Case Index

Title
Date
ABDUL FAZAL AND OTHERS Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND OTHERS
December 1, 1989
ABDUL GANI MIA @ ABDUL WAHED AND ANOTHER Vs. ABDUL GANI MIA
May 3, 1989
ABDUL MATIN Vs. ABDUL AZIZ
September 25, 1989
ABDUL SAMOD Vs. SONA BIBI
August 8, 1989
ABDUL WALID Vs. COMMISSIONER OF WEALTH TAX
January 4, 1989
ABDUS SALAM CHOUDHURY Vs. STATE OF ASSAM
January 12, 1989
AHMED ALI Vs. STATE OF ASSAM
November 21, 1989
AJIJUR RAHMAN BARBHUIYA Vs. HAJI MOSHAID ALI LASKAR
September 25, 1989
ALIMON NESSA Vs. SUDHIR CHANDRA DEY
March 31, 1989
ALIMUDIN SHEIKH Vs. BAHAR ALI @ BAHARUDDIN AND ORS.
March 1, 1989
ALL ASSAM HEADS OF THE DEPARTMENTS MINISTERIAL OFFICERS ASSOCIATION Vs. THE STATE OF ASSAM AND ANOTHER
May 18, 1989
ANAND TRADERS AND ANR. Vs. S.K. ENTERPRISES
November 6, 1989
ANATH BANDHU SAHA AND OTHERS Vs. UTPA1 DEB BARMA
February 7, 1989
ANIL CHANDRA Vs. STATE OF ASSAM
August 14, 1989
ANJALI CHAKRABORTY Vs. STATE OF ASSAM
September 26, 1989
APARAJITA MUKHERJEE Vs. ANIL KUMAR MUKHERJEE
August 14, 1989
APURBA KUMAR BARUA Vs. THE STATE OF ASSAM & OTHERS
September 19, 1989
ARFAN ALI Vs. BINODE BIHARI DE AND ORS.
November 6, 1989
ARUN BHUSAN CHAKRAVARTY Vs. STATE OF ASSAM
July 10, 1989
ASSAM FOREST PRODUCTS (P) LTD., DIBRUGARH Vs. COMMISSIONER OF INCOME
January 29, 1989
ASSAM FOREST PRODUCTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 27, 1989
ASSAM OIL COMPANY LIMITED Vs. UNION OF INDIA AND OTHERS
September 1, 1989
ASSAM STATE TRANSPORT Vs. ATUL CHANDRA GOSWAMI
November 27, 1989
ATUL GANDHIA Vs. STATE OF ASSAM
November 20, 1989
B. PRIMPERSTERE KHARKENEER Vs. THE STATE OF MEGHALAYA AND ANOTHER
May 8, 1989
BAJRANG TEA MFG COMPANY PVT LTD Vs. ASSAM S E B
September 25, 1989
BASANTA DUTTA ALIAS BASANTA KUMAR DUTTA Vs. STATE OF ASSAM
August 1, 1989
BHABANI DASYA Vs. TULSI RAM KEOT
February 28, 1989
BHARAT HEAVY ELECTRICALS LTD. Vs. ASSAM STATE ELECTRICITY BOARD
November 21, 1989
BHAWANI SHANKAR BAGARIA Vs. DEBABRATA GHOSH
December 8, 1989
BHUPEN SENGUPTA Vs. DIRECTOR OF LAND RECORDS & SETTLEMENT, GOVT OF TRIPURA AND ORS.
January 10, 1989
BIHARI DAS @ BIHARILAL DAS & ORS Vs. SAMSUDDIN & ORS.
April 20, 1989
BIPIN CHANDRA KALITA Vs. ARABINDA DAS & TWO OTHERS
June 7, 1989
BISWANATH TRIVEDI @ BISWANATH TEWARI Vs. ASSAM BOARD OF REVENUE AND ORS.
January 19, 1989
BOPAI ALI Vs. STATE OF ASSAM
July 3, 1989
BRAJA LAL BANIK Vs. STATE OF TRIPURA
June 16, 1989
BRAJALAL BANIK Vs. STATE OF TRIPURA
June 9, 1989
BUDHINA HAZARIKA AND ORS. Vs. HIRA PAYENG AND ANR.
