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Case Index
Title
Date
A P SHRIVASTAVA Vs. STATE OF M P
November 28, 1989
ABDUL MAJID Vs. INCOME TAX OFFICER
February 24, 1989
ABDUL RAUF KHAN Vs. MAJID HUSSAIN
November 8, 1989
ABHAYRAM Vs. SUMITRABAI
November 14, 1989
ADMINISTRATOR MUNICIPAL CORPORATION DURG Vs. JAINCO DESIGNERS AND EXECUTORS DURG
November 17, 1989
AGRAWAL BREWERIES PVT LTD Vs. STATE OF M P
September 5, 1989
AJAY Vs. STATE OF MADHYA PRADESH
August 11, 1989
Alok Vs. Motilal Vora
July 31, 1989
Amol Vs. State of M.P.
August 4, 1989
AMRIK CHAND SALUJA Vs. STATE OF MADHYA PRADESH
November 7, 1989
ANISA BANO MST Vs. INCOME TAX OFFICER
January 6, 1989
ANJANA MISHRA Vs. PRINCIPAL K M RUSTOGI M L B COLLEGE GWALIOR
November 10, 1989
ANKARIYA Vs. STATE OF MADHYA PRADESH
July 21, 1989
ARJUN DAS Vs. DADAN BAI
July 21, 1989
ARUN KUMAR Vs. CHIEF ENGINEER P W D BHOPAL
May 5, 1989
ASHOK KUMAR Vs. STATE OF M P
July 31, 1989
ASHOK KUMAR Vs. DEPUTY REGISTRAR CO OP SOC
December 8, 1989
ASHOKBABU JADUVANSHI Vs. STATE OF MADHYA PRADESH
December 11, 1989
AWADESH KATARE Vs. STATE OF M P
November 16, 1989
Aziz Vs. State of M.P.
January 12, 1989
B P RAM Vs. STATE OF MADHYA PRADESH
October 23, 1989
BABOORAM JAIN Vs. L I C OF INDIA
September 26, 1989
BABULAL AND BROS Vs. COMMISSIONER OF INCOME TAX
January 16, 1989
BABULAL DHANOTLYA Vs. M P ELECTRICITY BOARD
August 31, 1989
BABUPAHALWAN Vs. STATE OF MADHYA PRADESH
October 21, 1989
BACCHANLAL Vs. STATE OF MADHYA PRADESH
April 11, 1989
BAHADURSINGH ALIAS BAHADURSINGH Vs. STATE OF MADHYA PRADESH
August 7, 1989
BAIJNATH Vs. ZILA SAHAKARI KENDRIYA BANK
February 1, 1989
BAIJNATH KATHAL Vs. M K QUREISHI
March 9, 1989
BAKULESH Vs. GIRDHARILAL
February 28, 1989
BALI BALMIKI Vs. STATE OF M P
July 17, 1989
BALKISHAN KANHIYALAL Vs. NAGAR PALIKA NIGAM
April 10, 1989
BALKRISHNA AND KISHORILAL Vs. BANK OF INDIA, BRANCH OF OJHAR, DISTRICT OF KHARGONE
January 13, 1989
BALWANT Vs. MAINABAI
October 6, 1989
BANK OF BARODA Vs. OFFICIAL LIQUIDATOR AND OTHERS
December 4, 1989
BANK OF INDIA Vs. STATE OF MADHYA PRADESH AND OTHERS
January 12, 1989
BANK OF INDIA, ASHTA Vs. LABHMAL JAIN OTHERS
May 25, 1989
BANSILAL Vs. MADHOSINGH
March 20, 1989
Basant Kumar Vs. State of M.P.
February 20, 1989
BASANT KUMARI Vs. STATE OF M P
August 21, 1989
BASANTIBAI AND OTHERS Vs. STATE TRANSPORT APPELLATE TRIBUNAL M.P. GWALIOR AND OTHERS
February 6, 1989
BASIRAM BEGUM Vs. STATE OF M P
July 26, 1989
Betwa River Board Vs. Nathmal Gopal Lal
March 10, 1989
BHAGWAN Vs. SHRI VISHNU MANDIR, DEWAS
October 20, 1989
BHAGWANDAS Vs. NATIONAL INSURANCE CO LTD
June 30, 1989
BHAGWATI PRASAD Vs. CHANDRABHANU
July 28, 1989
BHAIYALAL SHUKLA Vs. CHAIRMAN SPECIAL AREA DEVELOPMENT AUTHORITY SINGRAULI DISTT SIDHI M P
October 18, 1989
BHANSINGH Vs. STATE OF MADHYA PRADESH
August 21, 1989
BHANU PRAKASH AGRAWAL Vs. ROOP CHAND
October 12, 1989
BHANWARILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
March 2, 1989
BHANWARSINGH Vs. GATUBAI
February 2, 1989
Bhavar Singh Vs. State of M.P.
