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Case Index
Title
Date
A C BAROT Vs. DISTRICT SUPERINTENDENT OF POLICE PANCHMAHALS
August 19, 1989
A D AMIN Vs. UNION OF INDIA
February 8, 1989
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. ELECTRICITY MAZDOOR SABHA
March 1, 1989
AIR CONTROL AND CHEMICAL ENGINEERING COMPANY LIMITED Vs. UNION OF INDIA
May 5, 1989
AJITBHAI CHIMANLAL PATEL Vs. MANUBHAI AMBALAL PATEL
July 26, 1989
AKASHYABALA JITENDRAKUMAR RAMI Vs. STATE OF GUJARAT
October 6, 1989
ALKA CERAMICS Vs. GUJARAT STATE FINANCIAL CORPORATION
December 27, 1989
AMBABHAI POPATBHAI Vs. B A PANDEY
June 17, 1989
ANJAR BULLION MERCHANTS ASSOCIATION Vs. ANJAR MUNICIPALITY
June 21, 1989
ARVIND MANISHANKER TRIVEDI Vs. STATE OF GUJARAT
September 21, 1989
ASLAMBHAI IBRAHIMBHAI MEMON Vs. STATE OF GUJARAT
October 5, 1989
ASWIN CHANDULAL JAISHWAL Vs. DEPUTY COMMMISSIONER OF POLICE VADODARA CITY
March 2, 1989
ATLAS LAMINATE INDUSTRIES AHMEDABAD Vs. UNION OF INDIA
October 7, 1989
AYUBKHAN KALANDARKHAN PATHAN Vs. STATE OF GUJARAT
December 18, 1989
B P CHAUHAN Vs. STATE OF GUJARAT
February 17, 1989
BABARALI AHMEDALI SAIYAD Vs. STATE OF GUJARAT
June 20, 1989
BABUBHAI BHIMJIBHAI PANCHAL Vs. DISTRICT MAGISTRATE GODHRA
July 4, 1989
BABUBHAI BHURABHAI Vs. PARMANAND NATHALAL VAGHELA
February 20, 1989
BABUBHAI M SHAIKH Vs. STATE OF GUJARAT
February 10, 1989
BALDEVBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
June 14, 1989
BALDEVBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
August 14, 1989
BATUKBHAI RAMJIBHAI Vs. STATE OF GUJARAT
July 18, 1989
BHAGWANJI GOVINDJI Vs. STATE OF GUJARAT
June 15, 1989
BHAILAL PUNAMCHAND GANDHI Vs. COMMISSIONER OF WEALTH TAX AHMEDABAD
March 20, 1989
BHARATSING NATHUSING RATHOD Vs. DIRECTOR GENERAL OF POLICE GUJARAT STATE
October 27, 1989
BHUPENDRAKUMAR SINGHAL Vs. P R MEHTA PRINCIPAL S V REGIONAL COLLEGE OF ENGINEERING AND TECHNOLOGY SURAT DR
September 25, 1989
C K GAUZE BANDAGE MFG CO AHMEDABAD Vs. STATE OF GUJARAT
February 16, 1989
C. D. PATEL Vs. NATIONAL TEXTILE CORPORATION
February 14, 1989
CHANDRAKANT GIRDHARLAL SONI Vs. STATE OF GUJARAT
July 29, 1989
CHANDRAVADAN A TAKTAWALA Vs. COMMISSIONER OF WEALTH TAX
March 16, 1989
CHEHRABHAI KALYANBHAI Vs. DESAI DHARMSINBHAI TALJIBHAI
September 25, 1989
CHHAGANBHAI MOTIBHAI BHOI Vs. ANAND AREA DEVELOPMENT AUTHORITY
March 17, 1989
CHINUBHAI AMBALAL CHOKSHI Vs. MAMLATDAR, ENTERTAINMENT DUTY, AHMEDABAD
October 25, 1989
CHITTARANJAN GHANSHYAMBHAI BRAHMBHATT Vs. STATE OF GUJARAT
July 25, 1989
CHODHARI VELA GOKUL Vs. GOTHI DANA BAWA
October 12, 1989
COMMISSIONER OF JAMNAGAR MUNICIPAL CORPORATION Vs. VIJAYKUMAR BHAGWANJI
August 11, 1989
