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Case Index
Title
Date
A ABDUL GAFOOR Vs. A U PATHUMMA BEEVI
January 27, 1989
A ABDUL SATHAR Vs. REGISTRAR HIGH COURT OF KERALA
June 2, 1989
A M A SULTAN Vs. SEYDU ZOHRA BEEVI
February 22, 1989
A P PADMAKUMARI Vs. ISRO EMPLOYEES COOP SOCIETY
April 7, 1989
A V KAMMATH Vs. CHANDRAN
February 14, 1989
ABDUL BASHEER Vs. KARUNAKARAN
May 5, 1989
ABDUL GAFOOR KUNJU Vs. PATHUMMA BEEVI
January 18, 1989
ABDUL KAREEM Vs. T GOPALAKRISHNAN NAMBISAN
October 12, 1989
ABDUL KHADER Vs. MOHAMMED ALI
June 9, 1989
ABDUL KHADER Vs. STATE OF KERALA
December 21, 1989
ABDUL RAHIMAN Vs. G C D A
September 27, 1989
ABDUL SALAM Vs. STATE OF KERALA
January 17, 1989
ABDULLA Vs. AGRICULTURAL INCOME TAX OFFICER
May 31, 1989
ABDULLA Vs. STATE OF KERALA
November 27, 1989
ABDULLA HAJI Vs. STATE OF KERALA
December 5, 1989
ABDULSALAM HAJI Vs. MAMOO
September 5, 1989
ABRAHAM THOMAS Vs. ULAHANNAN
June 2, 1989
ACHAMMA GEORGE Vs. INSPECTING ASSISTANT COMMISSIONER
February 3, 1989
ADIMU Vs. OFFICIAL LIQUIDATOR
July 13, 1989
AHAMADKUTTY Vs. JOHNSON
July 20, 1989
AHAMEDKULLY Vs. SUB JUDGE
March 27, 1989
AHAMMED Vs. AYSHA
December 21, 1989
AJIT TRADERS Vs. COMMISSIONER OF INCOME TAX
August 24, 1989
ALAVI Vs. VELAYUDHAN
June 22, 1989
ALI Vs. VASUDEVAN
July 13, 1989
ALI Vs. MADHAVAN
October 24, 1989
ALL KERALA POOR AID LEGAL ASSOCIATION TRIVANDRUM Vs. CHIEF JUSTICE OF KERALA ERNAKULARN
November 21, 1989
AMBUJAKSHY Vs. KARUNAKARAN
January 18, 1989
AMBUKJAKSHI AMMA Vs. GOPI
October 18, 1989
AMMAD Vs. STATE OF KERALA
July 21, 1989
AMMU Vs. JANU
November 10, 1989
ANANDJI SHAH Vs. COMMISSIONER OF INCOME TAX
June 28, 1989
ANANTHA KINI Vs. STATE OF KERALA
July 11, 1989
ANANTHAKINI PADMANABHA KINI Vs. KAMALAVATHY ANIMAL
July 11, 1989
ANNAMMA ALEXANDER Vs. COMMISSIONER OF INCOME TAX
January 3, 1989
ANTONY Vs. STATE OF KERALA
September 8, 1989
ANTONY Vs. OUSEPH
October 17, 1989
ANTONY JEROME Vs. JOINT REGISTRAR CO OP SOC
December 8, 1989
APPU Vs. STATE
December 8, 1989
APPU Vs. STATE OF KERALA
July 18, 1989
APPU Vs. STATE OF KERALA
September 19, 1989
APPU Vs. SIMJO
May 25, 1989
APPUKUTTAN Vs. STATE
August 17, 1989
APPUKUTTY MOOTHAN Vs. STATE OF KERALA
July 13, 1989
ARADHANA LODGE Vs. TAHSILDAR
December 1, 1989
ARAVINDAKSHAN Vs. STATE OF KERALA
March 8, 1989
ARUN AGENCIES MATTANCHERRY Vs. ST ANTONYS OIL MIL
March 16, 1989
ASHALATHA Vs. COMMISSIONER CANNANORE MUNICIPALITY
January 4, 1989
ASHOK TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 24, 1989
ASOK TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1989
ASOKA RUBBER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
July 20, 1989
ASPINWALL AND COMPANY TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 18, 1989
ASSANKUTTY Vs. STATE
August 24, 1989
ASSOCIATED TRADERS Vs. INCOME TAX OFFICER
June 5, 1989
ASSOCIATED TRANSPORT CORPORATION P LTD Vs. NATIONAL INSURANCE CO LTD
January 28, 1989
ASUMA CASHEW COMPANY Vs. COMMISSIONER OF INCOME TAX
February 3, 1989
AUDIT REPORT OF THE TRAVANCORE DEVASWOM BOARD Vs. STATE
July 25, 1989
AUGUSTHY Vs. VARKEY
March 10, 1989
AVANACHERRY H WACO OP SOCIETY Vs. CHELLAMMA
December 22, 1989
AYIRANAZHI KOVILAKATH KUNCHUKUTTY Vs. AYIRANAZHI KOVILAKATH VEDAPURATTI
July 8, 1989
AYISSA UMMA Vs. AMI
October 23, 1989
AYYAPPAN Vs. FR. THOMAS
August 8, 1989
B P L INDIA LTD Vs. B P L AND P S P THOZHILALI UNION
October 31, 1989
B. THANKAMMA Vs. CORPORATION OF TRIVANDRUM
October 18, 1989
BABY Vs. GOPINATH
March 2, 1989
BALAKRISHNA KAMATH Vs. STATE OF KERALA
September 25, 1989
BALAKRISHNA TRANSPORT Vs. R T A MALAPPURAM
March 21, 1989
BALAKRISHNAN Vs. STATE OF KERALA
November 1, 1989
BALAKRISHNAN Vs. STATE OF KERALA
January 12, 1989
BAPPUTTY Vs. CHERIAKUTTY
December 12, 1989
BAVUNNI Vs. KOYAMMUD HAJI
August 24, 1989
BHARATHAN R Vs. INCOME TAX OFFICER
June 22, 1989
BHARATHI AMMA Vs. KUMARAN PEETHAMBARAN
August 11, 1989
BHARGAVAN Vs. THANKAPPAN
March 31, 1989
BHASKAR Vs. MADHAVIKUTTY AMMA
July 18, 1989
BHASKARAN PANICKER Vs. STATE OF KERALA
June 21, 1989
BRAEMORE ESTATES LTD Vs. STATE OF KERALA
August 29, 1989
C ASSIAMMA Vs. STATE BANK OF MYSORE
November 20, 1989
C GOPINATHAN Vs. KRISHNAN AYYAPPAN
October 16, 1989
C H KADER Vs. MUNNILAKATH VALAPPIL FOUSIA
September 6, 1989
C K P ASSANKUTTY Vs. STATE
August 2, 1989
C LOHITHAKSHAN Vs. STATE OF KERALA
January 3, 1989
C P K TRADING COMPANY Vs. ADDITIONAL SALES TAX OFFICER III CIRCLE MATTANCHERRY
June 7, 1989
C S PAVITHRAN Vs. SUB INSPECTOR OF POLICE
August 31, 1989
C T CHACKO Vs. KERALA STATE ELECTRICITY BOARD
August 4, 1989
C T MOHANAN Vs. C YESODA
March 21, 1989
C V JAYACHANDRAN Vs. STATE OF KERALA
July 21, 1989
C. VELAYUDHAN Vs. V.R. UNNI
July 6, 1989
C.D. GOVINDA RAO Vs. ASSISTANT COLLECTOR OF C. EX.
March 20, 1989
C.D. PALU Vs. ASSISTANT COLLECTOR OF C. EX.
