Home
Case Index
Title
Date
A.K. DUTTA Vs. UNION OF INDIA & ORS.
July 13, 1989
AAJKAAL PUBLISHERS PVT LTD Vs. COMMERCIAL TAX OFFICER MANICKTOLA CHARGE
May 9, 1989
ABANI KUMAR BHATTACHARJYA Vs. PRESIDING OFFICER STATE TRANSPORT APPELLATE TRIBUNAL
May 9, 1989
ABDUL GAFUR Vs. MUJIBAR RAHAMAN MANDAL
June 23, 1989
ABDUL RASHID Vs. CALCUTTA MUNICIPAL CORPORATION
April 3, 1989
ABDUL RAZZAK Vs. SUDIP KR DUTTA GUPTA
July 3, 1989
ABDUL SATTAR Vs. SAHANI BIBI AND ANOTHER
August 8, 1989
ABDUL SATTER Vs. SAHANI BIBI AND ANOTHER
May 30, 1989
ABN FOOD AND BEVERAGE PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
September 18, 1989
ADHIR KUMAR NATH Vs. UNION OF INDIA & ORS.
January 24, 1989
ADITYA VIKRAM BIRLA Vs. PARAMAN AND AGARWAL
March 17, 1989
AJAI BEHARI SRIVASTAVA Vs. UNION OF INDIA & ORS.
August 4, 1989
AJAY KUMAR SINHA Vs. ANNE MARIA BARRATO AND ORS.
May 19, 1989
AJIT CHAKRABORTY Vs. PADMABATI BHAR
June 27, 1989
AJIT KUMAR DAS Vs. THE STATE
September 11, 1989
AJIT KUMAR DOSHI Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA
September 27, 1989
AJIT KUMAR MONDAL ALIAS AMAR Vs. STATE OF WEST BENGAL
April 12, 1989
AJOY KUMAR SARKAR Vs. STATE
August 18, 1989
AJOY KUMAR SUR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
January 12, 1989
ALBERT WALKER CHRISTOPHER SMART Vs. RESERVE BANK OF INIDA
May 2, 1989
ALLIANCE MILLS LESSEES PVT LTD Vs. STATE OF WEST BENGAL
August 25, 1989
AMAL CHANDRA MITRA Vs. GOBINDA BASAK
September 15, 1989
AMAL KANTI SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
December 1, 1989
AMALENDU CHANDRA Vs. STATE OF WEST BENGAL AND OTHERS
July 20, 1989
AMAR SADHUKHAN Vs. MRINAL KANTI CHAKRABORTI
November 22, 1989
AMARENDRA MUKHERJEE Vs. SWAPNA MUKHERJEE
August 14, 1989
AMIN CHAND PAYARELAL Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX RANGE 1 CENTRAL
June 15, 1989
AMIYA CHARAN LAW Vs. INDIAN JUTE COMPANY LIMITED
June 19, 1989
AMIYA KUMAR MAJUMDAR Vs. GOURI PROSAD GHOSH
February 16, 1989
ANANTA KUMAR SARDAR Vs. SM. SHISHU BALA MONDAL & ORS.
July 27, 1989
ANANTA LAL SEN Vs. COMMISSIONER INCOME TAX
September 13, 1989
ANDAMAN TIMBER INDUSTRIES LTD Vs. COLLECTOR OF C EX
April 26, 1989
ANGLO INDIA JUTE MILLS CO LTD Vs. COLLECTOR OF C EX
May 18, 1989
ANIL KUMAR GHOSH Vs. UNION OF INDIA (UOI)
September 15, 1989
ANIL KUMAR KUNDU Vs. NETAI CHANDRA BORAL
May 30, 1989
ANUPAM CHAKRABORTY Vs. UNION OF INDIA & ORS.
May 31, 1989
APEEJAY PVT LTD Vs. RAGHAVACHARI NARASINGHAM
July 12, 1989
ARATI BASU Vs. STATE OF WEST BENGAL
February 13, 1989
ARBEE CONSTRUCTION CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 10, 1989
ARJAN BIBI Vs. MD AJIJ MOIIAH
September 14, 1989
ARORA AND SONS Vs. DEBI PRASAD KHANNA
July 19, 1989
ARUN KUMAR DAS Vs. STATE
September 28, 1989
ARUN KUMAR NATHANY Vs. C T O MANICKTALA CHARGE
December 15, 1989
ARYA DHARMA SEVA SANGH Vs. JAI IRON AND STEEL INDUSTRIES
March 8, 1989
ASHA DEVI SABOO Vs. CONTROLLER OF ESTATE DUTY
June 14, 1989
ASHIM KUMAR DUTTA Vs. STATE OF WEST BENGAL
April 3, 1989
ASHOK KUMAR JAISWAL AND OTHERS Vs. STATE AND ANOTHER
May 9, 1989
ASHOK MAHAPATRA & ORS. Vs. UNION OF INDIA & ORS. (S.E. RLY.)
October 5, 1989
ASHOKE KUMAR BATABYAL Vs. UNION OF INDIA & ORS.
May 2, 1989
ASHOKE KUMAR ROUTH Vs. SOVANA ROUTH
May 4, 1989
ASIAN INDUSTRIES Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
September 18, 1989
ASIATIC OXYGEN LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1989
ASIATIC OXYGEN LIMITED Vs. JT. SECRETARY, GOVERNMENT OF INDIA AND ORS.
August 9, 1989
ASIATIC OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX
June 5, 1989
ASOKA ROY Vs. STATE OF WEST BENGAL
February 17, 1989
ASOKE DE Vs. STATE OF WEST BENGAL & ORS.
April 26, 1989
ATTAREEKHAT TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
November 15, 1989
AVERY INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 16, 1989
AYODHYA TEWARI Vs. UNION OF INDIA
March 30, 1989
AZIMUDDIN ANSARI Vs. UNION OF INDIA
February 13, 1989
AZIMUDDIN ANSARI ASHOK SINGH Vs. UNION OF INDIA
February 16, 1989
B E PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
November 21, 1989
B K SAHA P LIMITED Vs. INCOME TAX OFFICER
June 6, 1989
BABU RAM Vs. UNION OF INDIA AND OTHERS
May 12, 1989
BANIK RUBBER INDUSTRIES Vs. D B RUBBER INDUSTRIES
February 24, 1989
BANK OF MADURA LIMITED Vs. UNION OF INDIA
February 22, 1989
BASANT KUMAR ADITYA VIKRAM BIRLA Vs. COMMISSIONER OF GIFT TAX
August 21, 1989
BASANT KUMAR PARIDA Vs. INDIAN INSTITUTE OF TECHNOLOGY KHARAGPUR
July 27, 1989
BASANTIPUR TEA CO P LTD Vs. COMMISSIONER OF INCOME TAX
February 21, 1989
BASUDEO PRASAD AGARWALLA Vs. INCOME TAX OFFICER
July 6, 1989
BATA INDIA LTD Vs. E S I CORPORATION
March 17, 1989
BEDESHI PASI Vs. UNION OF INDIA
March 23, 1989
BEJOY GHOSH Vs. STATE OF WEST BENGAL
September 19, 1989
BELLISS AND MORCOM INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 9, 1989
BENGAL CARDBOARD IND AND PRINTERS P LTD Vs. ASSTT COLLR OF C EX
September 4, 1989
BENGAL WATERPROOF WORKS LIMITED Vs. UNION OF INDIA
July 31, 1989
Bhagwan Dass Vs. State
November 30, 1989
BHANU SASHI DAS DEY Vs. STATE OF WEST BENGAL
March 16, 1989
BHARAT PETROLEUM CORPN. LTD. Vs. THE PRESIDING OFFICER AND ORS.
August 7, 1989
BHARAT PETROLEUM CORPORATION LTD Vs. PRESIDING OFFICER
July 7, 1989
BHOWANIPUR EDUCATION SOCIETY COLLEGE UNIVERSITY OF CALCUTTA Vs. BHOWANIPUR EDUCATION SOCIETY COLLEGE
November 7, 1989
BHUBAN MOHAN BOSE Vs. STATE
December 21, 1989
BIDUR CHANDRA PAL Vs. ATUL CHANDRA MANNA
September 1, 1989
BIJAY SINGH SURANA Vs. FIRST LAND ACQUISITION COLLECTOR FOR CALCUTTA
November 23, 1989
BIJOLI GRILL SPENCERS PRODUCTS Vs. SPENCER PURE DRINKS PVT LTD
May 18, 1989
BIMAL CHANDRA BHOWMICK Vs. STATE
February 23, 1989
BIMAL CHANDRA KAYET Vs. UNION OF INDIA & ORS.
June 30, 1989
BIMAL KANTI BISWAS & ORS. Vs. UNION OF INDIA & ORS.
