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Case Index
Title
Date
A S MALLICK Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
February 16, 1979
A TOSH AND SONS P LTD Vs. ASST COLLECTOR OF CUSTOMS
March 8, 1979
A.K. SIRKAR Vs. STATE OF WEST BENGAL AND ANOTHER
July 23, 1979
ABANI CHOWDHURY Vs. STATE
December 7, 1979
ABDUL KAFI KHAN Vs. UNION OF INDIA
April 11, 1979
ABDUL KHALEK MONDAL Vs. REVENUE OFFICER, BURDWAN
December 10, 1979
ABDUL LATIFF MOLLA Vs. FAZAL ALI KARIKAR
June 7, 1979
ABDUL RASHID Vs. NAUSHER ALI
April 10, 1979
ABDUL RAZAK Vs. ABDUL RAHMAN
April 27, 1979
ABDUL REZAQUE & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 11, 1979
ABDUL SAMAD KHAN Vs. ABDUL MAHIT
August 17, 1979
ABDUR RAHAMAN Vs. MAKIMAR RAHAMAN
April 2, 1979
ABDUS SATTAR SK. Vs. SK. ABDUL JALIL AND OTHERS
October 25, 1979
ABHAY CHAND MAHATAB Vs. STATE OF WEST BENGAL
December 13, 1979
ABHIMANYU KUMAR ROY Vs. NANAK RAM AGARWALLA
March 20, 1979
ABUL KASEM ALI AZHAR AND ANOTHER Vs. THE STATE OF WEST BENGAL AND ORS
December 3, 1979
AJIT KUMAR HAZRA Vs. RATHINDRA NATH ROY
July 27, 1979
AL HAJ AMIR HASSAN PROPERTIES Vs. CORPORATION OF CALCUTTA
August 2, 1979
ALBERT DAVID LTD Vs. COMMISSIONER OF INCOME TAX
January 25, 1979
ALI HOSSAIN Vs. STATE OF WEST BENGAL
January 8, 1979
ALOKMOY BANERJEE & ORS. Vs. CHATTURANAN GHOSH & ANR.
June 11, 1979
AMAL KUMAR BANERJEE Vs. SANTI DEVI
July 2, 1979
AMAL KUMAR GHATAK Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 13, 1979
AMAL KUMAR MUKHERJEE Vs. CLARIAN ADVERTISING SERVICE LTD
August 3, 1979
AMAL PROSAD CHAKRAVARTY Vs. STATE OF WEST BENGAL
June 28, 1979
AMAR CHANDRA ROY Vs. ABANIDHAR ROY
December 20, 1979
AMAR PRASAD GOOPTA Vs. AMAR PRASAD GOOPTA
July 27, 1979
AMAR PROSAD GUPTA Vs. ARUN KUMAR SHAW
July 27, 1979
AMBIKA PADA CHOWDHURY Vs. RADHA RANI BASU
February 16, 1979
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. UNION OF INDIA
January 15, 1979
AMITAVA BHATTACHARYA Vs. UNION OF INDIA
July 2, 1979
AMULYA RATAN HALDAR AND OTHERS Vs. BIDYA BHUSAN NASKAR
July 13, 1979
ANANDAM P LTD Vs. STATE OF WEST BENGAL
June 1, 1979
ANANTA KUMAR NASKAR Vs. STATE OF WEST BENGAL & ORS.
July 11, 1979
ANG CHINCK WOGN Vs. STATE OF WEST BENGAL
July 9, 1979
ANIL BARUI Vs. NAGENDRA CHANDRA BARUI
September 18, 1979
ANIL CHANDRA CHOWDHURY Vs. STATE
April 20, 1979
ANNAPURNA CHATTERJEE Vs. SABITA GUHA
April 27, 1979
APARNA KUMAR DHARGUPTA Vs. UNITED INDUSTRIAL BANK LTD.
February 13, 1979
ARADHANA INVESTMENTS LTD. Vs. SAYAJI MILLS LTD.