October 24, 1989
BHEL EXECUTIVES ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR BHEL
October 5, 1989
BHIMSEN Vs. VIMLADEVI
June 29, 1989
BHOLOORAM BHOLA Vs. RAMLAL
February 1, 1989
BHOPAL SUGAR INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
November 29, 1989
BHURSINGH POONAMCHAND MALWAI Vs. SHYAMSUNDER
March 15, 1989
BIRENDRA SINGH AND COMPANY Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX
August 31, 1989
BRAJENDRASINGH BHADORIA Vs. STATE OF MADHYA PRADESH
September 14, 1989
BRAMHANAND Vs. TRIVENI BAI
May 25, 1989
CENTRAL INDIA EXCISE TRADERS Vs. REGIONAL P F COMMISSIONER
December 22, 1989
CENTRAL INDIA EXCISE TRADERS A REGISTERED PARTNERSHIP FIRM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 22, 1989
Central India Excise Traders, A Registered Partnership Firm Vs. The Regional Provident Fund Commissioner
November 2, 1989
CENTRAL MOTORS Vs. COMMISSIONER OF SALES TAX
February 18, 1989
CHAIN SINGH DHAKAD Vs. HARGOVIND
December 14, 1989
CHAITRAM Vs. STEEL AUTHORITY OF INDIA LTD
August 31, 1989
CHAMELI DEVI Vs. PUTTU SINGH
September 19, 1989
CHANDA MANDIRATA Vs. STATE OF M P
January 5, 1989
CHANDOO ALIAS CHANDRAPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
March 10, 1989
CHANDRA PRABHA SYNTEX PVT LTD Vs. UNION OF INDIA
March 30, 1989
CHANDRAKALA BAI NAILA Vs. COMMISSIONER OF INCOME TAX
February 15, 1989
CHHAGANLAL H MITTAL Vs. COMMISSIONER OF SALES TAX
April 6, 1989
CHHOTA BHAI JETHA BHAI PATEL AND COMPANY Vs. COMMISSIONER OF SALES TAX
February 13, 1989
Chhoteram Vs. Kunjbiharilal
January 24, 1989
CHHUTBAI Vs. MADANLAL
May 5, 1989
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
September 15, 1989
COMMISSIONER OF INCOME TAX Vs. RAIPUR PALLOTTINE SOCIETY
September 13, 1989
COMMISSIONER OF INCOME TAX Vs. SHARAD VIJAYA SAW MILLS
August 31, 1989
COMMISSIONER OF INCOME TAX Vs. RAJDEV KIRANA STORES
September 6, 1989
COMMISSIONER OF INCOME TAX Vs. CHHARMAL MANGHANDAS
August 26, 1989
COMMISSIONER OF INCOME TAX Vs. MADHUBALA SHRENIK KUMAR
August 10, 1989
COMMISSIONER OF INCOME TAX Vs. KHANNA THEATRE
February 13, 1989
COMMISSIONER OF INCOME TAX Vs. MAHESHPRASAD GUPTA
February 15, 1989
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK VIKAS NIGAM LIMITED NO 2
February 9, 1989
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK VIKAS NIGAM LIMITED NO 1
February 9, 1989
COMMISSIONER OF INCOME TAX Vs. LILASONS BREWERIES P LIMITED
March 2, 1989
COMMISSIONER OF INCOME TAX Vs. KALPANA LAMP COMPONENTS PRVATE LIMITED
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. GANGARAM MOHANLAL MITTAL AND SONS
February 2, 1989
COMMISSIONER OF INCOME TAX Vs. BHANDARI CAPACITORS PRVATE LIMITED
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. SAKTI AUTO INDUSTRIES
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. SARDARBALWANT SINGH GUJRAL
January 18, 1989
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTRO GRAPHITES LIMITED
March 30, 1989
COMMISSIONER OF INCOME TAX Vs. SHELLEY PRODUCTS NO 1
April 21, 1989
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
March 10, 1989
COMMISSIONER OF INCOME TAX Vs. SATISHKUMAR AND COMPANY
March 10, 1989
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS PRVATE LIMITED
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA PRVATE LIMITED
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. KUMARI PRABHAWATI GUPTA
February 23, 1989
COMMISSIONER OF INCOME TAX Vs. TUMUS ELECTRIC CORPORATION LIMITED
March 17, 1989
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED
March 11, 1989
COMMISSIONER OF INCOME TAX Vs. SARDARILAL BHASIN
March 24, 1989
COMMISSIONER OF INCOME TAX Vs. SWARN TANEJA MISS
November 18, 1989
COMMISSIONER OF INCOME TAX Vs. SANTOSH RICE MILLS
September 19, 1989
COMMISSIONER OF INCOME TAX Vs. ALIMBEG SALIMBHAI
September 22, 1989
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA ELECTRIC SUPPLY COMPANY LIMITED
November 16, 1989
COMMISSIONER OF INCOME-TAX Vs. SWARN TANEJA
November 18, 1989
COMMISSIONER OF SALES TAX Vs. AGRAWAL TRADERS
November 16, 1989
COMMISSIONER OF SALES TAX Vs. NATURAL GAS CO PVT LTD
November 16, 1989
COMMISSIONER OF SALES TAX Vs. TRIVENI SHEET GLASS WORKS LTD
October 12, 1989
COMMISSIONER OF SALES TAX Vs. VIMALCHAND PRAKASH CHAND
April 11, 1989
COMMISSIONER OF SALES TAX Vs. GLASS AND TILES HOUSE
February 17, 1989
COMMISSIONER OF SALES TAX M P BHOPAL Vs. M P HOUSING BOARD
April 11, 1989
COMMISSIONER OF WEALTH TAX Vs. SETH G B J AND SETH C B J
August 11, 1989
COMMISSIONER OF WEALTH TAX Vs. USHA DEVI
August 1, 1989
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST
October 3, 1989
COMMISSIONER OF WEALTH TAX Vs. PATEL A A
October 3, 1989
COMMISSIONER OF WEALTH TAX Vs. BHAWANISINGH H H
September 22, 1989
COMMISSIONER OF WEALTH TAX Vs. SARDAR RAJENDRASINGH
November 15, 1989
COMMISSIONER OF WEALTH TAX Vs. SURESHCHANDRA AGARWAL
November 21, 1989
CONTROLLER OF ESTATE DUTY Vs. KEWALRAM
April 19, 1989
CONTROLLER OF ESTATE DUTY Vs. SURESH KUMAR MIRANI
March 30, 1989
Daini @ Raju Vs. State of M.P.
February 14, 1989
DATTATRAYA VAISHAMPAYAN Vs. JANKARYA VIBHAG KARAMCHARI GRIH NIRMAN SAHAKARI SAMITTEE MARYADIT
September 22, 1989
DAULAT SINGH Vs. SUJAN SINGH AND OTHERS
November 30, 1989
DAULAT SINGH Vs. TULSIRAM
June 30, 1989
DAYA YADAV Vs. KISHAN LAL YADAV
December 15, 1989
DEVENDRA BAHADUR SINGH Vs. STATE OF M.P.
