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Case Index
Title
Date
ABDUL RAHMAN Vs. STATE OF BIHAR
July 18, 1979
Abdul Wahab Vs. State of Bihar
April 16, 1979
ACHHELAL SINGH Vs. STATE OF BIHAR
August 30, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TARACHAND JAIN
October 18, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KASHIRAM MATHURA PRASAD
April 20, 1979
Adhik Lal Yadav Vs. State of Bihar
February 8, 1979
AHYODHYA PASWAN Vs. UNION OF INDIA AND OTHERS
January 3, 1979
AJIJ MIAN Vs. KEWAL AHIR
August 7, 1979
AMALENDU KUMAR Vs. STATE OF BIHAR
May 7, 1979
ANANDI MAHATO Vs. BHIKBARI MAHATO
April 4, 1979
ANIL KUMAR Vs. STATE OF BIHAR
October 30, 1979
ANUGRAH NARAIN SINHA Vs. THE CHAIRMAN AND MANAGING DIRECTOR, UNITED COMMERCIAL BANK AND OTHERS
January 24, 1979
ARATI DEVI Vs. STATE OF BIHAR
April 17, 1979
ASHOK AUTOMOBILES RANCHI PRIVATE LTD Vs. STATE OF BIHAR
August 31, 1979
ASHOK INDUSTRIES Vs. STATE OF BIHAR
January 4, 1979
Ashok Knmar Singh Vs. State of Bihar
March 19, 1979
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1979
Awadb Kishore Sinba Vs. State
July 23, 1979
Awadh Rai Vs. State of Bihar
February 9, 1979
Awadhesh Mahto Vs. State of Bihar
February 6, 1979
AWADHESH RAI Vs. STATE OF BIHAR
November 19, 1979
AZIZ BAKHO ALIAS AZIZ MIAN Vs. STATE OF BIHAR
July 13, 1979
BADRI SINGH Vs. MANSURUL HASAN KHAN
March 23, 1979
BADSHAH PRASAD Vs. COMMISSIONER OF INCOME TAX
December 10, 1979
BAIJNATH KUNDU ALIAS BHAKSOO Vs. STATE OF BIHAR
August 18, 1979
BALIRAM RAM Vs. RADHIKA DEVI
April 13, 1979
BALPAN MAHTON Vs. JADAV NATH DEOGHARIA
November 21, 1979
BANDOOK KARKHANA MAZDOOR UNION Vs. PRESIDING OFFICER LABOUR COURT BHAGALPUR
September 26, 1979
BASGIT DASAUNDHI Vs. HARAKH DASAUNDHI
November 19, 1979
Batorani Mandalain Vs. Ramdas Mandal
August 31, 1979
BHAGWAN PRASAD Vs. OFFICER IN CHARGE HATHIDAH CHECK POST MOKAMEH
November 15, 1979
BHAIRO BUX CHIRANJILAL Vs. RUKMINI DEVI DIDWANIA
September 26, 1979
BHUNA SINGH Vs. STATE OF BIHAR
October 17, 1979
BHUPENDRA NATH PRASAD Vs. STATE OF BIHAR
July 23, 1979
Bhupendra Prasad Vs. Mossammat Tabizun Nissa
April 2, 1979
BIBI AMNA KHATUN Vs. ZAHIR HUSSAIN
September 20, 1979
BIBI TAHZIBUNNISA Vs. SYED AZIZUR RAHMAN
March 28, 1979
BIDYA SAGAR PRASAD ALIAS BIDYA SAGAR SINGH Vs. NEPAL SINGH
April 16, 1979
Bijai Prasad Saraf Vs. Shiv Narain Prasad
February 20, 1979
BINAY VERMA Vs. STATE OF BIHAR
May 10, 1979
Bindeshwari Prasad Chaudhary Vs. Collector Sitamarhi
February 5, 1979
Bindeshwari Sharma Vs. State of Bihar
February 23, 1979
BISHNU PADA BHATTACHARYA Vs. DWARKA PRASAD BHAGAT
March 16, 1979
Bishun Yadav Vs. Jugal Kishore Chandhary
August 24, 1979
BRAHMDEO SINGH Vs. STATE OF BIHAR
November 21, 1979
BRAJESH KUMAR SINHA Vs. STATE OF BIHAR
August 3, 1979
CHAMARI RAM Vs. STATE OF BIHAR
December 4, 1979
Chandan Siagh Vs. Indra Mohan Jha
August 7, 1979