July 13, 1979
ARIJIT MULLICK Vs. CORPORATION OF CALCUTTA
June 13, 1979
ARRAH SASARAM LIGHT RAILWAY COMPANY LTD Vs. DISTRICT BOARD
April 20, 1979
ARUN BIKASH CHAUDHURI Vs. UNION OF INDIA
December 18, 1979
ARUN KUMAR MUKHOPADHYAY Vs. INSTITUTE OF CHARTERED ACCOUNTANTS INDIA
July 5, 1979
ASHIM KUMAR BHATTACHARYA & ORS. Vs. ADMINISTRATOR, WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
February 2, 1979
ASIT MUKHERJEE Vs. BIBHABATI DASI
February 15, 1979
ASSAM ROADWAYS Vs. NATIONAL INSURANCE CO
April 5, 1979
ASSISTANT COLLECTOR OF CUSTOMS Vs. RAM CHANDRA BHAGWAN DAS
June 14, 1979
ASSTT COLLECTOR OF CENTRAL EXCISEGOLD CONTROL OFFICER Vs. NIL KANTA DEY
December 4, 1979
AYESHA KHATOON Vs. UNION OF INDIA
May 2, 1979
B K BHOWMICK Vs. PRINCESS CONFECTIONERY
May 30, 1979
B. ROY CHAOWDHURY Vs. FOREMOST DAIRIES LTD. AND OTHER
March 23, 1979
BADRUJAMAN Vs. THE SUB
March 21, 1979
BAIDYANATH DEY Vs. PRAFULLA KUMAR BOSE
March 14, 1979
BANESWAR PAL Vs. NIRMALA JYOTI
July 17, 1979
BANGALI PROSAD Vs. DRAUPADI DEDI
February 5, 1979
BANK OF TOKYO LTD Vs. SOORAJMULL NAGARMULL
July 12, 1979
BAVAJI AND MOTIBHAI Vs. INSPECTOR OF CENTRAL EXCISE
April 19, 1979
BENETT COLEMAN Vs. STATE OF WEST BENGAL
June 12, 1979
BENGAL COAL CO. LTD. Vs. UNION OF INDIA
July 5, 1979
BENGAL NATIONAL MILLS Vs. C T A PILLAI
February 15, 1979
BENGAL RIVER TRANSPORT ASSN. LTD. Vs. BENGAL RIVER TRANSPORT ASSN. LTD.
March 6, 1979
BESTOBELL INDIA LTD. Vs. RESERVE BANK OF INDIA & ORS.
December 12, 1979
BHAGABAN BISWAS Vs. BEJOY SINGH NAHAR
August 22, 1979
BHOLANATH GHOSH AND ORS. Vs. GANESH CHANDRA KOLEY AND ORS.
December 25, 1979
BHOLANATH KESH Vs. THE STATE
March 26, 1979
BIBHUTI BHUSAN BASU Vs. CORPORATION OF CALCUTTA
May 4, 1979
BIBHUTI BHUSAN CHAKRABORTY Vs. STATE OF WEST BENGAL
October 24, 1979
BIBHUTI BHUSAN NAG Vs. STATE OF WEST BENGAL & ORS.
December 11, 1979
BIJOY GOPAL BHATTACHARJEE Vs. SANTOSH KUMAR CHAKRABARTY & ORS.
November 2, 1979
BIKASH KUMAR MUKHERJEE Vs. NANDA RANI MUKHERJEE
April 10, 1979
BIMAL CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
November 28, 1979
BINAPANI DUTTA Vs. NIRMAL KUMAR DAS
December 20, 1979
BINOY KUMAR GHOSH AND OTHERS Vs. THE STATE OF WEST BENGAL
May 17, 1979
BIRPARA TEA CO Vs. INCOME TAX OFFICER
June 18, 1979
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
May 28, 1979
BISWANATH MULLICK Vs. NETAI CHANDRA MULLICK
March 7, 1979
BISWANATH PANDIT Vs. DILSUKHARI CHITLANGIA AND OTHERS
January 11, 1979
BISWANATH ROY Vs. UNION OF INDIA
November 12, 1979
BRAJA MOHAN CHOUDHURY Vs. REVENUE OFFICER AND OTHERS
April 10, 1979
BRITISH PAINTS (INDIA) LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL AND OTHERS
August 27, 1979
CALCUTTA CONSTRUCTION INVESTMENT CO Vs. SEKHAR CHAND LAW
April 3, 1979
