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Case Index
Title
Date
A.V.SHARMA Vs. STATE
April 23, 1979
AMIN CHAND Vs. SAVITRI DEVI
May 1, 1979
BALBIR SINGH Vs. GRAM PANCHAYAT
May 28, 1979
BANSHI LAL Vs. STATE
August 16, 1979
BRIJ LAL Vs. ROSHAN LAL
December 19, 1979
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
March 7, 1979
COMMISSIONER OF INCOME TAX Vs. KIRPA RAM KAILASHCHAND FOREST CONTRACTORS
March 8, 1979
DARSHAN KUMAR Vs. SUSHIL KUMAR MALHOTRA
July 11, 1979
GHASITU Vs. DURGA DEVI
September 28, 1979
H P ROAD TRANSPORT CORPORATION Vs. PT JAI RAM
June 18, 1979
HOSHIAR CHAND Vs. STATE OF HIMACHAL PRADESH
January 15, 1979
ISHWAR DATT Vs. DUNI CHAND BHOIL
July 24, 1979
J.N.SIRKEK Vs. UNION OF INDIA
September 5, 1979
JAI LAL Vs. STATE OF HIMACHAL PRADESH
January 9, 1979
JAI PRAKASH SHARMA Vs. JAGDAMBA PARSAD
November 14, 1979
JODHA RAM Vs. ONKAR SINGH
January 17, 1979
JOTI Vs. KANSHI RAM
December 13, 1979
KANHU RAM Vs. DURGA RAM
November 16, 1979
KARMU Vs. STATE
August 30, 1979
KEWAL RAM Vs. DAULAT RAM
December 18, 1979
KHADI ASHRAM HEAD OFFICE, PANIPAT Vs. MUNICIPAL CORPORATION, SIMLA
November 26, 1979
KRISHAN DAYAL Vs. AMAR NATH
December 31, 1979
KRISHAN GOPAL Vs. UNION OF INDIA
March 21, 1979
KULDEV SINGH Vs. STATE OF H.P.
April 5, 1979
KUNWAR BAHADUR Vs. STATE OF UTTAR PRADESH
February 22, 1979
MAN SINGH Vs. DELHI ADMINISTRATION
April 6, 1979
MATHA Vs. KAULA
November 16, 1979
MEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
May 31, 1979
MEHTA BROTHERS Vs. STATE OF HIMACHAL PRADESH
November 21, 1979
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1979
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
March 6, 1979
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 1, 1979
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
March 5, 1979
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 20, 1979
MUNICIPAL COMMITTEE, DHARAMSALA, DISTRICT KANGRA Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
April 2, 1979
MUNICIPAL COMMITTEE, RAMPUR BUSHAHR Vs. BIRJA NAND NEGI
January 10, 1979
NATIONAL CARRIERS Vs. M.J.STONE
October 31, 1979
PRABHAKAR SHANKAR SAWANT Vs. STATE OF MAHARASHTRA
February 9, 1979
RAJA RANA YOGENDRA CHANDRA Vs. COMMISSIONER OF INCOME TAX
March 6, 1979
RAJAMANICKA MATHURAR Vs. DHARMARAJ
October 29, 1979
RAM KRISHAN Vs. DISTRICT EDUCATION OFFICER
September 4, 1979
RAM LAL Vs. RAM RAKHA
December 11, 1979
RAM RATTAN Vs. STATE OF HIMACHAL PRADESH
January 8, 1979
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
January 2, 1979
RAMJI DASS Vs. RAM RAKHA
October 18, 1979
ROOP KISHORE Vs. STATE
April 19, 1979
RUP LAL Vs. STATE OF HIMACHAL PRADESH
August 9, 1979
RUP LAL Vs. STATE OF HIMACHAL PRADESH
April 2, 1979
S.N.BANERJEE Vs. BABULAL GUPTA
April 12, 1979
SAHNU RAM Vs. HARFI AND
December 28, 1979
SAT PAL Vs. STATE OF HARYANA
March 27, 1979
SAWAN SINGH Vs. RADHA KISHAN
March 20, 1979
SHANKAR DASS Vs. STATE OF HIMACHAL PRADESH
May 25, 1979
SHANKAR SINGH Vs. SANTI
May 9, 1979
SHRI BHAGAT RAM Vs. INSPECTOR GENERAL OF POLICE, HIMACHAL PRADESH AND OTHERS
May 3, 1979
SHRI ISHWAR DATT Vs. SHRI DUNI CHAND
July 24, 1979
SHRI OCHHI RAM Vs. SHRI MOTI RAM
January 5, 1979
SMT. SURINDER KAUR Vs. SHRI MOHINDER BAHADUR SINGH
July 3, 1979
STATE OF HIMACHAL PRADESH Vs. BALAK RAM
March 6, 1979
STATE OF HIMACHAL PRADESH Vs. CHAUDHARI RAM
January 12, 1979
STATE OF HIMACHAL PRADESH Vs. DURGA
March 5, 1979
STATE OF HIMACHAL PRADESH Vs. RANJIT SINGH
March 1, 1979
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH AND BALWANT SINGH
January 11, 1979
STATE OF HIMACHAL PRADESH Vs. BAKSHI RAM
May 8, 1979
STATE OF HIMACHAL PRADESH AND ANR. Vs. SMT. RULDI DEVI
January 19, 1979
STATE OF U.P. Vs. MAKIM SINGH
October 12, 1979
SUNDER Vs. KIRPU
May 29, 1979
SURINDER KAUR Vs. MOHINDER BAHADUR SINGH
March 7, 1979
UNION OF INDIA Vs. PARAS RAM
June 14, 1979
V. K. AHLUWALIA, SUPERINTENDENT OF POLICE, SOLAN Vs. THE UNION OF INDIA AND ORS.
March 23, 1979
VISHNU SHIV RAM BHOIR Vs. STATE OF MAHARASHTRA
February 22, 1979