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Case Index
Title
Date
A C THIRUGNANAMURTHY Vs. V JAMUNA BAI
March 7, 1989
A EASWARA MOORTHY AND ANR Vs. GOVERNMENT OF TAMIL NADU
October 19, 1989
A KARUNAMBIGAI Vs. V KANAGASABAPATHY
March 13, 1989
A L AMEEN TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
March 31, 1989
A V D RAJ INDUSTRIES Vs. UNION OF INDIA
December 15, 1989
A. SRINIVASULU NAIDU (DIED) AND ORS. Vs. GAJARAJ MEHTA AND SONS, BY MANAGING PARTNER T.C. GAJARAJA MEHTA
October 5, 1989
A. SUBRAMANI Vs. MANI
January 13, 1989
A. VENKATARAMAN Vs. STATE
March 30, 1989
A.J. DASTAGIR ALIAS A.J. MOHAMMED MEERA, PROPRIETOR TAJ MAHAL HOTEL Vs. K.P. ABDULLAH AND ORS.
October 6, 1989
A.S. MOHAMED YOUSUF Vs. A.K. ANWAR BASHA
December 22, 1989
ABDU ALIAS NAZER ALIAS M ABDU ALIAS M ABDU MANHAMMAT ALI Vs. STATE OF TAMIL NADU
September 20, 1989
ABDUL KHADER Vs. STATE
December 13, 1989
ADDL COLLECTOR OF CENTRAL EXCISE MADURAI Vs. KATHIRESAN PILLAI
January 24, 1989
ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTIONS Vs. STATE OF TAMIL NADU
November 23, 1989
AGARWAL FINANCE CO Vs. INCOME-TAX OFFICER
August 7, 1989
ALANGADU IMMUDI AGHORA SIVACHARYA AYIRA VYSIA MUTT NERINJJIPOTTAI Vs. SANKARASUBRAMANIAM
June 23, 1989
ANANDAN Vs. STATE
April 11, 1989
ANANDARAJ Vs. S R JAIN
August 31, 1989
ANANDHA THANDAVAM Vs. UDAYA SUNDARAM
January 2, 1989
ANANTHAN Vs. STATE, BY FOOD INSPECTOR, ERODE MUNICIPALITY
August 22, 1989
ANNAMALAI Vs. STATE
April 25, 1989
ANNAPOORANI AMMAL Vs. RAMASWAMY NAICKER
February 27, 1989
ANNAPOORANI AMMAL (DIED) AND OTHERS Vs. RAMASWAMY NAICKER AND OTHERS
October 27, 1989
AROKIADASS P Vs. GOVERNMENT OF T N
November 1, 1989
ARULANANDAM Vs. STATE
July 13, 1989
ARUMUGA SELVI Vs. ADDITIONAL SUPERINTENDENT OF POLICE
January 5, 1989
ARUMUGHAM Vs. STATE
January 31, 1989
ARUNACHALA NADAR Vs. KALAVATHI PALANICHAMI
January 30, 1989
ASHOK KUMAR KEDIA Vs. BALAJI BUILDERS
August 29, 1989
ASSISTANT COLLECTOR OF CUSTOMS IMPORTS Vs. SUNDARAM TEXTILES
July 17, 1989
ASSISTANT G M CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 9, 1989
ASSTT COLLECTOR TIRUVALLUR Vs. C RAMAMOORTHY
July 5, 1989
ATHIYANNAN Vs. ATHAYEE
February 9, 1989
AUDCO INDIA LTD Vs. AUDCO INDIA EMPLOYEES UNION
February 13, 1989
AUDITOR DASARADHA RAMI REDDY CHARITIES Vs. COMMISSIONER OF INCOME TAX
March 21, 1989
AYYASAMI GOUNDER Vs. T S PALANISAMI
April 20, 1989
B JEGNATHAN Vs. STATE OF TAMIL NADU
March 6, 1989
B RAJAPPA Vs. ADDL CONTROLLER OF EXAMINATION MADRAS UNIVERSITY
January 24, 1989
B. THOMAS AND ANR. Vs. JOSEPH THOMAS
March 30, 1989
B. VEDACHALAM. Vs. SRI. PANDURANGAN AND ORS.
November 10, 1989
BALAJI FINANCE SYNDICATE Vs. S M BHAKTHAVATCHALAM
September 21, 1989
BALARAM BUS SERVICE Vs. SECRETARY, STATE TRANSPORT AUTHORITY
November 23, 1989
BANK OF INDIA OFFICERS Vs. BANK OF INDIA
June 15, 1989
BEAMA MANUFACTURERS PRIVATE LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION
August 24, 1989
BENZEX LABS LIMITED Vs. COLLECTOR OF CUSTOMS
March 28, 1989
BHAGEERATHI AMMAL Vs. KUPPALAMMAL AND ORS
September 20, 1989
BHANUMATHY Vs. M VENKATESAN
February 24, 1989
BHARAT PETROLEUM CORPORATION LIMITED MADRAS Vs. D X FRANCIS
June 15, 1989
BHARGAVAKULA NAINARGAL SANGAM AND ORS. Vs. ARUNACHALA UDAYAR
October 20, 1989
BHASKARAN Vs. STATE
April 21, 1989
BHUPENDRAKUMAR R PANKLI Vs. M K LAKSHMI
February 2, 1989
BOJARAJ Vs. STATE OF TAMIL NADU
March 29, 1989
BRIJ MOHAN KANODIA, PROPRIETOR, INDUSTRIAL LINKERS Vs. VENKATESWARA ELECTRICAL INDUSTRIES (P) LTD.
July 20, 1989
BRITISH PHYSICAL LABORATORIES INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MAIN EGMORE ASSESSMENT CIRCLE MADRAS