CALCUTTA PORT SRAMIK UNION Vs. BENGAL RIVER TRANSPORT ASSOCIATION LTD. AND OTHERS
March 6, 1979
CEMENTATION PATEL (DURGAPUR) Vs. COMMISSIONER OF COMMERCIAL TAXES, WEST BENGAL, CALCUTTA
April 17, 1979
CENTRAL COALFIELDS LTD Vs. RABINDRA NATH DUTTA
November 29, 1979
CHAITANYA CHANDRA SAHA Vs. PARIMAL CHANDRA DUTTA
May 17, 1979
CHANDRA BHAN AGARWAL Vs. ARJUNDAS AGARWAL
June 8, 1979
CHANDRA KISORE SUKLA Vs. RENUKA BALLAV
November 27, 1979
CHHABI BARUI Vs. DEBENDRA NATH DAS
November 8, 1979
CHHAYABANI P LTD Vs. STATE
November 19, 1979
CHITTA RANJAN GHOSE Vs. I G POLICE WEST BENGAL
April 2, 1979
CHITTRANJAN DAS Vs. STATE OF WEST BENGAL
October 31, 1979
CHUNILAL SANYAL AND OTHERS Vs. ZONAL MANAGER (EAST ZONE) FOOD CORPORATION OF INDIA AND OTHERS
February 27, 1979
COMMISSIONER OF INCOME TAX Vs. CHHYABANI P LTD
March 9, 1979
COMMISSIONER OF INCOME TAX Vs. RUPA TRADERS
January 8, 1979
COMMISSIONER OF INCOME TAX Vs. MANGOLIA DAIRY PRODUCTS
January 18, 1979
COMMISSIONER OF INCOME TAX Vs. BANKIM CHANDRA DUTT
February 13, 1979
COMMISSIONER OF INCOME TAX Vs. L H HALL
December 11, 1979
COMMISSIONER OF INCOME TAX Vs. RAMESHWARLAL AGARWALLA
September 18, 1979
COMMISSIONER OF INCOME TAX Vs. ANGLO INDIAN JUTE MILLS CO LTD
May 11, 1979
COMMISSIONER OF INCOME TAX Vs. K L KNIGHT
December 13, 1979
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL CO LTD
August 3, 1979
COMMISSIONER OF INCOME TAX CENTRAL Vs. GENERAL ASSURANCE SOCIETY LTD
February 12, 1979
COMMISSIONER OF INCOME TAX CENTRAL Vs. COOCHBEHAR TRADING CO PVT LTD
March 9, 1979
COMMISSIONERS OF RISHRA MUNICIPALITY Vs. ANIL KUMAR MUSTAFI
February 13, 1979
CONTROLLER OF ESTATE DUTY Vs. ANNARAJ MEHTA AND DEORAJ MEHTA
March 23, 1979
CORPORATION OF CALCUTTA Vs. GOPAL DAS MOHTA
April 9, 1979
DAYA MOYEE SADHUKHAN Vs. DAL SINGER SINGH
May 15, 1979
DAYALAL N SHAH Vs. STATE OF WEST BENGAL
August 23, 1979
DEBABRATA BANERJEE Vs. SUPTD OF POLICE 24 PGS
December 12, 1979
DEBABRATA BASURS Vs. STATE OF WEST BENGAL
August 10, 1979
DEBI BHADURI Vs. KUMARJIB BHADURI
July 31, 1979
DEBI JHORA TEA CO LTD Vs. BARENDRA KRISHNA BHOWMICK
February 22, 1979
DHANRAJ CHHAJAR Vs. UNION OF INDIA
July 10, 1979
DHIRENDRA NATH PAL Vs. STATE OF WEST BENGAL
January 22, 1979
DILAVER KHAN RAHIM KHAN CO. (PVT.) LTD Vs. STATE
August 22, 1979
DILIP KUMAR ROY Vs. SANATAN TEWARI
November 28, 1979
DOVER ROAD CO OPERATIVE HOUSING SOCIETY LTD Vs. CORPORATION OF CALCUTTA
June 21, 1979
DR. ATUL CHANDRA CHAKRABORTY Vs. GOVERNMENT OF WEST BENGAL AND OTHERS
March 6, 1979
DR. ROHINI RANJAN BARUA Vs. THE STATE OF WEST BENGAL AND ANOTHER
March 2, 1979
DR. TARAPADA ROY AND OTHERS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
February 23, 1979
DULAL CHANDRA GHOSH & ORS. Vs. KALIPADA GHOSH & ORS.
