAR Vs. SUBHASH CHAND
March 9, 1989
JAGDISH LAL Vs. JEET PARKASH
January 3, 1989
JAGDISH RAI Vs. LAND ACQUISITION TRIBUNAL
March 8, 1989
JAGDISH RAJ SHARMA Vs. UNION OF INDIA AND ANOTHER
May 19, 1989
JAGDISH RAM Vs. STATE OF HARYANA
May 25, 1989
JAGGAR SINGH Vs. STATE OF PUNJAB
February 23, 1989
JAGIR SINGH Vs. SAWINDER SINGH
November 30, 1989
JAGIR SINGH Vs. TEHAL SINGH & ORS.
April 5, 1989
JAGIR SINGH Vs. THE STATE OF PUNJAB
July 27, 1989
JAGIR SINGH @ JAGIR CHAND Vs. STATE OF HARYANA
September 6, 1989
JAGJIT SINGH Vs. PUNJAB STATE
January 17, 1989
JAGPAL Vs. STATE OF HARYANA AND ANOTHER
May 18, 1989
JAGRAJ SINGH Vs. STATE OF PUNJAB
February 15, 1989
JAGSIR SINGH AND ANR Vs. PUNJAB KAUR (DECEASED) REPRESENTED BY HER LEGAL HEIRS AND ORS
March 16, 1989
JAGTAR SINGH Vs. BALBIR SINGH
May 4, 1989
JAGTAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
August 1, 1989
JAGTAR SINGH Vs. UNION OF INDIA
September 8, 1989
JAI BHAGWAN Vs. STATE OF HARYANA
July 26, 1989
JAI BHAGWAN Vs. SUMER CHAND
February 17, 1989
JAI BHAGWAN Vs. PATASO DEVI
July 26, 1989
JAI BHAGWAN AND OTHERS Vs. RAJA RAM
February 3, 1989
JAI KISHAN Vs. STATE OF HARYANA AND OTHERS
July 19, 1989
JAI NARAIN Vs. RAM KUMAR
October 17, 1989
JAI PAL Vs. HARI RAM
September 13, 1989
JAI PRAKASH Vs. STATE OF HARYANA
May 26, 1989
JAI RAM Vs. BHARPUR SINGH AND ANOTHER
February 28, 1989
JAI SINGH Vs. STATE OF HARYANA
January 25, 1989
JAI SINGH Vs. SHRI GURU GRANTH SAHIB, CHHOTI AND LAMBI DHAB AND OTHERS
August 29, 1989
JAISONS INDUSTRIES Vs. PUNJAB NATIONAL BANK
February 13, 1989
JANAK RAJ KAPURIA AND ORS. Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT AND ORS.
June 20, 1989
JANGIR SINGH Vs. STATE OF PUNJAB
September 27, 1989
JANTA SINGH Vs. STATE OF PUNJAB
May 22, 1989
JARNAIL SINGH Vs. PUNJAB STATE
August 18, 1989
JARNAIL SINGH Vs. STATE OF PUNJAB
July 31, 1989
JARNAIL SINGH Vs. STATE OF PUNJAB
March 28, 1989
JARNAIL SINGH Vs. STATE OF HARYANA
February 10, 1989
JARNAIL SINGH Vs. INCOME-TAX OFFICER INVESTIGATION CIRCLE
March 10, 1989
JARNAIL SINGH Vs. STATE OF PUNJAB
March 15, 1989
Jasbir Kaur Vs. Union of India
May 24, 1989
JASBIR KAUR Vs. JASWANT SINGH
December 11, 1989
JASBIR SINGH Vs. STATE OF HARYANA
August 8, 1989
JASMER SINGH AND OTHERS Vs. ANGURI DEVI
August 1, 1989
JASMER SINGH BHATTI Vs. STATE OF PUNJAB
February 17, 1989
JASODHAN DEVI Vs. STATE OF PUNJAB
August 4, 1989
JASWANT SINGH Vs. HANS RAJ
February 9, 1989
JASWANT SINGH Vs. SWARAN SINGH
August 1, 1989
JASWANT SINGH Vs. SECRETARY TO GOVT PUNJAB EDUCATION DEPARTMENT
August 23, 1989
JASWANT SINGH Vs. STATE OF PUNJAB
March 30, 1989
JASWANT SINGH BAIDWAN Vs. COL KULDIP RAI KAKAR
December 1, 1989
JASWINDER SINGH Vs. GND UNI
October 6, 1989
JATINDER KUMAR ALIAS LADI Vs. STATE OF PUNJAB
July 28, 1989
JATINDER SINGH Vs. STATE OF PUNJAB
September 11, 1989
JATINDER SINGH Vs. STATE OF HARYANA
July 26, 1989
JAVEED IQBAL Vs. STATE OF HARYANA
February 3, 1989
JEET RAM BAZIGAR Vs. SHIV MANDIR ASAN MAHANT SAMADHI BABA NEEM NATH OF VILLAGE DADLU, DISTT. KURUKSHETRA AND OTHERS
February 13, 1989
JEET SINGH KHURANA Vs. STATE OF HARYANA
November 24, 1989
JINDAL BROTHERS RICE MILLS Vs. COMMISSIONER OF INCOME-TAX
October 27, 1989
JITENDER KUMAR Vs. STATE OF HARYANA
September 27, 1989
JIWAN DASS Vs. BHOJA RAM
April 6, 1989
JODHAN MAL Vs. STATE OF H P
September 16, 1989
JOGA SINGH Vs. PAKHAR RAM
October 19, 1989
JOGA SINGH Vs. PAKHAR RAM
October 10, 1989
JOGINDER KAUR MANMOHAN SINGH Vs. YASHODA DEVI W/O AMI CHAND
April 6, 1989
JOGINDER PAL Vs. STATE OF PUNJAB
April 6, 1989
JOGINDER PAUL Vs. GURDIAL SINGH
January 10, 1989
JOGINDER SINGH Vs. BASANT KAUR
September 26, 1989
JOGINDER SINGH Vs. STATE OF PUNJAB
August 21, 1989
JOGINDER SINGH Vs. NAHAR SINGH
March 23, 1989
JOGINDER SINGH Vs. NAHAR SINGH
February 23, 1989
JOGINDER SINGH Vs. HARYANA KHADI AND VILLAGE INDUSTRY BOARD AMBALA
March 29, 1989
JOGINDER SINGH RAJPUT Vs. STATE OF PUNJAB
July 13, 1989
JUGAL KISHORE Vs. BHAGWAN DASS
February 28, 1989
JUGAL MAHAJAN Vs. STATE OF PUNJAB
August 7, 1989
K C DUGGAL Vs. STATE OF PUNJAB
July 26, 1989
K K DEWAN Vs. STATE OF HARYANA
July 28, 1989
K.G. WALIA AND ORS. Vs. STATE OF HARYANA AND ORS.
August 28, 1989
K.K. VAID Vs. STATE OF HARYANA
November 1, 1989
K.M. MADHOK Vs. SURINDER MOHAN AGGARWAL
May 19, 1989
K.S. PATHAK Vs. STATE OF HARYANA AND ANR.
September 18, 1989
KAHAN SINGH Vs. STATE OF HARYANA
August 9, 1989
KAILASH KUMARI Vs. BHOLA
May 2, 1989
KAILASHO Vs. VIDYA AND OTHERS
February 15, 1989
KAKA SINGH GURRA Vs. STATE OF PUNJAB
April 20, 1989
KAKO DEVI Vs. GIAN PARKASH GUPTA
August 25, 1989
KALA SINGH AND OTHERS Vs. SANT LAL AND ANOTHER
February 13, 1989
KALI RAM Vs. HARKISHAN
July 28, 1989
KALLETTOR SINGH Vs. STATE OF PUNJAB
January 18, 1989
KALYAN RICE AND GENERAL MILLS Vs. INCOME-TAX OFFICER
April 28, 1989
KAMALPUR GITALPUR EX-SERVICEMEN CO-OPERATIVE TENANTS FARMING SOCIETY LIMITED Vs. STATE OF HARYANA
August 7, 1989
KAMLA Vs. RAJASTHAN STATE
November 10, 1989
KAMLA DEVI Vs. MEHMA SINGH
January 5, 1989
KAMLA DEVI Vs. T.L. JASRA
July 19, 1989
KAMLA NEHRU COLLEGE Vs. VEENU MALIK
December 12, 1989
KAMLESH ARORA Vs. JUGAL KISHORE ARORA
June 1, 1989
KAMLESH KUMAR Vs. YOGINDER PAL
January 24, 1989
KAMLESH KUMARI CHADHA Vs. STATE OF HARYANA
November 24, 1989
KAMRUDEEN Vs. STATE OF HARYANA
July 20, 1989
KANHYA LAL Vs. NATHU
July 14, 1989
KANSHI RAM Vs. DROPATI
October 23, 1989
KANTA DEVI Vs. STATE OF PUNJAB AND ANR.
October 5, 1989
KANTI DEVI Vs. BALBIR SINGH
August 9, 1989
KANWAL NAIN SINGH SANDHU, INSPECTOR, NIGAM TRANSPORT, AMRITSAR Vs. THE STATE OF PUNJAB AND OTHERS
March 31, 1989
KANWALJIT SINGH Vs. STATE OF PUNJAB
February 23, 1989
KANWALJIT SINGH Vs. STATE OF PUNJAB
October 18, 1989
KANWAR PAL SINGH GILL, I.P.S. Vs. RUPAN GEOL BAJAJ, I.A.S.
May 29, 1989
KANWAR SAIN Vs. MATU RAM
May 23, 1989
KANWARJIT SINGH Vs. THE TRIBUNAL CONSTITUTED UNDER THE PUNJAB TOWNS IMPROVEMENT ACT, KAPURTHLA AND OTHERS
February 23, 1989
KAPIL NARAIN RAINA, ADVOCATE OF CHANDIGARH Vs. LT. COL. S.S. GILL
March 9, 1989
KAPUR SINGH AND OTHERS Vs. MUKHTIAR SINGH AND OTHERS
September 25, 1989
KARAM CHAND Vs. BALJIT
May 5, 1989
KARAM KAUR Vs. SURINDER PAL
September 28, 1989
KARMI Vs. SATISH KUMAR
September 15, 1989
KARNAIL SINGH Vs. STATE OF HARYANA AND ORS.
March 7, 1989
KARNAIL SINGH Vs. PAL SINGH
March 15, 1989
KARNAIL SINGH Vs. STATE OF HARYANA
April 26, 1989
KARNAIL SINGH Vs. SUB DIVISIONAL MAGISTRATE
September 1, 1989
KARNAIL SINGH Vs. STATE OF PUNJAB
May 18, 1989
KARNAIL SINGH Vs. SURJIT KAUR
May 18, 1989
KARNAIL SINGH ALIAS FAKERIA Vs. STATE OF PUNJAB
March 20, 1989
KARTAR KAUR Vs. STATE OF PUNJAB
November 15, 1989
KARTAR KAUR & ANR. Vs. GURDEEP KAUR SEKHON & ORS.