January 30, 1989
BROOKE BOND INDIA LIMITED Vs. BALAJI TEA INDIA PRIVATE LIMITED
July 18, 1989
C ARUMUGAN Vs. PARASAMAL
January 13, 1989
C JOSE UKKUR Vs. UNION OF INDIA
February 16, 1989
C K RAGHUNATH Vs. S GANAPATHY
February 23, 1989
C MANI Vs. SALEEM
February 3, 1989
C P SRINIVAS Vs. I T O MADRAS
April 20, 1989
C PAULRAJ Vs. HONBLE MR JUSTICE P BHASKARAN JUSTICE BHASKARAN COMMISSION OF INQUIRY AND ANR
November 8, 1989
C PITCHHAI ALIAS KATHAN Vs. GOKILA DEVI AMMAL
March 9, 1989
C SUSSELA Vs. K VENKATAKRISHNA
February 14, 1989
C. SARGUNAM Vs. THE STATE OF TAMIL NADU REPRESENTED BY COMMISSIONER AND SECRETARY, TRANSPORT DEPARTMENT AND ORS.
December 15, 1989
C.B. CHANDRASEKHAR Vs. STATE
August 8, 1989
CHANDAMAMA PUBLICATIONS Vs. COMMISSIONER OF INCOME TAX
January 19, 1989
CHANDRASEKAR Vs. STATE
March 28, 1989
CHELLIAH AND 4 OTHERS Vs. STATE
February 16, 1989
CHERIYAN Vs. STATE OF TAMIL NADU
February 1, 1989
CHIEF C R A Vs. COIMBATORE A AND C P LTD
April 3, 1989
CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. RASHI LEATHER PRIVATE LIMITED
March 22, 1989
CHIEF CONTROLLING REVENUE AUTHORITY Vs. GUNAPALA
March 28, 1989
CHIEF CONTROLLING REVENUE AUTHORITY STAMP ACT AND INSPECTOR GENERAL OF REGISTRATION Vs. COIMBATORE ALCOHOL AND CHEMICALS PVT LTD
April 3, 1989
CHINNAMMAL Vs. NAGARATHINAMMAL
March 7, 1989
CHINTHAMADHAR JEBAMANI Vs. STATE OF TAMIL NADU
February 7, 1989
CHITHAMADHAR AND JEBAMANI Vs. STATE
February 17, 1989
CHITRAMBALA GOUNDER Vs. STATE
March 27, 1989
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. K RANGANATHAN
November 2, 1989
COLLECTOR OF CUSTOMS Vs. RANJIT EXPORTS PVT LIMITED
September 27, 1989
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS 34 Vs. KANNIAPPA NAICKER
June 13, 1989
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS Vs. E K SETHURAMALINGAM PILLAI
July 10, 1989
COMMISSIONER OF GIFT TAX Vs. MARAPPA GOUNDER K
April 17, 1989
COMMISSIONER OF INCOME TAX Vs. UMADEVI BHUWALKA
April 17, 1989
COMMISSIONER OF INCOME TAX Vs. P GANU RAO AND SONS
April 17, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
June 15, 1989
COMMISSIONER OF INCOME TAX Vs. B NAGI REDDI
June 15, 1989
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAN M
March 27, 1989
COMMISSIONER OF INCOME TAX Vs. PRASAD PRODUCTIONS PRIVATE LIMITED
January 31, 1989
COMMISSIONER OF INCOME TAX Vs. CHEMICALS AND PLASTICS INDIA LIMITED
February 14, 1989
COMMISSIONER OF INCOME TAX Vs. MARSHALL SONS AND CO MFG LIMITED
February 10, 1989
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA AND SONS V
February 8, 1989
COMMISSIONER OF INCOME TAX Vs. PERUMAL CHETTIAR A R K
February 8, 1989
COMMISSIONER OF INCOME TAX Vs. A R K PERUMAL CHETTIAR
February 8, 1989
COMMISSIONER OF INCOME TAX Vs. JAGANNATHAN K M
February 9, 1989
COMMISSIONER OF INCOME TAX Vs. PANDIAN ROADWAYS CORPORATION LIMITED
February 27, 1989
COMMISSIONER OF INCOME TAX Vs. DEVI FILMS PRIVATE LIMITED
February 28, 1989
COMMISSIONER OF INCOME TAX Vs. MADRAS POLO AND RIDERS CLUB
January 9, 1989
COMMISSIONER OF INCOME TAX Vs. CHINNIKRISHNA CHETTY K R
January 9, 1989
COMMISSIONER OF INCOME TAX Vs. M S P NADAR SONS
January 31, 1989
COMMISSIONER OF INCOME TAX Vs. SHETH C J
January 24, 1989
COMMISSIONER OF INCOME TAX Vs. SIMSON AND MC CONECHY LIMITED
January 24, 1989
COMMISSIONER OF INCOME TAX Vs. MANICKA GOUNDER T K
January 24, 1989
COMMISSIONER OF INCOME TAX Vs. BALA I M RAO SMT
January 20, 1989
COMMISSIONER OF INCOME TAX Vs. NARASIMHAN P V
September 7, 1989
COMMISSIONER OF INCOME TAX Vs. INDEN BISELERS
September 7, 1989
COMMISSIONER OF INCOME TAX Vs. NANKCHAND JAIN
October 25, 1989
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs. M BALASUBRAMANIAN
March 27, 1989
COMMISSIONER OF INCOME-TAX Vs. V RAMAKRISHNA AND SONS
February 8, 1989
COMMISSIONER OF WEALTH TAX Vs. V VEERARAGHAVULU
January 20, 1989
COMMISSIONER OF WEALTH TAX Vs. VATSALA V
January 20, 1989
COMMISSIONER OF WEALTH TAX Vs. BALAKRISHNAN A R
January 31, 1989
COMMISSIONER OF WEALTH TAX Vs. RAMASWAMY G
February 21, 1989
COMMISSIONER OF WEALTH TAX Vs. VENKATACHALAPATHY B R
October 6, 1989
COMMISSIONER OF WEALTH TAX COMMISSIONER OF INCOME TAX Vs. KULANDAIVELU PILLAI M
February 13, 1989
COMMISSIONER OF WEALTH TAX/INCOME TAX Vs. M KULANDAIVELU PILLAI
February 13, 1989
COMPUTER GRAPHIC PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
December 8, 1989
CONTROLLER OF ESTATE DUTY Vs. SILESHKUMAR R MEHTA
March 14, 1989
CONTROLLER OF ESTATE DUTY Vs. NISSAR AHMED A
April 17, 1989
CONTROLLER OF ESTATE DUTY Vs. SESHACHALA GRAMANI ESTATE OF LATE W S
April 19, 1989
CORRESPONDENT THE AMERICA] ADVENT MISSION SCHOOL TIRUPORUR RANGE GUINDY Vs. J JEEVANANDAM SINCE DIED
July 27, 1989
D GOPALAN Vs. RAGHAVA NAICKER
June 15, 1989
D GOPALAN Vs. B SHANTHI ALIAS VENNIRA ADAI NIRMALA
January 23, 1989
D SASIDHARAN AND A R JAGADEESAN Vs. SIPCOT
November 9, 1989
D SEERALAN Vs. FACIT ASIA LID
September 8, 1989
D. KANDASWAMY NAICKER (DIED) AND ORS. Vs. R. KUMARASWAMY AND ANR.
December 15, 1989
D. KRISHNAMOORTHY Vs. STATE BY SPECIAL POLICE ESTABLISHMENT, C.B.I. MADRAS
March 20, 1989
D.A. DUBIER Vs. THE COLLECTOR OF MADRAS
July 12, 1989
DAKSHA R SHETH Vs. SEVENTH INCOME-TAX OFFICER
December 6, 1989
DAMODARAN Vs. STATE
February 17, 1989
DCW LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 13, 1989
DEENAN Vs. JAYALALITHA
March 31, 1989
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. V E C T CHIDAMBARAM
September 18, 1989
DHANALAKSHMI SP Vs. ASST DIRECTOR OF INVESTIGATION
August 17, 1989
DHARMAN Vs. N C SRINIVASAN
February 23, 1989
DHATCHAYANI Vs. I.G. TRANSPORTS
July 7, 1989
DIRECTORATE OF REVENUE INTELLIGENCE Vs. M K S ABU BUCKER
April 5, 1989
DISTRICT COLLECTOR AND ORS Vs. S R PITCHAI
December 15, 1989
DR S ARUMUGHAM Vs. GOVERNMENT OF TAMIL NADU
December 4, 1989
DROUPADHI DEVI Vs. STATE OF TAMIL NADU
March 28, 1989
DY DIRECTOR ENFORCEMENT DIRECTORATE MADRAS Vs. NAINA MARICAIR
March 9, 1989
E I D PARRY INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL
October 31, 1989
E MOHANLAL Vs. S M THIRUMALAI CHETTIAR
January 30, 1989
EGMORE NUNGAMBAKKAM TALUK WINE MERCHANTS ASSOCIATION MADRAS 35 Vs. STATE OF TAMIL NADU
April 27, 1989
EMANUEL TEACHERS Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
December 7, 1989
ENGINEERING EXPORTS PROMOTION COUNCIL Vs. ASIAN WIRE ROPES LIMITED
March 1, 1989
ENNORE STEEL ENTERPRISES LIMITED Vs. UNION OF INDIA
December 31, 1989
ESTATE OF KISANDAS Vs. CONTROLLER OF ESTATE DUTY
January 31, 1989
ETHIRAJULU NAIDU Vs. BOLE NAIDU DIED
June 20, 1989
EXECUTIVE OFFICER ARULMIGU RANGANATHASWAMI DEVASTHANAM SRIRANGAM Vs. HIS HOLINESS SRIVAN SATAGOPA SRI VEDANTHA DESIKA YATHINDRA MAHADESIGAN 44TH JEER OF SRI AHOBILA MATH HEREDITARY TRUSTEE OF VEDANTHA DESIKAR SANNADHI WITHIN THE PRECINCTS OF SRI RANGANATHA SWAMY TEMPLE
January 6, 1989
FAR WOOD INDUSTRIES Vs. STATE OF TAMIL NADU
March 16, 1989
FEDERATION OF INDIAN BANK EMPLOYEES UNION Vs. THE GOVT. OF INDIA BY ITS SECRETARY, MINISTRY OF LABOUR, NEW DELHI AND ANOTHER
