Case Index

Title
Date
ABHE RAM (DECEASED) REPRESENTED BY RAM PAL SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER HARYANA AND OTHERS
March 21, 1979
ACHHAR SINGH Vs. STATE OF PUNJAB
March 22, 1979
AGYA KAUR Vs. GENERAL MANAGER PEPSU ROAD TRANSPORT CORPORATION
October 23, 1979
AJAIB SINGH Vs. STATE OF PUNJAB
April 6, 1979
AJIT SINGH AND ANOTHER Vs. DHARMENDER SINGH AND OTHERS
December 17, 1979
AJIT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 20, 1979
AJMER SINGH AND ANOTHER Vs. THE SUPERINTENDING CANAL OFFICER, HISSAR AND OTHERS
March 1, 1979
AMANAT Vs. STATE OF PUNJAB
May 4, 1979
AMAR CHAND Vs. BHIM SAIN
October 4, 1979
AMAR NATH Vs. SUKHDEV CHAND BANSAL
August 30, 1979
AMAR SINGH Vs. THE STATE OF PUNJAB
July 13, 1979
AMAR SINGH Vs. THE STATE OF PUNJAB
September 21, 1979
AMAR SINGH Vs. COMMISSIONER OF INCOME-TAX
September 10, 1979
AMAR SINGH AND OTHERS Vs. GRAM PANCHAYAT MUNDHAL KHURD
March 8, 1979
AMARJIT KAUR Vs. SOHAN SINGH
July 19, 1979
AMARJIT SINGH Vs. DARSHAN SINGH MAHOON
February 8, 1979
AMARJIT SINGH Vs. STATE OF PUNJAB
June 18, 1979
AMITA RANI Vs. TILAK RAJ
February 1, 1979
AMRIK SINGH Vs. NARINDER KAUR
February 1, 1979
AMRIK SINGH Vs. GOBINDER SINGH SIDHU
October 25, 1979
AMRITSAR IMPROVEMENT TRUST Vs. ISHRI DEVI
March 8, 1979
ANAND SARUP SHINGARI Vs. INDRA DAUGHTER OF ISHWAR DASS
January 10, 1979
ANANT RAM Vs. SANT SINGH
September 3, 1979
ANGOORI LAL SHARMA Vs. THE STATE OF HARYANA AND ORS.
September 3, 1979
ANGREZ KAUR Vs. BALDEV SINGH
July 27, 1979
ASHOK KUMAR BAGGA Vs. PRITHVI NATH KAUL
November 23, 1979
ASHOK KUMAR SHARMA Vs. SMT. KANTA ALIAS SHAM WATI
October 23, 1979
ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE Vs. KARTAR SINGH JOGINDER SINGH AND AMARJIT SINGH
November 12, 1979
ATAM NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF PUNJAB
January 12, 1979
ATMA RAM Vs. PARSINI
April 2, 1979
ATTAR CHAND Vs. HARI DUTTA
July 10, 1979
ATTAR SINGH GURMUKH SINGH Vs. INCOME-TAX OFFICER
October 15, 1979
ATTO Vs. BALWANT KAUR
July 30, 1979
AVINASH CHANDER Vs. MULKH RAJ
August 3, 1979
AVTAR SINGH Vs. FINANCIAL COMMISSIONER
August 23, 1979
AVTAR SINGH AND OTHERS Vs. REGISTRAR, CO
April 25, 1979
B L BATRA Vs. UNION TERRITORY OF CHANDIGARH
March 16, 1979
B S KAMTHANIA Vs. HARDIAL KAUR
November 29, 1979
BABOUR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
September 18, 1979
BABU RAM Vs. YOGESH KUMAR
July 19, 1979
BABU RAM AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD ETC.
December 17, 1979
BACHAN SINGH AND OTHERS Vs. INDER SINGH AND ANOTHER
November 8, 1979
BADAN SINGH Vs. STATE OF HARYANA
February 15, 1979
BADRI PARSHAD Vs. SHAM LALL
September 25, 1979
BAKHSHISH SINGH Vs. MANGAT RAM
October 30, 1979
BAKHSHISH SINGH ETC. Vs. STATE OF PUNJAB
May 25, 1979
BAL KISHAN Vs. THE STATE OF PUNJAB
February 12, 1979
BAL KRISTIAN Vs. THE STATE OF PUNJAB
July 27, 1979
BALBHADAR AND ORS. Vs. HINDI SHAHITYA SADAN (REGISTERED BODY) MANDI DABHWALI
July 11, 1979
BALBIR SINGH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, SANGRUR
July 31, 1979
BALBIR SINGH Vs. STATE OF HARYANA
May 16, 1979
BALBIR SINGH Vs. STATE
July 10, 1979
BALBIR SINGH AND OTHERS Vs. STATE BOARD OF TECHNICAL EDUCATION, HARYANA AT CHANDIGARH AND OTHERS
February 1, 1979
BALBIR SINGH BEDI Vs. BHAIKA BAGH COOPERATIVE SOCIETY
January 11, 1979
BALDEV RAJ Vs. THE STATE OF PUNJAB
May 4, 1979
BALDEV SINGH Vs. STATE OF HARYANA
July 20, 1979
BALDEV SINGH Vs. BASANT LAL
November 23, 1979
BALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
December 18, 1979
BALKAR SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
November 29, 1979
BALLU Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
August 21, 1979
BALMUKAND Vs. STATE OF HARYANA
August 23, 1979
BANARSI DASS Vs. BALBIR KRISHAN AND ANOTHER
November 13, 1979
BANARSI DASS Vs. GIAN CHAND
October 4, 1979
BANKE RAM Vs. SARASTI DEVI
September 10, 1979
BANSO DEVI Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE
April 17, 1979
BANTA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
April 16, 1979
BANTA SINGH KARTAR SINGH Vs. COMMISSIONER OF INCOME-TAX
October 15, 1979
BANWARI LAL PARSHOTAM DASS Vs. UNION OF INDIA
July 26, 1979
BARU Vs. STATE OF HARYANA
November 2, 1979
BASAL TOOL CO Vs. K L GUGLANI INCOME-TAX OFFICER
November 27, 1979
BAWA GOPAL SINGH Vs. UNION OF INDIA
December 4, 1979
BEHARI LAL Vs. STATE OF HARYANA AND ANR.
May 2, 1979
BEHARI LAL Vs. COL HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR, RULAR OF FORMER FARIDKOT STATE
August 20, 1979
BEHARI LAL GOKLENEY Vs. VED PARKASH AND ANR.
February 1, 1979
BHAG SINGH Vs. FINANCIAL COMMISSIONER
May 4, 1979
BHAGWAN DAS Vs. FIRM BANWARI LAL-RAM NIWAS
July 26, 1979
BHAGWAN DASS Vs. SHMT. NIRMAL KUMARI AND ORS.
February 15, 1979
BHAGWAT PARSHAD AND ANOTHER Vs. SMT. PARMESHWARI AND ANOTHER
March 13, 1979
BHAJAN LAL Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
September 12, 1979
BHAJAN LAL AHUJA Vs. M/S DENA BANK AND OTHERS
November 16, 1979
BHAJAN SINGH Vs. BANT SINGH
November 16, 1979
BHAJAN SINGH Vs. STATE OF HARYANA
October 4, 1979
BHANWAR LAL Vs. FINANCIAL COMMISSIONER
August 17, 1979
BHARAT SINGH Vs. STATE OF HARYANA
November 30, 1979
BHARAT STEEL TUBES LIMITED Vs. STATE OF HARYANA
March 9, 1979
BHIM SEN Vs. THE STATE OF PUNJAB
March 26, 1979
BHOJA RAM, EX CONSTABLE Vs. THE STATE OF HARYANA AND OTHERS
August 21, 1979
BHOLA SINGH Vs. LACHHMAN DASS
September 3, 1979
BHUPINDER SINGH Vs. HARBANS KAUR
May 14, 1979
BHUPINDER SINGH Vs. STATE OF PUNJAB
November 7, 1979
BHURA SINGH Vs. LABHA SINGH
December 6, 1979
BIMLA RANI Vs. SHRI NAND LAL
October 22, 1979
BINDRABAN Vs. PIARA SINGH
February 2, 1979
BIR SINGH Vs. THE STATE OF PUNJAB AND ANR.