March 29, 1989
CAPT. RAMESHWAR LAL ARYA Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND ORS.
March 30, 1989
CHANDRA NATH SARMA Vs. MAHESH NATH SARMA
January 19, 1989
CHANDRESWAR BHATTACHARJEE Vs. THE MANAGING PARTNER OF BANAMALI TEA ESTATE, SIBSAGAR AND ORS.
February 8, 1989
CHONG NORBU LAMA Vs. STATE OF ARUNACHAL PRADESH AND ORS
June 16, 1989
CHONGTHAM TIKEN SINGH Vs. STATE OF MANIPUR AND ORS.
April 5, 1989
COLLECTOR OF DARRANG & MANGALDAI Vs. ON THE DEATH OF PRAFULLA CHANDRA GOSWAMI, AMIYA KUMAR GOSWAMI AND ORS.
September 15, 1989
COMMISSIONER OF INCOME Vs. M/S. M.L. TRADING AND CO. NOWGONG
February 2, 1989
COMMISSIONER OF INCOME TAX Vs. GOURISHANKAR KHATUWAL AND BROS
November 10, 1989
COMMISSIONER OF INCOME TAX Vs. JHABARMAL AGARWALLA
September 22, 1989
COMMISSIONER OF INCOME TAX Vs. PHEROS AND CO P LIMITED
January 20, 1989
COMMISSIONER OF INCOME TAX Vs. MAKHAN SARMAH SAVAPANDIT
February 13, 1989
COMMISSIONER OF INCOME TAX Vs. SECRETARY REGIONAL COMMITTEE NATIONAL SPORTS CLUB OF ASSAM
January 12, 1989
COMMISSIONER OF INCOME TAX Vs. M L TRADING AND CO
February 27, 1989
COMMISSIONER OF INCOME TAX Vs. PIONEER CONSTRUCTION CO
April 19, 1989
COMMISSIONER OF INCOME TAX Vs. RAHMAN O T
May 3, 1989
COMMISSIONER OF INCOME TAX Vs. GOSLINO MARIO
July 18, 1989
COMMISSIONER OF WEALTH TAX Vs. B C GUPTA AND SONS LIMITED
August 16, 1989
COMMISSIONER OF WEALTH TAX Vs. TARACHAND AGARWALLA
May 31, 1989
CONSTRUCTION AND SUPPLY CO. Vs. UNION OF INDIA
December 15, 1989
CONTROLLER OF ESTATE DUTY Vs. MURARILAL SOVASARIA
July 28, 1989
CWT SHILLONG Vs. SHRI TARACHAND AGARWALLA
May 23, 1989
D. AGARWALLA Vs. B. DEVI AGARWALLA
December 12, 1989
DALJEET KAUR Vs. COMMISSIONER OF INCOME TAX
September 15, 1989
DEPUTY COMMISSIONER Vs. SHRI MANIYA KOCH AND ORS.
August 3, 1989
DHARMESWAR BARUAH Vs. UNION OF INDIA & ORS.
March 15, 1989
DINESH CHANDRA DEY Vs. STATE OF ASSAM
November 16, 1989
DIPAK MOORMOO Vs. SONARAM PHUKAN
May 31, 1989
DOKAN PROTISTHAN KARMACHARI SANGHA & ANOTHER Vs. MANAGING DIRECTOR, M/S NANAK SINGH SUJAN SINGH SADANA & ORS
May 15, 1989
DOOM DOOMA TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 26, 1989
DR. B.C. LAHKAR Vs. THE STATE OF ASSAM AND ORS.
April 25, 1989
DR. RAJ KUMAR BHARATIA AND ORS. Vs. STATE OF ASSAM
March 8, 1989
DWIJENDRA KUMAR BHATTACHARJEE Vs. SUPERINTENDENT OF TAXES
August 16, 1989
EMPLOYEES STATE INSURANCE Vs. WELFORD TRANSPORT
August 17, 1989
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. KRISHNA PRESS
September 6, 1989
EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI, ASSAM AND ORS. Vs. M/S. TRIBUNE PRESS, CHANDMARI GAUHATI AND ORS.