September 14, 1989
FLEMING INDIA Vs. AMBALAL SARABHAI ENTERPRISES
March 2, 1989
G CHANDRASEKHAR Vs. CHAIRMAN MADRAS PORT TRUST
March 3, 1989
G KUMAR Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
April 28, 1989
G PADMANABHA CHETTIAR AND SONS Vs. COMMISSIONER OF INCOME TAX
April 17, 1989
G RAMANATHAN Vs. REVATHY
March 16, 1989
G. KANNAN Vs. D.P. SAMUEL AND ORS.
December 15, 1989
GANESAN Vs. INSPECTOR OF POLICE
November 28, 1989
GAYATRI DEVI Vs. INCOME TAX OFFICER
December 5, 1989
GERANCO AROMATICS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER VADAPALANI ASSESSMENT CIRCLE MADRAS
January 20, 1989
GNANASUNDARAM Vs. MURUGESA NAICKER
January 12, 1989
GOKULDAS Vs. APPANDANATHA NAINAR
December 11, 1989
GOPALAN D Vs. SHANTHI B
January 23, 1989
GOVARDHAN CEMENT AGENCIES (P ) LTD Vs. INCOME-TAX OFFICER
December 20, 1989
GOVERNMENT OF TAMIL NADU Vs. N F J PONNUDURAI
August 16, 1989
GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS COMMISSIONER AND SECRETARY, HOME DEPARTMENT AND ORS. Vs. K. CHIDAMBARAM
December 21, 1989
H C LODHA Vs. C RANGANATHAN
February 13, 1989
H VETRI SELVI Vs. STATE OF TAMIL NADU
November 8, 1989
HABEEBUR RAHMAN Vs. RAM BABU AND BROS JALAGAON
January 11, 1989
HAJA MOIDEEN AND Vs. GOVERNMENT OF INDIA
December 15, 1989
HEMA MOHNOT Vs. STATE
May 5, 1989
HIGH COURT Vs. R PERIASWAMY
April 26, 1989
HINDUSTAN LEVER LIMITED Vs. V V DANUSHKODI NADAR
August 14, 1989
HIS HOLINESS SRI LA SRI SHANMUGHA DESIGHA GANANASAMBANDA PARAMACHARIA SWAMIGAL ADHEENAKARTHAR OF DHARMAPURAM ADHEENAM DHARMAPURAM Vs. STATE OF TAMIL NADU
January 17, 1989
HIS HOLINESS SRI-IA-SRI KAWIVASI MUTHUKUMARASWAMI THAMBIRAN SWAMIGAL, HEAD OF SRI KASI MUTT Vs. MADURAI KAMARAJ UNIVERSITY TEACHERS ASSOCIATION, SRI KUMARAGURUPARAM SWAMIGAL ARTS COLLEGE
October 17, 1989
I LAKSHMI NARAYAN Vs. A VEERARAGHAVALU
December 7, 1989
IN RE: JEYASEELAN Vs. STATE
March 31, 1989
IN RE: K. SAROJA, WIFE OF R.R. KRISHNAN Vs. STATE
August 24, 1989
IN RE: MR PATRIK MARTIN, MRS RAGINA MARTIN REPRESENTED BY POWER AGENT SR THERASA THOMAS Vs. STATE
February 24, 1989
INBARAJ Vs. STATE
March 23, 1989
INCOME-TAX OFFICER Vs. REMY PERFUMES (P ) LTD
June 23, 1989
INCOME-TAX OFFICER Vs. TRICHY DISTILLERIES AND CHEMICALS LTD
November 27, 1989
INCOME-TAX OFFICER Vs. MURUGAN AUTO AGENCIES
May 22, 1989
INDIA LEATHER CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX
February 3, 1989
INDIAN BANK MADRAS Vs. S KRISHNASWAMY
February 15, 1989
INDIAN EXPRESS (MADURAI) PVT LIMITED Vs. COLLECTOR OF CUSTOMS
January 30, 1989
INDIAN EXPRESS MADURAI Vs. COLLECTOR OF CUSTOMS
January 13, 1989
INDIAN OXYGEN LTD Vs. GANGA PRASAD
December 18, 1989
INDRANI Vs. S RAMALINGAM
February 3, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. R VASU
March 17, 1989
ISMAIL SAIT Vs. M. CHINNIAH AND ANOTHER
December 13, 1989
J K IRON AND STEEL MANUFACTURING COMPANY Vs. D C T O ADDL HARBOUR II ASSESSMENT CIRCLE MADRAS
December 21, 1989
J MUTHUKRISHNAN Vs. STATE
August 14, 1989
JAGANNATHAN ALIAS GOVINDARASU Vs. ANGAMUTHU PILLAI
March 30, 1989
JAI RANGA MILLS RAJAPALAYAM Vs. L GOVERNMENT OF TAMIL NADU
August 1, 1989
JAI RANGA MILLS, REPRESENTED BY ITS PARTNER, K.P. JAYARAM RAJA Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, THE DEPARTMENT OF LABOUR AND EMPLOYMENT AND ORS.
August 7, 1989
JAYALAKSHMI AMMAL Vs. SRI PRASANNA VINAYAGAR TEMPLE BY TRUSTEES
December 1, 1989
JAYAPRADA R Vs. SUBRAMANIAM D INCOME TAX OFFICER
April 21, 1989
JAYAPRAKASH Vs. STATE
February 13, 1989
JAYARA MAN Vs. STATE OF TAMIL NADU
January 27, 1989
JAYARAMAN Vs. STATE
January 27, 1989
JEPPIAR EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS
October 6, 1989
JEYASEELAN Vs. STATE
March 31, 1989
JOHNY Vs. STATE
July 19, 1989
JOTHI BAI Vs. STATE
January 20, 1989
JOTHI BEGUM Vs. STATE OF TAMIL NADU
April 24, 1989
JOY Vs. C I OF POLICE
February 7, 1989
K A SUKUMAR Vs. UNION OF INDIA
January 19, 1989
K CHINNAPPA GOUNDER AND ORS Vs. KANGEYAM PANCHAYAT BOARD REPRESENTED
November 10, 1989
K G GOPAL AND ORS Vs. STATE OF TAMIL NADU
December 15, 1989
K GOVINDARAJ Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
July 11, 1989
K JAYARAMAN Vs. SUPERINTENDENT OF POLICE ERODE
April 13, 1989
K M A HAJA KUDHBUDIN Vs. THIRUMATHY MOORSHDA BHANU
January 12, 1989
K M IYYAKANNU Vs. THANGAMMAL
March 8, 1989
K M M MOHAMED YOUSUF Vs. THUNAIVAN BUS SERVICE FIRM
December 7, 1989
K MOHAMMEDKUTTY Vs. STATE OF TAMIL NADU
November 18, 1989
K NARAYANAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
March 28, 1989
K PALANIAPPAN Vs. EXECUTIVE FIRST CLASS MAGISTRATE AND R D O SANKARAI
April 5, 1989
K PONNUMUTHAN Vs. K SATHIADAS
January 2, 1989
K S RAMARATHINAM Vs. SRI VENKATESWARA FABRICATORS P LTD
December 19, 1989
K SINGARAM Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 28, 1989
K SOMASUNDARAM Vs. STATE
August 26, 1989
K SRINIVASAN Vs. P. SRINIVASAN
December 7, 1989
K T ALAGAPPA CHETTIAR Vs. COLLECTOR TIRUVANNAMALAI
November 22, 1989
K V RAMAMURTHI Vs. FOOD INSPECTOR THIRUVANNAMALAI MUNICIPALITY
March 2, 1989
K VENKATIAH NAIDU Vs. K P KARUNAKARAN INCOME TAX OFFICER
April 21, 1989
K. SAVITHRIAMMAL Vs. K.K. BALAGURUVAPPA
September 22, 1989
K. SELVAM Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS COMMISSIONER AND SECRETARY, HOME DEPARTMENT, FORT. ST. GEORGE, MADRAS-9 AND
February 22, 1989
K.S. TRIVEDI Vs. ASHOK LEYLAND LTD.