D B CHAWADA Vs. STATE OF GUJARAT
March 2, 1989
DALVADI SUKHABHAI CHHAGAN Vs. STATE OF GUJARAT
May 5, 1989
DAMAYANTIBEN NATWARLAL PATEL Vs. MANEKCHOWK CO OPERATIVE BANK LIMITED AHMEDABAD
July 5, 1989
DESAI DHARAMSINHBHAI TALJABHAI Vs. BABULAL JETHALAL PATEL
April 11, 1989
DHANBAI JASHABHAI MIYANA Vs. COMMISSIONER OF POLICE AHMEDABAD
February 1, 1989
DHANSUKH CHHOTALAL JOSHI Vs. STATE OF GUJARAT
October 26, 1989
DHARI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. CHAVDA RAJABHAI VALIBHAI
October 7, 1989
DHARMISHTHABEN HASMUKHBHAI Vs. HASMUKHBHAI PRABHUDAS RANPURA DR
January 18, 1989
DHIRAJBHAI THAKOREBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER SURAT
February 24, 1989
DHIRUBHAI CHHANABHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT
June 17, 1989
DINKER V TRIVEDI PROP NEW ORDER BOOK CO Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
September 14, 1989
DISTRICT SUPERINTENDENT OF POLICE BHUJ Vs. GHANSHYAMSINH ZALA
January 23, 1989
DISTRICT SUPERINTENDENT OF POLICE, BHUJ & ANR. Vs. GHANSHYAMSINH ZALA
January 21, 1989
DITA MATA MACHHAR Vs. STATE OF GUJARAT
June 27, 1989
DIVYA VASUNDHARA FINANCIERS LTD Vs. STATE OF GUJARAT
April 25, 1989
DIVYA VASUNDHARA FINANCIERS LTD. Vs. K.N. SAMANT AND OTHERS
April 25, 1989
DIVYABEN D OZA Vs. DIVISIONAL CONTROLLER GUJARAT GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
February 13, 1989
F H PALEJWALA Vs. STATE OF GUJARAT
June 27, 1989
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
December 5, 1989
GAGUBHAI ALIAS RAMAIYA MURA Vs. GOSWAMI BHIKAU GANGARAM
January 13, 1989
GANDHIDHAM MUNICIPALITY Vs. MOJI FURNITURE WORKS
December 13, 1989
GAUTAM SHIRISHBHAI AMIN Vs. STATE OF GUJARAT
January 25, 1989
GHANCHI HUSEN UMAR UDIYA Vs. GHANCHANBAI MARUM DAUD JADIA
November 22, 1989
GIRISHCHANDRA BHAGUBHAI PATEL Vs. STATE OF GUJARAT
July 6, 1989
GIRNAR CEMENT CO. (P) LTD. Vs. UNION OF INDIA
April 18, 1989
GITANJALI WOOLLEN PVT. LTD. Vs. STATE OF GUJARAT
March 30, 1989
GOVIND CHANGUMAL SINDHI Vs. COMMISSIONER OF POLICE
June 26, 1989
GOVIND MADHU KATHIAWARI Vs. COMMISIONER OF POLICE SURAT
May 3, 1989
GUJARAT FOOD AND DRUGS CONTROL ADMINISTRATION GAZETTED OFFICERS ASSOCIATION GANDHINAGAR Vs. STATE OF GUJARAT
November 15, 1989
GUJARAT HEAVY CHEMICALS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS PORBANDAR
September 12, 1989
GUJARAT HOUSING BOARD Vs. RAMESHBHAI T BHATT
February 16, 1989
GUJARAT RAIYA HAWKERS LARI STAND PATHARNAWALA SANGH Vs. AHMEDABAD MUNICIPAL CORPORATION
February 9, 1989
GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED Vs. A I SHAIKH
August 21, 1989
GUJARAT UNIVERSITY Vs. HARITA R TRIVEDI DR
July 19, 1989
