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Case Index
Title
Date
ABDUL HALEEM Vs. STATE OF RAJASTHAN
January 2, 1979
Abdul Rehman Vs. Dheri Bai
March 6, 1979
Abdul Salam Vs. State of Rajasthan
March 23, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ID MOHAMMAD NIZAMUDDIN
April 3, 1979
AGRICULTURAL PRODUCE MARKET COMMITTEE JODHPUR Vs. ASHOK KUMAR
December 5, 1979
AHMED Vs. STATE OF RAJASTHAN
November 16, 1979
AHMED SON OF HANDU Vs. THE STATE OF RAJASTHAN
November 13, 1979
Amar Chand Vs. State of Rajasthan
July 13, 1979
AMAR KUMARI Vs. COMMISSIONER OF INCOME TAX
July 30, 1979
AMRA Vs. STATE OF RAJASTHAN
April 21, 1979
AMRIT LAL; RAMESH KUMAR AND CO Vs. AMOLAK SINGH
December 25, 1979
ANANDA RAM Vs. UNION OF INDIA
July 16, 1979
Arbind AND Company Vs. State of Rajasthan
January 18, 1979
ARJUN SINGH Vs. PURAN MAL
July 23, 1979
ASHRAF Vs. STATE OF RAJASTHAN
January 5, 1979
ASSISTANT COMMERCIAL TAXES OFFICER WARD B ALWAR Vs. NATIONAL BRICKS AND LIME INDUSTRIES
July 21, 1979
ASSISTANT COMMERCIAL TAXES OFFICER WARD II CIRCLE D JAIPUR Vs. RAMESH LEAR STORES
July 3, 1979
ATMARAM Vs. NARBADA DEVI
March 3, 1979
B D CHARLES Vs. NORA BENJAMIN
March 26, 1979
BABULAL Vs. STATE OF RAJASTHAN
August 24, 1979
BADRI LAL Vs. STATE OF RAJASTHAN
December 21, 1979
BADRILAL Vs. MODA
January 1, 1979
BAGA RAM Vs. STATE OF RAJASTHAN
April 12, 1979
BAGRU RAM Vs. STATE OF RAJASTHAN
April 21, 1979
BAJRANGLAL Vs. STATE OF RAJASTHAN
August 27, 1979
BALKISHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR AND
July 21, 1979
BANSHILAL Vs. STATE OF RAJASTHAN
February 27, 1979
BANWARI LAL Vs. RAM PARTAP
July 30, 1979
BANWARILAL Vs. RAMESHWARI
September 7, 1979
BANWARILAL AND OTHERS Vs. STATE OF RAJASTHAN
August 31, 1979
BASTI RAM Vs. GHEWARCHAND
January 22, 1979
BHAGCHAND Vs. STATE OF RAJASTHAN
February 16, 1979
Bhagwana Vs. State of Rajasthan
May 4, 1979
BHAGWANDASS Vs. STATE OF RAJASTHAN
July 27, 1979
BHALLE CHAND Vs. TEJ RAJ
March 23, 1979
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 22, 1979
BHANWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
December 20, 1979
BHANWAR LAL Vs. UNION OF INDIA
November 8, 1979
BHANWAR LAL Vs. RAM KISHAN
March 21, 1979
BHANWAR LAL JAIN Vs. STATE OF RAJASTHAN
November 27, 1979
Bhanwar Singh Vs. State of Rajasthan
February 19, 1979
BHANWARLAL Vs. STATE OF RAJASTHAN
January 19, 1979
BHARAT Vs. STATE OF RAJASTHAN
September 15, 1979
BHERA RAM Vs. STATE OF RAJASTHAN
March 9, 1979
BHERUN AND ORS. Vs. THE STATE OF RAJASTHAN
October 17, 1979
BHONRILAL HIRALAL Vs. PRABHU DAYAL
February 9, 1979
BHOPAL SINGH Vs. BHAGWAT SINGH
January 3, 1979
BHOPAL SINGH Vs. BASTI RAM
February 1, 1979
Bikaner Cold Storage Company Bikaner Vs. Regional Provident Fund Commissioner
February 14, 1979
Birdhilal Vs. Kota Central Co operative Bank LTD
August 20, 1979
BISHAN SINGH Vs. STATE OF RAJASTHAN
February 27, 1979
BRIJ LAL Vs. RAJASTHAN STATE ELECTRICITY
March 21, 1979
BUDHIYA ALIAS BUDH SINGH Vs. STATE OF RAJASTHAN
February 26, 1979
Chain Sukh Ranga Vs. State of Rajasthan
May 4, 1979
CHAND SINGH Vs. STATE OF RAJASTHAN
July 26, 1979
CHANDANMAL Vs. RAWATMAL
August 6, 1979
CHANDMAL & ORS. Vs. STATE OF RAJASTHAN
July 24, 1979
CHATAR LAL Vs. RAMDAS
January 12, 1979
CHATURBHUJ Vs. STATE OF RAJASTHAN
February 7, 1979
CHENI RAM Vs. SHANTI DEVI
July 11, 1979
CHHAGAN SINGH Vs. STATE OF RAJASTHAN