CHANDRA BROTHERS Vs. STATE OF BIHAR
September 3, 1979
Chandra Kalia Devi Vs. State of Bihar
March 29, 1979
CHANDRA SHEKHAR SINGH Vs. RAMLAKHAN SINGH
May 1, 1979
Changa Mal Vs. State of Bihar
January 30, 1979
COMMISSIONER OF COMMERCIAL TAXES Vs. BISHWA NATH PRASAD SINGH
September 24, 1979
COMMISSIONER OF COMMERCIAL TAXES Vs. ABDUL SHAKOOR AND SONS
September 24, 1979
COMMISSIONER OF COMMERCIAL TAXES Vs. L N AGRAWAL AND SONS
October 17, 1979
COMMISSIONER OF COMMERCIAL TAXES Vs. INDIA SEWAI CO
October 18, 1979
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL RAJGARHIA
October 30, 1979
COMMISSIONER OF INCOME TAX Vs. LAL BABU
November 7, 1979
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DAS GOPAL PRASAD
November 8, 1979
COMMISSIONER OF INCOME TAX Vs. BINOD COMPANY
September 24, 1979
COMMISSIONER OF INCOME TAX Vs. RAMDAS AND SONS
August 18, 1979
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAHDEO
December 20, 1979
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR BOSE AND BROS
July 17, 1979
COMMISSIONER OF INCOME TAX Vs. BANAIK INDUSTRIES
July 11, 1979
COMMISSIONER OF INCOME TAX Vs. C M RAJGARHIA
July 19, 1979
COMMISSIONER OF INCOME TAX Vs. HECKET ENGG CO
May 17, 1979
COMMISSIONER OF INCOME TAX Vs. GOPAL VASTRALAYA
June 26, 1979
COMMISSIONER OF WEALTH TAX Vs. SITARAM SINGHANIA
August 16, 1979
COMMISSIONER OF WEALTH TAX Vs. NAND LAL JALAN
August 31, 1979
Daroga Prasad Singh Vs. Lal Babu Singh
January 24, 1979
DEOSAGAR SINGH Vs. STATE OF BIHAR
March 26, 1979
DEVKINANDAN LAL Vs. JOGENDRA PRASAD
April 2, 1979
DHANJI SINGH Vs. STATE OF BIHAR
April 20, 1979
DHANTI DEVI Vs. KARTAR SINGH
January 3, 1979
DHARICHHAN YADAV Vs. STATE OF BIHAR
August 9, 1979
Dina Nath Mishra Vs. Ramdhari pandey
March 27, 1979
DINESHWAR PRASAD Vs. STATE OF BIHAR
August 17, 1979
DORIK MAHTO Vs. STATE OF BIHAR
November 19, 1979
DUKHIT THAKUR Vs. GODAMI KUER
November 23, 1979
DWARIKA PRASAD KEJRIWAL Vs. RAJENDRA PRASAD SAO
September 11, 1979
ETWARI MANDAL Vs. STATE OF BIHAR
September 3, 1979
GANESH PANDEY Vs. STATE OF BIHAR
November 20, 1979
GARIBAN SAH Vs. STATE OF BIHAR
September 6, 1979
GAURI SHANKAR MANSARIA Vs. UNION OF INDIA
August 17, 1979
GAYA RAI Vs. STATE OF BIHAR
August 30, 1979
GAYA SINGH Vs. DOMAN SINGH
March 19, 1979
GOBARDHAN GOSHALA RAKHWARI Vs. STATE OF BIHAR
March 19, 1979
GOBARDHAN MAHTO Vs. STATE OF BIHAR
January 11, 1979
GODO MAHTO Vs. STATE OF BIHAR
January 2, 1979
Gopai Gupta alias Shyam Sander Gupta Vs. Sitara Dutta
March 30, 1979
GOVIND YADAV Vs. DEOKI DEVI
April 3, 1979
GULAB CHAND JAIN Vs. STATE OF BIHAR
November 11, 1979
HAJI SYED MOHAMMAD HUSSAIN Vs. STATE OF BIHAR
January 4, 1979
HARDEO PRASAD YADAV Vs. STATE OF BIHAR
April 6, 1979
HEAVY ENGINEERING CORPORATION LTD Vs. PREMIER FABRICATORS
December 19, 1979
HECKETT ENGINEERING COMPANY Vs. COMMISSIONER OF INCOME TAX
February 21, 1979