GULAMMAHOMAD NOORMAHOMAD QURESHI Vs. STATE OF GUJARAT
July 28, 1989
HAMIDBHAI USUFBHAI PATEL Vs. DIRECTOR OF MUNICIPALITIES
January 7, 1989
HARMANBHAI LALLUBHAI Vs. MAGANBHAI MATHURBHAI PATEL
August 19, 1989
HIMATLAL K PAREKH Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC RAJKOT
October 23, 1989
HIMMATBHAI PRABHUBHAI KANTHARIYA Vs. AHMEDABAD CITY CIVIL COURT STAFF WELFARE ASSOCIATION
April 4, 1989
HIRALAL K JOSHI Vs. STATE OF GUJARAT
January 24, 1989
HIREN RATILAL JARIWALA Vs. COMMISSIONER OF POLICE SURAT
October 26, 1989
HOMI B MUNSHI Vs. P G SHROFF
July 11, 1989
HUSAIN AMIBHAI QURESHI Vs. NYAJ MOHMED BADANKHA BABI
August 28, 1989
I S SINDHI Vs. STATE OF GUJARAT
January 9, 1989
INCOME TAX BAR ASSOCIATION Vs. CHIEF COMMISSIONER OF INCOME TAX
October 18, 1989
INDICA LABORATORIES PRIVATE LIMITED Vs. UNION OF INDIA
May 2, 1989
INDRAJIT VALLAVBHAI PATEL Vs. COLLECTOR OF KAIRA
February 24, 1989
INDRAVADAN PRANLAL SHAH Vs. GENERAL MANAGER AHMEDABAD TELEPHONES
August 19, 1989
INDUMATI RAJNIKANT PATEL Vs. MANEK CHOWK CO OP BANK LIMITED
July 5, 1989
INSPECTOR OF CUSTOMS Vs. UMAR HAJI HASEN
February 23, 1989
ISHWARBHAI MOTIBHAI BHATT Vs. STATE OF GUJARAT
August 28, 1989
JANAKBHAI HARIBHAI LADVA Vs. BHAVNABEN alias TARABEN JIVABHAI GAJAN
August 28, 1989
JASUBEN MADHUSUDAN PANDYA Vs. MANHARLAL NARANDAS BHATT
September 8, 1989
JAWARMAL RAMKARAN BOMBAY Vs. PARI KESHAVLAL JAMNADAS AHMEDABAD
April 4, 1989
JAYESH VASUDEVBHAI TRIVEDI DR Vs. STATE OF GUJARAT
July 3, 1989
KALIDAS GOPALBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER SURAT
April 18, 1989
KALUBHAI ALIAS KALU JINNAT ABUBHAI QURESHI Vs. COMMISSIONER OF POLICE AHMEDABAD
January 31, 1989
KALUJI GOVINDJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD
July 10, 1989
KAMLABEN WD O GOVINDLAL HARILAL SHETH Vs. STATE OF GUJARAT
February 13, 1989
KANTILAL JETHALAL KAKAD Vs. DISCIPLINARY COMMITTEE, BAR COUNCIL OF GUJARAT, AHMEDABAD
June 15, 1989
KANTILAL SHIVABHAI THAKKUR Vs. STATE OF GUJARAT
December 8, 1989
KARANIBA WD O GOVUBHA JASUBHA ZALA Vs. GUJARAT ELECTRICITY BOARD BARODA
December 7, 1989
KARSANBHAI H PARMAR Vs. DIRECTOR OF PROHIBITION AND EXCISE GUJARAT STATE
November 20, 1989
KASHIBEN WD O PITAMBER DEVCHAND Vs. STATE OF GUJARAT
January 27, 1989
KAUSHIK TRANSPORT CO Vs. STATE OF GUJARAT
July 18, 1989
KAUSHIKKUMAR ALIAS GOPALDAS PRABHUDAS BHATT Vs. STATE OF GUJARAT
May 3, 1989
KESHARSINH PAHADSINH Vs. DEPUTY POLICE COMMISSIONER AHMEDABAD
July 3, 1989
KOLI LAMBHABHAI BHANABHAI Vs. SHUKLA HARILAL NARMADASHANKER
August 19, 1989
KOTHARY JAYANTILAL RAMJI Vs. STATE OF GUJARAT
June 20, 1989
KRASHNKUMAR BALAKRAM PANDE Vs. MUNICIPAL CORPN OF THE CITY OF BARODA
February 1, 1989