September 6, 1989
K.S.P. SUBRAMANIAN Vs. THE COMMISSIONER OF LAND REVENUE AND COMMERCIAL TAXES
May 25, 1989
KALIAMMAL Vs. S A S ALAGAPPA CHETTIAR
August 22, 1989
KALIAPPA NADAR Vs. STATE OF TAMIL NADU
March 30, 1989
KALIMUTHU Vs. STATE
March 30, 1989
KALIMUTHU AND PALANISAMY Vs. STATE
April 3, 1989
KALIYAMMAL Vs. RAGHURAMA GOUNDER
April 12, 1989
KALYANI Vs. G.V. SUBRAMANIAM AND ORS.
November 2, 1989
KANNAN Vs. INSPECTOR OF POLICE C 2 POLICE STATION MADRAS
March 30, 1989
KANNIAMMAL Vs. STATE
June 1, 1989
KARTHIKEYAN Vs. STATE
December 7, 1989
KARUNA ALIAS KARUNAKARAN Vs. STATE
April 28, 1989
KARUPPASAMY Vs. STATE
January 10, 1989
KARUPPATHAL Vs. PALANISAMI GOUNDER
April 11, 1989
KARUR VYSYA BANK LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 19, 1989
KASTURI RADHA KRISHNAN Vs. PRESIDENT OF INDIA
July 31, 1989
KHODAY BREWING AND DISTILLING INDUSTRIES LTD Vs. STATE OF TAMIL NADU
April 28, 1989
KOSALAM ROWTHER Vs. S. KANDASAMY
September 8, 1989
KRISHNAMURTHY ALIAS THAMBA Vs. STATE
July 4, 1989
KRISHNAVENI TRANSPORTS Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR MADRAS
March 29, 1989
KRISHNAVENI TRANSPORTS Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR MADRAS
March 9, 1989
KUNBUDEEN ALI BHOY Vs. STATE OF TAMIL NADU
September 18, 1989
KUPPAR Vs. SUPERINTENDENT OF CENTRAL PRISON MADRAS
January 18, 1989
KUTPUDDIN ALI PHOY Vs. ASSISTANT COLLECTOR OF CUSTOMS
November 1, 1989
KUTTAIYAN ALIAS GOVINDASWAMY Vs. STATE INSPECTOR OF POLICE KAVERIPATTINAM POLICE STATION
June 13, 1989
L D KANCHAN Vs. INDIAN OVERSEAS BANK
August 22, 1989
L GOUTHAMCHAND Vs. COMMISSIONER OF INCOME TAX
January 24, 1989
LAKSHMIPATHY Vs. STATE INSPECTOR OF POLICE TRAFFIC INVESTIGATION SOUTH RANGE MADRAS
October 31, 1989
LINGAM Vs. R SEKHAR
April 13, 1989
LUCAS T V S LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 6, 1989
M AISHATH NAJIYA Vs. LALCHAND KEWALRAM
March 14, 1989
M AISHATH NAJIYA Vs. LALCHAND KEWALRAM AND ORS
June 15, 1989
M C MUTHANNA Vs. COMMISSIONER OF INCOME TAX
January 24, 1989
M GANESAN Vs. BLUE STAR LTD
June 20, 1989
M JAINULABDEEN ALIAS ABDEEN Vs. JT SECRETARY TO GOVERNMENT OF INDIA
December 14, 1989
M JAMALUDDIN Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
August 14, 1989
M K CHUBBY RAJ Vs. STATE BANK OF INDIA
April 5, 1989
M L KRISHNAMURTHY Vs. DISTRICT REVENUE OFFICER VELLORE
April 4, 1989
M R F LIMITED Vs. METRO TYRES LIMITED
February 15, 1989
M RAMACHANDRAN Vs. STATE OF TAMIL NADU
December 11, 1989
M S E ELUMALAI Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES
December 21, 1989
M S MANI Vs. STATE
January 6, 1989
M SELVAM Vs. T P KUPPANNA MUDALIAR
November 8, 1989
M. EASWARAMOORTHY AND ORS. Vs. C. NATESA GOUNDER AND ANR.
December 15, 1989
M.G. MOHANRAJ AND OTHERS Vs. MYLAPORE HINDU PERMANENT FUND LTD BY SECRETARY AND OTHERS
July 6, 1989
MADANRAJ SUBBARAJ Vs. STATE OF TAMIL NADU
December 5, 1989
MADRAS CITIZENS PROGRESSIVE COUNCIL Vs. CHARIMAN CENTRAL BOARD OF DIRECT TAXES
July 4, 1989
MADRAS ENGLISH BAPTIST CHURCH Vs. STATE OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY EDUCATION DEPARTMENT AND ORS
December 15, 1989
MADURA COATS LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT THE DEPUTY COMMISSIONER OF LABOUR MADURAI
September 21, 1989
MADURAI CITY LIQUORS DEALERS ASSOCN Vs. STATE OF TAMIL NADU
April 27, 1989
MAHALINGAM Vs. KANNAYYAN
April 19, 1989
MANAGEMENT KRISHNAVENI ROADWAYS MADURAI Vs. I P PUNNAIVANAM
September 22, 1989
MANAGEMENT OF INDIAN BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CENTRAL
October 3, 1989
MANAGEMENT OF MADRAS FERTILISERS LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT II KUPPUSWAMI
August 31, 1989
MANAGEMENT OF MADRAS FERTILISERS LTD Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
August 31, 1989
MANAGEMENT OF PUNJAB NATIONAL BANK Vs. S C GUPTA
January 5, 1989
MANAGEMENT OF SOUTH INDIA SUGARS LTD Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ANR
September 28, 1989
MANAGEMENT OF TAFE Vs. VENKATARAMAN
November 1, 1989
MANI Vs. STATE OF KERALA
February 28, 1989
MANI ALIAS MOOLIKUTTY MANI Vs. STATE OF TAMILNADU
January 27, 1989
MANI ALIAS MOOLIKUTTY MANI Vs. STATE
January 24, 1989
MARIA PACKIAM Vs. VALLAIAMMAL
November 16, 1989
MARIAPPAN Vs. PANEERSELVAM
November 8, 1989
MARIAPPAN Vs. STATE
August 28, 1989
MARIAPPAN Vs. STATE, REP. BY SUB-INSPECTOR OF POLICE, MANOOR POLICE STATION AND KARAIADIYAN
January 5, 1989
MARY THOMAS Vs. K E THOMAS
October 6, 1989
MASTHAN (K.) Vs. SUNDARAM MOTORS (REPRESENTED BY ITS EXECUTIVE DIRECTOR), MADRAS
March 8, 1989
MAVATTA BEEDI THOZHILALAR (C.I.T.U.) SANGAM, ALANGULAM Vs. FIVE NUMBER BEEDL FACTORY, MELAPALAYAM & ORS.
