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Case Index
Title
Date
20TH CENTURY FINANCE CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
September 12, 1989
A G KHER Vs. ATLAS COPCO INDIA LTD
March 15, 1989
A.S. WANKHEDE OF BOMBAY Vs. THE DIRECTOR, SOCIAL WELFARE, MAH. STATE, PUNE & ORS.
March 1, 1989
ABDUL GANI Vs. STATE OF MAHARASHTRA
November 22, 1989
ABDUL HAMID GULAM RASUL Vs. SIRAJUDDIN SHAMSUDDIN AZMI
July 18, 1989
ABDUL KARIM Vs. STATE OF MAHARASHTRA
August 22, 1989
ABDUL MANAN AZMI Vs. SAYED MOHAMMED ASKARI
February 7, 1989
ABDUL RASHEED Vs. STATE OF MAHARASHTRA
August 28, 1989
ADI P GANDHI Vs. STATE OF MAHARASHTRA
April 24, 1989
AGRO MECHANICAL SERVICES AND REPAIRS CO-OP. SOCIETY LTD Vs. STATE BANK OF INDIA
January 18, 1989
AHMED NOORMOHAMED RANGPARLA Vs. PRAHLADRAL DAIMIA LIONS COLLEGE OF COMM. & ECO. & ORS.
October 18, 1989
AHMED R V PEERMOHAMED Vs. JOGI S BHAR
July 12, 1989
AIRLINES HOTEL P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1989
AJIT SINGH Vs. MARATHAWADA UNIVERSITY
April 20, 1989
ALEX Vs. V K SARAF
June 30, 1989
ALFREDE M. REDRIGUES & OTHERS Vs. GOKULDAS BASKAR NAIK & OTHERS
January 27, 1989
ALGEMENE BANK NEDERLAND NV Vs. SATISH DAYALAL CHOKSI
December 7, 1989
ALKA VILAS JOSHI Vs. VILAS DATTATRAYA JOSHI
February 15, 1989
ALL GOA PRIVATE SCHOOLS PRE PRIMARY AND PRIMARY TEACHERS ASSOCIATION Vs. STATE OF GOA
November 18, 1989
ALL GOA PRIVATE SCHOOLS PRE-PRIMARY AND PRIMARY TEACHERS ASSOCIATION Vs. STATE OF GOA
November 8, 1989
ALL INDIA PORT AND DOCK WORKERS FEDERATION Vs. UNION OF INDIA
March 14, 1989
AMBALAL MAGANLAL PATEL Vs. INDUMATI NARAYAN MOHILE
July 18, 1989
AMRUTLAL WELJIBHAI RATHOD Vs. VISHWASRAO DEORAO PATIL
January 21, 1989
ANAND CHINTAMANI DIGHE Vs. THANE MUNICIPAL CORPORATION
April 4, 1989
ANANDRAO BUWASAHEB PATIL Vs. STATE OF MAHARASHTRA
April 20, 1989
ANANT KUMAR KARMAKAR Vs. KANCHANBEN NIRANJAN
September 6, 1989
ANANT NARAIN KAMAT Vs. VILLAGE PANCHAYAT MAEM-VAINGINIM, MAEM, BICHOLIM, GOA ; COLLECTOR FOR NORTH GOA; GOVERNMENT OF GOA; VISHNOO YESHWANT KAMAT
August 29, 1989
ANANT S O NARAYAN NAIK Vs. STATE OF MAHARASHTRA
September 15, 1989
ANDRE GONSALVES Vs. DIOGO FERNANDES & OTHERS
February 17, 1989
ANILKUMAR Vs. STATE OF MAHARASHTRA
November 15, 1989
ANIRUDHHA RAMKRISHNA KARLEKAR Vs. JANKIBAI RAGHUNATH BEDEKAR
November 15, 1989
ANJANI KUMAR CO LTD Vs. MANUBAI KASHINATH
April 13, 1989
ANNAJI S O GHULBAJI DALVI Vs. MANOHAR BHIKULAJI MAHESHWARI
December 20, 1989
ANNAJI S/O GHULBAJI DALVI Vs. MANOHAR BHIKULAJI MAHESHWARI
December 21, 1989
ANTHONY OLINTO SILVA Vs. S.V. NEVAJI AND OTHERS
February 27, 1989
ANTHONY STEVEN PINTO Vs. STATE OF MAHARASHTRA
November 15, 1989
ANTONIO J LOBO Vs. PANJIM MUNICIPAL COUNCIL AND ANOTHER
December 18, 1989
ANTONIO MILAGRES FERNANDES Vs. PRAMOD VIJAYAN
January 13, 1989
ARAVIND MEHRAM PATEL Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BOMBAY
November 9, 1989
ARJANDAS TAKANDAS KATARIA Vs. ASSISTANT COLLECTOR OF CUSTOMS
December 21, 1989
ARJUN GABAJI GADHAVE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
April 20, 1989
ARJUN MAHADEV MANJREKAR Vs. RAMCHANDRA CHIMNO PADWAL
August 16, 1989
ART COMMERCIAL ADVERTISING PRIVATE LIMITED Vs. VICCO LABORATORIES
August 18, 1989
ARUMUGAM CHELLIAH PAUL SINCE DECD Vs. LIFE INSURANCE CORPORATION OF INDIA
November 30, 1989
ARUN B TOSHNIWAL Vs. ASSTT COLLECTOR OF CUSTOMS AND C EX
April 27, 1989
ARUN NARAYANDAS Vs. UNION OF INDIA
November 18, 1989
ARUN NARAYANDAS Vs. UNION OF INDIA
November 21, 1989
ARUN SADASHIV SHINDE & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
January 16, 1989
ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 13, 1989
ASHA ULHAS SARDESSAI Vs. PRAKASH NADKARNI AND ORS
September 26, 1989
ASHOK Vs. DEORAO & ANR.
November 8, 1989
ASHOK DWARKANATH GHURYE Vs. NARAYAN VASUDEO DHOND
February 15, 1989
ASHOK KESHORAM AGARWAL Vs. STATE OF MAHARASHTRA
January 21, 1989
ASHOK S O SOWARDHAN SAHARE Vs. NAGPUR UNIVERSITY
March 13, 1989
ASHOKKUMAR SHANTILAL SHAH Vs. STATE BANK OF INDIA
August 1, 1989
ASHWIN KUMAR GOVERDHANDAS Vs. GANGADHAR DATATRAY GADGIL
December 12, 1989
ASSOCIATION OF ENGINEERING WORKERS Vs. SUPER TOOL CO P LTD
December 11, 1989
ASSOCIATION OF MAHARASHTRA EDUCATION SERVICE CLASS II OFFICERS Vs. STATE OF MAHARASHTRA
July 24, 1989
ATMARAM Vs. MAHARASHTRA STATE ELECTRICITY BOARD
June 16, 1989
AWADABAI Vs. PARVATI ALIAS DRUPADABAI
September 7, 1989
B K BIRLA Vs. P N AGARWAL
December 7, 1989
B N CHIKARAMANE Vs. ARIHANT FINANCE AND CHIT FUND PRIVATE LIMITED
January 18, 1989
B S RAWANT ASSTT COLLECTOR OF CUSTOMS BOMBAY Vs. SHAIKH ABDUL KARIM
February 2, 1989
B S RAWAT ASSTT COLLECTOR OF CUSTOMS Vs. MOHMED AZAN KHAN alias WALI MOHAMMAD KHAN alias HAMID
August 31, 1989
B S RAWAT, ASSISTANT COLLECTOR Vs. BHARAT NANDLAL KALYANI
November 21, 1989
BABULAL Vs. SHANTABAI WIDOW OF HARI DEKATE
March 27, 1989
BABURAO SHRIRANG SAPKAL Vs. IN-CHARGE ZONAL MANAGER MAH STATE CO-OP COTTON GROWERS MKT FED LTD
September 28, 1989
BABURAO VISHNU NAIK Vs. RAMCHANDRA VISHNU NAIK
January 18, 1989
BAHINABAI WD/O LATE RAO BAHADUR D. LAXMINARAYAN AND ANOTHER Vs. NAGPUR UNIVERSITY AND ANOTHER
December 15, 1989
BAKUBHAI KESHAVLAL SHAH Vs. BABULAL PRABHUDAS SHAH
March 17, 1989
BAL GANGADHAR SHETTY Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 5, 1989
BALBINDRA SINGH JOG SINGH Vs. UNION OF INDIA
July 13, 1989
BALBINDRA SINGH JOGA SINGH Vs. UNION OF INDIA
July 17, 1989
BALU DADOBA AITAVADEKAR Vs. JAYAWANT BALAJI DAUNDE
June 13, 1989
BANK OF MAHARASHTRA Vs. M V RIVER OGBESE A VESSEL
September 6, 1989
BAPUSAHEB LAXMANRAO MOHITE Vs. SURESH BAPU GAVALI
August 11, 1989
BASAPPA Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
September 27, 1989
BASIL CHIKEZIE OFUEGBU Vs. HMINGLINA SECY II HOME DEPT GOVT OF MAHARASHTRA
July 10, 1989
BHAGWAN PATILBA PALVE Vs. STATE OF MAHARASHTRA
September 13, 1989
BHAGWANT ANANTRAO DESHMUKH Vs. SURESH BALBHIM LALE
January 11, 1989
BHAGWAT ANANTRAO DESHMUKH Vs. SURESH BALBHIM LALE
November 1, 1989
BHALCHANDRA ANANT MAYEKAR Vs. STATE OF MAHARASHTRA
August 11, 1989
BHANUSHANKAR JATASHANKAR BHATT Vs. KAMAL TARA BUILDERS PRIVATE LIMITED
March 17, 1989
BHARAT COTTON PRESS CO ARVI Vs. MUNICIPAL COUNCIL ARVI
July 18, 1989
BHARATIYA KAMGAR SENA Vs. CONSOLIDATED PNEUMATIC TOOL CO INDIA LTD
August 28, 1989
BHIVSAN CHANNU RAIKAR Vs. STATE OF MAHARASHTRA
March 23, 1989
BIMAL KUMAR Vs. VISHRAM LEKHRAJ MENGANANI
April 13, 1989
BOARD OF TRUSTEES OF THE BOMBAY PORT TRUST Vs. SUN EXPORT CORPORATION
December 12, 1989
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. STATE OF MAHARASHTRA
October 16, 1989
BOMBAY DYEING AND MANUFACTURING COMPANY Vs. R A BIDOO
June 19, 1989
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
September 13, 1989
BOMBAY GAS PUBLIC LTD Vs. PAPA AKBAR
September 18, 1989
BRALCO METAL INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 14, 1989
BRALCO METAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
December 22, 1989
BRALCO METAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
September 18, 1989
BRITANNIA INDUSTRIES LTD Vs. UNION BANK OF INDIA
September 12, 1989
BTX CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF C EX
January 1, 1989
BUDDHIKOTA SUBBARAO Vs. STATE OF MAHARASHTRA
January 27, 1989
BUNNAN ALLAUDDIN KHAN Vs. MOHD ALIAS MUSTAF AHMED
August 4, 1989
CANARA BANK Vs. ANTHONY FERNANDES
September 19, 1989
CARMICHAEL SHIKARKUNJ CO OP HSG SOCTY LIMITED Vs. UNION OF INDIA
August 9, 1989
CAROLINA A DCOSTA Vs. K L VERMA
March 8, 1989
CENTRAL BANK OF INDIA Vs. KAMLABAI
August 23, 1989
CHANCHALABAI SHRIMAL BHOGAWAT Vs. MOHANLAL SHESHMAL DHARMAWAT
January 13, 1989
CHANDABAI DAGA Vs. INCOME TAX APPELLATE TRIBUNAL
August 1, 1989
CHANDRABHAGABAI Vs. INDU NAMDEO LANDE
September 1, 1989
CHANDRAKANT S O SHRIDHAR DESHPANDE Vs. GOVERNMENT OF MAHARASHTRA
April 20, 1989
CHANDRAKANT TATOBA KUMBHAR Vs. THE CHAIRMAN AGRICULTURE PRODUCE MARKET COMMITTEE & ORS.
