Case Index

Title
Date
A CHIDAMBER Vs. LEELA
September 18, 1989
A L LAMBA Vs. STEEL AUTHORITY OF INDIA LTD
March 21, 1989
A NARAYAN Vs. SPECIAL LAND ACQUISITION OFFICER
May 30, 1989
A P GOPALAKRISHNAN Vs. SECRETARY K S T A
April 6, 1989
A P VEDAMURTHY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
November 6, 1989
A R BADARINARAYANA Vs. STATE OF KARNATAKA
June 3, 1989
A R SOMASHEKAR Vs. STATE OF KARNATAKA
August 29, 1989
A RAMESH Vs. STATE OF KARNATAKA
February 8, 1989
A T THIPPESWAMY Vs. KARNATAKA ELECTRICITY BOARD
October 27, 1989
A VINAYAGAM Vs. REGIONAL TRANSPORT OFFICER MANDYA
December 4, 1989
ABDUL SUKUR Vs. STATE OF KARNATAKA
October 16, 1989
AJAY BANSAL Vs. BANGALORE UNIVERSITY
November 10, 1989
AKKA BAI Vs. GOWRAWWA
March 3, 1989
AKKA BAI Vs. GOWRAWWA
April 5, 1989
AKTAR SAKEENA Vs. GOVERNMENT OF INDIA
July 3, 1989
AL AMEEN EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
September 6, 1989
AMALGMATED ELECTRICITY COMPANY LIMITED Vs. WORKMEN OF AMALGMATED ELECTRICITY CO LTD
October 19, 1989
AMAREGOWDA Vs. STATE OF KARNATAKA
November 22, 1989
AMBICA TRADING CO Vs. BANK OF BARODA
September 6, 1989
AMEER Vs. CHANDRASEKHARAPPA
February 9, 1989
ANAND ENTERPRISES Vs. SYNDICATE BANK
March 3, 1989
ANDANESH DANDAPPA MANVI Vs. STATE OF KARNATAKA
December 11, 1989
ANJANAPPA Vs. CENTRAL BANK OF INDIA AGRICULTURAL DEVELOPMENT BRANCH
August 8, 1989
ANJUMAN E ISLAM Vs. KARNATAKA BOARD OF WAKFS
December 1, 1989
ARCHANA Vs. UNIVERSITY OF MYSORE
September 18, 1989
ASMA BEGUM Vs. NISAR AHMED
November 8, 1989
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. KASHYAP ENGINEERING AND METALLURGICALS P LTD
June 27, 1989
ASSOCIATION OF THE RESIDENTS OF MAHANTESHNAGAR Vs. STATE OF KARNATAKA
October 27, 1989
B A BHAT Vs. SYNDICATE BANK
April 5, 1989
B GOPAL Vs. KOLAR URBAN CO OP BANK LTD
June 28, 1989
B K MANJUNATH GOWDA Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY
August 11, 1989
B K SHADAKSHARAPPA Vs. STATE OF KARNATAKA
October 21, 1989
B LOKESWAR Vs. MYSORE CITY MUNICIPAL CORPORATION
November 29, 1989
B M RANJI KARIAPPA Vs. STATE OF KARNATAKA
November 17, 1989
B MAHESWARAPPA Vs. SUBHAN
September 5, 1989
B N CHUDAMANI Vs. STATE OF KARNATAKA
November 22, 1989
B N RAMESH Vs. TOWN MUNICIPALITY ARSIKERE
June 14, 1989
B N SURYAJIARAYANA SHETTY Vs. CHIEF SECRETARY ZILLA PARISHAD BANGALORE RURAL DISTRICT
June 12, 1989
B R SOMASHEKARAPPA Vs. VIGNAN INDUSTRIES LIMITED
September 8, 1989
B S BHAGAWAN SINGH Vs. SHARADA BAI
February 23, 1989
B S MUDDAPPA Vs. STATE OF KARNATAKA
January 4, 1989
B S MUDDAPPA Vs. STATE OF KARNATAKA
September 13, 1989
B S VISHWANATH Vs. CHANDIKABEN J MEHTA
July 31, 1989
B SHIVAPPA Vs. STATE OF KARNATAKA
October 20, 1989
B SIDRAMAPPA Vs. STATE OF KARNATAKA
October 31, 1989
B T RAVINDRANATH PUNJA Vs. COMMISSIONER OF INCOME TAX BANGALORE
March 20, 1989
B U DALU Vs. STATE OF KARNATAKA
June 27, 1989
B. GANAPATHY BHANDARKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE
August 24, 1989
BALAPPA Vs. SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT
February 28, 1989
BALARAJU Vs. MUNAIAH
August 16, 1989
BANASHANKARY LEASING COMPANY LIMITED Vs. STATE OF KARNATAKA
October 17, 1989
BANGALORE CONSTRUCTION CO Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAYS DIVISION
November 9, 1989
BANGALORE UNIVERSITY Vs. RAM NARAYAN SAH PRABHAT
September 26, 1989
BANHATTI CO-OPERATIVE SPINNING MILL LTD Vs. KARNATAKA ELECTRICITY BOARD
November 30, 1989
BASAPPA MALLAPPA SONNAD Vs. BHAGAWWA
February 2, 1989
BASAVA REDDY D SUNKAPUR Vs. JAGADGURU MURUGARAJENDRA VIDYAPEETH
February 17, 1989
BASAVANTAPPA BASAPPA BANNIHALLI Vs. SHANKARAPPA MARIGALLAPPA
May 31, 1989
