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Case Index
Title
Date
A C DATT Vs. RAJIV GANDHI
November 23, 1989
A K DATTA Vs. UTTAR PRADESH STATE SPINNING MILLS CO LTD
October 6, 1989
A K RAJVANSHI Vs. STATE OF UTTAR PRADESH
October 21, 1989
A.B. MALVIYA AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
July 17, 1989
ABDUL HAFEEZ KHAN Vs. SUPERINTENDENT OF CENTRAL EXCISE
July 26, 1989
ABDUL KAREEM Vs. ABDUL MAJEED
December 1, 1989
ABDUL QADIR Vs. PRINCIPAL ANSAR INTER COLLEGE, MORADABAD AND OTHERS
January 3, 1989
ABDUL QAYUME Vs. COMMISSIONER OF INCOME TAX
December 22, 1989
ABDUL RASHID Vs. ADDL COMMISSIONER MEERUT DIVISION
July 20, 1989
ABDUL WAHID Vs. ADDITIONAL COMMISSIONER ADMN MEERUT DIVISION
May 9, 1989
ABHAI SINGH Vs. SHAILENDRA BAHADUR SINGH
July 31, 1989
ABHAV GRASTH GRAMIN JAN SANGATHAN KUSMIKHALAN Vs. ASSISTANT REGISTRAR FIRMS
July 20, 1989
ABHISHEK MALVIYA Vs. STATE OF UTTAR PRADESH
November 6, 1989
ACHHABIBAR PANDEY Vs. STATE
February 22, 1989
AGRAWAL RICE MILLS Vs. COMMISSIONER SALES TAX U P
January 4, 1989
AGYA RAM Vs. STATE OF UTTAR PRADESH
June 7, 1989
AJAI SINGH Vs. STATE OF U P
October 19, 1989
AJAY KUMAR TANDON Vs. XIVTH ADDITIONAL DISTRICT JUDGE, KANPUR
February 14, 1989
AKHILESH KUMAR BHOLA SINGH ALIAS BHOLA Vs. STATE
May 19, 1989
AKHILESH KUMAR GUPTA Vs. D M JALAUN AT ORAI
October 27, 1989
AKHTAR JAMAL SIDDIQUI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION. U. P. ALLAHABAD AND ANOTHER
May 12, 1989
ALI AHMAD Vs. STATE OF U P
May 16, 1989
ALI MOHAMMAD Vs. MOHD. YUSUF
April 19, 1989
ALI RAZA Vs. BOARD OF REVENUE U P ALLAHABAD
August 10, 1989
ALOK BROTHERS TEA PVT LTD Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR
May 11, 1989
AMANAT HUSSAIN Vs. ASSISTANT CONSERVATOR FOREST
March 2, 1989
AMEETA KULKARNI MODI Vs. STATE OF U P
January 4, 1989
AMI CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
February 27, 1989
ANAND BALLABH GUNWANT Vs. PROVICIAL CO OP UNION
February 14, 1989
ANAND BISCUIT CO Vs. ANAND FOOD PRODUCT HYDERABAD
April 4, 1989
ANAND KUMARI Vs. RADHA BALLABH
January 2, 1989
ANARDEVI Vs. U.P. STATE ROAD TRANSPORT CORPORATION
August 9, 1989
ANIL KUMAR ALIAS MANNA Vs. STATE OF U P
November 27, 1989
ANIL KUMAR AND 27 OTHERS Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
March 10, 1989
ANIL KUMAR JAIN Vs. STATE
March 28, 1989
ANITA KANSAL Vs. SUSHIL KUMAR
August 8, 1989
ANWAR AHMED Vs. STATE OF UTTAR PRADESH
October 27, 1989
AQUEOUS VICTUALS PRIVATE LIMITED Vs. UNION OF INDIA UOI
July 5, 1989
ARJUN LAL Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
November 23, 1989
ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA Vs. INDUSTRIAL TRIBUNAL III
July 24, 1989
ARUN KUMAR SOLANKI Vs. VII ADDITIONAL DISTRICT JUDGE AGRA
March 8, 1989
ASHA HARIYA Vs. PUSHPA RANI
November 6, 1989
ASHOK KANAUJIYA ALIAS ASHOK KUMAR KANAUJIYA Vs. STATE
January 4, 1989
ASHOK KUMAR GUPTA Vs. THE KANPUR VIDYA MANDIR SOCIETY AND OTHERS
July 26, 1989
ASHOK KUMAR SRIVASTAVA Vs. VII ADDITIONAL DISTRICT JUDGE LUCKNOW
July 7, 1989
ATMA RAM MISRA Vs. BANK OF INDIA
October 23, 1989
ATTAR SINGH Vs. STATE OF U.P.
December 2, 1989
AVDHESH KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
February 27, 1989
AVDHESH MISHRA Vs. INCHARGE DISTRICT JUDGE DEORIA
July 12, 1989
AVINASH CHANDRA TANDON Vs. HARI KRISHNA SHARMA
July 18, 1989
AWADH STRAIN PATHAK Vs. STATE OF U P
July 13, 1989
AWDESH KUMAR Vs. THE DISTRICT MAGISTRATE AND ORS.
March 8, 1989
AWDHESH KUMAR SAXENA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
August 8, 1989
B V DAVID Vs. DISTRICT JUDGE ALLAHABAD
October 23, 1989
B.N. MUKHERJI Vs. VIRENDRA SHANKER VERMA
November 23, 1989
BABOO LAL AND OTHERS Vs. L. M. C. AND ANOTHER
May 10, 1989
BABU KHAN Vs. CHAHTI DEVI
November 3, 1989
BABU LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
January 31, 1989
BABU RAM Vs. BOARD OF REVENUE U P
July 13, 1989
BABU RAM RAJENDRA KUMAR Vs. COMMISSIONER OF SALES TAX
February 27, 1989
BACHAN LAL Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC
April 3, 1989
BACHCHAN Vs. STATE OF U P
October 19, 1989
BADRI NATH GARG Vs. SHEO PRASAD TANDON
November 23, 1989
BADRI PRASAD Vs. VII ADDITIONAL DISTRICT JUDGE ALLAHABAD
January 10, 1989
BADRI PRASAD GUPTA Vs. XII ADDITIONAL DISTRICT JUDGE ALLAHABAD
February 17, 1989
BAGESHWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
December 13, 1989
BAIJ NATH Vs. STATE OF U.P.
October 26, 1989
BAIJU Vs. STATE OF UTTAR PRADESH
February 15, 1989
BAL KRISHNA BAJAJ Vs. DISTRICT JUDGE ALLAHABAD
February 22, 1989
BALA DIN YADAV Vs. RAMDULARE
April 21, 1989
BALAI SINGH Vs. STATE
August 30, 1989
BALAK RAM Vs. JODHA AND OTHERS
January 16, 1989
BALBIR SINGH Vs. PRINCIPAL, RAM SWAROOP GRAM UDHYOG MAHAVIDYALAYA POKHRAYAN, DISTRICT KANPUR DEHAT AND ANOTHER
December 18, 1989
BALKAR SINGH Vs. STATE OF UTTAR PRADESH
July 27, 1989
BALLIA COLD STORAGE Vs. THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD.
January 31, 1989
BALRAM Vs. COMMITTEE OF MANAGEMENT, THROUGH ITS MANAGER, J.L.M.D.J. INTER COLLEGE, KHAIRABAD, DISTRICT, SITAPUR AND OTHERS
February 2, 1989
BALROOP MISRA Vs. PUBLIC SERVICE COMMISSION, U. P. ALLAHABAD AND OTHERS
December 1, 1989
BANDANA MEHREY Vs. KING GEORGES MEDICAL COLLEGE
August 2, 1989
BANSH LAL SINGH SENGAR Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
January 20, 1989
BAREILLY ROSIN AND TURPENTINE MANUFACTURING COMPANY Vs. COMMISSIONER OF SALES TAX
April 21, 1989
BARNWAL ABHUSHAN KENDRA Vs. COMMISSIONER OF INCOME TAX
July 31, 1989
BASHISHT MUNI SINGH Vs. STATE OF U.P. AND OTHERS
January 21, 1989
BASUDEO PRASAD Vs. STATE
December 11, 1989
BAUD Vs. STATE OF U P
March 15, 1989
BENARES STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 18, 1989
BENARSI DAS AND SONS Vs. COMMISSIONER OF SALES TAX
April 11, 1989
BENI RAM MOOL CHAND Vs. TAX RECOVERY OFFICER
October 16, 1989
BHADDER SINGH Vs. DISTRICT MAGISTRATE, BULANDSHAHR AND OTHERS
April 17, 1989
BHAGESHWAR Vs. STATE OF U P
May 3, 1989
BHAGWAN DAS AGRAWAL Vs. STATE OF UTTAR PRADESH
December 2, 1989
BHAGWAT Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHR
December 12, 1989
BHAMI PRAKASH SHUKLA Vs. VICE
July 28, 1989
BHARAT BHUSHAN MISRA Vs. DISTRICT JUDGE GONDA
July 25, 1989
BHARAT LAL TIWARI Vs. STATE OF U P
February 17, 1989
BHARAT PLY-WOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF SALES TAX
April 26, 1989
BHARAT STORES LTD Vs. UNION OF INDIA
July 5, 1989
BHARTI RAJ Vs. SUMESH SACHDEO AND CO
January 17, 1989
BHATIA METAL CONTAINERS PVT LTD Vs. STATE OF U P
July 25, 1989
BHAWANI DIN Vs. STATE OF U P
January 24, 1989
BIHARI LAL Vs. BEENA MISRA
October 20, 1989
BIRBAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
February 1, 1989
BIRI SINGH Vs. STATE OF U P
March 2, 1989
BISHAMBHAR NATH AGARWAL Vs. KISHAN CHAND
October 23, 1989
BISHRAM SINGH Vs. STATE OF U P
November 17, 1989
BISSU Vs. STATE OF U P
May 4, 1989
BITANA Vs. BOARD OF REVENUE U P AT ALLAHABAD
May 9, 1989
BREMCO CORPORATION Vs. COMMISSIONER OF INCOME TAX
August 10, 1989
BRIJ BHUSHAN GOSWAMI Vs. STATE
July 2, 1989
BRIJ BHUSHAN GOSWAMI Vs. STATE OF U P
July 12, 1989
BRIJENDRA SINGH SENGAR Vs. MEMBER SECRETARY DISTT ASST REGISTRAR CO OP SOC
February 24, 1989
BRINDAWAN CHOUBEY Vs. RAM SANWARI
April 4, 1989
BUDHYA Vs. STATE OF UTTAR PRADESH
September 28, 1989
BUDHYA ALIAS BUDH RAM Vs. STATE OF U P
June 8, 1989
BUDHYA ALIAS BUDHI RAM Vs. STATE OF U P
September 23, 1989
CAWNPORE CHEMICAL WORKS P LTD Vs. COMMISSIONER OF INCOME TAX
July 21, 1989
CENTRE OF INDIAN TRADE UNIONS Vs. ACTG C J OF ALLAHABAD HIGH COURT
August 30, 1989
CHANAN LAL DHINGRA Vs. COMMISSIONER OF INCOME TAX
January 2, 1989
CHANDRA BALI Vs. ZILA NIRVACHAN ADHIKARI
March 9, 1989
CHANDRA BEHARI TRIPATHI AND OTHERS Vs. STATE OF U. P. AND OTHERS
September 11, 1989
CHANDRA DEO PANDEY Vs. CHANCELLOR ALLAHABAD UNIVERSITY
April 3, 1989
CHANDRA DEO SHARMA Vs. DIRECTOR OF EDUCATION AND ORS.