November 30, 1989
ENIBOMO LOTHA Vs. NAGALAND PUBLIC SERVICE COMMISSION AND ORS.
March 15, 1989
GANAKANTA DAS Vs. STATE OF ASSAM
July 17, 1989
GOPAL CHAND AGARWALLA AND ANOTHER Vs. MADANLAL SIMOLIA (AGARWALLA) AND OTHERS
November 6, 1989
GOPAL CHANDRA DEURI Vs. THE STATE OF ASSAM
September 5, 1989
GOPESH CHANDRA DAS Vs. CHIEF SECRETARY TO THE GOVT OF ASSAM
September 25, 1989
GOVINDA MISRA @ MISIR Vs. JYOTISH CHANDRA ROY AND ORS.
November 3, 1989
GULABRAI HANUMANBUX Vs. WEALTH TAX OFFICER INCOME TAX OFFICER
March 7, 1989
HANUMAN BOX AGARWALLA Vs. GIRISH CHANDRA GOGOI
November 6, 1989
HARI SHANKAR SAHU Vs. GIRIDHARILAL SARMAH
June 27, 1989
HEIRS OF LATE NABIBAKH SK. MUSTT ANJAMUR BEWA AND ORS. Vs. MD. NUR HUSSAIN AND ORS.
November 27, 1989
HEM CHANDRA NAYAK Vs. STATE OF ASSAM
May 12, 1989
HERAMBA KUMAR SARMA Vs. STATE OF ASSAM
September 6, 1989
HERAMBA SARMA Vs. AJOY SANKAR DAS
June 13, 1989
HIGHWAY HOTEL LIMITED Vs. ASSAM STATE ELECTRICITY BOARD, NARENGI, GAUHATI
July 24, 1989
HIMATSINGKA MOTOR WORKS LTD. Vs. ASSAM FINANCIAL CORPORATION, GAUHATI AND ORS.
May 3, 1989
HINA KHAN Vs. SUPERINTENDENT GAUHATI DISTRICT JAIL
June 20, 1989
HINDUSTAN GENERAL INSURANCE Vs. NILIMA MAHANTA
April 12, 1989
IBRAHIM ALI Vs. HAJI ABDUL LATIF
July 24, 1989
IDRIS BHAI Vs. BINOD KHERKHETARI
December 6, 1989
INDIA CARBON LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1989
INDIA CARBON LIMITED Vs. STATE OF ASSAM AND ORS.
September 15, 1989
INDRA MOHAN CHAKRABORTY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
March 21, 1989
J THOMAS AND CO PVT LTD Vs. AHMED TEA CO PVT LTD
September 6, 1989
JANASHIKHA CO OP PRINTING WORKS LTD Vs. STATE OF TRIPURA
January 5, 1989
JASWANT SINGH Vs. KANIKA BALA DEKA
September 12, 1989
JHABARMAL PANDA Vs. BHAGAWATI PRASAD KEDIA
January 27, 1989
JHUMAR MAL JAIN AND ORS. Vs. KAMAKHYA TEMPLE REPRESENTED BY JHANDU PRASAD SARMA DOLOL AND ORS.
May 3, 1989
JIBAN CHANDRA DEKA, BIJAY LAKSHMI MAHANTA & JAHUR ALI Vs. DEPUTY COMMISSIONER, KAMRUP AND OTHERS
June 8, 1989
JITENDRA NATH SAIKIA Vs. STATE OF ASSAM AND ORS.