BASAVANTHAPPA DASHARATHAPPA BASTHI Vs. LAND TRIBUNAL
June 14, 1989
BASAVARAJU Vs. COMMISSIONER HUNSUR
September 12, 1989
BASAVAREDDY RANGA REDDY YAVAGAL Vs. STATE OF KARNATAKA
July 27, 1989
BEMCO HYDRAULICS LIMITED Vs. DEPUTY LABOUR COMMISSIONER and CONCILIATION OFFICER BELGAUM
August 17, 1989
BENKOSA BASKARASA KABADI Vs. CHAMPABAI
June 27, 1989
BHAGYALAKSHMI WINE STORES Vs. STATE OF KARNATAKA
April 17, 1989
BHARAMOJPPA Vs. SECRETARY P L D BANK YELBURGA
June 26, 1989
BHARATHI Vs. REGISTRAR OF CO OP SOCIETIES
August 17, 1989
BORANNA Vs. M A CHANDRA RAJU
April 21, 1989
BOREGOWDA Vs. SPECIAL DEPUTY COMMISSIONER SHIMOGA
August 17, 1989
C CHANNABASAPPA Vs. DAVANGERE PRIMARY CO OP AGRL AND R D BANK LTD
February 21, 1989
C E NAGARATHNAMMA Vs. ABDUL GAFOOR SAB
February 15, 1989
C KANNAN Vs. RETURNING OFFICER
January 25, 1989
C M IQBAL Vs. VIJAYA alias GTTTHA
November 2, 1989
C MALLAPPAJAIAH Vs. M MUDDANNA
August 16, 1989
C MOHAMMED NASARULLA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
February 13, 1989
C R NARASIMHA SETTY Vs. CANARA BANK
October 24, 1989
C R SRIRAM Vs. KARNATAKA POWER CORPORATION LIMITED
January 19, 1989
C V NAGARAJ Vs. TAHSILDAR SHIMOGA
December 16, 1989
CANARA BANK Vs. K S KUSHALAPPA
February 13, 1989
CANARA BANK Vs. BAPUJINAGAR INDUSTRIAL WORKERS CO OP SOCIETY LTD
September 5, 1989
CAPT. M.V. SUBBARAYAPPA Vs. BHARAT ELECTRONICS AND OTHERS
September 21, 1989
CHAMUNDESWARI DHARMA NIDHI Vs. AGRICULTURAL INCOME TAX OFFICER
March 17, 1989
CHANDRAPPA Vs. ZILLA PARISHAD HASSAN
November 23, 1989
CHANNABASANAGOUDA DYAVANAGOUDA PATIL Vs. ASST REGISTRAR OF CO OP SOCIETIES SAVANUR
January 16, 1989
CHANNABASAPPA BASAPPA SIDDANNAVAR Vs. CHIKKAPPA TIRUKAPPA MOTEBENNUR
October 20, 1989
CHANNABASAPPA HONAKERAPPA BELALADAVAR Vs. S H BHIMAKKANAVAR
May 31, 1989
CHANNABASSAVAIAH Vs. SHIVAMMA
March 15, 1989
CHANNAVEERAPPA Vs. CHANNABASAPPA
November 21, 1989
CHANNAVEERAPPALA DODDA HALAPPA Vs. LAND VALUATION OFFICER CUM SALE OFFICER
July 12, 1989
CHANNEGOWDA Vs. STATE OF KARNATAKA
September 15, 1989
CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA Vs. GOPAL RAMACHANDRA NADGOUDA
August 4, 1989
CHIKKANARASAIAH Vs. TIRUPATAIAH
March 22, 1989
CHIKKAPPA TIRUKAPPA Vs. KAKOL MANDAL PANCHAYAT
September 1, 1989
CHIKKARANGAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
April 3, 1989
CHOWDAPPA Vs. STATE OF KARNATAKA
September 27, 1989
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. WRAPAIDS LIMITED
August 18, 1989
CIPLA LTD Vs. UNION OF INDIA UOI
October 21, 1989
COFFEE BOARD Vs. STATE OF KARNATAKA
July 21, 1989
COMMISSIONER OF GIFT-TAX Vs. C S PATIL
March 8, 1989
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES
March 15, 1989
COMMISSIONER OF INCOME TAX Vs. KAKATKAR A B
January 16, 1989
COMMISSIONER OF INCOME TAX Vs. MYSORE SUGAR COMPANY LIMITED
November 28, 1989
COMMISSIONER OF INCOME TAX Vs. NIPPON ELECTRONICS INDIA PRIVATE LIMITED
September 1, 1989
COMMISSIONER OF INCOME TAX Vs. K R HONNAPPA
March 31, 1989
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES LIMITED
April 10, 1989
COMMISSIONER OF INCOME-TAX Vs. EMINENT ENTERPRISES
January 28, 1989
CONTROLLER OF ESTATE DUTY Vs. M NALINI RAO
March 13, 1989
COOL ALL CORPORATION Vs. JANE A VAZ
September 28, 1989
D BASAVARAJU Vs. CHIEF SECRETARY TUMKUR ZILLA PARISHAD
August 4, 1989
D K JANAKI Vs. LINGA RAJU
September 11, 1989
D RAMESH Vs. GOVERNMENT OF INDIA
April 13, 1989
D SHAKUNTALA Vs. D P SHARMA
January 14, 1989
D SHIVALINGAPPA Vs. STATE OF KARNATAKA
July 4, 1989
D V HARIDEV Vs. B NARAYANAMURTHY
November 7, 1989
D. SHAKUNTALA Vs. D.P. SHARMA
June 14, 1989
DAMODARAN G Vs. STATE OF KARNATAKA
March 14, 1989