February 14, 1989
CHANDRA PAL Vs. KESHAV DEO
February 17, 1989
CHANDRA PAL SINGH Vs. STATE
January 12, 1989
CHANDRA PAL SINGH Vs. SUB DIVISIONAL MAGISTRATE
October 20, 1989
CHANDRA PRATAP SINGH Vs. MADHAV SHARAN TRIPATHI
January 16, 1989
CHANDRAVEER SINGH Vs. M B MATHUR
July 4, 1989
CHANDRIKA Vs. SARJOO PANDEY
January 6, 1989
CHANDRU Vs. STATE OF U P
August 11, 1989
CHARU CHANDRA TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
December 22, 1989
CHAUHARJA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
November 21, 1989
CHHABINATH DUBE Vs. STATE OF U P
December 7, 1989
CHHIBRAMAU COLD STORAGE Vs. CEGAT
February 15, 1989
CHHOTE LAL Vs. U P STATE ELECTRICITY BOARD
July 4, 1989
CHHOTEY LAL Vs. STATE OF U P
March 16, 1989
CHHOTEY LAL Vs. STATE OF U P
February 27, 1989
CHUNNU Vs. STATE OF UTTAR PRADESH
November 20, 1989
CO-OPERATIVE CANE DEVELOPMENT SOCIETY LTD. AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 30, 1989
COL. HAR KISHAN LAL CHOPRA Vs. NEEL RATAN CHOPRA AND OTHERS
May 17, 1989
COLLECTOR Vs. DECENT DYEING CO
December 7, 1989
COMMISSIONER OF INCOME TAX Vs. SCHREINER AIRWAYS B V
November 17, 1989
COMMISSIONER OF INCOME TAX Vs. S P TEXTILES CO
October 21, 1989
COMMISSIONER OF INCOME TAX Vs. SITA RAM GANESH PRASAD
October 16, 1989
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
July 5, 1989
COMMISSIONER OF INCOME TAX Vs. HARIDAS KAPOOR AND CO
July 20, 1989
COMMISSIONER OF INCOME TAX Vs. JANANAMANDAL LIMITED
July 27, 1989
COMMISSIONER OF INCOME TAX Vs. B M JAIN AND CO
August 1, 1989
COMMISSIONER OF INCOME TAX Vs. LAL CHAND JAIN
August 1, 1989
COMMISSIONER OF INCOME TAX Vs. BRIJ BALA
August 3, 1989
COMMISSIONER OF INCOME TAX Vs. JAHANGANJ COLD STORAGE
February 27, 1989
COMMISSIONER OF INCOME TAX Vs. KRISHNA TEXTILES
February 27, 1989
COMMISSIONER OF INCOME TAX Vs. KESHO RAM HUF
March 2, 1989
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED METALS CO
February 1, 1989
COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH AGRAWAL
January 19, 1989
COMMISSIONER OF INCOME TAX Vs. ELECTRA JAIPUR PRIVATE LIMITED
January 16, 1989
COMMISSIONER OF INCOME TAX Vs. TEK CHAND DANG AND CO
January 11, 1989
COMMISSIONER OF INCOME TAX Vs. SIMBHOLI INDUSTRIES P LIMITED
January 10, 1989
COMMISSIONER OF INCOME-TAX Vs. USHA AGARWAL FAMILY TRUST
January 6, 1989
COMMISSIONER OF INCOME-TAX Vs. TAJ PRINTERS
February 1, 1989
COMMISSIONER OF INCOME-TAX Vs. RAJ NARAIN PRATAP NARAIN
January 17, 1989
COMMISSIONER OF INCOME-TAX Vs. SHEO PRASAD SINGHAL
February 2, 1989
COMMISSIONER OF INCOME-TAX Vs. J K BANKERS
February 27, 1989
COMMISSIONER OF INCOME-TAX Vs. SAROJ DEVI
February 27, 1989
COMMISSIONER OF INCOME-TAX Vs. CHAMAN LAL MAHENDRA PRAKASH
July 27, 1989
COMMISSIONER OF INCOME-TAX Vs. U P IRON STORES
July 6, 1989
COMMISSIONER OF INCOME-TAX Vs. DOON JEWELLERS
October 20, 1989
COMMISSIONER OF INCOME-TAX Vs. KHATTAR COLD STORAGE
August 9, 1989
COMMISSIONER OF SALES TAX Vs. U P STATE CEMENT CORPORATION LTD
January 6, 1989
COMMISSIONER OF SALES TAX Vs. TIN MANUFACTURING CO OF INDIA
April 11, 1989
COMMISSIONER OF SALES TAX U P Vs. LAXMI CHEMICAL INDUSTRIES
January 4, 1989
COMMISSIONER OF SALES TAX U P Vs. ANNAPURNA INDUSTRIES COMPANY
January 5, 1989
COMMISSIONER OF WEALTH TAX Vs. BHARGAVA N L
January 16, 1989
COMMISSIONER OF WEALTH TAX Vs. RAJ NARAIN PRATAP NARAIN HUF
January 16, 1989
COMMISSIONER OF WEALTH TAX Vs. SHADIRAM GANGA PRASAD HUF
February 27, 1989
COMMISSIONER OF WEALTH TAX Vs. GAYATRI DEVI
February 27, 1989
COMMISSIONER OF WEALTH TAX Vs. RAM PRAKASH
August 7, 1989
COMMISSIONER OF WEALTH TAX Vs. KHUNNAH S L
July 20, 1989
COMMISSIONER OF WEALTH TAX Vs. SHYAM LAL
December 15, 1989
COMMISSIONER OF WEALTH-TAX Vs. S L KHUNNAH
July 20, 1989
COMMISSIONER OF WEALTH-TAX Vs. UMRAO LAL
July 21, 1989
COMMISSIONER OF WEALTH-TAX Vs. N D BHARGAVA DECD
January 16, 1989
COMMISSIONER SALES TAX Vs. HOUSING AND GENERAL FINANCE CO LTD
July 26, 1989
COMMITTEE OF MANAGEMENT OF CAPTAIN UMMED SINGH UCHCHATAR MADHYAMIK VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
December 1, 1989
COMMITTEE OF MANAGEMENT, JANGALI BABA INTERMEDIATE COLLEGE GARWAR DISTRICT BALLIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, VARANASI AND OTHERS
April 26, 1989
COMMITTEE OF MANAGEMENT, M. HIGH SCHOOL, HUSSAINPUR, SAKRA GHAZIPUR AND OTHERS Vs. DISTRICT BASIC EDUCATION OFFICER, GHAZIPUR AND OTHERS
December 22, 1989
COMMITTEE OF MANAGEMENT, SRI SWAMI KRISHNA NAND INTER COLLEGE BILWAR, DISTRICT JAUNPUR AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS
March 2, 1989
CONTROLLER OF ESTATE DUTY Vs. RAKESH KUMAR GUPTA
July 20, 1989
D C M LTD Vs. UNION OF INDIA
May 19, 1989
D C M LTD Vs. S K SINHA
November 23, 1989
D.N. JHUNJHUNWALA Vs. STATE OF U.P. & ORS.
December 11, 1989
D.S. CENTRAL RAILWAY Vs. MOHD. ISHAQ
December 12, 1989
DASHRATH Vs. STATE
November 29, 1989
DAU DAYAL GOYAL Vs. TAX RECOVERY OFFICER
February 2, 1989
DAVENDRA GANGWAR Vs. STATE OF U.P. AND ANOTHER
September 5, 1989
DAWN PUBLIC SCHOOL AND ANR. Vs. RAJ BAHADUR LAKHTAKIA AND ORS.
May 18, 1989
DAYA SHANKAR SINGH Vs. UNION OF INDIA
November 3, 1989
DEEN DAYAL Vs. STATE OF U.P.
November 8, 1989
DEEPAK KUMAR GARG Vs. STATE OF U P
October 21, 1989
DEO NATH KHEWAT AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OT
December 6, 1989
DEO SINGH Vs. STATE OF U P
April 3, 1989
DEVANAND GUPTA Vs. ABDUL FARID AND OTHERS
November 20, 1989
DEVENDRA SINGH Vs. STATE OF UTTAR PRADESH
March 17, 1989
DEVI BUX SINGH Vs. STATE OF UTTAR PRADESH
December 2, 1989
DHARAM DASS Vs. STATE
January 16, 1989
Dharm Vir and others Vs. State of U.P.and others
December 7, 1989
DHARMVIR Vs. STATE OF UTTAR PRADESH
December 7, 1989
DHIRAJ SINGH Vs. RAJESHWARI DEVI
January 9, 1989
DIESEL LOCOMOTIVE WORKS Vs. UNION OF INDIA UOI
August 9, 1989
DILBAGH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
November 3, 1989
DILIP KUMAR Vs. STATE OF U P
October 10, 1989
DILIP KUMAR Vs. STATE OF U P
August 10, 1989
DINESH SHARMA Vs. MADHYAMIK SHIKSHA PARISHAD
September 5, 1989
DR. CHANDRA DEO PANDEY Vs. THE CHANCELLOR, ALLAHABAD
April 1, 1989
DR. MAHESH CHANDRA Vs. STATE OF U.P. AND ORS.