HECKETT ENGINEERING COMPANY INDIA BRANCH Vs. COMMISSIONER OF INCOME TAX
November 12, 1979
HIRA SHARMA Vs. HAKIM HABIBULLAH
February 20, 1979
HIRDAYANAND SINGH ALIAS HIRDYA Vs. RAMNAGINA SINGH
April 2, 1979
Hiro Singh Vs. State of Bihar
March 28, 1979
ILYAS Vs. HASIBUR RAHMAN
March 27, 1979
INDRADEO PRASAD SINGH Vs. SHEONATH PRASAD SINGH
September 18, 1979
ISHWAR LAL MODI Vs. STATE OF BIHAR
November 16, 1979
ISHWAR PRASAD CHHAUCHHARIA Vs. STATE OF BIHAR
October 24, 1979
JAGANNATH SINGH Vs. COMMISSIONER OF WEALTH TAX
May 8, 1979
Jagdish Das Vs. State of Bihar
April 3, 1979
Jagdish Majee Vs. Banka Behari Majee alias Baku Majec
May 3, 1979
Jaibunnissa Vs. Lalau Kumar
May 8, 1979
JAILOK THAKUR Vs. STATE OF BIHAR
October 20, 1979
JAIMANGAL SINGH Vs. STATE OF BIHAR
May 16, 1979
JAINARAIN SHARMA Vs. MAHANTH PANDEY
January 2, 1979
JAMUN PASWAN Vs. MOHD YUAUS
September 25, 1979
JATAN SINGH Vs. STATE OF BIHAR AND OTHERS
January 31, 1979
JHOPRI SAO Vs. STATE OF BIHAR
December 17, 1979
JIWAN RAM BAGERIA ALIAS AGARWALLA Vs. KASTURI DEVI KATESARIA
May 11, 1979
JUTE AND GUNNY BROKERS PRIVATE LTD Vs. STATE OF BIHAR
December 21, 1979
KAHKASHAN PARVEEN SHAHABUDDIN Vs. STATE OF BIHAR
September 7, 1979
KAILASH PATI NARAIN SINGH Vs. BHOLA SANANI
April 6, 1979
KEDAR MAHTO Vs. CHHATHOO SINGH
January 18, 1979
Kedar Nath Goenka Vs. State of Bihar
July 5, 1979
LAKHAN PRASAD GUPTA Vs. STATE OF BIHAR
January 8, 1979
LAKSHMAN NARAYAN ARORA Vs. REGISTRAR OF COMPANIES
August 6, 1979
Lakshmi Prasad Sao Vs. Collector and Deputy Commissioner of Singhbhum
March 8, 1979
Lal Babu Sao Vs. Ibnullah
April 10, 1979
LAXMI NARAIN GUPTA Vs. COMMISSIONER OF INCOME TAX
October 26, 1979
Laxmi Narayan Gauri Shankar Vs. Amrit Lak Factory
April 12, 1979
LAXMI SAH Vs. BINDESHWAR CBAUDHARY
November 20, 1979
LEENA ROY CHOUDHARY Vs. INDUMATI BOSE
March 27, 1979
M/S. NORTH BIHAR SUGAR MILLS LTD. Vs. THE STATE OF BIHAR AND OTHERS
April 18, 1979
MADAN MOHAN MISHRA Vs. CHAIRMAN BIHAR SECONDARY EDUCATION BOARD
May 17, 1979
Mahabir Pandey Vs. State of Bihar
August 1, 1979
MAHANTH DHANSUKH GIRI Vs. STATE OF BIHAR
August 31, 1979
Mahanth Pandey Vs. Jainarain Sharma
January 2, 1979
MANAGEMENT OF LIMESTONE QUARRIES BAULIA OF SONE VALLEY PORTLAND CEMENT CO LTD Vs. DEPUTY SECRETARY MINISTRY OF LABOUR GOVERNMENT OF INDIA
March 8, 1979
MANIKANT YADAV Vs. STATE OF BIHAR
October 25, 1979
Manohar Mandal Vs. State of Bihar
August 17, 1979
MANU PANDIT Vs. STATE OF BIHAR
November 5, 1979
MATHURA SINGH Vs. MATHURA PD SINGH
February 7, 1979
MD FAKHRUDDIN Vs. PRESIDING OFFICERS LABOUR COURTS BHAGALPUR
December 11, 1979
MEHADI MIAN Vs. STATE OF BIHAR
July 19, 1979
Mohammad Ilyas Vs. Mohammad Rahman
March 27, 1979
Mohammad Zafaruddin Vs. Sayeeda Khatoon
February 20, 1979
Moni Ghose Vs. State of Bihar
January 23, 1979
Mukbdeo Singh Vs. Kaushalya Devi
April 27, 1979
MUNSHI BHAGAT Vs. STATE OF BIHAR