September 26, 1979
BIR SINGH Vs. STATE OF HARYANA
May 9, 1979
BIRO Vs. BANTA SINGH
September 17, 1979
BISHAN DAYAL Vs. HANUMAN AND OTHERS
May 17, 1979
BISHAN SINGH Vs. SHRI CHATTAR SINGH
July 27, 1979
BISHNA RAM Vs. GURBACHAN SINGH
November 30, 1979
BOOTA SINGH Vs. STATE OF PUNJAB
September 11, 1979
BRIJ LAL Vs. VIJAY KUMAR
February 1, 1979
BRIJ LAL Vs. ARJAN SINGH
July 11, 1979
BRIJ MOHAN SINGH Vs. STATE OF PUNJAB
February 15, 1979
BRIJ NANDAN Vs. STATE OF HARYANA
April 9, 1979
BRIJ NANDAN Vs. STATE OF HARYANA
April 4, 1979
BUTA SINGH Vs. GURMUKH SINGH
March 28, 1979
BUTA SINGH Vs. PURO
March 1, 1979
CANTONMENT BOARD, AMBALA Vs. GENERAL OFFICER COMMANDING
August 20, 1979
CHAMAN LAL Vs. COLLECTOR
May 9, 1979
CHAMAN LAL Vs. AMOLAK SINGH
October 22, 1979
CHAMAN LAL BHUTANI Vs. THE FINANCIAL COMMISSIONER (REVENUE) HARYANA AND OTHERS
January 30, 1979
CHAMAN LAL JAI KUMAR Vs. STATE OF HARYANA
March 1, 1979
CHANAN MAL Vs. MOHRI LAL
May 9, 1979
CHANAN SINGH Vs. TARA SINGH
October 29, 1979
CHANDER Vs. CHAO KHAN
March 28, 1979
CHANDER AND OTHERS Vs. GULZARI LAL AND OTHERS
August 1, 1979
CHANDER PRABHA Vs. CHANDER MOHAN BALUJA
August 29, 1979
CHANDER SINGH Vs. ADDL DIRECTOR
October 25, 1979
CHANDGI AND ANR. Vs. NIHAL SINGH AND ORS.
January 23, 1979
CHARAN DASS Vs. THE STATE OF PUNJAB
May 2, 1979
CHARANJIT KUMAR Vs. THE STATE OF PUNJAB
July 27, 1979
CHARANJIT SINGH Vs. MUNICIPAL COMMITTEE
July 17, 1979
CHARANJIT SINGH (CHARANJIT LAL) Vs. KESAR SINGH
November 13, 1979
CHATRU Vs. SHRI SIRI CHAND
November 21, 1979
CHHAJJU RAM BABU RAM Vs. STATE OF PUNJAB
May 7, 1979
CHHIDA MAL Vs. GURGAON CENTRAL CO-OPERATIVE BANK LTD , GURGAON
April 23, 1979
CHHOTU Vs. RAM SARUP
October 22, 1979
CHIEF SECRETARY TO GOVT PUNJAB Vs. CHAWLI
March 30, 1979
COMMISSIONER OF GIFT TAX Vs. MAN SINGH
August 31, 1979
COMMISSIONER OF GIFT-TAX Vs. HARBHAJAN SINGH AND SONS
May 21, 1979
COMMISSIONER OF INCOME TAX Vs. AJMER SINGH MOHINDER SINGH
May 17, 1979
COMMISSIONER OF INCOME TAX Vs. RAMAN INDUSTRIES
April 27, 1979
COMMISSIONER OF INCOME TAX Vs. GIAN TALKIES
May 15, 1979
COMMISSIONER OF INCOME TAX Vs. BERI CHEMICAL INDUSTRIES
August 29, 1979
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
July 24, 1979
COMMISSIONER OF INCOME TAX Vs. PUNJAB IRON AND STEEL CO P LTD
October 12, 1979
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE ELECTRICITY BOARD
December 19, 1979
COMMISSIONER OF INCOME TAX Vs. GUJRAL M S CHIEF JUSTICE SIKKIM HIGH COURT
December 19, 1979
COMMISSIONER OF INCOME TAX Vs. STATE OF PUNJAB
November 26, 1979
COMMISSIONER OF INCOME TAX Vs. TULI B R EX JUDGE PUNJAB AND HARYANA HIGH COURT
November 21, 1979
COMMISSIONER OF INCOME TAX Vs. JUSTICE S C MITTAL
November 21, 1979
COMMISSIONER OF INCOME-TAX Vs. PRATAP CHAND MAHESHWARI
November 9, 1979
COMMISSIONER OF INCOME-TAX Vs. B R TULI EX-JUDGE PUNJAB AND HARYANA HIGH COURT
November 21, 1979
COMMISSIONER OF INCOME-TAX Vs. DALJIT SINGH
December 10, 1979
COMMISSIONER OF INCOME-TAX Vs. JAGDISH LAL BEHL
December 17, 1979
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
November 7, 1979
COMMISSIONER OF INCOME-TAX Vs. M S GUJRAL CHIEF JUSTICE SIKKIM HIGH COURT
December 19, 1979
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
October 10, 1979
COMMISSIONER OF INCOME-TAX Vs. NADH SHAH KAPUR AND SONS
August 29, 1979
COMMISSIONER OF INCOME-TAX Vs. KISHAN CHAND MAHESHWARI DASS
September 10, 1979
COMMISSIONER OF INCOME-TAX Vs. OM PARKASH BEHL
September 10, 1979
COMMISSIONER OF INCOME-TAX Vs. ANAND SARUP
September 17, 1979
COMMISSIONER OF INCOME-TAX Vs. RAM SINGH HARMOHAN SINGH
September 24, 1979
COMMISSIONER OF INCOME-TAX Vs. NARAIN DASS WADHWA
September 25, 1979
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LTD
July 24, 1979
COMMISSIONER OF INCOME-TAX Vs. NEW LIGHT TIN MANUFACTURING COMPANY
August 27, 1979
COMMISSIONER OF INCOME-TAX Vs. RAMAN INDUSTRIES
August 27, 1979
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAM HAZARI MAL KUTHIALA
August 31, 1979
COMMISSIONER OF INCOME-TAX Vs. BHARAT TUBEWELL STORES
September 4, 1979
COMMISSIONER OF INCOME-TAX Vs. BHARAT CINEMA
August 9, 1979
COMMISSIONER OF INCOME-TAX Vs. BATALA ENGINEERING CO LTD
April 25, 1979
COMMISSIONER OF INCOME-TAX Vs. SUNANDA TRADING CORPORATION
May 18, 1979
COMMISSIONER OF INCOME-TAX Vs. MOTHOORAM PREM CHAND
May 22, 1979
COMMISSIONER OF INCOME-TAX Vs. ISHAR DASS TILAK CHAND
May 22, 1979
COMMISSIONER OF INCOME-TAX Vs. KUNDAN LAL
July 11, 1979
COMMISSIONER OF INCOME-TAX Vs. KARTAR SINGH GILL
February 20, 1979
COMMISSIONER OF INCOME-TAX Vs. NATIONAL RICE AND GENERAL MILLS
February 13, 1979
COMMISSIONER OF INCOME-TAX Vs. ANAND WATER METER MFG CO
January 24, 1979
COMMISSIONER OF WEALTH TAX Vs. SANTOKH SINGH
November 2, 1979
COMMISSIONER OF WEALTH-TAX Vs. DEVINDER KAUR
November 2, 1979
COMMISSIONER OF WEALTH-TAX Vs. HARI SINGH
November 2, 1979
CONTROLLER OF ESTATE DUTY Vs. PARMJIT SINGH
November 7, 1979
COURT ON ITS OWN MOTION Vs. KASTURI LAL
May 25, 1979
COURT ON ITS OWN MOTION Vs. TIRATH RAM NATHU RAM
April 24, 1979
D P PATHAK Vs. STATE OF PUNJAB
December 18, 1979
D.S. GREWAL, I. P. S. Vs. THE UNION OF INDIA AND ANOTHER
December 3, 1979
DALIP SINGH Vs. THE STATE OF HARYANA
October 16, 1979
DALIP SINGH GILL Vs. THE PUNJAB STATE EDUCATION BOARD AND OTHERS
August 20, 1979
DALJIT SINGH AND OTHERS Vs. THE CHIEF SALES COMMISSIONER, PUNJAB, JULLUNDUR AND ANOTHER
November 22, 1979
DALU Vs. MATHURA PRASHAD
November 12, 1979
DARBARA SINGH Vs. STATE OF HARYANA
November 26, 1979
DARBARA SINGH Vs. KARMINDER SINGH
February 22, 1979
DARSBAN SINGH Vs. STATE OF PUNJAB
February 1, 1979
DARSHAN LAL Vs. THE STATE OF PUNJAB
August 31, 1979
DARSHAN SINGH Vs. KULDIP SINGH
August 7, 1979
DARSHAN SINGH Vs. THE STATE OF PUNJAB
November 2, 1979
DARSHAN SINGH Vs. BHAGAT DEVI DASS HIRA LAL CHARITABLE TRUST
December 14, 1979
DAULAT RAM Vs. STATE OF HARYANA
December 10, 1979
DAULAT RAM Vs. FINANCIAL COMMISSIONER
October 10, 1979
DAULAT RAM Vs. GIRDHARI LAL
May 9, 1979
DAULAT RAM Vs. THE STATE OF PUNJAB
May 15, 1979
DAULAT RAM Vs. GIRDHARI LAL AND ANR.