KUMKUM PRAKASHAN Vs. STATE OF GUJARAT
February 9, 1989
LAMA PRINTS SURAT Vs. UNION OF INDIA
October 18, 1989
LAXMANSINGH VIR BAHADURSINGH GURKHA Vs. STATE OF GUJARAT
February 16, 1989
M/S. ASHISH CORPORATION, AHMEDABAD Vs. COLLECTOR OF CENTRAL EXCISE, AHMEDABAD & OTHERS
April 12, 1989
MADHAVJI RAVJIBHAI PATEL Vs. COLLECTOR, JAMNAGAR
March 20, 1989
MAHESHCHANDRA MORARJI JANI Vs. S M SHUKLA
August 19, 1989
MAISURIA MAHENDRA BHAGWANDAS Vs. STATE OF GUJARAT
August 28, 1989
MAJURA PLOT HOLDERS ASSOCIATION Vs. SURAT MUNICIPAL CORPORATION
November 29, 1989
MANILAL RAVJI NAYAKA Vs. DHIRAJLAL GANDABHAI DESAI
June 22, 1989
MANSUKH MADHAVJI MULIYANA Vs. INDIAN OIL CORPORATION LTD
February 17, 1989
MANSUKHLAL P UNADKAR Vs. STATE OF GUJARAT
November 17, 1989
MANUBHAI KALIDAS PATEL Vs. STATE OF GUJARAT
November 16, 1989
MANUBHAI SUDHABHAI SODHA Vs. STATE OF GUJARAT
March 16, 1989
MEHSANA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
March 17, 1989
MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. MAREDA SEVA SAHAKARI MANDALI LIMITED
October 20, 1989
MILAN TRAVELS BHUJ Vs. GENERAL MANAGER WESTERN RAILWAY BOMBAY
July 20, 1989
MOHAMMAD SHAFI ABDUL RAHEMAN SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
June 22, 1989
MOHMADKHAN SHERKHAN PATHAN Vs. STATE OF GUJARAT
February 21, 1989
MOHMED AKHTARHUSSAIN ALIAS KADAR BHATTI Vs. A C JOSHI SECRETARY HOME DEPARTMENT GANDHINAGAR
December 21, 1989
MOTIBHAI SARABHAI Vs. UTTAMSINGH GANGARAM VAGHELA
February 8, 1989
MULUBHA BACHUBHA RATHOD Vs. STATE OF GUJARAT
March 15, 1989
Mumtazben Jusabbhai Sipahi Vs. Mahabubkhan Usmankhan Pathan
September 11, 1989
MUNICIPAL COMMISSIONER Vs. NANDUMAL PAHELUMAL
October 17, 1989
MUNNA IDUBHAI SHAIKH Vs. STATE OF GUJARAT
September 12, 1989
NAJUDDIN KARIMUDDIN SHAIKH Vs. COMMISSIONER OF POLICE SURAT
April 25, 1989
NANJIBHAI RATNABHAI CHAUDHARI Vs. STATE OF GUJARAT
July 7, 1989
NARENDRA KHEMABHAI PARIKH Vs. NATIONAL TEXTILE CORPORATION LIMITED
February 21, 1989
NASIR AHMED NOOR AHMED SHAIKH Vs. P M RAICHAUDHRI
April 12, 1989
NATVARLAL KHODIDAS PARMAR Vs. DISTRICT PANCHAYAT JAMNAGAR
February 8, 1989
NATWAR TEXTILE PROCESSORS PRIVATE LIMITED Vs. UNION OF INDIA
October 16, 1989
NATWARBHAI VRAJLAL SHAH Vs. GUJARAT GOVERNMENT GANDHINAGAR
February 24, 1989
NITIN D DESAI Vs. STATE OF GUJARAT
October 18, 1989
PANDYA JASHWANTLAL M Vs. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA
August 31, 1989
PATEL CHHOTUBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
May 3, 1989
PATEL DADUBHAI NARSIBHAI DECD Vs. GUJARAT ELECTRICITY BOARD BARODA
July 28, 1989
PATEL JADAV TAPU Vs. SATVARA KESHA VALA
December 6, 1989
PATEL MANUBHAI KHODIDAS Vs. SONARA SHRI
May 1, 1989