DANAPPA REVAPPA KOLLI Vs. GURUPADAPPA MALLAPPA PATTANASHETTI
September 23, 1989
DEELIP V TELISRA Vs. GOVERNMENT OF INDIA
June 26, 1989
DEEPAK INSULATED CABLE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 1, 1989
DEPUTY COMMISSIONER and DIST MAGISTRATE Vs. VEERAPPA
November 29, 1989
DEPUTY COMMISSIONER BANGALORE DISTRICT Vs. K V GURURAJA RAO
March 9, 1989
DURGA DISTILLERY Vs. EXCISE COMMISSIONER
September 22, 1989
DYNA FOODS PVT LTD Vs. FAKIRAPPA
September 5, 1989
E MUNISWAMAPPA Vs. S KANYAKUMARI
March 31, 1989
EMPLOYEES STATE INSURANCE CORPORATION (BY REGIONAL DIRECTOR) Vs. S. SARAVANAM
May 31, 1989
EQUIPMENT SALES CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS
June 21, 1989
FAIZUNNISA BEGUM Vs. DIVISIONAL COMMISSIONER GULBARGA
June 22, 1989
FAROOQ M D Vs. STATE OF KARNATAKA
March 23, 1989
G C RAJASHEKAR Vs. NAYAKANA HATTI MANDAL PANCHAYAT
June 15, 1989
G HAMPAMMA Vs. K S KALINGAPPA
April 12, 1989
G L JAGADISH Vs. SHAMANTHA KUMARI
December 5, 1989
G L JAGDISH Vs. SHAMANTHA KUMARI
October 5, 1989
G N RAJAPPA NAIK Vs. DEPUTY COMMISSIONER KOLAR
October 3, 1989
G NARASIMHAPPA Vs. ASST REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
August 17, 1989
G S BASAVARAJ Vs. STATE OF KARNATAKA
October 18, 1989
GADAG URBAN CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DHARWAR
August 16, 1989
GAJANAN SAMBARAO GUNJIKAR Vs. VISHWANATH MAHADEV DESHPANDE
September 20, 1989
GANAPATHY SUBRAYA BHAT Vs. DEPUTY COMMISSIONER UTTARA KANNADA
May 30, 1989
GANGADHARA SHETTY Vs. STATE OF KARNATAKA
May 31, 1989
GENERAL SECRETARY LINGUISTIC MINORITIES PROTECTION COMMITTEE Vs. STATE OF KARNATAKA
April 29, 1989
GENERAL SECRETARY LINGUISTIC MINORITIES PROTECTION COMMITTEE Vs. STATE OF KARNATAKA
January 25, 1989
GIRIDHARILAL Vs. PRATAP RAI MEHTA
June 1, 1989
GLADYS DSOUZA Vs. LAND TRIBUNAL MUDIGERE TQ
March 28, 1989
GOPAL A T Vs. K HANUMANTHAIAH
January 19, 1989
GOPALAKRISHNA NELLI Vs. STATE OF KARNATAKA
June 7, 1989
GOURAWWA Vs. LAXMIBAI
January 18, 1989
GOWRIMMA Vs. STATE OF KARNATAKA
June 29, 1989
GOWRISHANKARA SWAMIGALU Vs. SIDDHAGANGA MUTT
March 31, 1989
GURAPPA KODLI Vs. STATE OF KARNATAKA
June 5, 1989
H A JAYARAM Vs. STATE OF KARNATAKA
July 13, 1989
H BASAVARAJAPPA Vs. STATE OF KARNATAKA
March 10, 1989
H C THAMMAIAH Vs. STATE OF KARNATAKA
September 18, 1989
H H BUILDERS KANT PVT LTD Vs. CORPN OF THE CITY OF BANGALORE
March 29, 1989
H HOMBALAIAH Vs. ZILLA PARISHAD BANGALORE RURAL DISTRICT
February 3, 1989
H M KRISHNA MURTHY Vs. DEPUTY COMMISSIONER CHICKMAGALUR
June 14, 1989
H M SHANTHAPPA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
February 20, 1989
H M T LIMITED Vs. HINDUSTAN EXPORTS AND IMPORTS CORPORATION LTD
August 11, 1989
H N KRISHNAPPA Vs. BANGALORE UNIVERSITY
March 27, 1989
H S SRIKANTAIAH Vs. ADMINISTRATOR TOWN MUNICIPAL COUNCIL CHALLAKERE
September 8, 1989
H SADANANDA SHETTY Vs. STATE OF KARNATAKA
July 13, 1989
H SHIVAPPA Vs. STATE OF KARNATAKA
March 15, 1989
H.A. SHARANAPPA Vs. KARNATAKA ELECTRICITY BOARD AND ORS.
June 28, 1989
HAJEE ABDULLA SAIT Vs. COMMISSIONER OF INCOME TAX
January 9, 1989
HALAGAPPA Vs. STATE OF KARNATAKA
September 14, 1989
HAMEED AND HAMEED ENTERPRISES Vs. NICKYS PARLOUR
January 4, 1989
HARIHAR POLYFIBERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
September 25, 1989
HARSUMANTHASASTRI MAHADEVASASTRI PURANIK Vs. MADHAVA RAO
February 28, 1989
HASSAN SAB Vs. STATE OF KARNATAKA
July 5, 1989
HIGH COURT OF KARNATAKA Vs. Y K SUBBARNNA
November 23, 1989
HIND ART PRESS Vs. EMPLOYEESSTATE INSURANCE CORPORATION
June 3, 1989
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
December 13, 1989
HIND PLASTIC INDUSTRIES Vs. LABOUR COURT BANGALORE