May 8, 1979
DAULAT RAM Vs. DEVI DASS GOPAL KRISHAN, MOGA
September 19, 1979
DAYA RAM Vs. STATE OF HARYANA AND ORS.
October 19, 1979
DAYA SINGH Vs. AJAIB SINGH
February 15, 1979
DEEP CHAND Vs. KRISHAN DATT
November 14, 1979
DEEP RAM Vs. NANAK CHAND
August 29, 1979
DELHI BHIWANI TRANSPORT COMPANY PRIVATE LIMITED Vs. RAM NIVAS SUREKHA
November 30, 1979
DES RAJ Vs. THE STATE OF PUNJAB
July 10, 1979
DES RAJ JUNEJA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 19, 1979
DES RAJ PATWARI Vs. FAQIR CHAND
October 10, 1979
DEVKI NANDAN NAGPAL Vs. M/S SILVER SCREEN ENTERPRISES
April 30, 1979
DHANI RAM Vs. RAMJI LAL KHANNA
August 22, 1979
DHANNA RAM Vs. PANNA LAL
July 31, 1979
DHARAM PAL KUMRA Vs. SATWANT SINGH
July 13, 1979
DHARAM SINGH Vs. FINANCIAL COMMISSIONER
October 11, 1979
DHARAM VIR Vs. FINANCIAL COMMISSIONER
October 15, 1979
DHARAMBIR SINGH Vs. MANJIT KAUR
January 5, 1979
DHATTI RAM Vs. STATE OF HARYANA
September 6, 1979
DIGVIJAYA WOOLLEN MILLS LTD Vs. MOHINDER KUMAR JAIN
February 6, 1979
DR. BALWANT SINGH Vs. SHRI PRITAM SINGH
July 17, 1979
DR. K.N. GARG Vs. MAHARISHI DAYANAND UNIVERSITY AND OTHERS
September 7, 1979
DR. M. S. PARMAR Vs. STATE OF HARYANA AND OTHERS
December 13, 1979
DR. PYARE LAL GARG Vs. STATE OF PUNJAB AND OTHERS
July 23, 1979
DR. S.P. CHODA Vs. THE CHANCELLOR, PUNJAB UNIVERSITY AND OTHERS
November 1, 1979
DULI CHAND Vs. BHAGWANTI AND ANR.
November 9, 1979
DURGA DASS VINAYAK Vs. STATE OF PUNJAB
February 21, 1979
EAST INDIA COTTON MFG CO LIMITED Vs. INDUSTRIAL TRIBUNAL
December 3, 1979
ELECTRONICS LTD. N.I.T. FARIDABAD Vs. SMT. VEENA KUMARI
November 2, 1979
EMPLOYEES STATE INSURANCE CORPORATION Vs. INDIAN WOOLLEN TEXTILE MILLS PVT. LTD. CHHEHARTA AND ANOTHER
October 19, 1979
ESCORTS LTD Vs. LAND ACQUISITION COLLECTOR
October 11, 1979
FARDYAL SINGH Vs. SURJIT KAUR
January 17, 1979
FATEH SINGH Vs. JIT SINGH
October 16, 1979
FLORABEL SKINNER AND ORS. Vs. JAI BAJRANG KALA MANDIR RAM LILA MANDAL
November 5, 1979
FOOD CORPORATION OF INDIA Vs. OM PARKASH SOM CHAND
July 24, 1979
FRONTIER TRADING COMPANY Vs. P N CHAUDHRY INCOME-TAX OFFICER
November 20, 1979
GAJJAN SINGH Vs. STATE OF PUNJAB
September 13, 1979
GANGAL SINGH Vs. FINANCIAL COMMISSIONER
October 12, 1979
GARDHARA SINGH Vs. COMMISSIONER OF INCOME-TAX
March 26, 1979
GARIB CHAND Vs. MUNICIPAL COMMITTEE BUDHLADA
March 30, 1979
GAUSHALA KALAN ASSOCIATION Vs. SALES TAX TRIBUNAL
September 14, 1979
GENERAL MANAGER NORTHERN RAILWAY Vs. CENTRAL GOVERNMENT LABOUR COURT
January 22, 1979
GENERAL MANAGER, NORTHERN RAILWAYS Vs. PRESIDING OFFICER
January 22, 1979
GHASITU SINGH Vs. STATE OF HARYANA
October 16, 1979
GIAN DEVI Vs. SARWAN KUMAR
May 9, 1979
GODHU Vs. KANSHI RAM
August 20, 1979
GOPAL KRISHAN AND ANOTHER Vs. MOHINDER SINGH
December 21, 1979
GOPI CHAND HEAD CONSTABLE Vs. DEPUTY INSPECTOR GENERAL OF POLICE, HISSAR RANGE AND OTHERS
May 4, 1979
GORDHAN LAL Vs. THE STATE OF HARYANA
August 6, 1979
GOVERDHAN LAL SHARMA Vs. KRISHNA DEVI
February 7, 1979
GOVERNMENT OF HARYANA Vs. HAKAM SINGH
January 15, 1979
GOVIND RAM Vs. THE STATE OF PUNJAB AND ANOTHER
March 28, 1979
GROZ-BECKERT SABOO LTD Vs. COMMISSIONER OF INCOME-TAX
September 14, 1979
GULZAR SINGH Vs. STATE OF PUNJAB
April 30, 1979
GURBACHAN SINGH Vs. STATE OF PUNJAB
April 6, 1979
GURCHARAN KAUR Vs. RAM CHAND
February 1, 1979
GURCHARAN SINGH Vs. HARBHAGWAN AND OTHERS
April 25, 1979
GURCHARAN SINGH Vs. STATE OF PUNJAB
March 7, 1979
GURCHARAN SINGH Vs. PIAR KAUR
November 23, 1979
GURDAS RAM Vs. STATE OF PUNJAB
October 9, 1979
GURDEEP SINGH Vs. STATE OF PUNJAB
November 5, 1979
GURDIAL SINGH Vs. STATE OF HARYANA
March 8, 1979
GURDIAL SINGH Vs. RATTAN SINGH
May 1, 1979
GURDIAL SINGH Vs. KARTAR SINGH
May 10, 1979
GURDIAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
November 19, 1979
GURDIT DIAL Vs. THE STATE OF PUNJAB
April 4, 1979
GURDWARA SAHIB PADSHAHI DASWIN TITTARSAR Vs. KESAR SINGH CHELA TIRATH SINGH OF GURDWARA SAHIB TITTARSAR
January 19, 1979
GURMAIL KAUR Vs. DIRECTOR OF PANCHAYATS AND COMMUNITY DEVELOPMENT
May 7, 1979
GURMAIL SINGH Vs. BHUCHARI
September 10, 1979
GURMIT KAUR Vs. HARINDER KAUR
July 10, 1979
GURMIT RAM Vs. FINANCIAL COMMISSIONER REVENUE
January 16, 1979
GURMIT SINGH Vs. SUSHIL SETHI
July 11, 1979
GURU NANAK DEV UNIVERSITY Vs. IQBAL KAUR SANDHU
January 29, 1979
HANS RAJ Vs. BANARSI DASS
November 14, 1979
HANS RAJ AND OTHERS Vs. SUNDER LAL AGGARWAL AND OTHERS
March 1, 1979
HAR GOBIND Vs. STATE OF HARYANA AND OTHERS
March 2, 1979
HARBANS LAL AND ANR. Vs. HANS RAJ AND ORS.
September 8, 1979
HARBANS SINGH Vs. THE STATE OF PUNJAB
September 4, 1979
HARBANS SINGH Vs. GURDAS MAL MITTAL
November 13, 1979
HARBANS SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
April 6, 1979
HARBHAGAT Vs. FINANCIAL COMMISSIONER
September 18, 1979
HARBHAJAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
November 6, 1979
HARDAYAL KAUR Vs. STATE OF PUNJAB
August 9, 1979
HARDEVA Vs. FINANCIAL COMMISSIONER HARYANA
October 31, 1979
HARDIT SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
March 9, 1979
HARDWARI LAL VICE-CHANCELLOR Vs. CHANCELLOR M.D. UNIVERSITY AND ORS.