February 15, 1989
KARTAR SINGH Vs. SMT. PURO AND OTHERS
March 30, 1989
KARTAR SINGH Vs. AMRIK SINGH AND OTHERS
August 4, 1989
KARTAR SINGH Vs. BALBIR SINGH MALIK, SUB DIVISIONAL MAGISTRATE
September 7, 1989
KARTAR SINGH Vs. JANGIR KAUR AND OTHERS
February 24, 1989
KARTAR SINGH Vs. STATE OF PUNJAB
May 29, 1989
KARTAR SINGH YADAV Vs. MAHALA RAM AND OTHERS
July 11, 1989
KARUNA RANI JAIN Vs. COMMISSIONER OF INCOME-TAX
January 25, 1989
KASHMIR KAUR Vs. PREM SINGH
November 24, 1989
KASHMIR KAUR Vs. DIRECTOR GENERAL OF POLICE, PUNJAB AND ANOTHER
May 24, 1989
KASHMIR SINGH Vs. STATE OF PUNJAB
June 1, 1989
KASHMIR SINGH Vs. STATE OF PUNJAB
August 22, 1989
KASHMIR SINGH Vs. STATE OF PUNJAB
October 16, 1989
KASHMIRA SINGH Vs. STATE OF PUNJAB
March 29, 1989
KASHMIRI LAL MUKESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 9, 1989
KASMIR SINGH Vs. UNION OF INDIA
October 26, 1989
KASTURI LAL DHIR Vs. UNION OF INDIA
November 17, 1989
KAUSHALYA DEVI Vs. DEVI DAYAL
January 27, 1989
KAUSHALYA DEVI Vs. MOHAN LAL
November 10, 1989
KAWALJIT KAUR Vs. SARABJIT SINGH
August 21, 1989
KEHAR SINGH Vs. PIARA SINGH
July 12, 1989
KESHO RAM Vs. MOHAN DEVI
January 17, 1989
KESHO RAM KHUSHI RAM SHAHBAD Vs. COMMISSIONER OF INCOME-TAX
April 6, 1989
KEWAL Vs. SWARAN KAUR
September 28, 1989
KEWAL CHAND JAIN Vs. JIWAN KUMAR KAUSHAL
May 18, 1989
KEWAL KRISHAN Vs. MAHESHWAR DATT
January 19, 1989
KEWAL KRISHAN GUPTA Vs. PT. AMRIT LAL
March 20, 1989
KEWAL KRISHAN MAHINDOROO AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 10, 1989
KHALSA MOTOR Vs. HARYANA STATE
November 24, 1989
KHETU RAM BISHAMBER DASS Vs. COMMISSIONER OF INCOME-TAX
April 5, 1989
KHURSID AHMED Vs. PUNJAB NATIONAL BANK
July 25, 1989
KHUSHAL SINGH Vs. STATE OF HARYANA
February 17, 1989
KIDAR NATH Vs. MADHO SINGH AND ORS.
February 21, 1989
KIDAR NATH ETC. Vs. MAN CHAND ETC.
August 31, 1989
KIKAR SINGH Vs. UNION OF INDIA
February 15, 1989
KIRAN BALA Vs. KEWAL KRISHAN
October 19, 1989
KIRAN MANDAL Vs. MOHINI MANDAL
March 10, 1989
KIRPAL SINGH Vs. SUTLEJ LAND FINANCE PVT LTD
May 24, 1989
KIRPAL SINGH Vs. NARESH KUMAR SAINI
December 5, 1989
KIRPAL SINGH Vs. STATE OF PUNJAB
May 22, 1989
KIRPAL SINGH Vs. KARAM SINGH
February 24, 1989
KIRPSONS INDUSTRIAL CORPORATION Vs. STATE OF PUNJAB
November 27, 1989
KIRPSONS INDUSTRIAL CORPORATION Vs. STATE OF PUNJAB
September 27, 1989
KISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX
September 27, 1989
KISHAN CHAND Vs. BANARSI DASS
September 14, 1989
KISHAN CHAND GROVER Vs. KISHORI LAL
January 31, 1989
KISHAN SHARMA Vs. STATE OF HARYANA
March 14, 1989
KISHAN SINGH Vs. STATE OF PUNJAB
November 28, 1989
KISHORE CHAND Vs. PUNJAB NATIONAL BANK, GURDASPUR
September 13, 1989
KISHOREI LAL PREM NATH Vs. KANWAR LAL
January 31, 1989
KISHORI LAL AND OTHERS Vs. SECRETARY TO GOVERNMENT PUNJAB, REHABILITATION DEPARTMENT AND OTHERS
March 15, 1989
KISSAN ASSOCIATION Vs. GURBACHAN SINGH
November 24, 1989
KRISHAN Vs. STATE OF HARYANA
November 21, 1989
KRISHAN AVTAR GUPTA Vs. CHAMELI DEVI
July 26, 1989
KRISHAN CHAND Vs. JAGDISH RAI
July 31, 1989
KRISHAN CHAND SHARMA Vs. BALWANT SINGH & ANR. OF SIRHIND
January 25, 1989
KRISHAN GOPAL Vs. BABU RAM AND ANOTHER
August 29, 1989
KRISHAN KANT ALIAS MINU Vs. PAWAN KUMAR
September 26, 1989
KRISHAN KUMAR Vs. STATE OF HARYANA
August 21, 1989
KRISHAN KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
September 4, 1989
KRISHAN LAL Vs. GENERAL MANAGER, HARYANA ROADWAYS, KARNAL
January 3, 1989
KRISHAN LAL Vs. U.T. CHANDIGARH
March 20, 1989
KRISHAN LAL Vs. STATE BANK OF PATIALA
October 27, 1989
KRISHAN PAL MOHINDROO Vs. RAM GOPAL
April 3, 1989
KRISHAN SINGH KUNDU Vs. STATE OF HARYANA
March 31, 1989
KRISHNA DEVI Vs. BHIKHA
March 7, 1989
KRISHNA WANTI Vs. TODAR MAL
January 24, 1989
KULBHUSHAN Vs. KRISHAN LAL
July 19, 1989
KULBHUSHAN KUMAR RISHI Vs. KULWANT SINGH
August 7, 1989
KULDEEP SINGH GILL Vs. STATE OF PUNJAB
September 7, 1989
KULDIP KAUR Vs. JAGMAIL SINGH
December 22, 1989
KULDIP RAI Vs. SHARAN SINGH
February 15, 1989
KULDIP SINGH Vs. STATE OF PUNJAB
January 13, 1989
KULDIP SINGH Vs. STATE OF PUNJAB
September 8, 1989
KULDIP SINGH Vs. STATE OF PUNJAB
December 6, 1989
KULWANT KAUR Vs. BALBIR SINGH
July 11, 1989
KULWANT SINGH Vs. NAND KISHORE BEHL
January 5, 1989
KULWINDER KAUR Vs. DALJIT SINGH
April 28, 1989
KULWINDER PAL SINGH Vs. SATORA CO OP CREDIT and SERVICE SOCIETY LTD
September 5, 1989
KULWINDER SINGH Vs. STATE OF PUNJAB
August 25, 1989
KURUSHETRA CENTRAL CO-OP BANK LTD Vs. KURUSHETRA CENTRAL CO-OP BANK EMPLOYEES ASSOC
December 6, 1989
LABH CHAND OM PARKASH Vs. KRISHAN LAL
September 7, 1989
LABH SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 1, 1989
LACHHMAN DASS Vs. STATE OF PUNJAB
August 3, 1989
LACHHMAN DASS Vs. STATE OF PUNJAB
March 8, 1989
LACHHMAN DASS, PROPRIETOR GLEB TRADING CORPORATION Vs. ROSHAN LAL
October 23, 1989
LAJWANTI Vs. DAULAT RAM
September 8, 1989
LAKHA SINGH Vs. STATE OF PUNJAB
August 17, 1989
LAKHBIR SINGH Vs. REKHA DEVI
July 28, 1989
LAKHBIR SINGH Vs. STATE OF PUNJAB
November 6, 1989
LAKHI RAM Vs. STATE OF HARYANA
March 28, 1989
LAKHI RAM Vs. STATE OF HARYANA
March 18, 1989
LAKHINDER SINGH Vs. STATE OF HARYANA ETC
August 31, 1989
LAKHMI RAM Vs. SUB DIVISIONAL MAGISTRATE
September 13, 1989
LAKHMIR SINGH Vs. SUCHA SINGH
October 26, 1989
LAKHMIR SINGH Vs. SUCHA SINGH
October 2, 1989
LAKHWINDER SINGH Vs. DIRECTOR INDUSTRIAL AND OTHER
October 18, 1989
LAL CHAND Vs. STATE OF PUNJAB AND OTHERS
June 2, 1989
LAL SINGH Vs. STATE OF PUNJAB
September 21, 1989
LAL SINGH Vs. HARYANA STATE
May 1, 1989
LALIT MOHAN BHALLA Vs. GEETA DEVI
March 14, 1989
LEKH RAI Vs. U.T. CHANDIGARH
December 18, 1989
LEKH RAJ AND ORS. Vs. STATE OF HARYANA & ORS.
September 5, 1989
LILU RAM Vs. STATE OF PUNJAB
August 2, 1989
LT. COL. DHARAM SINGH MUDHAR Vs. MADAN LAL KAPUR
September 27, 1989
LT. M.C. SHARMA Vs. CHIEF OF ARMY STAFF AND OTHERS
October 5, 1989
M A ENGINEERING WORKS Vs. PUNJAB FINANCIAL CORPORATION
September 21, 1989
M D UNIVERSITY, ROHTAK Vs. SANJAY BANSAL
September 19, 1989
M P GEORGE Vs. UNION OF INDIA
November 7, 1989
M.L. GUPTA AND BROS. AND ORS. Vs. UNION OF INDIA (UOI)
February 28, 1989
M.S. DUTTA AND ORS. Vs. STATE OF HARYANA AND ORS.
March 10, 1989
M/S BERCELY WIRE PRODUCTS AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
May 22, 1989
M/S KAILASH PICTURES Vs. SHRI LALL C. BHAWANI
January 27, 1989
M/S OM PARKASH Vs. WAZIR CHAND
March 30, 1989
M/S RADHA FASTONERS Vs. MOHAN LAL
August 2, 1989
M/S STAINCO ENTERPRISES PRIVATE LTD. Vs. SHRI PYARE LAL
January 30, 1989
M/S. AKAL RICE MILLS Vs. M/S. JAGPAL SINGH & BROS. AND OTHERS
February 13, 1989
M/S. ASHWANI KUMAR & CO. Vs. NARESH KUMAR KOHLI AND ANOTHER
August 2, 1989
M/S. BILLA MAL HEMANT KUMAR Vs. DURGA DASS
May 16, 1989
M/S. CHHATAR CHEMICALS LIMITED Vs. STATE OF HARYANA AND OTHERS
April 6, 1989
M/S. DELHI CLOTH MILLS, MARKETING DEPARTMENT DELHI AND OTHERS Vs. LACHHMAN DASS
January 25, 1989
M/S. DHIMAN INDUSTRIES Vs. NATIONAL IRON WORKS
May 29, 1989
M/S. GURU NANAK PAPER MILLS PRIVATE LIMITED AND OTHERS Vs. M/S. RAVI SONS PARTNERSHIP CONCERN INDUSTRIAL AREA, CHANDIGARH
January 31, 1989
M/S. HARI RAM RAJ KUMAR Vs. STATE OF PUNJAB
August 3, 1989
M/S. INTERNATIONAL STEEL HOUSE Vs. VARDHMAN SPINNING & GENERAL
May 19, 1989
M/S. MANI RAM BADRI PARSAD, COMMISSION AGENT MANDI DABWALI Vs. M/S. LACHHMAN DASS SRI KISHAN AND ANOTHER
August 8, 1989
M/S. NAND LAL CHIRANJI LAL Vs. KRISHNA DEVI
August 29, 1989
M/S. NORTHERN INDIA IRON AND STEEL CO. LTD. Vs. M/S. HARYANA ISPAT (P) LTD.
May 29, 1989
MADAN LAL Vs. ONKAR PARKASH
October 23, 1989
MADAN LAL Vs. HAZARA SINGH
May 4, 1989
MADAN LAL MEHTA Vs. STATE OF PUNJAB
May 15, 1989
MADAN LAL MINOCHA Vs. NIRMAL KANTA ALIAS LALIT
May 10, 1989
MADAN MOHAN AHUJA Vs. MANOHAR LAL
May 10, 1989
MADAN MOHAN ANAND Vs. DALJIT SINGH
January 6, 1989
MAHANT SARJU DASS CHELA JANAKI DASS Vs. JIA LAL
November 8, 1989
MAHAVIR SPINNING MILLS LTD Vs. UTILITY ENGINEERS INDIA PVT LTD
August 28, 1989
MAI RAM JAIN Vs. UNION TERRITORY
April 6, 1989
MAJOR I.S. SABHERWAL Vs. CHIEF OF ARMY STAFF AND ORS.