June 30, 1989
BIMAL KUMAR BOURI ALIAS ROY Vs. STATE
March 1, 1989
BIMAL ROY & ORS. Vs. STATE OF WEST BENGAL
August 28, 1989
BIMAN ROY Vs. SMT. USHARANI MITRA
March 29, 1989
BIRATA BEHARA Vs. UNION OF INDIA & ORS.
May 3, 1989
BIRENDRA NATH DE Vs. STATE OF WEST BENGAL
May 5, 1989
BISWANATH GOENKA Vs. COMMISSIONER OF INCOME TAX
March 3, 1989
BISWANATH HALWAL Vs. AMRITLAL HALWAL
July 28, 1989
BISWANATH MUKHERJEE Vs. UNION OF INDIA & ORS.
August 7, 1989
BISWAPATI ROY Vs. UNION OF INDIA & ORS.
March 7, 1989
BORHAT TEA CO. LTD. Vs. INCOME TAX OFFICER.
December 5, 1989
BOSE AND COMPANY Vs. UNION OF INDIA
July 12, 1989
BOURNE AND SHEPHERD Vs. COLLECTOR OF CUSTOMS
March 17, 1989
BRAJESWARI DASS Vs. MONORANJAN DAS ADHIKARY
March 16, 1989
BRITISH AIRWAYS Vs. COMMISSIONER OF INCOME TAX
September 5, 1989
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 15, 1989
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
March 14, 1989
BROOKE BOND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
February 17, 1989
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
April 18, 1989
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. HARIPADA MITRA
April 25, 1989
CANON KABUSHIKI KAISHA Vs. CANON ELECTRONICS PVT LTD
May 15, 1989
CHAIRMAN CALCUTTA PORT TRUST CALCUTTA Vs. SOMENATH BHATTACHARYYA
April 17, 1989
CHAITANYA DAS GHOSH Vs. UNION OF INDIA & ORS.
May 17, 1989
CHANDAN KUMAR SAHA Vs. COMPETENT AUTHORITY
April 11, 1989
CHINMOY CHAKRABORTY Vs. BHARAT CHAKRABORTY
July 19, 1989
CHITRA DAS Vs. UNIVERSITY OF CALCUTTA
September 28, 1989
CHITRA SENGUPTA Vs. DHRUBA JYOTI SENGUPTA
February 21, 1989
CHITTARANJAN KHATUA Vs. THE STATE
August 28, 1989
CHITTARANJAN KOLEY Vs. STATE OF WEST BENGAL
August 10, 1989
CIT Vs. SOORAJMUL NAGARMULL
September 27, 1989
COALBELT CINEMA EXHIBITORS ASSOCIATION Vs. STATE OF WEST BENGAL
February 20, 1989
COLLECTOR OF CUSTOMS Vs. JEENA AND COMPANY
March 2, 1989
COLLECTOR OF CUSTOMS AND ORS. Vs. JEENA AND CO. AND ANR.
March 13, 1989
COMMISSIONER OF GIFT TAX Vs. ALOKA LATA SETT
July 3, 1989
COMMISSIONER OF GIFT TAX Vs. RAMESH CHANDRA PATI
June 20, 1989
COMMISSIONER OF INCOME TAX Vs. LACHATOORAH TEA CO LTD
June 26, 1989
COMMISSIONER OF INCOME TAX Vs. ORISSA TEXTILE MILLS LTD
June 26, 1989
COMMISSIONER OF INCOME TAX Vs. EAST INDIA JUTE AND HESSIAN EXCHANGE LTD
June 26, 1989
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMULL
June 27, 1989
COMMISSIONER OF INCOME TAX Vs. TUNGABHADRA INDUSTRIES LTD
June 6, 1989
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
June 7, 1989
COMMISSIONER OF INCOME TAX Vs. CHLORIDE INDIA LTD
June 12, 1989
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL COMMERCIAL CO LTD
June 12, 1989
COMMISSIONER OF INCOME TAX Vs. SHALIMAR WIRE AND INDUSTRIES LTD
June 19, 1989
COMMISSIONER OF INCOME TAX Vs. BIRLA JAN KALYAN TRUST
May 15, 1989
COMMISSIONER OF INCOME TAX Vs. JEEWANLAL P LTD
May 15, 1989
COMMISSIONER OF INCOME TAX Vs. ESKAPS I PVT LTD
May 15, 1989
COMMISSIONER OF INCOME TAX Vs. GENERAL ASSURANCE SOCIETY LTD
May 16, 1989
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA SOGANI
May 16, 1989
COMMISSIONER OF INCOME TAX Vs. BIRLA JUTE MANUFACTURING CO LTD
May 15, 1989
COMMISSIONER OF INCOME TAX Vs. RATANLAL SUREKHA
June 5, 1989
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK LTD
June 6, 1989
COMMISSIONER OF INCOME TAX Vs. NEW SAVAN SUGAR AND GUR REFINING CO LTD
April 18, 1989
COMMISSIONER OF INCOME TAX Vs. AJOY PAPER MILLS LTD
April 18, 1989
COMMISSIONER OF INCOME TAX Vs. BRITANNIA BISCUIT CO LTD
April 10, 1989
COMMISSIONER OF INCOME TAX Vs. SMALL TOOLS MANUFACTURING CO OF INDIA LTD
April 10, 1989
COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE COMPANY OF INDIA LTD
April 10, 1989
COMMISSIONER OF INCOME TAX Vs. E SEFTON AND CO P LTD
April 10, 1989
COMMISSIONER OF INCOME TAX Vs. PODDAR PROPERTIES DEVELOPMENT CORPORATION
April 11, 1989
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
April 25, 1989
COMMISSIONER OF INCOME TAX Vs. TINNEVELLY TUTICORIN TEA INVESTMENT CO LTD
April 17, 1989
Commissioner of Income tax Vs. Jai Mica Supply Co Pvt Ltd
May 9, 1989
COMMISSIONER OF INCOME TAX Vs. AMINCHAND PAYARELAL LTD
May 3, 1989
COMMISSIONER OF INCOME TAX Vs. BAJRANG TRADING AND SUPPLY COMPANY
May 3, 1989
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR PANJA
May 9, 1989
COMMISSIONER OF INCOME TAX Vs. PREMCHAND SITANATH ROY
May 9, 1989
COMMISSIONER OF INCOME TAX Vs. GANGA PROPERTIES LTD
May 9, 1989
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL AND INDUSTRIAL CO P LTD
May 10, 1989
COMMISSIONER OF INCOME TAX Vs. JESSOP AND CO LTD
February 14, 1989
COMMISSIONER OF INCOME TAX Vs. BENGAL COAL CO LTD
February 14, 1989
COMMISSIONER OF INCOME TAX Vs. JHANZIE TEA ASSOCIATION
February 14, 1989
COMMISSIONER OF INCOME TAX Vs. BAJRANG ELECTRIC STEEL CO P LTD
February 9, 1989
COMMISSIONER OF INCOME TAX Vs. SITARAM AGARWALLA AND BROS
January 10, 1989
COMMISSIONER OF INCOME TAX Vs. RADHA DEVI PODDAR
January 31, 1989
COMMISSIONER OF INCOME TAX Vs. W HOWRAH AND COP LTD
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. S N MALHOTRA
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. SATYA RANJAN SEN
March 3, 1989
COMMISSIONER OF INCOME TAX Vs. BIKANER TRADING CO
March 3, 1989
COMMISSIONER OF INCOME TAX Vs. SURAJBHAN MAHAWAR
March 3, 1989
COMMISSIONER OF INCOME TAX Vs. SHIVAONI AND CO
March 3, 1989
COMMISSIONER OF INCOME TAX Vs. SOFREMINES INDIA LTD
February 27, 1989
COMMISSIONER OF INCOME TAX Vs. A K BASU
February 28, 1989
COMMISSIONER OF INCOME TAX Vs. ARUN DUA
March 1, 1989
COMMISSIONER OF INCOME TAX Vs. K J SINGH
March 1, 1989
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER AND CO
March 1, 1989
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTAN P LTD
March 2, 1989
COMMISSIONER OF INCOME TAX Vs. PROKASH KUMAR MOHTA
March 2, 1989
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO LTD
March 2, 1989
COMMISSIONER OF INCOME TAX Vs. KAUSHALYA RANI BHUARI
February 23, 1989
COMMISSIONER OF INCOME TAX Vs. ANANDA BAZAR PATRIKA P LTD
February 23, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN STEEL LTD
February 24, 1989
COMMISSIONER OF INCOME TAX Vs. PREMCHAND JUTE MILLS LTD
February 21, 1989
COMMISSIONER OF INCOME TAX Vs. MOTILAL AND CO
February 22, 1989
COMMISSIONER OF INCOME TAX Vs. ASHOKA CEMENT LTD
February 22, 1989
COMMISSIONER OF INCOME TAX Vs. SRIDHAR JEW
February 22, 1989
COMMISSIONER OF INCOME TAX Vs. TEA ESTATE INDIA P LTD
February 23, 1989
COMMISSIONER OF INCOME TAX Vs. SK MD ZAKI