July 6, 1989
MEIYAZAGAN Vs. BHANAM MERY
November 18, 1989
MICRO LABS PVT LIMITED Vs. ASST COLLECTOR OF CENTRAL EXCISE
November 21, 1989
MINOR HABIB RAHMAN Vs. RAMU PANDARAM
March 17, 1989
MOHAMED ISMAIL SHERIFF Vs. KHAIRUNNISSA
January 31, 1989
MOHAMMED YASEEN Vs. JOINT SECY MINISTRY OF FINANCE
August 8, 1989
MOHAMMED ZACKRIA SAHIB Vs. FATHIMA BI ALIAS PATHIMA JAN
March 27, 1989
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. COMMERCIAL TAX OFFICER PORUR ASSESSMENT CIRCLE PORUR MADRAS
April 25, 1989
MUKTHA BAI Vs. P ADINARAYANA CHETTY
June 23, 1989
MURUGAIYAN Vs. MEENAKSHI ANIMAL
January 3, 1989
MURUGAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
February 14, 1989
MUTHUPANDI Vs. STATE OF TAMIL NADU
December 18, 1989
MUTHUSAMY Vs. S A R ANNAMALAI
February 24, 1989
MUTHUSAMY Vs. KALAARASI
April 4, 1989
MYSORE DASAPRAKASH Vs. COMMISSIONER OF INCOME TAX
January 13, 1989
N A ABDUL SUBHAN Vs. G ALIMA BIVI AND ORS
August 11, 1989
N A ANSARY Vs. JACKIRIYA
October 6, 1989
N A S ANSARI Vs. MOHAMMED ALI
August 25, 1989
N ARIVUDAI NAMBI Vs. STATE OF TAMIL NADU
January 11, 1989
N BALA SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
January 19, 1989
N C SANKARALINGAM AND ORS Vs. P M PALANIVEL AND ORS
October 3, 1989
N JANAKIRAMAN Vs. GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT REPRESENTED BY ITS SECRETARY FORT ST GEORGE AND ANR
November 13, 1989
N LAKSHMANAN CHETTIAR AND ORS Vs. P L EKAPPA CHETTIAR AND ORS
October 17, 1989
N MURALI KUMAR ALIAS VETTAIKARAN MURALIKUMAR Vs. STATE
January 25, 1989
N RADHAKRISHNAN Vs. REGISTRAR, UNIVERSITY OF MADRAS AND ANR
April 12, 1989
N SAMPATHU Vs. CHIEF EDUCATIONAL OFFICER VELLORE
January 23, 1989
N THIRUMALAI Vs. BINNY LTD
January 18, 1989
N. G. KANDA PILLAI AND ANOTHER Vs. THE PALLAVAN TRANSPORT CORPORATION
December 25, 1989
N. SANKARAN Vs. S. REVATHI
December 19, 1989
N. SEKARAN Vs. NALLAMMAL AND ANR.
December 5, 1989
N. VIJAYAKUMAR Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ANR.
December 15, 1989
N.G. SUBRAMANIAM Vs. THE DISTRICT EDUCATION OFFICER, TIRUPATTUR AND OTHERS
November 16, 1989
NAGASUNDARAM Vs. STATE GOVERNMENT OF TAMIL NADU
March 21, 1989
NALAMAHARAJA Vs. STATE OF TAMIL NADU
February 25, 1989
NALINI CHIDAMBARAM AND ORS Vs. STATE OF TAMIL NADU
December 6, 1989
NALLAMMAL Vs. STATE OF TAMIL NADU
September 5, 1989
NAMMALWAR Vs. DISTRICT EDUCATIONAL OFFICER AND ORS
November 2, 1989
NANDAN BROTHERS Vs. KAMALADEVI CHANDAK
July 26, 1989
NARAYANA NADAR Vs. JAYAKODI AMMAL
October 17, 1989
NARAYANAN Vs. STATE
March 21, 1989
NATARAJAN Vs. SHANTHA
February 17, 1989
NATIONAL INSURANCE CO Vs. T ELUMALAI
January 3, 1989
NATIONAL INSURANCE COMPANY LIMITED Vs. V K SUNDARAVALLI
January 13, 1989
NATIONAL INSURANCE COMPANY LIMITED Vs. V S R KUMARESAN
July 20, 1989
NEEDLE INDUSTRIES I LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1989
NEPCO SCHLENK ENGINEERING COLLEGE Vs. THE PRESIDENT, KERISERI PANCHAYAT AND ORS.
December 12, 1989
NEW INDIA ASSURANCE COMPANY Vs. ANDAL AMMAL
January 3, 1989
NEYVELI LIGNITE CORPORATION LTD Vs. RANGASWAMY
April 28, 1989
NEYVELI LIGNITE CORPORATION LTD Vs. SPECIAL TAHSILDAR LAND ACQUISITION NEYVEII 2
April 7, 1989
O M KANNAPPAN Vs. BASHEER AHMED
March 13, 1989
P C THANIKAVELU Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION
March 10, 1989
P C THANIKAVELU Vs. SPL DY COLLECTOR L A MADRAS
March 10, 1989
P K CHINNASAMY Vs. SUPERINTENDING ENGR EXECUTION CIRCLE MADURAI
August 2, 1989
P KANNAN Vs. DIRECTOR OF SUGARS MADRAS 35
March 29, 1989
P KASILINGAM Vs. BHARATHIAR UNIVERSITY
March 29, 1989
P KATHAVAN SERVAI Vs. RAHIMA BEEVI
February 27, 1989
P KRISHNAN Vs. LAKSHMI ANIMAL
February 10, 1989
P L VELLAICHAMY Vs. UNION OF INDIA UOI
December 13, 1989
P MOHAN Vs. STATE
March 14, 1989
P NARASAMMA Vs. K S GOVINDA MUDALIAR
June 28, 1989
P P M S NAGARATHINAM Vs. COMMISSIONER OF INCOME TAX
January 31, 1989
P SUBRAMANI Vs. STATE OF KARNATAKA
February 28, 1989
P SURESH Vs. UNION OF INDIA
December 19, 1989
P V GAJAPATHI RAJU Vs. COMMISSIONER OF INCOME TAX
January 12, 1989
P V GEORGE Vs. JAYEMS ENGINEERING COMPANY PRIVATE LIMITED
September 18, 1989
P V SUBRAMANIAM Vs. C VELLAISWAMY
May 9, 1989
P.M.S. SAYED ABDUL RAHIMAN Vs. SAINULLABUDEEN & ANR.