April 21, 1989
HOMBAMMA Vs. KEMPAMMA THAYAMMA
August 1, 1989
HOTEL BROADWAY COMPLEX Vs. ADMINISTRATOR CORPORATION OF BANGALORE
December 7, 1989
I Y CHANDRA EARAPPA Vs. STATE OF KARNATAKA
September 18, 1989
IMAMKLIAN MOHAMMADKHAN PATHAN Vs. SIRSI URBAN CO OPERATIVE BANK LTD
September 15, 1989
INCOME TAX OFFICER Vs. SRIHARI K L HUF
December 6, 1989
INDIA SAREE MUSEUM Vs. P KAPURCHAND
April 4, 1989
INDIAN HUME PIPE CO LTD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
October 6, 1989
INDIAN OXYGEN LTD Vs. STATE OF KARNATAKA
November 27, 1989
INSURANCE CO LTD Vs. SATHYANARAYANA TRANSPORT
April 21, 1989
J BHAWARILAL Vs. CORPORATION OF THE CITY OF BANGALORE
June 15, 1989
JAGADALE and SONS Vs. STATE OF KARNATAKA
November 13, 1989
JAGADGURU MURUGARAJENDRA POLYTECHNIC Vs. STATE OF KARNATAKA
October 5, 1989
JAGANMOHAN RAO Vs. STATE OF KARNATAKA
September 5, 1989
JAIN BOOK MANUFACTURERS Vs. COMMERCIAL TAX OFFICER IV CIRCLE HUBLI
April 17, 1989
JANURDHAN JOG Vs. SRIKRISHNA
March 28, 1989
JAYADEV Vs. SECRETARY K L E SOCIETY
March 14, 1989
JAYADEVI Vs. BASAVARAJ
September 26, 1989
JOHN BAPTIS LOBO Vs. BONIFACE FELIX LOBO
February 13, 1989
JOHN SHALEX PAINTS PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
November 28, 1989
K A APPANNA Vs. AGRICULTURAL INCOME TAX OFFICER
November 20, 1989
K C KEMPEGOWDA Vs. NANJUNDAIAH
September 12, 1989
K C SAREE EMPORIUM Vs. ACHAL CHAND K KOTHARI
April 6, 1989
K CHIKKABALUSA Vs. S NAGARAJU
March 22, 1989
K CHIKKALINGAIAH Vs. DEPUTY COMMISSIONER MANDYA
August 28, 1989
K CHOWDAPPA Vs. STATE OF KARNATAKA
April 20, 1989
K JANAKIRAM Vs. STATE OF KARNATAKA
February 16, 1989
K KRISHNA MURTHY SETTY Vs. KARNATAKA HOUSING BOARD
August 28, 1989
K L MADHUSUDHAN Vs. SECRETARY K E B
April 10, 1989
K P BALAJI SINGH Vs. LAKSHMAMMA
February 17, 1989
K PANDURANGA NAYAK Vs. JAYASHREE
September 22, 1989
K PURUSHOTHAMA SHENOY Vs. TAHSILDAR PUTTUR TALUK
June 8, 1989
K R BHASKARANANDA Vs. STATE OF KARNATAKA
January 25, 1989
K RAVINDRA DEVADIGA Vs. SEBASTIAN BRITTO
February 8, 1989
K S SHENOY Vs. SPL DEPUTY COMMR AND COMPETENT AUTHORITY MANGALORE
September 12, 1989
K S V SHANMUGAM Vs. MAHARASTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD
July 7, 1989
K SRINIVASA NAYAK Vs. KARNATAKA APPELLANT TRIBUNAL, BANGALORE
October 8, 1989
K SURESH NAYAK Vs. STATE OF KARNATAKA
October 21, 1989
K T PUTTEGOWDA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
February 23, 1989
K V VENKATESH Vs. TALUK EXECUTIVE MAGISTRATE MAGADI
June 20, 1989
K VENKATACHALAPATHY SETTY Vs. K R SETTY
June 2, 1989
K VISVANATHIAH SETTY Vs. S R CHIKKA VEERAPPA
November 7, 1989
K.B. BALAKRISHNA RAI Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL AND ANOTHER
March 8, 1989
K.V. VENKATAREDDY Vs. DODDANARAYANAPPA AND ORS.
March 13, 1989
KABBU BELEGARARA HORATA SAMITHI Vs. STATE OF KARNATAKA
June 6, 1989
KADLI DODDA DYAMAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BELLARY
June 27, 1989
KALIDASA KURUBARA SANGHA Vs. DEPUTY COMMISSIONER AND DISTRICT REGISTRAR OF SOCIETIES
August 9, 1989
KALLAPPA YASHWANT PATIL Vs. STATE OF KARNATAKA
April 5, 1989
KALYANA SUNDARI Vs. UNITED INDIA INSURANCE COMPANY
September 8, 1989
KANAIAH Vs. STATE OF KARNATAKA
August 22, 1989
KANAKA RAJ MEHTA Vs. K V SHIVAKUMAR
December 14, 1989
KANTHANAGOUDA Vs. CHIEF SECRETARY ZILLA PARISHAD BIJAPUR
February 21, 1989
KAP STEEL LIMITED Vs. R SASIKALA
August 22, 1989
KARNATAKA BANK LIMITED Vs. NAZEER AHMED SIDDIQUI
September 6, 1989
KARNATAKA BANK LTD Vs. STATE OF KARNATAKA
January 16, 1989
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION Vs. UNION OF INDIA
April 4, 1989