March 14, 1989
COMMISSIONER OF INCOME TAX Vs. JARDINE HENDERSON LTD
March 16, 1989
COMMISSIONER OF INCOME TAX Vs. MANSATA FILM DISTRIBUTOR
March 16, 1989
COMMISSIONER OF INCOME TAX Vs. S V RAMASWAMY
March 17, 1989
COMMISSIONER OF INCOME TAX Vs. PRAKASH KUMAR MOHTA
March 17, 1989
COMMISSIONER OF INCOME TAX Vs. SIMON CARVES I LTD
March 8, 1989
COMMISSIONER OF INCOME TAX Vs. GANAPATRAI SAGARMAL
March 8, 1989
COMMISSIONER OF INCOME TAX Vs. ONKAR PRASAD SHAW
March 8, 1989
COMMISSIONER OF INCOME TAX Vs. UNION OF CARBIDE INDIA LTD
March 6, 1989
COMMISSIONER OF INCOME TAX Vs. SKY ROOM PVT LTD
March 7, 1989
COMMISSIONER OF INCOME TAX Vs. KANAYALAL BIRDHICHAND
March 7, 1989
COMMISSIONER OF INCOME TAX Vs. KANTI KUMAR KANORIA
March 7, 1989
COMMISSIONER OF INCOME TAX Vs. SIJUA JHARRIAH ELECTRIC SUPPLY CO LTD
March 7, 1989
COMMISSIONER OF INCOME TAX Vs. LAGAN JUTE MACHINERY CO P LTD
March 7, 1989
COMMISSIONER OF INCOME TAX Vs. S C LAUL
March 7, 1989
COMMISSIONER OF INCOME TAX Vs. BANDO AND CO
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. DURGA TRADING CORPORATION
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. ASHWINI KUMAR AND CO
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. BHAGWATI DEBI AGARWALLA
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. SOTHIA MINING AND MANUFACTURING CORPORATION LTD
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. SARDAR IQBAL SINGH
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. CALCUTTA STEEL CO LTD
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN STEEL AND WIRE PRODUCTS LTD
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN STEEL AND WIRE PRODUCTS LTD
March 14, 1989
COMMISSIONER OF INCOME TAX Vs. LINOTYPE AND MACHINERY LTD
July 3, 1989
COMMISSIONER OF INCOME TAX Vs. R M DATTA
July 4, 1989
COMMISSIONER OF INCOME TAX Vs. OIL INDIA LTD
July 4, 1989
COMMISSIONER OF INCOME TAX Vs. K G ROY CHOWDHURY
July 10, 1989
COMMISSIONER OF INCOME TAX Vs. KRISHNA GYANODAY SUGAR LTD
July 17, 1989
COMMISSIONER OF INCOME TAX Vs. TAE ESTATE P LTD
July 11, 1989
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
July 24, 1989
COMMISSIONER OF INCOME TAX Vs. BRITANNIA INDUSTRIES LTD
July 24, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN PILKINGTON GLASS WORKS LTD
July 25, 1989
COMMISSIONER OF INCOME TAX Vs. JUTE AND STORES LTD
August 8, 1989
COMMISSIONER OF INCOME TAX Vs. RATNAKAR SHIPPING CO LTD
August 9, 1989
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN BHALOTIA
August 7, 1989
COMMISSIONER OF INCOME TAX Vs. TEESTA VALLEY CO LTD
August 8, 1989
COMMISSIONER OF INCOME TAX Vs. SARALA DEVI BIRLA
August 8, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN GUM AND CHEMICALS LTD
August 1, 1989
COMMISSIONER OF INCOME TAX Vs. BAJRANG ELECTRIC STEEL CO P LTD
August 2, 1989
Commissioner of Income tax Vs. Jnan Prakash Ghosh
August 3, 1989
COMMISSIONER OF INCOME TAX Vs. R D SONS P LTD
August 3, 1989
COMMISSIONER OF INCOME TAX Vs. P R S OBEROI
September 18, 1989
COMMISSIONER OF INCOME TAX Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
September 25, 1989
COMMISSIONER OF INCOME TAX Vs. B N SEN
September 15, 1989
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD
September 6, 1989
COMMISSIONER OF INCOME TAX Vs. TECALEMIT I LTD
September 12, 1989
COMMISSIONER OF INCOME TAX Vs. PRAMIA ENGINEERING PVT LTD
August 10, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAS HOBBY CENTRE P LTD
August 11, 1989
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMULL
August 11, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN COPPER LTD
August 18, 1989
COMMISSIONER OF INCOME TAX Vs. B M S ENGG
August 18, 1989
COMMISSIONER OF INCOME TAX Vs. YARN PROCESSING CO P LTD
August 18, 1989
COMMISSIONER OF INCOME TAX Vs. MURARI MOHAN HJAZRA
August 10, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN SANITARYWARE AND INDUSTRIES LIMITED
August 14, 1989
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPG AND WVG MILLS LTD
August 14, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN GAS AND INDUSTRIES LTD
September 4, 1989
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
August 22, 1989
COMMISSIONER OF INCOME TAX Vs. NATWARLAL CHOWDHURY CHARITY TRUST
August 23, 1989
COMMISSIONER OF INCOME TAX Vs. MACHINE TOOLS INDIA LTD
November 8, 1989
COMMISSIONER OF INCOME TAX Vs. ASOKA CEMENT LTD
November 16, 1989
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
November 16, 1989
COMMISSIONER OF INCOME TAX Vs. NATIONAL ENGINEERING INDUSTRIES LTD
November 16, 1989
COMMISSIONER OF INCOME TAX Vs. BHARAT BAJORIA
November 23, 1989
COMMISSIONER OF INCOME TAX Vs. TAPAS KUMAR SANYAL
November 27, 1989
Commissioner of Income tax Vs. General Fibre Dealers Ltd
November 21, 1989
COMMISSIONER OF INCOME TAX Vs. MRINAL SEN
November 20, 1989
COMMISSIONER OF INCOME TAX Vs. RICHARDSON AND CRUDDAS LTD
December 4, 1989
COMMISSIONER OF INCOME TAX Vs. SUTLEJ COTTON MILLS LTD
December 4, 1989
COMMISSIONER OF INCOME TAX Vs. SUMATI KUMAR SUNIL KUMAR
December 12, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN HEAVY CHEMICALS LTD
December 20, 1989
COMMISSIONER OF INCOME TAX Vs. DOSSENI FILMS
December 8, 1989
COMMISSIONER OF INCOME TAX Vs. DUNLOP LTD
December 9, 1989
COMMISSIONER OF INCOME TAX Vs. SHALIMAR INDUSTRIES P LTD
December 11, 1989
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL TRADING CO. LTD.
August 28, 1989
COMMISSIONER OF INCOME TAX Vs. JIYAJEERAO COTTON MILLS
September 6, 1989
COMMISSIONER OF INCOME TAX Vs. JAI HIND INVESTMENT INDUSTRIES (P.) LTD.
December 12, 1989
COMMISSIONER OF INCOME-TAX Vs. JAI HIND INVESTMENT INDUSTRIES (P.) LTD
December 4, 1989
COMMISSIONER OF INCOME-TAX Vs. GENERAL FIBRE DEALERS LIMITED
November 22, 1989
COMMISSIONER OF INCOME-TAX Vs. SUMATI KUMAR SUNIL KUMAR
December 20, 1989
COMMISSIONER OF INCOME-TAX Vs. SWEDISH EAST ASIA CO. LTD.
December 19, 1989
COMMISSIONER OF INCOMETAX Vs. MATEL BOX INDIA LTD
December 4, 1989
COMMISSIONER OF INCOMETAX Vs. SALONAH TEA CO LTD
December 12, 1989
COMMISSIONER OF INCOMETAX Vs. SURRENDRA TUBES AND STEELS P LTD
August 14, 1989
COMMISSIONER OF WEALTH TAX Vs. SAVITRI DEVI MUNDRA
August 10, 1989
COMMISSIONER OF WEALTH TAX Vs. PREMNARAIN PRAVEEN KUMAR
July 11, 1989
COMMISSIONER OF WEALTH TAX Vs. SHEW BHAGWAN PODDAR
March 7, 1989
COMMISSIONER OF WEALTH TAX Vs. SAROJ KUMAR BANERJEE
February 14, 1989
COMMISSIONER OF WEALTH TAX Vs. SATI MULCHANDANI
June 13, 1989
COMMISSIONERS OF RAMPURHAT MUNICIPALITY Vs. JANARDAN PRASAD BANERJEE & ORS.