August 22, 1989
C.J. PALU Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 2, 1989
CALICUT INSTITUTE OF ENG AND TECHNOLOGY Vs. CORPORATION OF CALICUT
December 18, 1989
CALICUT STEEL RE ROLLING CO P LTD Vs. KERALA FINANCIAL CORPN
August 4, 1989
CALICUT TEA MART TEA DEALERS AND COMMISSION AGENTS Vs. COMMISSIONER OF INCOME TAX
January 28, 1989
CALICUT TRADING CO Vs. COMMISSIONER OF INCOME TAX
February 10, 1989
CANARA BANK Vs. THANKAPPAN
June 23, 1989
CHACKO Vs. FOOD INSPECTOR
August 24, 1989
CHACKO Vs. SREEDHARAN
October 26, 1989
CHACKOCHAN Vs. FEDERAL BANK
March 27, 1989
CHANDRAN Vs. EXCISE INSPECTOR
October 27, 1989
CHANDRAN Vs. K.S.S. AND CHEMICALS LTD
August 28, 1989
CHELLAPPAN Vs. STATE OF KERALA
August 25, 1989
CHERIA ELIAS Vs. SURENDRA CHIT FUND
February 7, 1989
CHERIAN Vs. STATE OF KERALA
December 13, 1989
CHINNAMMA Vs. SECRETARY TO GOVERNMENT
December 6, 1989
COCHIN CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
February 21, 1989
COCHIN SHIPYARD LIMITED Vs. INDUSTRIAL TRIBUNAL
October 27, 1989
COCHIN SHIPYARD LTD Vs. SECRETARY TO GOVERNMENT
July 17, 1989
COMMEN KOSHY Vs. STATE OF KERALA
July 31, 1989
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MIDLAND RUBBER AND PRODUCE COMPANY LIMITED
October 16, 1989
COMMISSIONER OF GIFT TAX Vs. RAGHU K G
February 15, 1989
COMMISSIONER OF GIFT TAX Vs. FERNANDEZ U S M
February 13, 1989
COMMISSIONER OF GIFT TAX Vs. LAKSHMANA SARMA G
January 19, 1989
COMMISSIONER OF GIFT TAX Vs. K H ABRAHAM
January 12, 1989
COMMISSIONER OF GIFT TAX Vs. LUIZ KANNAMALLY T M
June 7, 1989
COMMISSIONER OF INCOME TAX Vs. NARAYANAN NAIR C
June 12, 1989
COMMISSIONER OF INCOME TAX Vs. A S IQBAL
June 13, 1989
COMMISSIONER OF INCOME TAX Vs. MULEDATH MOHAMMED
June 13, 1989
COMMISSIONER OF INCOME TAX Vs. P S N MOTORS PRIVATE LIMITED
June 19, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDL DEV CORPN LIMITED NO 2
June 26, 1989
COMMISSIONER OF INCOME TAX Vs. KRISHNANKUTTY MENON P
June 28, 1989
COMMISSIONER OF INCOME TAX Vs. GLORY PAUL
July 5, 1989
COMMISSIONER OF INCOME TAX Vs. GRAND CASHEW CORPORATION
June 21, 1989
COMMISSIONER OF INCOME TAX Vs. N RADHA BAI
June 21, 1989
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA PILLAI P INTERNATIONAL CASHEW TRADERS
June 21, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED NO 1
June 21, 1989
COMMISSIONER OF INCOME TAX Vs. CHEMBRA PEAK ESTATES LIMITED
March 13, 1989
COMMISSIONER OF INCOME TAX Vs. RELISH FOODS
March 16, 1989
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER N HUF NO 1
March 29, 1989
COMMISSIONER OF INCOME TAX Vs. RAJAMOHAN CASHEWS LIMITED
March 29, 1989
COMMISSIONER OF INCOME TAX Vs. RUBY RUBBER WORKS LIMITED
April 6, 1989
COMMISSIONER OF INCOME TAX Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED
May 30, 1989
COMMISSIONER OF INCOME TAX Vs. KIL KOTAGIRI TEA AND COFFEE ESTATES LIMITED
January 13, 1989
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM INDUSTRIES LIMITED
January 18, 1989
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES
January 18, 1989
COMMISSIONER OF INCOME TAX Vs. MADRAS SPINNERS LIMITED
January 9, 1989
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS
January 9, 1989
COMMISSIONER OF INCOME TAX Vs. HEAVEACRUMB RUBBER PRIVATE LIMITED
January 19, 1989
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
January 23, 1989
COMMISSIONER OF INCOME TAX Vs. KUMARAN AND CO
January 23, 1989
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
January 25, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
January 25, 1989
COMMISSIONER OF INCOME TAX Vs. EMINENT ENTERPRISES
January 28, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDL DEV CORPN LIMITED NO 1
January 31, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
January 31, 1989
COMMISSIONER OF INCOME TAX Vs. GOVINDANKUTTY MENON T
February 13, 1989
COMMISSIONER OF INCOME TAX Vs. KESAVA REDDIAR K
February 10, 1989
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING AND WEAVING MILLS LIMITED
March 3, 1989
COMMISSIONER OF INCOME TAX Vs. NIDISH TRANSPORT CORPORATION
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. ELITE SEA FOODS
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN TIMBER TRADERS
March 9, 1989
COMMISSIONER OF INCOME TAX Vs. PORINCHU T M
March 3, 1989
COMMISSIONER OF INCOME TAX Vs. ANAND C L
March 8, 1989
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED NO 2
October 16, 1989
COMMISSIONER OF INCOME TAX Vs. VARGHESE MATHEW
October 12, 1989
COMMISSIONER OF INCOME TAX Vs. WAHAB S A
October 12, 1989
COMMISSIONER OF INCOME TAX Vs. MERCHANDISERS PRIVATE LIMITED
September 25, 1989
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED NO 1
September 27, 1989
COMMISSIONER OF INCOME TAX Vs. CHERUPUSHPAM HOSPITAL TRUST
September 19, 1989
COMMISSIONER OF INCOME TAX Vs. VELIMALAI RUBBER COMPANY LIMITED
September 18, 1989
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION PRIVATE LIMITED
September 19, 1989
COMMISSIONER OF INCOME TAX Vs. ANAND C L
September 22, 1989
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
October 26, 1989
COMMISSIONER OF INCOME TAX Vs. GOOL C DALAL AND PERIN C DALAL
October 26, 1989
COMMISSIONER OF INCOME TAX Vs. KUMAR INDUSTRIES
July 28, 1989
COMMISSIONER OF INCOME TAX Vs. STATE FARMING CORPORATION OF KERALA LIMITED
July 27, 1989
COMMISSIONER OF INCOME TAX Vs. NATARAJAN K
July 31, 1989
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
July 21, 1989
COMMISSIONER OF INCOME TAX Vs. THOMAS P M
July 17, 1989
COMMISSIONER OF INCOME TAX Vs. PIONEER ENTERPRISES
July 17, 1989
COMMISSIONER OF INCOME TAX Vs. MANUAL
July 17, 1989
COMMISSIONER OF INCOME TAX Vs. CHEMBARA PEAK ESTATES LIMITED
August 25, 1989
COMMISSIONER OF INCOME TAX Vs. JOHN P V
September 2, 1989
COMMISSIONER OF INCOME TAX Vs. MALABAR TRADING CORPORATION PRIVATE LIMITED
September 6, 1989
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CHITS INDIA LIMITED
August 21, 1989
COMMISSIONER OF INCOME TAX Vs. RADHAKRISHNA INDUSTRIES
August 17, 1989
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K