February 6, 1989
CHANDRAKANT TRIMBAK GHANEKAR Vs. PRABHAKAR MURLIDHAR BHAGAT
June 21, 1989
CHAPADGAON VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY CHAPADGAON Vs. COLLECTOR OF AMHEDNAGAR
August 23, 1989
CHARANJIT SINGH Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 20, 1989
CHARITY COMMR MAHARASHTRA STATE Vs. S L C FOUNDATION TRUST
September 15, 1989
CHHAGAN LAL DEVMAN Vs. STATE OF MAHARASHTRA
September 19, 1989
CHHAYA LAXMAN SAPKALE Vs. STATE OF MAHARASHTRA
December 19, 1989
CHHOTU Vs. STATE OF MAHARASHTRA
March 21, 1989
CHIEF OFFICER MUNICIPAL COUNCIL Vs. HEERABAI
October 13, 1989
CHIMANIRAM GYANBHA DHOTRE SINCE DECD Vs. VISHWANATH RAMCHANDRA IPPARKAGE
August 31, 1989
CHLORIDE INDUSTRIES LTD Vs. UNION OF INDIA
March 21, 1989
CHOWGULE AND CO HIND PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 6, 1989
COMMISSIONER OF INCOME TAX Vs. TATA OIL MILLS COMPANY LIMITED
October 6, 1989
COMMISSIONER OF INCOME TAX Vs. ORIENT CHARTERERS
September 29, 1989
COMMISSIONER OF INCOME TAX Vs. MAY AND BAKER INDIA PVT LIMITED
September 29, 1989
COMMISSIONER OF INCOME TAX Vs. SILK AND ART SILK MILLS ASSOCIATION LIMITED
October 4, 1989
COMMISSIONER OF INCOME TAX Vs. BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD
October 4, 1989
COMMISSIONER OF INCOME TAX Vs. IMPACO LIMITED
September 19, 1989
COMMISSIONER OF INCOME TAX Vs. UNICHEM LABORATORIES LIMITED
September 25, 1989
COMMISSIONER OF INCOME TAX Vs. KAMANI METALS AND ALLOYS LIMITED
September 25, 1989
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR BROTHERS LIMITED
September 26, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN RARE EARTH LIMITED
September 22, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY PVT LIMITED
September 22, 1989
COMMISSIONER OF INCOME TAX Vs. B A SANGHRAJKA TRUST
September 22, 1989
COMMISSIONER OF INCOME TAX Vs. SASSOON J DAVID AND COMPANY LIMITED
September 27, 1989
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA LIMITED
September 28, 1989
COMMISSIONER OF INCOME TAX Vs. BHARAT BARREL AND DRUM MFG CO PVT LIMITED
September 27, 1989
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SHRI TECKCHAND CHANDIRAM TRUST
September 26, 1989
COMMISSIONER OF INCOME TAX Vs. PITAMBER DHARSEY
September 26, 1989
COMMISSIONER OF INCOME TAX Vs. BYRAMJEE JEEJEEBHOY P LIMITED
September 26, 1989
COMMISSIONER OF INCOME TAX Vs. TANGAL P C
September 27, 1989
COMMISSIONER OF INCOME TAX Vs. PERMANENT MAGNETS LIMITED
September 27, 1989
COMMISSIONER OF INCOME TAX Vs. CAMLIN PVT LIMITED
September 15, 1989
COMMISSIONER OF INCOME TAX Vs. ISA FARMS PVT LIMITED
September 18, 1989
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI GLASS WORKS P LIMITED
September 13, 1989
COMMISSIONER OF INCOME TAX Vs. VIJAY FLEXIBLE CONTAINERS
September 13, 1989
COMMISSIONER OF INCOME TAX Vs. VIMLA P KAPADIA
September 13, 1989
COMMISSIONER OF INCOME TAX Vs. ATLAS CAPCO INDIA LIMITED
September 12, 1989
COMMISSIONER OF INCOME TAX Vs. INARCO LIMITED
September 12, 1989
COMMISSIONER OF INCOME TAX Vs. UNITED MOTORS INDIA LIMITED
September 12, 1989
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA LIMITED
September 8, 1989
COMMISSIONER OF INCOME TAX Vs. ALTRA LABORATORIES P LIMITED
September 11, 1989
COMMISSIONER OF INCOME TAX Vs. ZENITH STEEL PIPES LIMITED
September 11, 1989
COMMISSIONER OF INCOME TAX Vs. DALAL H G
September 11, 1989
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND AND CO
September 7, 1989
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED
September 7, 1989
COMMISSIONER OF INCOME TAX Vs. FLEXICONS LIMITED
September 7, 1989
COMMISSIONER OF INCOME TAX Vs. CIBA OF INDIA LIMITED
September 6, 1989
COMMISSIONER OF INCOME TAX Vs. KODAK LIMITED
September 7, 1989
COMMISSIONER OF INCOME TAX Vs. DOCTOR AND CO
September 6, 1989
COMMISSIONER OF INCOME TAX Vs. ISMAILIA CO OPERATIVE HOUSING SOCIETY LIMITED
September 6, 1989
COMMISSIONER OF INCOME-TAX Vs. CENTURY SPINNING AND MANUFACTURING CO LTD
September 7, 1989
CONSERVATOR OF FORESTS YEOTMAL CIRCLE YEOTMAL Vs. SHAMRAO RAMKRUSHNA DESHMUKH
April 26, 1989
COOVER P. BARUCHA Vs. DANIEL SAUL
June 8, 1989
COSMOS INDIA RUBBER PVT LTD Vs. MUMBAI MAZDOOR SABHA
January 20, 1989
D NAVINCHANDRA AND CO Vs. UNION OF INDIA
April 25, 1989
D S SHIRODKAR AND ORS Vs. STATE OF GOA AND ORS
December 22, 1989
D VENKATARAO Vs. UNION OF INDIA
June 22, 1989
DAGA ENTERPRISES Vs. STATE OF MAHARASHTRA
January 12, 1989
DAJI GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
September 6, 1989
DAMODAR RAMCHANDRA KUMTHEKAR Vs. KAMALABAI KASHINATH CHAKRANARAYAN
March 17, 1989
DASHARATH NARAHARI NARVEKAR Vs. SYNDICATE BANK
February 24, 1989
DASHRATH NARHARI NARVEKAR Vs. SYNDICATE BANK
September 19, 1989
DATTATRAY BABU PATIL & ORS. Vs. S.B. KULKARNI & ORS.
August 8, 1989
DATTATRAYA WAMANT PATIL Vs. STATE OF MAHARASHTRA
October 26, 1989
DAWN APPARELS LIMITED Vs. UNION OF INDIA
June 13, 1989
DECCAN EMBROIDERY Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
February 1, 1989
DECCAN EMBROIDERY MANUFACTURING CO Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
January 2, 1989
DEEPAK NATHURAM AMBEKAR Vs. V K SARAF SHRI COMMISSIONER OF POLICE GREATER BOMBAY
October 18, 1989
DENA BANK Vs. UJAGAR SINGH LAMBA AND ANR.