February 3, 1989
CONSUMER UNITY AND TRUST SOCIETY Vs. STATE OF WEST BENGAL
April 11, 1989
CONTROLLER OF ESTATE DUTY Vs. PATRICK GILLAM SANDYS LUMSDAINE
February 9, 1989
CONTROLLER OF ESTATE DUTY Vs. SITAL PRASAD DE
March 14, 1989
CYCLE CORPN OF INDIA LTD Vs. BISWANATH DHANDHANIA
April 12, 1989
DAILY AAJKAAL Vs. STATE OF WEST BENGAL
July 7, 1989
DARJEELING CONSOLIDATED TEA CO. LTD Vs. COMMISSIONER OF INCOME-TAX
May 30, 1989
DAYABATI MONDAL Vs. STATE OF WEST BENGAL
November 10, 1989
DAYAMAY BHATTACHARYA Vs. SURYA KANTA
March 3, 1989
DEBABRATA CHAKRABORTY Vs. M.K. DAS & ORS.
July 27, 1989
DEBENDRA NATH BAG Vs. UNION OF INDIA & ORS.
May 5, 1989
DEEPAYAN CHATTERJEE Vs. PAPIYA CHATTERJEE
May 18, 1989
DHAN KUMAR DHHETRI Vs. JIT BAHADUR
July 18, 1989
DHIRAJ KUMAR ROY CHOWDHURY Vs. STATE
July 5, 1989
DILIP KUMAR GUHA NIYOGI Vs. JUTE CORPORATION OF INDIA LTD
February 14, 1989
DILIP KUMAR ROY Vs. PANCHKARI SINHA
March 30, 1989
DIPANKAR CHATTERJEE Vs. RUPA ROY
March 7, 1989
DIPEN DUTTA Vs. KASHINATH HONDAL
March 9, 1989
DIPTY PROSAD Vs. UNION OF INDIA
May 4, 1989
DR. ROMA SUR Vs. STATE OF WEST BENGAL
September 18, 1989
DR. T.K. SARKAR Vs. UNION OF INDIA & ORS.
May 11, 1989
DR. TRILOCHAN MIDYA Vs. UNIVERSITY OF NORTH BENGAL AND OTHERS
June 22, 1989
DUKARI SAHA Vs. KUMARISH CHANDRA GARAI
April 19, 1989
DUKHIRAM SARDAR Vs. STATE OF WEST BENGAL
December 22, 1989
DULAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
January 9, 1989
DULAL GHOSH ALIAS DULAL CH GHOSH Vs. DEBI PRASAD MUKHERJEE
May 11, 1989
DUNLOP INDIA LIMITED Vs. UNION OF INDIA
August 7, 1989
DWIJENDRA LAL CHAKLADAR Vs. UNION OF INDIA & ORS.
August 11, 1989
EAGLE WOOD AGENCIES PVT LTD Vs. STATE OF WEST BENGAL
December 8, 1989
EASTERN ASSAM TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 1989
EASTERN COALFIELDS LTD Vs. KHAN MAZDOOR KARMACHARI UNION
July 19, 1989
EASTERN SPINNING MILLS LIMITED Vs. UNION OF INDIA
July 21, 1989
ELECTRIC LAMP MANUFACTURERS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 1989
EXPRESS CABLES PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
May 15, 1989
FARHAT SHEIKH Vs. ESCMAN METALO CHEMICAL PVT. LTD.
November 29, 1989
FOOD CORPORATION OF INDIA Vs. AMIYA KUMAR DAS GUPTA
March 10, 1989
GANESH BAHADUR Vs. JIT BAHADUR
July 18, 1989
GANESH PROPERTIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
May 16, 1989
GANGANAGAR SUGAR MILLS LTD Vs. UPPER GANGES SUGAR MILLS LTD
March 30, 1989
GANGES MANUFACTURING COMPANY LIMITED Vs. STATE OF WEST BENGAL
April 20, 1989
GAUTAM ROY Vs. STATE
December 22, 1989
GENERAL ELECTRIC CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 4, 1989
GENERAL FOODS P LTD Vs. UNION OF INDIA
January 13, 1989
GENERAL SAW and BLADES CO Vs. BHARAT COKING COAL LTD
June 9, 1989
GIRDHARILAL SONI Vs. COMMISSIONER OF INCOME TAX
March 21, 1989
GOBARDHAN KARMAKAR Vs. STATE
April 12, 1989
GOBINDA CHANDRA DAS Vs. STATE OF WEST BENGAL
March 16, 1989
GOBORDHAN DATTA Vs. SUBHAS CHANDRA AND OTHERS
May 4, 1989
GODREJ SOAP LIMITED Vs. STATE OF W B
July 28, 1989
GOLAM MD KHAN Vs. STATE
January 25, 1989
GOLEPARK CO OPERATIVE HOUSING SOCIETY LTD Vs. BASUDEV BISWAS
April 7, 1989
GOPAL VYAS Vs. SINCLAIR HOTELS AND TRANSPORTATION LTD
March 16, 1989
GOPALKRISHNA PILLAI Vs. UNION OF INDIA & ORS.
April 24, 1989
GOPIKISIAN INDUSTRIES P LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 16, 1989
GOURANGA CHANDRA RUDRA Vs. STATE OF WEST BENGAL
September 19, 1989
GOUREPORE CO LTD Vs. NUDDEA MILLS LTD
June 27, 1989
GOURI PRASAD GOENKA Vs. COMMISSIONER OF INCOME TAX
March 21, 1989
GRAMOPHONE CO OF INDIA LTD Vs. STATE OF WEST BENGAL
March 29, 1989
GREAT LAKES CARBON CORPORATION NO 1 Vs. COMMISSIONER OF INCOME TAX
December 19, 1989
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
September 11, 1989
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME-TAX
September 5, 1989
GUEST KEEN WILLIAMS LTD Vs. GUEST KEEN WILLIAMS JUNIOR MANAGEMENT STAFF ASSOCIATION
February 17, 1989
GUPTA BROS Vs. COMMISSIONER OF INCOME TAX
July 25, 1989
H A DAGMAN Vs. COLLECTOR OF CUSTOMS
November 17, 1989
HADA TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
May 31, 1989
HAMILTON AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
May 9, 1989
HANUMAN ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 6, 1989
HARADHAN MANNA Vs. BIDHUBALA BHUNIYA
February 14, 1989
HAREKRISHNA MONDAL Vs. KALPANA NASKAR
December 12, 1989
HARI MAJHI Vs. STATE
September 26, 1989
HARIDAY CHAITANYA BISWAS Vs. STATE BANK OF INDIA
September 12, 1989
HARIPABA BHADRA Vs. UNION OF INDIA & ORS.
September 9, 1989
HARISH CHANDRA MONDAL & ORS. Vs. UNION OF INDIA & ORS.
March 14, 1989
HEMENDRA NATH CHAKRABORTY Vs. STATE OF WEST BENGAL
April 13, 1989
HILLA GINWALLA Vs. COMMISSIONER OF INCOME TAX
July 10, 1989
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. BANERJEE AND BANERJEE
May 18, 1989
HINDUSTHAN LEVER LIMITED Vs. STATE OF WEST BENGAL
August 9, 1989
HINDUSTHAN LEVER SRAMIK KARMACHARY CONGRESS Vs. ASHISH CHAKRABORTY
July 21, 1989
HINDUSTHAN PAPER CORPORATION LTD Vs. KENEILHOUSE ANGAMI
August 14, 1989
HINDUSTHAN SAFETY GLASS WORKS LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
May 12, 1989
HIRALAL ROY Vs. ARATI CHATTERJEE
July 31, 1989
HOWSILA PROSAD Vs. UNION OF INDIA & ORS.
August 2, 1989
I T C LIMITED Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
July 11, 1989
I T C LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
April 17, 1989
IN RE : CHOWDHURY NIRANJAN MAHAPATRA Vs. ANDHRA BANK & ORS.