October 5, 1989
MAJOR JOGINDER SINGH Vs. THE PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
April 11, 1989
MAJOR PREM NATH SEHGAL Vs. JAGAT MOHAN
November 24, 1989
MAJOR S P CHADHA Vs. CHIEF OF THE ARMY STAFF
October 5, 1989
MAJOR SINGH Vs. STATE OF PUNJAB
November 15, 1989
MAJOR SINGH Vs. STATE OF PUNJAB
August 23, 1989
MAKHAN SINGH Vs. UNION BANK OF INDIA AND OTHERS
February 28, 1989
MAL SINGH Vs. PUNJAB STATE ELEC. BOARD & ANR.
April 24, 1989
MALA RAM Vs. SUBHASH CHANDER
February 14, 1989
MALIK SINGH KANG Vs. STATE OF HARYANA
October 30, 1989
MALOOK SINGH Vs. BALJIT SINGH
April 24, 1989
MALUK SINGH Vs. STATE OF PUNJAB
October 17, 1989
MANAGING COMMITTEE OF KHALSA NATIONAL HIGHER SEC SCHOOL, LUDHIANA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL, PUNJAB, CHANDIGARH
August 31, 1989
MANDEEP SINGH Vs. PUNJAB AGRO INDUSTRIES CORPN. LTD.
July 28, 1989
MANDEEP SINGH SACHDEV Vs. GURU NANAK DEV UNIVERSITY
November 17, 1989
MANDIR SHRI RAM CHANDER JI Vs. SATISH KUMAR
March 21, 1989
MANGAL DASS Vs. S S SANDHU
August 31, 1989
MANGAL SINGH Vs. STATE OF HARYANA
November 30, 1989
MANGAT RAM Vs. BALBIR KAUR
August 10, 1989
MANGAT RAMMANGAT RAM Vs. SANT LAL NAGPAL
March 13, 1989
MANGE RAM Vs. GURDIAL SINGH ALIAS GURDIAL CHAND
May 17, 1989
MANGE RAM Vs. STATE OF HARYANA
April 20, 1989
MANGE RAM Vs. TULSI RAM
February 16, 1989
MANINDER AHUJA Vs. LILA DEVI
May 24, 1989
MANJEET SINGH Vs. STATE OF HARYANA
December 11, 1989
MANJIT KAUR Vs. PEPSU ROAD TRANS CORPN
August 18, 1989
MANJIT KAUR Vs. DEOL BUS SERVICE
September 1, 1989
MANJIT KAUR AND ANOTHER Vs. INDERJIT SINGH
February 10, 1989
MANJIT KAUR AND ANR. Vs. TARA SINGH
August 1, 1989
MANJIT RAJ Vs. SMT. SATWINDER KAUR
July 26, 1989
MANJIT SINGH Vs. DIRECTOR OF TECHNICAL EDUCATION AND TRAINING, PUNJAB AND OTHERS
November 26, 1989
MANJIT SINGH Vs. CENTRAL BANK OF INDIA
December 25, 1989
MANJIT SINGH Vs. STATE OF PUNJAB
December 20, 1989
MANJIT SINGH Vs. SANT KAUR
March 29, 1989
MANJIT SINGH Vs. STATE OF PUNJAB
February 27, 1989
MANOHAR LAL Vs. LAJWANTI
November 6, 1989
MANOHAR SINGH SARHADI Vs. RAMJI DASS
January 9, 1989
MANOJ GROVER Vs. GOSWAMY GANESHA DUTT S D COLLEGE, CHANDIGARH
September 19, 1989
MARUTI LTD Vs. PARRY AND CO LTD
December 18, 1989
MARUTI LTD Vs. P R SASIDHARAN
December 18, 1989
MASTAN SINGH Vs. STATE OF PUNJAB
August 11, 1989
MASTER BHISHAM PARTAP Vs. BALWANT SINGH
February 24, 1989
MATESHWAR DAYAL Vs. KRISHAN LAL
February 15, 1989
MAYA DEVI Vs. OM PARKASH
September 27, 1989
MAYA DEVI Vs. SOHAN SINGH
May 19, 1989
MEERA KALIA Vs. GOPAL KRISHAN KALIA
October 27, 1989
MEGH NATH Vs. DIRECTOR, TECHNICAL EDUCATION, U T CHANDIGARH
September 28, 1989
MEGH RAJ SHARMA Vs. U T CHANDIGARH
September 15, 1989
MEHAL SINGH Vs. STATE OF PUNJAB
May 10, 1989
MEHAL SINGH @ GHULLA Vs. STATE OF PUNJAB
March 31, 1989
MEHAR CHAND J B T TEACHER Vs. STATE OF HARYANA
February 16, 1989
MEHNA SINGH Vs. RAM BILAS
October 17, 1989
MEHTA GROUP OF INDUSTRIES Vs. STATE OF HARYANA
August 22, 1989
MEJA SINGH Vs. S.H.O., P.S. SADAR, ZIRA
August 18, 1989
MESSRS. ASIAN CHAWLA UDYOG AND ANOTHER Vs. MRS. SUSHMA BANSAL AND ANOTHER
April 19, 1989
MESSRS. PRAKASH INDUSTRIES Vs. STATE OF HARYANA
April 7, 1989
MEWA SINGH SARPANCH GRAM PANCHAYAT CHHATAR BLOCK UCHANA Vs. SECRETARY DEVELOPMENT AND PANCHAYAT DEPT GOVERNMENT OF HARYANA
January 5, 1989
MIR MOHD KASAM ALI KHAN Vs. STATE OF HARYANA
December 20, 1989
MIR SINGH Vs. STATE OF HARYANA
August 21, 1989
MIRI RAM GIAN CHAND SUNAM Vs. COMMISSIONER OF INCOME TAX
January 18, 1989
MISS ELLEN JOSEPH Vs. HARBANS SINGH GREWAL
January 16, 1989
MISS KAMLA KHANNA Vs. LAL CHAND PALTA
January 18, 1989
MITHA RAM Vs. STATE OF PUNJAB
March 9, 1989
MITHA SINGH & ANR. Vs. UNION OF INDIA
September 14, 1989
MITHU SINGH Vs. STATE OF PUNJAB AND ANR.
October 14, 1989
MODERN FARM SERVICE Vs. EMPLOYEES STATE INSURANCE
November 27, 1989
MOHAMMED RAFIQ Vs. SANT RAM
February 14, 1989
MOHAN BIR SINGH Vs. STATE OF PUNJAB
April 29, 1989
MOHAN BIR SINGH Vs. STATE OF PUNJAB
April 19, 1989
MOHAN LAL Vs. STATE
March 21, 1989
MOHAN LAL Vs. STATE
September 18, 1989
MOHAN LAL Vs. STATE OF PUNJAB
August 7, 1989
MOHAN LAL Vs. STATE OF PUNJAB
February 10, 1989
MOHAN SINGH Vs. STATE OF HARYANA
April 11, 1989
MOHAN SINGH Vs. STATE OF PUNJAB
September 8, 1989
MOHAN SINGH ALIAS MUNSHI Vs. STATE OF HARYANA
July 14, 1989
MOHAN SPINNING MILLS Vs. MOHAN SPINNING MILLS MAZOOR SABHA REGD. AND OTHERS
February 3, 1989
MOHD SULEMAN Vs. DISTRICT COLLECTOR
March 27, 1989
MOHINDER KAUR Vs. GOBIND SINGH
May 9, 1989
MOHINDER KUMAR AGGARWAL Vs. STATE OF PUNJAB
December 22, 1989
MOHINDER PAL Vs. SYNDICATE BANK
August 11, 1989
MOHINDER PAL Vs. STATE
September 13, 1989
MOHINDER PAL Vs. SARABJIT SINGH
October 6, 1989
MOHINDER PARTAP PURI Vs. REGISTRAR, PANJAB UNIVERSITY, CHANDIGARH
September 20, 1989
MOHINDER SINGH Vs. STATE OF PUNJAB
March 21, 1989
MOHINDER SINGH Vs. STATE OF PUNJAB
November 15, 1989
MOHINDER SINGH Vs. STATE OF PUNJAB
April 5, 1989
MOHINDER SINGH Vs. BALWANT KAUR
November 27, 1989
MOHINDER SINGH Vs. J B SOLVEX INDUSTRIES PVT LTD
October 26, 1989
MOHINDER SINGH Vs. STATE OF PUNJAB
March 10, 1989
MOHINDER SINGH Vs. AVTAR SINGH AND OTHERS
March 14, 1989
MOHINDER SINGH Vs. STATE OF PUNJAB
November 20, 1989
MOHINDER SINGH Vs. STATE OF HARYANA
November 29, 1989
MOKAM SINGH Vs. STATE OF PUNJAB
March 7, 1989
MONGA ROAD LINES REGD Vs. STATE OF HARYANA
May 17, 1989
MONIKA Vs. SITAL SINGH
November 1, 1989
MONIKA GARG Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
September 18, 1989
MORINDA CO OP SUGAR MILLS LTD Vs. KHEM SINGH
August 11, 1989
MOTA SINGH Vs. STATE OF HARYANA
March 8, 1989
MOTI LAL Vs. SANTOSH KUMARI
January 17, 1989
MOTI MAHAL HOTEL (P) LTD Vs. ORIENTAL INSURANCE CO. LTD
July 12, 1989
MUKAND SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 10, 1989
MUKESH KUMAR Vs. STATE OF HARYANA
August 23, 1989
MUKESH KUMAR Vs. STATE OF PUNJAB
September 15, 1989
MUKHTAR SINGH Vs. STATE OF PUNJAB
January 17, 1989
MUKHTIAR SINGH Vs. M L GOEL
May 5, 1989
MUKHTIAR SINGH Vs. INSPECTOR CUSTOMS FEROZEPUR
March 2, 1989
MUKHTIAR SINGH Vs. STATE OF PUNJAB
June 1, 1989
MULAK RAJ Vs. STATE OF PUNJAB
November 21, 1989
MUNI LAL MOTI RAM Vs. COMMISSIONER OF INCOME-TAX
May 8, 1989
MUNICIPAL COMMITTEE Vs. LABOUR COURT
July 28, 1989
MUNICIPAL COMMITTEE BHIWANI Vs. MUNSHI
May 31, 1989
MUNJAL SYNTHETICS PRIVATE LIMITED Vs. STATE OF PUNJAB
October 20, 1989
MURARI LAL Vs. BISHAN CHAND
July 18, 1989
MURARI LAL GOEL Vs. SUKHCHARAN SINGH BAJWA, INSPECTOR POLICE
April 5, 1989
MURATI LAL Vs. S D O TELEPHONES, BHIWANI
March 27, 1989
MURTI SHIVIJI MAHARAJ INSTALLED IN SHIVALA GANGA RAM, JANDIALA GURU THROUGH SH. RAJ KUMAR Vs. M/S ASHOK KUMAR AND PARVEEN KUMAR JAIN
July 25, 1989
MURTI SHRI RADHA KRISHAN PARNAMI MANDIR MAI SHAM DASS THAKURDWARA Vs. DES RAJ
January 23, 1989
N K BATRA Vs. KURUKSHETRA UNIVERSITY
August 16, 1989
NACHHATTAR SINGH Vs. STATE OF PUNJAB
March 25, 1989
NACHHATTAR SINGH Vs. STATE OF PUNJAB
April 6, 1989
NAGINDER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
May 25, 1989
NAHAR SINGH Vs. SURJIT SINGH
January 19, 1989
NAIB SINGH Vs. MEWA SINGH
November 16, 1989
NAKODAR BUS SERVICE P LTD Vs. COMMISSIONER OF INCOME-TAX
March 16, 1989
NANAK CHAND Vs. STATE OF HARYANA
October 20, 1989
NANAK CHAND & ANOTHER Vs. NAND KUMAR
January 12, 1989
NAND LAL BANSAL Vs. STATE OF PUNJAB
December 4, 1989
NAND LAL SHARMA Vs. STATE OF PUNJAB
May 22, 1989
NAND LAL SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 19, 1989
NAND SINGH Vs. STATE OF PUNJAB
May 22, 1989
NANU RAM GOYAL Vs. HARYANA STATE
January 27, 1989
NAR BAHADUR Vs. STATE OF PUNJAB
April 10, 1989
NAR SINGH DASS Vs. STATE OF HARYANA
November 1, 1989
NARESH KUMAR Vs. STATE OF PUNJAB
November 2, 1989
NARESH KUMAR Vs. STATE OF PUNJAB
May 23, 1989
NARESH KUMAR Vs. OM PARKASH
September 19, 1989
NARESH SARAN Vs. FINANCIAL COMMISSIONER HARYANA
November 24, 1989
NARINDER KAUR AND ANOTHER Vs. THAKUR KIRPAL SINGH AND OTHERS
January 31, 1989
NARINDER KUMAR Vs. STATE OF HARYANA CO-OPERATIVE DEPARTMENT
July 17, 1989
NARINDER KUMAR Vs. SWARN SINGH
November 1, 1989
NARINDER KUMAR Vs. ISHAR DASS TREHAN
August 16, 1989
NARINDER KUMAR ALIAS BILLA Vs. S. KIRPAL SINGH
May 25, 1989
NARINDER KUMAR DHUPER Vs. STATE (CHANDIGARH ADMINISTRATION)
March 14, 1989
NARINDER KUMAR JAIN Vs. MUNI SUBRAT DASS JAIN (DIED) BY LRS
July 27, 1989
NARINDER KUMAR JAIN Vs. MUNISUBRAT DASS JAIN
February 27, 1989
NATHU Vs. CHIEF CANAL OFFICER HARYANA