January 20, 1979
CHOTA LAL MEHTA Vs. STATE OF RAJASTHAN
September 29, 1979
CHUHAR MAL SADHU MAL COMMISSION Vs. STATE OF RAJASTHAN
April 26, 1979
CHUNNI LAL Vs. STATE OF RAJASTHAN
February 12, 1979
CHUNNI LAL Vs. STATE OF RAJASTHAN
September 17, 1979
COMMERCIAL TAXES OFFICER Vs. SITA RAM SATISHCHANDRA AND CO
August 6, 1979
COMMERCIAL TAXES OFFICER CIRCLE A KOTA Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
July 5, 1979
COMMERCIAL TAXES OFFICER PALI Vs. KANYALAL MOHANLAL
November 15, 1979
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. BADRI NARAIN SITA RAM
November 21, 1979
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-1 JAIPUR Vs. MOTILAL OMPRAKASH
April 11, 1979
COMMERCIAL TAXES OFFICER SURVEY AND INVESTIGATION JODHPUR Vs. DIVISIONAL SUPERINTENDENT NORRN RAILWAY JODHPUR
October 16, 1979
COMMISSIONER OF GIFT TAX Vs. SAWAI MAHARAJ DEO H H SHRI SIR TEJ SINGHJI BAHADUR OF ALWAR
September 18, 1979
COMMISSIONER OF INCOME TAX Vs. S ZORASTER AND COMPANY
September 12, 1979
COMMISSIONER OF INCOME TAX Vs. JAI DRINKS PRIVATE LIMITED
October 10, 1979
COMMISSIONER OF INCOME TAX Vs. SAH SWAROOP NARAIN
October 10, 1979
COMMISSIONER OF INCOME TAX Vs. JAIPUR ELECTRO PRIVATE LIMITED
October 24, 1979
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
August 6, 1979
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMAID MILLS LIMITED
August 30, 1979
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL BRIJ LAL
September 6, 1979
COMMISSIONER OF INCOME TAX Vs. PREM RAJ DAULATRAM
July 19, 1979
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LIMITED
July 30, 1979
COMMISSIONER OF INCOME TAX Vs. A K SHARMA
July 31, 1979
COMMISSIONER OF INCOME TAX Vs. GOLECHA R K
April 6, 1979
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED
November 9, 1979
COMMISSIONER OF WEALTH TAX Vs. KASHI RAM LILA
December 5, 1979
COMMISSIONER OF WEALTH TAX Vs. THAKUR LAXMAN SINGH
September 26, 1979
COMMISSIONER OF WEALTH TAX Vs. MAN INDUSTRIAL CORPORATION LIMITED
September 13, 1979
Dal Chand Vs. State of Rajasthan
May 5, 1979
DALCHAND NEMCHAND Vs. UNION OF INDIA
December 15, 1979
DAMODAR Vs. URMILA
July 30, 1979
DAMODAR LAL KABRA Vs. INCOME TAX OFFICER
July 10, 1979
DARSHAN SINGH Vs. MST DASO
August 3, 1979
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF RAJASTHAN
October 29, 1979
Delhi Cloth AND General Mills Company LTD Vs. Rajasthan State Electricity Board
July 24, 1979
DEV CHAND Vs. STATE OF RAJASTHAN
March 20, 1979
Deva Ram Vs. State of Rajasthan
August 24, 1979
DEVA RAM Vs. STATE
January 3, 1979
DEVI SINGH Vs. SUSHILA DEVI
March 28, 1979
DHAN RAJ Vs. PRATAP
December 17, 1979
DHANJI Vs. STATE OF RAJASTHAN
October 18, 1979
DHANKAUR Vs. STATE OF RAJASTHAN
March 22, 1979
DHANNALAL AND OTHERS Vs. STATE OF RAJASTHAN
February 26, 1979
Dhanraj Vs. KISHNI DEVI
May 8, 1979
DHAPOOBAI Vs. NARAINLAL
January 30, 1979
DHARAMVEER KALIYA Vs. BASTICHAND S. BHANSALI
May 21, 1979
DHARMAMAL Vs. THE STATE OF RAJASTHAN
July 27, 1979
DHAYALAL Vs. STATE OF RAJASTHAN
December 3, 1979
DOONGARSINGH Vs. STATE OF RAJASTHAN
January 4, 1979
DR. O.N. SAXENA Vs. STATE OF RAJASTHAN
August 3, 1979
DURGA PRASAD Vs. KANHIYALAL
February 17, 1979
DURGA SHANKER Vs. STATE OF RAJASTHAN
July 31, 1979
FIRM BABU RAM RAM LAL SANGARIYA MANDI Vs. NEW INDIA ASSURANCE CO LTD
September 24, 1979
GAGAN RAJ SINGH NAGORI Vs. UNION OF INDIA