June 22, 1989
DEVENDRA KUMAR KESHARVANI Vs. SATYANARAYAN SINGH THAKUR
May 2, 1989
DEVSHARAN Vs. MANSINGH
August 3, 1989
DEWAS MUNICIPAL CORPORATION Vs. ABDUL HASEEB KHAN
September 27, 1989
DHAR CEMENT LTD Vs. UNION OF INDIA
April 4, 1989
DHARAMPAL SINGH GOND Vs. STATE OF M P
August 11, 1989
DHARAMWATI BAI Vs. SHIV SINGH
August 22, 1989
DINESH KUMAR JAISWAL Vs. COLLECTOR JABALPUR
June 19, 1989
DOONGARJI RAMJI Vs. INDIRA BAI
December 9, 1989
DURG MUNICIPAL CORPORATION Vs. MABAVIR GRAB NIRMAN SAMITI LTD
March 31, 1989
Durga Singh Tomar Vs. State of M.P.
January 5, 1989
DWARIKA Vs. BISO
September 15, 1989
EARNEST AND COMPANY Vs. THE PRINCIPAL SECRETARY TO GOVT. OF M.P., PUBLIC HEALTH AND FAMILY WELFARE AND ORS.
July 18, 1989
EMPLOYEES STATE INSURANCE CORPORATION Vs. GYANSHYAM DAS AGARWAL
July 21, 1989
FILTERCO Vs. COMMISSIONER OF SALES TAX
August 18, 1989
FIRM ABDUL RASOOL FAKRUDDIN Vs. KALYAN CHAND
July 17, 1989
FOOD CORPORATION OF INDIA, BHOPAL Vs. M/S RAMGOPAL RAMBILAS
November 29, 1989
G D SINGH Vs. STATE OF MADHYA PRADESH
November 24, 1989
GADIA Vs. COMMISSIONER OF INCOME TAX
March 2, 1989
GANDHI TRAVELS Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
August 25, 1989
GANESH PRASAD JAGANNATH PRASAD Vs. NARENDRALAL NATTHULAL GUPTA
February 16, 1989
GANGAVISHAN HEERALAL Vs. GOPAL DIGAMBAR JAIN
February 8, 1989
GEETA NAGAR INDORE GRAHA NIRMAN SAHAKARI SANSTHA Vs. STATE OF M P
November 21, 1989
GEETABAI Vs. BABULAL
April 12, 1989
GHANSHYAM Vs. STATE OF MADHYA PRADESH
August 18, 1989
GHASILAL KASTURCHAND Vs. COMMISSIONER OF INCOME TAX
March 2, 1989
GHASIRAM JAWAHARLAL JAIN Vs. KUNJILAL
January 3, 1989
GHURAIYAA Vs. STATE OF MADHYA PRADESH
July 31, 1989
GO BHACHAV SAMITTEE NALKHEDA Vs. STATE
February 28, 1989
GOPALDAS Vs. DIST JUDGE INDORE
March 30, 1989
GOPALDAS AGRAWAL Vs. PHOOLCHAND GARG
August 31, 1989
GORELAL Vs. STATE OF M P
November 17, 1989
GOVIND LOHANA Vs. STATE OF MADHYA PRADESH
May 4, 1989
GROVER SOAP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 18, 1989
GURU NANAK STORES Vs. COMMISSIONER OF INCOME TAX
August 29, 1989
GWALIOR TRANSPORT CO LTD Vs. NATIONAL INSURANCE CO LTD
September 8, 1989
H.N. Sundresh Vs. State of M.P.
April 21, 1989
HAFEEZULLAKHAN Vs. UNION OF INDIA UOI
April 21, 1989
HANS RAJ Vs. SHAKUNTALABAI
January 6, 1989
HARBANS SINGH Vs. MARGRAT G BHINGARDIVE
September 7, 1989
HIMCHALSINGH Vs. STATE OF M P
January 4, 1989
HIMMAT SINGH Vs. S L SUCHARI
March 24, 1989
Hindu Singh Vs. Ram Singh
January 25, 1989
HINDUSTAN ELECTRO GRAPHITES LTD Vs. UNION OF INDIA
August 31, 1989
Hira Lal Vs. State of U.P.
January 2, 1989
HIRALAL KASTURCHAND Vs. COMMISSIONER OF INCOME TAX
March 11, 1989
HOPE TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1989
HOPE TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 10, 1989
HUKUMCHAND Vs. STATE BANK OF INDORE
April 27, 1989
ILLYAS Vs. BADSHAH ALIAS KAMLA
September 18, 1989
In Re: Union of India Vs. Union Carbide Corporation, U.S.A.
February 11, 1989
INDRAMAL MUKHRIYA Vs. G M MADHYA PRADESH STATE ROAD TRANS CORPN
October 24, 1989
INDU AGRAWAL Vs. DIRECTOR TELECOMS JABALPUR CIRCLE
August 25, 1989
INDUBAI Vs. JAWAHARLAL
August 21, 1989
JAGDISH CHANDRA Vs. ORIENTAL FIRE AND INSURANCE CO
March 8, 1989
JAGDISH PRASAD Vs. UNION OF INDIA
August 10, 1989
JAGDISH PRASAD RAM GOPAL SHARMA Vs. MANAGING DIRECTOR MADHYA PRADESH RAJYA BHUMIVIKAS NIGAM
February 1, 1989
JAGDISH SINGH Vs. STATE OF MADHYA PRADESH
October 5, 1989
Jai Kishan Vs. State of M.P.
June 22, 1989
JAI PRAKASH AND COMPANY Vs. RENT CONTROL AUTHORITY, MANDLA
July 3, 1989
JAIKISHAN GOPIKISHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
February 22, 1989
JAIN TRANSPORT CO Vs. SAKINABAI
August 22, 1989
JAJOO J K Vs. COMMISSIONER OF INCOME TAX
August 18, 1989
JAMNALAL Vs. R.J. FOUJDAR
July 3, 1989
JHAMAKLAL BALMUKUND BASER Vs. STATE TRANSPORT AUTHORITY
August 22, 1989
JHAMATMAL TAKHATMAL Vs. COMMISSIONER OF INCOME TAX
September 15, 1989
JIWAN SINGH Vs. LALTIBAI ALIAS DALLOBAI
August 3, 1989
JOHAN LAL Vs. CHOBE LAL
February 6, 1989
JUGAL KISHORE Vs. STATE OF MADHYA PRADESH
November 2, 1989
K K JAIN Vs. MASROOR ANWAR
June 19, 1989
K.L. NARULA Vs. MAJ. DEEPAK KUMAR MISHRA AND ANOTHER
July 18, 1989
KACHARULAL Vs. STATE BANK OF INDORE, MAHIDPUR AND ORS
January 6, 1989
KADAMBANI SAHU Vs. RESHAMLAL SAHU
September 15, 1989
KAILASH CHANDRA DWARKADAS AGRAWAL Vs. NATIONAL TEXTILE CORPORATION
April 11, 1989
Kailash Joshi Vs. State of M.P.
