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Case Index
Title
Date
AJOY KUMAR MADHGORIA Vs. WEST BENGAL COMMERCIAL TAXES TRIBUNAL
June 6, 1989
ARUN KUMAR NATHANY Vs. C T O MANICKTALA CHARGE
December 15, 1989
BINOD KUMAR BOKARIA Vs. COMMERCIAL TAX OFFICER BUREAU OF INVESTIGATION
December 19, 1989
DAYAL ENTERPRISE Vs. COMMERCIAL TAX OFFICER SHYAMBAZAR CHARGE
May 31, 1989
GRAND SMITHY WORKS AND FIVE ORS Vs. CERTIFICATE OFFICER
May 24, 1989
HINDUSTHAN SHEET METAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 22, 1989
HOOGHLY EXTRUSIONS Vs. COMMERCIAL TAX OFFICER JORASANKO CHARGE
June 7, 1989
INDROL LUBRICANTS AND SPECIALITIES LTD Vs. INSPECTOR COMMERCIAL TAXES
April 24, 1989
INDUS AIRCONDITIONING PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER CHICHIRA CHECK POST
June 13, 1989
JINDAL INDIA LTD Vs. STATE OF WEST BENGAL
August 29, 1989
KESHARDEO SANTHALIA Vs. STATE OF WEST BENGAL
December 22, 1989
KINGSWAY AND CO Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING
July 11, 1989
MADANLAL AGENCIES LTD Vs. STATE OF WEST BENGAL
December 21, 1989
O P LODHA Vs. WEST BENGAL COMMERCIAL TAXES TRIBUNAL
September 20, 1989
OVERSEAS PACKAGING INDUSTRIES P LTD Vs. WEST BENGAL COMMERCIAL TAXES TRIBUNAL
September 20, 1989
R K ALUMINIUM PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
August 8, 1989
SARADA PLYWOOD INDUSTRIES LIMITED Vs. C T O COLOOTOLA CHARGE
July 17, 1989
SIMA BANERJEE Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 30, 1989