August 18, 1989
IN RE : KALYAN KUMAR THAVARCHAND SHAH Vs. STATE
July 10, 1989
IN RE: DILIP CHANDRA CHATTERJEE Vs. STATE
July 5, 1989
IN RE: NARAYAN CHANDRA DEY Vs. XYZ
March 30, 1989
IN RE: NATIONAL INSTRUMENTS LTD. Vs. STATE
February 15, 1989
IN RE: RANA GANGULY & ANR. Vs. RABINDRA NATH NEOGY
December 8, 1989
IN RE: SAMARADRA MOHAN GUPTA & ANR. Vs. SM. MANJUSHREE HORE
December 13, 1989
INCOME TAX OFFICER Vs. JAMES JOSEPH OGORMAN
May 11, 1989
INCOME-TAX OFFICER Vs. EAST COAST MFG MARKETING (P ) LTD
May 15, 1989
INDIA JUTE CO LTD Vs. COMMISSIONER OF INCOME TAX
February 24, 1989
INDIA STEAMSHIP COMPANY Vs. BRIJ MOHAN DALMIYA
June 9, 1989
INDIAN ALUMINIUM CO Vs. THIRD INDUSTRIAL TRIBUNAL
February 8, 1989
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
September 11, 1989
INDIAN CABLE CO LTD Vs. UNION OF INDIA
May 31, 1989
INDIAN CABLE CO. LTD. Vs. CUS., EX. AND GOLD (CONTROL) APPELLATE TRI.
May 30, 1989
INDIAN EXPLOSIVES LTD Vs. 3RD INDUSTRIAL TRIBUNAL WEST BENGAL
December 14, 1989
INDIAN IRON AND STEEL CO LTD Vs. SUTNA STONE AND LIME CO LTD
July 25, 1989
INDIAN OXYGEN LIMITED Vs. NATIONAL OXYGEN LTD
September 11, 1989
INDIAN RAYON AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.
November 23, 1989
INDO SOLEX LIMITED Vs. UNION OF INDIA
September 18, 1989
INDUSTRIAL RECONSTRUCTION BANK OF INDIA Vs. TEXTILE PROCESSING CORPORATION OF INDIA LTD
September 26, 1989
INVESTORS CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 11, 1989
J AND W HARDIE LTD Vs. JOSEPH E SEARGRAM AND SONS INC
September 22, 1989
J L BOSE Vs. ATINDRA MOHAN BHATTACHARJEE
June 6, 1989
J N CHEMICAL PVT LTD Vs. CEGAT
May 18, 1989
J TH ZWART Vs. INDRANI MUKHERJEE
December 12, 1989
JAGDISH PROSAD AGARWAL Vs. COMMISSIONER OF INCOME TAX
June 6, 1989
JAIN SHUDH VANASPATI LTD Vs. COLLECTOR OF CUSTOMS
April 19, 1989
JAIPURIA BROS LTD Vs. COMMISSIONER OF INCOME TAX
February 21, 1989
JAISREE PAL Vs. STATE OF WEST BENGAL
February 28, 1989
JANAKI YADAB Vs. COAL INDIA LIMITED
November 21, 1989
JANAKINATH SEN Vs. AUSTIN DISTRIBUTORS PVT LTD
July 20, 1989
JATIN CHAKRABORTY Vs. B K CHAKRABORTY
April 18, 1989
JAYANTA GUPTA Vs. RATNA GUPTA
July 17, 1989
JAYANTI CHOWDHURY Vs. SURENDRA NATH DEY
June 13, 1989
JAYASHREE CO Vs. STATE OF WEST BENGAL AND ORS.
September 19, 1989
JAYASHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
December 21, 1989
JAYSHREE TEA AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 6, 1989
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
May 31, 1989
JELLA RAHAMAN MONDAL Vs. GELEZAM BIBI
June 22, 1989
JINDAL INDIA LTD Vs. STATE OF WEST BENGAL
August 29, 1989
JITENDRA NATH SAMADDAR Vs. MD ISMAIL ANSARI
June 23, 1989
JIYAJEERAO COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
July 5, 1989
KAJAL KANTI DASGUPTA Vs. STATE OF WEST BENGAL & ORS.
June 12, 1989
KALI KINKAR RAJAK Vs. UNION OF INDIA & ORS.
April 27, 1989
KAMAL KUMAR GHOSH Vs. THE UNIVERSITY OF CALCUTTA & ORS.
February 13, 1989
KANCHAN VORA AND BEPIN VORA Vs. WEST BENGAL HOUSING BOARD
March 30, 1989
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
September 4, 1989
KANPUR AGRA TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
April 7, 1989
KARAM CHAND THAPER & BROS. (COAL SALES) LTD. Vs. COMMISSIONER OF INCOME TAX
February 6, 1989
KARTICK CHANDRA BASU Vs. SUBAL CHANDRA MANDAL
April 3, 1989
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
June 28, 1989
KEWAL CHAND BAGRI Vs. COMMISSIONER OF INCOME TAX
June 5, 1989
KHUDIRAM GHOSH Vs. STATE
April 24, 1989
KINGSWAY AND CO Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING
July 11, 1989
KINISON JUTE MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
March 10, 1989
KIRLOSKAR BROS P LTD Vs. USHA BUBNA
May 4, 1989
KRISHNA PADA GHOSE Vs. STATE OF WEST BENGAL
April 21, 1989
KRISHNADHAR ADYA Vs. GOPI NATH DUTTA
February 7, 1989
KSHATRA NATH BANERJEE Vs. STATE OF WEST BENGAL
January 20, 1989
KUMARI RATNA SAHA Vs. UNION OF INDIA & ORS.
May 18, 1989
KUSUM DEBI JHINJHANI Vs. PUSHPA DEVI KHURDA
August 21, 1989
LABANYA HALDER & ANR. Vs. STATE
September 20, 1989
LACHMAN SINGH Vs. THE STATE
March 1, 1989
LAKSHMIPRIYA MAITY Vs. PARASURAM MAITY & ORS.
July 27, 1989
LALMATI DEVI Vs. STATE OF WEST BENGAL
April 4, 1989
LATIKA RANI BASU Vs. STATE OF WEST BENGAL
April 11, 1989
LICHUBALA BISWAS Vs. JINDAR MONDAL
September 18, 1989
LUXMI PRINTING WORKS LTD Vs. ASSTT REGISTRAR OF COMPANIES
July 26, 1989
M CHAKRABORTY Vs. NATIONAL TEXTILE CORPORATION WEST BENGAL ASSAM BIHAR AND ORISSA LTD
June 27, 1989
M L DALMIYA AND COMPANY LIMITED Vs. PRAGATI ENGINEERING PVT LIMITED AND ANOTHER
March 8, 1989
M.V. RAMACHANDRAN NAIR & ORS. Vs. UNION OF INDIA & ORS.
April 12, 1989
M/S. KALIMPONG LAND AND BUILDING LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
June 23, 1989
M/S. POONAM CONSTRUCTION CO. Vs. SMT. SABITRI DEBI MUNDRA
May 3, 1989
MADAN LAL SARMA Vs. STATE
September 13, 1989
MADAN MOHAN JIU THAKUR Vs. STATE OF WEST BENGAL
March 6, 1989
MADAN MOHAN THOKDAR Vs. STATE OF WEST BENGAL & ORS.
August 14, 1989
MADAN PAL Vs. BASHANTI KUMAR SHIT
February 3, 1989
MADAN SARDAR Vs. STATE OF WEST BENGAL
December 15, 1989
MADANLAL AGARWALLA Vs. STATE OF WEST BENGAL
January 1, 1989
MADGUL UDYOG Vs. COMMISSIONER OF INCOME TAX
July 5, 1989
MAHA PROSAD MONDAL & OTHERS Vs. UNION OF INDIA & ORS.
January 27, 1989
MAHAMED SAYEED Vs. UNION OF INDIA
April 26, 1989
MAHAMMAD ALAM Vs. THE STATE
November 20, 1989
MAHARAJA SHREE UMAID MILLS LTD Vs. COLLECTOR OF CUSTOMS
July 7, 1989
MALA RANI SAMANTA Vs. KAMAL BOSE
March 17, 1989
MALATI DASI Vs. JAPA HARI PAL
April 12, 1989
MANABENDRA KUMAR CHOUDHURY Vs. FIRST LABOUR COURT
August 25, 1989
MANATOSH LAHIRI Vs. BISWANATH BHATTACHARYA
September 4, 1989
MANICK CHANDRA SARDAR Vs. STATE OF WEST BENGAL
November 23, 1989
MANINDRA MATH BALDER Vs. STATE OF WEST BENGAL
April 6, 1989
MANINDRA NATH MITRA Vs. AJIT KUMAR GHOSH
June 12, 1989
MANINDRA NATH MITRA Vs. AJIT KUMAR GHOSH
May 12, 1989
MANTOO RANI DUTTA Vs. SOVANATH SINGH
March 3, 1989
MARTIN AND HARRIS P LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 1989
MARWARI BALIKA VIDYALAYA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
August 4, 1989
MAYURAKSHI GRAMIN BANK P.O. SURI, DISTRICT BIRBHUM AND ANOTHER Vs. KANCHAN KUMAR SARKAR AND OTHERS
September 19, 1989
MD. JOYNAL ABEDIN Vs. STATE OF WEST BENGAL AND OTHERS
September 15, 1989
METRO THEATRE CALCUTTA LTD Vs. COMMISSIONER OF INCOME TAXA
July 11, 1989
MOHAMMAD JOYNAL ABEDIN Vs. STATE OF WEST BENGAL
September 15, 1989
MOHAMMAD ZAHOOR Vs. STATE OF WEST BENGAL
June 30, 1989
MOHIT GUPTA Vs. STATE OF WEST BENGAL
September 6, 1989
MONI SIKARI Vs. STATE OF WEST BENGAL
November 16, 1989
MONORAMA SANYAL Vs. D I OF SCHOOLS NADIA
May 15, 1989
MOSLEM SARDAR AND ANOTHER Vs. THE STATE OF WEST BENGAL
September 26, 1989
MRINMOY SARKAR Vs. RAM DEVI
April 11, 1989
MST. SAHANA BIBI @ KHATUTN Vs. ISLAM ALI KHAN & ANR.