January 20, 1989
NATHU RAM Vs. STATE OF PUNJAB
August 7, 1989
NATIONAL INSURANCE CO LTD Vs. SUBHASH KUMARI
July 11, 1989
NATIONAL INSURANCE COMPANY LIMITED, CHANDIGARH Vs. BALDEV RAJ AND OTHERS
February 13, 1989
NATIONAL PROJECT CONSTRUCTION CORPN LTD Vs. SADHU AND COMPANY
December 1, 1989
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. SADHU AND COMPANY A UNIT OF KULAR CONSTRUCTIONS LTD
December 20, 1989
NAURATI DEVI Vs. SATISH
November 7, 1989
NEELAM RANI Vs. SURINDER KUMAR
October 4, 1989
NEERAJ BALI Vs. HARYANA STATE ELECTRICITY BOARD
December 6, 1989
NEERU BALA AND ANOTHER Vs. SMT. PUSHPINDER ALIAS BABLI AND ANOTHER
June 1, 1989
NEETA KHURANA Vs. SUNDER LAL KHURANA
September 25, 1989
NEKI RAM Vs. STATE OF HARYANA
March 21, 1989
NEKI RAM AND OTHERS Vs. M/S. HARYANA TUBE MANUFACTURING CO. LTD. & OTHERS
May 26, 1989
NEW INDIA ASSURANCE CO LTD Vs. SURINDER PAUL
November 24, 1989
NEW INDIA ASSURANCE CO LTD Vs. KIRPAL SINGH
September 15, 1989
NEW INDIA ASSURANCE CO LTD Vs. PUNJAB GOVERNMENT
September 6, 1989
NEW INDIA ASSURANCE CO LTD Vs. KASHMIRI LAL
July 19, 1989
NEW SURAJ FINANCIERS AND CHIT FUND CO P LTD Vs. COMMISSIONER OF INCOME-TAX
July 19, 1989
NEW SURAJ FINANCIERS AND CHIT FUND CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
March 14, 1989
NIAZ MOHAMMAD AND OTHERS Vs. YASIN
November 16, 1989
NIHAL KAUR Vs. GURDEV SINGH
March 14, 1989
NIHAL SINGH Vs. STATE OF HARYANA
June 1, 1989
NIRANJAN SINGH Vs. ADDITIONAL DIRECTOR
April 28, 1989
NIRMAL BHASIN Vs. ALKA BHASIN
September 6, 1989
NIRMAL SINGH Vs. STATE OF PUNJAB
July 31, 1989
NIRMALA ALIAS SAROJ Vs. CHANCHAL KUMARI
September 14, 1989
NIRMALA DEVI Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION AND
November 16, 1989
NIRMALJIT KAUR Vs. HARBANS SINGH
March 30, 1989
NITAN KUMAR @ SITAL KUMAR Vs. STATE OF PUNJAB
March 16, 1989
NORTHERN INDIA IRON & STEEL CO LTD Vs. HARYANA ISPAT (P) LTD
May 29, 1989
NORTHERN INDIA IRON AND STEEL CO LTD Vs. HARYANA ISPAT P LTD
May 26, 1989
NOTIFIED AREA COMMITTEE, NANGAL TOWNSHIP Vs. STATE OF PUNJAB AND OTHERS
December 14, 1989
O C M INDIA LIMITED Vs. UNION OF INDIA
May 23, 1989
O P TANEJA Vs. KANSHI RAM
April 6, 1989
OM CONSTRUCTION CO Vs. STATE OF HARYANA
April 4, 1989
OM PARKASH Vs. STATE OF HARYANA
May 18, 1989
OM PARKASH Vs. SURINDER KUMAR
July 25, 1989
OM PARKASH Vs. NATIONAL INSURANCE COMPANY LTD
July 10, 1989
OM PARKASH Vs. BHIM SAIN
February 28, 1989
OM PARKASH Vs. DARSHAN LAL
June 20, 1989
OM PARKASH Vs. INDRA DEVI
February 22, 1989
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. CHANDRAWALI AND ORS.
December 5, 1989
OSWAL AGRO FURANE LIMITED Vs. UNION OF INDIA
July 20, 1989
OSWAL AGRO FURANE LTD Vs. UNION OF INDIA
June 2, 1989
P D AGGARWAL Vs. DALIP SINGH
July 27, 1989
PADAM KANT SHARMA Vs. S C ROHTAGI
June 2, 1989
PAL SINGH Vs. STATE OF PUNJAB
May 23, 1989
PANIPAT CO-OPERATIVE SUGAR MILLS LTD Vs. HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION
August 25, 1989
PANNA LAL Vs. COMMISSIONER OF INCOME-TAX
January 23, 1989
PANNA LAL SADHU RAM Vs. KAMLA DEVI
November 17, 1989
PAPPU ALIAS MAHABIR Vs. STATE OF HARYANA
May 16, 1989
PARAMJIT SINGH Vs. GURU NANAK DEV UNIVERSITY
August 2, 1989
PARAMJIT SINGH Vs. SHARWAN KUMAR
April 3, 1989
PARAMJIT SINGH SODHI Vs. STATE OF PUNJAB
August 17, 1989
PARAMOUNT PAPER MILLS Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
October 17, 1989
PARAS RAM AND ORS. Vs. RAM SINGH AND ANR.
April 11, 1989
PARKASH CHAND Vs. STATE OF HARYANA
March 7, 1989
PARKASH CHAND BINDRA Vs. UNION OF INDIA
August 4, 1989
PARKASH CHAND SUSHIL KUMAR Vs. COMMISSIONER OF INCOME-TAX
January 17, 1989
PARKASH KAUR Vs. UNION OF INDIA
July 14, 1989
PARMESHWARI Vs. FINANCIAL COMMR REVENUE HARYANA CHANDIGARH
March 3, 1989
PARMESHWARI Vs. PARKASH CHANDER
November 15, 1989
PARMESHWARI DEVI Vs. PER CHAND
January 6, 1989
PARMESHWARI DEVI Vs. PIR CHAND
February 6, 1989
PARMINDER SINGH Vs. BUDH SINGH KOCHAR
October 18, 1989
PARSHADI Vs. GOPI CHAND AND OTHERS
June 2, 1989
PARSHOTAM DEV DHIR AND CO L I LICENCEE Vs. NEW BANK OF INDIA
November 7, 1989
PARSHOTAM LAL Vs. KHADI ASHRAM
January 27, 1989
PARTAP SINGH Vs. THE STATE OF HARYANA AND OTHERS
June 20, 1989
PARVEEN HANS Vs. REGISTRAR PUNJAB UNIVERSITY
November 30, 1989
PARVEEN KUMAR Vs. STATE OF PUNJAB
August 16, 1989
PARVEEN KUMAR Vs. PRABHA SHANKAR
October 17, 1989
PARVESH KUMAR Vs. STATE OF HARYANA
July 17, 1989
PAWAN KUMAR Vs. MEHAR CHAND
February 8, 1989
PAWAN KUMAR Vs. STATE OF HARYANA
February 16, 1989
PAWAN KUMAR MUNDRA Vs. SAT PAL JAIN
May 22, 1989
PEARL WOOLLEN MILLS Vs. COMMISSIONER OF INCOME-TAX
February 1, 1989
PEPSU ROAD TRANS CORPN Vs. GURJIT KAUR
September 22, 1989
PEPSU ROAD TRANSPORT CORPORATION Vs. GURDIAL SINGH
July 11, 1989
PHAGGU RAM Vs. STATE OF HARYANA
August 3, 1989
PHOOL KUMAR Vs. JAI NARAIN (CHEMIST) AND PAWAN KUMAR
September 5, 1989
PHOOL SINGH & ORS. Vs. UDMI @ UDE RAM
May 16, 1989
PIAR KAUR Vs. STATE OF PUNJAB
February 13, 1989
PIARA LAL Vs. STATE OF HARYANA
November 24, 1989
PIARE LAL Vs. BABU SINGH
November 20, 1989
PIRTHI PAL SINGH Vs. PARAMJIT KAUR
June 2, 1989
PONKAR Vs. KHUSHI RAM AND OTHERS
August 28, 1989
POONA DEVI Vs. SAT NARAIN
January 19, 1989
POONAM PHOGAT Vs. THE HARYANA AGRICULTURAL UNIVERSITY, HISSAR AND ANOTHER
July 28, 1989
PORRITTS AND SPENCER ASIA LTD Vs. COMMISSIONER OF INCOME-TAX
March 8, 1989
PRABHU DAYAL, ASSISTANT SUB INSPECTOR POLICE Vs. STATE OF HARYANA AND OTHERS
October 6, 1989
PREM CHAND Vs. SWARAN KAUR
August 10, 1989
PREM CHAND Vs. STATE OF PUNJAB
May 5, 1989
PREM CHAND Vs. STATE (U.T.) CHANDIGARH
March 16, 1989
PREM CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
February 8, 1989
PREM KUMAR Vs. THE STATE OF PUNJAB AND OTHERS
July 26, 1989
PREM KUMAR KHATTAR Vs. HAR BHAGWAN
July 27, 1989
PREM NATH GANGNEJA Vs. EDWARDGANJ PUBLIC WELFARE ASSOCIATION
December 22, 1989
PREM PARKASH Vs. M/S. SITA RAM CHUNI LAL
June 8, 1989
PREM SINGH Vs. GYAN KAUR
December 4, 1989
PREM SINGH Vs. KARAM SINGH
January 3, 1989
PREM WATI Vs. LAL SINGH
March 15, 1989
PRESH CHAND GUPTA Vs. JOINT LABOUR COMMISSIONER
May 4, 1989
PRITAM DEVI PRITO Vs. STATE OF PUNJAB
August 21, 1989
PRITAM SAIN JAIN Vs. SHRI JIWAN DASS
August 31, 1989
PRITAM SINGH Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
May 22, 1989
PRITAM SINGH Vs. STATE OF PUNJAB
July 28, 1989
PRITAM SINGH SAINI Vs. STATE BANK OF INDIA
September 26, 1989
PRITHIPAL SINGH Vs. SECRETARY TO THE GOVERNMENT OF INDIA
March 17, 1989
PRITHVI LAL EXECUTIVE OFFICER CLASS II MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
November 24, 1989
PRITHVI SINGH RAO Vs. STATE OF PUNJAB
April 6, 1989
PRITPAL KAUR Vs. MOHINDER KAUR
September 20, 1989
PROMILA RANI @ PROMILA KUMARI Vs. VIRENDER KUMAR
April 21, 1989
PROVIDENT FUND INSPECTOR Vs. BRAKE LINING LTD
November 29, 1989
PUNJAB CERAMICS LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
June 2, 1989
PUNJAB ISTRI SABHA Vs. SURJIT SINGH BARNALA CHIEF MINISTER
November 21, 1989
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
December 22, 1989
PUNJAB NATIONAL BANK Vs. PREM CHAND GUPTA
February 28, 1989
PUNJAB SCHOOL EDUCATION BOARD S A S NAGAR Vs. HARINDER KAUR CHANDHOK MINOR
December 18, 1989
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. SUBHASH CHANDER GARG
April 7, 1989
PUNJAB STATE Vs. ONKAR NATH
August 7, 1989
PUNJAB STATE Vs. KAMLA DEVI
August 29, 1989
PUNJAB STATE Vs. KIRPAL SINGH
August 21, 1989
PUNJAB STATE Vs. PIARA SINGH
December 25, 1989
PUNJAB STATE Vs. RAM RAKHA
April 23, 1989
PUNJAB STATE Vs. GANGA DEVI
February 22, 1989
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. STATE OF PUNJAB
September 28, 1989
PUNJAB STATE BOARD FOR THE REVENTION AND CONTROL OF WATER POLLUTION Vs. RAJA RAM CORN PRODUCTS PUNJAB PVT LTD
September 4, 1989
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
July 31, 1989
PUNJAB STATE ELECTRICITY BOARD Vs. RAM PIARI
November 3, 1989
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ASHOK KUMAR SEHGAL
July 13, 1989
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ASHOK KUMAR SEHGAL
July 3, 1989
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. KISHAN LAL
March 31, 1989
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. GURPAL SINGH BHAMRA
May 5, 1989
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. GURDIAL SINGH AND ANOTHER
March 20, 1989
PUNJAB STATE ELECTRICITY BOARD, THROUGH UNDER SECRETARY, PRINTING AND STATIONERY Vs. M/S HIM PAPERS AND PACKAGES PVT. LTD.