February 18, 1989
DR. NAND KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY, VARANASI AND OTHERS
November 23, 1989
DR. SHIV SWAROOP SHARMA Vs. U. P. HIGHER EDUCATION SERVICE COMMISSION, ALLAHABAD
July 7, 1989
DR. SHREE KRISHAN Vs. UNION OF INDIA AND ORS.
October 18, 1989
DROPADI Vs. MUNNA LAL YADAV
August 2, 1989
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA Vs. JINDAL SOLVENT EXTRACTIONS
December 12, 1989
FAHMEEDA BEGUM Vs. VII ADDL DISTRICT JUDGE MEERUT
February 28, 1989
GAJE SINGH Vs. HANS RAJ
January 12, 1989
GAMA Vs. BITTAN AND OTHERS
July 31, 1989
GANESH BABO GUPTA Vs. STATE OF UTTAR PRADESH
December 11, 1989
GANESH TOBACCO COMPANY Vs. ASSISTANT COLLECTOR OF C EX
October 18, 1989
GANGA PRASAD DUBEY Vs. STATE OF U P
December 16, 1989
GANGA SHARAN VARSHNEY Vs. SHAKUNTALA DEVI
August 11, 1989
GAON SABHA Vs. D D C AZAMGARH DEPUTY DIRECTOR OF CONSOLIDATION
December 13, 1989
GAON SABHA PIPROTA Vs. BOARD OF REVENUE U P
November 27, 1989
GARG FARMS DELHI Vs. STATE OF U P
August 1, 1989
GAYA PRASAD Vs. STATE
February 27, 1989
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE I
March 31, 1989
GENDA LAL Vs. UNION OF INDIA
November 23, 1989
GHANSHYAM Vs. STATE OF UTTAR PRADESH
October 4, 1989
GHAUSIA BANO Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
August 30, 1989
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHYAM LAL MAHENDRA KUMAR
November 17, 1989
GIRDHARI LAL BATHWAL Vs. STATE OF U P
May 18, 1989
GODHU Vs. ADDL. DISTRICT JUDGE VII, BULANDSHAHR AND OTHERS
May 19, 1989
GOEL SUGAR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
January 2, 1989
GOPAL DAS JWALA PRASAD Vs. COMMISSIONER OF SALES TAX U P
February 2, 1989
GOPAL KRISHNA TANDON Vs. AVADH RAM
October 5, 1989
GOPALJI KHANNA Vs. ALLAHABAD BANK ORS
April 5, 1989
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
October 17, 1989
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
July 25, 1989
GOPI M PURI Vs. COLLECTOR OF C EX
July 27, 1989
GOTAI DAS Vs. ABHILAKH KUMAR AND OTHERS
April 6, 1989
GOVIND RAM BHAGAT RAM Vs. STATE OF UTTAR PRADESH
July 19, 1989
GULAB CHAND CHAURASIA Vs. RAM SEWAK
October 9, 1989
GULAB CHAND CHAURASIYA Vs. RAM SEWAK
July 10, 1989
GUPTA FOOTWEARS Vs. COMMISSIONER SALES TAX
January 6, 1989
GUPTESHWAR NAI Vs. STATE OF U P
January 25, 1989
GURMEZ SINGH Vs. STATE OF UTTAR PRADESH
February 3, 1989
GURNAM SINGH Vs. PUNJAB AND SIND BANK AND ANR
March 2, 1989
GURU BAKHSH SINGH Vs. CHARAN DAS AND OTHERS
March 28, 1989
GURU PRASAD KUSHWALIA Vs. STATE OF U.P.
September 23, 1989
H K RAWAL Vs. NIDHI PRAKASH
April 27, 1989
H.M. ABDUL KHIYUM Vs. INDIAN INSTITUTE OF MANAGEMENT AND ANOTHER
December 16, 1989
HAFIZ NOORUL HASAN Vs. STATA OF U P
December 2, 1989
HAJARI LAL Vs. SIYA SARAN
November 15, 1989
HAJI ISMAIL AND CO Vs. COMMISSIONER OF INCOME TAX
July 31, 1989
HAKIM MOHD AKBAR ALI Vs. MOHD AMIN
January 5, 1989
HAKIM SINGH Vs. STATE OF U.P. AND OTHERS
December 7, 1989
HAR PAL SINGH Vs. IIIRD ADDL. DISTRICT JUDGE, LAKHIMPUR-KHERI AND OTHERS
August 4, 1989
HARBANS LAL Vs. IIND ADDITIONAL DISTRICT JUDGE, LAKHIMPUR-KHERI
October 19, 1989
Harbansh Vs. District Magistrate and others
November 23, 1989
HARDEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
August 30, 1989
HARE RAM CHUWDHARY Vs. STATE OF U P
November 1, 1989
HARI Vs. NATIONAL INSURANCE CO. AND OTHERS
July 24, 1989
HARI KRISHAN VASHISHTHA Vs. GOVERNMENT OF U P
January 19, 1989
HARI SHANKER GUPTA Vs. SUDHIR NIRVAN
January 31, 1989
HARI SINGH Vs. STATE OF UTTAR PRADESH
August 10, 1989
HARIHAR CHAITANYA Vs. STATE OF UTTAR PRADESH
November 2, 1989
HARINDER KAUR PAINTAL Vs. CHANCELLOR LUCKNOW UNIVERSITY
May 22, 1989
HARISH CHAND GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
December 12, 1989
HARISH CHANDRA GUPTA Vs. RAGISTRAR FIRMS SOCIETIES AND CHITS
October 21, 1989
HARISH CHANDRA SAHAI Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
August 8, 1989
HAZARI LAL SHYAM LAL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 16, 1989
HEM CHANDRA LOHANI Vs. STATE OF U.P.
February 2, 1989
HINDCARPETS AND ORS. Vs. O. K. DYES
December 22, 1989
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
October 23, 1989
HINDUSTAN CABLES Vs. STATE OF U.P. AND ANOTHER
December 1, 1989
HINDUSTAN HOUSING FACTORY Vs. COMMISSIONER OF SALES TAX U P
February 24, 1989
HIRA LAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ORS.
January 1, 1989
HIRALAL Vs. DISTRICT MAGISTRATE ALLAHABAD
November 23, 1989
HIRASON ENTERPRISES Vs. COMMISSIONER OF SALES TAX
March 15, 1989
HIRDAV RAM Vs. STATE OF U P
July 10, 1989
HOTU RAM SACHDEVA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
March 10, 1989
IBN Vs. BOARD OF INDIAN MEDICINES, U.P. LUCKNOW AND ANOTHER
November 10, 1989
IBNE HASAN Vs. STATE OF U P
May 10, 1989
INDIAN OXYGEN LTD., KANPUR Vs. PRESIDING OFFICER, LABOUR COURT
October 24, 1989
INDRA DEO MISRA Vs. STATE OF U P
May 18, 1989
INDRA DUTT TRIPATHI Vs. U P STATE ROAD TRANSPORT CORPORATION
September 5, 1989
INDRA KHARE Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
October 26, 1989
INDRA KUMAR CHOPRA AND OTHERS Vs. STATE OF U. P. AND OTHERS
July 21, 1989
INDUSTRIAL RUBBER AND LATEX MANUFACTURERS Vs. BANK OF BARODA
March 7, 1989
IQBAL HUSSAIN Vs. VITH ADDL DISTRICT JUDGE ALIGARH
February 22, 1989
IRFAN ALI KHAN Vs. RAJENDRA SINGH
October 18, 1989
ISHTIAQ AHMAD Vs. PRESCRIBED AUTHORITY ETAWAH
July 18, 1989
ISHWARI DUTT JOSHI Vs. STATE OF U P
April 16, 1989
ISRAR AHMAD Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL
July 4, 1989
ISRAR ALIAS SAROO Vs. STATE OF U P
November 3, 1989
ISRARUL HAQ Vs. SPECIAL ADDITIONAL DISTRICT JUDGE
September 19, 1989
ISWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR CAMP
December 6, 1989
ITARBASI DEVI AND OTHERS Vs. RANJEET SINGH AND OTHERS
December 28, 1989
J N MISRA Vs. STATE OF U P
August 31, 1989
J P VERMA Vs. COMMISSIONER OF INCOME-TAX
August 22, 1989
J S HUJA Vs. STATE
February 27, 1989
JAAN ALI Vs. JOINT DIRECTOR OF CONSOLIDATION
July 31, 1989
JAGANNATH SINGH CHAUHAN Vs. SHAKUNTALA SINGH
April 26, 1989
JAGAT BAHADUR Vs. DISTRICT SUPPLY OFFICER ALLAHABAD
August 8, 1989
JAGDISH PRASAD Vs. KRISHNA KESWANI
March 31, 1989
JAGDISH SINGH MALHOTRA Vs. STATE
March 27, 1989
JAGESHWAR DAYAL KAPOOR Vs. COMMISSIONER OF INCOME TAX
January 2, 1989
JAGNIOBAN SINGH Vs. CANE COMMISSIONER, LUCKNOW AND ANOTHER
December 16, 1989
JAI BHAGWAN AND OTHERS Vs. SANJAY KUMAR AND OTHERS
January 31, 1989
JAI KARAN SINGH Vs. DISTRICT CO
May 4, 1989
JAI KISHUN AND OTHERS, ETC. Vs. U.P. CO
March 3, 1989
JAI PRAKASH GUAR Vs. COMMISSIONER OF INCOME TAX
January 2, 1989
JAI PRAKASH JAIN Vs. U. P. PUBLIC SERVICES TRIBUNAL NO. II, LUCKNOW AND OTHERS
November 27, 1989
JAI PRAKASH SRIVASTAVA Vs. ADMINISTRATIVE COMMITTEE
November 29, 1989
JAI SHANKER DUBEY Vs. UTTAR PRADESH MADHYAMIC SHIKSHA AYOG
May 10, 1989
JAI VIJAY METAL UDYOG LTD Vs. ASSTT COLLECTOR OF C EX
June 20, 1989
JALESHWAR NATH TEWARI Vs. STATE OF U.P. AND OTHERS.