December 7, 1989
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
December 7, 1989
COMMISSIONER OF INCOME TAX Vs. F X PERIERA AND SONS TRAVANCORE PRIVATE LIMITED
December 7, 1989
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES COMPANY LIMITED
December 7, 1989
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CLAY PRODUCTS LIMITED
December 1, 1989
COMMISSIONER OF INCOME TAX Vs. PATTON S R
December 15, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA SPINNERS LIMITED
December 1, 1989
COMMISSIONER OF INCOME TAX Vs. KERALA AGRO INDUSTRIES CORPORATION
December 4, 1989
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
November 29, 1989
COMMISSIONER OF INCOME TAX Vs. SIMON P I
November 28, 1989
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
November 29, 1989
COMMISSIONER OF INCOME TAX Vs. GLORY PAUL
March 5, 1989
COMMISSIONER OF WEALTH TAX Vs. SARA VARGHESE PVT
December 11, 1989
COMMISSIONER OF WEALTH TAX Vs. KUNHALI VARMA
July 20, 1989
COMMISSIONER OF WEALTH TAX Vs. KAETHIKAMAL KUMARI VARMA
July 20, 1989
COMMISSIONER OF WEALTH TAX Vs. RAVINDRANATHAN NAIR K
February 28, 1989
COMMISSIONER OF WEALTH TAX Vs. RAVI CHELOOR
February 28, 1989
COMMISSIONER OF WEALTH TAX Vs. ABRAHAM K V
February 9, 1989
COMMISSIONER OF WEALTH TAX Vs. T LAKSHMIKUTTY AMMA
May 30, 1989
COMMISSIONER OF WEALTH TAX Vs. LAKSHMIKUTTY AMMA N
June 9, 1989
COMMISSIONER OF WEALTH TAX Vs. P M PADMANABHAN
June 1, 1989
CROSSFIELD TRADERS Vs. COMMISSIONER OF INCOME TAX
March 20, 1989
CYRIAC Vs. K S E BOARD
April 17, 1989
DAMODARA SHENOI Vs. PUBLIC PROSECUTOR ERNAKULAM
September 8, 1989
DAMODARA SHENOI Vs. PUBLIC PROSECUTOR
September 18, 1989
DAMODARAN PILLAI Vs. KERALA WATER AND WASTE WATER AUTHORITY
October 12, 1989
DEPUTY COMMISIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SIVA TRADERS
June 19, 1989
DEPUTY COMMISSIONER Vs. NACHIMUTHU
March 9, 1989
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. O P SAMUEL
January 9, 1989
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P SUKUMARAN
January 9, 1989
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MOHANA JEWELLERY
January 10, 1989
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K MOHAMMED
January 11, 1989
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. GHANSHYAM KUMAR PASUPATHINATH
October 26, 1989
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. IMPERIAL TRADING COMPANY
August 19, 1989
DEVAKI AMMA Vs. STATE OF KERALA
April 6, 1989
DEVAKI AMMA MOOKAMBI AMMA Vs. MEENAKSHY AMMA VIJAYAMA
June 23, 1989
DEVAPPA Vs. NARAYANA RAO
June 28, 1989
DEVASIA CHACKO Vs. JOINT REGISTRAR
October 25, 1989
DHANARAJ AN Vs. FOOD INSPECTOR
December 13, 1989
DISTRICT EDUCATIONAL OFFICER Vs. JOSEPH
September 19, 1989
DOHARA BEEVI Vs. BHASKARAN
March 8, 1989
DOMINIC Vs. STATE OF KERALA
March 2, 1989
DOMINIC Vs. KOORKANCHERRY PANCHAYAT
September 18, 1989
DY COMMISSIONER Vs. COCHIN AGENCIES
February 20, 1989
DY COMMISSIONER Vs. CARMEL BOOK STALL
February 20, 1989
DY COMMISSIONER OF SALES TAX Vs. K P PAPER PRODUCTS
February 17, 1989
DY COMMISSIONER OF SALES TAX Vs. MOHAMMED
January 11, 1989
DY COMMISSIONER OF SALES TAX Vs. SWAMINATHAN ACHARY
July 26, 1989
DY DIRECTOR OF EDUCATION Vs. KUTTYKRISHNA PODUVAL
July 10, 1989
E K THANKAPPAN Vs. UNION OF INDIA
July 7, 1989
E V KUNHAMU Vs. FOOD INSPECTOR CANNANORE MUNICIPALITY
March 17, 1989
EDAYANAL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
October 4, 1989
ELAMPALLOR TRUST Vs. KAMALAKSITY AMMA
February 2, 1989
ESTHER Vs. STATE OF KERALA
February 22, 1989
ESTHER Vs. DANAMMA
June 9, 1989
EXCEL RUBBER PRODUCTS Vs. ADDL. COLLECTOR OF C. EX. AND CUSTOMS
July 27, 1989
F ACT LTD Vs. UNION OF INDIA
December 12, 1989
FATHER EPHARAM Vs. COMMISSIONER OF INCOME TAX
January 9, 1989
FEDERAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
May 31, 1989
FEDERAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
May 23, 1989
FOOD INSPECTOR Vs. ABOOTY
September 6, 1989
FOOD INSPECTOR MUYATTUPUZHA MUNICIPALITY Vs. V H KAMATH
February 21, 1989
FOOD INSPECTOR PUNALUR MUNICIPALITY Vs. K HARIKUMAR
November 16, 1989
FOOD INSPECTOR QUILON MUNICIPALITY Vs. M.H. SHOUKATHALI
January 18, 1989
FOREST RANGE OFFICER CHUNGATHARA II RANGE Vs. ABOOBACKER
March 14, 1989
FOREST RANGE OFFICER SHOLAYAR Vs. PATHROSE
April 5, 1989
FR EPHREM Vs. CIT
January 9, 1989
FRANCIS Vs. REVENUE DIVISIONAL OFFICER
February 28, 1989
G BABU Vs. CHIEF ENGINEER PS AND GL
September 8, 1989
G RAMAKRISHNA PILLAI Vs. J VIJAYAKUMARI AMMA
June 21, 1989
G T N TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1989
GANESH BHANDARY Vs. AMBUNHI
November 6, 1989
GANGADHARA PANICKER Vs. HARIDASAN
October 6, 1989
GEORGE Vs. ANTONY
July 7, 1989
GEORGE Vs. STATE OF KERALA
January 31, 1989
GEORGE ANTONY AND ORS. Vs. KERALA STATE FINANCIAL CORPORATION AND ORS.
January 31, 1989
GEORGE EAPEN Vs. STATE OF KERALA
September 7, 1989
GEORGE JACOB Vs. STATE OF KERALA
July 17, 1989
GEORGE JOSEPH FERNANDEZ Vs. GOVERNMENT OF INDIA
July 25, 1989
GEORGE K THOMAS Vs. TAHSILDAR
June 21, 1989
GEORGE KUTTY Vs. STATE OF KERALA
October 27, 1989
GEORGE MIRANTE Vs. STATE OF KERALA
November 28, 1989
GEORGE MITRAN Vs. GERFRUDE
December 20, 1989
GEORGE PAUL PUTHURAN Vs. COMMISSIONER OF WEALTH TAX
August 8, 1989
GEORGE THOMAS Vs. ADDL DISTRICT COURT
April 17, 1989
GIOVANOLA BINNY LIMITED IN LIQUIDATION Vs. IN RE
November 7, 1989
GIRI OIL MILLS Vs. STATE OF KERALA
October 20, 1989
GNANAMONI ROSAMMA Vs. THANKAPPAN NAIR
July 25, 1989
GOMES A J Vs. COMMISSIONER OF GIFT TAX
December 12, 1989
GOPALAN BHAVANI Vs. RAGHAVAN ARAVINDAKSHAN
May 31, 1989
GOPALAN GANGADHARAN Vs. DEVASSIA
October 24, 1989
GOPINATHAN Vs. SUSEELA
October 20, 1989
GOVERNMENT OF KERALA Vs. M KUNHA ABDULLA
March 21, 1989
GOVERNMENT OF KERALA Vs. V.K. KURIAKOSE
August 11, 1989
GOVINDA PILLAI Vs. MATHEVAN PILLAI
September 26, 1989
GOVINDANKUTTY MENON T Vs. COMMISSIONER OF INCOME TAX
July 20, 1989
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. MATHEW
March 20, 1989
GRINDLAYS BANK LTD. Vs. M. JOY MATHEW AND ANR.