KARNATAKA STATE CINE JUNIOR ARTISTS ASSOCIATION Vs. STATE OF KARNATAKA
August 1, 1989
KARNATAKA STATE FINANCIAL CORPORATIONOFFICIAL LIQUIDATOR Vs. PATIL DYES AND CHEMICALS P LTD
February 3, 1989
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL MAJEED
December 12, 1989
KASHIMSAB MOHAMMADALI GORIKHAN Vs. HAYATSAB AKBARSAB GADHINGLAJ
June 8, 1989
KESORAM RAYON Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
March 29, 1989
KHATUNBI Vs. DEPUTY COMMISSIONER BIJAPUR
August 22, 1989
KIRLOSKAR ELECTRIC CO LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION DHARWAR
March 10, 1989
KONDAPALLI SUBBANNA Vs. MANAGING DIRECTOR
February 8, 1989
KRISHNA VILAS TOURIST HOTEL Vs. CITY MUNICIPAL COUNCIL CHITRADURGA
August 23, 1989
KUNDEERA PONNAPPA Vs. H S VASU
July 27, 1989
KURUVALLI SHIVALINGAPPA Vs. Y S M BASAIAH
February 24, 1989
L C ASHOK Vs. DIVISIONAL COMMISSIONER BANGALORE
September 19, 1989
LAKKE GOWDA Vs. COMMISSIONER BANGALORE CITY CORPORATION
March 3, 1989
LAXMAN JARAKIHOLI Vs. STATE OF KARNATAKA
June 30, 1989
LYDIA CUTINHA PRIYA Vs. I N GANAPATHI
November 21, 1989
M ABDUL MAJEED Vs. A K BATABYAL
October 4, 1989
M CHIDAMBARAM Vs. N SARGUNAM
January 2, 1989
M D BANNIGOL Vs. HUBLI MUNICIPAL BAROUGH PRIMARY TEACHERS CO OPERATIVE CREDIT SOCIETY LTD
September 6, 1989
M D NANJUNDASWAMY Vs. BASIC EDUCATION SOCIETY
February 23, 1989
M DINESH BHAT Vs. MAHAVEERA COLLEGE
November 3, 1989
M G AUTOMOBILES BELLARY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
January 3, 1989
M G KALEGOWDA Vs. COMMISSIONER CHICKMAGALUR
July 17, 1989
M H SOMASEKHARAPPA Vs. TAHSILDAR BHADRAVATHI
December 5, 1989
M INAITHULLA Vs. KARNATAKA BOARD OF WAKF
November 6, 1989
M J TORGAL Vs. STATE OF KARNATAKA
November 17, 1989
M JAGANNATH Vs. DIVISIONAL COMMISSIONER
June 6, 1989
M K KINAIKAR Vs. BELGAUM ZILLA PARISHAD
September 8, 1989
M L NARASIMHA GUPTA Vs. COMMERCIAL TAX OFFICER
April 6, 1989
M MRUTHYANJAYA Vs. PREMJIT SINGH
September 28, 1989
M PAPANNA Vs. HONBLE CHIEF JUSTICE HIGH COURT OF KARNATAKA
March 1, 1989
M PAPANNA Vs. HONBLE CHIEF JUSTICE
July 28, 1989
M PURUSHBTHAMA REDDY Vs. REGIONAL TRANSPORT OFFICER and LICENCING AUTHORITY
April 20, 1989
M R SURYANARAYANA MURTHY Vs. UNIVERSITY OF MYSORE
June 14, 1989
M S MAHADEVIAH Vs. BANGALORE CITY CORPORATION
January 18, 1989
M S NAGARAJA RAO Vs. SPL DY COMMR BANGALORE
April 4, 1989
M S POORNIMA Vs. REGIONAL TRANSPORT OFFICER MYSORE
March 8, 1989
M S SURYANARAYANA Vs. REGIONAL TRANSPORT OFFICER BELLARY
June 27, 1989
M SRINIVAS Vs. CORPORATION OF THE CITY OF BANGALORE
March 2, 1989
M V LATHA Vs. STATE OF KARNATAKA
July 26, 1989
M V SUBBARAYAPPA Vs. BHARAT ELECTRONICS EMPLOYEES CO OP HOUSE BUILDING SOC LTD
September 21, 1989
M VIRUPAKSHA GOWDA Vs. STATE OF KARNATAKA
July 31, 1989
MADAIAH Vs. TALUKA MAGISTRATE and SPL TAHSILDAR T N PURA
March 21, 1989
MAHADEVAIAH Vs. DEPUTY COMMISSIONER TUMKUR
May 4, 1989
MAHADEVAIAH Vs. SALES OFFICER
August 4, 1989
MAHADEVAPPA YELAVATTIURS POOJAR Vs. LABOUR ENFORCEMENT OFFICER CENTRAL GOVERNMENT OF INDIA MANGALORE
May 31, 1989
MAHAVEER CO OP CREDIT BANK LIMITED Vs. MOHAN BHUPAL DORLE
June 27, 1989
MALLAPPA BASAPPA BARAGI Vs. VIJAYA BANK
August 29, 1989
MALLAYYA Vs. TOTAYYA
January 30, 1989
MALLESHAPPA YELLAPPA KOLKAR Vs. Y B KOLKAR AND SONS
July 17, 1989
MANAGEMENT OF THUNGABHADRA SUGAR WORKS LTD Vs. STATE OF KARNATAKA
February 21, 1989
MANASA NURSING HOME AND LABORATORY Vs. TOWN MUNICIPAL COUNCIL THIRTHAHALLI
June 13, 1989
MANCHEGOWDA Vs. ZILLA PARISHAD BANGALORE
June 22, 1989
MANOHAR BONADE Vs. DISTRICT MAGISTRATE
January 1, 1989
MANVAL LUIS DESOUZA Vs. STATE OF KARNATAKA
June 23, 1989
MARIAPPA Vs. STATE OF KARNATAKA
September 1, 1989