January 20, 1989
KAILASH NARAYAN DEEWAN Vs. BABOOLAL SURESH CHAND
September 12, 1989
KAILASHKUMAR SATYADEV TIWARI Vs. STATE OF MADHYA PRADESH
August 2, 1989
KALANI HUF S R Vs. COMMISSIONER OF WEALTH TAX
August 18, 1989
KALEKHAN Vs. STATE OF MADHYA PRADESH
August 31, 1989
KALLU MAHARAJ Vs. MEENABAI
March 23, 1989
KALURAM BHAGWATI PRASAD FIRM Vs. BALRAMDAS LAXMI NARAIN FIRM
June 30, 1989
KALURAM LADHARAM Vs. COMMISSIONER OF INCOME TAX
March 7, 1989
KAMAL BAI Vs. CHIEF JUDICIAL MAGISTRATE, GWALIOR
September 11, 1989
KAMLA Vs. MOOLCHAND LAKHERA
April 24, 1989
KAMLA BAI GOPALRAO JAMDAR Vs. CHIEF JUDICIAL MAGISTRATE GWALIOR
September 12, 1989
KAMLA DEVI MANTRI Vs. GRASIM INDUSTRIES LTD
September 12, 1989
KAMLABAI AND ANOTHER Vs. CHANDNARAYAN
March 11, 1989
Kanchhedi Vs. State of M.P.
October 26, 1989
KANHAIYALAL Vs. GOVINDRAM BIRDICHAND JOSHI
October 23, 1989
KANHAIYALAL PATNI Vs. AWANTIKA PUSTAK BHANDAR
August 29, 1989
KARTAR SINGH Vs. KANHAI SINGH
May 22, 1989
KEDIA LEATHER AND LIQUOR PVT LTD Vs. STATE OF MADHYA PRADESH
April 20, 1989
KEDIA LEATHER AND LIQUOR PVT LTD Vs. STATE OF M P
April 10, 1989
KESHAR SINGH Vs. M.P.S.R.T.C.
January 17, 1989
KESHAV LAL GUPTA Vs. MAYA GUPTA
March 16, 1989
KESHAVPRASAD BHATT Vs. RAMESCHANDRA
November 16, 1989
KIRAN JAIN Vs. STATE OF MADHYA PRADESH
August 14, 1989
KISHAN LAL Vs. LONGA BAI
February 21, 1989
KRISHI UPAJ MANDI SAMITI Vs. A D J MHOW
September 21, 1989
KRISHNA GOPAL Vs. LAXMINARAYAN
May 2, 1989
KUMARI ANJALI SAXENA Vs. CHAIRMAN P E BOARD BHOPAL
August 25, 1989
KUNWARJI Vs. NISARKHAN
March 10, 1989
LACCHIRAM Vs. STATE OF MADHYA PRADESH
December 13, 1989
LACHHIRAM PURANMAL Vs. INCOME TAX OFFICER
December 11, 1989
LALI BAI AND ANOTHER Vs. GULA BAI
February 2, 1989
LALITA JAMES Vs. AJIT KUMAR
August 21, 1989
LALIYA BAI Vs. RAMESH
December 11, 1989
LALLIMAL BIHARILAL Vs. RAMBABOO VAISHYA
May 22, 1989
LATABAI Vs. VEDPRAKASH
March 2, 1989
LAXMAN KANHAIYALAL Vs. STATE OF MADHYA PRADESH
August 22, 1989
Laxminarayan Vs. Moharsingh
February 8, 1989
LAXMINARAYAN S SHARMA Vs. RAMESHWAR R KHANDELWAL
January 16, 1989
LEELABAI Vs. M.U.K. NAIR
February 1, 1989
LEELADHAR GEHLOT Vs. NARAYAN SINGH
June 27, 1989
LEELAWATI MISHRA Vs. PRESIDENT MUNICIPAL COMMITTEE
July 7, 1989
M L MANSOORI Vs. STATE OF MADHYA PRADESH
November 28, 1989
M P ELECTRICITY BOARD Vs. BASANT KUMAR PANDEY
February 2, 1989
M P GRIH NIRMAN MANDAL Vs. UMASHANKAR KUNJILAL
December 15, 1989
M P LIME MANUFACTURER ASSOCN Vs. STATE
May 5, 1989
M P RAJYA PARIVAHAN NIGAM BHOPAL Vs. SAHLIBAI
September 7, 1989
M P S R T C GWALIOR Vs. R T A REWA
August 8, 1989
M P STATE CO OP MARKETING FEDERATION LTD Vs. MOOLCHAND AGRAWAL
November 22, 1989
M P STATE ROAD TRANSPORT CORPORATION Vs. MAHILA CHOTI BAI
November 3, 1989
M P STATE ROAD TRANSPORT CORPORATION Vs. HARISH JAYANTI PRASAD AGARWAL
January 9, 1989
M. P. S. R. T. C. THROUGH ITS DIVISIONAL MANAGER Vs. RAJABETI AND OTHERS
February 28, 1989
M.P. STATE ROAD TRANSPORT Vs. M. AMNABAI
December 2, 1989
M.P. STATE ROAD TRANSPORT CORPORATION Vs. M. AMNABAI
February 2, 1989
M.P. State Road Transport Corporation Vs. Virendra Singh Yadav
September 11, 1989
M/S. GANGA PRASAD SALIGRAM Vs. M/S. DURGA PRASAD RAJARAM
March 17, 1989
M/S. JHUNJHUNWALA ENTERPRISES AND OTHERS Vs. M/S. PRADEEP TRADING COMPANY AND OTHERS
February 6, 1989
MADAN MOHAN SHARMA Vs. STATE OF MADHYA PRADESH
October 26, 1989
MADHAV SAPRE Vs. JAYANT VITAMINS LTD
March 1, 1989
MADHYA PRADESH STATE ROAD TRANSPORT CORPN. BHOPAL & ORS. Vs. BHAGIRAM YADAV & ORS.