October 9, 1979
GAN NATH Vs. CHIMAN LAL
November 9, 1979
GANESH MAL Vs. STATE OF RAJASTHAN
November 21, 1979
GANESH RAM Vs. PATASI
March 20, 1979
GANESHMAL Vs. STATE OF RAJASTHAN
September 13, 1979
GANGA Vs. STATE OF RAJASTHAN
December 10, 1979
GEETA DEVI Vs. STATE OF RAJASTHAN
January 10, 1979
GENDMAL Vs. STATE TRANSPORT APPELLATE
September 13, 1979
GERON Vs. RIKHAB CHAND
February 14, 1979
GHANSHYAM CHANDRA MATHUR Vs. STATE OF RAJASTHAN
July 19, 1979
GHISA Vs. MADAA LAL
September 14, 1979
GHISA AND UDAI Vs. STATE OF RAJASTHAN
August 6, 1979
GIDUMAL Vs. RAMLAL
July 27, 1979
Gir Raj Prasad Kaushik Vs. State of Rajasthan
March 27, 1979
GOPAL Vs. THE STATE OF RAJASTHAN
February 16, 1979
Gopaldas Brijkishore Vs. B Ram Gopal Poddar
August 2, 1979
GOPI KISHAN AND OTHERS Vs. NARSING DAS AND OTHERS
December 25, 1979
GOTAM Vs. STATE OF RAJASTHAN
March 22, 1979
GOVIND PRASAD Vs. UNION OF INDIA
December 17, 1979
GULAB CHAND Vs. STATE OF RAJASTHAN
August 2, 1979
GULAM RASOOL Vs. MARIYAM
May 11, 1979
Gulam Rasul Vs. Neku
August 24, 1979
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
November 26, 1979
GURNAM SINGH Vs. THE STATE OF RAJASTHAN
May 9, 1979
GURUBACHAN SINGH Vs. STATE OF RAJASTHAN
January 10, 1979
H K HINGORANI Vs. STATE OF RAJASTHAN
November 23, 1979
HAJARI RAM Vs. MANTRI KHADI MANDIR BIKANER
March 1, 1979
HAKIM ALI Vs. STATE OF RAJASTHAN
November 30, 1979
HAMIR SINGH Vs. BHAWANI SHANKAR
September 21, 1979
HANS RAJ Vs. BOARD OF REVENUE
April 13, 1979
HANSRAJ AND CHAMPALAL Vs. RAM KRIPAL
October 16, 1979
HANUMAN AND OTHERS Vs. STATE OF RAJASTHAN
September 25, 1979
Hanuman Bhat Vs. State of Rajasthan
March 27, 1979
Har Chand Vs. State of Rajasthan
March 1, 1979
HARCHAND Vs. STATE OF RAJASTHAN
January 29, 1979
HARI RAM Vs. RATANLAL
August 2, 1979
HARI SINGH, AMAR SINGH, KEDAR & MEGHA Vs. STATE OF RAJASTHAN
December 5, 1979
HARISH CHANDRA Vs. STATE OF RAJASTHAN
March 20, 1979
HARISINGH Vs. STATE OF RAJASTHAN
January 20, 1979
Harjiram Vs. State of Rajasthan
January 31, 1979
Hasan Ali Vs. State of Rajasthan
January 16, 1979
HAZARI MAL Vs. MUTHA KAN RAM
September 24, 1979
Heera Vs. State of Rajasthan
March 23, 1979
HEMCHAND AND OTHERS Vs. STATE OF RAJASTHAN
December 25, 1979
HIRALAL Vs. COMMISSIONER OF INCOME TAX
September 7, 1979
HIRALLI AND OTHERS Vs. STATE OF RAJASTHAN
April 6, 1979
Hukam Singh Vs. Shankar
August 2, 1979
IDAN SINGH Vs. STATE OF RAJASTHAN
November 15, 1979
IKRAM Vs. UNION OF INDIA
November 26, 1979
IMJI & IMIA Vs. STATE OF RAJASTHAN
December 20, 1979
INDER SINGH Vs. S T A T
July 27, 1979
INDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 11, 1979
INDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 2, 1979
Indraj Vs. State of Rajasthan
May 1, 1979
ISMAIL Vs. STATE OF RAJASTHAN
November 26, 1979
J L N SAVITA Vs. UNION OF INDIA
October 29, 1979
JABBAR MAL DUGGAR Vs. UNION OF INDIA
July 20, 1979
JADISH PRASHAD AND ANR. Vs. STATE OF RAJASTHAN.
July 3, 1979
JAGAN SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
August 7, 1979
JAGANNATH Vs. JODHA RAM
November 26, 1979
Jagat Narain Nag Vs. State of Rajasthan
January 18, 1979
Jagdish Prasad Vs. Hazari Lal
February 20, 1979
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
February 21, 1979
Jagdish Prasad Khatri Vs. State of Rajasthan
July 10, 1979
JAGRAM Vs. GHAMANDI, CHANDER, HARI RAM, OMPRAKASH.