January 3, 1989
PUNJAB STATE UNIVERSITY TEXT BOOK BOARD Vs. STATE OF PUNJAB
July 11, 1989
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
April 5, 1989
PURAN KAUR Vs. DHIAN CHAND
March 17, 1989
PURAN SINGH Vs. UNION OF INDIA
September 13, 1989
PUSHPLATA SHARMA Vs. YASH PAUL SHARMA
November 9, 1989
PUSHPMALA JAIN Vs. BANK OF BARODA
November 16, 1989
PYARE LAL Vs. STATE OF HARYANA
November 6, 1989
R K SINGH, IAS Vs. JIA LAL
December 5, 1989
R.D. GULHATI Vs. PARBHA BATRA
May 9, 1989
R.K. MALHOTRA Vs. THE HARYANA STATE ELECTRICITY BOARD AND OTHERS
May 3, 1989
R.L.CHEEMA Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT PUNJAB, DEPARTMENT OF IRRIGATION AND POWER, CHANDIGARH AND ANOTHER
February 3, 1989
RADHEY SHAM Vs. SHAKUNTLA DEVI
May 29, 1989
RADHEY SHAM Vs. GOBIND LAL
May 2, 1989
RADHEY SHAM Vs. SHAKUNTALA
October 31, 1989
RAGHBIR SINGH Vs. KARAM SINGH
January 31, 1989
RAGHBIR SINGH Vs. STATE OF HARYANA
August 30, 1989
RAGHUNATH CHANDER SHARMA Vs. HARMESH KUMAR
July 17, 1989
RAI SINGH Vs. GURDEV KAUR
March 17, 1989
RAJ BALA AND OTHERS Vs. SECRETARY, STATE OF HARYANAN ROADWAYS AND OTHERS
August 11, 1989
RAJ KARNI Vs. HAKAM CHAND AND COMPANY
May 22, 1989
RAJ KUMAR Vs. STATE OF HARYANA
April 20, 1989
RAJ KUMAR Vs. MURLI DHARTL
February 13, 1989
RAJ KUMAR Vs. STATE OF PUNJAB ETC
August 16, 1989
RAJ KUMAR Vs. STATE OF HARYANA
May 19, 1989
RAJ KUMAR ALIAS SURAJ KUMAR Vs. STATE OF PUNJAB
May 4, 1989
RAJ KUMAR KALIA AND ANOTHER Vs. STATE OF AND ANOTHER
October 5, 1989
RAJ PAL Vs. DHAPA DEVI
April 24, 1989
RAJ SINGH Vs. STATE OF HARYANA
April 3, 1989
RAJ SONS INDUSTRY Vs. STATE OF HARYANA
June 2, 1989
RAJA RAM PARTAP SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 21, 1989
RAJARAM CORN PRODUCTS PUNJAB PVT LTD Vs. COLLR C EX AND CUSTOMS
August 16, 1989
RAJBALA AND OTHERS Vs. BARU SINGH AND OTHERS
April 12, 1989
RAJBIR JAGPAL SINGH Vs. SANDEEP KUMAR SINGLA
November 28, 1989
RAJDOOT GUEST HOUSE Vs. STATE OF PUNJAB
March 17, 1989
RAJEEV MAHAJAN AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
July 21, 1989
RAJINDER GILL Vs. DEV SAMAJ COUNCIL SOCIETY AND ORS.
February 28, 1989
RAJINDER KAUR Vs. ATTINDERJIT SINGH
March 10, 1989
RAJINDER KUMAR Vs. STATE OF HARYANA
August 19, 1989
RAJINDER PAL SINGH Vs. PUNJAB UNIVERSITY
September 15, 1989
RAJINDER SINGH Vs. STATE OF PUNJAB
September 18, 1989
RAJINDER SINGH Vs. STATE OF PUNJAB
August 8, 1989
RAJINDER SINGH Vs. STATE OF HARYANA
November 9, 1989
RAJINDER SINGH Vs. MEHAR SINGH
November 24, 1989
RAJINDER SINGH Vs. JASVIR SINGH AND ANOTHER
February 8, 1989
RAJINDER SINGH Vs. STATE OF PUNJAB
July 20, 1989
RAJINDER SINGH Vs. PREM CHAND
July 19, 1989
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB ETC.
February 16, 1989
RAJINDERPAL SINGH Vs. STATE OF HARYANA
February 17, 1989
RAJWANT SINGH Vs. STATE OF PUNJAB
August 11, 1989
RAJWINDER SINGH AND ANOTHER Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA
June 2, 1989
RAKESH KUMAR Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
August 30, 1989
RAKESH KUMAR VERMA Vs. NARINDER KUMAR SOOD
September 26, 1989
RAKHA SINGH Vs. STATE OF HARYANA
May 10, 1989
RAM BHAJ Vs. STATE OF HARYANA
October 3, 1989
RAM BHAJ & SONS PVT LTD Vs. PARAS OFF-SET PRESS CENTRAL MILLS, JALANDHAR
August 31, 1989
RAM BHUSHAN Vs. STATE OF PUNJAB
February 28, 1989
RAM CHAND Vs. STATE OF PUNJAB
May 31, 1989
RAM CHAND AND OTHERS Vs. PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
July 31, 1989
RAM CHANDER Vs. PURAN CHAND
June 8, 1989
RAM CHANDER AND ORS. Vs. STATE OF HARYANA AND ORS.
July 19, 1989
RAM CHANDRA Vs. RAM SARUP GUPTA
July 27, 1989
RAM DASS ALIAS SIRI RAM ALIAS RAM SINGH Vs. SUDAGAR SINGH AND OTHERS
February 6, 1989
RAM DAYAL Vs. STATE OF HARYANA
November 17, 1989
RAM DEV THAKKAR Vs. BHOJ DUTT
December 11, 1989
RAM KISHAN Vs. REGISTRAR CO-OPERATIVE SOCIETIES
April 26, 1989
RAM KISHAN Vs. STATE OF HARYANA
January 20, 1989
RAM KISHAN Vs. MAYA DEVI
February 7, 1989
RAM KRISHAN CHHOKAR Vs. OM PARKASH GOYAL
May 23, 1989
RAM KUMAR Vs. STATE OF PUNJAB
July 31, 1989
RAM KUMAR Vs. JAGDISH
August 4, 1989
RAM KUMAR GUPTA (DECEASED) REPRESENTED BY HIS L RS Vs. STATE OF HARYANA
February 28, 1989
RAM KUMAR KHANNA Vs. RAJIV GARG
January 23, 1989
RAM LAL Vs. STATE OF HARYANA
November 6, 1989
RAM LATA Vs. DALBIR SINGH
July 31, 1989
RAM LUBHAYA Vs. STATE OF PUNJAB
May 18, 1989
RAM MEHAR Vs. SURAT SINGH
March 30, 1989
RAM MEHAR Vs. STATE OF HARYANA
August 4, 1989
RAM MEHAR Vs. STATE OF HARYANA
July 28, 1989
RAM MURTI Vs. STATE OF PUNJAB
October 20, 1989
RAM MURTI Vs. DEVI RANI
February 3, 1989
RAM NATH P.T.I. TEACHER, GOVT. MIDDLE SCHOOL Vs. RAGHUNATH DASS
August 17, 1989
RAM NIWAS Vs. KUMAR SINGH
August 10, 1989
RAM PAL Vs. STATE OF HARYANA
August 31, 1989
RAM PARKASH Vs. KANWAL KUMAR
December 25, 1989
RAM PHAL Vs. STATE OR HARYANA
September 22, 1989
RAM PHAL Vs. STATE OF HARYANA
July 13, 1989
RAM PHAL Vs. STATE OF HARYANA
August 10, 1989
RAM PHER Vs. AVNASH MAHAJAN
September 1, 1989
RAM SARUP Vs. FATEH CHAND
November 8, 1989
RAM SARUP Vs. STATE OF PUNJAB
April 6, 1989
RAM SARUP Vs. RAMESHWARI
August 18, 1989
RAM SARUP Vs. RAMESHWARI
August 12, 1989
RAM SARUP Vs. STATE OF HARYANA
October 20, 1989
RAM SARUP Vs. RAM GOPAL
May 22, 1989
RAM SARUP AND ANR. Vs. STATE OF PUNJAB AND ANR.
February 27, 1989
RAM SINGH Vs. GURNAM SINGH AND OTHERS
May 24, 1989
RAM SINGH Vs. BANARSI DASS
April 3, 1989
RAM SINGH Vs. PARKASH RAM
February 28, 1989
RAM SINGH Vs. JOINT DIRECTOR PANCHAYATS
December 22, 1989
RAM SINGH Vs. KARTAR SINGH & ANOTHER
January 17, 1989
RAM SINGH Vs. MASTAN SINGH
April 11, 1989
RAM SINGH Vs. SUKH RAM
August 17, 1989
RAM SINGH JASPAL SINGH Vs. STATE OF HARYANA
November 17, 1989
RAMA IRON INDUSTRIES Vs. STATE OF HARYANA
September 4, 1989
RAMESH CHANDER Vs. SUB-DIVISIONAL MAGISTRATE, PANIPAT
November 24, 1989
RAMESH CHANDER JAIN Vs. DEPUTY COMMISSIONER
August 17, 1989
RAMESH CHANDER JAIN Vs. DEPUTY COMMISSIONER
August 10, 1989
RAMESH KUMAR Vs. JANENDER KUMAR
March 8, 1989
RAMESH KUMAR Vs. STATE OF PUNJAB
May 16, 1989
RAMPAT Vs. STATE OF HARYANA
August 25, 1989
RANBIR SINGH Vs. STATE OF HARYANA
May 11, 1989
RANDHIR KAUR AND ORS. Vs. BALBIR SINGH AND ORS.
August 31, 1989
RANI Vs. BALBIR KAUR AND ANR.