March 28, 1989
JANGA SINGH Vs. STATE OF U P
July 3, 1989
JASPRIT KAUR Vs. HARBHAJAN KAUR AND
February 13, 1989
JAWAHIR Vs. VITH ADDITIONAL DISTRICT JUDGE, AZAMGARH
April 17, 1989
JAYANTRI PRASAD MISRA Vs. DISTRICT PANCHAYAT RAJ OFFICER
December 6, 1989
JAYSHREE DISTRIBUTION PIPLANI KATRA Vs. JAYSHREE T AND R PRODUCTS
January 18, 1989
JHANSI CONCRETE PRODUCTS JHANSI Vs. STATE OF U P
November 3, 1989
JODH SINGH Vs. UNION OF INDIA AND OTHERS
January 12, 1989
KAHKASHAN BANO Vs. ABDUL MOIZ ANSARI
November 23, 1989
KAILASH CHAND GUPTA Vs. COMMISSIONER OF INCOME-TAX
January 16, 1989
KAILASH CHAND JAIN Vs. PRESCRIBED AUTHORITY UNDER U P ACT
May 5, 1989
KAILASH PATI SUGAR INDUSTRIES KAPSENDA Vs. KAMLA GUPTA
April 3, 1989
KALAWATI Vs. BOARD OF REVENUE ALLAHABAD
February 28, 1989
KALLOO Vs. UNION OF INDIA
April 12, 1989
KALU Vs. GAON SABHA
January 19, 1989
KALYAN Vs. STATE OF UTTAR PRADESH
December 19, 1989
KAMAL KUMAR VARMA Vs. BHUMIRAJ SHARMA
November 8, 1989
KAMIL BHAI ISMAIL JI Vs. COMMISSIONER OF INCOME TAX
April 24, 1989
KAMLA PANDEY Vs. COLLECTOR AGRA
April 7, 1989
KANCHAN CHAUDHARI Vs. STATE OF U P
April 4, 1989
KANHAIYALAL DAMODAR DAS Vs. COMMISSIONER OF SALES TAX
January 6, 1989
KANNAUJ COLD STORAGE AND ORS. Vs. STATE OF U.P. AND ORS.
March 10, 1989
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UNION OF INDIA UOI
July 24, 1989
KAPRI INTERNATIONAL PVT LTD Vs. UNION OF INDIA UOI
October 18, 1989
KAREDEEN Vs. STATE OF U P
January 24, 1989
KESARI KUMAR YADAV AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 17, 1989
KESHAV FRUIT MART Vs. COMMISSIONER OF INCOME TAX
January 11, 1989
KESHAV PANDEY Vs. STATE OF U P
March 15, 1989
KEWAL SINGH Vs. RAM CHANDER
March 15, 1989
KHACHERU SINGH Vs. DEVELOPMENT AUTHORITY MORADABAD
May 11, 1989
KHEM CHAND Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
August 10, 1989
KHEM CHAND Vs. STATE
September 15, 1989
KHUSH MIZAZ Vs. STATE OF U.P.
December 14, 1989
KISAN SAHKARI CHINI MILLS LTD Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES
February 24, 1989
KISAN UDYOG Vs. UNITED BANK OF INDIA
April 19, 1989
KISHAN LAL Vs. UNION OF INDIA
March 17, 1989
KISHORI NONIA Vs. STATE OF UTTAR PRADESH
February 28, 1989
KOVID RATAN Vs. U.P. PUBLIC SERVICES TRIBUNAL (III) AND ORS.
January 27, 1989
KRIPA SHANKER Vs. COMMISSIONER OF INCOME-TAX WEALTH-TAX
July 25, 1989
KRIPAL KIRPA RAM Vs. STATE OF U P
April 26, 1989
KRISHI UTPADAN MANDI SAMITI BAREILLY Vs. 6TH ADDL DIST JUDGE BAREILLY
November 23, 1989
KRISHI UTPADANMANDI SAMITI Vs. RAJESH KUMAR SINGH
January 10, 1989
KRISHNA Vs. STATE OF U P
March 28, 1989
KRISHNA DUTTA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
February 24, 1989
KRISHNA KUMAR AGRAWAL Vs. JAGNANDAN SARAN KOTHIWAL
May 19, 1989
KRISHNA SINHA Vs. U P HIGHER EDUCATION SERVICE COMMISSION
January 17, 1989
KRISHNA UTENSILS RAMPUR Vs. STATE FINANCIAL CORPN
July 10, 1989
KUMARI BANDANA BANERJI Vs. ADMINISTRATOR, ARYA KAOYA PATBSHALA INTER COLLEGE, MIRZAPUR AND OTHERS
November 29, 1989
KUMARI MANJU SHAH Vs. DISTRICT JUDGE, ALMORA AND OTHERS
August 7, 1989
KUNDAN SINGH Vs. STATE
December 12, 1989
KUNJ BEHARI LAL Vs. KANHAIYA LAL
April 17, 1989
KUNWAR YASMIN ALI KHAN Vs. MASOOD ASHRAF KHAN
July 25, 1989
LADDAN Vs. NAGAR PALIKA MORADABAD
April 26, 1989
LAL JI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTH
November 6, 1989
LALIT KISHORE Vs. STATE
July 13, 1989
LALJI Vs. STATE
January 6, 1989
LALTA PRASAD KHINNI LAL Vs. IVTH ADDL DISTT JUDGE KANPUR NAGAR
January 12, 1989
LATOORI SINGH Vs. STATE OF U.P.
October 27, 1989
LAVELINA CHAWLA Vs. STATE OF U P
November 17, 1989
LAXMI CHANDRA Vs. MAWANA SAHAKARI GANNA VIKAS SAMITI LTD
August 3, 1989
LAXMI NARAIN & ANR. Vs. SMT. HUBRAJA
March 27, 1989
LAXMI SHANKAR BAJPAI AND OTHERS Vs. STATE OF U. P. AND OTHERS
August 31, 1989
LEENA KHARE Vs. U P HIGHER EDUCATION SERVICE COMMISSION
December 16, 1989
LEUNG ALIAS LAUNGHRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHERS
November 28, 1989
LIYAKAT ALI KHAN Vs. STATE OF U P
November 30, 1989
LUFTE ALI Vs. STATE OF U P
July 4, 1989
M S HUSAIN Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
May 5, 1989
M/S. BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER Vs. THE DY. CHIEF CONTROLLER EXPLOSIVES AND OTHERS
November 30, 1989
M/S. DHANAURA FILLING/SERVICE STATION Vs. STATE OF U.P. AND OTHERS
November 29, 1989
M/S. HINDUSTAN AERONAUTICS LTD. Vs. SPECIAL JUDGE (E.C.ACT), AGRA AND ANOTHER
February 16, 1989
M/S. JAI BHAWANI ROADWAYS AND ANOTHER Vs. THE STATE OF U.P. AND OTHERS
December 22, 1989
M/S. MAYUR CONTINENTAL, DEHRADUN AND OTHERS Vs. ADMINISTRATOR, NAZUL LAND, DEHRADNN AND OTHERS
May 12, 1989
M/S. RAM KISHAN AND COMPANY Vs. SMT. CHANDRA KANTA AND OTHERS
July 31, 1989
MADHURI MISRA Vs. SHANTI DEVI
July 19, 1989
MAHABIR Vs. STATE
July 7, 1989
MAHABIR Vs. STATE OF U P
August 14, 1989
MAHABIR PRASAD AGRAWAL Vs. BAIJ NATH GIGRAS
January 23, 1989
MAHADEO SINGH Vs. SHESH NARAIN PATHAK
July 10, 1989
MAHADEV SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
April 5, 1989
MAHARAJ BUX SINGH Vs. STATE
March 13, 1989
MAHARAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
November 15, 1989
MAHATAM Vs. MOTI
August 16, 1989
MAHAVIR Vs. STATE OF UTTAR PRADESH
December 18, 1989
MAHENDRA PAL SINGH Vs. STATE OF U P
October 17, 1989
MAHENDRA PRATAP SINGH Vs. SUMAT CHAND JAIN
January 18, 1989
MAHENDRA SINGH Vs. U.P. HIGHER SECONDARY EDUCATION SERVICE COMMISSION
April 11, 1989
MAHESHWAR DAYAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
February 27, 1989
MAHMOOD ILAHI Vs. STATE OF UTTAR PRADESH
January 9, 1989
MAHMOOD ILAHI Vs. STATE OF U P
February 9, 1989
MALAVIYA RAM LAL YADAV Vs. STATE
February 1, 1989
MALIK SINGH INT BHATTA Vs. COMMISSIONER OF SALES TAX U P
January 17, 1989
MAN RAJ Vs. STATE OF UTTAR PRADESH
October 20, 1989
MAN SINGH Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
July 24, 1989
MANGAL DAS Vs. COLLECTOR OF C EX
July 5, 1989
MANGAL SEN Vs. STATE OF U P
November 30, 1989
MANJUL KUMAR Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P., ALLAHABAD AND OTHERS
May 16, 1989
MANOHAR CHATURVEDI Vs. BEMANJI CHATURVEDI AND OTHERS
May 19, 1989
MANOHAR LAL Vs. MADAN LAL
December 13, 1989
MANOHAR LAL Vs. STATE OF U P
July 22, 1989
MANOJ KUMAR VARSHNAYA Vs. REGIONAL SECRETARY, MADHYAMIC SHIKSHA PARISHAD, U.P. AND OTHERS
December 19, 1989
MANU MITTAL Vs. SOM DUTT MITTAL
December 13, 1989
MAQSOOD ULLAH KHAN Vs. DISTRICT JUDGE AGRA
February 13, 1989
MARKANDE CHAND Vs. STATE OF UTTAR PRADESH
April 11, 1989
MASCOT INDIA TOOLS AND FORGINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 24, 1989
MASHOOQ ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
February 16, 1989
MASITA Vs. CHUNWA
February 27, 1989
MATA BHEEKH Vs. SUB
April 19, 1989
MAYA SAXENA Vs. COMMITTEE OF MANAGEMENT AND OTHERS
February 18, 1989
MAZDOOR SABHA GANGA SUGAR MILLS Vs. LABOUR COURT
March 10, 1989
MEDICAL OFFICER OF HEALTH MUNICIPAL BOARD AMROHA DISTRICT MORADABAD Vs. VIR SINGH
April 5, 1989
MEENA OIL PRODUCT LUCKNOW Vs. STATE
August 3, 1989
MEERA SRIVASTAVA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
April 26, 1989
MEHRA CHANDRA AND ANOTHER Vs. GAON SABHA AND ANOTHER
December 11, 1989
MEWA LAL Vs. STATE
February 28, 1989
MEWA RAM ARUN Vs. STATE
April 7, 1989
MIRA RANI Vs. BALRAM KISHORE PATHAK
May 17, 1989
MOHAMMAD HANIF Vs. SURAJ PRASAD MAHESHWARI
November 23, 1989
MOHAMMAD KASIF ALIAS BABOO Vs. SUB DIVISIONAL OFFIICER SALON
January 12, 1989
MOHAMMAD SALIM Vs. DIST MAGISTRATE ALLAHABAD
November 2, 1989
MOHAMMAD ZAMEER ALAM Vs. STATE
February 24, 1989
MOHD ATIQ Vs. SHAMIM BEGUM
October 17, 1989
MOHD AYUB MOHD YAQUB Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 6, 1989
MOHD NADEEM SIDDLQUI Vs. STATE OF U P
October 25, 1989
MOHD RAJI Vs. STATE
November 27, 1989
MOHD SALAAM Vs. D M ALLAHABAD
November 2, 1989
MOHD. AFZAL Vs. STATE OF U.P.