June 26, 1989
JOGESWAR DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
April 10, 1989
JOKAI INDIA LTD. Vs. ASSAM BOARD OF REVENUE AND OTHERS
March 9, 1989
K M MATHEW Vs. P K THUNGON
September 15, 1989
K.A. CHRISTINA AND B. PYNGROPE AND ANR. Vs. THE STATE OF MEGHALAYA
February 25, 1989
KABRAMBAM LOKENDRA SINGH & OTHERS Vs. THOUNAOJAM BIRA SINGH
May 19, 1989
KAJAL DEY Vs. STATE OF ASSAM
February 22, 1989
KALI KUMAR SHARMA Vs. SALES TAX TRIBUNAL TRIPURA
January 12, 1989
KAMALA KANTA SAIKIA Vs. BINDO URANG
September 19, 1989
KANCHAN KUMAR DEV Vs. STATE OF ASSAM
November 16, 1989
KARTIK MAL AND ORS. Vs. STATE OF ASSAM
April 25, 1989
KHIRESWAR SAIKIA Vs. STATE OF ASSAM
September 7, 1989
KHITESWAR PHUKAN Vs. SOWALA GOGOI
November 20, 1989
KOOMSONG TEA CO. LTD Vs. ASSAM BOARD OF REVENUE & ORS
May 29, 1989
KRISHNA KANTA NATH Vs. BANCHAN BALA NATH
March 16, 1989
KULADHAR DUTTA Vs. STATE OF ASSAM AND OTHERS
June 21, 1989
KUMAR SRIJUT MADHUSUDAN DEB BARMA AND ORS. Vs. STATE OF TRIPURA AND ORS.
January 10, 1989
LITIN CHANDRA Vs. STATE OF ASSAM
May 24, 1989
M/S SHREE HANUMAN BHANDAR Vs. THE COMMISSIONER OF EXCISE, GOVT. OF ASSAM AND ORS.
February 7, 1989
M/S. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. & ORS. Vs. M/S. MALKANI CONSTRUCTION (P) LTD. CONTRACTOR
August 8, 1989
M/S. RALLIS INDIA LTD. Vs. STATE OF ASSAM
January 5, 1989
M/S. SUPER FINANCE CO. Vs. LAKHAN SINGH AND ANR.
February 27, 1989
MACHABBIR ALI & ANR. Vs. MATABUDDIN & ANR.
August 16, 1989
MADAN CH. DAS ON THE DEATH OF HIS LEGAL HEIRS BHUD Vs. DHARANIDHAR RAI
June 6, 1989
MADAN SINGH Vs. TAIYAB HUSSAIN
August 16, 1989
MAHADEOLAL PASARI AND ORS. Vs. PHOENIX AUTOMOBILE SALES AND SERVICES (PVT) LTD. AND ORS.
June 13, 1989
MAHENDRA KISHOR PAUL Vs. STATE OF TRIPURA AND ANR.
January 9, 1989
MAKBUL HUSSAIN Vs. ZUBEDA KHATOON
April 12, 1989
MAKUM TEA COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 19, 1989
MANAGER, BHARAT REFRACTORIES LTD. Vs. DR. SANDAR SON DKHAR
December 8, 1989
MANIRAM SAIKIA Vs. HIRA BORDOLOI
June 27, 1989
MASADDAR ALI Vs. STATE OF ASSAM
December 12, 1989
MATIN AHMED Vs. MULLUCK HUSSAIN
December 18, 1989
MD ABDUL KADIR Vs. STATE OF ASSAM
April 12, 1989
MD ABDUL MATLIB Vs. STATE OF ASSAM
November 21, 1989
MD BADARUDDIN AHMED Vs. STATE OF ASSAM
May 12, 1989
MD RABBAN ALI DEWAN Vs. MUSTT ANOWARA BEGUM
June 28, 1989
MD SYAD ALI Vs. STATE OF ASSAM
February 7, 1989
MD SYED ALAUDDIN MIA Vs. SARUNGBAM IBOBI SINGH
May 23, 1989
MD. ABDUL JOBBAR MANDAL Vs. RAJAPUKHURI SAMABAI SAMITY LTD. AND ANOTHER
May 31, 1989
MD. GEDA SHIEKH & OTHERS Vs. MD. MAFIZUDDIN SHEIKH
April 3, 1989
MD. LALCHAND ALI & ANR. Vs. MUSTT. TARIKAN BEGUM & ORS.