December 19, 1989
PALANI Vs. STATE
February 22, 1989
PALANICHAMY PILLAI D Vs. AGRICULTURAL INCOME TAX OFFICER
July 4, 1989
PALANIYANDI Vs. ARUMUGHA MUTHIRIAR
November 13, 1989
PARAMASIVAM Vs. STATE
January 23, 1989
PARK VIEW ENTERPRISES Vs. STATE GOVERNMENT OF TAMIL NADU
October 18, 1989
PARVATHAMMAL Vs. GOPAL UDAYAR AND ORS
December 18, 1989
PATRICK MARTIN Vs. STATE
February 24, 1989
PERUMAL Vs. STATE OF TAMIL NADU
February 22, 1989
PERUMAL GOUNDER Vs. PACHAYAPPAN
April 20, 1989
PICHA ROWTHER Vs. ABDUL AZEEZ
October 26, 1989
PICHAMMAL Vs. GENERAL MANAGER CLAIM SETTLEMENT BRANCH INTEGRAL COACH FACTORY MADRAS 38
August 25, 1989
PONNUCHAMY INSPECTOR OF POLICE TRICHY AIRPORT Vs. SUYAMBANANDAM
March 9, 1989
PONNUSWAMY NADAR AND SONS HUF K R M V Vs. UNION OF INDIA
September 11, 1989
POOMANI Vs. TUTICORIN THERMAL POWER PROJECT
July 21, 1989
PURVI ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
January 5, 1989
R ABDUL AZEEZ Vs. STATE OF TAMIL NADU BOARD OF REVENUE CT
June 13, 1989
R ANANDAKUMAR Vs. STATE OF TAMIL NADU
March 21, 1989
R ANNALAKSHMI Vs. SUB INSPECTOR OF POLICE PAZHAVUR POLICE STATION
March 14, 1989
R DAKSHINAMOORTHY Vs. PADMAVATHY AMMAL
December 12, 1989
R G MATHI Vs. BALAKRISHNA REDDIAR
August 31, 1989
R GEETHA Vs. STATE OF TAMIL NADU
February 10, 1989
R JAYACHANDRAN Vs. SOLETTI LAKSHMANA CHETTIAR TRUST
August 16, 1989
R JAYAPRADA Vs. D SUBRAMANIAM INCOME TAX OFFICER
April 21, 1989
R JESUDASAN Vs. K SELVARAJ
February 7, 1989
R M KANNAMMAI ACHI Vs. COFFEE BOARD
September 20, 1989
R PANEERSELVAM Vs. MOHAMMED RAFI
March 29, 1989
R RADHA Vs. N R SARASWATHI
March 2, 1989
R RAJAGOPAL REDDY Vs. PADMINI CHANDRASEKARAN
January 7, 1989
R RAMAIYA Vs. S SWAMINATHAN
September 25, 1989
R RAMAKRISHNA BABU Vs. M KARUNANIDHI, CHIEF MINISTER GOVERNMENT OF TAMIL NADU AND ORS
November 2, 1989
R RAMASWAMY Vs. SEETHAMMAL
December 19, 1989
R SATHYA MOORTHY Vs. UNION OF INDIA
August 29, 1989
R SATHYAMURTHY Vs. R RUKMANI
March 3, 1989
R SHANMUGAM PILLAI AND COMPANY Vs. STATE OF TAMIL NADU
December 19, 1989
R SHANTILAL Vs. A PARASMAL JAIN
March 2, 1989
R SUBBUREDDY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
February 22, 1989
R THAMILARASAN J RAJESEKARAN C KARAMANI D Vs. DIRECTOR OF HANDLOOMS AND TEXTILES MADRAS
March 29, 1989
R VENKATESA KONAR Vs. RYHENA BI
July 6, 1989
R. RAJAGOPAL REDDY AND OTHERS Vs. PADMINI CHANDRASEKARAN AND OTHERS
November 7, 1989
RAGURAMAN Vs. A S KUMARESA MUDALIAR
August 22, 1989
RAJ LEATHERS Vs. SECY TO GOVT HOME MINISTRY
July 11, 1989
RAJA Vs. STATE
December 11, 1989
RAJAMANICKAM Vs. STATE
March 13, 1989
RAJAVELU Vs. STATE OF TAMIL NADU
April 19, 1989
RAJENDRAN V R Vs. CONTROLLER OF ESTATE DUTY
January 20, 1989
RAJU Vs. STATE
December 14, 1989
RAM BHADUR TAKKUR TAKKUR PRIVATE LIMITED Vs. COFFEE BOARD BANGALORE
September 6, 1989
RAM SINGH Vs. STATE
April 28, 1989
RAMA NAVA NIRMAN SAMITHI HYDERABAD Vs. STATE OF TAMIL NADU
November 8, 1989
RAMALINGAM Vs. STATE
July 5, 1989
RAMANATHAN Vs. STATION HOUSE OFFICER PERALAM CRIME BRANCH
July 28, 1989
RAMESH AND SURESH GUMAN SINGH Vs. STATE
July 3, 1989
RAMU Vs. STATE
April 28, 1989
RANGAMMAL KRISHNAMACHARI ESTATE OF LATE Vs. CENTRAL BOARD OF DIRECT TAXES
January 23, 1989
RANGANAYAKIAMMAL Vs. R SRINIVASARAGHAVAN
August 11, 1989
RANGASAMY Vs. PERIAMMAL
October 17, 1989
RAO BAHADUR A K D DHARMARAJA EDUCATION CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
October 5, 1989
RATHINAM Vs. GOPAL AND ANOTHER
January 30, 1989
RAVI STEEL CORPORATION Vs. INCOME TAX OFFICER
October 3, 1989
REGIONAL COMMISSIONER E P F Vs. KAMARAJ TEXTILES
March 6, 1989
RT REV CASMIR GNANADICKAM ARCHBISHOP OF MADRAS MYLAPORE Vs. UNION OF INDIA
November 20, 1989
S AMUDHA Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION
August 29, 1989
S ASSOCIATION Vs. STATE BANK STAFF UNION STATE BANK OF INDIA OFFICERSSTATE BANK OF INDIA UNION OF INDIA
April 24, 1989
S B STEELS Vs. COLLECTOR OF CENTRAL EXCISE, COIMBATORE
February 18, 1989
S BALAKRISHNAN Vs. STATE OF TAMIL NADU
June 28, 1989
S CHAMPALAL Vs. UNION OF INDIA
April 20, 1989
S COLLEGE MADRAS Vs. S I E T WOMENMOHAMED IBRAHIM
October 17, 1989
S D ASHOK KUMAR Vs. STATE
December 19, 1989
S DAMODARAN PILLAI Vs. S ANANTHAKRISHNAN PILLAI
December 5, 1989
S E MADURAI ELECY SYSTEM Vs. V BALUSWAMY
October 19, 1989
S JOSEPH BASILE Vs. MANICKASAMY
February 16, 1989
S K KONDO Vs. DEPUTY SECRETARY TO GOVERNMENT OF TAMIL NADU
February 7, 1989
S KALIAPPAN Vs. STATE OF TAMIL NADU REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVERNMENT HOME DEPARTMENT AND ANR
December 18, 1989
S KANNAN Vs. STATE BANK OF INDIA
November 28, 1989
S KRISHNAMURTHI Vs. DIST REVENUE OFFICER CUDDALORE
February 3, 1989
S MUTHIAH PILLAI Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD SHASTRI BHAVAN Ï¿½AÏ¿½WING ROOM NO 4 NO 422 4TH FLOOR NEW DELHI
March 16, 1989
S N HAMID ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
February 2, 1989
S P G C METAL INDUSTRIES PRIVATE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
November 28, 1989
S PREM KUMAR Vs. S I OF POLICE
December 12, 1989
S R MAZDA Vs. INCOME-TAX OFFICER
May 24, 1989
S RAMAIAH MUDALIAR BROS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
August 24, 1989
S S A S BALUCHAMY CHETTIAR Vs. A J P IBRAHIM
March 14, 1989
S SHANMUGHAM Vs. M NATARAJAN
June 20, 1989
S T GOMER Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
April 5, 1989
S THANGIAH Vs. THANGAMANI ALEX
March 13, 1989
S V ANGAPPAN Vs. TAMIL NADU ELECTRICITY BOARD
December 11, 1989
