Case Index

Title
Date
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BOMBAY PAINTS AND ALLIED PRODUCTS LTD
January 16, 1989
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. SAHARA INDIA SAVING AND INVESTMENT CORPORATION LTD
September 6, 1989
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD
June 2, 1989
UNITED FINANCE CORPORATION Vs. STATE
September 12, 1989
VOLUNTARY ORGANISATION IN THE INTEREST OF CONSUMERS EDUCATION VOICE Vs. DELHI BOTTLING CO P LTD
January 16, 1989