August 24, 1979
NAGENDRA PRASAD GUPTA Vs. JAGANNATH PRASAD GUPTA
September 6, 1979
NAGESHWARI DEVI Vs. RANPARI DEVI
September 14, 1979
Nagrajmal Baid Vs. Ram Rati Devi
January 31, 1979
Nandlal Sah Vs. Pawan Devi
May 2, 1979
NANIPAT SAH Vs. STATE OF BIHAR
November 15, 1979
NARAYAN SINGH Vs. DWARKA SINGH
January 18, 1979
Nathnni Singh Vs. State of Bihar
September 18, 1979
OM PRAKASH SINGHANIA Vs. NAURATAN SINGH DUDHARIA
December 7, 1979
PALAT SAHNI Vs. RAM PADARATH SINGH
February 20, 1979
Paras Singh Vs. Baiknntb Singh
April 26, 1979
PARKE DAVIS AND CO Vs. D B T PHARMACEUTICALS
July 4, 1979
PARSHAVA PROPERTIES LTD Vs. A K BOSE
May 15, 1979
PATNA ELECTRICITY SUPPLY CO LTD Vs. PANCHKAURI RAM
August 10, 1979
PRABHU DAYAL RAJGARHIA Vs. DASRATH PRASAD
June 8, 1979
Prabhu Dayal Rajgarhia Vs. Dasralh Prasad
March 8, 1979
Prabodh Mishra Vs. State of Bihar
April 11, 1979
Prayag Narain Singh Vs. State of Bihar
January 5, 1979
Puna Lal Vs. State of Bihar
June 25, 1979
PURANMAL BAJORIA Vs. NAGARMAL
August 2, 1979
RAGHUNATH PRASAD Vs. BAIJNATH DWIVEDI
January 4, 1979
RAJENDRA PARSAD KESRI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
April 23, 1979
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
November 29, 1979
RAM BAHADUR SINGH Vs. STATE OF BIHAR
December 12, 1979
RAM BIHARI SAHOI Vs. SHYAM BIHARI LAL
November 15, 1979
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
April 10, 1979
Ram Kishan Yadav Vs. Baldeo Choudhary
April 16, 1979
Ram Lagan Singh Vs. State of Bihar
May 15, 1979
RAM NATH SINGH Vs. BRIJ KISHORE SINGH
August 24, 1979
RAM PRAKASH SINGH Vs. STATE OF BIHAR
December 5, 1979
RAM RAJ PRASAD SINGH Vs. STATE OF BIHAR
November 26, 1979
Ram Sewak Singh Vs. State of Bihar
February 16, 1979
RAM SUNDAR MANDAL Vs. CHAMAN MANDAL
December 17, 1979
RAM SWARATH SINGH Vs. MITHILA SHARAN SINGH
November 25, 1979
RAMA SHANKAR PRASAD Vs. SITARAM SAH
February 27, 1979
RAMAKANT CHOUDHARY Vs. STATE OF BIHAR
May 15, 1979
RAMAVATAR TIWARY Vs. STATE OF BIHAR
November 12, 1979
Ramayan Singh Vs. Harbansh Singh
April 9, 1979
RAMCHARITAR DAS Vs. ABDUL SATTAR
August 10, 1979
RAMESH CHANDRA CHATURVEDI Vs. COMMISSIONER OF INCOME TAX
September 10, 1979
Rameshwar Prasad Vs. State of Bihar
August 7, 1979
RAMJEE PRASAD Vs. STATE OF BIHAR
January 9, 1979
RAMKRIT SINGH Vs. STATE OF BIHAR
March 9, 1979
RAMPATI DEVI Vs. CHANDRIKA DEVI
February 19, 1979
RAMRUP RAI Vs. UNION OF INDIAGHEODHARI KUER
October 24, 1979
Ramsharan Singh Vs. State of Bihar
August 28, 1979
RAMTUP RAI Vs. CHEODHARI KUER
November 24, 1979
Ravi Singh Vs. State of Bihar
March 28, 1979
Rewati Raman Prasad Sinha Vs. State of Bihar
March 19, 1979
ROHAN LAL CHOUDHARY Vs. PREM PRAKASH GUPTA
July 25, 1979
ROSHAN LAL AGARWAL Vs. RAM BUBNA
September 25, 1979
SACHIDA PRASAD SINGH Vs. GIRAJA PRASAD SINGH
December 20, 1979
