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Case Index
Title
Date
A. SCOTT AND COMPANY Vs. STRANG, STEEL AND COMPANY
August 1, 1889
ABDUL RAHMAN KHAN Vs. MUHAMMAD YUSUF KHAN
February 20, 1889
BABU RAM SINGH Vs. DEPUTY COMMISSIONER OF BARABANKI
November 6, 1889
BUDRI NARAIN Vs. MUSSUMMAT SHEO KOER
November 15, 1889
GOSSAMI GRIDHARIJI Vs. ROMANLALJI GOSSAMI
April 3, 1889
GREGSON Vs. UDOY ADITYA DEB
May 14, 1889
HAIDAR ALI KHAN Vs. NAWAB ALI KHAN
July 18, 1889
HURSOOK DASS Vs. KISSORYMOHUN ROY
August 1, 1889
JANKI PERSHAD Vs. LALA GOWRI SUNKER LAL
December 11, 1889
KUMAR BISESWAR ROY Vs. KUMAR SHOSHI SIKHARESWAR ROY
November 22, 1889
MAHABIR PERSHAD SINGH Vs. MACNAGHTEN
February 16, 1889
MAHARAJAH LUCHMESWAR SINGH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 2, 1889
MOHUNT GURSAHAI NUND Vs. MUNGNIRAM MARWARI AND ANOTHER AND; SYED LIAKUT HOSSEIN
July 20, 1889
MOHUNT MODHUSUDAN DAS Vs. KRISHNA PRAPANNA RAMANING DAS
November 15, 1889
MUSSAMMAT SUNDAR Vs. MUSSAMMAT PARBATI
July 20, 1889
NAVIVAHOO Vs. TURNER (OFFICIAL ASSIGNEE)
April 12, 1889
NAWAB MUHAMMAD AMANULLA KHAN Vs. BADAN SINGH
April 10, 1889
NAWAB SAHIB MIRZA Vs. NAWAB SULTAN MARIAM BEGUM AND ANOTHER AND; NAWAB WAZIR BEGUM
June 22, 1889
PERTAB CHUNDER GHOSE Vs. MOHENDRA PURKAIT
June 29, 1889
RAI MARKUNDA NATH SAHAI Vs. RAI BABU MAHABIR PERSHAD
November 20, 1889
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRIMATI FAHAMIDUNNISSA BEGUM AND ANOTHER AND; SHAMACHURN GANGOOLI
November 30, 1889
SHEIK MAHOMED AHSANULLA CHOWDHRY Vs. AMARCHAND KUNDU
November 9, 1889
SHEIKH MUHUMMAD MUMTAZ AHMAD Vs. ZUBAIDA JAN
July 6, 1889
SIVARAMAN CHETTI Vs. MUTHIA CHETTI
December 12, 1889
SRIMATI HEMANGINI DASI Vs. KEDAR NATH KUDU CHOWDHRY
April 3, 1889
SRINATH DAS Vs. KHETTERMOHUN SINGH
February 5, 1889
SURESH CHUNDER MOOKERJI Vs. TARACHURN CHATTERJI
May 14, 1889
SYED LUTF ALI KHAN Vs. FUTTEH BAHADOOR
April 6, 1889
TILUCKDARI SINGH Vs. CHULHAN MAHTON
April 10, 1889
UMES CHUNDER SIRCAR Vs. MUSSUMMAT ZAHOOR FATIMA
July 19, 1889