May 30, 1989
MD. SALIM KHAN Vs. INCOME TAX OFFICER
August 1, 1989
MD. SAYED ALI Vs. BIMAL CHANDRA KARMAKAR
May 5, 1989
MIHIR KANTI BOSE Vs. STATE OF ASSAM
November 30, 1989
MILAN DAS AND ORS. Vs. AMBIKA TEA ESTATE
May 19, 1989
MOHAN CHANDRA GOGOI Vs. STATE OF ASSAM
June 9, 1989
MOHEEMA LTD Vs. COMMISSIONER OF INCOME TAX
August 16, 1989
MOHEEMA LTD Vs. COMMISSIONER OF INCOME TAX
July 20, 1989
MONORANJAN CHAKRABORTY Vs. STATE OF TRIPURA
December 5, 1989
MUHIBUR RAHMAN LASKAR Vs. ARJAN ALI AND ORS.
August 4, 1989
MUSLIM MIA Vs. UNION OF INDIA (UOI) AND ORS.
September 6, 1989
MUSTT. SUNABAN BEWA AND ORS. Vs. MANEHAB ALI SEKH
November 23, 1989
N.C. RAWLLEY ANR. Vs. STATE OF ASSAM AND ANR.
March 1, 1989
NANDA PATHAK Vs. STATE OF ASSAM
September 4, 1989
NATIONAL INSURANCE CO. LTD. Vs. UNION OF INDIA
August 2, 1989
NEW INDIA ASSURANCE CO LTD Vs. SATYANATH HAZARIKA
March 8, 1989
NEW INDIA ASSURANCE CO. LTD. Vs. KA SYNSHAR BAREN
August 11, 1989
NEW JATINGA VALLEY TEA ESTATE LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
July 17, 1989
NIHAR SENGUPTA Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND ORS.
January 6, 1989
NILAKANTHA PATI Vs. ANANTA MISRA AND ANR
September 8, 1989
NIRANJAN KUMAR DAS Vs. RANADHIR ROY
May 26, 1989
OIL AND NATURAL GAS COMMISSION, EASTERN REGION, NAZIRA Vs. ASSAM BOARD OF REVENUE AND ORS.
February 17, 1989
OINAM GULAMJAT SINGH Vs. STATE OF MANIPUR AND OTHERS
June 7, 1989
OM PRAKASH BHARUKA Vs. SAKUNTALA BHARUKA
September 18, 1989
OMPRAKASH AGARWALLA Vs. THE SUB
May 24, 1989
ON THE DEATH OF BUDHMAL GUJRANI HIS HEIRS SMTI. CHANDA GUJRANI AND ORS. Vs. ON THE DEATH OF KASHILAL AGARWALA HIS HEIRS SMTI URMILA AGARWALA AND ORS.
August 5, 1989
ON THE DEATH OF MD. ELIAS HIS HEIRS MATIN AHMED AND ORS. Vs. MULLIK HUSSAIN
December 18, 1989
ON THE DEATH OF NILLSWARI HAZORI, HER HEIRS AND LEGAL REPRESENTATIVES SMTI. JYOSODA BASUMATARY AND OTHERS Vs. SURESH CHANDRA RAVA AND OTHERS
June 16, 1989
ON THE DEATH OF SARDAR DARSAN SINGH, HIS HEIRS KUNDAN KAUR AND ORS. Vs. SARDAR AJIT SINGH
March 1, 1989
ON THE DEATH OF TULSIRAM SHARMA ADHIKARI HIS LEGAL REPRESENTATIVES SMT. PURNAMAYA DEVI & ORS. Vs. SMT. HIRONIBALA DEVI & ORS.
June 7, 1989
ON THE DEATH OF U. SHRAN SHABONG HIS LEGAL HEIR AND REPRESENTATIVE KA IVORY SHABONG Vs. ON THE DEATH OF KA TRI SYNREM OF MADAN LABAN HER LEGAL REPRESENTATIVE KA KHERI SYNREM AND ANR.
August 10, 1989
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. RATNA BAHADUR CHETRI
December 5, 1989
P.S. KONA ANAL S/O. LATE MOLOK ANAL, CHIEF OF CHANDAL KHUMAN VILLAGE, P.S. CHANDAL, DISTRICT TENGNOUPEL, MANIPUR Vs. STATE OF MANIPUR AND ORS.