December 19, 1989
MOHD. RASHEED QURESHI Vs. ALIGARH MUSLIM UNIVERSITY AND OTHERS
November 1, 1989
MOOLI Vs. VTH ADDITIONAL DISTRICT JUDGE MATHURA
July 6, 1989
MOONNA LAL AND SONS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 5, 1989
MOR MUKUT SHARMA AND ANOTHER Vs. HARISH CHANDRA AND OTHERS
March 27, 1989
MOTI LAL BURNWAL Vs. DISTRICT SUPPLY OFFICER
December 16, 1989
MOTI LAL KRISHNA KUMAR Vs. COMMISSIONER SALES TAX
February 28, 1989
MOTI LAL PATHARA Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI
November 23, 1989
MOTILAL Vs. DEPUTY DIRECTOR CONSOLIDATION AGRA
January 31, 1989
MOTILAL GUPTA Vs. NIYAD RAM
August 4, 1989
MRIGENDRA PRASAD MAMGAIN Vs. PRINCIPAL NAVODAYA VIDYALAYA, UTTARKHAND AND OTHERS
November 20, 1989
MST. MOHINI KUMARI AND ORS. Vs. SECOND ADDITIONAL DISTRICT JUDGE AND ORS.
March 10, 1989
MUBARUKUNISHA Vs. ADDITIONAL DISTRICT MAGISTARTE RURAL ALLAHABAD
February 23, 1989
MUKUL CHAND MANDAL Vs. STATE OF U P
August 1, 1989
MUKUL CHAND MANDAL Vs. STATE OF U P
October 1, 1989
MUNICIPAL BOARD BACHHRAWA Vs. DIVISIONAL COMMISSIONER MORADABAD
July 17, 1989
MUNNI DEVI Vs. ADDITIONAL COMMISSIONER BAREILLY DIVISION
July 6, 1989
MUNSHI Vs. STATE OF U P
November 3, 1989
MUNSHI LAL Vs. STATE OF UTTAR PRADESH
March 10, 1989
MUNUWA ALIAS GANGA SAHAI Vs. STATE
October 23, 1989
MUZAFFAR ABBAS Vs. STATE OF UTTAR PRADESH
February 3, 1989
NADIR HUSAIN Vs. REGIONAL TRANSPORT OFFICER KANPUR
May 17, 1989
NAGAR MAHAPALIKA Vs. RIKHI LAL
April 19, 1989
NAGAR MAHAPALIKA ALLAHABAD Vs. JAI NARAIN SINGH
November 9, 1989
NAGAR PALICA HASANPUR Vs. ABHILASH KUMAR SAXENA
February 2, 1989
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, ALLAHABAD Vs. SURENDRA KUMAR AND ANOTHER
December 15, 1989
NAHID Vs. MOHD ISLAM
February 8, 1989
NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
January 20, 1989
NARAIN Vs. STATE
October 19, 1989
NARAIN PASI Vs. STATE OF UTTAR PRADESH
July 26, 1989
NARBDESHWAR UPADHYAY Vs. RAM BAHAL
February 27, 1989
NARDESHWAR PRASAD MISHRA Vs. ASHA SAXENA
July 19, 1989
NARENDRA SINGH Vs. DHAPPO
July 19, 1989
NARESH KUMAR GUPTA Vs. 3RD ADDL DISTRICT JUDGE BULANDSHAHAR
July 21, 1989
NASEEM Vs. ABDUL RASHEED
December 7, 1989
NASREEN SIDDIQUI Vs. STATE OF UTTAR PRADESH
October 18, 1989
NATHANIEL MASIH Vs. U P SCHEDULED CASTE FINANCE AND DEVELOPMENT CORPN LTD
May 16, 1989
NATIONAL BICYCLE CORPORATION OF INDIA LTD. Vs. STATE OF U. P. AND OTHERS
November 30, 1989
NATIONAL TEXTILES CORPORATION LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
July 19, 1989
NATIONAL THERMAL POWER CORPORATION LTD Vs. STATE OF U P
February 21, 1989
NAZER MOHAMMAD Vs. DISTRICT MAGISTRATE JALAUN AT ORAI
July 26, 1989
NEERA JAIN Vs. DIWAKAR
May 2, 1989
NEERA LAL Vs. STATE OF U P
July 13, 1989
NEETA SHARMA Vs. STATE OF U P
September 8, 1989
NEPAL Vs. STATE OF U P
November 9, 1989
NEW CAWNPORE FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
January 9, 1989
NEW INDIA ASSURANCE CO LTD Vs. HIMMAT SINGH
November 15, 1989
NEW INDIA ASSURANCE CO. LTD Vs. PANKALI
November 15, 1989
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA DIST GHAZIABAD Vs. RAM BAL
February 2, 1989
NEW SHREE DURGA VASTRA BHANDAR Vs. TARLOK NATH
November 29, 1989
NEW VICTORIA MILLS LTD Vs. LABOUR COURT I
December 12, 1989
NIRANJAN SINGH Vs. STATE OF U P
February 27, 1989
NIRMAL ENGINEERING WORKS Vs. COMMISSIONER SALES TAX
January 10, 1989
OBEETEE LIMITED Vs. DEPUTY CIT
March 2, 1989
OCEAN TIME AGENCY Vs. COMMISSIONER SALES TAX
July 21, 1989
OM PRAKASH Vs. STATE OF U P
July 24, 1989
OM PRAKASH Vs. II ADDITIONAL DISTRICT JUDGE MORADABAD
November 21, 1989
OM PRAKASH Vs. STATE
October 4, 1989
OM PRAKASH Vs. STATE OF U.P.
October 27, 1989
OM PRAKASH ALIAS NANKAU Vs. RUDRA MANI PANDEY
January 12, 1989
OM PRAKASH SHARMA Vs. STATE OF U P
May 17, 1989
OM PRAKASH SINGH Vs. SATYA DEVI AND
January 5, 1989
Onkar Vs. State of U.P.
October 25, 1989
OPTHO REMEDIES P LTD Vs. UNION OF INDIA UOI
November 6, 1989
OPUSINDIA Vs. UNION OF INDIA UOI
August 4, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAJENDRA KAUR
February 8, 1989
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
December 13, 1989
ORIENTAL INSURANCE CO LTD Vs. DHANRAM SINGH
December 4, 1989
ORIENTAL INSURANCE CO LTD Vs. DHANRAM SINGH
August 4, 1989
P V K DISTILLERY LTD Vs. NAGAR MAHAPALIKA VARANASI
July 20, 1989
PADAM SINGH Vs. CHANDRA PRAKASH GUPTA
November 8, 1989
PAHAL SINGH Vs. STATE OF U P
October 24, 1989
PARMANAND AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
October 21, 1989
PARVATI Vs. CENTRAL BANK OF INDIA
August 8, 1989
PASHU SHAV CHHEDAN AUDYOGIK UTPADAN SAHKARI SAMITI LTD Vs. NAGAR PALIKA NAWABGANJ
November 17, 1989
PAWAN DISTILLERS Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
July 5, 1989
PEACOCK CHEMICALS P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 10, 1989
PERBATA Vs. STATE
September 18, 1989
PHOOL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA CAMP AT MATHURA AND OTHERS
December 19, 1989
PHOOLCHAND GAJANAND Vs. COMMISSIONER OF INCOME TAX
March 8, 1989
POORAN Vs. ADDITIONAL COMMISSIONER AGRA DIVISION
December 2, 1989
PRAGATISHEEL SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. RAJESHWARI DEVI
October 3, 1989
PRAKASH CHANDRA PANDEY Vs. DISTRICT MAGISTRATE MAINPURI
October 20, 1989
PRAKASH SECURITY DEVICES INDIA Vs. UNION OF INDIA UOI
May 1, 1989
PRAKASH SECURITY DEVICES INDIA Vs. UNION OF INDIA UOI
February 23, 1989
PRAMOD KUMAR Vs. SADHNA RANI
February 27, 1989
PRAMOD KUMAR MANGLIK Vs. CHANDRAWATI DEVI
February 27, 1989
PRAMOD KUMAR SRIVASTAVA Vs. STATE OF U P
May 19, 1989
PRATAP NARYAN SINGH Vs. CHAIRMAN CADRE AUTHORITY
November 10, 1989
PREM CHAND Vs. STATE OF U.P.
March 28, 1989
PREM KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
January 24, 1989
PREM PAL VARSHNEY Vs. UNION OF INDIA
November 1, 1989
PREM PRAKASH DHAWAN Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE
July 31, 1989
PRIGYA SHARMA Vs. DROPTI SHARMA
May 5, 1989
PUSHPENDRA KUMAR Vs. BABULAL
November 7, 1989
PUTTO LAL MISRA Vs. THE UNION OF INDIA & ORS.
November 23, 1989
PYARE LAL Vs. XII ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 29, 1989
QAYUM ALIAS RAMESH Vs. STATE OF U P
March 10, 1989
R C VAISH Vs. CONTROLLER OF ESTATE DUTY
July 4, 1989
R K KOTHARI Vs. JOSHI PHARMA
January 10, 1989
RADHEY SHYAM Vs. MUNICIPAL BOARD, THROUGH ITS PRESIDENT AND ORS.