Sachindra Mohan Sharma Vs. S K Baxi Executive Magistrate-cum Panchayat Election Tribunal Lakhi- sarai
February 3, 1979
SANMATIA Vs. RAMKUAR PRASAD SINGH
November 28, 1979
SARKAR Vs. M P T AND SPECIAL MAINTENANCE
October 24, 1979
SAWAN RAI Vs. STATE OF BIHAR
September 10, 1979
SAYED SADAT ABDUL MASUD Vs. COMMISSIONER OF INCOME TAX
January 17, 1979
SBEONANDAN MANDAL Vs. STATE OF BIHAR
September 18, 1979
SECRETARY BIHAR STATE SUNNI WAQF BOARD Vs. LEELA DEVI
August 1, 1979
SHAMBHU DAYAL KHETAN Vs. MOTILAL MURARKA
August 16, 1979
SHARDA PRASAD KARANSHEEL Vs. STATE OF BIHAR
January 9, 1979
Sheo Shankar Prasad Vs. Sushil Kumar Jaiswal
April 26, 1979
SHEODEO SINGH Vs. STATE OF BIHAR
March 8, 1979
SHEOPUJAN SINGH Vs. STATE OF BIHAR
May 8, 1979
SHIV TRADERS Vs. STATE OF BIHAR
September 26, 1979
Shivanandan Roy Vs. State of Bihar
January 31, 1979
SHIVASHANKAR PRASAD JAISWAL Vs. STATE OF BIHAR
October 31, 1979
SHRI NARAYAN PD. BOSE Vs. THE UNION OF INDIA AND OTHERS
February 8, 1979
SHYAM SUNDAT SHARMA Vs. MANI SHARMA
August 2, 1979
SINGHESHWAR RAI Vs. BABULAL RAI
May 18, 1979
SITARAM SINGH Vs. STATE OF BIHAR
November 19, 1979
SK ATAUR RAHMAN Vs. BUDH MALL AGARWAL
August 3, 1979
Sri Mohan Jha Vs. State of Bihar
April 18, 1979
Sri Narain Prasad Vs. Shobha Singh
January 9, 1979
State of Bihar Vs. Mahtab Hussain
January 5, 1979
STATE OF BIHAR Vs. PANCHRATNA DEVI
September 20, 1979
STEEL CITY PRESS LTD Vs. PROVIDENT FUND INSPECTOR EMPLOYEES PROVIDENT FUND BIHAR
May 18, 1979
SUDARSHAN SHARMA Vs. STATE OF BIHAR
October 18, 1979
SUKHDEO SINGH Vs. SAHEH LALL SINGH
July 30, 1979
SUKHILAL SAH Vs. ANGRAHIT JHA
May 15, 1979
SUNDARMAL BAGARIA Vs. COMMISSIONER OF INCOME TAX
April 2, 1979
SUNDRI DEVI Vs. STATE OF BIHAR
November 11, 1979
Suresh Singh Vs. Maheshwar Singh
May 15, 1979
SURESHWAR SARAN Vs. STATE OF BIHAR
November 28, 1979
SYED BALAL AHSAN Vs. WASTANA RUBI
May 18, 1979
SYED IBRAHIM HUSSAIN Vs. STATE OF BIHAR
November 15, 1979
SYED SADIQUE IMAM Vs. COMMISSIONER OF INCOME TAX
January 12, 1979
TATA IRON AND STEEL CO LTD Vs. BIR SINGH
November 16, 1979
Tetan Mandal Vs. State of Bihar
January 31, 1979
THAGU CHAUDHARY Vs. STATE OF BIHAR
December 14, 1979
THAKUR HEMBROM Vs. STATE OF BIHAR
November 28, 1979
THAKUR UMANATH MAHADEO Vs. STATE OF BIHAR
December 7, 1979
TITAGHUR PAPER MILLS COMPANY LTD Vs. STATE OF BIHAR
March 15, 1979
TRIBENI DEVI SARAWGI Vs. COLLECTOR
December 19, 1979
Uma Kant Verma Vs. State of Bihar
March 19, 1979
UMAKADT MISHRA Vs. SHANKAR DAS
August 17, 1979
UMESHWAR SHARMA Vs. SPECIAL SECRETARY EDUCATION DEPARTMENT GOVT OF BIHAR
January 11, 1979
UNION OF INDIA Vs. SITA RAM SAH
August 1, 1979
UNION OF INDIA Vs. SITA RAM SAH
August 18, 1979
UPENDRA KUMAR JOSHI Vs. MANIK LAL CHATTERJEE
November 30, 1979
Urmila Devi Vs. State of Bihar
May 18, 1979
Yadunandan Prasad Vs. State of Bihar
April 17, 1979
YUNUS Vs. INSPECTOR GENERAL OF REGISTRATION
August 24, 1979