May 23, 1989
PACHHUNGA Vs. ZOKHUMI
June 19, 1989
PHAJURMAN MIA Vs. PAOLELUNG KABUI, KHULLAKPA AND OTHERS
May 24, 1989
PHEONIX AUTOMOBILE SALES & SERVICE (P) LIMITED Vs. M/S. GANESHDAS RAMGOPAL AND ORS.
November 28, 1989
PRABASH CHANDRA BHOWMIK(IN M.A.(F) 17 OF 1988) NANI GOPAL GHOSH(IN M.A.(F) 18 OF 1988) Vs. BISWA RANJAN DEB BARMA AND ORS.
February 28, 1989
PURBANCHAL BRICKS INDUSTRIES Vs. STATE OF TRIPURA
July 21, 1989
R G S INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 27, 1989
R.G.S. INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 25, 1989
RAJENDRA SINGH Vs. SUPERINTENDENT OF TAXES
July 21, 1989
RAM CHANDRA LAXMINARAYAN Vs. QUINTEN MEMORIAL HALL, SHILLONG
June 30, 1989
RAMAKANTA DEB ROY AND ANR. Vs. SHRI AMALENDU DUTTA AND ORS.
September 13, 1989
RAMESH SARMA Vs. STATE OF ASSAM
June 7, 1989
RAMESWAR BORA Vs. DAKSHINPAT SATRA
August 29, 1989
RANGTA MAJHI Vs. STATE OF ASSAM
January 23, 1989
RATNA DAS Vs. DWIJENDRA DAS
July 10, 1989
REAZUDDIN AHMED AND ANR. Vs. SALIMA NAHAR @ MIRA AND ORS.
February 2, 1989
REGIONAL TRANSPORT AUTHORITY GAUHATI Vs. GAUHATI TRANSPORT ASSOCN
July 18, 1989
ROHITESWAR SAIKIA Vs. TONU KONWAR
March 8, 1989
RUPCHAND SARKAR AND ORS. Vs. THE REVENUE SECRETARY, GOVERNMENT OF TRIPURA AND ORS.
January 4, 1989
S. SUNILCHANDRA SHARMA Vs. STATE OF MANIPUR AND ORS.
September 19, 1989
S.H.K. NONGRUM Vs. BIMLENDU DASGUPTA
March 2, 1989
SADAU ASOM BIDYUT KARMI KALYAN PARISHAD, AN ASSOCIATION OF THE EMPLOYEES OF THE ASSAM STATE ELECTRICITY BOARD AND ANR. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
August 16, 1989
SAIKHOM NINGTHEM SINGH Vs. SAIKHOM GAURAMANI SINGH
December 6, 1989
SALIGRAM AND CO Vs. COMMISSIONER OF INCOME TAX
September 28, 1989
SAMIR RANJAN BARMAN Vs. BHANU LAL SAHA
March 16, 1989
SANTOKH SINGH Vs. DIVISIONAL ENGINEER TELEPHONES SHILLONG
September 26, 1989
SARDAR SANTOKH SINGH Vs. DIVISIONAL ENGINEER, TELEPHONES SHILLONG AND OTHERS
September 26, 1989
SARI RAM KUMAR DEB BARMA Vs. THE STATE OF TRIPURA AND OTHERS
January 6, 1989
SHIV KUMAR DAGA Vs. STATE OF ASSAM
September 15, 1989
SHRI AMAR JYOTI DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
September 5, 1989
SHRI ARUN CHANDRA SARMA Vs. SHRI JANARDAN PRASAD VERMA
July 28, 1989
SHRI ARUN KUMAR AGARWALA Vs. THE STATE OF ASSAM
August 8, 1989
SHRI BARANSING BOLWARY Vs. TURA MUNICIPAL BOARD, TURA AND OTHERS
November 3, 1989
SHRI BINAYENDRA LAL ROY Vs. STATE OF TRIPURA
February 24, 1989
SHRI CHITTA RANJAN SAHA Vs. STATE OF TRIPURA
June 9, 1989
SHRI DILIP DHAR AND ORS. Vs. STATE OF ASSAM
November 2, 1989
SHRI G. JAYDASS Vs. UNION OF INDIA AND ORS.