May 29, 1989
RANJIT KAUR Vs. JAIPAL SINGH
July 10, 1989
RANJIT SINGH Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
May 26, 1989
RANJIT SINGH Vs. STATE OF HARYANA
May 26, 1989
RANJIT SINGH Vs. POOJA MADAN
August 31, 1989
RANJIT SINGH Vs. THE PRESIDING OFFICER, COLLEGE TRIBUNAL, PUNJAB CHANDIGARH AND OTHERS
May 18, 1989
RANJIT SINGH Vs. GURMUKH SINGH
March 10, 1989
RANJNA RANI Vs. STATE OF PUNJAB AND OTHERS
July 19, 1989
RANJODH SINGH Vs. STATE OF PUNJAB
May 2, 1989
RANO Vs. SH. KEWAL KRISHAN
October 3, 1989
RATI RAM Vs. INDER
May 31, 1989
RATTAN CHAND Vs. STATE OF U.T. CHANDIGARH
February 28, 1989
RATTAN SINGH Vs. MANGAT RAM AND ORS.
March 3, 1989
RATTANLAL ARORA Vs. CENTRAL BANK OF INDIA
February 23, 1989
RAUNAK RAM Vs. PISHORI SINGH
August 1, 1989
RAVI KANTA Vs. LAND ACQUISITION TRIBUNAL HISSAR
October 4, 1989
RAVI KANTA Vs. LAND ACQUISITION TRIBUNAL
August 25, 1989
RAVI SURI ACCOUNTANT Vs. HUF POKHAR DASS CHACHRA AND SONS
August 7, 1989
RAVINDER Vs. SHER SINGH
September 8, 1989
RAVINDER KUMAR Vs. STATE OF HARYANA
October 27, 1989
RAVINDER PAL SINGH Vs. INDIAN OIL CORPORATION LTD
July 28, 1989
RAVINDER SINGH DHINDSA Vs. STATE BANK OF INDIA
March 1, 1989
RAVNEET BHATWA Vs. PUNJAB UNIVERSITY CHANDIGARH
September 28, 1989
REET SINGH Vs. STATE OF HARYANA
April 24, 1989
REGIONAL MANAGER Vs. RAM CHARAN
August 18, 1989
REMAL DASS CHHABRA Vs. SHRI KHUSHI RAM BAREJA
August 29, 1989
REOTI PARSHAD ANAND KUMAR Vs. COMMISSIONER OF INCOME-TAX
January 16, 1989
REWATI AND OTHERS Vs. STATE OF HARYANA
July 11, 1989
REXO INDIA Vs. DIRECTOR OF INDUSTRIES, PB CHD
June 2, 1989
RIKHI RAM RAMESH KUMAR Vs. STATE OF HARYANA
August 3, 1989
RISALA Vs. DEVA
August 23, 1989
RON SON EXPORT HOUSE PVT LTD Vs. NEW BANK OF INDIA LTD
March 8, 1989
ROOP CHAND Vs. STATE OF HARYANA
July 13, 1989
ROOP CHAND Vs. STATE OF HARYANA
May 15, 1989
ROOPI ALIAS ROOPA Vs. STATE OF HARYANA
September 19, 1989
ROPAR GANESH CO-OP LABOUR AND CONSTRUCTION SOCIETY LTD , ROPAR Vs. XEN ROPAR
July 31, 1989
ROSHAN LAL Vs. STATE OF HARYANA
September 8, 1989
ROSHAN LAL Vs. KISHAN LAL
August 8, 1989
RULIA SINGH Vs. KARTARO
September 25, 1989
S C MEHTA, PCMS (RETD ) Vs. STATE OF PUNJAB
June 10, 1989
S M NEHRA Vs. SH S D MALIK
December 20, 1989
S. HARBANS SINGH GHAI Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF RAILWAY GOVERNMENT OF INDIA, NEW DELHI AND ANOTHER
September 1, 1989
S.L. PAPNEJA, MANAGER Vs. THE CHAIRMAN, ORIENTAL BANK OF COMMERCE AND ANOTHER
May 5, 1989
S.S. SODHI Vs. WING COMMANDER NARINDER PAL SINGH (RETIRED)
July 27, 1989
SADHU Vs. GRAM PANCHAYAT OF VILLAGE AKALIAN
September 7, 1989
SADHU RAM Vs. STATE OF PUNJAB
January 5, 1989
SADHU RAM Vs. STATE OF HARYANA
November 30, 1989
SADHU RAM Vs. STATE OF HARYANA
August 23, 1989
SAHAB KHAN Vs. STATE OF HARYANA
August 21, 1989
SAMITRA DEVI Vs. SUKHWINDER PAL
February 17, 1989
SANJAY KUMAR Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
June 1, 1989
SANJEEV KUMAR Vs. SUB DIVISIONAL MAGISTRATE, NARAINGARH
September 12, 1989
SANJIV KUMAR Vs. STATE OF PUNJAB
February 7, 1989
SANT KAUR Vs. KHAZAN SINGH
April 28, 1989
SANT LAL Vs. M/S KANSHI RAM DEWAT RAM
January 6, 1989
SANT LAL TEK CHAND Vs. STATE OF HARYANA
September 26, 1989
SANT RAM Vs. STATE OF HARYANA
March 28, 1989
SANT RAM Vs. M/S AMAR FLOUR MILLS
January 27, 1989
SANTI DEVI Vs. STATE OF PUNJAB
March 15, 1989
SANTOKH SINGH Vs. PARMINDER SINGH AND ANOTHER
July 12, 1989
SANTOSH KUMAR Vs. DARSHANI
August 3, 1989
SANTOSH RANI Vs. RAJINDER SINGH
September 15, 1989
SAPNA Vs. DEEPAK UPPAL
August 2, 1989
SARASWATI AND ORS. Vs. HAZARI LAL AND ORS.
August 8, 1989
SARASWATI DEVI Vs. HARYANA STATE
October 26, 1989
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. CHAIRMAN SUGAR MILL MACHINERY PURCHASE COMMITTEE
November 24, 1989
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 19, 1989
SARDARA SINGH Vs. MOHAN LAL
August 8, 1989
SARDARA SINGH AND ANOTHER Vs. SHRIMATI GULWANT KAUR AND OTHERS
March 13, 1989
SARDARI LAL Vs. SARITA
March 8, 1989
SARDUL SINGH Vs. THE PUNJAB SMALL INDUSTRIES & EXPORTS CORPORATION LIMITED, CHANDIGARH AND ANOTHER
February 6, 1989
SARLA MITTAL Vs. PUNJABI UNIVERSITY, PATIALA
December 22, 1989
SAROOP SINGH Vs. STATE OF PUNJAB
August 10, 1989
SARUP SINGH Vs. STATE OF PUNJAB
April 3, 1989
SARUP SINGH Vs. ADDITIONAL DIRECTOR
February 17, 1989
SARUP SINGH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR, URBAN DEVELOPMENT, PUNJAB, CHANDIGARH AND OTHERS
January 31, 1989
SARVESH CHOPRA Vs. S E HYDEL CONSTRUCTION CHANDIGARH
November 24, 1989
SARWAN KUMAR Vs. STATE OF HARYANA
August 2, 1989
SARWAN KUMAR Vs. SHYAM MANGLA
August 23, 1989
SARWAN SINGH Vs. STATE OF PUNJAB
July 27, 1989
SAT DEV Vs. SANJEEV GARG
January 17, 1989
SAT NARAIN @ SATBIR Vs. STATE OF HARYANA
November 29, 1989
SAT PAL Vs. RAJBIR
September 6, 1989
SAT PAL Vs. STATE OF PUNJAB
April 11, 1989
SAT PAL Vs. UMRAO SINGH
February 17, 1989
SAT PAL Vs. SADHU RAM
May 5, 1989
SAT PAL AND CO Vs. EXCISE AND TAXATION COMMISSIONER
August 2, 1989
SATBIR SINGH Vs. STATE OF HARYANA
September 28, 1989
SATISH KUMAR Vs. STATE OF HARYANA
September 8, 1989
SATISH KUMAR Vs. STATE OF HARYANA
March 21, 1989
SATISH KUMAR Vs. STATE OF PUNJAB
October 17, 1989
SATISH MOHINDROO Vs. ASSISTANT REGISTRAR CO OP SOC
February 21, 1989
SAUDAGAR SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE, TAPPA
December 25, 1989
SAUDAGAR SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE AND ORS.
July 11, 1989
SAVITRI Vs. HARYANA STATE
May 1, 1989
SAVITRI BINDRA Vs. HARI CHAND
January 24, 1989
SAWINDER SINGH Vs. CHANAN SINGH VIRK AND OTHERS
January 23, 1989
SECRETARY TO GOVERNMENT HARYANA Vs. HARI SINGH
November 16, 1989
SEOA DASS CHELA PARKASH NAND Vs. BANWARI LAL ADVOCATE AND OTHERS
March 1, 1989
SEWA RAM Vs. STATE OF HARYANA
August 2, 1989
SEWA RAM Vs. DEWAN SINGH
February 8, 1989
SEWA RAM Vs. SUNDER RAM
January 16, 1989
SEWA SAMITI Vs. MULAKH RAM
August 10, 1989
SEWA SINGH Vs. CHANAN SINGH
May 30, 1989
SEWA SINGH Vs. STATE OF PUNJAB
September 14, 1989
SEWATI DEVI Vs. TULSI RAM
December 8, 1989
SH MOHINDER SINGH Vs. FINANCIAL COMMISSIONER TAXATION CHANDIGARH
June 2, 1989
SH. RAJ KUMAR Vs. SMT. DARSHAN KAUR
February 13, 1989
SH. VIDYA SAGAR AND OTHERS Vs. RESERVE BANK OF INDIA, THROUGH THE OFFICER INCHARGE, CHANDIGARH AND OTHERS
July 18, 1989
SHADI LAL Vs. DEWAN CHAND
August 31, 1989
SHAKIL HUSSAN Vs. DAULAT RAM SUMAN
September 26, 1989
SHAKTI HUSSAN Vs. SH DAULAT RAM SUMAN
September 26, 1989
SHAKTI SINGH Vs. SHIV DAYAL SINGH
February 27, 1989
SHAKUNTALA DEVI Vs. DELHI TRANSPORT CORPORATION
August 11, 1989
SHAKUNTALA DEVI Vs. STATE OF HARYANA
May 4, 1989
SHAKUNTALA DEVI Vs. PREM CHAND
November 16, 1989
SHAKUNTLA DEVI Vs. NAFE SINGH
February 21, 1989
SHAM KUMAR MOUDGIL Vs. STATE BANK OF INDIA AND ORS.
April 20, 1989
SHAM LAL Vs. STATE OF HARYANA
August 18, 1989
SHAM LAL Vs. KASHMIRI LAL
January 5, 1989
SHAM LAL Vs. CHAND SINGH
November 20, 1989
SHAM SUNDER Vs. STATE OF PUNJAB
August 8, 1989
SHAM SUNDER Vs. KAILASH RANI
May 23, 1989
SHAM SUNDER AND SONS Vs. ASSESSING AUTHORITY HISSAR
June 23, 1989
SHAMBHU DAYAL Vs. SHRI NAND LAL AND ORS.