November 13, 1979
JAGTAR SINGH Vs. STATE OF RAJASTHAN
October 6, 1979
JAI BHARAT WINE CONTRACTOR Vs. STATE OF RAJASTHAN
August 29, 1979
JAI SINGH Vs. STATE OF RAJASTHAN
October 24, 1979
JAILAL Vs. STATE OF RAJASTHAN
March 2, 1979
JAINARAIN JEEVRAJ Vs. COMMISSIONER OF INCOME TAX
September 5, 1979
JAIPUR UDYOG LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE AJMER
May 11, 1979
JAISHREE LUXURY HOUSE KOTA Vs. KATHOTIA SONS REGISTERED PARTNERSHIP FIRM DELHI
October 11, 1979
JAMNA LAL Vs. LEGAL REPRESENTATIVES OF KHEMRAJ NATHULAL
February 26, 1979
JANGIR SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
April 20, 1979
JAVRILAL Vs. HAJARISINGH
July 27, 1979
JEEWAN KUMARI SMT Vs. UNION OF INDIA
April 2, 1979
JETHMAL Vs. RAMVILAS AND BABULAL
August 23, 1979
JITENDRA KUMAR RASTOGI Vs. URBAN IMPROVEMENT TRUST AND ANOTHER
September 15, 1979
JORAWAR SINGH Vs. STATE OF RAJASTHAN
June 28, 1979
JYOTI PRAKASH Vs. RAJASTHAN HOUSING BOARD
February 8, 1979
Kajod Mal Vs. State of Rajasthan
March 1, 1979
Kalji Vs. State of Rajasthan
April 6, 1979
Kalu Vs. Board of Revenue
July 12, 1979
KALU Vs. STATE OF RAJASTHAN
April 17, 1979
KALU RAM Vs. STATE
January 16, 1979
KALYANJI PATEL Vs. MOTILAL
May 11, 1979
KAMANI ENGINEERING CORPORATION Vs. GANESHRAM K VERMA
September 27, 1979
KAN RAJ Vs. STATE OF RAJASTHAN
January 10, 1979
KAN SINGH & ANOTHER Vs. STATE OF RAJASTHAN
June 6, 1979
KANA Vs. STATE
August 24, 1979
KASRI VISHWANATH Vs. UNITED COMMERCIAL BANK
November 29, 1979
Kedar Nath Gupta Vs. Bishan Das
May 24, 1979
KESA RAM Vs. STATE OF RAJASTHAN
February 12, 1979
Kesar Das Vs. Harish Chandra Vyas
March 20, 1979
KESHAV DAS AND OTHERS Vs. STATE OF RAJASTHAN
August 9, 1979
Keshav Pari Vs. Union of India
July 23, 1979
KEWAL CHAND Vs. STATE TRANSPORT APPELLATE
January 23, 1979
KHAMAN Vs. THE STATE OF RAJASTHAN
March 16, 1979
KHEMA Vs. BOARD OF REVENUE FOR RAJASTHAN
October 15, 1979
KHURSHID AHMED Vs. BHANWARIBAI
August 1, 1979
KISHAN GOPAL Vs. SARSWATI
July 2, 1979
Kishan Lal Vs. Kamla Devi Sharma
February 19, 1979
KISHAN PYARI Vs. SHANTI DEVI
January 5, 1979
KISHAN SINGH Vs. STATE OF RAJASTHAN
April 20, 1979
KISHAN SINGH & OTHERS Vs. STATE OF RAJASTHAN
April 18, 1979
KISHAN SINGH DHAKA Vs. STATE OF RAJASTHAN
April 13, 1979
KISHANSINGH Vs. CITY CORPORATION NOW MUNICIPAL
March 16, 1979
KISHORESINGH Vs. STATE OF RAJASTHAN
October 16, 1979
KR NIRMAL CHAND SONI Vs. THAKURJI SALIGRAMJI MAHARAJ
September 27, 1979
KRIPAL SINGH Vs. STATE OF RAJASTHAN
November 27, 1979
KRISHNA KUMAR Vs. STATE OF RAJASTHAN
August 24, 1979
KRISHNA KUMAR BANSAL Vs. UNION OF INDIA
September 8, 1979
L S DASHORA Vs. UNIVERSITY OF RAJASTHAN
November 21, 1979
Lachhi Ram Vs. Inspector Insecticides
January 17, 1979
LAD KANWAR Vs. JAGDISH
February 9, 1979
LAKHPAT SINGH Vs. STATE
August 21, 1979
LAL DAS Vs. POKAR DAS
October 15, 1979
Lal Singh Vs. State of Rajasthan
January 31, 1979
LALA Vs. STATE OF RAJASTHAN
April 24, 1979
LALOODA AND ANOTHER Vs. STATE OF RAJASTHAN
January 24, 1979
LAXMAN Vs. CHAMPALAL
August 22, 1979
LAXMI NARAIN Vs. STATE OF RAJASTHAN