May 4, 1989
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. OMPRAKASH JOSHI
March 24, 1989
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JAIPRAKASH LAXMINARAIN
March 31, 1989
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION, GWALIOR Vs. THE REGIONAL TRANSPORT AUTHORITY, REWA
August 6, 1989
MAHADEV Vs. THE OFFICER
March 1, 1989
MAHENDRAKUMAR GANPATJI PAGARE Vs. ANAND RAMCHANDRA CHANDORKAR
January 30, 1989
MAHILA MATHURO BAI Vs. RAMWATI
December 15, 1989
MAKKU Vs. STATE OF MADHYA PRADESH
July 27, 1989
MALCA CONSTRUCTIONS INDIA PVT LTD Vs. M P HOUSING BOARD BHOPAL
July 24, 1989
MALWA VANASPATI AND CHEMICAL CO LTD Vs. COMMISSIONER OF SALES TAX M P
August 16, 1989
MAN MOHAN GUPTA Vs. SMT. RASHEEDA BEGUM
July 24, 1989
MANARAM BHAJRA KACHHI Vs. OMPRAKASH RAMKISHAN SHARMA
December 15, 1989
MANGANESE ORE INDIA LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
January 20, 1989
MANJU TIWARI Vs. RAJENDRA TIWARI
January 30, 1989
MANNALAL CHHAJULAL Vs. COMMISSIONER OF SALES TAX
August 18, 1989
MANOJ Vs. STATE
August 1, 1989
MANORAMA Vs. CHITTAR
August 9, 1989
MANSINGH Vs. SURENDRA KUMAR
March 11, 1989
MANUBAI Vs. SUKHDEO
January 7, 1989
MATADEEN GARG Vs. BANK OF RAJASTHAN
September 13, 1989
MATESHWARI SAHKARI VIPNAN SANSTHA Vs. REGISTRAR AND COMMR OF CO OP SOC
February 28, 1989
MATHURA PRASAD Vs. STATE OF M P
March 1, 1989
MAYA GOHIYA Vs. PREM LAL MANGAL SINGH GOHIYA
July 10, 1989
MEENAKSHI Vs. ANIL KUMAR
September 11, 1989
Mehmood Vs. State of M.P.
July 20, 1989
MEHTA MOTORS Vs. COMMISSIONER OF SALES TAX M P
April 11, 1989
MEHTAROO Vs. STATE OF MADHYA PRADESH
October 3, 1989
MISS SNEHLATA TIWARI Vs. VIMUKTANAND SARASWAT
April 19, 1989
MOHAMMAD HANAN Vs. REGIONAL TRANSPORT AUTHORITY INDORE
August 23, 1989
MOHAMMAD RAFIQ AKHTARBHAI Vs. STATE TRANSPORT AUTHORITY
May 4, 1989
Mohammad Shaft Vs. State of M.P.
March 11, 1989
MOHAMMED GULAM NABI KHAN Vs. MEHFOOZ ALI
January 3, 1989
MOHAN Vs. STATE OF M P
August 14, 1989
MOHANLAL Vs. STATE OF MADHYA PRADESH
August 23, 1989
MOHANLAL Vs. STATE OF M.P.
February 13, 1989
MOTILAL Vs. ANANDI LAL
August 7, 1989
MOTILAL BEJNATH Vs. STATE OF MADHYA PRADESH
August 9, 1989
MUKESH Vs. KISHORSINGH TOMAR
August 22, 1989
MUKESH AND CO TOBACCO PRODUCTS PVT LTD Vs. MADHYA PRADESH RAJYA LAGHU VANOPAJ VYAPAR EVAM VIKAS SAHAKARI SANGH
October 17, 1989
MULAY BROTHERS Vs. STATE OF M P
January 10, 1989
MULAYAM SINGH Vs. STATE OF MADHYA PRADESH
August 25, 1989
MUNICIPAL CORPORATION Vs. INDORE TEXTILE LIMITED
June 19, 1989
MUNICIPAL CORPORATION OF INDORE Vs. FATEHLAL
June 21, 1989
MUNICIPAL CORPORATION OF INDORE Vs. LAL CHAND
March 31, 1989
MUNICIPAL CORPORATION, INDORE Vs. OM PARKASH
March 31, 1989
MUNICIPAL CORPORATION, INDORE Vs. RAM LAL
March 31, 1989
MUNICIPAL CORPORATION, INDORE Vs. JAGANNATH
January 31, 1989
MUNICIPAL CORPORATION, INDORE Vs. HAKIM MOHAMMAD
June 30, 1989
MUNICIPAL COUNCIL SHIVPURI Vs. RADHA BAI
October 25, 1989
MUNNA SINGH TOMAR Vs. STATE OF MADHYA PRADESH
April 4, 1989
NABI AHMED Vs. RAMPRAKASH RASTOGI
September 12, 1989
NAHIMA KANT CHATTERJEE Vs. SHASHANK SHEKHAR MUKHERJEE
December 4, 1989
NANDKISHORE MOHANLAL Vs. JHUNJHUNWALA
February 22, 1989
NANJIBHAI PATEL Vs. VISHNU PRASAD SHARMA
September 26, 1989
NARAIN Vs. LRS. OF SMT. ANSUYIYA BAI
November 17, 1989
NARAYAN ONKARSA Vs. SARDARSINGH GULABSINGH
August 31, 1989
NARBADA BUS SERVICE Vs. SECRETARY R T A
April 28, 1989
NARENDRA KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
September 15, 1989
NASIR AHMEDKHAN Vs. SUPERINTENDENT OF POLICE AND REGISTRATION OFFICER OF FOREIGNERS INDORE
March 29, 1989
NATIONAL AIRPORT AUTHORITY Vs. VIJAYDUTT