July 27, 1989
RAGHAVENDRA MATHUR Vs. ALLAHABAD BANK
January 25, 1989
RAGHUBIR SARAN Vs. KRISHNA KUMAR
July 5, 1989
RAGHUBIR SINGH Vs. STATE
July 7, 1989
RAGHUNATH SINGH Vs. UNION OF INDIA
November 15, 1989
RAJ KAMAL RASTOGI Vs. MOOL CHAND
May 10, 1989
RAJ KISHORE MISRA Vs. STATE
December 4, 1989
RAJA RAM Vs. AWADH RAM
September 25, 1989
RAJAN BABU Vs. U P PUBLIC SERVICE COMMISSION
February 13, 1989
RAJAN GOEL Vs. STATE OF U P
February 19, 1989
RAJAN INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
January 2, 1989
RAJEEV DRONA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 1989
RAJENARAIN Vs. STATE OF U P
October 18, 1989
RAJENDRA Vs. STATE OF U P
February 12, 1989
RAJENDRA KUMAR Vs. REGIONAL OFFICE MADHYAMIK SHIKSHA PARISHAD U P BAREILLY
May 10, 1989
RAJENDRA KUMAR Vs. REGIONAL OFFICE M S P BAREILLY
May 20, 1989
RAJENDRA KUMAR Vs. DIRECTOR OF INDUSTRIES, KANPUR AND ANOTHER
February 15, 1989
RAJENDRA KUMAR JAUHARI Vs. STATE OF U P
August 3, 1989
RAJENDRA PRAKASH AND OTHERS Vs. GAURI SHANKAR AND OTHERS
December 19, 1989
RAJENDRA SINGH Vs. STATE OF U.P. AND OTHERS
January 27, 1989
RAJENDRA SINGH Vs. STATE OF U P
January 25, 1989
RAJIV KUMAR SAXENA AND OTHERS Vs. COLLECTOR, FARRUKHABAD
January 11, 1989
RAJIV KUMAR SINGH Vs. LUCKNOW UNIVERSITY
April 4, 1989
RAJNISH KUMAR Vs. DISTRICT JUDGE PILIBHIT
December 22, 1989
RAJPAT SINGH Vs. THE JOINT DIRECTOR OF CONSOLIDATION, DISTRICT ETAWAH AND OTHERS
July 25, 1989
RAKESH KUMAR GUPTA Vs. RAM KALI DEVI
January 5, 1989
RAKESH SINGHAL Vs. SESSIONS JUDGE BULANDSHAR
May 16, 1989
RAM ACHAL Vs. STATE OF UTTAR PRADESH
August 18, 1989
RAM ACHAL DUBE Vs. STATE OF U P
July 13, 1989
RAM ASHREY CHATURVEDI Vs. DISTRICT JUDGE, DEORIA AND OTHERS
November 23, 1989
RAM AUTAR Vs. STATE OF U.P.
October 25, 1989
RAM AUTAR Vs. DY DIRECTOR OF CONSOLIDATION PRATAPGARH
August 18, 1989
RAM AVADH SINGH (DECEASED) AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 16, 1989
RAM BAHAL AND ANOTHER Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
January 19, 1989
RAM BALI SINGH Vs. RAM SAKAL
March 13, 1989
RAM BARAN Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI
April 3, 1989
RAM BILAS Vs. STATE OF UTTAR PRADESH
May 10, 1989
RAM BILAS Vs. STATE OF U P
September 4, 1989
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
July 18, 1989
RAM CHANDRA Vs. STATE
July 19, 1989
RAM CHANDRA CHANDU Vs. STATE OF U P
December 7, 1989
RAM DASS Vs. STATE OF U P
February 14, 1989
RAM DHYAN RAM YADAV Vs. STATE OF U P
January 11, 1989
RAM GOPAL Vs. STATE
October 23, 1989
RAM HIRDAYA YADAVA Vs. STATE OF U P
October 21, 1989
RAM KARAN MAL Vs. STATE
January 23, 1989
RAM KRIPAL YADAV Vs. UNIVERSITY OF LUCKNOW AND ORS.
May 8, 1989
RAM KUMAR GOYAL Vs. STATE OF UTTAR PRADESH
May 5, 1989
RAM LAKHAN Vs. STATE
March 8, 1989
RAM LAKHAN Vs. STATE OF U P
July 25, 1989
RAM LAL Vs. STATE OF U P
August 1, 1989
RAM LAL YADAV Vs. STATE OF UTTAR PRADESH
February 1, 1989
RAM NARAIN YADAV Vs. STATE OF UTTAR PRADESH
March 16, 1989
RAM NATH Vs. Y K SINGHAL
March 15, 1989
RAM NATH SINGH Vs. STATE OF U P
July 26, 1989
RAM NIWAS CHAUBE Vs. STATE OF U P
January 17, 1989
RAM NIWAZ Vs. CONSOLIDATION OFFICER ANTIM ABHILEKH BASTI
March 3, 1989
RAM PAHAL Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES, GHAZIABAD AND OTHERS
February 24, 1989
RAM PAL SINGH Vs. STATE OF U P
April 12, 1989
RAM PRAKASH Vs. STATE OF U P
February 13, 1989
RAM PRAKASH Vs. NAGAR PALIKA, SIRSAGANJ, DISTRICT MAINPURI AND OTHERS
January 3, 1989
RAM PRATAP SINGH Vs. CHANCELLOR PURVANCHAL UNIVERSITY
September 6, 1989
RAM PRATAP SINGH Vs. SUB DIVISIONAL OFFICER LAL GANJ
November 8, 1989
RAM PREET SINGH Vs. STATE OF UTTAR PRADESH
July 24, 1989
RAM SARAN DAS TANDON Vs. COMMISSIONER OF INCOME TAX
January 11, 1989
RAM SARAN TRIPATHI Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
February 21, 1989
RAM SARAN TRIPATHI Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
December 2, 1989
RAM SHANKAR Vs. STATE
December 14, 1989
RAM SINGH VERMA Vs. INCOME TAX APPELLATE TRIBUNAL
January 12, 1989
RAM SURAT Vs. STATE OF U.P.
May 17, 1989
RAM SWAROOP Vs. STATE
July 7, 1989
RAM VISHAL SINGH Vs. RAM SAHAI SINGH
April 4, 1989
RAM VISHAL SINGH Vs. THE ADMINISTRATOR (COMMITTEE OF MANAGEMENT) AND OTHERS
September 3, 1989
RAMA Vs. STATE OF U P
March 31, 1989
RAMA KRISHNA ALIAS MUNNA Vs. STATE OF U P
October 24, 1989
RAMDAS ALIAS RAMDARAS Vs. STATE OF U.P.
July 31, 1989
RAMENDRA NATH Vs. MANDI SAMITI SULTANPUR
January 18, 1989
RAMESH CHAND Vs. GAON SABHA
November 17, 1989
RAMESH CHANDRA SURI Vs. VIITH ADDITIONAL DISTRICT JUDGE GORAKHPUR
December 21, 1989
RAMESH CHANDRA SURI Vs. VLLTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
December 2, 1989
RAMESH KUMAR GUPTA Vs. ADDL DISTT JUDGE DEHRADUN
January 11, 1989
RAMESHWAR DAYAL Vs. MUKAT LAL & 4 ORS.
May 5, 1989
RAMJI BIND Vs. STATE OF U P
November 28, 1989
RAMJI LAL Vs. STATE OF U P
February 14, 1989
RAMSHANNA Vs. STATE OF U P
April 19, 1989
RANA PRATAP SAHI Vs. DIRECTOR HIGHER EDUCATION UTTAR PRADESH
March 9, 1989
RANI SRIVASTAVA Vs. STATE OF U P
December 20, 1989
RASHMI KUMAR Vs. STATE OF UTTAR PRADESH
April 12, 1989
RATAN MARWARI Vs. IIIRD ADDITIONAL SESSIONS JUDGE, MORADABAD
July 25, 1989
RAVI KHANNA Vs. STATE OF U.P. THROUGH SECRETARY, MEDICAL AND HEALTH
February 24, 1989
RAVINDRA TYAGI Vs. U P PUBLIC SERVICES TRIBUNAL
November 3, 1989
RENU CHEMICAL PVT LTD Vs. COMMISSIONER SALES TAX
March 9, 1989
REWA RAM Vs. BOARD OF REVENUE ALLAHABAD
February 16, 1989
RICHPAL SINGH Vs. CONSOLIDATION OFFICER, KAIRANA AND OTHERS
February 14, 1989
RITA WAHAL Vs. STATE OF U P
July 5, 1989
ROOP KISHORE Vs. STATE OF UTTAR PRADESH
July 13, 1989
ROOP KISHORE Vs. STATE OF U P
January 13, 1989
RUBYCHEM LABORATORIES LUCKNOW Vs. STATE OF U P
August 31, 1989
RUDRESHWARI PRASAD Vs. ELECTORAL REGISTRATION OFFICER
July 13, 1989
RUKSANA BEGUM Vs. BACHCHA PRASAD VARMA
May 11, 1989
S N STEEL CORPORATION Vs. DANY DAIRY AND FOOD ENGINEERS LTD
December 7, 1989
S.K. BANERJI Vs. SURENDRA NARAIN MISRA
November 23, 1989
S.S. VERMA Vs. GENERAL MANAGER, ELGIN MILLS CO. LTD., KANPUR AND OTHERS
May 18, 1989
SABIR KHAN Vs. STATE OF UTTAR PRADESH
March 17, 1989
SAGAR MAL NARAIN DAS Vs. COMMISSIONER OF SALES TAX
January 6, 1989
SAHABJAN Vs. STATE OF UTTAR PRADESH
February 13, 1989
Sahabjan and Anr. Vs. State of U.P.
February 13, 1989
SAHAKARI GANNA VIKAS SAMITI LTD Vs. CANE COMMISSIONER REGISTRAR CO OP SOC
July 21, 1989
SAHARANPUR ENGINEERING WORKS Vs. CEGAT
March 2, 1989
SAHDEO SINGH Vs. STATE OF U.P. AND OTHERS
July 26, 1989
SAID KHAN Vs. STATE OF U P
October 25, 1989
SAIDUL HASAN AND OTHERS Vs. DISTRICT ADMINISTRATIVE COMMITTEE AND OTHERS
January 27, 1989
SAJID ZAHIR AMANI Vs. VISITOR (PRESIDENT OF INDIA) ALIGARH MUSLIM UNIVERSITY & ORS.
December 18, 1989
SALEK CHAND GUPTA Vs. U.P. PUBLIC SERVICES TRIBUNAL AND ORS.