October 15, 1979
LAXMI NARAYAN Vs. GOPILAL
May 1, 1979
LOOMBARAM Vs. RAMNARAIN
February 16, 1979
M/S BROOK BOND INDIA LTD Vs. STATE OF RAJASTHAN
November 8, 1979
M/S. ZAMIDARA TRANSPORT CO OPERATIVE SOCIETY LTD., SRI GANGANAGAR AND ANOTHER Vs. THE STATE TRANSPORT, APPELLATE TRIBUNAL, RAJASTHAN AND OTHERS
January 23, 1979
MADAN LAL Vs. UNION OF INDIA AND OTHERS
March 22, 1979
MADANLAL AND ANAND PRAKASH Vs. STATE OF RAJASTHAN
March 21, 1979
MADANLAL PUROHIT Vs. STATE OF RAJASTHAN
August 10, 1979
MADHO LAL Vs. STATE
August 31, 1979
MAHARAJA SHREE UMAID MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 26, 1979
MAHARAO ABHAI SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
July 12, 1979
MAHENDRA MATHUR Vs. UNIVERSITY OF UDAIPUR
April 27, 1979
MAN SINGH Vs. BAJRANG SINGH
January 3, 1979
MANGI LAL Vs. BHERU LAL
January 19, 1979
MANGILAL Vs. GHEESUKHAN
March 1, 1979
MANGILAL Vs. UNION OF INDIA
September 4, 1979
Mangla Vs. State
May 5, 1979
MANI RAM Vs. STATE OF RAJASTHAN
September 26, 1979
MANPHOOL Vs. STATE OF RAJASTHAN
August 23, 1979
MANZOOR AHMED Vs. REGIONAL TRANSPORT AUTHORITY KOTA
January 9, 1979
MARDANA Vs. STATE OF RAJASTHAN
November 22, 1979
MATADIN MISHRA Vs. STATE OF RAJASTHAN
March 15, 1979
Megh Singh Vs. State
January 18, 1979
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR GOLCHA
July 12, 1979
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR GOLCHA
October 19, 1979
MILAP CHAND Vs. KALIYA & ANOTHER
April 2, 1979
MOHAMMED ISHAQ Vs. LACHHI
January 3, 1979
MOHAN Vs. STATE OF RAJASTHAN
October 10, 1979
MOHAN Vs. STATE OF RAJASTHAN
August 20, 1979
MOHAN LAL Vs. STATE OF RAJASTHAN
December 20, 1979
MOHAN LAL JAIN Vs. STATE OF RAJASTHAN
February 13, 1979
MOOLA Vs. STATE OF RAJASTHAN
January 10, 1979
MOTI Vs. STATE OF RAJASTHAN
July 13, 1979
MOTI Vs. STATE OF RAJASTHAN
November 30, 1979
MOTI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
November 6, 1979
MOTISINGH AND SEVEN OTHERS Vs. BHOOP SINGH THE STATE OF RAJASTHAN
September 19, 1979
MST. RAJU Vs. SRILAL & OTHERS
February 9, 1979
MST. TULCHAN ALIAS TULSI W/O POORARAM JAT RESIDENT OF BHALERI Vs. THE STATE OF RAJASTHAN
November 21, 1979
MULCHAND THAKURDAS SINDHI Vs. STATE OF RAJASTHAN
August 3, 1979
MUNICIPAL BOARD Vs. JAMMU MAL
May 10, 1979
MURARILAL Vs. RSEB AND ORS
October 3, 1979
MUREED Vs. STATE OF RAJASTHAN
July 21, 1979
NAGAUR CENTRAL CO-OPERATIVE BANK LTD. Vs. KESA RAM
July 11, 1979
NANAG NATH Vs. RAMCHANDRA AND OTHERS
September 29, 1979
NANAK RAM Vs. STATE OF RAJASTHAN & ANR
March 19, 1979
Nand Ram Vs. State of Rajasthan
July 10, 1979
NANDA Vs. STATE OF RAJASTHAN
April 19, 1979
NANDLAL JAIN Vs. STATE OF RAJASTHAN AND OTHERS
August 21, 1979
NARAIN Vs. STATE OF RAJASTHAN
April 24, 1979
Naraini Devi Vs. Banarsi Devi
May 11, 1979
NASIRABAD URBAN CO-OPERATIVE BANK LTD Vs. GYAN CHAND
October 4, 1979
NATH RAJ Vs. STATE BANK OF BIKANER AND JAIPUR
November 15, 1979
NATHA RAM Vs. BHIKA
December 14, 1979
NATHU Vs. STATE OF RAJASTHAN
July 30, 1979
NATIONAL INSURANCE CO. LTD. Vs. AJIT DOSHI AND ORS.