October 19, 1989
GUJARAT STEEL TUBES Vs. STATE OF KERALA
May 5, 1989
GULAM RASOOL Vs. JAWAHAR BEEGUM
June 9, 1989
HABSA BEEVI Vs. SECRETARY, KPSC
July 5, 1989
HAILEYBURIA TEA ESTATES LTD Vs. ESTATE STAFF UNION OF SOUTH INDIA
September 26, 1989
HAJI P I AHAMED KOYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 24, 1989
HARIHARAN Vs. PARVATHYKUTTY AMMA
June 30, 1989
HARRISONS AND CROSSFIELD INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 18, 1989
HARRISONS MALAYALAM LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
October 4, 1989
HARRISONS MALAYALAM LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX
October 24, 1989
HASSAN Vs. STATE OF KERALA
June 22, 1989
IBRAHIMKUTTY Vs. UNIVERSITY OF KERALA
February 14, 1989
IBRAYI Vs. POKKAN
January 13, 1989
IMBAYI Vs. STATE
March 31, 1989
INDIAN ROADWAYS CORPORATION Vs. UNNEERIKUTTY
October 19, 1989
INDIAN TRANSFORMERS LTD. Vs. CEGAT
March 27, 1989
ITTAMMAAL BHASKARAN Vs. NADAVALAPPIL POKKAN
August 8, 1989
ITTIRARICHAN NAIR Vs. PARUKUTTY AMMA
December 6, 1989
J B ENTERPRISES Vs. STATE OF KERALA
September 29, 1989
JACOB Vs. STATE OF KERALA
November 28, 1989
JACOB THOMAS Vs. PUBLIC SERVICE COMMISSION
November 3, 1989
JAIFUNNISSA BEGUM Vs. A. SAROJINI
January 12, 1989
JAMES Vs. STATE OF KERALA
January 4, 1989
JAMES VARGHESE Vs. DISTRICT COLLECTOR
June 6, 1989
JANARDHANAN Vs. GOVINDAN
September 29, 1989
JAWAHAR TRADING CORPORATION Vs. RAMADAS
November 3, 1989
JAYASREE Vs. STATE OF KERALA
November 24, 1989
JOHN Vs. DISTRICT COLLECTOR
October 12, 1989
JOHN MENDEZ Vs. K. P. MATHEW
March 7, 1989
JOHNSON Vs. PUBLIC SERVICE COMMISSION
June 14, 1989
JOINT RECEIVERS OF UNITED FILM EXHIBITORS Vs. COMMISSIONER OF INCOME TAX
January 24, 1989
JOSE Vs. HYDROSE PALLIPARIPALANA COMMITTEE
February 7, 1989
JOSE Vs. STATE OF KERALA
April 17, 1989
JOSE Vs. VELAYUDHAN
March 14, 1989
JOSEPH Vs. STATE OF KERALA
March 7, 1989
JOSEPH Vs. KERALA FINANCIAL CORPN
February 24, 1989
JOSEPH Vs. MALATHY AMMA
November 8, 1989
JOSEPH Vs. CHANDRAN
July 11, 1989
JOSEPH Vs. BLOCK DEVELOPMENT OFFICER ANGAMALY
July 31, 1989
JOSEPH Vs. STATE OF KERALA
September 8, 1989
JOSEPH KURUVILLA Vs. COMMISSIONER OF INCOME TAX
March 16, 1989
JOSEPH MICHAEL Vs. TRAVANCORE RUBBER AND TEA CO LTD
February 17, 1989
JOY Vs. C I OF POLICE
February 1, 1989
JOY Vs. C.I. OF POLICE
February 9, 1989
JOY MATHEW Vs. SUPERINTENDENT OF POLICE
January 13, 1989
JOY NEERALAKOTTIL Vs. JOINT REGISTRAR
April 17, 1989
JOYKUTTY MATHEW Vs. VALSAMMA KURUVILLA
October 17, 1989
K K V VENUGOPALAN Vs. R T A CANNANORE
January 18, 1989
K KELAPPAN Vs. STATE OF KERALA
September 7, 1989
K NARAYANAN Vs. K SREEDEVI
January 18, 1989
K P BHASKARAN PILLAI Vs. JALEEL AHAMED
June 1, 1989
K P SADANANDAN Vs. STATE
September 22, 1989
K R KURUP Vs. S T A T
November 7, 1989
K S E B Vs. CHERIYAN VARGHESE
February 10, 1989
K S R T C Vs. BHARGAVI AMMA
October 31, 1989
K. VELUNNI Vs. PREMALATHA
July 5, 1989
K. VENKATARAMANA BHAT Vs. PAKKIRA
December 14, 1989
K.M. MATHEW Vs. P.K. GEORGE
January 25, 1989
K.P. CHACKOCHAN AND ANR. Vs. FEDERAL BANK AND ORS.
March 27, 1989
KALLIANI AMMA Vs. DEVI
June 22, 1989
KALLIYANIKUTTY AMMA Vs. SPECIAL TAHSILDAR
September 28, 1989
KALPAKA FILMS Vs. COMMISSIONER OF INCOME TAX
January 24, 1989
KALPAKA SHRIMP EXPORTS AZHIKODE Vs. KERALA FINANCIAL CORPORATION
June 7, 1989
KALPETTA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 8, 1989
KALYANI AMMA Vs. VARGHESE
May 31, 1989
KAMARBAN BEEVI Vs. K.G. RADHAKRISHNAN
November 10, 1989
KAMMUKUTTY ALIAS ABDURAHIMANKUTTY Vs. MUHAMMEDBAVA
January 17, 1989
KANAKAPALAM ESTATE Vs. STATE OF KERALA
January 9, 1989
KANDAMATH CINE ENTERPRISES PVT LTD Vs. JOHN PHILIPOSE
December 20, 1989
KANDIYIL GOPALAN AND OTHERS Vs. KANDIYIL CHANDRAMATHI
March 27, 1989
KANNAN Vs. NANU
June 9, 1989
KANTHIMATHY PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 22, 1989
KARIMBANAKKAL POKKER Vs. KATHRIKOYA MOLLA
December 14, 1989
KARUNAKARAN Vs. TAHSILDAR
May 22, 1989
KAVI RAJAN Vs. CO OPERATIVE TRIBUNAL
November 15, 1989
KERALA FLOUR MILLS MATTANCHERRY COCHIN Vs. BOARD OF REVENUE CIVIL SUPPLIES GOVT OF KERALA TRIVANDRUM
July 28, 1989
KERALA KAUMUDI PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 27, 1989
KERALA KSHETRA SAMRAKSHNA SAMITHI Vs. VELAYUDHAN
August 10, 1989
KERALA STATE ELECTRICITY BOARD Vs. VARKEY
March 10, 1989
KERALA STATE ELECTRICITY BOARD Vs. SUKUMARAN
January 10, 1989
KERALA STATE HOUSING BOARD Vs. MURALI
June 8, 1989
KERALA STATE HOUSING BOARD Vs. SOUMINI