S V K M RATHINASWAMY NADAR Vs. INSPECTOR OF POLICE C B C I D MADURAI
April 20, 1989
S. JOHN Vs. INDIAN AIRLINES CORPORATION (REPRESENTED BY ITS MANAGER, PERSONAL SERVICES), MADRAS
October 30, 1989
S.E. SOUTH ENGINEER, SOUTH ARCOT ELECTRICITY SYSTEM (N) VILLUPURAM & ORS. Vs. P. CHAKKARAPANI
February 14, 1989
SADHU SRI VAISHNAVAR NAMBI SRINIVASA IYENGAR Vs. K K V ANNAN SRINIVASACHARIA
January 5, 1989
SAIT MOHAMED Vs. STATE
February 2, 1989
SAKTHI ESTATES Vs. STATE OF TAMIL NADU
November 30, 1989
SANKARLAL ALIAS SANKARAYEE Vs. STATE
June 20, 1989
SATHYAKUMAR ESTATES P LTD Vs. ASSISTANT SETTLEMENT OFFICER GUDALUR NILGIRIS DISTRICT
July 12, 1989
SECRETARY T N E B ACCOUNTS SUBORDINATE UNION Vs. TAMIL NADU ELECTRICITY BOARD
September 7, 1989
SEETHALAKSHMI Vs. STATE OF TAMIL NADU
October 17, 1989
SELVAMANI Vs. STATE
July 6, 1989
SELVAMANI Vs. STATE
February 2, 1989
SELVARAJ Vs. STATE
April 27, 1989
SELVARJ Vs. STATE OF TAMIL NADU
April 27, 1989
SENIOR INTELLIGENCE OFFICER Vs. M K S ABU BUCKER
April 5, 1989
SENTHIL RAJA METAL Vs. COMMERCIAL TAX OFFICER SOUTH AVANI MOOLA STREET CIRCLE MADURAI
September 18, 1989
SEVEN HILLS REAL ESTATE A PARTNERSHIP FIRM Vs. ZEEBUNNISSA BEGUM
February 16, 1989
SHA MAGANLAL SUMEERMAL Vs. STATE OF TAMIL NADU
March 17, 1989
SHAHUL HAMEED ALIAS AMEETHA Vs. STATE OF TAMIL NADU
April 28, 1989
SHANMUGHAM Vs. ANDAL AND SHANTHI-MINOR REPRESENTED BY HER MOTHER AND NATURAL GUARDIAN
April 11, 1989
SHANTA KAMALANATHAN Vs. TAMIL NADU HOUSING BOARD MADRAS
March 29, 1989
SHEMBUKUTTY Vs. ANGURAJ
January 20, 1989
SHRIRAM FINANCE Vs. S MANOHARAN
December 6, 1989
SIVAKUMAR TRANSPORTS Vs. MANI ALIAS PALANISWAMY
July 10, 1989
SIVASHAKTHI AND CO Vs. FOURTH INCOME-TAX OFFICER
December 28, 1989
SIVASUBRAMANIAM Vs. VELRAJ
April 7, 1989
SMT K O PANDIA AMMAL Vs. THIRD INCOME-TAX OFFICER
May 11, 1989
SOCIETY OF THE SISTERS OF THE BLESSED VIRGIN MARY, PRESENTATION CONVENT Vs. MADRAS -E- BAKIYANTHUS SALIHATH
November 18, 1989
SOMU Vs. STATE
April 21, 1989
SOUTH INDIA AUTOMOTIVE CORPORATION PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 3, 1989
SOUTHERN POWER SYSTEMS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
September 14, 1989
SOUTHERN ROADWAYS LTD Vs. C PALANIKUMAR
December 1, 1989
SOUTHERN SPRINGS AND WIRE PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
December 12, 1989
SP DHANALAKSHMI Vs. ASSISTANT DIRECTOR OF INVESTIGATION
August 17, 1989
SPECIAL OFFICER VARADARAJASWAMI SILK HANDLOOM WEAVERS CO OPERATIVE SOCIETY G NO 2105 437 GANDHI ROAD KANCHEEPURAM CHINGLEPUT DISTRICT Vs. T ANBALAGAN
April 20, 1989
SPECIAL THASILDAR 15 LAND ACQUISITION NEYVELI 2 Vs. P R GOVINDARAJALU
September 8, 1989
SPENCER AND CO LTD Vs. B VAJRAVELU
April 26, 1989
SPENCER AND COMPANY Vs. B VAJRAVELU AND ANR
June 27, 1989
SRINIVAS C P Vs. INCOME TAX OFFICER
April 20, 1989
STATE Vs. ARURNUGHAM
February 2, 1989
STATE Vs. MUTHUKRISHNAN
December 18, 1989
STATE Vs. SUBRAMANI
December 18, 1989
STATE Vs. E DOSS
July 6, 1989
STATE Vs. DEVARAJAN
June 23, 1989
STATE Vs. PARAMASIVAM
October 30, 1989
STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
October 26, 1989
STATE BANK STAFF UNION STATE BANK OF INDIA OFFICERSS Vs. STATE BANK OF INDIA UNION OF INDIA
April 24, 1989
STATE OF TAMIL NADU Vs. P S SRINIVASA IYENGAR
April 19, 1989
STATE OF TAMIL NADU Vs. V V VANNIAPERUMAL AND COMPANY
March 28, 1989
STATE OF TAMIL NADU Vs. B P L INDIA LIMITED
January 30, 1989
STATE OF TAMIL NADU Vs. P M ABDUL MUTHALIFF AND BROS
September 18, 1989
STATE OF TAMIL NADU Vs. ANANDA LUNCH HOME
November 30, 1989
STATE OF TAMIL NADU Vs. BANK OF MADURA LIMITED 33 NORTH CHITRAI STREET MADURAI 1
August 3, 1989
SUBBARAYAN Vs. STATE
March 2, 1989
SUBRAMANIA NAICKER Vs. KUPPUSWAMY
January 3, 1989
SUDARSHAN TRADING COMPANY LIMITED Vs. APPROPRIATE AUTHORITY
February 23, 1989
SUDERSAN Vs. STATE
February 16, 1989
SUGESAN FINANCE INVESTMENT Vs. MULJI METHA AND SONS
March 15, 1989
SUGRA SULAIMAN Vs. COMMISSIONER OF INCOME TAX
January 31, 1989
SURESH ARTS Vs. THIRD INCOME-TAX OFFICER
December 27, 1989
SUYAMBUKKANI Vs. STATE
February 10, 1989
SYNDICATE BANK Vs. SWADESAMITRAN LIMITED
December 22, 1989
T A CHIDAMBARAM Vs. UNIVERSITY OF MADRAS
April 12, 1989
T ARUL NADAR Vs. AUTHORISED OFFICER LAND REFORMS THANJAVUR
March 31, 1989
T CHANDRASEKARAN Vs. COMMITTEE OF MANAGEMENT OF PACHAIYAPPAS
January 23, 1989
T GOVINDARAJULU Vs. INCOME-TAX OFFICER
October 23, 1989
T H FIRDOUSE Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, MADRAS
March 1, 1989
T I MILLER LIMITED Vs. UNION OF INDIA
November 15, 1989
T M A ABDUL HAMEED Vs. S RADHAKRISHNAN
January 2, 1989
T MARIMUTHU HANDLOOM FACTORY MADURAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
September 15, 1989
T N P Vs. SECY TO GOVT OF T N R D
March 6, 1989
T N PANCHAYAT DEVELOPMENT OFFICERS ASSOCIATION Vs. SECRETARY TO GOVT OF T N RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPT
March 6, 1989
T P S H SELVA SAROJA Vs. T P S H SASINATHANA
March 23, 1989
T P S M SELVA SAROJA Vs. T P S M SASITHANA
March 27, 1989
T R BALAJI Vs. MANAGEMENT OF INDIAN BANK
January 20, 1989
T SAKTHIVEL Vs. SUPERINTENDENT OF POLICE COIMBATORE Ï¿½RURAL COIMBATORE 18
July 25, 1989
T SAVARIRAJ PILLAI Vs. R S S VASTRAD AND CO
November 3, 1989
T SAVARIRAJ PILLAI Vs. R S S VASTRAD AND COMPANY
November 23, 1989
T VADADRI ALIAS CHELLAPPA Vs. STATE OF TAMIL NADU
November 15, 1989
T.C. SRINIVASAN Vs. THE ASSISTANT COMMISSIONER OF LABOUR (APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS AND ESTABLISHMENT ACT) AND ANR.