February 9, 1979
NAVIN CHANDER Vs. STATE OF RAJASTHAN AND OTHERS
March 23, 1979
NAWAL KISHORE Vs. STATE OF RAJASTHAN
February 12, 1979
NEBHAN DAS Vs. BANSHI LAL
August 17, 1979
Nemi Chand Vs. State of Rajasthan
March 2, 1979
NENIA & OTHERS Vs. STATE OF RAJASTHAN
October 19, 1979
NEW INDIA ASSURANCE CO LTD Vs. SASHILA DETI SHARMA
September 12, 1979
NICHITTARSINGH AND ANOTHER Vs. STATE OF RAJASTHAN
December 19, 1979
NORATANMAL Vs. STATE OF RAJASTHAN
January 19, 1979
OM PRAKASH Vs. SHAKUNTLA
October 17, 1979
Om Prakash Vs. State of Rajasthan
May 7, 1979
OM PRAKASH DHANAK Vs. STATE
September 5, 1979
OMPRAKASH Vs. SHAKUNTALA
October 17, 1979
PADAM CHAND VINAY CHAND Vs. UNION OF INDIA
March 16, 1979
PAN MAL Vs. GYANCHAND
October 9, 1979
PANNEY SINGH Vs. STATE OF RAJASTHAN
May 7, 1979
PARKHA Vs. JAWAN MAL
July 16, 1979
Phoola Vs. State of Rajasthan
February 27, 1979
POONAM CHAND Vs. DISTRICT JUDGE
May 10, 1979
POORAN Vs. STATE
January 17, 1979
PRAKASH CHANDER Vs. SUNDER BAI
February 17, 1979
PRATAP SINGH Vs. STATE OF RAJASTHAN
September 6, 1979
PREMSINGH Vs. STATE OF RAJASTHAN
June 19, 1979
PRITHVIRAJ & ANOTHER Vs. STATE OF RAJASTHAN
November 6, 1979
PUKH RAJ Vs. STATE OF RAJASTHAN
July 11, 1979
PUKH RAJ Vs. JAGDISH RAJ & ORS.
May 10, 1979
Punerjee Vs. Rameshwar
July 12, 1979
PURUSHOTTAM DAS BANGUR Vs. INCOME TAX OFFICER
November 26, 1979
PYARE LAL Vs. RAMCHANDRA
July 20, 1979
PYARE MOHAN Vs. RAMESHWAR
February 9, 1979
PYARI BAI Vs. STATE OF RAJASTHAN
May 4, 1979
QURBAN Vs. STATE OF RAJASTHAN
September 17, 1979
R R P BHATNAGAR Vs. STATE OF RAJASTHAN
April 27, 1979
R S METALS PRIVATE LTD Vs. UNION OF INDIA
August 10, 1979
RADHEY SHYAM Vs. NATHURAM
February 28, 1979
RADIENT INDUSTRIES Vs. UNION OF INDIA
July 10, 1979
RAGHUBIR SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
July 19, 1979
RAJA RAM Vs. JAGDISH PRASAD
December 12, 1979
RAJASTHAN STATE CO Vs. H.N. GUPTAS
April 3, 1979
RAJASTHAN STATE ELECTRICITY BOARD Vs. STATE OF RAJASTHAN
April 30, 1979
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. JUDGE INDUSTRIAL TRIBUNAL
December 18, 1979
RAJENDRA PRASAD Vs. GIRDHARI LAL
February 1, 1979
RAJKUMAR KULSHRESTHA Vs. SECRETARY RAJASTHAN STATE
February 27, 1979
RAJPAL SINGH Vs. STATE OF RAJASTHAN
April 30, 1979
RAJPUTANA COTTON PRESS PUBLIC LIMITED Vs. STATE OF RAJASTHAN
May 11, 1979
RAJU Vs. STATE OF RAJASTHAN
January 31, 1979
RAJU ALIAS RAJENDRA SINGH Vs. STATE OF RAJASTHAN
January 1, 1979
RAJVI AMAR SINGH Vs. STATE OF RAJASTHAN
March 28, 1979
RAJVIR SINGH Vs. STATE OF RAJASTHAN
January 25, 1979
Rakesh Gupta Vs. State of Rajasthan
February 21, 1979
RAM CHARANLAL Vs. STATE OF RAJASTHAN
January 3, 1979
RAM DAS Vs. STATE OF RAJASTHAN
July 16, 1979
RAM DAYAL Vs. STATE OF RAJASTHAN
February 15, 1979
RAM NIWAS Vs. SARDAR SINGH
September 27, 1979
Ram Prakash Vs. State of Rajasthan
March 1, 1979
RAM PRATAP Vs. STATE OF RAJASTHAN
March 9, 1979
RAMA SHANKER Vs. RAMA BETI ALIAS SHARDA ALIAS
July 10, 1979
RAMCHAND Vs. LAXMIKUMAR
September 17, 1979
RAMCHAND Vs. STATE
November 13, 1979
RAMCHANDRA Vs. STATE OF RAJASTHAN
February 15, 1979
RAMCHANDRA Vs. MST. BHURI