June 15, 1989
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
June 19, 1989
KESARIA TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 26, 1989
KESAVA PANICKER BHASKARAN Vs. NARYANAN JAYAKUMAR
November 28, 1989
KESAVA PILLAI Vs. PAULOSE
June 19, 1989
KOCHAPPI CHELLAMMA VENKOTTU PUTHUVAL PURAYIDOM Vs. AMUKUTTY AMBIKA & OTHERS
November 24, 1989
KOSHY Vs. STATE OF KERALA
October 27, 1989
KRISHNA BHATT Vs. STATE BANK OF INDIA
January 19, 1989
KRISHNA PILLAI Vs. JALAL AHAMED
June 1, 1989
KRISHNA PILLAI Vs. KUNJUPILLAI
December 13, 1989
KRISHNADAS Vs. CHATHU
February 6, 1989
KRISHNAN Vs. GOMATHY AMMA
October 6, 1989
KRISHNAN KUTTY Vs. STATE OF KERALA
March 29, 1989
KSRTC Vs. PADMANABHAN NAIR
October 30, 1989
KUMARAN NAIR Vs. MOHAMMED HANEEFA
June 19, 1989
KUMARAN NAIR Vs. KHADER SHAH
January 12, 1989
KUNHAHMMED KUTTY Vs. TALUK LAND BOARD
January 24, 1989
KUNHALAVI Vs. GOVINDAN BHATTATHIRIPAD
September 19, 1989
KUNHAMMED KUTTY HAJI Vs. UNION OF INDIA
February 17, 1989
KUNJAMMA RAJAMMA Vs. SPECIAL DY TAHSILDAR
October 4, 1989
KUNJAN NADAR RADHAKRISHNAN Vs. STATE OF KERALA
March 16, 1989
KUNJIPPALU Vs. KOCHU MARIAM
November 8, 1989
KUNNATHUNAD C C COOP SOCIETY Vs. REGIONAL DIRECTOR ESIC
February 16, 1989
KURIAN MATHEW Vs. STATE OF KERALA
March 11, 1989
KURIAN VARGHESE Vs. STATE OF KERALA
October 30, 1989
KURICHIYAN CHANDU Vs. KUNJURAMAN NAMBIAR
September 5, 1989
KURUVILA THOMAS AND CO. Vs. SBT
August 24, 1989
KURUVILLA YOHANNAN Vs. KUMARAN
October 18, 1989
KUTTIAMIYIL PRAKASHAN Vs. STATE OF KERALA
August 10, 1989
LAKSHMANAN SUNDARAM Vs. STATE OF KERALA
February 2, 1989
LAKSHMI Vs. LAKSHMANAN
October 4, 1989
LAKSHMIKUTTY Vs. MOHANDAS
July 28, 1989
LAKSHMIKUTTY AMMA Vs. BALAN PILLAI
August 21, 1989
LAKSHMINARAYANAN ENGINEERS AND CONTRACTORS Vs. SECY KSEB
February 6, 1989
LAXMI Vs. A SANKAPPA ALWA
June 21, 1989
LEELA Vs. AMBUJAKSHY
May 31, 1989
LEGAL AID COMMITTEE FOR PROFSN TAXPAYERS Vs. STATE OF KERALA
June 23, 1989
LEKSHMI PILLA AMMA Vs. G. GEETAMMA
March 22, 1989
LUCIAMMA Vs. STATE OF KERALA
November 29, 1989
LUKOSE Vs. GOVINDAN NAIR
January 31, 1989
M A MAJEED Vs. DIVISIONAL FOREST OFFICER
February 22, 1989
M BHASKARAN NAIR Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
February 13, 1989
M BHASKARAN PILLAI Vs. STATE OF KERALA
November 13, 1989
M GEORGE AND BROS Vs. CHERIAN
December 20, 1989
M P GANGADHARAN Vs. STATE S I OF POLICE
July 20, 1989
M. RAMA BAI Vs. DR. RAJENDRA REDDIAR
August 11, 1989
M. SUHARA BEEVI Vs. STATE OF KERALA
June 9, 1989
M.K. ABDU Vs. KERALA STATE FINANCIAL CORPORATION LTD. AND ORS.
October 24, 1989
M/S VIJAYAMOHINI JILLS Vs. STATE OF KERALA
February 14, 1989
M/S. NATIONAL INSURANCE CO. LTD. Vs. ANTONY T. GEORGE
November 1, 1989
MADHAVA DAS Vs. CO OP TRIBUNAL
March 21, 1989
MADHAVA PHARMACEUTICAL LABORATORIES Vs. TALUK LAND BOARD
September 7, 1989
MADHAVAN Vs. BASHEER AHAMAD
July 10, 1989
MADHAVAN Vs. DY COLLECTOR
January 4, 1989
MADHAVI AMMA BHAVANI AMMA Vs. VELU PILLAI
September 26, 1989
MADRAS RUBBER FACTORY LTD Vs. STATE OF KERALA
March 29, 1989
MAHALEKSHMI Vs. STATE OF KERALA AND ANR.
October 24, 1989
MAHALEKSHMI JAYANTHI Vs. STATE OF KERALA
February 14, 1989
MAHALESHMI THAMPI Vs. STATE OF KERALA
October 12, 1989
MALABAR CEMENTS Vs. GEORGE
October 12, 1989
MAMMAD Vs. NABEESA
February 9, 1989
MANI Vs. STATE OF KERALA
February 28, 1989
MANI AND COMPANY Vs. INCOME TAX OFFICER
October 6, 1989
MANIYAMMA Vs. ABDUL RASAAK
February 28, 1989
MANIYAN Vs. STATE OF KERALA
August 11, 1989
MANOJ KUMAR Vs. STATE OF KERALA
August 17, 1989
MARIAKUTTY Vs. SOPHIAMMA
February 23, 1989
MARY SONIZ ZACHARIAH Vs. UNION OF INDIA
December 13, 1989
MATHAI Vs. STATE OF KERALA
August 18, 1989
MATHAI T I Vs. CONTROLLER OF ESTATE DUTY
March 16, 1989
MATHAI THOMAS Vs. STATE OF KERALA
September 4, 1989
MATHEN MATHAI Vs. GENERAL MANAGER K S R T C
August 10, 1989
MATHEW Vs. LAKSHMANAN
November 6, 1989
MATHEW Vs. GEORGE
January 25, 1989
MATHEW Vs. STATE OF KERALA
June 21, 1989
MATHEW Vs. GILBERT
December 18, 1989
MATHEW ALEXANDER Vs. BHASKARAN PILLAI SREEDHARAN PILLAI
July 21, 1989
MATHEW K T Vs. INCOME TAX OFFICER
March 3, 1989
MATHEW M THOMAS Vs. SALES TAX OFFICER
November 29, 1989
MATHEW P MATHAI Vs. STATE OF KERALA
September 27, 1989
MATHEW PHILIP Vs. STATE
September 7, 1989
MATHU Vs. CHERCHI
December 11, 1989
MAYO PHARMACY Vs. ABOOBACKER HAJI
December 6, 1989
MEPPALLIPOYIL LBRAVI Vs. POOLAKKANDIYIL POKKAN
January 13, 1989
METRO EXPORTS Vs. UNION OF INDIA (UOI) AND ORS.