November 16, 1979
HARI CHAND CHHIKARA Vs. THE STATE OF HARYANA AND OTHERS
May 1, 1979
HARI DEV Vs. STATE OF PUNJAB AND OTHERS
January 15, 1979
HARI KISHAN Vs. SHANKAR DASS
November 8, 1979
HARI PALACE Vs. LABOUR COURT
April 2, 1979
HARI SINGH Vs. JAGAT SINGH AND OTHERS
January 24, 1979
HARI SINGH Vs. STATE OF PUNJAB
March 21, 1979
HARI SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
July 20, 1979
HARINDER SINGH BRAR BANS BAHADUR Vs. ORIENTAL ARMS & AMMUNITION CO
September 12, 1979
HARJINDER SINGH Vs. THE STATE OF PUNJAB
December 30, 1979
HARKESH Vs. STATE OF HARYANA
March 2, 1979
HARKISHAN LAL Vs. PUNJAB STATE
October 9, 1979
HARMOHAN SINGH Vs. THARWARIA MAL ETC
November 15, 1979
HARMOHINDER KAUR Vs. HARI SINGH
October 11, 1979
HARNAM KAUR Vs. GURMEL SINGH
November 7, 1979
HARNAMA Vs. STATE OF PUNJAB
March 1, 1979
HARYANA ROADWAYS Vs. VIDYAWATI AND ORS.
July 24, 1979
HAWA SINGH Vs. STATE OF HARYANA
October 23, 1979
HEMCO INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
February 13, 1979
HINDUSTAN STEEL FORGINGS Vs. COMMISSIONER OF INCOME-TAX
September 11, 1979
HINDUSTAN WIRE PRODUCTS LTD. Vs. PUNJAB GOVERNMENT AND ORS.
March 16, 1979
HIRA LAL RAM DAYAL Vs. COMMISSIONER OF INCOME-TAX
September 10, 1979
HOSHIARPUR NATIONAL TRANSPORTERS PVT. LTD. Vs. THE MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
May 1, 1979
I T C LTD Vs. BHATIA BROTHERS
January 29, 1979
IBRAHIM Vs. SHARIFAN
August 10, 1979
INCOME TAX OFFICER Vs. VIDYA SAGAR GUPTA
October 12, 1979
INCOME TAX OFFICER Vs. MOHANLAL VIG
April 3, 1979
INCOME-TAX OFFICER Vs. MOHAN LAL VIG
April 3, 1979
INDERJIT SINGH Vs. M/S SIDHU TRANSPORT SERVICE AND ANOTHER
November 27, 1979
INDIAN ME CANTILE INSURANCE CO. LTD. Vs. SMT. CHAMLA DEVI AND OTHERS
April 12, 1979
INDIAN MERCANTILE INSURANCE CO LTD Vs. CHAMLA DEVI
August 2, 1979
IQBAL SINGH Vs. LACHHMAN DASS
September 28, 1979
JAGAN NATH Vs. SMT. KRISHNA KUMARI SHARMA
November 12, 1979
JAGAN NATH and SONS Vs. UNION OF INDIA
February 5, 1979
JAGAN NATH JAGDISH LAL Vs. PIARA MAL GOBIND RAM SACHDEV
January 1, 1979
JAGATJIT INDUSTRIES LIMITED, JAGATJIT NAGAR Vs. THE EXCISE AND TAXATION OFFICER, HAMIRA AND OTHERS
March 1, 1979
JAGDISH AND SANTU Vs. STATE OF HARYANA
September 4, 1979
JAGDISH KUMAR NARULA Vs. SHRI NIRANJAN LAL AND ANR.
December 19, 1979
JAGIR SINGH Vs. STATE OF PUNJAB
April 16, 1979
JAGJIT RAI VOHRA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
August 6, 1979
JAGMAL SINGH Vs. THE STATE OF HARYANA
February 13, 1979
JAGROOP SINGH Vs. STATE OF PUNJAB
August 28, 1979
JAGTAR SINGH Vs. KARTAR SINGH
January 31, 1979
JAGTAR SINGH Vs. HUKAM CHAND
November 29, 1979
JAHANGIR SINGH Vs. STATE OF HARYANA
March 9, 1979
JAI BHARAT COLD STORAGE Vs. STATE OF HARYANA
November 8, 1979
JAI BHARAT DAIRY FARM AND ANR. Vs. STATE OF HARYANA
July 19, 1979
JAI CHAND AND ORS. Vs. STATE OF HARYANA
July 29, 1979
JAI GOPAL Vs. OM PARKASH
August 17, 1979
JAI GOPAL Vs. SHAM LAL AND OTHERS
January 10, 1979
JAI GOPAL Vs. RAM CHAND
July 31, 1979
JAI JAI DEVI Vs. OM PARKASH
July 30, 1979
JAI SINGH Vs. STATE OF HARYANA
January 17, 1979
JAIPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
September 7, 1979
JAISWAL S P Vs. COMMISSIONER OF INCOME TAX
May 21, 1979
JANAK RAJ CHINTU Vs. STATE OF PUNJAB
November 2, 1979
JANGIR SINGH AND OTHERS Vs. SURINDER SINGH AND OTHERS
September 4, 1979
JARNAIL KAUR Vs. SARWAN SINGH
March 29, 1979
JARNAIL SINGH Vs. SUPERINTENDING CANAL OFFICER
January 1, 1979
JASBIR KAUR Vs. AVTAR SINGH
October 31, 1979
JASBIR SINGH GREWAL Vs. STATE OF PUNJAB
January 29, 1979
JASWANT KAUR Vs. JAGAT SINGH
January 15, 1979
JASWANT RAI Vs. DHARAMPAL AND ORS.
November 2, 1979
JASWANT SINGHS Vs. HARJIT KAUR
March 28, 1979
JASWINDER SINGH Vs. S N WASTI
October 4, 1979
JASWINDER SINGH JOHAR Vs. GOVT OF PUNJAB
November 1, 1979
JATI VERSUS; PUNJAB LAND REVENUE ACT, 1887 Vs. PANCHAYAT; GRAM PANCHAYAT
April 6, 1979
JAWAHAR LAL BANSAL Vs. MOHINDER SINGH AND ANOTHER
September 4, 1979
JEONA Vs. STATE OF HARYANA
October 11, 1979
JHABBU Vs. MULTAN SINGH AND OTHERS
July 20, 1979
JHATKA UNION Vs. STATE OF PUNJAB
November 7, 1979
JIT RAM Vs. MEHAR CHAND
November 27, 1979
JIT SINGH Vs. THE STATE OF PUNJAB
May 3, 1979
JIWAN DASS ROSHAN LAL Vs. KARNAIL SINGH
October 22, 1979
JIWAN LATA Vs. KRISHAN KUMAR
August 8, 1979
JOGA SINGH Vs. DY SECRETARY (REHABILITATION)-CUM-SETTLEMENT COMMISSIONER
October 4, 1979
JOGINDER AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
June 18, 1979
JOGINDER KAUR Vs. LT COL R S GILL
November 27, 1979
JOGINDER KAUR Vs. MOHAN SINGH
January 25, 1979
JOGINDER SINGH Vs. DALJIT SINGH
March 21, 1979
JOGINDER SINGH Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND ANOTHER
December 3, 1979
JOGINDER SINGH Vs. STATE OF PUNJAB ETC.
May 15, 1979
JUPITER GENERAL INSURANCE CO LTD Vs. GURSWARAN KAUR
October 26, 1979
K. K. JAAGIA, CHIEF ENGINEER, HARYANA Vs. STATE OF HARYANA AND ANOTHER
November 2, 1979
K. K. MEHTA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
July 30, 1979
K.K. JAGGIA Vs. STATE OF HARYANA AND ANOTHER
November 14, 1979
KAITHAL COTTON AND GENERAL MILLS CO LTD Vs. I C LATKA
August 30, 1979
KAKA SINGH Vs. BACHAN KAUR
March 2, 1979
KALA WATI Vs. ATMA RAM
August 9, 1979
KALI RAM Vs. ISHWAR SINGH
August 19, 1979
KALU RAM Vs. GONDA MAL
December 3, 1979
KALU RAM AND OTHERS Vs. STATE OF HARYANA
September 18, 1979
KALYAN DASS CHELA SUKHRAM DASS Vs. THE STATE OF HARYANA
February 26, 1979
KAMALJIT SINGH Vs. STATE OF PUNJAB
September 12, 1979
KANSHI RAM Vs. SIRI RAM
December 19, 1979
KANSHI RUM VERMA Vs. LABOUR COURT
November 16, 1979
KANWAR GIRENDRA SINGH Vs. M/S SUPREME TRACTORS, DELHI ROAD, HISSAR
August 20, 1979
KARAM SINGH Vs. HARDAYAL SINGH
August 8, 1979
KARAM SINGH Vs. KIRPAL SINGH
July 18, 1979
KARTAR SINGH Vs. THE STATE OF PUNJAB
May 1, 1979
KARTAR SINGH Vs. KESAR SINGH AND ANOTHER
October 22, 1979
KARTARA AND ANOTHER Vs. THE STATE OF HARYANA
October 9, 1979
KASHMIRI LAL Vs. BANWARI LAL
October 13, 1979
KASHMIRI LAL AND ANOTHER Vs. MADAN LAL
July 16, 1979
KAURA RAM Vs. GOBIND RAM
May 9, 1979
KESAR Vs. FINANCIAL COMMISSIONER
July 27, 1979
KESHO DASS Vs. UNION OF INDIA
April 3, 1979
KESHO RAM Vs. ADDITIONAL DIRECTOR
April 20, 1979
KESHO RAM Vs. STATE OF PUNJAB
December 3, 1979
KHAN CHAND Vs. FINANCIAL COMMISSIONER
May 4, 1979
KIDAR NATH Vs. AMAR CHAND
November 12, 1979
KIRPA RAM RAMJI DASS Vs. INCOME-TAX OFFICER A-WARD
November 20, 1979
KIRPAL SINGH Vs. KISHAN SINGH AND ANR.