September 27, 1989
NATTU Vs. STATE OF MADHYA PRADESH
August 22, 1989
NAVNIT KUMAR POTDAR Vs. M P PUBLIC SERVICE COMMISSION
March 11, 1989
NAVRANGLAL MITTAL Vs. NATIONAL THERMAL POWER CORPORATION LTD
September 26, 1989
NAWABKHAN Vs. STATE
August 23, 1989
NEHA POHA UDYOG Vs. STATE OF M P
September 6, 1989
NEMICHAND JAIN Vs. SHANTI BHAI RATHORE
March 24, 1989
NEW INDIA ASSURANCE CO LTD Vs. RAM KUMAR TAMARAKAR
September 26, 1989
NEW INDIA ASSURANCE CO LTD Vs. RATANLAL
September 21, 1989
NEW INDIA ASSURANCE CO LTD Vs. ASHOK SINGH
November 28, 1989
NISSAN SPRINGS PVT LTD Vs. OM JAIN
August 7, 1989
OM PRAKASH Vs. STATE OF M P
May 28, 1989
OM PRAKASH Vs. STATE OF M P
June 3, 1989
OM PRAKASH BAJPAI Vs. GURU GHASIDAS UNIVERSITY
April 22, 1989
OM PRAKASH KAMTA PRASAD DUMAR Vs. STATE OF MADHYA PRADESH
June 28, 1989
Omprakash Vs. Govind
November 3, 1989
ORIENTAL FIRE AND GENL INS CO LTD Vs. KAMALA BAI
November 27, 1989
ORIENTAL INSURANCE CO LTD Vs. PRITAMLAL
March 30, 1989
ORIENTAL INSURANCE COMPANY Vs. MANDAKINI KISHANRAO SAHUKAR
April 25, 1989
ORIENTAL INSURANCE COMPANY Vs. BIMLA DEVI
July 31, 1989
P GOPAL RATNAM RAMAN Vs. SHYAM BABU GUPTA
March 23, 1989
P S DOSHI Vs. STATE OF M P
September 25, 1989
Panch Musalman Untkhana Masjid Vs. Indore Municipal Corporation
January 23, 1989
PANKAJ MEHTA PANNALAL MEHTA Vs. STATE OF M P
February 9, 1989
PARMALI WALLACE LTD Vs. COMMISSIONER OF SALES TAX
November 2, 1989
PARMANAND Vs. LAL SINGH
July 10, 1989
PARMANAND DAYARAM Vs. MANOHARDAS GOVINDDAS
April 17, 1989
Parwati Bai Vs. State of U.P.
June 21, 1989
PENIL SHARADKUMAR DOSHI Vs. STATE OF MADHYA PRADESH
September 25, 1989
PERFECT POTTERY CO LTD Vs. COMMISSIONER OF SALES TAX
August 16, 1989
PHOOL CHAND JAIN Vs. CHHOTE LAL
September 20, 1989
PHOOLCHAND GARG Vs. GOPALDAS AGARWAL
September 26, 1989
POKARDAS Vs. PARSHADI LAL
July 12, 1989
PRABHUDAYAL AMICHAND Vs. COMMISSIONER OF INCOME TAX
March 8, 1989
PRADESH MINING CORPORATION Vs. MUNDE KOL
July 11, 1989
PRAHLAD S O MUNNALAL Vs. RETURNING OFFICER OF SHRI BALAJEE ADIMJATI SEWA SAHAKARI SANSTHA MARYADIT
January 17, 1989
PRAKASH MAJAVDIA Vs. RETURNING OFFICER
October 27, 1989
PRALADHSINGH Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD
August 1, 1989
PRAN NATH SURI Vs. STATE OF MADHYA PRADESH
April 19, 1989
PRECISION TECHNOFAB AND ENGINEERING CO AHMEDABAD Vs. STATE
August 16, 1989
PREM PHARMACEUTICALS Vs. STATE OF MADHYA PRADESH
May 4, 1989
PREM PRAKASH RUBIN Vs. SARLA RUBIN
May 3, 1989
PREMLATA Vs. UNION OF INDIA
October 25, 1989
PREMLATA BAI Vs. RAMESHWARDAS
February 3, 1989
PROGRESSIVE INDUSTRIAL ENTERPRISES Vs. BANK OF BARODA
January 3, 1989
PUSHPA ALIAS HEMPUSHPA Vs. PRADUMAN KUMAR OJHA
December 5, 1989
PUSHPENDRA SINGH Vs. STATE OF M P
December 14, 1989
QUAMRUNNISA Vs. COMMISSIONER OF INCOME TAX
August 25, 1989
R K DUBEY Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT
December 1, 1989
R.K. DUBEY Vs. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. AND OTHER
February 13, 1989
RADHARAMAN Vs. DENA BANK, JAIL ROAD INDORE & ANOTHER
July 21, 1989
RADHESHYAM Vs. UMA DEVI
March 16, 1989
RADHEY SHYAM SHARMA Vs. CHAIRMAN SEWAVRIHA SAHAKARI SAMITI
January 11, 1989
RAFIQ MOHAMMAD Vs. UNION OF INDIA
February 1, 1989
RAJARAM Vs. VITHABAI AND OTHERS
January 19, 1989
RAJENDRABAHADUR SINGH Vs. STATE OF M P
September 19, 1989
RAJESHWARI Vs. JUGAL KISHORE GUPTA
April 12, 1989
RAJKUMAR Vs. STATE OF M P
September 13, 1989
RAJMAL GUPTA Vs. DISTRICT CO OP LAND DEVELOPMENT BANK
January 23, 1989
RAJMAL HEERALAL JAIN Vs. MANMAL
January 25, 1989
RAJU Vs. STATE OF M P
September 13, 1989
Ram Bai Vs. State of M. P.