March 9, 1989
MOHAMMED Vs. PATHUMMA
July 26, 1989
MOHAMMED ALI Vs. CHIEF CONSERVATOR OF FORESTS
July 13, 1989
MOHAMMED KASSIM ABDUL HAMEED Vs. KOCHUVAVA MOHAMMED ABDULLA
November 13, 1989
MOHAMMED KUNJU Vs. RAJAMMA
September 1, 1989
MOHAMMEDUNNI HAJI Vs. RAMACHANDRAN
March 30, 1989
MOHANAN C T Vs. YESODA C
March 21, 1989
MOHANAN NAIR Vs. STATE OF KERALA
February 27, 1989
MOHD HANOOFA Vs. MOHD KASIM
August 2, 1989
MOIDU Vs. STATE OF KERALA
September 20, 1989
MOTHER SUPERIOR Vs. TALUK LAND BOARD
January 3, 1989
MUHAMMAD Vs. STATE OF KERALA
August 3, 1989
MUHAMMED KASSIM Vs. VELLODI
March 3, 1989
MURALEEDHARAN Vs. PRINCIPAL
February 9, 1989
MURALEEDHARAN Vs. GURUVAYOOR DEVASWOM
July 7, 1989
MUTHANIKATTIL MOHAMMEDKUTTY Vs. STATE OF KERALA
September 27, 1989
MYTHEEN KANU Vs. STATE OF KERALA
September 8, 1989
N A GREGORY Vs. SECRETARY MANIMALA SERVICE CO OP BANK
October 26, 1989
N K NARAYANAN Vs. V VIDYADHARAN
September 5, 1989
N. RAJANG Vs. NARAYANAN NAIR
February 23, 1989
N.K. RAZACK Vs. CEGAT
September 26, 1989
N.THANKAPPAN Vs. K.G. CHANDRAMATHI
March 28, 1989
NANAPPAN KONTHI Vs. DIST COLLECTOR KOTTAYAM
February 9, 1989
NANDAKUMAR PARRAT Vs. SREEKALA RANI
June 1, 1989
NANOO GOPINATHAN Vs. NEELACANTAN BALAKRISHNAN
November 13, 1989
NARAYANA PILLAI CHANDRASEKHARAN NAIR Vs. KUNJU AMMA THANKAMMA
July 27, 1989
NARAYANAN Vs. VIDYADHARAN
September 6, 1989
NARAYANAN GANGADHARA PANICKER Vs. T.R. HARIDASAN
October 6, 1989
NARAYANAN NAIR Vs. UNION OF INDIA UOI
October 25, 1989
NARAYANAN NAMBOODIRI Vs. BHARGHAVI AMMA
February 24, 1989
NARAYANAN NAMBOODIRI Vs. BHARGAVI AMMA & ANOTHER
February 20, 1989
NARAYANANKUTTY Vs. R T A PALGHAT
June 2, 1989
NARAYANI Vs. ARAVINDAKSHAN
January 12, 1989
NARAYANI Vs. DISTRICT JUDGE
December 13, 1989
NARENDRAN NAIR ALIAS UNNI Vs. STATE OF KERALA
June 1, 1989
NATIONAL GARMENTS KALOOR COCHIN Vs. NATIONAL APPARELS ERNAKULAM COCHIN
April 5, 1989
NATIONAL INSURANCE CO LTD Vs. ANNAMMA
December 22, 1989
NATIONAL RUBBER FACTORY Vs. CEGAT
September 27, 1989
NATIONAL STARCH AND CHEMICALS Vs. WEIKFIELD PRODUCTS CO INDIA
August 14, 1989
NAZEER Vs. STATE
June 9, 1989
NELDON COMPANY Vs. RADHAKRISHNAN
December 1, 1989
NEW INDIA ASSURANCE CO LTD Vs. RAJU MARKOSE
February 27, 1989
NEW INDIA ASSURANCE CO LTD Vs. K T JOSE
September 1, 1989
NEW INDIA ASSURANCE CO. LTD Vs. CHEENIKKAL MOHAMMED KOYA
December 18, 1989
NEW INDIA ASSURANCE CO. LTD Vs. AVATHAN VEETTIL RAVINDRANATHAN
February 15, 1989
NEW INDIA ASSURANCE CO. LTD. Vs. THANKAMMA
May 31, 1989
NEW INDIA ASSURANCE CO. LTD. Vs. K.V. SREE DEVI
August 18, 1989
NEW INDIA ASSURANCE CO. LTD. Vs. SUSAMMA VARGHESE
May 30, 1989
OFFICIAL LIQUIDATOR Vs. CANARA BANK
November 7, 1989
OONITTAN Vs. STATE OF KERALA
August 11, 1989
ORDER OF THE HOLY CROSS Vs. LONNAPPAN THATTIL
July 31, 1989
ORIENTAL FIRE AND GENL. Vs. K.V. MATHEW
August 31, 1989
ORIENTIAL INSURANCE COMPANY LTD Vs. SIVAN
October 27, 1989
OTTAPALAM JAWAN TRANSPORT COMPANY P LTD Vs. REGIONAL TRANSPORT AUTHORITY PALGHAT
September 26, 1989
OUSEPH Vs. ANTONY
February 17, 1989
OUSEPH CHACKO Vs. RAMAN NAIR
April 7, 1989
P B PRABHA Vs. GIN SANKARA GIRL
February 14, 1989
P E K KALLIANI Vs. K DEVI
June 22, 1989
P K MOHAMED PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 28, 1989
P K SOMANATH Vs. STATE OF KERALA
July 20, 1989
P K WARIYAR Vs. STATE OF KERALA
November 2, 1989
P KUNHAMEED KUTTY HAJI Vs. UNION OF INDIA
February 17, 1989
P MYEN KANNU Vs. STATE OF KERALA
September 8, 1989
P N RAGHAVAN PANICKER Vs. STATE OF KERALA
August 31, 1989
P O THOMAS Vs. UNION OF INDIA
July 20, 1989
P SANKARAN Vs. AMBULAKSHAN NAIR
August 31, 1989
P SANKARANARAYANAN NAMBIAR Vs. UNION OF INDIA
August 16, 1989
P T MOHAMMED Vs. BOARD OF REVENUE TAXES TRIVANDRUM
September 5, 1989
P. A. BIJU Vs. DIRECTOR, PRINTING AND STATIONARY
March 3, 1989
P. BHASKARAN NAIR Vs. K. SADASIVAN NAIR
November 27, 1989
P. GOPINATHAN Vs. T.K. SUSEELA
October 30, 1989
P. M. SHAMSUDEEN Vs. RTA ALLEPPEY
March 13, 1989
P. RADHAKRISHNAN Vs. M. A. GEORGE
June 21, 1989
P.F. THOMAS Vs. K.R. AUGUSTINE
December 12, 1989
P.V. SHAHUL HAMEED Vs. N. SANAL KUMAR
January 28, 1989
P.V. VARGHESE Vs. CEGAT
April 5, 1989
PADMANABHAN NAIR Vs. C.A. ABRAHAM
August 31, 1989
PADMANABHAN NAIR Vs. GENERAL MANAGER KSRTC
June 20, 1989
PALU Vs. ASST COLLECTOR CENTRAL EXCISE
August 2, 1989
PANKAJ AGENCIES Vs. STATE OF KERALA
August 10, 1989
PANNACHAN ALIKUTTY Vs. MUHAMMED HASAN AND ORS.
November 27, 1989
PARAMESWARAN Vs. M K PARAMESWARAN NAIR
January 31, 1989
PARAMJITH SINGH Vs. JOB
October 18, 1989
PARAMU PILLAI Vs. DISTRICT COLLECTOR
January 4, 1989
PARANRU RADHAKRISHNAN Vs. BHARATHAN
August 9, 1989
PARAPUZHA THAMBAN Vs. STATE OF KERALA
January 25, 1989
PARUR CENTRAL BANK LTD Vs. A C CHACKO
August 25, 1989
PATHIYOOR KARSHAKA SANGHAM Vs. DY S P KAYAMKULAM
April 7, 1989
PAULOSE Vs. STATE OF KERALA
September 28, 1989
PAULSON CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
August 25, 1989
PERAMANAND GULABCHAND AND CO Vs. MOOLIGI VISANJI
July 21, 1989
PERIYAR AND PAREEKANNI RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 1989
PERUMAL WINES Vs. STATE OF KERALA
November 3, 1989
PICHA RAOWTHER Vs. ABDUL AZEEZ
October 26, 1989
PIONEER SHOPPING COMPLEX P LTD Vs. SILPI CONSTRUCTION CONTRACTORS
June 21, 1989
PIUS Vs. ALBINA ROZARIO
March 30, 1989
POCKER Vs. KAMMU
April 6, 1989
PONNI Vs. ANTHONY
August 11, 1989
POOVALAPPIL DAVID Vs. STATE OF KERALA
July 26, 1989
POPULAR AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
March 22, 1989
PORATHISSERY PANCHAYAT TAX PAYERS ASSN Vs. EXECUTIVE OFFICER
February 23, 1989
POULOSE Vs. STATE OF KERALA
August 11, 1989
POULOSE Vs. DEVASSYKUTTY
November 17, 1989
PRABHAKARAN Vs. SPECIAL DY TAHSILDAR
November 29, 1989
PRAMOD Vs. STATE OF KERALA
April 5, 1989
PREMKUMAR Vs. COMMISSIONER OF EXCISE
June 28, 1989
PUBLIC PROSECUTOR Vs. MOIDU HAJI
June 29, 1989
PURUSHOTHAMAN Vs. MALLIKA
March 20, 1989
PURUSHOTHAMAN Vs. STATE OF KERALA
February 14, 1989
PUTHENTHARA MOHANAN Vs. STATE OF KERALA
September 6, 1989
PUTHIYOTTIL KUNHAVA Vs. KANIATTICHALIL MAMMADKUTTY
July 17, 1989
QUILON TALUK I C AND T CO OP SOCIETY Vs. STATE OF KERALA
January 24, 1989
R T THOMAS Vs. TAX RECOVERY OFFICER
December 7, 1989
R.R. RAJENDRA MENON Vs. COCHIN STOCK EXCHANGE LTD.