September 28, 1979
RAMESH CHANDRA Vs. MUKHTYAR SINGH
September 28, 1979
RAMESHWAR Vs. STATE OF RAJASTHAN
July 4, 1979
RAMJAS & ANR. Vs. STATE OF RAJASTHAN
July 27, 1979
RAMKARAN Vs. STATE OF RAJASTHAN
December 18, 1979
RAMKUMAR Vs. M/S. RAM KUMAR MORARKA & SONS (P) LTD., BOMBAY
March 15, 1979
RAMSAHAI Vs. STATE OF RAJASTHAN
April 3, 1979
Ranchbodmal Vs. Nawaratanmal
May 11, 1979
RANDHIR SINGH Vs. GURBUX SINGH
February 7, 1979
RANGI LAL Vs. STATE OF RAJASTHAN
July 7, 1979
RATNIA Vs. STATE OF RAJASTHAN
September 4, 1979
RATTA Vs. STATE OF RAJASTHAN
July 9, 1979
RAVINDRA KEDIYA & ANOTHER Vs. STATE OF RAJASTHAN
April 11, 1979
ROOP NARAIN Vs. COMMISSIONER OF INCOME TAX
July 24, 1979
ROOP SHANKER Vs. MUSTIYAK AHMED
February 7, 1979
Roop Singh Vs. State of Rajasthan
May 11, 1979
SADHU MAHARAJ & OTHERS Vs. STATE OF RAJASTHAN
November 7, 1979
SADUL SAHAR COTTON GINNING AND PRESSING FACTORY Vs. STATE OF RAJASTHAN
September 7, 1979
SAJJANSINGH Vs. STATE OF RAJASTHAN
January 20, 1979
SANWARMAL Vs. MURARILAL
January 9, 1979
SATTAR Vs. STATE
November 23, 1979
SATYA NARAIN AGRAWAL Vs. RADHA MOHAN
February 15, 1979
SAYEED KHAN Vs. STATE OF RAJASTHAN
August 17, 1979
SHALIMAR TAR PRODUCTS Vs. LABOUR COURT OF RAJASTHAN
November 16, 1979
SHAMBHU DAYAL Vs. CHUNNILAL DEVKINANDAN
February 20, 1979
SHAMBHU NARAIN Vs. SHANTI LAL
October 17, 1979
SHAMIM BANO Vs. UNION OF INDIA
July 17, 1979
SHAMSHER SINGH Vs. STATE OF RAJASTHAN
September 6, 1979
Shanker Lal Vs. Board of Revenue
September 10, 1979
SHANKER LAL Vs. STATE OF RAJASTHAN
January 3, 1979
Shanker Singh Vs. Dharamdas
March 28, 1979
SHEO NARAIN AND ANOTHER Vs. STATE OF RAJASTHAN
July 3, 1979
SHIMBHURAM Vs. LAKHARAM
September 7, 1979
SHIV KISHAN SHIV NARAIN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 20, 1979
SHIV NARAIN DHABHAI Vs. COMMISSIONER OF WEALTH TAX
November 12, 1979
SHIV RATAN Vs. STATE OF RAJASTHAN
December 5, 1979
SHIV SHANKER SINGH Vs. STATE OF RAJASTHAN
November 14, 1979
SHIVIA ALIAS SHIVJIDA Vs. STATE OF RAJASTHAN
October 23, 1979
SHIVRATAN G. MOHATTA Vs. THE STATE OF RAJASTHAN
August 29, 1979
SHREE KISHAN GAUTAM Vs. AGENT STATE BANK OF BIKANER
January 11, 1979
Shyam Cottage Industries Vs. Laghu Udyog Mazdoor Union
September 25, 1979
SHYAM SUNDER Vs. STATE OF RAJASTHAN
November 2, 1979
SITA RAM Vs. STATE OF RAJASTHAN
January 20, 1979
SITARAM Vs. GHASIRAM
December 6, 1979
SMT. PRABHA SAXENA Vs. JAGDISH PRASAD
October 13, 1979
SNEHLATA MATHUR Vs. MAHENDRA NARAIN
July 5, 1979
Sohan Lal Vs. Duli Chand
September 27, 1979
SOHAN LAL Vs. STATE OF RAJASTHAN
August 21, 1979
SOHAN LAL Vs. STATE OF RAJASTHAN
April 19, 1979
SOHANLAL Vs. CHAV
October 24, 1979
SOMAYYA VENKATRAMAN NAYAK Vs. STATE OF RAJASTHAN
October 18, 1979
STATE Vs. SURAJ
September 5, 1979
STATE Vs. BHABHOOTMAL
April 2, 1979
State of Rajasthan Vs. Sardara Ram
March 26, 1979
STATE OF RAJASTHAN Vs. RAMJOO
May 8, 1979
STATE OF RAJASTHAN Vs. KAILASHWATI
January 3, 1979
STATE OF RAJASTHAN Vs. GANESH MAL
January 5, 1979
STATE OF RAJASTHAN Vs. TEJMAL
January 29, 1979
STATE OF RAJASTHAN Vs. KACHAB
March 6, 1979
STATE OF RAJASTHAN Vs. MAHARAJA RAO BHIM SINGH