July 28, 1989
RAM DHIN GUPTA Vs. STATE BANK OF INDIA
January 3, 1989
RAM KISHAN Vs. STATE OF M.P. AND ANOTHER
November 2, 1989
RAM SAHAI VARMA Vs. STATE OF M P
April 17, 1989
RAMANAND Vs. SHYAMABAI
July 18, 1989
RAMCHAND MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
March 10, 1989
RAMCHANDRA SINGH JADON Vs. SATYA PRAKASH GUPTA
September 26, 1989
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
October 24, 1989
RAMESHCHANDRA SHARMA Vs. HARGOVIND JAWARLAL MAHAJAN
August 28, 1989
RAMESHWAR Vs. ASST RETURING OFFICER GRAM
February 16, 1989
RAMIBAI Vs. RAMKUMARI BAI
July 17, 1989
RAMJANKI MANDIR TRUST Vs. STATE
July 17, 1989
RAMJI SHARMA Vs. M P HIGH COURT JABALPUR
January 6, 1989
Ramjilal Vs. State of M.P.
March 5, 1989
RAMJIYA @ RAMJILAL Vs. STATE OF M.P.
April 25, 1989
Ramkrishan Vs. Mahila Jamunabai
January 16, 1989
RAMKUMAR Vs. UNION OF INDIA
September 14, 1989
RAMLALLI Vs. SONEYLAL
April 10, 1989
RAMMOO Vs. UNION OF INDIA UOI
November 17, 1989
RAMNARAYAN Vs. RETURNING OFFICER PANCHAYAT CHUNAV
November 7, 1989
RAMNARAYAN Vs. STATE OF M P
February 14, 1989
RAMPRASAD AMBARAM VERMA Vs. PRESIDENT INDUSTRIAL COURT
May 5, 1989
RATI CHAND Vs. SAIFUDDIN AND OTHERS
February 8, 1989
RATIRAM SINGH YADAV Vs. PRINCIPAL GOVT POLYTECHNIC HARDA
August 10, 1989
RAVI MOHAN Vs. COMMISSIONER OF WEALTH TAX
September 13, 1989
Ravi Prakash Pujari Vs. Hemraj
November 2, 1989
RAVINDER KAUR Vs. BALJIT SINGH
April 1, 1989
RIDH KARAN PATNI Vs. JAGDISH PRASAD AGARWAL
April 11, 1989
ROOP SINGH RATAN SINGH Vs. STATE OF MADHYA PRADESH
September 1, 1989
S R KALANI HUF Vs. COMMISSIONER OF WEALTH-TAX
August 18, 1989
S R KALANI HUF Vs. COMMISSIONER OF INCOME-TAX
March 8, 1989
S. S. Ramchand Vs. Dharmendra Kumar
October 27, 1989
SACHCHANAND WADHWANI Vs. NISHA
November 23, 1989
SAGAR CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1989
SAHDEO SAHU Vs. STATE M P
March 10, 1989
SAKARIYA Vs. STATE OF MADHYA PRADESH
March 16, 1989
SAKI Vs. STATE OF M P
February 24, 1989
SALIKRAM Vs. STATE OF MADHYA PRADESH
August 29, 1989
Salim Vs. State of M.P.
September 14, 1989
SAMPATH REDDY Vs. GUDDA MEDDI SUCHI VENKATAMMA
January 31, 1989
SAMPATRAJ JAIN S/O SHRI JOGIDAS Vs. NAGRIK SAHAKARI BANK MARYADIT, THROUGH ITS DURG
March 17, 1989
SANJAY DHINGRA Vs. M P ELECTRICITY BOARD
August 31, 1989
SANTOSH CHANEL BARMECHA Vs. PRATIMA
June 30, 1989
SARDAR BADEOSINGH NAGEENASINGH Vs. STATE OF MADHYA PRADESH
March 29, 1989
SARDAR GURDEEP SINGH Vs. AMIYA KUMAR DATTA
July 24, 1989
SARDAR ISHWAR SINGH TRUCK Vs. HIMACHAL PURI
September 18, 1989
SEEMA SHROTI Vs. RANI DURGAWATI VISHWA VIDYALAYA
March 10, 1989
SEKADIYA ROOPA BHIL Vs. STATE OF MADHYA PRADESH
February 28, 1989
SESH NARAYAN BAJPAI Vs. STATE OF M P
November 3, 1989
SESH NARAYAN BAJPAI ADVOCATE Vs. STATE OF MADHYA PRADESH
November 3, 1989
SEWAKRAM Vs. STATE BANK OF INDIA
August 25, 1989
SHAFIULLAH Vs. M P STATE ROAD TRANSPORT CORPN
August 23, 1989
SHAKURKHAN GHAISAKHAN Vs. YOGIDULICHAND
January 23, 1989
SHANKARLAL NANDAJI GUJAR Vs. ANOOPSINGH NIRBHAYSINGH
January 31, 1989
SHANKARSINGH BAPUSINGH THAKUR Vs. MOHAN SINGH RAMCHANDRA SINGH
November 3, 1989
SHANKER KANOJIA Vs. MAYABAI S KANOJIA
November 29, 1989
SHARMILA ALIAS BHURI Vs. CHHOTE LAL
November 16, 1989
SHASHIKALA Vs. SURENDRA KUMAR
January 18, 1989
Sheikh Jumman Vs. State of M.P.