September 28, 1989
DEOKUMARI Vs. RAMKHILAWAN JAGDEO SINGH
February 22, 1989
DEPT OF NON-BANKING COMPANIES RESERVE BANK OF INDIA AND STATE OF MAHARASHTRA Vs. ARIHANT FINANCE AND CHIT FUND P LTD
January 18, 1989
DEVRAM S O LAXMANDAS JAMVAT Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NANDED
January 31, 1989
DILIP Vs. STATE OF MAHARASHTRA
December 21, 1989
DILIP HANUMANTRAO SHIRKE Vs. ZILLA PARISHAD YAVATMAL
July 25, 1989
DILIP MURLIDHAR LOHIYA Vs. MOHD AZIZUL HAQ
February 8, 1989
DILIP RANGA GEUNKAR Vs. NARAYAN CAMU VOLIP
January 18, 1989
DIMEXION Vs. UNION OF INDIA
April 26, 1989
DINKAR MAHADEO SHINDE Vs. DHONDIBA PANDURANG GHODKE
September 13, 1989
DIVISIONAL COMMISSIONER M S R T C WARDHA Vs. PRESIDING OFFICER INDUSTRIAL COURT OF MAHARASHTRA NAGPUR
April 27, 1989
DIVISIONAL CONTROLIER MAHARASHTRA STATE ROAD CORPORATION Vs. SHRIHARI PADMAKA DHARMADHIKARI
January 27, 1989
DNYANDEO MANGA RANE Vs. THE MAHARASHTRA STATE CO
February 23, 1989
DNYANU BABU MALI Vs. KHAJESHA HANIFSHA ABDUL BHANDARI AND OTHERS
June 27, 1989
DNYANU BABU MALI Vs. KHAJESHA HANIFSHA ABDUL BHANDARI
September 27, 1989
DOMINIC ARAUJO Vs. STATE OF GOA
January 27, 1989
DULARI BANDODKAR Vs. DEAN, GOA MEDICAL COLLEGE, PANAJI, GOA ; STATE OF GOA AND ORS
August 2, 1989
EBRAHIM FAKIR ANSARI Vs. SITARAM KAMALAKSHA KAMAT
June 7, 1989
EICHER MOTORS LTD Vs. MOHAMMED YUSUF G NADAF
May 10, 1989
EKNATH ASHIRAM ALEKAR Vs. STATE OF MAHARASHTRA
August 3, 1989
EKNATH ASHIRAM ALOKAR, JIJABAPU PARVATI SHINDE Vs. STATE OF MAHARASHTRA
August 2, 1989
EKNATH JHARIBA MASURKAR Vs. KOHINOOR MILLS COMPANY LTD
April 1, 1989
FAIJUDDIN SHAIKH Vs. TAHSILDAR (ENCROACHMENT), ANDHERI DIVISION, BOMBAY AND ANOTHER
October 20, 1989
FARJANABI Vs. SK AYUB DADAMIYA
February 15, 1989
FATIMABAI NOOR MOHAMED Vs. M KHALLIL AHMED
September 29, 1989
FITIMA DSOUZA Vs. JOINT MAMLATDAR OF SALCETE
January 27, 1989
FREDIE ARDESHIR MEHTA Vs. UNION OF INDIA
August 3, 1989
G B MAHAJAN Vs. JALGAON MUNICIPAL COUNCIL
February 8, 1989
GAFUR BANDU MULLA Vs. KHUTUBBI MARD KONDIBA MULLA
December 1, 1989
GAJANAN BICU S. SARBARI Vs. STATE OF GOA AND ANOTHER
July 21, 1989
GAJANAN KRISHANAJI WAKANKAR Vs. MADHUKAR RAJARAM PADHYE
July 28, 1989
GAJANAN S O JAIRAMAS ANDHARE Vs. COMMANDANT GENERAL HOME GUARDS
January 2, 1989
GAJANAN S/O JAIRAMAS ANDHARE Vs. COMMANDANT GENERAL, HOME GUARDS
February 1, 1989
GANDHI AND CO Vs. STATE OF MAHARASHTRA
April 21, 1989
GANPAT KRUSHANAJI JADHAV Vs. HANSABAI MADHAVRAO KANDE DESHMUKH
February 7, 1989
GANPAT SANNAPPA MIRJE Vs. BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD
April 7, 1989
GANPATRAO BHIWAJI CHANDIWALE Vs. JAIBAI
August 1, 1989
GARWARE PLASTICS AND POLYSTER LIMITED Vs. TELELINK
January 31, 1989
GENERAL LABOUR UNION RED FLAG Vs. K M DESAI
October 11, 1989
GENERAL SECRETARY ENGINEERING LABOUR UNION Vs. T L STEEL P LTD
October 4, 1989
GODFREY PHILLIPS INDIA LTD Vs. UNION OF INDIA
June 13, 1989
GODREJ AND BOYCE MFG CO PVT LTD Vs. UNION OF INDIA
August 7, 1989
GOLCHHA ADVERTISING AGENCY Vs. STATE OF MAHARASHTRA
January 17, 1989
GOMA TUKARAM Vs. STATE OF MAHARASHTRA
April 21, 1989
GOPAL RAMCHANDRA POTDAR Vs. STATE OF MAHARASHTRA
November 22, 1989
GOVERNMENT OF GOA Vs. ASCANIO CASTO MARTINS
July 21, 1989
GOVINDRAO JAIRAM BARDE Vs. SARDAR AMARJEET SINGH GURU BASHA SINGH
December 18, 1989
GRACE ODARKAR LAMPTEY Vs. L HMINGLIANA
November 10, 1989
GRAM PANCHAYAT KARMACHARI SANGH MAHARASHTRA Vs. STATE OF MAHARASHTRA
February 17, 1989
GRAM PANCHAYAT KATIL Vs. PRESIDING OFFICER FIRST LABOUR COURT NAGPUR
June 26, 1989
GULAB ABDUL FAKIR Vs. SATYABHAMABAI G DESHPANDE
September 12, 1989
GULAB RADHAKISHAN BHUREWAL Vs. STATE OF MAHARASHTRA
January 24, 1989
GYANCHAND Vs. THAWARDAS
March 16, 1989
H M DATE Vs. RAMAJI
January 11, 1989
HAMCHANDRA Vs. RAMRAO
November 22, 1989
HANNAN GULAM HUSSAIN CHAUGULE Vs. STATE OF GOA
February 17, 1989
HANUMAN DUDH UTPADAK SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
April 21, 1989
HANUMAN VITAMINS FOODS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
February 16, 1989
HANUMAN VITAMINS FOODS PRIVATE LTD Vs. STATE OF MAHARASHTRA
February 17, 1989
HARAKHCHAND HANSRAJ Vs. EMERALD WOOLLEN MILLS PRIVATE LIMITED
February 28, 1989
HARESH KUMAR & COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS
January 1, 1989
HARESHCHANDRA MAGANLAL Vs. UNION OF INDIA
August 23, 1989
HARIBHAU MAHADEO REWALE Vs. GAYABAI
June 7, 1989
HARIMAN NALLASETH ENGINEERING CO PVT LTD Vs. UNION OF INDIA
June 9, 1989
HARISH SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
June 1, 1989
HARISH SILK MILLS PVT LTD Vs. UNION OF INDIA
July 31, 1989
HARMAL PANCHAKROSHI SHIKSHAN MANDAL Vs. STATE OF GOA
December 21, 1989
HASNABI ASLAM ALI KAPDE Vs. L HUINGLIANA
March 21, 1989
HAWALDAR CLERK BAIDYANATH GIRI Vs. CHIEF OF ARMY STAFF INDIAN ARMY SOUTH BLOCK NEW DELHI
March 8, 1989
HEMANAND BALKRISHNA JADHAV Vs. MALTIBAI VISHNU KARVE
June 5, 1989
HEMANDAS J SONI Vs. I I ZARIWALLA
February 17, 1989
HEMANT VYANKATESH AGWAN Vs. STATE OF MAHARASHTRA
December 4, 1989
HINDUSTAN LEVER EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
April 26, 1989
HINDUSTAN LEVER LIMITED BOMBAY Vs. KASARGOD DEVIDAS RAO
August 21, 1989
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
September 6, 1989
HIRAK GHOSH Vs. AMARENDRA NATH SINHA
February 16, 1989
HIRALAL BHAGIRATH MARWADI AND ANOTHER Vs. VISHWANATH PARASHRAM KATEKAR AND OTHERS
October 6, 1989
HIRAMAN DEVAJI CHAUDHARI Vs. KHATIJABAI AHSANALI BOHARI
October 9, 1989
HOLIRAM Vs. YASHODABAI
October 24, 1989
I C CORPORATION Vs. DAEWOO CORPORATION
October 27, 1989
I T C LTD Vs. FOMENTO RESORTS AND HOTELS LTD
September 26, 1989
ICHALKARANJI CO OP SPINING MILLS LTD Vs. DECCAN CO OP SOOT GIRANI KAMGAR SANGH
October 18, 1989
IN MATTER OF APPROVAL OF SCHEME OF AMALGAMATION BETWEEN ZENITH ELECTRO SYSTEMS PRIVATE LIMITED AND ZENITH TECHNOLOGIES LIMITED ZENITH ELECTRO-SYSTEMS PRIVATE LIMITED Vs. STATE
November 9, 1989
INDERJIT SINGH Vs. STATE OF MAHARASHTRA
October 16, 1989
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. UNION OF INDIA
November 27, 1989
INDIAN TOBACCO COMPANY LIMITED Vs. INDUSTRIAL COURT MAH NAGPUR BENCH
October 25, 1989
INDIRA BHALCHANDRA GOKHALE Vs. UNION OF INDIA SECRETARIAT NEW DELHI
September 6, 1989
INDOSWE ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA
January 1, 1989
INDUSTRIAL CABLES INDIA LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
August 29, 1989
INSURANCE COMPANY OF THE USSR INGOSSTRAKH LTD Vs. U O I
July 27, 1989
INSURANCE COMPANY OF USSR (INGOSSTRAKH) LIMITED Vs. U O I
June 27, 1989
ISHWARLAL HIRALAL GUNDERIA Vs. UNION OF INDIA
April 19, 1989
J B A PRINTING INKS LTD Vs. UNION OF INDIA
December 7, 1989
J E BILMORIA AND SONS Vs. STATE OF MAHARASHTRA
August 1, 1989
J K CHEMICALS LTD Vs. B D BORUDE
July 13, 1989
J R JUGELE Vs. SITABAI ATMARAM
January 23, 1989
J T CHANRAI INDUSTRIES PVT LTD Vs. NATURAM TUKARAM BHANDALE
September 8, 1989
J T CHANRAL INDUSTRIES PVT LTD Vs. NATURAM TUKARAM BHANDALE
August 8, 1989
JAGANNATH KRISHNA DEDAGE Vs. STATE OF MAHARASHTRA
March 29, 1989
JAIDABAI Vs. MOHAMMAD SHAFI MOHAMMAD ISMILE
October 20, 1989
JAIKISHAN TARACHAND Vs. KISHANCHAND VALIRAM BULCHANDANI & OTHERS
August 11, 1989
JAIWANT NARAYAN MAIND Vs. DATTATRAYA JAGANNATH LALE
January 18, 1989
JAYASHREE S. NAIK AND ANOTHER Vs. PEREGRINO D COSTA
July 7, 1989
JAYDEO YESHWANT GANGAVANE Vs. THE STATE OF MAHARASHTRA & ORS.