December 5, 1989
MUKTI NATH SAHA Vs. DISTRICT CONTROLLER OF FOOD AND SUPPLIES
July 18, 1989
MURRAY AND CO PVT LTD Vs. BOARD OF WAKFS
July 13, 1989
MUSAMMAT ALLARAKHI BIBI Vs. SK SHAHJAHAN ALIAS SHAJAHAN
September 22, 1989
MUSAMMAT FATEMA BIBI Vs. EKRAMUL HAQ ANSARI
November 15, 1989
N B MINI BUS OWNERS ASSOCN Vs. DIST MAGISTRATE 24 PARGANAS NORTH
September 5, 1989
N K BRAHMACHARI Vs. COMMISSIONER OF INCOME TAX
March 3, 1989
N K BRAHMACHARI Vs. COMMISSIONER OF INCOME TAX
March 17, 1989
N T P C LTD Vs. HIND GALVANIZING AND ENGG CO LTD
November 22, 1989
NAGA HILLS TEA COMPANY LTD Vs. INCOME TAX OFFICER
June 8, 1989
NAND KISHORE TODI Vs. UNION OF INDIA
December 1, 1989
NANI GOPAL NANDA Vs. BADAL KUMAR GIRI
November 30, 1989
NANJIAH CHANDAPPA Vs. STATE OF WEST BENGAL
June 21, 1989
NARAYAN CHANDRA BHATTACHARJEE Vs. RADHA RANI DEBI
April 25, 1989
NARAYAN CHANDRA DE Vs. STATE
March 30, 1989
NARAYAN CHANDRA DE Vs. PRATIRODH SAHIM
September 4, 1989
NARENDRA KUMAR KEDIA Vs. ASSISTANT COLLECTOR OF CUSTOMS
June 28, 1989
NARENDRA NATH SAMANTA Vs. ASHUTOSH PAIRA
June 5, 1989
NATIONAL AND GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
February 27, 1989
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MAHAMAYA MAITY AND OTHERS
March 23, 1989
NATIONAL STEEL CORPORATION Vs. UNION OF INDIA
November 15, 1989
NAZIR AHAMED Vs. UNION OF INDIA & ORS. (S.E. RLYS)
August 28, 1989
NELLIMARLA JUTE MILLS CO. LTD. AND ANR. Vs. JUTE CORPORATION OF INDIA LTD. AND ANR.
September 25, 1989
NETAI CHANDRA DAS Vs. UNION OF INDIA ORS.
August 24, 1989
NETAI MOHAN SAHA Vs. COLLECTOR OF C EX AND CUSTOMS
February 22, 1989
NIHAR RANJAN BHOWMICK Vs. STATE OF WEST BENGAL AND OTHERS
February 2, 1989
NILKANTHA BANERJEE Vs. SECRETARY CHITTARANJAN SPORTING CLUB
March 20, 1989
NIMAL CHAND BASU Vs. NIRANJAN HALDER
March 30, 1989
NIROD BARAN MONDAL Vs. THE COMMISSIONER OF THE CORPORATION OF CALCUTTA & ORS.
November 20, 1989
NIRU SAHA Vs. BHUPATI KUMAR SAMANA
July 6, 1989
NODY BROS Vs. UNION OF INDIA
November 22, 1989
NOOR ALAM @ NOOR AMIR Vs. STATE
February 3, 1989
NOPANY AND SONS PRIVATE LTD Vs. STATE
December 5, 1989
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
June 6, 1989
OM PRAKASH Vs. RANIGANJ MUNICIPALITY
March 8, 1989
ORIENT GENERAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 31, 1989
ORIENT PAPER AND INDUSTRIES LTD Vs. SUPDT OF C EX AND CUSTOMS
May 12, 1989
ORIENTAL DECORATORS Vs. STATE OF WEST BENGAL
April 12, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMBHA BARRICK
April 3, 1989
ORIENTAL FIRE AND GENL INS CO LTD Vs. JOSHEDA ALIAS JOSHODA BALA GHANTA
April 20, 1989
ORISSA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUSTOMS APPEAL
August 9, 1989
OSMAN MULLICK Vs. MOHAMMAD ALAUDDIN
May 10, 1989
P K MONDAL Vs. UNION OF INDIA
April 17, 1989
P. KUSHERI Vs. UNION OF INDIA & ORS.
April 7, 1989
P.K. MONDAL Vs. UNION OF INDIA AND ORS.
August 17, 1989
P.V. RAMAN Vs. UNION OF INDIA & ORS.
August 25, 1989
PAILA DURYODHAN RAO Vs. UNION OF INDIA & ORS
July 21, 1989
PALTU DUTTA Vs. S M NIBEDITA ROY
September 12, 1989
PARITOSH KANTI BAL Vs. UNION OF INDIA & ORS.
May 16, 1989
PARUL DAS ROY Vs. ANATH DAS
November 7, 1989
PASCHIMBANGA PRATHAMIK SIKSHAK SIKHAN PRAPTA BEKAR O SIKSHAK SAMITI, WEST BENGAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
September 28, 1989
PEICO ELECTRONICS AND ELECTRICAL LTD Vs. COMMISSIONER OF INCOME TAX
November 9, 1989
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. TRIBENI DEVI
July 27, 1989
PIJUS KANTI DAS Vs. STATE OF WEST BANGAL & ORS.
December 15, 1989
PIONEER TUBEWELL INDUSTRIES (P) LTD Vs. S I P RESINS LTD
September 25, 1989
POLAR INDUSTRIES LTD Vs. JAY ENGINEERING WORKS LTD
May 10, 1989
POTTERY MAZDOOR PANCHAYAT Vs. UNION OF INDIA
February 13, 1989
PRANABESH CHAKRABORTY Vs. ARUN KUMAR CHAKRABORTY
February 14, 1989
PRANATI TEXTILES Vs. STATE OF WEST BENGAL
January 24, 1989
PRATAP KR. DEY Vs. UNION OF INDIA & ORS.
June 16, 1989
PRATIMA PAUL Vs. COMPETENT AUTHORITY
April 12, 1989
PRESIDENCY KID LEAR PVT LTD Vs. COMMERCIAL TAX OFFICER BALLYGUNGE CHARGE
June 28, 1989
PROBOTH CHANDRA MALAS Vs. RATAN CHANDRA MALAS
February 3, 1989
PROHLAD ROY Vs. SUNIL KUMAR ROY @ SASADHAR ROY AND ORS.
December 21, 1989
PURANLAL RAJKUMAR Vs. COMMISSIONER OF INCOME TAX
August 22, 1989
PURANMAL RAJKUMAR Vs. TAX RECOVERY OFFICER
December 15, 1989
PURNENDU NARAYAN CHAKRABORTY Vs. HONBLE THE CHIEF JUSTICE HIGH COURT
June 15, 1989
PURNENDU SEKHAR BIRING Vs. GOVT OF WEST BENGAL
December 22, 1989
R K ALUMINIUM PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
August 8, 1989
R S AGHA Vs. SK AINUL HOQ
February 17, 1989
RABIN BAURI Vs. STATE
September 18, 1989
RABINDRA NATH HAZRA Vs. MANGALA BALA GHOSH
June 23, 1989
RADHARANI TEA AND ESTATE P LTD Vs. INCOME TAX OFFICER
July 5, 1989
RADHESHYAM SUNDARMAL Vs. STATE OF WEST BENGAL
July 25, 1989
RADHIKA RANJAN ROY Vs. SATYENDRA KUMAR SARKAR
May 16, 1989
RAJENDRA KUMAR DAGA Vs. STATE OF WEST BENGAL
August 14, 1989
RAJESH PLASTIC INDUSTRIES Vs. UNION OF INDIA
November 2, 1989
RAM CHANDRA RAM Vs. UNION OF INDIA & ORS.