August 9, 1979
STATE OF RAJASTHAN Vs. BALBIR SINGH
July 21, 1979
STATE OF RAJASTHAN Vs. ROOPDAN
September 3, 1979
STATE OF RAJASTHAN Vs. GOVIND SINGH
October 3, 1979
STATE OF RAJASTHAN Vs. KUNDAN SINGH
November 9, 1979
STATE OF RAJASTHAN Vs. GURDEO SINGH
December 19, 1979
STATE OF RAJASTHAN Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL RAJASTHAN AND ANOTHER
April 13, 1979
STATE OF RAJASTHAN Vs. RAM CHANDER
March 15, 1979
STATE OF RAJASTHAN Vs. MANGILAL
March 21, 1979
STATE OF RAJASTHAN Vs. RUGGA
November 28, 1979
STATE OF RAJASTHAN Vs. UKHRAM
December 12, 1979
STATE OF RAJASTHAN. Vs. VED PRAKASH
December 21, 1979
SUGAN CHAND Vs. DINA NATH
October 19, 1979
SUJIA & ORS. Vs. STATE OF RAJASTHAN
October 29, 1979
SUKHA Vs. STATE OF RAJASTHAN
December 13, 1979
SUKHDEV SINGH & ANOTHER Vs. STATE OF RAJASTHAN
October 17, 1979
SULTAN SINGH Vs. STATE OF RAJASTHAN
September 7, 1979
Sumer Singh Vs. Munsiff and Judicial Magistrate First Class
March 21, 1979
SUNDER DEVI Vs. BHANWARLAL
July 2, 1979
SURAJ PRASAD CHATURVEDI Vs. STATE OF RAJASTHAN
October 6, 1979
SURATRAM Vs. ADDL DISTRICT DEVELOPMENT OFFICER AJMER
February 20, 1979
Surendra Mohan Mathur Vs. Pyarelal Mathur
September 28, 1979
SURESH KUMAR Vs. ALI MOHMED & ANR.
November 7, 1979
SURESH KUMAR MATHUR Vs. STATE OF RAJASTHAN
November 9, 1979
SURJARAM Vs. STATE OF RAJASTHAN
November 7, 1979
SUSHILA JAIN Vs. RAJASTHAN FINANCIAL CORPORATION JAIPUR
February 15, 1979
TAHAL RAM Vs. JASHODA DEVI
February 14, 1979
TEJRAJ BHANDAR Vs. THE STATE OF RAJASTHAN
April 25, 1979
THAVRA Vs. STATE OF RAJASTHAN
April 19, 1979
THE ASSOCIATED CEMENT CO. LTD. Vs. ABDUL GAFFAR AND ANOTHER
July 12, 1979
THE GANGANAGAR SUGAR MILLS LTD., AND OTHER Vs. THE STATE AND OTHER
March 17, 1979
THE PANCHAYAT SAMITI BAP AND OTHERS Vs. BHANWARLAL AND OTHERS
September 21, 1979
TILOK CHAND Vs. JEETMAL
December 20, 1979
TINSUKHIA FLOUR MILLS TINSUKHIA (ASSAM) AND ANR Vs. SHIV PRAKASH AND ORS
April 28, 1979
TINSUKHIA FLOUR MILLS TINSUKHIA ASSAM Vs. SHIV PRAKASH
April 23, 1979
Tola Ram Vs. State of Rajasthan
March 28, 1979
TOPANDASS Vs. KANTA KUMARI
January 20, 1979
UGAM RAJ BHANDARI Vs. STATE OF RAJASTHAN
August 31, 1979
UMAR DARAZ & OTHERS Vs. STATE OF RAJASTHAN
January 16, 1979
UNION OF INDIA Vs. SHARMA AND COMPANY
December 11, 1979
UNION OF INDIA Vs. RADHEY SHYAM
February 16, 1979
USMAN Vs. STATE OF RAJASTHAN
November 17, 1979
V P Tripathi Vs. University of Rajasthan
July 30, 1979
VAJA Vs. STATE OF RAJASTHAN
September 4, 1979
Vali Vs. Vali Mohd
March 20, 1979
VEERSINGH Vs. GURDANAMAL
January 11, 1979
VELRAJ Vs. STATE OF RAJASTHAN
November 19, 1979
VIJAY MEHTA Vs. STATE OF RAJASTHAN
November 14, 1979
VILAS RAI AGARWAL Vs. GHISULAL AND ORS.
April 18, 1979
VINEY SINGH Vs. STATE OF RAJASTHAN
November 17, 1979
VIPIN PRAKASH AND ANOTHER Vs. SURJA RAM AND OTHERS
February 5, 1979
VIRENDRA BANDHU Vs. STATE OF RAJASTHAN
November 2, 1979
VISHAMBHAR DAYAL Vs. RAM CHARAN
October 12, 1979
Yasin Vs. State of Rajasthan
May 2, 1979
YUSUF Vs. STATE OF RAJASTHAN
September 3, 1979
YUSUFF Vs. STATE OF RAJASTHAN & ANOTHER
January 31, 1979