August 9, 1989
JITSINGH KALIRAI ASSTT COLLR OF C EX Vs. KULBIR SINGH AHUJA
June 9, 1989
JOAQUIM SEBASTIAO HILARIO Vs. UNION OF INDIA AND ORS.
October 3, 1989
JOAQUIN I M DIAS Vs. R S RAVONKAR
October 17, 1989
K B NAIK Vs. STATE OF GOA
October 6, 1989
K G NARIMAL ALLAS N K GAJWANI Vs. INCOME TAX OFFICER
January 30, 1989
K S ABDUL SATTAR Vs. ISSAK ADAM
February 10, 1989
K UTTAMLAL (EXPORTS) PVT LTD Vs. UNION OF INDIA
June 6, 1989
K V PARMESHWARAN Vs. GAYATRI CO OP HOUSING SOC LTD
April 28, 1989
KACHARU LAKHU AHER Vs. MASJID MANDWAD DEOSTHAN
October 13, 1989
KACHRU LAKHU AHER Vs. MASJID MANDWAD DEOSTHAN
October 12, 1989
KAILASHNATH KRISHNARAO SABNIS & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
January 21, 1989
KAIRA DISTRICT CO OP MILK PRODUCER UNION LIMITED Vs. U O I
January 1, 1989
KALIRAM Vs. STATE OF MAHARASHTRA
February 21, 1989
KALYANABASAHEB JADHAV Vs. ABASAHEB VITHALRAO JADHAV
September 13, 1989
KALYANJI HANSRAJ Vs. KAMINI A AGRAWAL
June 6, 1989
KAMA Vs. STATE OF MAHARASHTRA
March 27, 1989
KAMAL SHIVSHANKAR CHAWRIYA Vs. STATE OF TAMIL NADU
November 15, 1989
KAMALABAI KHANDERAO THETE SOU Vs. KHANDERAO MURLIDHAR THETE
January 24, 1989
KAMALUDDIN MOHD AMIN SIDDIQUE Vs. N E CHAWDA
January 12, 1989
KAMAT HOLIDAY RESORTS PRIVATE LIMITED Vs. UNION OF INDIA
April 28, 1989
KAMLAKSHI FINANCE CORPORATION LTD Vs. UNION OF INDIA
October 19, 1989
KANNAYA DEVJIBHAI BORISA Vs. STATE OF MAHARASHTRA
September 28, 1989
KAPADIA K D Vs. COMMISSIONER OF INCOME TAX
October 6, 1989
KARIMABAD CO OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
February 21, 1989
KARNA Vs. STATE OF MAHARASHTRA
March 27, 1989
KARVENAGAR SAHAKARI GRIHA RACHANA SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
February 27, 1989
KASHIBAI Vs. DAGDU BASLING KORPE
July 5, 1989
KASHINATH V GAUNS; KADAMBA TRANSPORT CORPORATION WORKERS UNION Vs. KADAMBA TRANSPORT CORPORATION LIMITED; UNDER SECRETARY, INDUSTRIES & LABOUR; STATE OF GOA; UNION OF INDIA
February 1, 1989
KAVITA EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
April 10, 1989
KENJI TAMIYA Vs. STATE OF MAHARASTRA
August 31, 1989
KESHAV Vs. STATE OF MAHARASHTRA
April 5, 1989
KHANBHAI ESOOF BHAI Vs. UNION OF INDIA
February 16, 1989
KHANQAH KADIRA TRUST Vs. SHEVANTABAI
July 18, 1989
KHATIJABAI UMAR ABDUL KARIM Vs. ZARINABEGAM CHIRAGDIN
February 21, 1989
KHIMBHADHUR PAISHIRAM THAPA Vs. STATE OF MAHARASHTRA
January 24, 1989
KHIMBHADHUR PALSHIRAM THAPA Vs. STATE OF MAHARASHTRA
February 14, 1989
KHUSHAL Vs. STATE OF MAHARASHTRA
April 25, 1989
KIRLOSKAR CUMMINS LIMITED Vs. UNION OF INDIA
September 7, 1989
KISAN Vs. STATE OF MAHARASHTRA
June 12, 1989
KISHANLAL S O GIRDHARLAL DAYAMA Vs. PARWATIBAI
September 5, 1989
KISHORE H DESAI Vs. LILAWATI VIRJI CHHEDA
December 11, 1989
KISHORE S O JUMMA TUDLAT Vs. BRIJLAL S O SHIOLAL JAISWAL
September 9, 1989
KOLHAPUR DISTRICT GRANULATED FERTILISER CO-OPERATIVE FACTORY LIMITED Vs. GOVERNMENT OF INDIA
September 20, 1989
KOLHAPUR MOTOR TRANSPORT PRODUCERS AND CONSUMERS CO OPERATIVE SOCIETY LIMITED Vs. RAMCHANDRA MAHIPATRAO RANE
September 2, 1989
KOLHAPUR MPTOR TRANSPORT PRODUCERS AND CONSUMERS CO OPERTIVE SOC LTD Vs. RAMCHANDRA MAHIPATRAO RANE
February 10, 1989
KRISHNA G NAIK BORKAR Vs. KADAMBA TRANSPORT CORPN LTD
January 11, 1989
KRISHNA WOOLLEN MILLS P LTD Vs. CONTROLLER OF IMP AND EXP
April 21, 1989
KRISLON TEXTURISER PVT LTD Vs. UNION OF INDIA
June 14, 1989
KUMANLAL NAGINDAS THAKKAR Vs. HARIBHAU GOVIND RAUT
June 27, 1989
KUSUM BAPURAO DHONRE Vs. STATE OF MAHARASHTRA
September 27, 1989
L N PAREIRA Vs. RAMESH MAHADEV GAIKWAD
July 26, 1989
LACHMANSINGH RAMSINGH SIKH Vs. STATE OF MAHARASHTRA
December 20, 1989
LALCHAND HIRECHAND Vs. UNION OF INDIA
December 20, 1989
LALITA D NADKARNI Vs. S G PUNJABI
August 25, 1989
LAXMAN PIRAJI KUMBHAR Vs. RAHNABAI SHAIKH FARID
July 19, 1989
LAXMANRAO DAUJI CHUNARKAR Vs. STATE OF MAHARASHTRA
February 28, 1989
LAXMI KAMESHWARI CO OP HOUSING SOC LTD Vs. LAXMI N GUNJIKAR
February 7, 1989
LUCY S DSOUZA Vs. STATE OF GOA
December 4, 1989
M ABDULLA Vs. JT SECRETARY TO GOVT OF INDIA NEW DELHI
July 11, 1989
M J TALEGAONKAR Vs. TEJOOMAL LAKHMICHAND NARANG
July 12, 1989
M P MUSTAFA Vs. SECRETARY PREVENTIVE DETENTION TO THE GOVERNMENT OF MAHARASHTRA
September 18, 1989
M.B. DESHMUKH (MRS.) Vs. THE PRINCIPAL SHRIAN ZEDBUKE MAHAVLDYALAYA & ORS.
February 21, 1989
M/S. CREATIVE CHEMICALS PVT. LTD. Vs. M/S. BALBIR SINGH & CO.