February 17, 1989
SHRI JAMUNA SHARMA, SECRETARY, GREATER GAUHATI RICKSHAW TRADERS ASSOCIATION Vs. GAUHATI MUNICIPAL CORPORATION AND OTHERS
June 23, 1989
SHRI L.P. GONMEI Vs. THE STATE OF MANIPUR & ANOTHER
May 19, 1989
SHRI LIKRAM BIRJIT SINGH Vs. SHRI OINAM BUDHI SINGH AND ANOTHER
May 25, 1989
SHRI LILA CHANDRA GOSWAMI Vs. THE VICE CHANCELLOR, GAUHATI UNIVERSITY, GAUHATI
September 12, 1989
SHRI M. DAWNGLLAN Vs. UNION OF INDIA AND OTHERS
August 4, 1989
SHRI MAHABIR GOENKA AND OTHERS Vs. THE STATE OF ASSAM
April 24, 1989
SHRI MAHINDRA CHANDRA DAS AND EIGHT OTHERS Vs. THE STATE OF TRIPURA AND TWO OTHERS
January 10, 1989
SHRI MUNINDRA NATH DEB ADHIKARI Vs. STATE OF ASSAM AND OTHERS
April 11, 1989
SHRI R.K. YADAV Vs. THE UNION OF INDIA AND OTHERS
May 26, 1989
SHRI RAGHUNATH PRASAD Vs. THE STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MANIPUR
May 26, 1989
SHRI RAI MOHAN GHOSH Vs. THE UNION OF INDIA AND FOUR OTHERS
January 10, 1989
SHRI RAMAPADA DHAR Vs. THE STATE OF ASSAM AND OTHERS
January 19, 1989
SHRI SAJAL DUTTA Vs. THE STATE OF ASSAM AND ORS.
March 31, 1989
SHRI SUREN CHANDRA DAS Vs. TEZPUR MUNICIPAL BOARD AND ANOTHER
November 30, 1989
SHYAMA PRASAD PURKAYASTHA Vs. GAUHATI UNIVERSITY AND ORS.
September 21, 1989
SHYAMAL PRASAD DAS Vs. STATE OF TRIPURA
August 8, 1989
SIBU CHAKRAVARTY Vs. STATE OF ASSAM
February 9, 1989
SIRAJUL HAQUE LASKAR ALIAS SIRAJUL HAQUE Vs. THE STATE OF ASSAM
April 12, 1989
SMT. PARBATI DEVI SHARMA AND OTHERS Vs. JALIM CHAND SARAWAGI AND OTHERS
February 9, 1989
SMT. RADHARANI SEN AND ANOTHER Vs. RAM CHOUDHURY CHOUHAN
March 21, 1989
SMT. SOMALI DUTTA Vs. MAKHAN SINGH AND OTHERS
July 28, 1989
SMT. USHARANI BHADRA & ORS. Vs. SMT. SUBHARANI BHAWAL & ORS.
June 12, 1989
SMTI. KAMEWARI SAIKIA Vs. SHRI SANKARLAL SARKAR
September 25, 1989
SMTI. PURNIMA PURKAYASTHA Vs. SHRI ANIMESH BHATTACHARJEE AND ORS.
November 17, 1989
SOBU ANGAMI Vs. STATE OF NAGALAND AND ORS.
February 23, 1989
SONAI RIVER TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1989
SONAPUR TEA COMPANY (PVT.) LTD. Vs. THE BAKIJAI AND CERTIFICATE OFFICER AND 2 ORS.
September 6, 1989
SRI JAGANNATH MAHANTA Vs. MD. SADEQUE ALI AND ORS.
December 18, 1989
SRI NARESWAR KONWAR Vs. UNION OF INDIA AND ANOTHER
November 29, 1989
SRI RUPESWAR DUTTA Vs. OIL INDIA LTD. AND ORS.
November 15, 1989
STATE BANK OF INDIA Vs. DRUGS AND SCIENTIFIC DISTRIBUTORS AND ORS.
September 11, 1989
STATE OF ASSAM Vs. STATE BANK OF BIKANER, JAIPUR
September 22, 1989
STATE OF ASSAM Vs. M/S. GOPAL HOTEL & RESTAURANT, GAUHATI AND ORS.