January 18, 1989
SANATAN DHARAM SABHA Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
February 8, 1989
SANGAM FINISHING WORKS Vs. LABOUR COURT
February 3, 1989
SANGAT SINGH PANWAR Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
April 21, 1989
SANJAY KUMAR VIVEK KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER
November 6, 1989
SANJAY SINGH Vs. STATE
May 12, 1989
SANKATHA PRASAD Vs. II ADDITIONAL DISTRICT JUDGE VARANASI
December 19, 1989
SANTOSH KUMARI Vs. RAMESH KUMAR MAHAJAN
November 23, 1989
SARASWATI RICE MILL Vs. COMMISSIONER OF SALES TAX U P
July 27, 1989
SARDAR Vs. STATE
April 5, 1989
SARDAR SURJEET SINGH Vs. REJENDRA KAUR
August 3, 1989
SARJOO PRASAD Vs. STATE OF UTTAR PRADESH
July 21, 1989
SARJU DEVI Vs. NARESH CHANDRA NIGAM
October 21, 1989
SAROJ MAL Vs. STATE OF U.P.
December 19, 1989
SAROJ RANI Vs. XTH ADDITIONAL DISTRICT JUDGE, LUCKNOW
July 20, 1989
SAROJINI JAIN Vs. D K JAIN
December 12, 1989
SATISH CHAND Vs. SATYA PRAKASH
January 18, 1989
SATISH CHANDRA MISRA Vs. STATE
August 3, 1989
SATISH NARAIN ASTHANA Vs. STATE OF U.P. AND OTHERS
April 5, 1989
SATYA PAL JAIN Vs. DISTRICT MAGISTRATE MEERUT
February 28, 1989
SATYA PRAKASH Vs. RAJENDRA PRASAD
May 4, 1989
SATYADEO SINGH Vs. VIDYAWATI DEVI
April 5, 1989
SHABBIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
November 1, 1989
SHAFAAT AHMAD Vs. FAHMIDA SARDAR
September 20, 1989
SHAFEEQ AHMAD Vs. STATE OF U P
April 5, 1989
SHAFIQUR RAHMAN KHAN Vs. SPECIAL JUDGE (E.C. ACT), LUCKNOW AND OTHERS
August 18, 1989
SHAKEEL AHMAD Vs. SABINA KHATOON
July 28, 1989
SHAKINA BIBI Vs. IXTH ADDL DISTRICT JUDGE ALLAHABAD
November 29, 1989
SHANKAR SUGAR MILLS Vs. COLLECTOR OF CENTRAL EXCISE
August 4, 1989
SHANTI DEVI Vs. STATE OF U P
October 26, 1989
SHARDA DEVI Vs. STATE OF UTTAR PRADESH
July 11, 1989
SHEETANSU SRIVASTAVA Vs. PRINCIPAL A A INSTITUTE
January 25, 1989
SHEO BADAN SINGH Vs. ADITYA PRASAD SINGH
January 9, 1989
SHEO MANGAL SINGH Vs. STATE OF UTTAR PRADESH
July 31, 1989
SHEO SHANKER LAL Vs. CHAIRMAN U P SECONDARY EDUCATION SERVICE COMMISSION
May 16, 1989
SHER SINGH Vs. STATE OF UTTAR PRADESH
February 8, 1989
SHERVANI SUGAR SYNDICATE LTD Vs. INCOME-TAX OFFICER
December 14, 1989
SHIPRA GHOSHAL Vs. SECRETARY DEPARTMENT OF CANE
December 16, 1989
SHISH PAL SINGH Vs. JABAR SINGH
September 7, 1989
SHITAL PRASAD Vs. MOHAMMAD SABBIR
January 2, 1989
SHIV CHARAN Vs. STATE OF U P
December 19, 1989
SHIV PUJAN SINGH Vs. UNION OF INDIA
January 11, 1989
SHIV RAM Vs. JAIL ADMINISTRATION U P GOVERNMENT
December 13, 1989
SHIV SHANKER DIXIT Vs. SECRETARY REGIONAL TRANSPORT
December 15, 1989
SHIV SINGH Vs. STATS OF U P
January 20, 1989
SHIV TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
January 16, 1989
SHIVA SAHAI Vs. STATE OF U P
July 24, 1989
SHIVAJI SINGH Vs. CHANCELLOR PURVANCHAL UNIVERSITY
November 27, 1989
SHREE MAHALAXMI SUGAR MILLS Vs. COMMISSIONER OF INCOME-TAX
July 6, 1989
SHREE RAM SHARMA Vs. STATE OF U P
April 19, 1989
SHRI GANESH RICE MILLS Vs. COMMISSIONER OF INCOME-TAX
July 20, 1989
SHRI RAM Vs. SECOND ADDITIONAL DISTRICT JUDGE MORADABAD
March 2, 1989
SHRI SHISHPAL Vs. SHRI ASHOK KUMAR
November 7, 1989
SHRIKANT ROOP NARAIN Vs. COMMISSIONER OF SALES TAX U P
January 11, 1989
SHUBH NATH DUBEY Vs. STATE OF U.P. AND ANOTHER
January 18, 1989
SHYAM BABU Vs. XIITH ADDL DIST JUDGE ALLAHABAD
February 17, 1989
SHYAM JEWELLERS Vs. CHIEF COMMISSIONER ADMINISTRATION
October 6, 1989
SHYAM LAL AND ANOTHER Vs. IXTH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
July 31, 1989
SHYAM LAL BALIGH Vs. MUNSIF, KASYA, DEORIA
November 21, 1989
SIDDHO MAL PAPER CONVERSION CO Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 6, 1989
SIDH NATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
January 6, 1989
SINGH AND CO Vs. STATE OF U P
March 2, 1989
SINGH AND CO AND COAL AGENT Vs. STATE OF U P
March 27, 1989
SINGHAL ICE FACTORY Vs. STATE OF UTTAR PRADESH
January 2, 1989
SINGHASINI CHEMICALS Vs. XIV ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
July 12, 1989
SITA RAM Vs. STATE
January 11, 1989
SITA RAM DASS Vs. DIST. JUDGE, JHANSI AND OTHERS
May 5, 1989
SITA RAM VERMA Vs. BUNDELKHAND UNIVERSITY JHANSI AND OTHERS
December 12, 1989
SITA RAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
November 10, 1989
SITABA DEVI & ANR. Vs. MOOL CHAND & ORS.
November 7, 1989
SIYA RAM Vs. LILAWATI
October 24, 1989
SMT. ALIYA BEGUM Vs. SMT. GHAUSIYA KHAN AND ORS.
March 8, 1989
SMT. DYMAN PRABHA DOGRA Vs. SMT. KUSUM LATA SRIVASTAVA AND OTHERS
November 30, 1989
SMT. MUNAKI DEVI AND ANOTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
November 1, 1989
SMT. PAN KUNWAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND ANOTHER
December 13, 1989
SMT. PHOOL KUNWAR Vs. THE DEPUTY DIRECTOR CONSOLIDATION AND ORS.
November 15, 1989
SMT. SHAH JAHAN & ORS. Vs. RASHI AND ANR.
December 22, 1989
SMT. UMMA SAGHIR Vs. DISTRICT JUDGE, GORAKHPUR AND OTHERS
November 1, 1989
SMT. USHA RAHA Vs. THE STATE OF U.P. AND ORS.
July 6, 1989
SOMESH SACHDEV Vs. BALDEV RAJ
May 17, 1989
SOMNATH PAUL Vs. RAM LAKHAN
December 22, 1989
SONA DEVI Vs. U. P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW
January 5, 1989
SRI GOPI NATH Vs. DIRECTOR GENERAL DOORDARSHAN
May 5, 1989
SRI RAM SHANKER MATHUR Vs. ASSISTANT COMMISSIONER EXECUTIVE SALES TAX ALIGARH
February 21, 1989
SRIDEVI Vs. VISHAMBHAR DAYAL
February 15, 1989
SRIPAL SINGH Vs. DISTRICT JUDGE, HARDOI AND OTHERS
September 14, 1989
STATE Vs. VISHWANATH SINGH YADAV
December 14, 1989
STATE Vs. JAGDISH PRASAD
July 7, 1989
STATE BANK OF INDORE Vs. P O CENTRAL GOVT INDUSTRIAL TRIBUNAL, KANPUR
November 23, 1989
STATE OF U P Vs. MALA SINGH
December 14, 1989
STATE OF U P Vs. KRIPA SHANKAR MISRA
December 2, 1989
STATE OF U P Vs. DISTRICT JUDGE ALLAHABAD
May 18, 1989
STATE OF U P Vs. DISTRICT JUDGE MEERUT
July 27, 1989
STATE OF U P Vs. CHHEDANA
September 14, 1989
STATE OF U P Vs. SRI RAM BABOO KESARI
September 4, 1989
STATE OF U P Vs. VIJAI PAL SINGH
February 24, 1989
STATE OF U.P. & ANR. Vs. L.T. CO. MANABAHDRA SHAH & ANR.
May 5, 1989
STATE OF U.P. AND ANOTHER Vs. SUNIL KUMAR BAJPAI AND ANOTHER
November 23, 1989
STATE OF U.P. AND ORS. Vs. SUNNI CENTRAL BOARD OF WAQF AND ORS.
July 10, 1989
STATE OF UP Vs. AMARJIT SINGH
December 21, 1989
STERLING HIDES AND SKINS INDUSTRIES PVT LTD Vs. CENTRAL BANK OF INDIA
May 8, 1989
SUBHASH CHANDRA Vs. ADDITIONAL DISTRICT MAGISTRATE (FINANCE AND REVENUE), JAUNPUR AND OTHERS
February 13, 1989
SUDESH GUPTA Vs. LUCKNOW UNIVERSITY
December 20, 1989
SUDESH KUMAR Vs. KRISHNA KUMAR MITTAL
July 27, 1989
SUDHIR KUMAR SHUKLA Vs. STATE
August 7, 1989
SUGHAR SINGH Vs. STATE OF U.P.