February 1, 1989
M/S. NOELCON Vs. M/S. MAHAN BUILDERS
July 17, 1989
MACHHINDRA PANDURANG CHAVAN Vs. STATE OF MAHARASHTRA
April 13, 1989
MADANLAL MANEKCHAND SHARMA Vs. RESERVE BANK OF INDIA
August 1, 1989
MAHADEO Vs. RAGHOBA
August 21, 1989
MAHADEO S O RAMCHANDRA KADUSKAR Vs. PUNJABRAO KRISHI VIDYAPEETH
January 17, 1989
MAHARASHTRA ASBESTOS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
September 7, 1989
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. AMAR SEA FOODS AND MANERKAR FISHERIES PRIVATE LTD
September 13, 1989
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. TULSABAI TUKARARA KADAVE
June 20, 1989
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY Vs. PUSHPABEN
April 25, 1989
MAHARASHTRA STATE TEXTILE CORPORATION LIMITED Vs. VASUDEO VINAYAK JOSHI
September 13, 1989
MAHIBUB GHUDUBHAI SILEDAR Vs. HANMANTRAO NILAPPA PATIL
June 26, 1989
MAKARAND KRISHNAJI JOSHI Vs. SADASHIV VITHAL JOSHI
October 4, 1989
MALERIA OFFICER, FULE BHAVAN, MEWALA COMPOUND, DHULE Vs. DATTARAYA BABURAO BANSINGH
July 11, 1989
MALERIA OFFICER, MEWALA COMPOUND, PAROLA ROAD, DHULE Vs. SHRI DATTATRAYA BABURAO BAN SINGH
July 17, 1989
MALSHIRAS TALUKA RASHTRIYA SAKHAR KAMGAR SANGH Vs. SASWAD MALL SUGAR FACTORY LTD
August 10, 1989
MAMRAJ FULCHAND VERMA AND OTHERS Vs. RAMRATAN DHUNNARAM GUPTA AND OTHERS
December 11, 1989
MANDAKATHINGAL ABDULLA Vs. JOINT SECRETARY TO THE GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE NEW
July 11, 1989
MANECKLAL PREMCHAND DECD Vs. COMMISSIONER OF INCOME TAX
September 22, 1989
MANGAL SARJERAO BHARATE Vs. A B BHANGRE
July 26, 1989
MANIK SHRIRANG GAIKWAD Vs. STATE OF MAHARASHTRA
April 28, 1989
MANISHA Vs. PRAMOD
September 27, 1989
MANNAPPA RANA PATIL Vs. NARSINGRAO GANPATRAO DALAVI
November 29, 1989
MANOHAR RAMCHANDRA MANAPURE Vs. STATE OF MAHARASHTRA
October 17, 1989
MANOHAR SATRAMDAS AGICHA Vs. STATE OF MAHARASHTRA
November 28, 1989
MANSUKHLAL CHHAGANLAL DESAI BOMBAY Vs. UNION OF INDIA
February 21, 1989
MANSUKHLAL RAICHAND SHAH Vs. RAMCHANDRA PRABHU DESSAI
January 16, 1989
MARATHAWADA UNIVERSITY Vs. KISHEN BABULAL JIWANLAL
January 29, 1989
MARATHWADA BANJARA JAGRATI SANGHATANA Vs. STATE OF MAHARASHTRA
March 31, 1989
MAROTI Vs. KUSUM
June 13, 1989
MAROTIRAO BHAVRAO Vs. KASHINATH SINGH GANGUSINGH RAUT
December 4, 1989
MATHAPPILAKKAL MOHAMED KASIM Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA AND OTHERS
September 22, 1989
MAY AND BAKER INDIA LIMITED Vs. UNION OF INDIA
June 21, 1989
MAZGAON DOCK LIMITED Vs. ASSOCIATION OF ENGINEERING
September 7, 1989
MESSRS. ZAVERCHAND BHURABHAI & COMPANY Vs. DAMABHAI VISHRAM
June 27, 1989
MISRIBAI RAMKUMAR PANDIT Vs. CHANDRAHAS NARAYAN SHETTY
January 11, 1989
MOHAMED ALI UMAR MUSA Vs. PESI D POCHA
June 22, 1989
MOHAMMED ABDUL RAZAAQ SIDDIQUI REHMAN SIDDIQUI Vs. STATE OF MAHARASHTRA
August 19, 1989
MOHAN RUPA GHEGAD Vs. STATE OF MAHARASHTRA
November 29, 1989
MOHD KUTUBUDDIN Vs. NOORE NAZAR
April 27, 1989
MOOSA HYDER Vs. ASSISTANT COLLECTOR OF CUSTOMS
January 1, 1989
MORARJEE GOCULDAS SPG AND WVG COMPANY LIMITED Vs. DAS M M IAC
July 17, 1989
MORARJEE GOCULDAS SPINING AND WEAVING CO LTD Vs. M M DAS INSPECTING ASSISTANT COMMISSIONER
March 17, 1989
MORESHWAR MAHADEO WAKHARE Vs. NANA ALIAS ANYANESHWAR BORADE
December 15, 1989
MUNICIPAL COUNCIL KINWAT Vs. MALEKBAI
January 19, 1989
MUNICIPAL COUNCIL, AMRAVATI Vs. SHRIRAM SHALIGRAM MALVIYA
April 17, 1989
MURLIDHAR BHAGWANDAS AND CO Vs. COMMISSIONER OF INCOME TAX
September 15, 1989
N L MEHTA CINEMA ENTERPRISES PRIVATE LIMITED Vs. PRAVINCHANDRA P MEHTA
January 13, 1989
NAGRIK VIKAS PARISHAD Vs. STATE OF MAHARASHTRA
September 13, 1989
NAGUESHCHANDRA SITARAM NAIK Vs. SMT. XACUNTALA MEENCAR
August 23, 1989
NAKUL GURAV Vs. MAZANIA OF TEMPLE OF MAHALSA OF MARDOL
February 6, 1989
NAMDEO S O MAROTI GABHANE Vs. MONABAI
February 3, 1989
NANDKUMAR ALIAS NANDU LAXMAN DESAI Vs. COMMISSIONER OF POLICE GREATER BOMBAY
April 13, 1989
NANDKUMAR S O MADHUKARRAO GIRME Vs. UNION OF INDIA
March 21, 1989
NANDLAL HIRALAL GUPTA Vs. NARAYAN DILLIDAS SAHU
February 17, 1989
NANDLAL VITHALDAS Vs. COMMISSIONER OF INCOME TAX
June 30, 1989
NARAIN SINGH YADAV Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
November 23, 1989
NARAYAN Vs. LAKSHMI
April 1, 1989
NARAYAN D SHETTY Vs. STATE OF MAHARASHTRA
August 19, 1989
NARAYAN DAWAL PATIL Vs. MOHAMMAD ASGAR MOHAMAD HANIF
January 13, 1989
NARAYAN DEOJI KOLI Vs. STATE OF MAHARASHTRA
November 23, 1989
NARAYANDAS S O GOPIKISAN SARDA Vs. INDIAN BANK
July 21, 1989
NARENDRA MAFATLAL MEHTA Vs. CHIEF CONTROLLER OF IMPS AND EXPS
August 10, 1989
NARENDRA MAFATLAL MEHTA Vs. DY CHIEF CONTROLLER OF I AND E
October 11, 1989
NARGIS M BALDIWALA Vs. SAWANT M N SECOND ITO
July 21, 1989
NARGIS M BALDIWALA Vs. M N SAWANT SECOND ITO
March 21, 1989
NARIMAN ASPANDIAR IRANI Vs. ADI MERWAN IRANI
June 20, 1989
NAVABHARAT Vs. NAGPUR UNION OF WORKING JOURNALISTS
April 21, 1989
NAVABHARAT PRESS Vs. NAGPUR UNION WORKING JOURNALISTS
July 21, 1989
NAVSAJI Vs. INDUBAI
June 29, 1989
NAZAMUNNISSA SHAUKAT ALI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 28, 1989
NEMICHAND BHIKAMCHAND JAIN Vs. COLLECTOR OF CUSTOMS
January 1, 1989
NETAJI VIDYA VIKAS MANDAL MOHOL Vs. STATE OF MAHARASHTRA
August 31, 1989
NEW GREAT INSURANCE CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 1989
NEW INDIA INDUSTRIES LIMITED Vs. UNION OF INDIA
November 27, 1989
NEW PLASTOMERS INDIA LTD Vs. UNION OF INDIA
January 11, 1989
NIMESH K THAKKAR Vs. OFFICIAL LIQUIDATOR
November 30, 1989
NIRMALA Vs. KULDEEP SINGH
January 16, 1989
NOORMOHAMED AND SONS Vs. INDIAN OVERSEAS BANKS
June 29, 1989
NOSHIR SHAPURJI DHABHAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 16, 1989
NOSHIR SHAPURJI DHABHAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 17, 1989
OIL AND NATURAL GAS COMMISSION Vs. WESTERN COMPANY OF NORTH AMERICA
March 23, 1989
OLGA DSOUZA Vs. BOARD OF TRUSTEES OF THE PORT OF MARMUGAO
September 13, 1989
ORIENT SYNTEX LTD Vs. ASSISTANT COLLECTOR OF C EX
December 21, 1989
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. RAJRANI
April 28, 1989
ORIENTAL INS. CO. LTD Vs. CHIMAJIRAO KANHOJIRAO SHIRKE
June 19, 1989
ORKAY SILK MILLS PVT LTD Vs. UNION OF INDIA
June 29, 1989
P S VAGHANI Vs. I O NARCOTICS CONTROL BUREAU
December 6, 1989
PADUBIDRI PATTABHIRAM BHAT Vs. SHAMRAO VITHAL CO OPERATIVE BANK LIMITED
March 31, 1989
PANDHARINATH RUPAJI PARDESHI & ORS. Vs. THE CHAIRMAN & ORS.
February 16, 1989
PANDIT DIGAMBAR PAWAR & ORS. Vs. STATE OF MAHARASHTRA & ORS.
February 6, 1989
PANDURANG Vs. SHAMSUNDER
January 21, 1989
PANDURANG NARAYANDAS SARDA Vs. SUBHASH GOPAL CHANGALE
April 1, 1989
PANDURANG TRIMBAK YEOLE Vs. PERSONNEL OFFICER HINDUSTAN AERONAUTICS LTD
September 22, 1989
PANPOI DHARMAL SANSTHANDHATRA KENDRA Vs. BHAGWANT
July 18, 1989
PARISAR AN ORGANISATION Vs. STATE OF MAHARASHTRA
September 8, 1989
PARLE BOTTLING CO PVT LTD Vs. REGIONAL DIR EMPLOYEES STATE INSURANCE CORPN
January 10, 1989
PARMATMA EKA SEWAK NAGRIK SAHAKARI BANK LTD. Vs. DASHRATHJI S/O PANDURANGI MOHADEKAR
April 1, 1989
PAWAN KUMAR GOYAL Vs. UNION OF INDIA
August 29, 1989
PERFECT PAPER AND STEEL CONVERTER PVT LTD Vs. BOMBAY NATIONAL GENERAL WORKERS UNION
February 27, 1989
PETRON ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. INCOME TAX OFFICER
June 8, 1989
PETRON ENGINEERING CONSTRUCTION PVT LTD Vs. INCOME-TAX OFFICER
June 8, 1989
PHARMED PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 4, 1989
PRABHAKAR GOVINDRAO BOKADE Vs. MANGALA PRABHAKAR BOKADE
October 26, 1989
PRABHAKAR MAHADEO Vs. STATE OF GOA
February 21, 1989
PRABHAKAR MAHADEO PAKALE Vs. UNION OF INDIA
September 19, 1989
PRABHAKAR N SHETTY Vs. STATE OF MAHARASHTRA
December 19, 1989
PRABHULAL CHHOGALAL MANDORE Vs. BASTIRAM HIMATRAM BHUTADA
September 11, 1989
PRAJESH SHANTILAL VAGHANI Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BOMBAY
December 6, 1989
PRAKASH ALBERT PETER Vs. HINDUSTAN TRANSMISSION PRODUCTS LTD. & ORS.