August 8, 1989
STATE OF ASSAM Vs. HIT RAM DEKA
June 28, 1989
STATE OF ASSAM AND ORS. Vs. SHRI ANIL CHANDRA DAS
December 15, 1989
STATE OF MANIPUR Vs. ELANGBAM ACHOU SINGH
January 10, 1989
STEEL INDUSTRIES Vs. STATE OF TRIPURA
August 16, 1989
STUDIO SEN AND SEN Vs. STATE OF TRIPURA
June 9, 1989
SUBAHU KUMAR JAIN Vs. JAGDISH PRASAD CHOUDHURY
June 1, 1989
SUBHKARAN CHARARIA Vs. JADUNANDA SHARMA
March 10, 1989
SUDARSHAN KAR Vs. INDRA LAL SAHA
March 3, 1989
SUIEKHA GHOSH Vs. PANCHANAN SHIB BIGRAHA
March 30, 1989
SURENDRA NATH MEDHI Vs. STATE OF ASSAM AND ORS.
May 2, 1989
SUSAN DAS Vs. HEMLATA DAS
June 26, 1989
SUSHIL KUMAR MISRA Vs. STATE OF ASSAM
April 26, 1989
TAJAMUL HUSSAIN CHOWDHURY ALIAS MD. TAJAMUL HUSSAIN CHOWDHURY Vs. GIRINDRA NAMASUDRA & ORS.
July 10, 1989
TARANI KANTA DAS Vs. KARBI ANGLONG DISTRICT COUNCIL AND ORS.
January 23, 1989
TAZABANNISA & ORS. Vs. SADARUDDIN AHMED & ORS.
August 16, 1989
TH. KUNJO SINGH AND OTHERS Vs. M. MUKHI DEVI AND OTHERS
April 5, 1989
THANHNUNA Vs. STATE OF MIZORAM AND ORS.
July 18, 1989
THATITHOI CHIRU Vs. NINGAMPAO KABUI
January 23, 1989
THE COLLECTOR OF KAMRUP Vs. HARENDRA NATH PHUKAN
November 27, 1989
THE EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI Vs. M/S. ASSOCIATED INDUSTRIES (ASSAM), CHANDRAPUR
April 12, 1989
THE MANAGEMENT OF CINNATOLLIA T.E., NORTH LAKHIMPUR Vs. THE PRESIDING OFFICER, LABOUR COURT DIBRUGARH AND ORS.
March 8, 1989
THE MANAGEMENT OF INDIAN OIL CORPORATION (ASSAM OIL DIVISION), DIGBOI Vs. THE STATE OF ASSAM AND OTHERS
November 29, 1989
THE MEGHALAYA TRUCK OWNERS ASSOCIATION AND ANR. Vs. STATE OF MEGHALAYA AND ORS.
February 24, 1989
THE ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD., DIVISIONAL OFFICER, GAUHATI Vs. M/S DOTCO, BADARPUR, CACHAR
March 31, 1989
THE STATE OF ASSAM Vs. M/S MAHALCHAND BINOD KUMAR
March 15, 1989
U. BELSLAWIS LYNGDOH AND ANR. Vs. KA MELORIS LYNGDOH AND ANR.
February 17, 1989
U. BESTREAL DHONAL NATEP Vs. KHASI HILLS DISTRICT COUNCIL, SHILLONG
January 31, 1989
UDALDAS PANIKA & PRAHLAD CHANDRA DAS Vs. KARBI ANGLONG DISTRICT COUNCIL AND OTHERS
July 5, 1989
UNION OF INDIA Vs. M/S. K.K. AGARWALLA
May 31, 1989
UNION OF INDIA Vs. RAM CHANDRA SINGH
June 29, 1989
UNION OF INDIA (UOI) Vs. RAM KUMAR MAHABIR PRASAD
December 22, 1989
UNION OF INDIA AND OTHERS Vs. SHRI GAUTAM DEV GUPTA
March 21, 1989
UNITED COMMERCIAL BANK SILCHAR Vs. SATISH CHANDRA GHOSH
March 1, 1989
UPENDRA CHANDRA DEB ROY Vs. SUBHASHINI DEB AND ORS.
April 12, 1989