October 5, 1989
RADHAKRISHNAN NAIR Vs. FOOD INSPECTOR
July 25, 1989
RADHAMONY AMMA Vs. GOPINATHAN PILLAI
November 30, 1989
RAGHAVA WARRIER Vs. SAROJINI WARASYAR
July 21, 1989
RAGHAVAN Vs. SOMAN
September 28, 1989
RAGHAVAN NAIR Vs. K S E B
October 26, 1989
RAGHAVAN PILLAI Vs. GOVERNMENT OF KERALA
June 7, 1989
RAJAGOPALA PRABHU C Vs. COMMISSIONER OF INCOME TAX
June 28, 1989
RAJAGOPALAN NAIR Vs. ASST COMMISSIONER OF EXCISE
March 15, 1989
RAJAM Vs. NARAYANAN NAIR
February 23, 1989
RAJAPPAN Vs. ASSOCIATED INDUSTRIES P LTD
November 6, 1989
RAJENDRAN Vs. STATE OF KERALA
December 12, 1989
RAKKA DINESHAN ALIAS MELEPUTHIYADATH DINESHAN Vs. STATE OF KERALA
December 20, 1989
RAM BAHADUR THAKUR P LTD Vs. CHIEF INSPECTOR OF PLANTATIONS
February 9, 1989
RAM MOHAN Vs. NARAYANAN NAMBOODIRIPAD
December 14, 1989
RAMA PANICKER DIVAKARA PANICKER OF PAVANA VEEDU Vs. BAKARI HYDROSE CHENNAMPILLY
December 18, 1989
RAMACHANDRAN NAIR Vs. STATE
October 4, 1989
RAMAKAIMAL Vs. NANIKUTTY AMMA
March 10, 1989
RAMAKRISHNAN NAIR Vs. STATE OF KERALA
June 19, 1989
RAMALINGA MUDALI Vs. NATESA MUDALI
June 2, 1989
RAMALINGESWARA RAW AND BOILED RICE MILL Vs. LEELARAM SHEVARAM INDIA P LTD
December 12, 1989
RAMAN Vs. NARAYANAN
October 27, 1989
RAMAN ITTIYATHI Vs. PAPPY BHASKARAN
July 28, 1989
RAMAN PILLAI Vs. KALYANI AMMA
September 28, 1989
RAMANKUTTY Vs. MUNICIPAL COMMISSIONER PALGHAT
February 21, 1989
RAMAPRIYA HOTELS P LTD Vs. STATE OF KERALA
July 26, 1989
RATNAKARA SHENOY Vs. RENT CONTROLLER
September 19, 1989
RAVEENDRAN Vs. PRAKASAN
July 13, 1989
REVEENDRAN Vs. STATE
January 31, 1989
ROCK WELL ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME TAX
June 9, 1989
ROSSY LAZAR Vs. JOSE P JOHN
December 13, 1989
ROUF Vs. STATE OF KERALA
February 2, 1989
ROYAL COFFEE WORKS Vs. COFFEE BOARD
April 7, 1989
RUBICON Vs. COLLECTOR OF CENTRAL EXCISE
February 28, 1989
S NAGARAJAN Vs. KOLAPPURATHU KHADER
February 28, 1989
S V SUHASINI DEVI Vs. PADMANABHAN MADHAVAN
March 3, 1989
S. SASIDHARAN AND ANR. Vs. THE RESERVE BANK OF INDIA AND ANR.
June 23, 1989
SAFIYA Vs. SUB-INSPECTOR OF POLICE
August 17, 1989
SAJAN VARGHESE Vs. STATE OF KERALA
July 5, 1989
SALES TAX OFFICER Vs. RAGAM PLASTICS
August 8, 1989
SAMOGIRI PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
September 20, 1989
SANTHA KUMAR Vs. COLLECTOR OF CUSTOMS
July 4, 1989
SARALA Vs. STATE OF KERALA
January 27, 1989
SARATCHANDRAN Vs. MALATHY
October 5, 1989
SASI Vs. STATE OF KERALA
March 28, 1989
SATHEE DEVI Vs. P. MALUK MOHAMMED
June 21, 1989
SAVITHRI AMMAL Vs. PADMAVATHI AMMA
October 12, 1989
SAVITHRI KUNJAMMA Vs. NARAYANAN
August 1, 1989
SECRETARY K S E B TRIVANDRUM Vs. M SAINABA
August 7, 1989
SECRETARY, PALLIPUROM HARIJAN MOTOR SOCIETY LTD. AND OTHERS Vs. STATE OF OTHERS
March 17, 1989
SEETHA @ SEETHALAKSHMY AMMAL Vs. P. P. CHEMBAKAMMAL
November 7, 1989
SELIN JOSEPH Vs. STATE OF KERALA
December 22, 1989
SHAKTI CEMENT CO P LTD Vs. F A C T
September 7, 1989
SHAMSUDDIN Vs. KERALA UNIVERSITY
April 17, 1989
SHAMSUDHEEN Vs. STATE OF KERALA
March 9, 1989
SHANMUGHAN Vs. ROHINI
May 29, 1989
SHEEBA DANIEL Vs. ALEXANDER
February 7, 1989
SIVARAMAN DIVAKARAN Vs. STATE OF KERALA
February 6, 1989
SOMAN Vs. STATE OF KERALA
July 26, 1989
SOSAMMA POTHEN Vs. STATE OF KERALA
July 17, 1989
SOUTH MALABAR GRAMIN BANK EMPLOYEES UNION Vs. CHAIRMAN
December 15, 1989
SPENCER AND CO LTD Vs. REGIONAL DIRECTOR E S I C
February 13, 1989
SREEDHARAN Vs. DIRECTOR OF INDUSTRIES
December 8, 1989
SREEDHARAN NAMBOOTHIRI Vs. JATHAVEDAN NAMBOOTHIRI
January 31, 1989
STATE Vs. SUKU
May 22, 1989
STATE BANK OF TRAVANCORE Vs. THASILDAR
October 19, 1989
STATE FARMING CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 21, 1989
STATE OF KERALA Vs. PADMANABHAN NAIR
August 31, 1989
STATE OF KERALA Vs. K P MOHANDAS
August 22, 1989
STATE OF KERALA Vs. JOSEPH
August 24, 1989
STATE OF KERALA Vs. RAJAN
September 20, 1989
STATE OF KERALA Vs. ANTONY
April 7, 1989
STATE OF KERALA Vs. KARTHIYANI AMMA
March 31, 1989
STATE OF KERALA Vs. VALLIAMMAL BHASKARAN
March 22, 1989
STATE OF KERALA Vs. C K BHARATHAN
March 21, 1989
STATE OF KERALA Vs. JOSEPH ANCHILOSE
February 10, 1989
STATE OF KERALA Vs. BALAKRISHNAN
March 8, 1989
STATE OF KERALA Vs. POULOSE
March 3, 1989
STATE OF KERALA Vs. MADHAVA P NAIR
February 27, 1989
STATE OF KERALA Vs. T. P. GEORGE
February 15, 1989
STATE OF KERALA Vs. VELAYUDHAN
June 14, 1989
STATE OF KERALA Vs. ST GREGORIOUS MEDICAL MISSION
December 13, 1989
STATE OF KERALA Vs. SANKARA PANICKER
December 22, 1989
STATE OF KERALA Vs. MONU D SURENDRAN
November 30, 1989
STATE OF KERALA Vs. RAMA VARMA
November 20, 1989
STEPHEN Vs. PUBLIC PROSECUTOR
October 18, 1989
SUBBAYYA CHETTIYAR Vs. AYYAPPAN PILLAI
April 7, 1989
SUKAPURAM SABHAYOGAM Vs. STATE OF KERALA
August 4, 1989
SUKUMARAN Vs. KADAKAVOOR O A DEVASWOM
January 6, 1989
SUMATHI Vs. S DEVASAN
January 31, 1989
SUNDARAM Vs. MUHAMMED KHANI
November 9, 1989
SUNDARAN Vs. STATE OF KERALA
September 1, 1989
SUNTEX PRIVATE LIMITED Vs. UNION OF INDIA
February 1, 1989
SURENDRAN Vs. MUNSIFF
September 5, 1989
SURESH KUMAR RAJENDRA KUMAR Vs. K ASSAN KOYA AND SONS
July 27, 1989
SYED MOHD., ASSTT. COLLR. OF C. EX. Vs. ABDULLA KALANAD MOHD.