January 27, 1989
PRAKASH KUTLK CHOUDHARY Vs. THE COLLECTOR OF DHULE, & ORS.
February 17, 1989
PRAKASH MANSUKHLAL TURAKHIA Vs. NAREN T SHAH
February 3, 1989
PRAKASH SITARAM SHELAR Vs. STATE OF MAHARASHTRA
September 15, 1989
PRAKATI SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 9, 1989
PRALHAD AGENCY Vs. RAMDHANLAL
October 4, 1989
PRAMODINI PURUSHOTTAM Vs. STATE OF MAHARASHTRA
November 18, 1989
PRASAD SPINNERS PVT LIMITED Vs. UNION OF INDIA
December 14, 1989
PREMSINGH SADORASINGH LABANA Vs. STATE OF MAHARASHTRA
March 15, 1989
PUNJAB NATIONAL BANK Vs. GANPAT LAXMAN KADAM
April 20, 1989
PURUSHOTTAM Vs. AVINASH VASUDEO JAVDEKAR
September 7, 1989
QAZI MOHOMED HANIF Vs. MUMTAZ BEGUM
August 16, 1989
QUADRI SYED ABDUL GAFFIAR Vs. STATE OF MAHARASHTRA
February 3, 1989
R B RAJPUT Vs. HIRALAL BHAGWANDAS RAJPUT
October 13, 1989
R J MEHTA PRESIDENT ENGINEERING MAJDOOR SABHA Vs. GOVIND RAMCHANDRA NADKARNI
March 13, 1989
R K JADHAV Vs. STATE OF MAHARASHTRA
February 21, 1989
R K SYNTHETICS AND FIBRES PVT LTD Vs. ASSTT COLLECTOR OF CUSTOMS
April 24, 1989
R M S EXHIBITORS Vs. C P PICTURES (PVT ) LTD
August 30, 1989
R N KAKER DEPUTY DIRECTOR N C B Vs. SHABBIR FIDAHUSEIN
February 22, 1989
RAGBURAI R TAMBA Vs. UNION OF INDIA; CHIEF ENGINEER; EXECUTIVE ENGINEER
June 6, 1989
RAISAHEB REKHCHAND MOHOTA SPINNING AND WEAVING MILLS P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 18, 1989
RAJAMMA JOSE Vs. UNION OF INDIA & ORS.
February 21, 1989
RAJARAM GOVIND BABRE Vs. SHANTABAI RAJARAM BABRE
April 27, 1989
RAJASAHEB S/O BALBHADRA GOYENKA Vs. AJABRO S/O BAPURAO MAHALLE
February 9, 1989
RAJENDRA DAMODAR VAITY Vs. HEMANT KARKARE
June 27, 1989
RAJENDRA RAGHUNATH KHADKE Vs. STATE OF MAHARASHTRA
February 3, 1989
RAJESH ARJUNBHAI PATEL Vs. STATE OF MAHARASHTRA
July 31, 1989
RAJNI Vs. RAMESH AND ANOTHER
July 26, 1989
RAJYA PARIWAHAN YANTRIK KAMGAR SANGHATANA MAHARASHTRA RAJYA Vs. REGIONAL MANAGER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 26, 1989
RAM SADASHIV SHINDE Vs. KHANDERAO CHINTAMAN PANSE
September 6, 1989
RAMA NAGO KUMBHAR Vs. STATE OF MAHARASHTRA
April 4, 1989
RAMAKANT GANPATI POTDAR Vs. MADHAV GANESH DIXIT
March 28, 1989
RAMBHAU ANANDRAO KEDAR Vs. STATE OF MAHARASHTRA
November 18, 1989
RAMCHANDRA DAMODAR SOMAN Vs. PRABHAKAR YESHWANT TONPE
July 11, 1989
RAMCHANDRA DATTATRAYA GANDHI Vs. PUSHPABAI MANOHAR SHETH
November 6, 1989
RAMCHANDRA MAROTRAO AVACHAT Vs. COLLECTOR NAGPUR DIST NAGPUR
April 21, 1989
RAMCHANDRA SHANKAR GHONE Vs. STATE OF MAHARASHTRA
August 7, 1989
RAMCHANDRA SHANKAR GHONE Vs. STATE OF MAHARASHTRA
July 8, 1989
RAMCHANDRA SHIVRAM KODRE Vs. BHIKA ALIAS BHIKUJI LAXMAN KAMBLE
November 17, 1989
RAMESH NARAYAN MAHAJAN Vs. HARI GANESH PANDIT
June 7, 1989
RAMESH ROSHANLAL SHETHI Vs. KURLA KAMGAR CO OP HOUSING SOC LTD
February 4, 1989
RAMJI TATOBA PATIL SINCE DEAD Vs. NILKANTH DATTATRAYA GADAVE
February 7, 1989
RAMNIKLAL A GANDHI Vs. R R BHAVSAR
September 19, 1989
RAMNIVAS MAHAVEERPRASAD GUPTA Vs. GOVINDDAS BHARUBKAS KARNANI
October 24, 1989
RAMRAO S O BALA ZHALTE Vs. STATE OF MAHARASHTRA
June 29, 1989
RAMSINGH SITARAM CHAVAN Vs. STATE OF MAHARASHTRA
February 16, 1989
RAMUMAL SOMUMAL SINDHI Vs. KANTIBAI
July 27, 1989
RANADIP SHIPPING AND TRANSPORT CO PVT LTD Vs. COLLR OF CUSTOMS
March 10, 1989
RANASING BALLARAM PARDESHI Vs. RATANLAL MANIKCHAND SHAH
June 23, 1989
RANDIP SHIPPING AND TRANSPORT CO PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
January 1, 1989
RASHTRLYA SHIKSHAN MANDAL Vs. SAMBHAJI NARAYAN BHAVASAR & ORS.
January 16, 1989
RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. DINKAR KASHINATH WATVE
March 29, 1989
RATNAKAR GOVIND PARAB Vs. COLLECTOR OF GOA
October 13, 1989
RAVI SUDHAKARRAO NARSIKAR Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY EDUCATION BOARD AURANGABAD DIVISIONAL BOARD
January 17, 1989
RAVINDRA SAHADEO SONAWANE Vs. DEAN GRANT MEDICAL COLLEGE BOMBAY
March 30, 1989
RAZIA BEGAM SK GHOSE Vs. SK GHOUSE
September 25, 1989
REHANA ABDULLA Vs. K L VERMA
June 14, 1989
RENUSAGAR POWER COMPANY Vs. GENERAL ELECTRIC COMPANY
October 12, 1989
RIZWAN AHMED JAVED SHAIKH Vs. JAMMAL PATEL S I
August 11, 1989
ROBIN Vs. V K SARAF BOMBAY
July 28, 1989
ROOPRAO SINGH WASUDEO KIRAD Vs. SURAJMAL SINGH LACCHIRAMSINGH
July 31, 1989
ROUSSEL PHARMACEUTICALS INDIA LTD Vs. UNION OF INDIA
February 21, 1989
RUKHAM Vs. SUB
September 15, 1989
RUKMAKAR B PATRA Vs. DIRECTOR OF EDUCATION
July 18, 1989
RUPA DULICHAND KHARE Vs. DISTRICT MAGISTRATE JALNA
August 21, 1989
RUPCHAND MULTANCHAND MUNOT Vs. KANYALAL MOHANLAL SONI
February 6, 1989
RUSTAM ARDESHIR GAGRAT Vs. NR
September 21, 1989
S D NAGDEVE Vs. SUDHAKAR R BURANGE
March 15, 1989
S G PHARMACEUTICALS DIVISION OF AMBALA SARABHAI ENTERPRISES LTD Vs. U D PADEMWAR
August 7, 1989
S H KARKHANIS Vs. LALITA
April 13, 1989
S P JADAV AND 3 OTHERS; GOVIND G HEGDE AND 4 OTHERS Vs. STATE OF GOA AND 34 OTHERS; STATE OF GOA AND 4 OTHERS
November 24, 1989
S P TRIVEDI Vs. CHANDRAKALA TRIVEDI
June 27, 1989
S PANDIT Vs. STATE OF MAHARASTRA
August 17, 1989
SADANAND Vs. SULOCHNA
January 12, 1989
SADANAND SAHADEO RAWOOL Vs. SULOCHANA SADANAND RAWOOL
December 1, 1989
SADASHIV DATTATRAY SONAR ALIAS CHANDGADKAR Vs. LAXMAN GOPAL TAKKEKAR
April 5, 1989
SADEQ JAFFER MOHSEN AL QAIDOOM Vs. ASSTT COLLR OF CUSTOMS
January 1, 1989
SAHYADRI SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA
February 20, 1989
SALZGITTER INDUSTRIE BAU GMBH Vs. COMMISSIONER OF INCOME TAX
November 27, 1989
SANDEEP PAL DESSAI Vs. FELICIANA TOMACINBA
July 7, 1989
SANJAY KUMAR Vs. STATE OF MAHARASHTRA
July 19, 1989
SANJAY MANMAL SANGHAVI Vs. STATE OF MAHARASHTRA
July 26, 1989
SANT JOGINDER SINGH KISHINSINGH Vs. STATE OF MAHARASHTRA
February 8, 1989
SANTOSH MAHADEO TALAK Vs. BABAL ANANT POROBO DESAI
January 27, 1989
SARAMMA VARGHESE Vs. SECRETARY PRESIDENT S I C E S SOCIETY
September 7, 1989
SARITA Vs. STATE OF MAHARASHTRA
April 13, 1989
SARLA PRABHAKAR WAGHMARE Vs. STATE OF MAHARASHTRA
April 10, 1989
SATHYANARAYAN RAMJILAL MEHADIA Vs. STATE OF MAHARASHTRA
August 10, 1989
SATYABHAMABAI BALAJI KITEY DECD Vs. PANDURANG MAROTRAO PAWAR