July 6, 1989
RAM GOPAL Vs. S N MITRA
February 15, 1989
RAM RATAN PARAMANICK & ORS. Vs. THE STATE
August 21, 1989
RAM SARAN DAS AND BROS Vs. COMMISSIONER OF INCOME TAX
December 5, 1989
RAMADHAR Vs. UNION OF INDIA & ORS.
March 17, 1989
RAMANANDA GOSWAMI Vs. STATE OF WEST BENGAL & ORS.
January 19, 1989
RAMBILASH MAHATO Vs. UNION OF INDIA & ORS.
March 6, 1989
RAMESWAR SINGH Vs. L I C OF INDIA
April 12, 1989
RAMJILAL MAHESWARI Vs. COMMISSIONER OF INCOME TAX
April 18, 1989
RAMNUGGAR CANE AND SUGAR CO LTD Vs. REGISTRAR OF COMPANIES
July 26, 1989
RAMNUGGER CANE & SUGAR CO. LTD. & ORS. Vs. ASISATANT REGISTRAR OF COMPANIES
July 27, 1989
RANJIT CHANDA Vs. UNION OF INDIA
April 5, 1989
RANJIT GHOSH Vs. UNION OF INDIA & ORS.
December 19, 1989
RANJIT KUMAR PAL Vs. STATE
August 14, 1989
RASOI VANASPATI INDUSTRIES LTD Vs. COLLECTOR OF C EX
March 30, 1989
RECKITT AND COLMAN OF INDIA LTD Vs. STATE
May 31, 1989
REVENUE OFFICERS Vs. ASIT KUMAR BONDYOPADHAYAY
December 18, 1989
ROYAL CALCUTTA TURF CLUB Vs. COMMISSIONER OF INCOME TAX
May 16, 1989
RUPENJULI TEA CO LTD Vs. COMMISSIONER INCOME TAX
August 25, 1989
S P ELECTRONICS Vs. STATE OF WEST BENGAL
March 21, 1989
S.K. MALLICK Vs. UNION OF INDIA & ORS.
August 14, 1989
S.K. SAMANTA Vs. UNION OF INDIA & ORS.
August 11, 1989
SABARAK HOSSAIN Vs. SAHIDA KHATUN
November 29, 1989
SACHI DULAL SAHA Vs. SARASWATI MONDAL
February 24, 1989
SACHIDANAND SINGH Vs. UNION OF INDIA & ORS.
February 23, 1989
SADHAN ROY Vs. BIRESH ROY
July 26, 1989
SAJJAN KUMAR KAYAN Vs. TAX RECOVERY OFFICER XXXI
April 13, 1989
SAKTIPADA BHATTACHARJEE & ORS. Vs. UNION OF INDIA & OTHERS
April 24, 1989
SALIL KUMAR GHOSH Vs. INCOME TAX OFFICER
December 6, 1989
SAMAR GHOSH Vs. SOMNATH CHAKRABORTY
March 10, 1989
SAMAR GHOSH AND ORS. Vs. SOMNATH CHAKRABORTY AND ANR.
February 15, 1989
SAMARENDRA MOHAN GUPTA Vs. STATE
December 7, 1989
SAMARENDRA NARAYAN CHOUDHURY Vs. UNION OF INDIA & ORS.
July 28, 1989
SAMBHU NATH DAS Vs. UNION OF INDIA & ORS.
May 19, 1989
SAMBHU NATH DHAR & ORS. Vs. M/S. BASUDHARA PROPERTIES AND CONSTRUCTION COMPANY & ORS.
June 21, 1989
SAMIR KUMAR ROY Vs. BIRNNGAR MUNICIPALITY
May 3, 1989
SAMNUGGAR JUTE FACTORY CO LTD Vs. COMMISSIONER OF INCOME TAX
July 27, 1989
SAND CARRIERS OWNERS UNION Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
April 21, 1989
SANKAR DAS PAUL Vs. STATE
September 22, 1989
SANKARI DUTTA LEGAL HEIR OF DECEASED TARAK NATH DUTTA Vs. CONTROLLER OF ESTATE DUTY
June 14, 1989
SANTA KUMAR DAS Vs. STATE
September 4, 1989
SANTANA BANERJEE Vs. SACHINDRA NATH BANERJEE
September 28, 1989
SANTANU MAJUMDER Vs. UNION OF INDIA & ORS.
March 7, 1989
SANTASILA KAR Vs. SUMATI ROY
February 20, 1989
SANTI RANI DE Vs. STATE
September 6, 1989
SANTOSH KR. DAS & ORS. Vs. UNION OF INDIA & ORS.
April 21, 1989
SANTOSH KUMAR DEB & ANR. Vs. UNION OF INDIA & ORS.
November 28, 1989
SATPAL TANDON Vs. JYOTSNA GHOSE
August 4, 1989
SATYA GOPAL SAHA Vs. SNEHALATA SAHA
January 13, 1989
SATYA PRASAD BASAK & ORS. AND MRINAL BHUSAN ROY & ORS. Vs. UNION OF INDIA & ORS.
September 28, 1989
SAWALKA KEL PRIVATE LIMITED Vs. STATE OF WEST BENGAL
August 31, 1989
SCRAP MOULD WILL Vs. METAL SCRAP TRADE CORPORATION LTD
May 11, 1989
SCRAP MOULD WILL Vs. METAL SCRAP TRADE CORPORATION LTD.
March 11, 1989
SEBABRATA GUPTA Vs. BADRINATH JAISWAL
November 28, 1989
SECRETARY, WEST BENGAL JUNIOR LAND REFORMS OFFICERS ASSOCIATION & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 21, 1989
SERAMPORE BELTING WORKS LIMITED Vs. COLLECTOR OF C EX
April 27, 1989
SETH CHEMICAL WORKS P LTD Vs. UNION OF INDIA
June 13, 1989
SHAHEBJADA MD. WASI AHMED SHAH Vs. TOLLYGUNGE CLUB & ORS.
February 20, 1989
SHANKAR LAHIRI Vs. COMMISSIONER OF INCOME TAX
September 13, 1989
SHANTA BASUS Vs. STATE OF WEST BENGAL
April 20, 1989
SHASHI KANT R. CHADHA Vs. UNION OF INDIA
July 11, 1989
SHAWKAT KAMAL Vs. COLLECTOR OF CUSTOMS CALCUTTA
August 28, 1989
SHEIKH BIKANU & ANR. Vs. UNION OF INDIA & ORS.
August 10, 1989
SHILA ROY Vs. AUTHORITY U S 8 OF WEST BENGAL LAND REFORMS ACT
August 16, 1989
SHILTON Vs. WILMSHURST (INSPECTOR OF TAXES).
December 6, 1989
SHIV RATAN JALAN Vs. ADDITIONAL DIRECTOR ENFORCEMENT DIRECTORATE
May 9, 1989
SHIVAL P TALREJA Vs. MD YAKUB
April 11, 1989
SHIVJI RAY Vs. UNION OF INDIA & ORS.
February 21, 1989
SHYAM SUNDAR GUPTA Vs. UNION OF INDIA
August 9, 1989
SHYAMAL DASGUPTA Vs. UNION OF INDIA & ORS.
May 5, 1989
SHYAMAL KUMAR BHATTACHARYYA Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
July 27, 1989
SHYAMALENDU B. KANJILAL & ANR. Vs. UNION OF INDIA & ORS.
July 11, 1989
SIBA PADA CHAKRABORTY Vs. UNION OF INDIA & ORS.
February 27, 1989
SIBANI BANERJEE Vs. TAPAN KUMAR MUKHERJEE
March 8, 1989
SIMA BANERJEE Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 30, 1989
SISIR KUMAR SADHU Vs. SUKUMAR KAR & ORS.
August 10, 1989
SISIR RUDRA Vs. SUNIL RUDRA
February 16, 1989
SITA RAM SHARMA Vs. ASSTT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
March 23, 1989
SITARAM BAJLA Vs. DISTRICT CONTROLLER OF FOOD AND SUPPLIES
May 4, 1989
SK SALAM Vs. SANT SINGH
December 1, 1989
SK. SAJAHAN ALI Vs. UNION OF INDIA & ORS.
August 22, 1989
SM. BINAPANI DEBI Vs. STATE OF WEST BENGAL
July 25, 1989
SM. KIRONMOYEE ROY CHOWDHURY & ANR. Vs. SRI ASU GUHA
May 10, 1989
SM. PRATIMA SARKAR & ORS. Vs. DR. DEBI PRASAD
September 6, 1989
SMT. ANURADHA MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
November 3, 1989
SMT. ANURADHA MURKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
August 4, 1989
SMT. BANDANA KAYAL ALIAS SINGH Vs. ARUN KUMAR SINGH
April 28, 1989
SMT. HAZERA KHATUN BIBI & ORS. Vs. SRI RAFIQUE MOLLA & ORS.