February 21, 1989
SHAN SINGH Vs. NATHU
November 24, 1989
SHANTI SARUP GUPTA Vs. GURDIAL SINGH DRIVER
March 10, 1989
SHARBATI Vs. STATE OF HARYANA
February 14, 1989
SHARDA RANI Vs. MANGAT RAM
September 18, 1989
SHASHI BALA Vs. PUNJABI UNIVERSITY
July 20, 1989
SHEELA Vs. E S I CORPN
August 31, 1989
SHEELA DEVI Vs. KAILASH RANI ALIAS RAM DITTI
August 11, 1989
SHEELA RANI Vs. SARWAN SINGH
September 22, 1989
SHER SINGH Vs. PRITHI SINGH
May 23, 1989
SHINGARA SINGH @ SHARI Vs. STATE OF PUNJAB
August 21, 1989
SHITAL PARSHAD Vs. STATE OF HARYANA
February 14, 1989
SHIV CHARAN KAUR Vs. SURJIT KAUR
September 27, 1989
SHIV KUMAR Vs. STATE OF PUNJAB
September 22, 1989
SHIV LAL Vs. PUNJAB STATE ELECTRICITY BOARD
March 9, 1989
SHIV RAMAN GAUR Vs. MADAN MOHAN KANDA
February 14, 1989
SHIVSHANKAR LAL AND ANR. Vs. SURENDER NATH
September 20, 1989
SHIVTEJ SINGH Vs. PUNJAB ROADWAYS
August 4, 1989
SHREEYANS PAPER MILLS LTD Vs. STATE OF PUNJAB
May 22, 1989
SHRI BALBIR SINGH Vs. SHRI ADARSH KUMAR
February 6, 1989
SHRI R.N. AHUJA Vs. STATE OF HARYANA
December 13, 1989
SHRIMATI LADDO Vs. RAM KISHAN DRIVER
October 6, 1989
SHUKAN KUMAR Vs. MUNICIPAL CORPORATION LUDHIANA
January 19, 1989
SHYAM LAL Vs. STATE OF HARYANA
January 23, 1989
SIKANDER SINGH Vs. STATE OF PUNJAB
April 3, 1989
SIKANDER SINGH Vs. S.A. BUILDERS PVT. LTD.
August 7, 1989
SINGH RAM SINGH Vs. GIG RAJ
May 23, 1989
SIRI CHAND Vs. RAM DHAN AND ANOTHER
February 17, 1989
SIRIA SINGH Vs. STATE OF PUNJAB
January 18, 1989
SITAL SINGH ALIAS SITAL DASS Vs. GURDIP KAUR
July 31, 1989
SMT. BHAGWAN KAUR Vs. STATE BANK OF PATIALA AND ANOTHER
August 11, 1989
SMT. HARDEV KAUR AND ORS. Vs. GHAZAL RESTAURANT AND ORS.
May 5, 1989
SMT. KULJUT KAUR Vs. HARJIT SINGH
April 7, 1989
SMT. NEELAM Vs. RAMESH KUMAR
July 12, 1989
SMT. SATYA WATI Vs. SHRIDINA NATH TANWAR, ADVOCATE, DIST. COURT CHANDIGARH
February 7, 1989
SMT. UMA GUPTA AND ANOTHER Vs. JUSTICE TEK CHAND AND OTHERS
February 7, 1989
SOBH RAJ Vs. DIN DAYAL
February 17, 1989
SODA SILICATE AND CHEMICAL WORKS Vs. COMMISSIONER OF INCOME-TAX
April 4, 1989
SOHAN LAL Vs. PREM SINGH
February 28, 1989
SOHAN LAL Vs. KAMLESH RANI
February 6, 1989
SOHAN LAL Vs. GURBACHAN SINGH
July 12, 1989
SOHAN LAL Vs. STATE OF PUNJAB
February 17, 1989
SOHAN LAL KATARIA Vs. RAM LAL DUA
July 18, 1989
SOHAN SINGH Vs. SHRIMATI CHARANJIT KAUR AND ANOTHERS
September 7, 1989
SOHAN SINGH SARPANCH Vs. STATE
November 20, 1989
SOM DUTT Vs. STATE OF HARYANA
May 18, 1989
SOM NATH SHARMA Vs. TARA WANTI - LAND LADY
March 2, 1989
SONEPAT IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
April 5, 1989
SONU BALHARA Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
September 20, 1989
STATE Vs. RAJESH KUMAR
December 25, 1989
STATE BANK OF INDIA Vs. KRISHAN KUMAR AUL
April 12, 1989
STATE OF HARYANA Vs. GRAM PANCHAYAT, VILLAGE KALERAN
April 5, 1989
STATE OF HARYANA Vs. MOTI LAL BANERJEE
February 6, 1989
STATE OF HARYANA Vs. EAST INDIA ELECTRICALS
August 22, 1989
STATE OF HARYANA Vs. HARIKIRPAL
June 2, 1989
STATE OF HARYANA Vs. SURINDER KUMAR
March 9, 1989
STATE OF HARYANA Vs. JANKI DASS AND CO
August 2, 1989
STATE OF HARYANA Vs. FRICK INDIA LTD
August 3, 1989
STATE OF HARYANA Vs. JIWAN GENERAL MILLS
May 31, 1989
STATE OF HARYANA Vs. GOPAL DASS MANOHAR LAL
May 24, 1989
STATE OF HARYANA Vs. STATE OF PUNJAB
May 5, 1989
STATE OF HARYANA Vs. RATTAN OPTICAL WORKS
October 19, 1989
STATE OF HARYANA Vs. PRITHVI RAJ AGGARWAL OIL MILLS
September 27, 1989
STATE OF HARYANA Vs. ROHTAS INDUSTRIES
August 28, 1989
STATE OF HARYANA ETC Vs. SATYA PARKASH ETC
March 10, 1989
STATE OF PUNJAB Vs. MEHANGA RAM
January 12, 1989
STATE OF PUNJAB Vs. INDERJIT SINGH
August 31, 1989
STATE OF PUNJAB Vs. KHUSHAL SINGH
August 31, 1989
STATE OF PUNJAB Vs. SURJAN SINGH
August 31, 1989
STATE OF PUNJAB Vs. AMAR SINGH CONSTABLE
August 31, 1989
STATE OF PUNJAB Vs. NEERA TRADING CO
August 10, 1989
STATE OF PUNJAB Vs. TRIPTA RANI
August 8, 1989
STATE OF PUNJAB Vs. RADHA KRISHAN
August 21, 1989
STATE OF PUNJAB Vs. VIDYA DEVI
September 21, 1989
STATE OF PUNJAB Vs. CONSTABLE BUDH SINGH
November 17, 1989
STATE OF PUNJAB Vs. SH GURMUKH SINGH
December 7, 1989
STATE OF PUNJAB Vs. NIRANJAN SINGH SEKHON JUNIOR AUDITOR PUNJAB ROADWAYS
December 14, 1989
STATE OF PUNJAB Vs. B.R. BAJAJ, SPECIAL SECRETARY, AGRICULTURE, PUNJAB, CHANDIGARH
January 24, 1989
STATE OF PUNJAB Vs. DHARAMVEER
October 27, 1989
STATE OF PUNJAB Vs. DALIP SINGH
January 18, 1989
STATE OF PUNJAB Vs. RADHA RAM AND ANR.
February 28, 1989
STATE OF PUNJAB Vs. KARTAR SINGH
April 5, 1989
STATE OF PUNJAB Vs. SHRI SURINDER SINGH AND ANOTHER
July 21, 1989
STATE OF PUNJAB Vs. SONDHI SINGH
March 10, 1989
STATE OF PUNJAB Vs. DOODH NATH
October 4, 1989
STATE OF PUNJAB Vs. NIRANJAN SINGH
January 4, 1989
STATE OF PUNJAB Vs. TRIPTA RANI AND ANOTHER
August 18, 1989
STATE OF PUNJAB Vs. TEJA SINGH
November 9, 1989
STATE OF PUNJAB AND ANOTHER Vs. SHIV DAYAL SINGH AND OTHERS
May 22, 1989
STATE OF PUNJAB THROUGH FOOD INSPECTOR Vs. DEBOO
January 18, 1989
STATE THROUGH ASSTT. DIRECTOR, ENFORCEMNET, JALANDHAR Vs. PARAMJEET
September 20, 1989
STATE TRADING CORPORATION OF INDIA LTD Vs. PUNJAB TANNERIES LTD
May 19, 1989
SUBASH CHANDER Vs. GIANI JOGINDER SINGH
February 1, 1989
SUBEDAR TARA SINGH Vs. BACHAN KAUR
December 18, 1989
SUBH RAM Vs. NITYA NAND AND OTHERS
November 27, 1989
SUBHASH CHAND Vs. STATE OF HARYANA
March 9, 1989
SUBHASH CHANDER Vs. PUNJAB STATE THROUGH GENERAL
October 24, 1989
SUBHASH CHANDER Vs. BALDEV SINGH
March 9, 1989
SUBHASH CHANDER SETHI Vs. SH B R KAKKAR COMMISSIONER MUNICIPAL CORPORATION OF LUDHIANA
November 1, 1989
SUBHASH KATARIA Vs. RABINDER SINGH
September 7, 1989
SUBNESH VERMA Vs. STATE OF PUNJAB
March 10, 1989
SUCHINTA KHURANA Vs. ESTATE OFFICER, U T CHANDIGARH
November 24, 1989
SUDARSHAN KUMAR Vs. SATWANT KAUR
March 2, 1989
SUDARSHAN KUMAR @ AMIT CHAUDHARY Vs. UNION OF INDIA
July 20, 1989
SUDERSHAN WEAVING FACTORY Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 24, 1989
SUDHA MEHTA Vs. RAVINDER MEHTA
December 4, 1989
SUJAN SINGH Vs. ILLAQA MAGISTRATE
October 17, 1989
SUKHDEV SINGH Vs. AMBALA BUS SYNDICATE P LTD
June 2, 1989
SUKHDEV SINGH Vs. STATE AND PUNJAB
September 5, 1989
SUKHDEV SINGH Vs. STATE OF PUNJAB
March 10, 1989
SUKHDEV SINGH Vs. STATE OF PUNJAB
September 29, 1989
SUKHMINDER SINGH AND ANOTHER Vs. BASANT KAUR AND OTHERS
May 9, 1989
SUKHWINDER KAUR Vs. HARJINDER KAUR
September 25, 1989
SUKHWINDER KAUR Vs. STATE OF PUNJAB
April 3, 1989
SUKHWINDER SINGH Vs. STATE OF PUNJAB
October 4, 1989
SUMAN RANI Vs. KAPIL KUMAR SACHDEVA
January 27, 1989
SUMER Vs. VIJAY SINGH
November 8, 1989
SUMER CHAND Vs. LABOUR COURT
November 17, 1989
SUMER SINGH Vs. DEPUTY DIRECTOR
May 19, 1989
SUMITRA DEVI Vs. STATE OF HARYANA
November 24, 1989
SUNDER MOHAN MATHUR Vs. AJIT SINGH
July 21, 1989
SUNIL KUMAR Vs. MANOHAR LAL
June 1, 1989
SURAT SINGH Vs. DALWINDER SINGH
September 4, 1989
SURESH KUMAR Vs. STATE OF HARYANA
April 7, 1989
SURESH KUMAR Vs. STATE OF HARYANA
March 30, 1989
SURESH KUMAR Vs. SHAM LATA
February 28, 1989
SURINDER KAPOOR Vs. LAJWANTI
December 15, 1989
SURINDER KAUR Vs. PAKHAR SINGH AND ORS
September 20, 1989
SURINDER KUMAR Vs. OM PARKASH
February 21, 1989
SURINDER KUMAR SHARMA Vs. UNION TERRITORY OF CHANDIGARH
October 16, 1989
SURINDER MOHAN SHARMA Vs. STATE OF HARYANA ETC.
March 10, 1989
SURINDER PAL SINGH Vs. PAWAN VIR KAUR
May 29, 1989
SURINDER SINGH Vs. SANGRUR IMPROVEMENT TRUST
September 28, 1989
SURINDER SINGH Vs. STATE OF HARYANA
January 18, 1989
SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
January 10, 1989
SURINDER SINGH Vs. PRITAM KAUR
August 21, 1989
SURINDER SINGH BANGAR Vs. THE UNION OF INDIA AND ANOTHER
February 27, 1989
SURINDRA PACKERS Vs. PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD
February 10, 1989
SURJAN Vs. COLLECTOR, KARNAL
February 2, 1989
SURJEET KAUR ALIAS JEETO AND ANOTHER Vs. GURCHARAN SINGH
October 13, 1989
SURJIT KAUR Vs. HARNEK SINGH
February 16, 1989
SURJIT KAUR Vs. HARKIRAT SINGH
September 6, 1989
SURJIT KAUR Vs. STATE OF PUNJAB
January 5, 1989
SURJIT SINGH Vs. STATE OF PUNJAB
August 21, 1989
SURJIT SINGH Vs. JANPRIYA FINANCE AND INDUSTRIAL DEVELOPMENT (INDIA) LTD AND OTHERS
September 4, 1989
SURJIT SINGH Vs. BEANT SINGH
September 29, 1989
SURJIT SINGH Vs. STATE OF PUNJAB
November 2, 1989
SURJIT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
November 24, 1989
SURJIT SINGH Vs. HARBANT KAUR
March 28, 1989
SURJIT SINGH Vs. JOGINDER KAUR
May 30, 1989
SURJIT SINGH, INSPECTOR, STATE HOUSE OFFICER Vs. R.S. DASS, I.A.S.