March 31, 1989
SATYABHAMABAI W D BALAJI KITE Vs. PANDURANG MAROTRAO PAWAR
July 31, 1989
SAU ANURADHA R KSHIRSAGAR Vs. STATE OF MAHARASHTRA
December 12, 1989
SAVE MORESHWAR DINA NATH Vs. SHANTARAM KALE
June 21, 1989
SEBASTEAO VALENTE FERNANDES Vs. PAULINA ROMANA FERNANDES
August 3, 1989
SECRETARY COMMUNICATION MINISTRY GOVERNMENT OF INDIA DEPARTMENT OF POST AND TELEGRAPH NEW DELHI Vs. RAMRAO ALIAS RAMDAS
October 23, 1989
SEVERINA RIBEIRO ALIAS CARDINHO Vs. UNION OF INDIA
August 28, 1989
SHAIK HAROON Vs. ANAND MAHADEV NAIK
January 12, 1989
SHAKIRBHAI S O MAKBUL HUSSAIN Vs. TAHERA BEGUM WINDOW OF MOHMAD
February 7, 1989
SHAKUNTALA Vs. MAHESH ATMARAM BADLANI
February 21, 1989
SHAKUNTALA Vs. VITHALRAO AKARAM NAVKAR
September 27, 1989
SHAMBA KHULU GAUDO Vs. LADU MENGO ZALMI
August 17, 1989
SHAMIM REHMATKHAN Vs. V K SARAF
April 7, 1989
SHAMKANT TUKARAM NAIK Vs. DAYANABAI SHAMSAN DIGHODKAR
February 21, 1989
SHANKAR DAGADU BAKADE Vs. BAJIRAO BALAJI DARWATKAR
December 13, 1989
SHANTABAI Vs. STATE OF MAHARASHTRA
November 9, 1989
SHANTABAI MORESHWARRAO HINGNEKAR Vs. MARIAMBI ABDUL WAKIL KAZI
January 24, 1989
SHANTARAM SHIEGAONKAR Vs. LAND ACQISITION OFFICER
November 23, 1989
SHANTILAL MISRILAL CHHAJED Vs. SADASHIV MURLIDHAR RATNAPARKHI
January 19, 1989
SHARAD MUKUNDA PATIL Vs. STATE OF MAHARASHTRA
June 14, 1989
SHASHIBALA NAIR Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
August 3, 1989
SHEHNAZ SANANH ANDISH Vs. ASSISTANT COLLECTOR OF CUSTOMS
November 16, 1989
SHEKHAR SHANTARAM PAWASKAR Vs. V K SARAF
June 14, 1989
SHESHRAO S O DAULATRAO RAUT Vs. STATE OF MAHARASHTRA
April 21, 1989
SHETKARI SAHAKARI SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1989
SHINGOTE PROCESSED FOODS P LTD Vs. CHIEF CONTLR OF IMP AND EX
April 3, 1989
SHIVAJI BAHURAO KHILARI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 14, 1989
SHIVDAYAL BIHARILAL GUPTA Vs. MOHANLAL VANJRAJ SHAH
June 20, 1989
SHRAWAN KUMAR UBHALE Vs. SAU DURGA SHRAWAN UBHALE
April 22, 1989
SHRI FILOMONO FERRAO & ORS. Vs. SHRI JESQUIM SANTANA FERRAO & ANR.
September 18, 1989
SHRI SADGURU T. SENVONDENKAR & ORS. Vs. SMT. JOAQUINA FERNANDES
August 28, 1989
SHRIKRUSHNA NILKANTHA NAIK SINCE DECEASED BY LEGAL REPRESENTATIVES CHANDRAKALABAI W/O NILKANTH NAIK AND OTHERS Vs. MANGO SHIOJI LENDE AND OTHERS
August 31, 1989
SHRIKRUSHNA SADASHIV DHAMANKAR Vs. NASIK MERCHANTS CO OPERATIVE BANK LIMITED
October 27, 1989
SHRINIVAS Vs. UNION BANK OF INDIA
February 6, 1989
SHRIRAM GOVIND MATAPURKAR Vs. V S JAIN
December 5, 1989
SHRIRAM VISHRAM MARATHE Vs. PITAMBAR GOVINDA PATIL
July 13, 1989
SIRAJ SAHEBJI MUJAWAR Vs. ROSHAN SIRAJ MUJAWAR
April 3, 1989
SITAL KUMAR DIVKAR Vs. STATE OF GOA
December 18, 1989
SITARAM BALAJI PAUNIKAR Vs. GYARSILAL RAMAJILAL AGRAWAL
January 20, 1989
SITARAM S O BALIRAMJI BRAMHANE Vs. RAGHO S O BALIRAMJI BRAMHANE
January 25, 1989
SMITA DILIP RANE Vs. DILIP DATTARAM RANE
October 9, 1989
SMT. BHAGAM ANANT SHIRODKAR Vs. SHRI BASEARA VITOLA SINAI VAGLO & OTHERS
February 28, 1989
SOHANLAL SHANTILAL AND BROS Vs. UNION OF INDIA
December 7, 1989
SOPAN BHAGWAN KINAGE Vs. DIRECTOR OF EDUCATION PUNE
September 7, 1989
STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 1989
STATE Vs. GAJANAN P NAIK
August 3, 1989
STATE BANK OF INDIA Vs. MARIO CABREL E SA.
February 23, 1989
STATE OF MAHARASHTRA Vs. BHASKAR RAJARAM THAKUR
August 30, 1989
STATE OF MAHARASHTRA Vs. HONOURABLE MR M H KANIA THE HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT BOMBAY
August 31, 1989
STATE OF MAHARASHTRA Vs. NARBHERAM M PAREKH
August 8, 1989
STATE OF MAHARASHTRA Vs. PRAKASH HIRAMAN HINGANE
July 4, 1989
STATE OF MAHARASHTRA Vs. GAJANAN P NAIK
July 20, 1989
STATE OF MAHARASHTRA Vs. DIGAMBAR VAIJNATG
July 20, 1989
STATE OF MAHARASHTRA Vs. GOPAL AMRUT WANKHEDE
April 3, 1989
STATE OF MAHARASHTRA Vs. BABUKHAN
April 5, 1989
STATE OF MAHARASHTRA Vs. PRAKASH HIRAMAN HINGANE
April 7, 1989
STATE OF MAHARASHTRA Vs. HARIKISHAN
June 8, 1989
STATE OF MAHARASHTRA Vs. RAMANLAL PVT LTD
February 22, 1989
STATE OF MAHARASHTRA Vs. ARUN GULAB GAWALI
November 23, 1989
STATE OF MAHARASHTRA Vs. PRAKASH
November 27, 1989
STATE OF MAHARASHTRA Vs. KISHORE ANNAJI CHAWADE
January 30, 1989
STATE OF MAHARASHTRA Vs. JAN ALI MOHAMMED SHAFI
December 4, 1989
STATE OF MAHARASHTRA Vs. ANIL BHAGCHAND JAIN
November 29, 1989
STATE OF MAHARASHTRA Vs. SHYAMRAO
October 19, 1989
STATE OF MAHARASHTRA Vs. MAHAVIROHANTL
October 24, 1989
STATEOF GOA Vs. BHASKAR RAJARAM THAKUR
August 30, 1989
STERLITE CABLES LTD Vs. UNION OF INDIA
February 17, 1989
STRAW PRODUCTS LIMITED Vs. UNION OF INDIA
September 6, 1989
SUDARSHAN TUKARAM MHATRE Vs. R D TYAGI COMMISSIONER OF POLICE THANE
November 22, 1989
SUDHA YESHVANT KHEDEKAR Vs. JANAKIBAI RAMCHANDRA REDIZ
July 20, 1989
SUDHAKAR PEDNEKAR Vs. EMILIANA DE SILVA BRITTO
September 15, 1989
SUKHADEO Vs. STATE OF MAHARASHTRA
November 16, 1989
SUKHDEO CHOKHA WAGHMARE ALIAS MAHAR Vs. TRUSTEES OF BOMBAY PORT TRUST
July 18, 1989
SUKHLAL Vs. SUSHILA
June 20, 1989
SUMAN Vs. JAIKUMAR
July 30, 1989
SUMAN RAMCHANDRA SHETYE Vs. RAMCHANDRA SAKHARAM SHETYE
January 13, 1989
SUMATIBAI SUNDERLAL AWALE Vs. BANUSAHEB PETER CHAVAN
June 29, 1989
SUNDER LAL Vs. AMBAGALAGE AJITH FERNANDO
June 27, 1989
Sunil Chainani and Ors. Vs. Inspector of Police,C.B Control & Ors.
December 14, 1989
SUNJIV KUMAR Vs. STATE OF MAHARASHTRA
December 20, 1989
SUREKHA RAMCHANDRARAO SHESHGIR Vs. STATE OF MAHARASHTRA
February 3, 1989
SURESH Vs. SAU VANDANA
October 17, 1989
SURESH Vs. STATE OF MAHARASHTRA
March 14, 1989
SURESH BHAIYAJI PURI Vs. VIDYA SURESH PURI
November 23, 1989
SURESH DAGDU BADGUJAR Vs. THE STATE OF MAHARASHTRA & ORS.
April 13, 1989
SURESH KACHER VAITY Vs. UNION OF INDIA
November 28, 1989
SURESH MADHAORAO BHANGE Vs. COLLECTOR WARDHA
October 6, 1989
SURESH RAMJI CHAUHAN Vs. STATE OF MAHARASHTRA
June 14, 1989
SURESH S O BABURAO BHANDEKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
March 13, 1989
SURESHKUMAR KHANDELWAL Vs. STATE OF MAHARASHTRA
July 13, 1989
SURYABHAN BABURAO PATIL Vs. THE STATE OF MAHARASHTRA & ORS.