PRABHATBHAI KAMABHAI MIATRA Vs. DISTRICT SUPERINTENDENT OF POLICE KUTCH BHUJ
September 15, 1989
PRAVINBHAI MANGUBHAI DESAI Vs. STATE OF GUJARAT
May 2, 1989
R L KALATHIA AND CO BHAVNAGAR Vs. STATE OF GUJARAT
October 20, 1989
R LAXMICHAND AND COMPANY Vs. UNION OF INDIA
December 12, 1989
R M DALAL Vs. STATE OF GUJARAT
January 12, 1989
RAMANBHAI AMBALAL PATEL Vs. ISHWARBHAI SOMABHAI PATEL
July 3, 1989
RAMANLAL PREMCHAND SHAH Vs. INDUMATI BHAGWANDAS
February 8, 1989
RAMESHBHAI PUSHKARDAS SHARMA Vs. STATE OF GUJARAT
June 27, 1989
RAMESHBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
February 21, 1989
RAVAL ICHCHHASHANKER MAHASHANKAR Vs. STATE OF GUJARAT
October 12, 1989
S K AWATRAMANI Vs. STATE OF GUJARAT
June 26, 1989
SALAMBHAI LAKHABHAI KHANT AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
December 20, 1989
SANDEEP CEMENT PRIVATE LIMITED Vs. UNION OF INDIA
April 18, 1989
SANGHVI AND CO Vs. BIPINCHANDRA BHAILAL DOSHI
February 15, 1989
SANJEEVKUMAR P Vs. STATE OF GUJARAT
February 23, 1989
SARABHAI ELECTRONICS LIMITED Vs. UNION OF INDIA
December 28, 1989
SARABHAI M CHEMICALS Vs. UNION OF INDIA
September 20, 1989
SARASWATI DYEING AND PRINTING WORKS SURAT Vs. UNION OF INDIA
September 12, 1989
SATTAR ABDUL GAFUR SIPAD Vs. STATE OF GUJARAT
December 21, 1989
SATTAR HABIB HAMDANI Vs. UNION OF INDIA
October 6, 1989
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. ADITYANA GRAM PANCHAYAT RANAVAV
February 2, 1989
SHAH CHANDULAL VALCHAND Vs. AMTHAJI BHALAJI THAKORE
October 24, 1989
SHANABHAI MANGALBHAI PATEL Vs. BHAGAVANBHAI
April 25, 1989
SHANABHAI MANGALBHAI PATEL Vs. BHAGWANDAS REVABHAI PATEL
April 25, 1989
SHANKERLAL RAMJIBHAI DABHI Vs. STATE OF GUJARAT
February 14, 1989
SHANTABEN Vs. COMMISSIONER OF POLICE
February 28, 1989
SHANTILAL KESHAVLAL PATHAK Vs. ASSISTANT COLLECTOR VADODARA
December 11, 1989
SHARDULBHAI LAKHMANBHAI PANCHOLI Vs. STATE OF GUJARAT
September 15, 1989
SHILABEN YOGESHKUMAR SHAH SMT Vs. SHAH YOGESHKUMAR VITHALDAS
September 12, 1989
SHIRISH MAFATLAL SHAH Vs. CHAMPAGAURI CHANDULAL MEHTA, HAVING DIED DURING PENDENCY OF SUIT THROUGH HER L. R. AJAY J. MEHTA AND ANOTHER
July 24, 1989
SHIVSHANKER BABULAL THAKORE Vs. THAKKER RAVIKANT NARAYANDAS
November 20, 1989
SINDHI LOHANA RAVCHAND GOPALDAS Vs. DISTRICT MAGISTRATE JUNAGADH
June 21, 1989
SIYARAM GOPICHAND GUPTA Vs. STATE OF GUJARAT
October 3, 1989
SOLEMAN GALSINGHBHAI CHRISTIAN ALIAS SOLEMAN Vs. NISHA SAHAI ACHUTHAN SMT
November 23, 1989
SOMA TEXTILES AHMEDABAD Vs. UNION OF INDIA
September 12, 1989
STATE OF GUJARAT Vs. LUHAR MITHU HARUN ISMAIL
August 11, 1989
STATE OF GUJARAT Vs. MULCHAND LAKHAMSINH SHAH
August 7, 1989
