Case Index

Title
Date
ABDUL MAZID Vs. BURHANUDDIN AHMED
July 25, 1979
AKONTI BORA Vs. STATE OF ASSAM
March 6, 1979
ANANDA TANGLA Vs. STATE,
April 4, 1979
BAIDYA NATH SAH Vs. STATE OF ASSAM
February 16, 1979
BALIMARA TEA COMPANY (PVT.) LTD. Vs. THE AGRICULTURAL INCOME TAX OFFICER AND ORS.
July 19, 1979
BARKATULLAH Vs. RABINDRANATH MALAKAR AND ORS.
January 30, 1979
BENOY KRISHNA MUKHERJEE Vs. STATE OF MANIPUR
May 4, 1979
COMMISSIONER OF INCOME TAX Vs. HANUMANBUX INDERCHAND
May 8, 1979
COMMISSIONER OF INCOME TAX Vs. PARSUMRAM GHANASHYAMDAS
May 22, 1979
COMMISSIONER OF INCOME TAX Vs. EVA RAHA SMT
July 2, 1979
COMMISSIONER OF INCOME TAX Vs. SINGH TRANSPORT CO
December 14, 1979
COMMISSIONER OF INCOME TAX Vs. SAHARIA KRISHIVAN PRATISTHAN LIMITED
September 8, 1979
COMMISSIONER OF WEALTH TAX Vs. TARACHAND AGARWALLA
December 12, 1979
COMMISSIONER OF WEALTH TAX Vs. LACHMI DEVI CHOWKHANI SMT
February 13, 1979
DEV DUTT Vs. STATE OF MANIPUR
June 6, 1979
GOLOK CHANDRA BARUA Vs. DEV KANTA BARUA
May 8, 1979
INDU BARUA Vs. COMMISSIONER OF WEALTH TAX
July 2, 1979
J L ROY - COMPLAINANT Vs. AMRIT LAL DEY- ACCUSED
June 1, 1979
JAGNESWAR NATH Vs. JATRA MOHAN SARKAR
May 21, 1979
KADIR ALI DEWAN Vs. WAHAB ALI
April 12, 1979
KAMAL CHANDRA DUTTA ETC. Vs. RAM CHANDRA GOALA AND ANR.
February 9, 1979
KAMDEV NATH CHOUDHURY Vs. DEVENDRA KUMAR NATH
May 14, 1979
KRISHNA BAHADUR CHETRI Vs. STATE OF ASSAM
March 6, 1979
LOUREMBAM HERAMOT SINGH Vs. LAISRAM ANGAHAL SINGH
May 9, 1979
MANAHARMAYUM TOLEN SHARMA Vs. SAKHI GOPAL DEVTA
April 3, 1979
MD. ATAUR RAHMAN Vs. NITYANANDA DAS
March 7, 1979
MOIRANGTHEM BIDHU SINGH Vs. GANESH SINGH (DEAD)
January 9, 1979
MUST. RUKIA KHATUN Vs. ABDUL KHALIQUE LASKAR
July 9, 1979
NURATMAL JAIN Vs. SMT. TARINIBALA BORA AND ORS.
June 1, 1979
OIL INDIA LIMITED Vs. DHIRENDRA KUMAR DAS
May 23, 1979
PANMAL RANKA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD.
February 19, 1979
R. MAIPILENG AND ORS. Vs. L. LALMANI SHARMA
May 25, 1979
R.K. ANGOUSANA SINGH Vs. LAISRAM NINGOL NINGTHEMCHA ONGBI LEINAMBI DEVI
January 10, 1979
RANJIT CHAKRAVARTY Vs. STATE OF ASSAM
June 14, 1979
SAMURAILATPAM JUGESWAR SHARMA Vs. KRISHNA KUMAR SHARMA
April 26, 1979
STATE OF ASSAM Vs. HALADHAR BEPARI
June 20, 1979
SUDHIR NAMASUDRA AND ORS. Vs. PURNENDU KUMAR DAS
March 27, 1979
SURENDRA KUMAR SARKAR Vs. SMT. CHAPALA SUNDARI BHOWMIK AND ORS.
April 2, 1979
TAPAN CHANDRA DEB BARMA AND ORS. Vs. DULAL CHANDRA DEB BARMA AND ORS.
April 10, 1979
THE DEPUTY COMMISSIONER Vs. NARAYAN CHANDRA KUMAR
February 27, 1979
THE SUPERINTENDENT OF POLICE, CACHAR AND ORS. Vs. ABDUL RASHID
March 23, 1979
TILOK BAHADUR RAI Vs. STATE OF ARUNACHAL PRADESH
March 22, 1979
U SAUL DKHAR Vs. STATE OF MEGHALAYA
March 30, 1979
ZURENTHUNG LOTHA AND ORS. Vs. THE STATE OF NAGALAND AND ANR.
November 14, 1979