November 14, 1979
KISHAN CHAND Vs. GIAN CHAND KOHLI
January 18, 1979
KOTU RAM Vs. CHAMAN LAL
November 7, 1979
KRISHAN Vs. CHARAN SINGH
March 26, 1979
KRISHANA DEVI AND ORS. Vs. GRAM SABHA LAHORA
October 11, 1979
KRISHNA DEVI Vs. SUMER CHAND
January 15, 1979
KULDIP KUMAR ETC Vs. BANI PARSAD
January 31, 1979
KULDIP SHAM Vs. STATE OF PUNJAB
May 25, 1979
KULDIP SINGH Vs. STATE OF HARYANA
September 4, 1979
KULDIP SINGH Vs. UNION OF INDIA
August 8, 1979
KUNDAN LAL Vs. COMMISSIONER OF INCOME-TAX-CUM-WEALTH-TAX
July 17, 1979
KUNDAN SINGH Vs. FAUJA SINGH
April 6, 1979
KUNJ BEHARI Vs. INCOME-TAX OFFICER
November 23, 1979
KURUKSHETRA UNIVERSITY Vs. RURAL COLLEGE OF EDUCATION KAITHAL
November 22, 1979
KUSHAL SINGH Vs. THE STATE OF PUNJAB
May 3, 1979
KWALITY DYEING WORKS Vs. INCOME TAX OFFICER
October 26, 1979
LABH SINGH AND OTHERS Vs. THE STATE OF PUNJAB
February 14, 1979
LACHHMAN DASS Vs. SHRI RAJESHWAR DAS
July 27, 1979
LADHA RAM Vs. RAM SARUP
October 3, 1979
LAJWANT KAUR Vs. ABNASHI SINGH
March 20, 1979
LAKSHMI CHAND Vs. SHRI KRISHAN CHAND
December 19, 1979
LAL SINGH Vs. GURBAX SINGH AND OTHERS
August 30, 1979
LAL SINGH Vs. THE STATE OF PUNJAB
October 17, 1979
LALJI DASS Vs. WALAITI RAM
November 20, 1979
LAXMI GINNING AND OIL MILLS Vs. STATE OF PUNJAB
November 2, 1979
LEELA WATI (SMT.) Vs. OM PARKASH AND ORS.
July 12, 1979
LORI CHAND Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
February 21, 1979
LT. COL. BALWANT SINGH Vs. S. PARMINDER SINGH
August 13, 1979
LUDHIANA CENTRAL CO-OPERATIVE CONSUMERS STORES LTD Vs. COMMISSIONER OF INCOME-TAX
August 20, 1979
M L NOHRIA Vs. GENERAL INSURANCE CORPORATION OF INDIA BOMBAY AND
February 26, 1979
M.K. MAKKAR Vs. EXCISE AND TAXATION COMMISSIONER AND ANR.
August 6, 1979
M/S BHARAJ MANUFACTURING CO. Vs. JAI PAL AND OTHERS
August 1, 1979
M/S MANJEET HOSIERY MILLS, BRAHMPURI Vs. SHRI SIRI PAUL AND OTHERS
March 30, 1979
M/S MANSA RAM RAM LAL, MALOUT MANDI Vs. BALLU RAM
July 10, 1979
MADAN LAL Vs. STATE OF PUNJAB
July 2, 1979
MADAN MOHAN Vs. DALIP SINGH AND OTHERS
April 18, 1979
MADHI MAL Vs. SAT PAL
January 11, 1979
MAHARAJ MAL HANS RAJ Vs. COMMISSIONER OF INCOME TAX
December 21, 1979
MAHIPAT Vs. BHIM SINGH
March 27, 1979
MAKHAN SINGH Vs. HARYANA GOVERNMENT
August 21, 1979
MALHARA SINGH Vs. OFFICIAL LIQUIDATOR PUNJAB FINANCE PRIVATE LTD
January 10, 1979
MALKIAT SINGH Vs. SHRI S.R. BUNGAR
November 26, 1979
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS.
May 22, 1979
MALUK DASS Vs. SMT. PARWATI DEVI
November 28, 1979
MANAGEMENT OF M/S EAST INDIA COTTON MANUFACTURING CO., FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA AND ANOTHER
December 3, 1979
MANAK CHAND Vs. SURESH CHAND JAIN
March 28, 1979
MANDIR DHARAMSALA DEVI SAHAI, FEROZEPUR CITY THOUGH AMAR NATH Vs. CHUNI LAL
October 26, 1979
MANGAT Vs. SURJA
February 1, 1979
MANGAT RAM Vs. SHRI HARI CHAND
October 29, 1979
MANOHRI DEVI Vs. HARI RAM
September 13, 1979
MANVEEN DHILLON Vs. STATE OF PUNJAB
August 21, 1979
MEHAR SINGH Vs. STATE OF PUNJAB
March 29, 1979
MELA RAM Vs. STATE OF PUNJAB ETC
March 20, 1979
MESSRS HINDUSTAN LEVER LIMITED Vs. THE STATE OF PUNJAB
March 15, 1979
MESSRS OM PARKASH VED PARKASH Vs. THE STATE OF HARYANA AND OTHERS
January 11, 1979
MESSRS SHAM LAL & COMPANY Vs. STATE OF PUNJAB
April 9, 1979
MEWA SINGH Vs. PREM KAUR
July 26, 1979
MEWA SINGH SONAR Vs. STATE OF PUNJAB ETC
February 8, 1979
MIHAN SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB CHANDIGARH AND OTHERS
August 27, 1979
MILKHA SINGH AND ANR. Vs. CENTRAL GOVERNMENT AND ORS.
April 19, 1979
MITHAN LAL Vs. STATE OF HARYANA
August 24, 1979
MOHAN LAL Vs. RAM DASS
December 13, 1979
MOHAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 30, 1979
MOHD HAYAT KHAN AND MOHD UMAR KHAN Vs. SALES TAX TRIBUNAL HARYANA
August 31, 1979
MOHINDER KAUR Vs. BIKKAR SINGH
August 10, 1979
MOHINDER NATH AGGARWAL Vs. KULDIP SINGH
October 29, 1979
MOHINDER SINGH Vs. STATE OF PUNJAB
October 9, 1979
MOOLA Vs. FINANCIAL COMMISSIONER
September 11, 1979
MRS. AMARJIT KAUR SANDHU AND ORS. Vs. MALABAR CANE FURNITURE SECTOR 22
February 6, 1979
MRS. S. BHAN, HEAD MISTRESS Vs. DIRECTOR, PUBLIC INSTRUCTION, HARYANA, CHANDIGARH AND OTHERS
October 19, 1979
MUKHTIAR SINGH Vs. STATE OF PUNJAB
May 24, 1979
MUNESHWAR DASS Vs. SHAM LAL
February 9, 1979
MUNICIPAL COMMITTEE, KHANNA Vs. SUB-DIVISIONAL OFFICER (C) SAMRALA
January 18, 1979
MUNICIPAL COMMITTEE, PAIHANKOT Vs. BAKHSHI MANOHAR SINGH, PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND OTHERS
August 2, 1979
MUNSHI RAM Vs. STATE OF HARYANA
August 2, 1979
NACHATTAR SINGH Vs. KANWALJIT SINGH
November 28, 1979
NAGENDER SINGH CHOHAN Vs. STATE OF HARYANA
April 20, 1979
NAGINDER SINGH Vs. THE STATE OF PUNJAB
November 6, 1979
NANAK SINGH Vs. UNION TERRITORY OF CHANDIGARH
October 15, 1979
NAND KISHORE Vs. UNION OF INDIA
March 8, 1979
NAND LAL Vs. THE STATE OF HARYANA
September 25, 1979
NAND LAL Vs. STATE OF PUNJAB
July 27, 1979
NAND LAL Vs. THE STATE OF PUNJAB
August 10, 1979
NAND RAM Vs. PEHLAD SINGH AND OTHERS
March 30, 1979
NAR SINGH DASS Vs. STATE OF PUNJAB
January 23, 1979
NARAIN DASS Vs. RULDU RAM
May 4, 1979
NARAIN DATT Vs. KIDAR NATH AND OTHERS
March 23, 1979
NARAIN KAUR Vs. SHERU
February 2, 1979
NARAIN MOTORS Vs. COMMISSIONER OF INCOME-TAX
February 13, 1979
NARANJAN DASS SOOD Vs. SMT. VIDYA WATI
January 30, 1979
NARESH CHAND Vs. RAM PARSHAD AND OTHERS
November 26, 1979
NARINDER KAUR Vs. JIT SINGH
July 25, 1979
NARINDER KUMAR Vs. STATE OF PUNJAB
February 2, 1979
NARINDER NATH Vs. SHAMSHER SINGH AND ANOTHER
November 9, 1979
NASIB SINGH Vs. MAMAN
November 1, 1979
NATH SINGH Vs. STATE OF PUNJAB
September 7, 1979
NATHA Vs. FINANCIAL COMMISSIONER
October 24, 1979
NATHA SINGH Vs. BANT SINGH AND OTHERS
May 15, 1979
NATIONAL ENGINEERING AND METAL INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
July 13, 1979
NAZAR SINGH Vs. BANARSI DASS
September 19, 1979
NEBH RAJ AND OTHERS Vs. SUNDER DASS AND ANOTHER
January 15, 1979
NIKA SINGH Vs. GAJJA SINGH
March 21, 1979
NIKKA RAM Vs. THE STATE OF PUNJAB
October 9, 1979
NIKKA SINGH AND ANOTHER Vs. PURAN SINGH AND OTHERS
August 21, 1979
NIRANJAN SINGH Vs. STATE OF PUNJAB
November 26, 1979
NIRANJAN SINGH Vs. FINANCIAL COMMISSIONER
April 11, 1979
NIRBHAI SINGH Vs. DALJIT SINGH
October 23, 1979
NIRMALA KAPUR Vs. COMMISSIONER OF INCOME-TAX
May 7, 1979
NIRMALJIT SINGH AND OTHERS Vs. HARNAM SINGH AND OTHERS
April 30, 1979
NORATI Vs. FINANCIAL COMMISSIONER
September 3, 1979
NORTHERN CARRIERS PVT LTD Vs. STATE OF PUNJAB
August 2, 1979
NOTA RAM Vs. ANANT PARSHAD
November 20, 1979
O. P. GUPTA Vs. THE STATE OF HARYANA AND OTHERS
September 11, 1979
O.P. BHATIA AND ANR. Vs. STATE OF HARYANA AND ORS.
