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Case Index
Title
Date
ABUL KHAIR MIAH Vs. GOVERNMENT OF BANGLADESH
November 27, 1979
AFZAL KHAN Vs. ELECTION TRIBUNAL, COMILLA
October 11, 1979
AYESHA SALAHUDDIN Vs. CHAIRMAN, LABOUR COURT
November 19, 1979
BANGLADESH STEAMER AGENTS ASSOCIATION Vs. GOVERNMENT OF BANGLADESH
May 31, 1979
DR. MOHAMMAD HOSSAIN Vs. ABDUL MALEK KHAN
August 23, 1979
GENERAL MANAGER, BANGLADESH CABLE SHILPA LTD. Vs. CHAIRMAN, LABOUR COURT
April 4, 1979
GOVERNMENT OF BANGLADESH Vs. ABDUR RASHID
August 9, 1979
HOSSAIN AHMED Vs. H. D HOSSAIN AND BROTHERS
November 28, 1979
HUPEN MAJHI @ HAPAN TUDU Vs. MUNSHI ABUL KHAIR
April 7, 1979
M.V. AGHIA THALASSINI Vs. ABU BAKR SIDDIQUE
April 4, 1979
MD. SHAHIDUL HAQUE Vs. MST. RAHIMAN BIBI
April 26, 1979
YUSUF Vs. MOFZAL AHMED SOWDAGAR
March 16, 1979