MASJIDA AGSA Vs. KARNATAKA BOARD OF WAKFS
December 7, 1989
MECHANICAL AND CIVIL ENGINEERS AND CONTRACTORS Vs. STATE OF KARNATAKA
October 21, 1989
METURIT A G Vs. COMMISSIONER OF INCOME TAX BANGALORE
November 30, 1989
MIR FATHEULLA BABAJAN Vs. SYED NAZIR SAB
October 5, 1989
MIRZA HABIB AGA Vs. KARNATAKA BOARD OF WAKFS
December 5, 1989
MOHAMED AMEER Vs. HAFEEZ KHAN
March 15, 1989
MOKTESARS OF GANAPATHI TEMPLE OF IDAGUNJI Vs. ARCHAKS OF SHREE GANAPATI TEMPLE OF IDAGUNJI
October 5, 1989
MOOSA SALT WAKF Vs. SPECIAL LAND ACQUISITION OFFICER
September 28, 1989
MUDDE GOWDA Vs. DEPUTY COMMISSIONER MANDYA
January 11, 1989
MUNI AKKAYYAMMA Vs. STATE OF KARNATAKA
July 25, 1989
MUTHAPPAN E M V Vs. AGRICULTURAL INCOME TAX OFFICER
September 1, 1989
MYSODET PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 1989
N A GOPALA GOWDA Vs. N A NINGEGOWDA
April 5, 1989
N CHANDRAPPA Vs. REGISTRAR UNIVERSITY OF MYSORE
November 2, 1989
N GUNDAPPA Vs. STATE OF KARNATAKA
May 29, 1989
N K BASHEER AHAMED Vs. STATE OF KARNATAKA
February 9, 1989
N KRISHAN DECD Vs. SETTLEMENT COMMISSION
March 10, 1989
N P KRISHNA REDDY Vs. STATE OF KARNATAKA
January 25, 1989
N RAMALINGAIAH Vs. GOVERNMENT OF INDIA
April 19, 1989
N SAMPANGIRAMAIAH Vs. ASSISTANT COMMISSIONER BANGALORE
August 28, 1989
N SUBBA RAJU Vs. H S NAGANY
May 31, 1989
NAGABHUSHAPPA V Vs. DEPUTY COMMISSIONER BELLARY DIST
March 10, 1989
NAGAMMA Vs. DEPUTY COMMISSIONER CHICKMAGALUR
September 13, 1989
NAGESH Vs. STATE OF KARNATAKA
August 18, 1989
NAGESH P Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
January 18, 1989
NANJAMMA Vs. KEMPADEVAMMA
February 10, 1989
NANJANAYAKA Vs. STATE OF KARNATAKA
April 11, 1989
NANJUNDESWARA TRADING COMPANY Vs. STATE OF KARNATAKA
November 16, 1989
NARAYANA BEER NAIK Vs. STATE OF KARNATAKA
September 1, 1989
NARAYANA K L Vs. INCOME TAX OFFICER
January 23, 1989
NATIONAL INSURANCE CO LTD Vs. MALLIKARJUNA
November 30, 1989
NAVAJEEVAN CO OPERATIVE HOUSING SOCIETY Vs. GIRISH EDUCATION
June 21, 1989
NIRANJAN PROVISION STORES Vs. STATE OF KARNATAKA
June 12, 1989
NITHYANANDA ELECTRICAL CO OP SOC Vs. JOINT REGISTRAR OF CO OP SOC
June 28, 1989
NOORUNNISA BEGUM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
March 23, 1989
NRUPATHUNGA NAGARA NIVASIGALA KSHEMABHIVRUDHI SANGHA Vs. STATE OF KARNATAKA
June 27, 1989
ONKARAPPA Vs. SANNA NEELAPPA
May 31, 1989
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SATHYANARAYANA TRANSPORT
April 2, 1989
P K M ABOOBACKER Vs. UNION OF INDIA
April 19, 1989
P MABUSAB Vs. T NAGENDRAPPA
February 17, 1989
P MARIBASAVARADHYA Vs. UNIVERSITY OF MYSORE
September 19, 1989
P N NARASIMHA MURTHY Vs. REGIONAL TRANSPORT OFFICER AND LICENSING AUTHORITY FOR GRANT OF DRIVING SCHOOL LICENCE
December 7, 1989
P RAJASEKHARAPPA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
July 4, 1989
P RAJEEV Vs. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED
October 6, 1989
PATEL Vs. STATE OF KARNATAKA
February 8, 1989
PERCY PINTO Vs. R T A D K MANGALORE
July 19, 1989
PHILLIPOS and CO Vs. STATE OF KARNATAKA
September 11, 1989
PRAMOD ISLOOR Vs. STATE OF KARNATAKA
December 15, 1989
PRAVEEN INDUSTRIES Vs. BANAWAR SINGH
December 13, 1989
PURUSHOTHAM PANDIT KHER Vs. SPECIAL DEPUTY COMMISSIONER SPL L A O
May 31, 1989
PUTTA BHATTA N V Vs. P UTTAMCHAND
February 15, 1989
PUTTAKAMAIAH Vs. STATE OF KARNATAKA
September 6, 1989
R C PUTTAIAH Vs. DEPUTY COMMISSIONER
February 25, 1989
R KRISHNASWAMY RAO Vs. LAKSHMAIAH SETTY
October 4, 1989
R N DONGARE Vs. STATE OF KARNATAKA
December 12, 1989
R P SHAVI Vs. STATE OF KARNATAKA
November 30, 1989
R P SHAVI Vs. STATE OF KARNATAKA
November 22, 1989
RAJAMMA Vs. CHOKLA NAIK
March 29, 1989