August 10, 1979
O.P. DEWAN Vs. D.C. SAHAI
February 5, 1979
OM PARKASH Vs. DHARAM PAL
September 4, 1979
OM PARKASH Vs. UJJAGAR SINGH AND ANOTHER
November 27, 1979
OM PARKASH Vs. VED PARKASH AND OTHERS
September 20, 1979
OM PARKASH AND ORS. Vs. SMT. TIRSHALA AND ORS.
July 12, 1979
OM PARKASH SHARMA Vs. THE GENERAL MANAGER HARYANA ROADWAYS ROHTAK AND ANOTHER
September 13, 1979
OM PRAKASH Vs. STATE OF PUNJAB
September 24, 1979
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. AND ORS. Vs. DEEP KAUR AND ORS.
September 28, 1979
OSWAL WOOLLEN MILLS LTD Vs. COMMISSIONER OF INCOME-TAX CENTRAL
May 24, 1979
P.N. SEHGAL AND OTHERS Vs. AMAR NATH
October 30, 1979
PANNA LAL NAYYAR Vs. STATE OF PUNJAB
March 2, 1979
PARAMJIT LAL Vs. STATE OF PUNJAB
September 8, 1979
PARDEEP KUMAR Vs. BIRU
February 19, 1979
PARKASH WOOLLEN INDUSTRIES Vs. STATE OF HARYANA AND ANR.
August 20, 1979
PARMAL AND OTHER Vs. MST. HAR KAUR
October 11, 1979
PARMESHRA SINGH Vs. PRITPAL SINGH
July 23, 1979
PARVEEN KUMAR Vs. STATE OF PUNJAB
March 23, 1979
PASHORI LAL AND ANR. Vs. PUNJAB STATE
April 25, 1979
PAWAN KUMAR Vs. CHAMPA DEVI
November 20, 1979
PEARL WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
May 25, 1979
PHILLAUR CANE GROWERS CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER
February 27, 1979
PHOOL CHAND Vs. AMRIT LAL
November 9, 1979
PIARE LAL Vs. COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR RULER OF THE FORMER FARIDKOT, STATE, FARIDKOT AND ANOTHER
May 14, 1979
PIARE LAL Vs. LEKHI
July 30, 1979
PIRTHI Vs. ASSISTANT DIRECTOR
December 10, 1979
PISHORI AL SAHNI AND OTHERS Vs. THE COMMISSIONER AMBALA DIVISION AND OTHERS
November 30, 1979
PISHORI LAL Vs. RATTAN LAL
January 29, 1979
POHLU RAM Vs. GRAM PANCHAYAT DHARAMGARH
August 2, 1979
PRABH DASS Vs. THE STATE OF PUNJAB
August 1, 1979
PRABHU DAYAL HIMATSINGKA ETC Vs. STATE OF HARYANA ETC
February 13, 1979
PREM NATH Vs. HAVILDAR DEVI DAYAL
March 21, 1979
PRITAM KAUR Vs. MOHAR SINGH AND OTHERS
November 7, 1979
PRITAM SINGH Vs. KIRPAL SINGH
November 13, 1979
PRITAM SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
November 19, 1979
PRITHI SINGH Vs. JAGAT SINGH
March 28, 1979
PRITHVI RAJ Vs. SMT. KAMAL KANTA
November 26, 1979
PRITHVI SINGH Vs. NATHA RAM
September 20, 1979
PROVIDENT FUND INSPECTOR, LUDHIANA Vs. HARMINDER SINGH AND ANOTHER
October 10, 1979
PUNJAB AGRICULTURAL UNIVERSITY AND ANR. Vs. ROOP SINGH AND ORS.
November 6, 1979
PUNJAB AND SIND BANK LTD Vs. TOSH MITAL AND ALLOYS INDUSTRIES PVT LTD
October 31, 1979
PUNJAB STATE ELECTRICITY BOARD Vs. GIRDHARI LAL
January 18, 1979
PURAN CHAND Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
January 10, 1979
PURO Vs. RAM DAI
October 26, 1979
PYARE LAL Vs. HARI SINGH
October 26, 1979
R.K. JAIN Vs. KHAZAN SINGH
November 20, 1979
RABINDRA NATH VASUDEVA SUPERINTENDENT OF POLICE, HARYANA Vs. THE STATE OF HARYANA AND OTHERS
May 22, 1979
RADHA KISHAN ALIAS R. KRISHNA Vs. PRITHVI RAJ GUPTA
November 26, 1979
RADHEY SHYAM Vs. STATE OF HARYANA
April 18, 1979
RAGHBIR SARAN Vs. STATE OF HARYANA
September 21, 1979
RAGHU NATH JALOTA Vs. ROMESH DUGGAL
August 1, 1979
RAGPAT RAM Vs. BHAKRA MANAGEMENT BOARD
February 15, 1979
RAJ KUMAR Vs. HARI CHAND
November 28, 1979
RAJ KUMAR Vs. SUKHDEV AND ANOTHER
September 21, 1979
RAJ KUMAR, CONSTABLE Vs. THE STATE OF HARYANA AND ORS.
December 5, 1979
RAJA RAM Vs. RAM SARUP
January 10, 1979
RAJDHANI FILMS PVT. LMT. Vs. NORTHERN INDIA MOTION PICTURES ASSOCIATION AND OTHERS
December 11, 1979
RAJENDER PARSHAD Vs. STATE OF HARYANA
September 28, 1979
RAJENDER PARSHAD AND ORS. Vs. STATE OF HARYANA AND ORS.
March 28, 1979
RAJINDER KUMAR BATTA Vs. KANTA KUMARI
January 15, 1979
RAJINDER NATH MALHOTRA Vs. THE STATE OF PUNJAB AND OTHERS
October 9, 1979
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
August 2, 1979
RAJINDER SINGH Vs. KULTAR SINGH
July 16, 1979
RAJINDER SINGH AND ANR. Vs. JAGIR SINGH AND ANR.