November 29, 1989
T.K. KANNIAPPAN Vs. TAMIL NADU ELECTRICITY BOARD, MADRAS AND OTHERS
February 9, 1989
TALAYAR TEA COMPANY LIMITED Vs. UNION OF INDIA
November 15, 1989
TALYAR TEA COMPANY LTD. Vs. UNION OF INDIA AND OTHERS
March 31, 1989
TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED Vs. STATE OF TAMIL NADU
March 14, 1989
TAMIL NADU STATE HOUSING BOARD Vs. SANGAMA NADAR
March 2, 1989
TAMIL NADU STATE HOUSING BOARD Vs. K SABANAYAGAM AND GOVT OF TAMIL NADU
February 22, 1989
TAMIL NADU TEA PLANTATION CORPORATION LTD Vs. RAMAIAH
October 31, 1989
TECHNICAL GRADUATES ASSOCIATION AFFILIATED TO THE TAMIL NADU ENGINEERS FEDERATION Vs. R RANGANATHAN
June 12, 1989
THANGAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF PROHIBITION AND EXCISE FORT ST GEORGE MADRAS
January 31, 1989
THANGAMMAL Vs. STATE OF TAMIL NADU
February 8, 1989
THANGAMMAL (DIED) AND ORS Vs. NARIAMMA AND ORS
April 20, 1989
THANGAVEL Vs. GURUVEL
February 2, 1989
THANTHI TRUST Vs. WEALTH TAX OFFICER
April 20, 1989
THE ASSISTANT COLLECTOR OF CUSTOMS, (PROSECUTION), PREVENTIVE DEPARTMENT Vs. NANDIKARA KUMARAN
February 17, 1989
THE COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU, MADRAS AND OTHERS Vs. J. DEVARAJAN AND ANOTHER
February 16, 1989
THE EXECUTIVE OFFICER OF ARULMIGU KALLALAGAR DEVASTHANAM ALAGAR KOIL Vs. P.R. SEETHARAMAN AND ORS.
December 14, 1989
THIAGARAJAN Vs. STATE OF TAMIL NADU
April 24, 1989
THIYAGARAJAN Vs. STATE
June 12, 1989
THOZNILALAR TRANSPORT COMPANY Vs. VALLIAMMAL
January 13, 1989
THULASI Vs. DHANALAKSHMI
February 20, 1989
THYAGU ALIAS THYAGARAJAN Vs. STATE
June 22, 1989
TIRUPPUR COTTON SPINNING AND WEAVING MILLS TIRUPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBA TORE
September 22, 1989
TMT THANGAM Vs. COMMISSIONER AND SECRETARY RE GOVERNMENT OF TAMIL NADU
January 31, 1989
TRACTORS & FARM EQUIPMENT LTD. MADRAS, MANAGEMENT OF TALE Vs. R. VENKATRAMAN & ORS.
November 1, 1989
TRICHY DISTILLERIES AND CHEMICALS LIMITED 109 NUNGAMBAKKAM HIGH ROAD MADRAS 600 034 Vs. REVENUE OFFICER CORPORATION OF MADRAS RIBBON BUILDINGS MADRAS 600 003
April 5, 1989
TRIPLICANE PERMANENT FUND LIMITED Vs. COMMISSIONER OF INCOME TAX
March 27, 1989
UMRAO BAI Vs. DHANALAKSHMI AMMAL
April 13, 1989
UNION Vs. INDIAN OXYGEN EMPLOYEESSTATE OF TAMIL NADU
October 4, 1989
UNION OF INDIA Vs. ASIA TOBACCO COMPANY LIMITED
July 10, 1989
UNION OF INDIA Vs. MADDI VENKATARATNAM AND COMPANY PRIVATE LIMITED AND INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED
January 30, 1989
UNION OF INDIA Vs. BAKUL CASHEW COMPANY
August 16, 1989
UNION OF INDIA Vs. ASIA TOBACCO COMPANY LIMITED
March 10, 1989
UNION OF INDIA Vs. CAVALIER SHIPPING CO
June 2, 1989
UNION OF INDIA (REPRESENTED BY SECRETARY, MINISTRY OF RAILWAYS), NEW DELHI, AND OTHERS Vs. S. PARTHASARATHI AND ANOTHER
April 11, 1989
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI
July 11, 1989
UNIVERSAL ENTERPRISES Vs. PADMAVATHI
January 3, 1989
USHA ADELIN Vs. SATHIADOSS
April 21, 1989
V E PERIANNAN Vs. WEALTH-TAX OFFICER
April 24, 1989
V GOVINDARAJULU Vs. T GOVINDARAJULU
March 1, 1989
V K R K GOVINDARAJA Vs. A K MOHANASUNDARAM
January 9, 1989
V MUTHUSAMY ALIAS THINGARAJAN Vs. S SOUNDARARAJAN CHETTIAR
July 4, 1989
V MUTHUSWAMY Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD KAMARAJAR SALAI CHEPAUK MADRAS
January 12, 1989
V R SONTI Vs. CONTROLLER OF ESTATE DUTY
January 20, 1989
V RAJAMANI Vs. CO OPERATIVE SUGARS LTD
February 17, 1989
V S KRISHNAN Vs. V S NARAYANAN
December 21, 1989
V S SHANMUGAM Vs. WEALTH-TAX OFFICER
November 29, 1989
V V RAGHVAN Vs. MADRAS REFINERIES LIMITED AND OTHERS
October 26, 1989
V VEERAMANI Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
January 25, 1989
V. AMMAINATHAN PRESIDENT BOARD OF DIRECTORS, THE PONDICHERRY STATE, CO-OPERATIVE UNION LTD. Vs. THE UNION OF INDIA (UOI) UNION TERRITORY OF PONDICHERRY REP. BY THE SECRETARY TO THE GOVERNMENT, DEPARTMENT OF CO-OPERATIVE AND ORS.
November 21, 1989
V. RAMAKRISHNAN Vs. K. RAJU
December 22, 1989
V.M. IBRAHIM Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD AND ANOTHER
March 29, 1989
VADIVELU Vs. STATE
March 20, 1989
VADIVELU Vs. STATE
March 17, 1989
VADIVELU Vs. SIVAGNANAM
March 7, 1989
VAIDYANATHA PILLAI Vs. NARASIMHAN
January 3, 1989
VALLIAMMAL Vs. KAMALAMBAL
July 21, 1989
VANATHAIYAN Vs. STATE
November 17, 1989
VEERAYI AMMAL Vs. MINOR MASILAMANI, BY NEXT FRIEND AND MOTHER SAROJA AND ORS.
December 21, 1989
VELLATHURAI Vs. STATE OF TAMIL NADU
March 29, 1989
VELMURUGAN Vs. HARIDAS AND ORS.
November 20, 1989
VEMBULI Vs. MANAGING DIRECTOR PALLAVAN
March 22, 1989
VENKATESHWARA STAINLESS STEEL AND WIRE INDUSTRIES Vs. U O I
September 12, 1989
VENKATIAH NAIDU Vs. KARUNAKARAN K P ITO
April 21, 1989
VIJAYAKUMAR CHOPRA Vs. STATE
January 24, 1989
VIJAYALAKSHMI Vs. STATE
February 3, 1989
VIRUDHUNAGAR CO OPERATIVE MILK SUPPLY SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1989
WAVIN INDIA LIMITED Vs. STATE OF TAMIL NADU
September 18, 1989
WORKMAN REP Vs. INDUSTRIAL TRIBUNAL MADRAS
April 26, 1989
WORKMEN OF CENTRAL INSTITUTE OF PLASTICS ENGINEERING Vs. MANAGEMENT
June 26, 1989
Y ARUL NADAR Vs. AUTHORISED OFFICER LAND REFORMS THANJAVUR
March 20, 1989
YAKUB ROWTHER Vs. POONGAVANAMMAL AND ORS.
March 13, 1989
ZEEBUNNISA BEGUM Vs. SEVEN HILLS REAL ESTATE
April 19, 1989