RAJASEKHAR Vs. CHANDRAKANT VEERABHADRAPPA DESAI
March 2, 1989
RAJESH JOSHI Vs. PRE UNIVERSITY BOARD
July 31, 1989
RAJESHWARI C B Vs. CHANCELLOR
January 16, 1989
RAM NARAYAN SAH PRABHAT Vs. BANGALORE UNIVERSITY
August 8, 1989
RAMACHANDRA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
February 23, 1989
RAMANNA Vs. KARNATAKA STATE FINANCE CORPORATION
January 5, 1989
RAMAYIIN SINGH Vs. VIJAYALAXMI
July 13, 1989
RAMESH ENTERPRISES Vs. COFFEE BOARD
November 3, 1989
RAMKUMAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 3, 1989
RAVI PRINTERS Vs. KARNATAKA STATE FINANCIAL CORPORATION
October 17, 1989
RAVI VARMA KUMAR Vs. UNION OF INDIA
December 15, 1989
RAVINDRANATH PUNJA B T Vs. COMMISSIONER OF INCOME TAX
March 20, 1989
REGIONAL CONTROLLER NATIONAL AIRPORTS AUTHORITY BOMBAY Vs. ASST COMMISSIONER BELGAUM SUB DIVISION
November 16, 1989
REGIONAL DIRECTOR E S I CORPORATION Vs. S SARAVANAM
May 31, 1989
REVANASIDDASWAMY H M Vs. STATE PUBLIC PROSECUTOR
September 22, 1989
RODDAPPA Vs. K V RAVINDRANATHA GUPTA
October 16, 1989
RUDRA MUNISWAMY Vs. MALLIKARJUNAGOUD
September 25, 1989
S A WAHAB Vs. ASST REGIONAL TRANSPORT OFFICER UDUPI
December 14, 1989
S BALAJI PAI Vs. STATE OF KARNATAKA
October 16, 1989
S HARINATHA REDDY Vs. BANGALORE UNIVERSITY
June 2, 1989
S I MYADAR Vs. REGISTRAR KARNATAKA UNIVERSITY
September 1, 1989
S M MAHADEVA Vs. BANGALORE DEVELOPMENT AUTHORITY
March 22, 1989
S N RAMACHANDRA Vs. STATE OF KARNATAKA
February 7, 1989
S R BOMMAI Vs. UNION OF INDIA
August 4, 1989
S RAMESH Vs. SELECTION COMMITTEE FOR ADMISSION TO M B B S
June 8, 1989
S V BAGI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES APPEALS BELGAUM DIVISION
February 24, 1989
S VASUDEVA AND D P SHARMA AND C KANNAN Vs. STATE OF KARNATAKA
September 8, 1989
S VIJAYALAKSHMI Vs. BANGALORE UNIVERSITY
October 5, 1989
SANJAY KUMAR Vs. SUB REGISTRAR
February 17, 1989
SARASWATHI DEVI PRATHAP Vs. STATE OF KARNATAKA
November 16, 1989
SAROJAMMA Vs. STATE OF KARNATAKA
April 3, 1989
SATINDERPAL BHANDARI Vs. STATE OF KARNATAKA
December 6, 1989
SAYYAD UMAR Vs. STATE OF KARNATAKA
June 20, 1989
SEEBAYYA Vs. CITY MUNICIPAL COUNCIL SHIMOGA
September 6, 1989
SEENAPPA Vs. STATE OF KARNATAKA
July 4, 1989
SENNA BEERE GOWDA Vs. TAHSILDAR ARSIKERE TALUK
May 30, 1989
SESHAGIRI RAO Vs. COMMISSIONER BANGALORE CITY CORPORATION
January 16, 1989
SEWING SYSTEMS PVT LTD Vs. UNION OF INDIA
January 12, 1989
SHAILUJA UPPUND Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
December 12, 1989
SHAMALADEVI Vs. STATE OF KARNATAKA
October 27, 1989
SHAMSUNDER SALES CORPORATION Vs. CANARA FINANCES (REGD )
March 15, 1989
SHANKAR VIJAY SAW MILL Vs. STATE OF KARNATAKA
December 13, 1989
SHANKARAPPA FAKIRAPPA KUSGUR Vs. DEPUTY COMMISSIONER and DISTRICT ELECTION OFFICER DHARWAR
August 7, 1989
SHANT KUMAR Vs. ZHERABI
March 21, 1989
SHANTABAI Vs. MAHADEVI S KESURATGI
August 21, 1989
SHANTAMMA Vs. DEPUTY COMMISSIONER SHIMOGA
July 18, 1989
SHARANAPPA BASAPPA DINDAWAR Vs. STATE OF KARNATAKA
November 17, 1989
SHARANAPPA H A Vs. KARNATAKA ELECTRICITY BOARD
June 28, 1989
SHIRALAKOPPA MANDAL PANCHAYAT Vs. STATE OF KARNATAKA
July 31, 1989
SHIVAJI DONDOJI PADAKI Vs. GOVERNMENT OF INDIA
June 26, 1989
SHIVALINGAPPA MURIGEPPA KADI Vs. SHIVAYOGAPPA
December 15, 1989
SHIVAMURTHI MALLAYYA SWAMI Vs. MAHADEV UMARANE
January 1, 1989
SHIVANNA Vs. TAHSILDAR T N PURA TALUK
June 5, 1989
SHYAMALA C S Vs. C S SRIKANTAIAH
February 8, 1989
SIDDALINGAYYA GURAYYA VASTRAD Vs. ASST COMMISSIONER INDIA
September 27, 1989
SIDDAPPA SANGAPPA KOTEGUDD Vs. STATE OF KARNATAKA
June 23, 1989
SOMASHEKARA DESAI Vs. STATE OF KARNATAKA
February 14, 1989
SOMESHWAR Vs. NARAYAN GOVIND HEGDE & ORS.