January 29, 1979
RAJINDER WEAVING FACTORY Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
December 7, 1979
RAJIVE TEXTILE MILLS Vs. COMMISSIONER OF INCOME-TAX
August 6, 1979
RAM ASRA Vs. SHRI BHAGWAN DASS
September 13, 1979
RAM CHANDER Vs. STATE OF HARYANA
October 17, 1979
RAM DASS Vs. PURSHOTAM LAL
November 21, 1979
RAM DATT SHARMA AND OTHERS Vs. THE STATE OF HARYANA
April 12, 1979
RAM KISHAN DASS Vs. DWARKA PARSHAD BHOUSARALA
October 4, 1979
RAM KRISHAN ALIAS MANDOLA Vs. STATE OF HARYANA
November 28, 1979
RAM KUMAR Vs. THE STATE OF HARYANA
December 18, 1979
RAM LAL Vs. RAM CHAND AND ANOTHER
October 16, 1979
RAM LAL Vs. STATE OF PUNJAB AND OTHERS
January 23, 1979
RAM NIWAS Vs. MITHAN LAL
August 10, 1979
RAM PAL Vs. THE UNION TERRITORY OF CHANDIGARH
August 7, 1979
RAM PARKASH KEWAL KRISHAN Vs. SEHGAL WEAVING FACTORY
August 7, 1979
RAM PARSHAD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
April 27, 1979
RAM PARTAP Vs. LEELA RAM
August 1, 1979
RAM PHAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 11, 1979
RAM RATTAN Vs. BENI PARSHAD
July 12, 1979
RAM SARUP Vs. FOOD CORPORATION OF INDIA PATIALA
January 12, 1979
RAM SINGH Vs. FERTILIZER CORPORATION OF INDIA LTD
March 23, 1979
RAM SINGH Vs. SAT PAUL KAUR
May 18, 1979
RAM SINGH Vs. SUPERINTENDING ENGINEER (OPERATION) HARYANA STATE ELECTRICITY BOARD, CHANDIGARH AND OTHERS
September 8, 1979
RAMESH CHAND Vs. THE STATE OF PUNJAB
September 21, 1979
RAMESH CHAND Vs. DHARAMBIR AND OTHERS
November 9, 1979
RAMESHWAR DASS Vs. BICHA RAM
February 15, 1979
RAMGARHIA BARADARI Vs. HARJIT SINGH
December 11, 1979
RAMJI DASS AND OTHERS Vs. DURGA DASS
July 24, 1979
RAMJIDASS Vs. SATISH KUMAR
October 24, 1979
RANBIR SINGH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
March 5, 1979
RANDHIR SINGH Vs. KAMLESH
December 6, 1979
RANDHIR SINGH Vs. KAMLESH AND ORS.
December 12, 1979
RANJIT SINGH Vs. JITO
October 18, 1979
RANJIT SINGH Vs. STATE OF HARYANA
September 12, 1979
RATTAN SINGH Vs. THE STATE OF PUNJAB
May 24, 1979
ROOP SINGH (DEAD) AND ORS Vs. STATE OF PUNJAB ETC
August 31, 1979
ROSHAN LAL Vs. BABU RAM AND ORS.
September 5, 1979
ROSHAN LAL SINGLA Vs. DEPUTY COMMISSIONER BHATINDA
August 9, 1979
RULDU RAM Vs. UNION OF INDIA
April 4, 1979
RUP CHAND Vs. STATE OF HARYANA AND ORS.
August 2, 1979
RUP CHAND Vs. SHRI MAN KAUR
November 22, 1979
S DIDAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
February 23, 1979
S P JAISWAL Vs. COMMISSIONER OF INCOME-TAX
May 21, 1979
S. HARNEK SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
November 9, 1979
S. K SINGAL AND OTHERS Vs. THE HIGH COURT OF PUNJAB AND HARYANA AND OTHERS
July 26, 1979
S. N. NARULA, STATION MASTER Vs. THE GENERAL MANAGER, NORTHERN RAILWAY AND OTHERS
March 28, 1979
SADA NAND Vs. FINANCIAL COMMISSIONER
August 10, 1979
SADHU Vs. MST. KISHNI
July 12, 1979
SAHI RAM Vs. RAM AVTAR
April 18, 1979
SAJJAN SINGH Vs. CHUNIAN PURSHARTHI COOPERATIVE MULTI PURPOSE SOCIETY LTD
December 10, 1979
SANT KAUR Vs. KARNAIL SINGH
November 14, 1979
SANT LAL Vs. HARISH CHANDER AND ORS.
September 19, 1979
SANT SINGH ETC Vs. BALBIR SINGH ETC
September 12, 1979
SARDARA Vs. THE STATE OF HARYANA
September 27, 1979
SARMUKH SINGH Vs. KUNDAN LAL
August 2, 1979
SARWAN RAM Vs. AMAR NATH
November 2, 1979
SARWAN SINGH Vs. THE COLLECTOR, CUSTOMS & CENTRAL EXCISE, CENTRAL EXCISE COLLECTORATE
September 26, 1979
SARWAN SINGH Vs. GURBACHAN SINGH
January 31, 1979
SAT PARKASH Vs. STATE OF HARYANA
February 16, 1979
SATINDER PAL Vs. UNION OF INDIA
August 7, 1979
SAUDAGAR SINGH Vs. GURDIP SINGH GILL
April 16, 1979
SAVITRI DEVI AND ANOTHER Vs. HANS RAJ AND ANOTHER
February 8, 1979
SAWAN RAM Vs. GOBINDA RAM
October 15, 1979
SHADI LAL AND ANR. Vs. SHRI GURU RAVI DASS MANDIR, THROUGH MULUK CHAND
December 13, 1979
SHAM LAL Vs. RAM LAL BATRA
September 14, 1979
SHAM LAL Vs. UJAGAR SINGH
August 24, 1979
SHAM SINGH Vs. PREM CHAND AND ORS.
July 12, 1979
SHAM SINGH Vs. STATE OF PUNJAB
July 31, 1979
SHAMSHER SINGH Vs. STATE (UNION TERRITORY), CHANDIGARH
July 31, 1979
SHAN LAL Vs. STATE OF PUNJAB
August 29, 1979
SHARAM SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 8, 1979
SHARMA Vs. CHANDER KUMAR SHARMA
May 26, 1979
SHARWAN KUMAR Vs. MUKESH KUMAR
January 30, 1979
SHER SINGH Vs. VIJAY KUMAR
October 12, 1979
SHER SINGH Vs. THE STATE OF PUNJAB
November 15, 1979
SHER SINGH Vs. SHAM SINGH
November 5, 1979
SHERVINDER KAUR Vs. THE STATE OF PUNJAB AND ANOTHER
September 12, 1979
SHIV CHARAN DASS Vs. SAVITRI DEVI
May 17, 1979
SHIV LAL Vs. FINANCIAL COMMISSIONER
September 10, 1979
SHIV SHARMA Vs. THE STATE OF PUNJAB
October 17, 1979
SHMT. DHAPAN Vs. VIJAY SINGH AND OTHERS
November 20, 1979
SHREE GANESH OIL AND RICE MILLS AND ORS. Vs. THE STATE OF HARYANA AND ANR.
March 20, 1979
SHRI BHAGWAN SARUP SHARMA Vs. SHRI PREM KUMAR AND ANOTHER
July 11, 1979
SHRI JAI PAL DHIMAN Vs. M/S BHARAJ MANUFACTURING CO. (REGD) JULLUNDUR
July 24, 1979
SHRI NAND KRISHORE Vs. SHRI KRISHAN LAL AND ORS.
February 6, 1979
SHRI R. S. GUPTA Vs. THE STATE OF PUNJAB AND OTHERS
August 24, 1979
SHRI R.M. BAKSHI Vs. MRS. H.B. SINGH
April 18, 1979
SHRI RANDHIR SINGH HOODA, D.S.P. Vs. THE STATE OF HARYANA & OTHERS
April 27, 1979
SHRIMATI UMA AND OTHERS Vs. THE TRIBUNAL CONSTITUTED UNDER THE PUNJAB TOWN IMPROVEMENT ACT, 192, JULLUNDUR AND OTHERS
July 9, 1979
SIMPLEX HOSIERY FACTORY AND ANR. Vs. CHANCHAL KUMARI ETC.
May 25, 1979
SIRI RAM Vs. THE STATE OF HARYANA AND ORS.