STATE OF GUJARAT Vs. GULAMNABI alias FAKIR MOHMAD
August 9, 1989
STATE OF GUJARAT Vs. SYPOI ALAMBHAI JAMALBHAI
August 17, 1989
STATE OF GUJARAT Vs. BUTASING INDRASING
June 16, 1989
STATE OF GUJARAT Vs. DHIRAJLAL PRANSHANKAR BHATT
July 25, 1989
STATE OF GUJARAT Vs. BHARWAD JAKSHIBHAI NAGRIBHAI
March 10, 1989
STATE OF GUJARAT Vs. LALIT MOHAN
March 31, 1989
STATE OF GUJARAT Vs. SHETH CONSTRUCTION CO RAJKOT
December 18, 1989
STATE OF GUJARAT Vs. SARATSINGH R SISODIA
October 3, 1989
STATE OF GUJARAT Vs. LUHAR MITHU alias HARUN ISMAIL
October 20, 1989
STATE OF GUJARAT Vs. NAIMULLA JAVADULLA KAZI
December 15, 1989
STATE TRADING COOP OF INDIA LTD Vs. VARIAVA TRANSPORT SERVICE
November 20, 1989
STATION ROAD CABIN HOLDERS ASSOCIATION MEHSANA Vs. MEHSANA NAGAR PALIKA
April 4, 1989
SUB DIVISIONAL SOIL CONSERVATION OFFICER IDAR Vs. M M SAIYED
December 1, 1989
SUDHABEN S UDAR DR MRS Vs. VANARAJBHAI RATANBHAI JAISHWAL
April 1, 1989
SULTANBHAI CHANDBHAI AND OTHERS Vs. A. L. AKHANI
June 13, 1989
SURESH RAMTIRATH YADAV Vs. STATE OF GUJARAT
September 14, 1989
SWASTIK BEARING CO Vs. DASHRATHLAL CHHOTALAL PANCHAL
February 1, 1989
T R MISHRA Vs. STATE OF GUJARAT
December 26, 1989
TORRENT LABORATORIES PRIVATE LIMITED AHMEDABAD Vs. UNION OF INDIA
October 20, 1989
TRIVENI STRUCTURALS LIMITED Vs. STEELEX ENGINEERING CORPORATION
August 28, 1989
TRIVENIBEN Vs. STATE OF GUJARAT
May 5, 1989
TRIVENIBEN Vs. STATE OF GUJARAT
June 22, 1989
URVISH RATILAL GANDHI Vs. STATE OF GUJARAT
February 14, 1989
USMANGANI ABDULREHMAN MANSURI Vs. STATE OF GUJARAT
August 17, 1989
V V BHRAMKSHTRIYA Vs. STATE OF GUJARAT
August 14, 1989
V. D. BAJPAI Vs. DIRECTOR GENERAL, C.I.S.F., NEW DELHI
June 20, 1989
VAGHRI RAVJI BHIKHABHAI Vs. STATE OF GUJARAT
June 19, 1989
VALJI M. BHIL Vs. SENIOR DIVISON MECHANICAL ENGINEER, BARODA
April 5, 1989
VASANTLAL N SHAH Vs. PUNJAB NATIONAL BANK RAJKOT
January 12, 1989
VASRAM MULU Vs. STATE OF GUJARAT
January 16, 1989
VIJAY MILLS CO LTD Vs. STATE OF GUJARAT
October 11, 1989
VIJAYCHANDRA PRABHATILAL SHARMA Vs. MANEK METAL SYNDICATE BOMBAY
October 24, 1989
VIKRAMBHAI DHIRAJIBHAI PATEL Vs. A S JOG DISTRICT REGISTRAR CO OP SOCIETIES MEHSANA
January 11, 1989
VIKRAMBHAI PUNJABHAI PALKHIWALA Vs. S M AJBANI RECOVERY OFFICER
September 15, 1989
VINUBHAI MAGANLAL THAKKAR Vs. STATE OF GUJARAT
November 22, 1989
VIRENDRASINGH FOJASING Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
February 7, 1989
VORA MOHMADHUSEN FIDAHUSEN Vs. DOSHI TALAKCHAND DURLABHDAS
August 9, 1989
YEAST ALCO ENZYMES LIMITED Vs. STATE OF GUJARAT
August 17, 1989
YIJAY U. BARGE Vs. P. J. MADAN AND OTHERS
January 10, 1989
ZAVERCHAND GAEKWAD PRIVATE LIMITED BARODA Vs. UNION OF INDIA
November 18, 1989