November 7, 1989
SULTAN AHMAD Vs. RASHID AHMAD
April 28, 1989
SULTAN HUSSAIN KHAN Vs. MUSHFIQA KHATOON
January 6, 1989
SULTAN KHAN Vs. FARHAD
July 20, 1989
SUMER CHAND SHARMA Vs. STATE OF UTTAR PRADESH
April 28, 1989
SUNERA Vs. SUKHI RAM
April 3, 1989
SUNNU LAL GUPTA Vs. IST ADDL DISTRICT JUDGE JHANSI
December 2, 1989
SURABHI RAI Vs. STATE OF U P
December 22, 1989
SURAJ BUX SINGH Vs. RAM SHANKAR ETC.
April 24, 1989
SURAJ DIN Vs. PARMANAND SINGH
July 10, 1989
SURENDRA KAUR Vs. STATE OF U P
December 7, 1989
SURENDRA KUMAR Vs. RAJENDRA KUMAR AGARWAL
July 17, 1989
SURENDRA KUMAR AND ANOTHER Vs. BRIJ BHUSHAN AND ANOTHER
March 2, 1989
SURENDRA NARAIN PANDEY Vs. STATE OF U P
January 25, 1989
SURENDRA SINGH Vs. CANE COMMISSIONER/REGISTRAR COOP SOCIETIES AND ORS
July 21, 1989
SURESH CHANDRA Vs. STATE OF UTTAR PRADESH
December 5, 1989
SURESH CHANDRA Vs. STATE OF U.P.
January 31, 1989
SURESH CHANDRA GUPTA Vs. DISTRICT SUPPLY OFFICER
October 20, 1989
SURESH CHANDRA NIGAM Vs. STATE OF UTTAR PRADESH
December 14, 1989
SURESH CHANDRA TEWARI AND OTHERS Vs. STATE OF U. P. AND OTHERS
November 2, 1989
SURESH KUMAR SHARMA Vs. STATE OF U P
July 25, 1989
SURESH KUMAR VIDYARATHI Vs. THE STATE OF U.P. AND ORS.
July 21, 1989
SURYA KUMAR ALIAS BHONDA Vs. COMMISSIONER JHANSI DIVISION
July 27, 1989
SURYABHAN SINGH Vs. COMMISSIONER GRAM VIKAS
March 3, 1989
SUSHILA DWIVEDI Vs. ASHOK KUMAR SAHAI
November 6, 1989
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 4, 1989
TASLEEM AHMAD Vs. STATE OF UTTAR PRADESH
December 19, 1989
TEJ MACHINARY & MILLS STORES Vs. SYNDICATE BANK
November 17, 1989
TEJ SINGH Vs. L. M. C.
November 27, 1989
TELECOM SAHKARI AVAS SAMITI LTD Vs. EXECUTIVE ENGINEERS AVAS VIKAS PARISHAD
April 28, 1989
THAKUR RAM LAKSHMAN JANKI VIRAJMAN MANDIR SARBA RAKAR RAM NATH AND ANR. Vs. MEWALAL AND ANR.
May 12, 1989
THE DIST. INSPECTOR OF SCHOOLS, KANPUR AND OTHERS Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION
December 1, 1989
TOFAN SINGH Vs. L.M.C. AND OTHERS
December 4, 1989
TOWN AREA, SISAULI Vs. NARSINGH AND OTHERS
January 6, 1989
TRILOKINATH DUREJA AND OTHERS Vs. IXTH ADDL. DISTRICT AND SESSIONS JUDGE, MORADABAD AND OTHERS
July 11, 1989
TULSI DAS Vs. MADAN LAL
July 21, 1989
TULSIDEVI Vs. COMMISSIONER OF INCOME TAX
February 22, 1989
U P AVAS EVAM VIKAS PARISHAD KARYALAYA Vs. COMMISSIONER OF SALES TAX
May 10, 1989
U P ROAD TRANSPORT CORPN Vs. STATE OF U P
December 15, 1989
U P ROADWAYS TRANSPORT CORPN Vs. STATE OF U P
December 12, 1989
U P STATE ELECTRICITY BOARD Vs. ARYAVART NIRMAN LIMITED
August 10, 1989
U P STATE ROAD TRANS CORPN Vs. KRIPA SHANKER TRIPATHI
October 23, 1989
U P STATE ROAD TRANS CORPN Vs. CHANDRAWATI
November 23, 1989
U P STATE ROAD TRANSPORT CORPORATION Vs. ANOKHEY LAL
May 2, 1989
U P STATE SUGAR CORPORATION LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 15, 1989
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER
October 27, 1989
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
July 28, 1989
U.P. PARIVAHAN NIGAM SHISHIKS BEROZGAR SANGH AND ANOTHER Vs. U.P. STATE ROAD TRANSPORT CORPORATION
October 6, 1989
U.P. POLLUTION CONTROL BOARD Vs. M/S. DOON VALLEY DISTILLERY, DEHRADUN
March 9, 1989
U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. Vs. THE LABOUR COURT, U.P. & ORS.
May 5, 1989
U.P. STATE ROAD TRANSPORT Vs. RAM DULARI
January 3, 1989
U.P. STATE ROAD TRANSPORT CORPORATION Vs. U.P. PUBLIC SERVICES TRIBUNAL AND ANR.
December 12, 1989
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. GEETA DEVI AND OTHERS
May 5, 1989
U.P.S.R.T.C. Vs. STATE OF U.P. AND OTHERS
November 29, 1989
U.P.S.R.T.C. AND ORS. Vs. U.P. PUBLIC SERVICE TRIBUNAL AND ORS.
December 11, 1989
UDAI RAJ SINGH Vs. II ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS
August 4, 1989
UMA SHANKER PATHAK Vs. ADDL. DISTRICT JUDGE, KANPUR AND OTHERS
November 23, 1989
UMA SHANKER SHARMA Vs. UNION OF INDIA
May 12, 1989
UMA SHANKER VERMA Vs. SUPDT CENTRAL JAIL NAINI
August 4, 1989
UMESH AGGARWAL Vs. STATE OF U.P. AND ANR.
March 10, 1989
UMMA SAGHIR Vs. DISTRICT JUDGE GORAKHPUR
November 1, 1989
UNION OF INDIA Vs. SRI SIMON
November 3, 1989
UNION OF INDIA Vs. KHALID ABDULLAH
September 5, 1989
UNION OF INDIA Vs. SUSHILA DEVI
July 21, 1989
UNION OF INDIA AND ANOTHER Vs. KAMAL DAS
November 23, 1989
UNION OF INDIA AND OTHERS Vs. BANSRAJ SINGH
May 17, 1989
URJIN LAMA Vs. STATE OF U P
November 30, 1989
URMILA PANDEY AND OTHERS Vs. KHALIL AHMAD AND OTHERS
January 4, 1989
V K BHATNAGAR Vs. ADARSH CO OP HOUSING SOC
April 24, 1989
V.K.S. CHAUHAN Vs. U.P. CO
March 10, 1989
VARANASI TENDU PATTA VYAVASAYEE SANGH, VARANASI, THROUGH ITS MEMBERS Vs. KRISHI UTPADAN MANDI SAMITI, DUDDHI, DISTRICT MIRZAPUR AND OTHERS
October 18, 1989
VASHIST NARAIN KARWARIA Vs. STATE OF U P
December 12, 1989
VEDBIR SINGH BHATTEWALE Vs. COMMISSIONER SALES TAX
February 27, 1989
VERMA J P Vs. COMMISSIONER OF INCOME TAX
August 22, 1989
VIDV DHAR A Vs. SHUSHKALA A
July 7, 1989
VIDYAWATI Vs. SATISH CHANDRA AGARWAL
August 4, 1989
VIJAI BAHADUR Vs. STATE OF U.P.
August 10, 1989
VIJAY KUMAR Vs. STATE OF U P
January 24, 1989
VIJAY KUMAR SONI Vs. STATE
March 29, 1989
VIJAY SHANKAR MISLIRA Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS
January 30, 1989
VIJAY SHANKAR TEWARI Vs. STATE OF U P
July 10, 1989
VIJAYA KUMAR Vs. DISTRICT MAGISTRATE KANPUR
August 9, 1989
VIJENDRA KUMAR JAIN Vs. SHANTI DEVI
April 4, 1989
VIKRAM COTTON MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO II
March 28, 1989
VIMAL KISHORE BAJPAI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR
December 1, 1989
VINDER SINGH Vs. STATE OF U.P.
August 7, 1989
VINOD BEHARI VARMA Vs. HOUSING COMMISSIONER REGISTRAR
November 28, 1989
VINOD KUMAR ANNAD Vs. A D SHARMA
January 12, 1989
VINOD KUMR KUKREJA Vs. STATE OF U P
July 13, 1989
VIRENDRA KUMAR Vs. UNION OF INDIA UOI
July 24, 1989
VIRENDRA KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
October 24, 1989
VIRENDRA MISRA Vs. STATE OF U P
May 18, 1989
VIRENDRA PAL Vs. REGIONAL FOOD CONTROLLER BAREILLY
March 9, 1989
VIRENDRA PRAKASH GUPTA Vs. STATE
February 24, 1989
VISHWA NATH Vs. MUNSIF LOWER CRIMINAL COURT BAHRAICH
May 3, 1989
VIVEK KUMAR Vs. HARCOURT BUTLER TECHNOLOGICAL INSTITUTE KANPUR
May 5, 1989
VIVEK KUMAR SHARMA Vs. PRINCIPAL, MUSLIM QUDRAT INTER COLLEGE, BIJNOR & OTHERS
April 15, 1989
VYAPAR MANDAL BISALPUR Vs. MUNICIPAL BOARD
October 26, 1989
WAQF MASJID Vs. ADDITIONAL DISTRICT MAGISTRATE RENT CONTROL AND EVICTION OFFICER
July 25, 1989
WESTERN INDIA MATCH CO LTD Vs. COMMISSIONER OF SALES TAX
May 8, 1989
WIMCO LIMITED Vs. UNION OF INDIA UOI
April 3, 1989
WORKMEN OF U P STATE SUGAR CORPORATION LTD Vs. LABOUR COURT
December 21, 1989
YASIN Vs. STATE
January 12, 1989
YATAYAT AUR PARYATAN VIKAS SAHKARI SANGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 15, 1989
YOGENDRA KUMAR BANSAL Vs. ANJU
March 10, 1989
ZAHOOR ALI Vs. STATE OF UTTAR PRADESH
February 8, 1989
ZAHOORA ALIAS JAHANA Vs. IST ADDITIONAL COMMISSIONER FAIZABAD DIVISION
February 22, 1989
ZAKIR HUSAIN Vs. STATE OF UTTAR PRADESH
January 20, 1989