April 19, 1989
SURRINDER KUMAR Vs. STATE OF HARYANA
September 8, 1989
SURVESH KUMAR Vs. STATE OF PUNJAB
September 6, 1989
SURYA LABORATORIES Vs. ESI CORPORATION
August 7, 1989
SUSHIL KUMAR Vs. HARYANA STATE
October 18, 1989
SUSHIL KUMAR Vs. THE PANCHAYAT SAMITI, KAITHAL, THROUGH ITS EXECUTIVE OFFICE SECRETARY, DISTRICT KURUKSHETRA
March 7, 1989
SUSHIL KUMAR JAIN AND ORS. Vs. STATE OF HARYANA AND ORS.
October 4, 1989
SUSHILA PRODUCTION ENGINEER CHANDIGARH Vs. STATE BANK OF INDIA CHANDIGARH
September 15, 1989
SWAMI LAL CHAND DASS Vs. BALRAJ MALIK
September 7, 1989
SWARAN SINGH Vs. STATE OF PUNJAB
August 17, 1989
SWARAN SINGH Vs. GURU NANAK UNIVERSITY
May 29, 1989
SYNDICATE BANK Vs. PANCHKULA MALT LTD
December 18, 1989
T. P. JINDAL Vs. STATE OF HARYANA
September 4, 1989
TAKAN DASS Vs. STATE OF HARYANA
August 10, 1989
TARA CHAND Vs. STATE OF HARYANA
May 17, 1989
TARA CHAND Vs. STATE OF PUNJAB
January 25, 1989
TARA CHAND Vs. STATE OF HARYANA
August 3, 1989
TARA CHAND Vs. PIARA LAL
November 22, 1989
TARA CHAND Vs. MAJOR SINGH
May 26, 1989
TARA LEATHER TANNERY Vs. HARYANA STATE FINANCIAL CORPORATION
December 25, 1989
TARA SINGH Vs. RUPO
February 16, 1989
TARA SINGH Vs. PUNJAB FILM AND NEWS CORPN. LTD.
April 11, 1989
TARLOK CHAND Vs. STATE OF PUNJAB
October 24, 1989
TARLOK SINGH Vs. VIJAY KUMAR SABHARWAL
November 29, 1989
TARSEM CHAND Vs. NIRANJAN LAL
January 17, 1989
TARSEM DASS Vs. DURGA DASS
March 8, 1989
TARSEM LAL Vs. SHADI RAM
November 24, 1989
TARSEM SINGH Vs. DIDAR SINGH AND ANOTHER
September 6, 1989
TEHAL SINGH Vs. STATE OF PUNJAB
May 26, 1989
TEJ PAL KESRI Vs. MOHAN LAL SHARMA
August 4, 1989
TEJINDER SINGH Vs. UNION OF INDIA
July 26, 1989
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. ANUPAMA ARYA
December 14, 1989
THE COMMISSIONER OF INCOME TAX, DELHI-V NEW DELHI Vs. M/S. RAVINDRA TUBES LTD., HISSAR
March 14, 1989
THE GENERAL MANAGER, PANIPAT WOOLLEN MILLS, KHARAR Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
May 30, 1989
THE GENERAL MANAGER, PUNJAB ROADWAYS, JALANDHAR Vs. RATTAN SINGH, CONDUCTOR, PUNJAB ROADWAYS, JALANDHAR
March 13, 1989
THE HIND SAMACHAR LTD. Vs. KEWAL KRISHAN MAHENDRU AND ANR.
September 4, 1989
THE MANAGING COMMITTEE OF THE MARKANDA NATIONAL COLLEGE, SHAHBAD MARKANDA, DISTRICT KURUKSHETRA Vs. STATE OF HARYANA AND OTHERS
April 26, 1989
THE MANAGING COMMITTEE, FANTON GANJ Vs. THE STATE OF PUNJAB AND OTHERS
March 10, 1989
THE NEW INDIA ASSURANCE CO. LTD. Vs. ROHTAK DISTRICT CO-OP. SOCIETY TRANSPORT ETC.
August 31, 1989
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. VIJAY KUMAR AND ORS.
August 31, 1989
THOMAS ALIAS SATPAL Vs. SH. M.L. KAPOOR OF CHANDIGARH
September 13, 1989
TILAK RAJ MAHAJAN & SONS Vs. INTERNATIONAL LEG GUARD WORKS
May 24, 1989
TIRATH RAM Vs. MUNICIPAL COMMITTEE, BHATINDA
September 20, 1989
TIRLOCHAN SINGH Vs. STATE OF HARYANA
November 21, 1989
TRILOCHAN SINGH Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
May 30, 1989
TRILOK CHAND Vs. DROPATI DEVI
September 21, 1989
TRIVENI ENGINEERING WORKS LTD Vs. SEHGAL PAPERS LTD
December 18, 1989
TULSI Vs. SOHAN LAL
September 25, 1989
UDE SINGH MANN Vs. UMRAO SINGH RATHEE
March 2, 1989
UNION OF INDIA Vs. ROHTASH
May 24, 1989
UNION OF INDIA Vs. MESSRS YASH PAUL CONTRACTOR
May 30, 1989
UNION OF INDIA Vs. BALWINDER SINGH
March 1, 1989
UNION OF INDIA Vs. CHAMAN LAL KHANNA AND OTHERS
January 25, 1989
UNION OF INDIA Vs. RAM SINGH AND OTHERS
April 5, 1989
UNION OF INDIA Vs. DEEP KUMAR
April 3, 1989
UNION OF INDIA Vs. NATIONAL FERTILIZER LTD , ROPAR
August 16, 1989
UNION OF INDIA Vs. MAJ MOHINDER SINGH SARKARIA
December 20, 1989
UNION OF INDIA Vs. DARSHAN SINGH PAVITAR SINGH BODY MAKERS
December 19, 1989
UNION OF INDIA Vs. GURKIRPAL SINGH
October 4, 1989
UNION OF INDIA Vs. STATE OF PUNJAB
September 13, 1989
UNION OF INDIA Vs. CHAMAN LAL ETC
March 2, 1989
UNION OF INDIA Vs. SHIBBOO MAL AND SONS
January 6, 1989
UNION OF INDIA Vs. BALBIR SINGH AND OTHERS
April 12, 1989
UNION OF INDIA Vs. GANDA SINGH AND OTHERS
January 20, 1989
UNION OF INDIA (UOI) AND ORS. Vs. LT. COLONEL (NOW MAJOR) SURJIT SINGH
March 10, 1989
UNION RADIOS Vs. VIDYA WATI
February 17, 1989
UNITED INDIA INSURANCE COMPANY Vs. BHURAN
August 11, 1989
UNITED INDIA INSURANCE COMPANY LTD Vs. GURDEV SINGH
November 1, 1989
UPPER INDIA STEEL MFG AND ENGG CO LTD Vs. UNION OF INDIA
December 4, 1989
URMILA Vs. STATE OF HARYANA
July 18, 1989
USHA RANI Vs. RAJ KUMAR
August 10, 1989
USHA SETHI Vs. VINOD SETHI
October 16, 1989
USHA SONI Vs. STATE OF HARYANA
July 12, 1989
UTTAM SINGH Vs. DES RAJ
November 9, 1989
V.K. THAPAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
September 14, 1989
V.S.R.K. PARMA HANSA Vs. INDIAN OIL CORPORATION AND OTHERS
January 12, 1989
VAISHNOO DASS Vs. STATE OF PUNJAB
April 11, 1989
VARINDER KUMAR Vs. RAJINDER PARSHAD AND OTHERS
September 29, 1989
VARINDER KUMAR JINDAL Vs. COMMISSIONER OF INCOME TAX
September 26, 1989
VED KUMARI Vs. UNION OF INDIA (UOI) AND ORS.
February 10, 1989
VED KUMARI Vs. HARYANA STATE
February 10, 1989
VED PARKASH Vs. STATE OF HARYANA
February 1, 1989
VED PARKASH Vs. THE STATE OF HARYANA
March 29, 1989
VED PARKASH Vs. MAJOR SINGH
February 24, 1989
VED PARKASH AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
March 8, 1989
VEENA RANI Vs. JAGDISH MITTER MALHAN
April 24, 1989
VEENA RANI ALIAS RAMESH RANI Vs. DHARAM PAL ALIAS KHEM CHAND
November 24, 1989
VEER PIARI Vs. SUDERSHAN KUMAR
November 27, 1989
VIDYA Vs. ASHOK KUMAR
November 3, 1989
VIDYA BHUSHAN AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
July 19, 1989
VIDYA WATI Vs. STATE OF HARYANA
November 24, 1989
VIJAY CHOPRA Vs. UDHAM SINGH
May 5, 1989
VIJAY KUMAR Vs. STATE OF HARYANA
September 15, 1989
VIJAY KUMAR Vs. HARYANA STATE
August 31, 1989
VIJAY KUMAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
May 17, 1989
VIJAY KUMAR BHAMBARI Vs. RAM NATH BAJAJ
August 28, 1989
VIJAY PAL SINGH Vs. STATE OF HARYANA
May 2, 1989
VIJAY SINGH Vs. HARYANA ROADWAYS
July 14, 1989
VIMAL KUMAR Vs. PUNJAB AGRICULTURE UNIVERSITY, LUDHIANA
December 25, 1989
VIMLA MEHRA Vs. STATE
September 8, 1989
VINOD KUMAR Vs. STATE OF PUNJAB
August 4, 1989
VINOD KUMAR Vs. U.T. CHANDIGARH
April 11, 1989
VIR SINGH ALIAS BIR SINGH Vs. GRAM PANCHAYAT, VILLAGE DABKHERI
April 19, 1989
VIRINDER MOHAN Vs. BHATINDA IMPROVEMENT TRUST
October 20, 1989
VIRSA SINGH Vs. UNION OF INDIA
May 30, 1989
VISHWA MITTER Vs. STATE OF HARYANA
September 22, 1989
WALAITI RAM Vs. DHARAM SINGH
April 6, 1989
WALAITI RAM Vs. DHARAM SINGH
January 6, 1989
WARYAM SINGH ALIAS BARWAM SINGH Vs. RAMESHWAR DASS AND ANOTHER
March 2, 1989
WAZIR SINGH Vs. STATE OF PUNJAB
August 8, 1989
WING COMMANDER NARENDER PAL SINGH Vs. SH. S.S. SODHI
February 3, 1989
WOOLWAYS SHOP CUM OFFICE CHANDIGARH Vs. CENTRAL BANK OF INDIA CHANDIGARH
August 31, 1989
YADWINDER SINGH Vs. STATE OF PUNJAB
August 7, 1989
YASH PAL Vs. STATE OF PUNJAB
February 15, 1989
YASH PAL Vs. SARDUL SINGH
February 17, 1989
YASH PAL JHANJI Vs. SURINDER KHANNA
December 12, 1989
YASHIN Vs. DIRECTOR
September 20, 1989
YOG DHYAN BANGA Vs. STATE OF PUNJAB
May 9, 1989
YOG RAJ Vs. STATE OF PUNJAB
September 19, 1989
YOGENDER PAL Vs. SHER ALI KHAN
September 11, 1989
ZARINA BEGUM Vs. FAQUIR HUSSAN
October 18, 1989
ZILE SINGH Vs. MUNSHI
August 4, 1989
ZORA SINGH Vs. UNION OF INDIA AND ANOTHER
January 30, 1989
ZORAWAR SINGH Vs. RAJINDER SINGH ALIAS SHER SINGH AND ANR
December 12, 1989