February 28, 1989
SOUDAGER ABDUL RAHIM Vs. SOUDAGER GULAM RASOOL
February 7, 1989
SPECIAL LAND ACQUISITION OFFICER Vs. GUNDAPPAGOWDA
March 1, 1989
SPECIAL LAND ACQUISITION OFFICER DANDELI Vs. L K SUNTHANKAR
July 21, 1989
SPL LAND ACQUISITION OFFICER U K P NARAYANAPURA Vs. GURUSANGAPPA
August 28, 1989
SQUADRON LEADER S R KOHLI Vs. UNION OF INDIA
February 17, 1989
SRIKANTA DATTA NARASIMHARAJA WADIYAR Vs. VENKATESWARA REAL ESTATE ENTERPRISES PVT LTD
April 4, 1989
SRIRANGADEVARAYALU Vs. MAHADEVAPPA
February 21, 1989
STATE OF KARNATAKA Vs. MANAGING DIRECTOR
March 20, 1989
STATE OF KARNATAKA Vs. SUBHAN SAB
December 12, 1989
STATE OF KARNATAKA Vs. EMBICHI AHMED
December 12, 1989
STATE OF KARNATAKA Vs. MOHAMMED JAFFER
December 4, 1989
STATE OF KARNATAKA Vs. SANJIV MEHRA
November 28, 1989
STATE OF KARNATAKA Vs. BASAVARAJU
November 29, 1989
STATE OF KARNATAKA Vs. BASALINGAPPA
May 29, 1989
STATE OF KARNATAKA Vs. D S KRISHNA MURTHY
June 15, 1989
STATE OF KARNATAKA Vs. CHAMUNDESWARI INDUSTRIES
December 14, 1989
STATE OR KARNATAKA Vs. LT HOSPET TALUK
December 12, 1989
SUBASH RUKMAYYA GUTTEDAR Vs. STATE OF KARNATAKA
December 14, 1989
SUNANDA KOM VITTAL PAI Vs. MUKUND SRINIVAS SHANBHAT
May 30, 1989
SUSHEELA Vs. KARNATAKA BOARD OF WAKFS
November 22, 1989
SWATHI TRADERS Vs. COMMERCIAL TAX OFFICER XII CIRCLE BANGALORE
October 21, 1989
SYED IMDAD Vs. R RAMASWAMY
September 9, 1989
SYED IMDAD Vs. R RAMASWAMY
August 9, 1989
SYED NIZAIULLA Vs. VICE CHAIRMAN and MANAGING DIRECTOR K S R T C
February 24, 1989
SYNDICATE BANK Vs. T KESHAVA ANCHAN
March 21, 1989
T K SRINIVASAMURTHY Vs. T SEETHARAMAIAH
January 24, 1989
T M MOHAN Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER
November 30, 1989
T RAMACHANDRA RAO Vs. DIVISIONAL COMMISSIONER GULBARGA
June 15, 1989
T S RENUKARADHYA Vs. H S SUBHASH CHANDRA
June 27, 1989
T S RENUKARADHYA Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
June 27, 1989
TELECOM EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. SPECIAL DEPUTY COMMISSIONER and COMPETENT AUTHORITY D K
September 20, 1989
THARAMANDALPET HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
February 25, 1989
THEROJAMMA Vs. D H SADASHIVAIAH
August 10, 1989
THIMMAPPA A H Vs. T H RAMIAH
June 13, 1989
THIMMARAJU Vs. PUTTAKENCHAMMA
January 16, 1989
THIMMEGOWDA Vs. DYAVEGOWDA
February 10, 1989
TOWN MUNICIPAL COUNCIL MULKY Vs. VIJAYA COLLEGE MULKY
August 1, 1989
TUMKUR TOWN VEERASHIVA CO OPERATIVE BANK LTD Vs. H C SHYAMALA
June 28, 1989
UMESH CHIDAMBAR KULKARNI Vs. CHIDAMBAR BALAWANT KULKARNI
February 21, 1989
UNDER TRIAL PRISONERS OF CENTRAL PRISONS FT DISTRICT PRISONS IN KARNATAKA STATE Vs. INSPECTOR GENERAL OF PRISONS
March 3, 1989
UNION OF INDIA Vs. STUMPP SCHEULE and SOMAPPA LTD
February 21, 1989
UNION OF INDIA Vs. IMMACULATE CONCEPTION CHURCH BELGAUM
December 8, 1989
UNION OF INDIA UOI Vs. STERLING VARNISHES
January 25, 1989
UNITED INDIA INSURANCE CO Vs. BALASUBRAMANYAM
June 30, 1989
UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
November 10, 1989
UNITED INDIA INSURANCE COMPANY BANGALORE Vs. IMMAM AMINASAB NADAF
November 30, 1989
UNITED THEOLOGICAL COLLEGE Vs. SUNNY KULATHAKKAL
August 8, 1989
V B KORI Vs. ASSTT PROFESSIONAL TAX OFFICER HUBLI
November 10, 1989
V LAKKANNA Vs. LAND ACQUISITION OFFICER
June 6, 1989
V MOOKAN MAJOR Vs. BRANCH MANAGER SOUTHERN ROADWAYS LTD
January 24, 1989
V RAJU Vs. UNIVERSITY OF MYSORE
December 13, 1989
V ROJA SRINIVASALU Vs. UNIVERSAL FINANCE CORPORATION
June 6, 1989
V S NORTI Vs. STATE OF KARNATAKA
February 9, 1989
V SRINIVASA RAO Vs. STATE OF KARNATAKA
October 18, 1989
VEERABHADRAPPA Vs. STATE OF KARNATAKA
July 17, 1989
VEERANNA Vs. SUMITRABAI
June 19, 1989
VENKATARAMAN LAXMINARAYAN BHAT Vs. KARNATAKA APPELLATE TRIBUNAL
June 26, 1989
VENKATARAMANA GANAPAYYA BHAT Vs. KARNATAKA APPELLATE TRIBUNAL
August 8, 1989
VENKATEGOWDA Vs. SHIVANEGOWDA
June 19, 1989
VICTORY GLASS AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 28, 1989
VIJAYA ENTERPRISES Vs. STATE OF KARNATAKA
April 19, 1989
VIJAYVIKRAM COLLEGE OF ENGINEERING Vs. DEPUTY EDUCATIONAL ADVISER MINISTRY OF HUMAN RESOURCES DEVELOPMENT
April 10, 1989
VIRUPAKSHA ENTERPRISES Vs. COMMERCIAL TAX OFFICER HARAPANAHALLI CIRCLE HARAPANAHALLI DIST BELLARY
September 6, 1989
VISHWABHARATHI HOUSE BUILDING CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
September 23, 1989
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
July 4, 1989
VISVESVARAYA IRON and STEEL LTD Vs. DYNACRAFT MACHINE COMPANY LTD
July 26, 1989
VISWANATHAN E M V M Vs. AGRICULTURAL INCOME TAX OFFICER
November 8, 1989
VITOBA GANAPATHI NAYAK Vs. LAND TRIBUNAL HONNAVAR
April 13, 1989
WEST COAST PAPER MILLS LTD Vs. STATE OF KARNATAKA
August 10, 1989
Y DASS Vs. STATE OF KARNATAKA
September 28, 1989
Y DIWAKAR SHETTY Vs. VIJAYA BANK
November 30, 1989
Y M BASAPPA Vs. CHIEF SECRETARY HASSAN ZILLA PARISHAD
August 16, 1989
YARANA FEEDS AND FARMSHARIS MARINE PRODUCTS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS HUBLI
November 10, 1989