April 25, 1989
Sher Khan Vs. Abbas Bhai Janal
November 25, 1989
SHIV KUMAR SWARANKAR AND OTHERS Vs. REGISTRAR, CO
January 3, 1989
SHIVCHAND AMOLAKCHAND BUS OPERATOR SHIVPURI Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
December 12, 1989
SHIVKALI BAI Vs. MEERA DEVI
June 19, 1989
SHIVLAL GHASSURAM Vs. RETURNING OFFICER GRAM PANCHAYAT
December 13, 1989
SHIVRAJ JAT Vs. ASHA LATA YADAV
February 15, 1989
SHIVRAJ TOBACCO COMPANY PVT LTD Vs. STATE OF MADHYA PRADESH
November 2, 1989
SHRI PRAKASH MISHRA Vs. SPORTS AUTHORITY OF INDIA
August 19, 1989
SHRIMAL DAL MILLS FIRM Vs. KRISHI UPAJ MANDI SAMITI
December 2, 1989
SHYAMLAL SHRUNGI Vs. STATE OF M P
July 27, 1989
SHYAMSUNDER VERMA Vs. ASSISTANT REGISTRAR
January 11, 1989
SINDH TRANSPORT CO Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
November 10, 1989
SITALAM YADAV Vs. ALLAHABAD BANK AND ANOTHER
March 10, 1989
SITARAM RADHESHYAM Vs. UNION OF INDIA
March 11, 1989
SKYLINE INDUSTRIES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 11, 1989
SKYLINE INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
August 11, 1989
SMT. IMARTI BAI AND OTHERS Vs. M.P. STATE TRANSPORT CORPORATION
December 6, 1989
SOBHAGYAMAL Vs. PRAKASH PHARMACEUTICALS INDORE
September 27, 1989
STAR AUTOMOBILES Vs. INCOME TAX OFFICER
February 23, 1989
STATE Vs. SAJJAN SINGH
October 25, 1989
STATE BANK OF INDORE Vs. STEEL INDUSTRIES
August 26, 1989
STATE OF M P Vs. RAMPAL SINGH
January 19, 1989
STATE OF M P Vs. BABULAL MANGILAL
August 1, 1989
STATE OF M.P. Vs. SUGANCHAR
September 11, 1989
STATE OF M.P. Vs. M/S. ASIAN DRUGS AND OTHERS
August 23, 1989
STATE OF M.P. Vs. SAJJAD HUSSAIN AND 2 OTHERS
January 23, 1989
STATE OF MADHYA PRADESH Vs. BALARAM
June 26, 1989
STATE OF MADHYA PRADESH Vs. KAILASHCHANDRA TIWARI
September 26, 1989
STATE OF MADHYA PRADESH Vs. SUSHIL KUMAR
September 26, 1989
STATE OF MADHYA PRADESH Vs. VISHNU PRASAD BABELE
October 3, 1989
STATE OF MADHYA PRADESH Vs. HOSHIYARSINGH
August 16, 1989
STATE OF MADHYA PRADESH Vs. NAVALKISHOR MANGILAL
July 3, 1989
STATE OF MADHYA PRADESH Vs. ASIAN DRUGS
August 23, 1989
STATE OF MADHYA PRADESH Vs. SURESHCHANDRA BALCHAND JAIN
August 25, 1989
STATE OF MADHYA PRADESH Vs. RECONDO LIMITED BHOPAL
August 31, 1989
STATE OF MADHYA PRADESH Vs. RAMDEEN AND
February 8, 1989
STATE OF MADHYA PRADESH AND ANOTHER Vs. PURE PHARMA PRODUCTS (I) AND OTHERS
January 12, 1989
STEEL AUTHORITY OF INDIA LTD Vs. KUMARI VANDANA SINGH
August 29, 1989
STEEL INGOTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1989
SUDEEP KUMAR Vs. VIKRAM UNIVERSITY UJJAIN
August 16, 1989
SUDHA SHARMA Vs. RAM NARESH JAISWAL
August 28, 1989
SUKHRANI Vs. CHHOTELAL GULKHOI DHOBI
December 13, 1989
Sulahba alias Rashmi Vs. Ram Shankar
November 17, 1989
SUMERCHAND JAIN Vs. SHYAMLAL AGARWAL
February 7, 1989
SUNITA JAIN Vs. SURESH KUMAR JAIN
February 16, 1989
SUPER CONSTRUCTION CO Vs. STATE OF M P
March 10, 1989
SURAJ SINGH Vs. NATHI BAI
August 26, 1989
Suresh Chandra Jain Vs. Dr. Aijaz Ahmad Solat
April 10, 1989
SURJEET SINGH Vs. NEW INDIA ASSURANCE CO LTD
April 12, 1989
SUSHILA DEVI D/O RAMSINGH Vs. MAHARAJSINGH DEVISINGH
September 22, 1989
TARABAI Vs. SECOND ADDL JUDGE
March 20, 1989
TEHMRAS KHARODI Vs. TEHAMTAN M THANEWALA
September 27, 1989
TEHMRAS KHARODI Vs. TEHAMTAN M. THANEWALA
September 28, 1989
TEJA Vs. STATE OF MADHYA PRADESH
January 12, 1989
TULSI RAM Vs. STATE OF M.P.
July 20, 1989
UMA GUPTA Vs. SUSHILA
January 30, 1989
UMA SHANKER Vs. ASSISTANT REGISTRAR
October 25, 1989
Umesh Kumax Tripathi Vs. State of M.P.
August 30, 1989
UMESH PANDEY Vs. STATE OF MADHYA PRADESH
June 30, 1989
UNION CARBIDE CORPORATION Vs. STATE OF MADHYA PRADESH
February 17, 1989
UNION OF INDIA Vs. S C SAXENA
July 6, 1989
UNION OF INDIA Vs. GURDEV KAUR
July 24, 1989
UNION OF INDIA Vs. SAMARATHMAL
August 23, 1989
Union of India Vs. Shivnath Singh
April 4, 1989
UNION OF INDIA AND ANOTHER Vs. PARMADEVI AND OTHERS
July 24, 1989
UNITED INDIA INSURANCE CO LTD Vs. VIJAYA SINGH
January 16, 1989
USHADEVI Vs. STATE OF M P
December 8, 1989
VALLABHDAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 28, 1989
VARSINGH Vs. STATE OF M P
August 22, 1989
VIJAY PRAKASH Vs. JANKIBAI
November 8, 1989
VIJAY SINGH JADON Vs. STATE OF MADHYA PRADESH
January 6, 1989
VIKRAMSINGH Vs. COLLECTOR DIST DEWAS
September 7, 1989
VIMAL KUMAR Vs. STATE OF M P
September 28, 1989
VIMLA PRADHAN Vs. UNITED COMMERCIAL BANK
July 10, 1989
VINOD DOSHI Vs. STATE OF MADHYA PRADESH
November 20, 1989
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
April 26, 1989
VISHNU PRASAD SHUKIA Vs. STATE OF MADHYA PRADESH
March 10, 1989
VITHALRAO Vs. GANGARAM
January 16, 1989
WARRIER V P Vs. COMMISSIONER OF INCOME TAX
September 15, 1989