October 16, 1989
T C BOSE Vs. KERALA STATE ELECTRICITY BOARD
January 30, 1989
T CHANDRI Vs. KAMBRATH KANARAKUTTY
January 9, 1989
T K ABOOBACKER Vs. UNION OF INDIA
April 6, 1989
T K SANTHA Vs. A G RATHNAM
August 4, 1989
T KUNHAMBU Vs. A SOJATH
January 9, 1989
T M CHACKO AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
August 2, 1989
T M SURESH Vs. FOOD INSPECTOR
July 25, 1989
T P PEETHAMBARAN Vs. T H MUSTHAFA
August 2, 1989
T V PARANGODAN Vs. DIST COLLECTOR TRICHUR
July 4, 1989
T. C. JOSE Vs. CHIEF ENGINEER
January 30, 1989
TARA AGENCIES Vs. COMMISSIONER OF INCOME TAX
May 24, 1989
TEEKOY RUBBERS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 18, 1989
THAMPAN Vs. DHANALAKSHMI BANK LIMITED
October 16, 1989
THAMPI Vs. COLLECTOR OF CENTRAL EXCISE
June 19, 1989
THANKACHAN Vs. CIRCLE INSPECTOR OF EXCISE
July 13, 1989
THANKAMMA Vs. KRISHNA PILLAI
November 24, 1989
THANKAPPAN MOHANAN Vs. STATE OF KERALA
November 9, 1989
THANKAPPAN PILLAI Vs. ELSAMMA JOSEPH
June 30, 1989
THARANGINI RECORDS Vs. STATE OF KERALA
August 22, 1989
THAYYULLATHIL KUNHIKANNAN Vs. THAYYULLATHIL KALLIANI
September 26, 1989
THE FOOD CORPORATION OF INDIA Vs. A.G. GOKULDAS
November 3, 1989
THE ORIENTAL INSURANCE CO. LTD. TRICHUR Vs. PARVATHY AND ORS.
July 4, 1989
THOMAS JOHN AND CO Vs. DY COMMISSIONER
September 22, 1989
THOMAS K T Vs. AGRICULTURAL INCOME TAX OFFICER
April 21, 1989
THOMMEN JOSEPH Vs. MATHAI GEORGE & OTHERS
January 23, 1989
THRESSIA Vs. THANKAMMA
August 4, 1989
THULASI BAI Vs. MANOHARAN
August 4, 1989
TRAVANCORE CEMENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 25, 1989
TRAVANCORE DEVASWOM BOARD Vs. P SAVITHRI
January 10, 1989
TRAVANCORE DEVASWOM BOARD Vs. PURUSHOTHOMAN
March 1, 1989
TRAVANCORE RUBBERS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 13, 1989
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 27, 1989
UDUPI KRISHNA BHAVAN Vs. ADDITIONAL SALES TAX OFFICER II CIRCLE PERUMBAVOOR
November 16, 1989
ULAHANNAN MATHAI Vs. TRAVANCORE DEVASWOM BOARD
August 3, 1989
UNION BANK OF INDIA Vs. T J STEPHEN
February 1, 1989
UNITED INDIA INSURANCE CO Vs. C S GOPALAKRISHNAN
January 28, 1989
UNITED INDIA INSURANCE CO LTD Vs. YASODHARA AMMA
January 2, 1989
UNITED INDIA INSURANCE CO LTD Vs. ANDREW VIVERA
March 17, 1989
UNITED INDIA INSURANCE COMPANY LTD Vs. K N SURENDERAN NAIR
November 8, 1989
UNNEERIKUTTY M A Vs. COMMISSIONER OF INCOME TAX
October 24, 1989
UNNI MAMMU HAJI Vs. STATE OF KERALA
March 14, 1989
UNNIKKATHIYA AND ORS. Vs. SANKARAN AND ORS.
December 13, 1989
UPPATHUNGAL JOSEPH Vs. CANNANORE CO OP LAND MORTGAGE BANK
February 15, 1989
USUVATHUNNISA Vs. ASST EDUCATIONAL OFFICER
July 4, 1989
V C GANESHAN Vs. STATE OF KERALA
September 20, 1989
V C ZACHARIAH Vs. CHIEF ELECTION COMMISSION OF INDIA NEW DELHI
November 8, 1989
V D DEVASSIA Vs. MICHEAL JOSEPH
November 16, 1989
V K MOHAMMED Vs. R T A MALAPPURAM
January 27, 1989
V. BHARGAVAN Vs. RAMABHADRAN & OTHERS
January 31, 1989
V. VIJAYAKUMARAN NAIR Vs. THE CORPORATION OF CALICUT
December 18, 1989
V.P. VEERANKUTTY HAJI Vs. V.P. KUNHALANKUTTY
October 31, 1989
VAN Vs. MATHUKUTTY
September 22, 1989
VARGHESE Vs. STATE OF KERALA
July 7, 1989
VARGHESE Vs. R T A TRICHUR
September 5, 1989
VARGHESE Vs. FOOD INSPECTOR
September 8, 1989
VARGHESE Vs. STATE OF KERALA
February 22, 1989
VARKEY Vs. PUBLIC PROSECUTOR
August 4, 1989
VARKEY Vs. STATE
August 4, 1989
VASU PRABHAVATHI Vs. SUKUMARAN
December 1, 1989
VASUDEVAN PILLAI Vs. RAMESH NAIR
September 27, 1989
VEERANKUTTY Vs. SANKARAN
December 13, 1989
VELAPPAN N Vs. COMMISSIONER OF WEALTH TAX
March 16, 1989
VELAYUDHAN Vs. SUBADRAMMA
June 23, 1989
VELAYUDHAN Vs. E.S.I. CORPORATION
November 28, 1989
VELUNNI Vs. VELLAKUTTY
July 5, 1989
VENKTRAMANA BHAT Vs. STATE OF KERALA
June 8, 1989
VIJAYAMOHINI MILLS Vs. STATE OF KERALA
February 17, 1989
VIJAYAN PILIAI BABU Vs. STATE KERALA
July 13, 1989
VIJAYAN WARRIER Vs. DIRECTOR OF TECHNICAL EDUCATION
June 8, 1989
VILANGANKUNNU SAMRAKSHANA SAMITHI Vs. STATE OF KERALA
August 8, 1989
VILASINI Vs. KUTTAPPU
February 15, 1989
VISHNU AND CO Vs. ABDULKHADAR HAJI
June 21, 1989
VISWANATHAN Vs. DISTRICT JUDGE
June 6, 1989
ZOHARA A. SAID Vs. INDIAN AIRLINES CORPORATION
November 1, 1989