March 14, 1989
SMT. LAKSHMI DEVI JINDAL Vs. SMT. CHANDRA KANTA SAH & ORS.
January 11, 1989
SMT. SURAMA BANERJEE & ORS. Vs. UNION OF INDIA & ORS.
February 24, 1989
SOHAN LAL Vs. STATE
September 5, 1989
SOHANLAL RAJGARHIA Vs. REMINGTON RAND OF INDIA LTD
February 23, 1989
SOMA CHATTERJEE Vs. CHAPALA CHATTERJEE
August 21, 1989
SOORAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX
March 1, 1989
SOUMENDRA NATH SEN Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
January 27, 1989
SOUMYENDRA CHANDRA GOOPTU Vs. INCOME TAX OFFICER
April 20, 1989
SOVA RANI DUTTA Vs. DEBABRATA DUTTA
August 10, 1989
SREE TRADERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
December 5, 1989
SRI GANESH CHANDRA HAZRA Vs. SM. SAJANI BALA @ LUDAN BALA HAZRA
January 30, 1989
SRI V. SRINIVASSAN Vs. THE STATE OF WEST BENGAL & ORS.
July 6, 1989
SRIDHAR DHANI Vs. CHAIRMAN SURI MUNICIPALITY
April 25, 1989
SRIRAM BEARINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 22, 1989
STATE OF ORISSA Vs. KRUSHNA CHANDRA
July 5, 1989
STATE OF WEST BENGAL Vs. HARIPADA SANTRA
September 14, 1989
STATE OF WEST BENGAL Vs. NANI GOPAL DUTTA
July 10, 1989
STATE OF WEST BENGAL Vs. HARI PRASAD SINGH
June 9, 1989
STATE OF WEST BENGAL Vs. CENTRAL LAND AND BUILDING SOCIETY LTD
January 25, 1989
STATE OF WEST BENGAL Vs. MIR MOHAMMAD OMAR ALIAS OMAR
April 27, 1989
STATE OF WEST BENGAL AND OTHERS Vs. MAHENDRA CHANDRA DAS
November 3, 1989
STATE TRANSPORT AUTHORITY Vs. NIRMALENDU DAS
April 10, 1989
STEEL AUTHORITY OF INDIA LTD. Vs. BANGLADESH SHIPPING CORPORATION AND ORS.
April 12, 1989
STEEL ROLLING MILLS OF HINDUSTHAN PVE LTD Vs. COMMISSIONER OF INCOME TAX
February 6, 1989
STEEL ROLLING MILLS OF HINDUSTHAN PVT LTD Vs. COMMISSIONER OF INCOME TAX
December 5, 1989
SUBAL CHANDRA MONDAL Vs. ATUL KRISHNA GHOSH
April 11, 1989
SUBHAKARAN RAJGHARIA Vs. COMMISSIONER WEALTH TAX
June 9, 1989
SUBRATA KUMAR DAS Vs. UNION OF INDIA & ORS.
September 28, 1989
SUDARSHAN CHANDRA GHOSH Vs. JANAKI BALA GHOSH & ORS.
May 30, 1989
SUDERA ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
August 22, 1989
SUDHANSHU KR MUKHERJEE Vs. STATE OF WEST BENGAL
July 17, 1989
SUDHANSU SEKHAR MANNA Vs. STATE OF WEST BENGAL
September 22, 1989
SUDHINDRA NATH PATRA Vs. UNION OF INDIA (UOI)
June 6, 1989
SUDHIR KUMAR ADHIKARI Vs. STATE OF WEST BENGAL
December 19, 1989
SUDHIR KUMAR SADHUKHAN Vs. S N MITRA
February 13, 1989
SUKHEN MONDAL Vs. THE STATE AND OTHERS
August 18, 1989
SUKHENDU BIKASH PAKRASI Vs. THE STATE OF WEST BENGAL & ORS.
August 28, 1989
SUKHENDU MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
June 6, 1989
SUKUMAR CHAKRABORTY Vs. ASSISTANT ASSESSOR COLLECTOR
March 16, 1989
SUKUMAR MUDI Vs. SATISH CHANDRA HAZRA AND OTHERS
May 17, 1989
SUMILITA BHATTACHARYA & ANR. Vs. NILA CHATTERJEE
September 12, 1989
SUNIL KUMAR MUKHERJEE & ORS. Vs. MITA MUKHERJEE
June 8, 1989
SUNIL KUMAR PAL CHAUDHURI Vs. UNION OF INDIA AND OTHERS
April 18, 1989
SUNIL KUMAR SEN Vs. STATE
April 24, 1989
SURENDRA CHANDRA DAS Vs. INDIAN IRON AND STEEL CO. LTD. & ORS.
January 13, 1989
SURENDRA KUMAR NATHANY Vs. STATE
September 1, 1989
SURENDRA NARAYAN ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
August 3, 1989
SURESH PODDAR Vs. UNION OF INDIA & ORS.
March 17, 1989
SUSHILA BALA SAHA Vs. SARASWATI MONDAL
February 23, 1989
SUSHILA DEBI Vs. STATE OF WEST BENGAL
July 31, 1989
SUTNA STONE AND LIME CO LTD Vs. COMMISSIONER OF INCOME TAX
September 11, 1989
SWADESH RANJAN RUDRA Vs. SACHINDRA NATH ROY
March 13, 1989
SWEDISH EAST ASIA CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1989
SYAMAADA SIDDHANTA & ORS. Vs. UNION OF INDIA & ORS.
March 2, 1989
SYED FATEYAB ALI MEERZA Vs. UNION OF INDIA
January 24, 1989
T.B.K. PATRA Vs. UNION OF INDIA
September 28, 1989
TAPAS GHOSH Vs. UNION OF INDIA
March 10, 1989
TARAKNATH GUPTA Vs. UNION OF INDIA
May 4, 1989
TARAPADA BHATTACHARJEE Vs. STATE OF WEST BENGAL
December 4, 1989
TARUN KUMAR CHOWDHURY Vs. UNION OF INDIA
May 17, 1989
TATA IISCO DEALERS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
July 31, 1989
TEXTILE MACHINERY CORPORATION LTD Vs. KICHCHA SUGAR CO LTD
January 31, 1989
THE EMPLOYEES STATE INSURANCE CORPORATION Vs. HARI HAZRA
February 3, 1989
THE STATE Vs. THE STATE
February 17, 1989
TIMSHAW PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
April 27, 1989
TUSHAR HALDER Vs. THE STATE OF WEST BENGAL AND OTHERS
August 16, 1989
UMAPATI MANNA & ORS. Vs. BECHARAM MANNA & ORS.
August 10, 1989
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LIMITED
July 11, 1989
UNION OF INDIA Vs. ON THE DEATH OF NIRODE KANTA SEN, HIS HEIRS AND LEGAL REPRESENTATIVES NIHAR KANTA SEN & ORS.
November 10, 1989
UNION OF INDIA Vs. MOHENDRA PRATAP SINHA & ORS.
September 4, 1989
UNION OF INDIA & ORS. Vs. A.B. CHAKRABORTY & ORS.
December 22, 1989
UNION OF INDIA & ORS. Vs. SAKTI KUMAR ROY
May 4, 1989
UNIQUE TRANSMISSION CO INDIA LTD Vs. ESBI TRANSMISSION PVT LTD
November 9, 1989
UNITED BANK OF INDIA Vs. ESHANI RUBBER INDUSTRIES AND OTHERS
December 5, 1989
UNITED BANK OF INDIA Vs. BHARAT FOUNDRY PRIVATE LTD
March 10, 1989
UNITED BANK OF INDIA Vs. RASHYAN UDYOG
April 12, 1989
UNITED COMMERCIAL BANK Vs. JAWAHARLAL MILL
May 5, 1989
UNITED PROVINCES ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
August 4, 1989
UNITED PROVINCES ELECTRIC SUPPLY CO. LTD. Vs. COMMISSIONER OF INCOME TAX
December 18, 1989
UPEN DAS Vs. LENOON DARJI
April 26, 1989
USHA RANJAN ROY BURMAN Vs. SOVA DAS
March 28, 1989
UTPAL BOSE Vs. STATE OF WEST BENGAL
July 24, 1989
UTPALENDU MAHATO Vs. STATE & ANOTHER
November 23, 1989
V. VELLAIAH Vs. UNION OF INDIA & ORS.
May 4, 1989
VITTAL BHAI PATEL Vs. PUSPA DEBI
July 24, 1989
VIVEKA NANDA GUIN Vs. UNION OF INDIA & ORS.
May 4, 1989
WEST BENGAL CEMENT LTD Vs. STATE
June 15, 1989
WEST BENGAL POWER DEVELOPMENT CORPN LTD Vs. UNION OF INDIA
September 20, 1989
WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. TEXMACO
March 30, 1989