April 20, 1979
SITA DEVI Vs. COMMISSIONER OF INCOME-TAX
April 19, 1979
SITAL PARSHAD Vs. JUGAL KISHORE
September 8, 1979
SMT SUKHNANDAN KAUR AND OTHERS Vs. NATIONAL INSURANCE CO LTD., SECTOR 17 CHANDIGARH AND OTHERS
October 19, 1979
SMT. AMAR KAUR Vs. NAND LAL
February 6, 1979
SMT. BAL KAUR AND OTHERS Vs. SHRI CHANDER PARKASH
July 26, 1979
SMT. BHAGWANTI AND ORS. Vs. YASHODHA DEVI
November 23, 1979
SMT. CHHATAR KAUR Vs. THAKAR NAVEEN CHAND
July 30, 1979
SMT. HARBANS KAUR AND OTHERS Vs. SMT. TEJ KAUR
August 9, 1979
SMT. HARBHAJAN KAUR Vs. JATINDER SINGH
September 20, 1979
SMT. JIWAN LATA Vs. SHRI KRISHAN KUMAR
May 7, 1979
SMT. JIWAN LATA Vs. KRISHAN KUMAR
March 23, 1979
SMT. KARTAR KAUR AND OTHER Vs. NATHA SINGH AND OTHERS
September 3, 1979
SMT. NEELAM KHULLAR Vs. THE CHIEF SECRETARY TO GOVT. PUNJAB AND OTHERS
May 22, 1979
SMT. SARSWATI Vs. THE STATE OF PUNJAB AND OTHER
December 4, 1979
SMT. SHAKUNTLA DEVI, ETC. Vs. THE STATE OF HARYANA THROUGH THE COLLECTOR, GURGAON
July 10, 1979
SMT. URMILA Vs. KULWINDER KUMAR SHARMA
February 28, 1979
SMT. VIRAN BAI Vs. SMT. NATHO AND ANOTHER
September 20, 1979
SOHAN LAL Vs. STATE OF HARYANA
July 13, 1979
SOHAN SINGH Vs. STATE OF HARYANA
October 18, 1979
SOM NATH Vs. LABH SINGH
February 9, 1979
STATE BANK OF INDIA Vs. DARSHAN KUMAR JINDAL
February 27, 1979
STATE BANK OF INDIA Vs. NEELAM SHARMA
September 13, 1979
STATE OF HARYANA Vs. KAILASHWATI
September 11, 1979
STATE OF HARYANA Vs. JAGTAR SINGH
May 15, 1979
STATE OF HARYANA Vs. MAN SINGH
March 29, 1979
STATE OF HARYANA Vs. THE BHIWANI TEXTILE MILLS AND OTHERS
November 28, 1979
STATE OF HARYANA Vs. OM PARKASH
March 20, 1979
STATE OF HARYANA Vs. SURAJ
September 17, 1979
STATE OF HARYANA Vs. HAKAM SINGH
January 15, 1979
STATE OF HARYANA Vs. GRAM PANCHAYAT
October 23, 1979
STATE OF PUNJAB Vs. MANAGING COMMITTEE
October 23, 1979
STATE OF PUNJAB Vs. MOHINDER KUMAR
September 10, 1979
STATE OF PUNJAB Vs. KRISHAN MOHAN SARVIA
September 11, 1979
STATE OF PUNJAB Vs. MEHAR SINGH
October 18, 1979
STATE OF PUNJAB Vs. KARTAR SINGH
April 26, 1979
STATE OF PUNJAB Vs. AMRITSARIA RAM
July 31, 1979
STATE OF PUNJAB Vs. RAM SINGH
February 13, 1979
STATE OF PUNJAB Vs. AJIT SINGH
February 12, 1979
STATE OF PUNJAB Vs. KASHMIR SINGH
August 7, 1979
STATE OF PUNJAB AND OTHERS Vs. KUNDAN LAL MALHOTRA AND OTHERS
March 20, 1979
STERLING STEELS AND WIRES LTD Vs. STATE OF PUNJAB
October 30, 1979
SUBA SINGH Vs. BAGICHA SINGH
October 9, 1979
SUBASH CHANDER Vs. THE STATE OF HARYANA AND ORS.
December 19, 1979
SUCHA SINGH Vs. NAND SINGH
December 3, 1979
SUCHA SINGH Vs. KUNDAN SINGH
October 23, 1979
SUCHA SINGH KABARI Vs. BRIJ LAL
August 29, 1979
SUDESH SONI Vs. SURINDER LAL SONI
August 7, 1979
SUJAN SINGH Vs. AJIT SINGH
November 6, 1979
SUKHDARSHAN SINGH Vs. STATE OF PUNJAB
April 16, 1979
SUMAN ALIAS MAYA KAUR Vs. KARAN SINGH
March 21, 1979
SUNANDA TRADING CORPORATION Vs. COMMISSIONER OF INCOME-TAX
May 17, 1979
SUNDER DASS Vs. RAM CHAND
December 13, 1979
SURAJ KUMAR JAIN Vs. ROSHAN LAL AND OTHERS
July 11, 1979
SURAT RAM Vs. STATE OF HARYANA
April 16, 1979
SURESH CHAND Vs. SAROJ RANI
March 28, 1979
SURESH KUMAR Vs. THE STATE OF HARYANA
April 19, 1979
SURINDRA SHARMA Vs. RAM PARKASH
May 8, 1979
SURJEET SINGH Vs. SUCHA SINGH
November 8, 1979
SURJIT KAUR Vs. TIRATH SINGH
September 11, 1979
SURJIT KAUR Vs. GURJANT SINGH
July 27, 1979
SURJIT KAUR Vs. BACHAN SINGH
April 11, 1979
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
March 21, 1979
SURJIT SINGH Vs. RATTAN LAL AGGARWAL
May 15, 1979
SURRENDER PAL SINGH Vs. TARA SINGH
August 29, 1979
SURTA Vs. THE STATE OF HARYANA
August 29, 1979
SWARAN DASS ETC. Vs. DEPUTY COMMISSIONER AND ORS.
September 25, 1979
T.L. SHARMA Vs. RAM PARKASH AND ANR.
May 22, 1979
TARA CHAND AND ARJAN SINGH Vs. BRIJ MOHAN GUPTA
November 23, 1979
TARE CHAND SALUJA AND SONS Vs. STATE OF HARYANA
April 11, 1979
TARSEM LAL Vs. STATE OF PUNJAB
August 8, 1979
TEJ PAL OSWAL Vs. INCOME-TAX OFFICER
February 15, 1979
TEJ RAM Vs. STATE OF HARYANA ETC
October 17, 1979
THAKUR DASS Vs. STATE OF PUNJAB
September 4, 1979
THE GENERAL MANAGER, NORTHERN RAILWAY AND OTHERS Vs. HARBANS SINGH AND OTHERS
May 23, 1979
THE STATE OF HARYANA Vs. RAJINDER SINGH
February 19, 1979
THE STATE OF HARYANA AND ANOTHER Vs. SHRI TEK RAM AND ANOTHER
October 22, 1979
THE STATE OF HARYANA AND OTHERS Vs. GURDEV SINGH
November 16, 1979
THE STATE OF PUNJAB Vs. SARUP SINGH
March 19, 1979
THE STATE OF PUNJAB Vs. RAJA SINGH
October 11, 1979
TILAK RAJ Vs. STATE OF PUNJAB
October 26, 1979
TILAK RAJ Vs. STATE OF PUNJAB
November 20, 1979
TULSA RAM Vs. TEJ KAUR
July 26, 1979
TULSI BAI ETC Vs. KARAM CHAND
July 30, 1979
UJAGAR SINGH Vs. STATE OF PUNJAB
October 23, 1979
UJAGAR SINGH Vs. STATE OF PUNJAB
November 22, 1979
UJAGAR SINGH Vs. THE STATE OF PUNJAB
November 21, 1979
UJAGAR SINGH ETC. Vs. STATE OF PUNJAB AND OTHERS
April 16, 1979
UMAID ALI KHAN Vs. YAKUB HUSSAIN
December 13, 1979
UNION OF INDIA Vs. ROOP KAUR
July 25, 1979
UNION OF INDIA Vs. VIRSA SINGH
January 5, 1979
UNION OF INDIA Vs. MANCHANDA BROTHERS
August 7, 1979
UNION OF INDIA Vs. BABY NARAIN BHATIA
October 18, 1979
UNION OF INDIA (UOI) Vs. ASHA RANI AND ORS.
February 2, 1979
UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI AND ANOTHER Vs. SHRI S. R. SETHI, SPECIAL TICKET EXAMINER AND ANOTHER
February 20, 1979
UPKAR SINGH Vs. SATINDER KAUR
January 30, 1979
VANGUARD CO LTD Vs. RABINDER KAUR
October 16, 1979
VED PARKASH Vs. SMT. CHANCHAL KUMARI AND ANOTHER
May 9, 1979
VED PARKASH Vs. CHHAJU
January 31, 1979
VED PARKASH Vs. STATE OF HARAYANA AND ANOTHER
August 6, 1979
VIDYA SAGAR Vs. KESHO KUMAR AND ANR.
August 28, 1979
VIKAS MANUFACTURING CO Vs. BHARAJ MANUFACTURING CO
July 24, 1979
VIKAS MANUFACTURING COMPANY Vs. BHARAJ MANUFACTURING COMPANY REGD
September 28, 1979
VINOD SEHGAL Vs. SANTOSH KUMAR
May 14, 1979
VIR SINGH Vs. STATE
August 29, 1979
VIRENDER MOHAN Vs. THE STATE OF PUNJAB AND OTHERS
February 15, 1979
WARYAM SINGH Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
November 9, 1979
WARYAM SINGH AND ANR. Vs. THE FINANCIAL COMMISSIONER, TAXATION PUNJAB AND ORS.
January 29, 1979
YASHPAL Vs. THE STATE OF HARYANA AND OTHERS
March 19, 1979