February 6, 1989
SURYAKANT RAMDAS MORE Vs. STATE OF MAHARASHTRA
August 28, 1989
SUSHILABAI LAXMINARAYAN MUDLIYAR Vs. NIHALCHAND WAGHJIBHAI SHAHA
July 18, 1989
SUWARNA D/O BABURAO DANGORE Vs. JOINT DIRECTOR (DENTAL) OF MEDICAL EDUCATION AND RESEARCH, BOMBAY AND OTHERS
October 9, 1989
SWADESHI DYEING AND BLEACHING MILLS (PRIVATE) LIMITED Vs. UNION OF INDIA
January 1, 1989
SWAN MILLS LIMITED Vs. UNION OF INDIA
April 27, 1989
SWISS BANK CORPORATION Vs. JAI HIND OIL MILLS COMPANY
September 15, 1989
SYNDICATE BANK AND ANOTHER Vs. KRISHNA AND OTHERS
October 27, 1989
TANAJI SHANTARAM KOLI Vs. V K SARAF
November 29, 1989
TARABAI Vs. STATE OF MAHARASHTRA
October 9, 1989
TARACHANDRA SHIVRAM SAVORDEKAR Vs. FOOD INSPECTOR AND ANOTHER
January 24, 1989
TATA ENGINEERING & LOCOMOTIVE CO LTD Vs. ASSTT COLLR OF C EX
July 10, 1989
TATA EXPORTS LIMITED Vs. UNION OF INDIA
June 9, 1989
TATA TEXTILE MILLS Vs. MUNNILAL NANHOO YADAV
November 22, 1989
TELCO KAMGAR SANGHATANA Vs. AVINASH PANDURANG TORO
October 6, 1989
TERITEX KNITTING INDUSTRIES PVT LIMITED Vs. UNION OF INDIA
August 22, 1989
THE CORPORATION OF THE CITY OF NAGPUR Vs. RAMCHANDRA ASANDAS JETHWANI AND ANOTHER
December 13, 1989
THE ICHALKARANJI CO Vs. DECCAN CO
October 18, 1989
THELMA PEDRO DSOUZA GONRALVES Vs. SHRI ANTHONY FOLIX FERNANDES
July 28, 1989
TRADE WINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1989
TRIBHAVANDAS JEEVRAJ PATEL Vs. BABU GOVIND GHATAL SINCE DECD
November 20, 1989
TUKARAM KUNKALKAR Vs. SHANKAR S KALANGUTKAR; GOVERNMENT OF GOA DAMAN & DIU
January 23, 1989
TUKARAM RAMEHANDRA MANE Vs. RAJARAM BAPU LAKULE
September 29, 1989
TUKARAM S O LAXMAN GANDEWAR Vs. PIRAJI S O DHARMAJI SIDARWAR DIED
February 6, 1989
TULSHI Vs. STATE OF MAHARASHTRA
December 8, 1989
UMA KANT Vs. SHAKUNTALA
July 26, 1989
UNION OF INDIA Vs. KANTILAL NANALAL JAIN
August 22, 1989
UNION OF INDIA Vs. POLYSET CORPORATION PRO PREMO PLAST (P) LTD
September 13, 1989
UNION OF INDIA Vs. D NAVINCHANDRA & CO
July 17, 1989
UNION OF INDIA Vs. S N KURADE AND ORS
February 27, 1989
UNION OF INDIA Vs. GOMANTAKA DAIVAIDAYA BRAHMAN SAMAZOT KARASAK SEUNSHTHA
December 7, 1989
UNION OF INDIA Vs. M Z QUAZI
January 13, 1989
UNION OF INDIA Vs. GODREJ & BOYCE MFG CO PVT LTD
January 1, 1989
UNION OF INDIA Vs. SHANKARLAL HARILAL SHAH
November 15, 1989
UNION OF INDIA Vs. CEAT TYRES OF INDIA LTD
April 11, 1989
UNION OF INDIA Vs. HINDUSTAN PLATINUM PRIVATE LIMITED
March 8, 1989
UNION OF INDIA Vs. GODREJ AND BOYCE MANUFACTURING COMPANY
July 5, 1989
UNION OF INDIA Vs. AJIT MEHTA AND ASSOCIATES
August 9, 1989
UNION OF INDIA Vs. AMAR ENTERPRISES
August 10, 1989
UNION OF INDIA AND ANOTHER Vs. MUHAMAD NAZIR KHAN ETC.
July 20, 1989
UNITED LABOUR UNION Vs. UNION OF INDIA
November 16, 1989
USHA ARVIND DONGRE Vs. SURESH RAGHUNATH KOTWAL
December 11, 1989
UTRANE VIVIDH KARYAKARI SEVA SAHAKARI V SOCY LIMITED Vs. LAXMAN DALPAT PATIL
October 19, 1989
V A KANADE ADVOCATE Vs. MADHAV GADKARI EDITOR DAILY LOKSATTA
September 22, 1989
V M KANADE Vs. MADHAV GADKARI
September 22, 1989
V S OSWAL Vs. L HMINGLIANA SECRETARY P D TO THE GOVERNMENT OF MAHARASHTRA
November 20, 1989
V. ARVINDAKSHAN OF BOMBAY Vs. C.T. THAKUR & ORS.
October 17, 1989
V.M. SAINKAR Vs. DIGAMBAR DHONDOPANT TAPASVI
June 14, 1989
VAIJNATH PARASHWANATH Vs. BALIRAM SURAJMAL CHOUDHARI
September 6, 1989
VALLABH BHURABHAI Vs. POLICE COMMR GREATER BOMBAY
June 16, 1989
VALLABH BHURABHAI MARU Vs. COMMISSIONER OF POLICE GREATER BOMBAY
June 16, 1989
VALLABH GLASS WORKS LIMITED Vs. STATE OF MAHARASHTRA
July 18, 1989
VARDICHAND SHANKARLAL OSWAL Vs. L HAINGLIANA SECRETARY PREVENTIVE DETENTION GOVERNMENT OF MAH
November 20, 1989
VASANT DIGAMBAR KAMBLE Vs. SOU M B DESHMUKH
February 21, 1989
VASANT SHANKER GAWADE Vs. STATE OF MAHARASHTRA
September 13, 1989
VASANTRAO BAPURAO CHIDDARWAR Vs. RAGHUNATHRAO ANANTRAO DESHMUKH
July 31, 1989
VASUDEO GOPAL DHAMANKAR Vs. VITHAL MATHUR SHET
March 7, 1989
VIBHUTE BROTHERS Vs. BHALCHANDRA BABU ALIAS BABURAO EKHHANDE
July 19, 1989
VIDARBHA METALLICA Vs. FIRST LABOUR COURT
February 21, 1989
VIJAY KUMAR AGARWAL Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LTD
January 18, 1989
VIJAY MOTIRAM AWARKAR Vs. PUSHPA
September 28, 1989
VIJAY TUKARAM PANDHARPATTE Vs. THE STATE OF MAHARASHTRA & ORS.
August 9, 1989
VIJAYSINGH Vs. STATE OF MAHARASHTRA
November 18, 1989
VIKAS TEXTILES Vs. SARVA SHRAMIK SANGH
December 5, 1989
VINAYAK ALIAS JANARDAN TODANKAR Vs. MURLIDHAR RAMCHANDRA KOWLI
November 17, 1989
VINAYAK DASHRATH SONTAKKEY Vs. STATE OF MAHARASHTRA
July 31, 1989
VINAYAK PRALHADRAO NAIK Vs. STATE OF MAHARASHTRA
April 17, 1989
VINOD DULERAI MEHTA Vs. KANAK VINOD MEHTA
April 27, 1989
VISHAL ELECTRONICS PVT LTD Vs. UNION OF INDIA
July 12, 1989
VISHRAM Vs. STATE OF MAHARASHTRA
October 9, 1989
VISHWANATH BHALANATH YADAV Vs. SUNDERBAI SOPANRAO DALVI
June 5, 1989
VISHWANATH SADASHIV CHITALE Vs. GANGADHAR VINAYAK HASABNIS
July 18, 1989
VITHOBA PANDURANG KOLI Vs. BABU MAHADEO LAVANE
June 20, 1989
VITHOL NARAYAN CUNCOLIENCOR Vs. ANIL VASSANT KAMAT
August 4, 1989
VITTHALRAO NARAYANRAO PATIL Vs. MANAGING DIRECTOR MAHARASHTRA STATE SEEDS CORPORATION LIMITED AKOLA
August 30, 1989
WAHAJUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
March 20, 1989
WANDLESIDE NATIONAL CONDUCTORS LIMITED Vs. MUNICIPAL CORPORATION FOR THE CITY OF PUNE
April 26, 1989
WARANA SAHAKARI KARKHANA LTD Vs. STATE OF MAHARASHTRA
April 7, 1989
WILFRED JOSEPH DAWOOD LEMA Vs. STATE OF MAHARASHTRA
June 26, 1989
WORKMEN OF STATE BANK OF INDIAGARHCHIROLI BRANCH Vs. PRESIDING OFFICER
August 23, 1989
YASHWANT KHASHABA DUBAL Vs. KRISHNA SAHAKARI SAKHAR KARKHANA MARYADIT
February 2, 1989
YESHVANT RAMA SHANBAG Vs. UNITED INDIA FIRE AND GENERAL
August 18, 1989
YESHWANT DAMODAR PATIL Vs. HEMANT KARKAR DY COMMISSIONER OF POLICE
August 29, 1989
YOGESH MALLICK Vs. ADELAIDE AFONSO
November 24, 1989
YUNUS HUSSAIN RATHOD Vs. ASSISTANT COLLECTOR OF CUSTOMS
November 22, 1989
ZENITH ELECTRO SYSTEMS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
November 9, 1989
ZILLA PARISHAD Vs. VILAS GONAJI KAMBLE
February 1, 1989
ZUBEDA BANO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORP
September 25, 1989
ZULEKHA BAI SAIFULLA CHAUDHARY Vs. MADHAV PARDHARIVATH JADHAV
April 25, 1989