May 10, 1979
DURGAPUR PROJECTS LTD Vs. STATE
July 23, 1979
DURGAPUR TRUCK OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
April 5, 1979
DURJADHAN RAY Vs. STATE
March 20, 1979
DWARKA PRASAD BAJAJ Vs. COMMISSIONER OF INCOME TAX
May 10, 1979
DWIP CHAND MUNDA Vs. PRAVASH KUMAR CHOWDHURY
January 31, 1979
EAST INDIA HOTEL LTD. Vs. STATE OF WEST BENGAL & ORS.
June 13, 1979
EAST INDIA PHOTOGRAPHIC TRADERS ASSOCIATION Vs. CAMERA EXCHANGE
September 18, 1979
EILEEN POTRTEES DROSAIRE Vs. KUMAR JAGADISH CHANDRA SINGHA ANDORS
February 16, 1979
ELECTROGEARS P LTD Vs. REHABILITATION INDUSTRIES CORPORATION LTD
June 7, 1979
EURESIAN EQUIPMENTS AND CHEMICALS LTD Vs. COLLECTOR OF CUSTOMS
July 24, 1979
EXCALCER Vs. STATE OF WEST BENGAL
December 24, 1979
EXPRESS CABLES P LTD Vs. PUNJAB STATE ELECTRICITY BOARD
August 3, 1979
FEROJUDDIN MULLICK AND OTHERS Vs. HIREN ROY CHOWDHURY
May 10, 1979
FOOD CORPORATION OF INDIA Vs. SUNIL KRISHNA SAMANTA
February 16, 1979
FRIENDS BUREAU Vs. CORPORATION OF CALCUTTA
December 3, 1979
GANGA COLD STORAGE COMPANY LTD Vs. STATE OF WEST BENGAL
June 22, 1979
GANGA PROPERTIES Vs. INCOME TAX OFFICER
February 26, 1979
GARDEN REACH WORKSHOP LTD Vs. COMMISSIONER OF INCOME TAX
November 14, 1979
GIFT TAX OFFICER "C" WARD Vs. VENESTA FOILS LTD
April 26, 1979
GOBINDA BALLAV CHAKRABORTY Vs. BISWANATH MUSTAFI
August 17, 1979
GOBINDA LAL DEY Vs. PARAN KUMAR RAHA
May 2, 1979
GOBINDA PRASAD SAMANTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 23, 1979
GOBINDLAL BANGUR Vs. WEALTH TAX OFFICER
August 1, 1979
GOLAPMONI ROY Vs. NANIGOPAL ROY
May 16, 1979
GOOMBIRA TEA CO P LTD Vs. INCOME TAX OFFICER A WARD
December 4, 1979
GOURI SHANKER SHAW Vs. BISWANATH NANDY
February 27, 1979
GRAPHITE INDIA LIMITED Vs. STATE OF WEST BENGAL
September 6, 1979
GRINDLAYS BANK LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL & ORS.
July 25, 1979
GURUPADA CHANDA AND Vs. STATE OF WEST BENGAL
April 6, 1979
H A NANJI AND CO Vs. INCOME TAX OFFICER A WARD
June 27, 1979
HABTL MONDAL Vs. COLLECTOR BANKURA
April 10, 1979
HARADHAN CHANGDAR Vs. JITENDRANATH HAMBIR
November 30, 1979
HARCHAND Vs. ADDITIONAL COLLECTOR OF CUSTOMS
May 3, 1979
HARE KRISHNA GHOSE AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
June 18, 1979
HARIMATI SEN Vs. COMMERCIAL TAX OFFICER
December 19, 1979
HARIPADA DAS Vs. SRISTIDHAR CHAKRABORTY
March 8, 1979
HAZI MOHAMMAD TAFIUDDIN Vs. STATE OF WEST BENGAL
November 22, 1979
HIKIM SINGH THAKUR Vs. STATE OF WEST BENGAL
June 14, 1979
HIMANGSHU KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
March 20, 1979
HIMANGSHU KUMAR SAMANTA Vs. J.L. R.O. MAHISADAL AND OTHERS
May 4, 1979
HINDUSTAN MOTORS LTD. Vs. 4TH INDUSTRIAL TRIBUNAL AND OTHERS
November 30, 1979
HINDUSTHAN COMMERCIAL BANK LTD Vs. PROBODH KUMAR MITTER
February 6, 1979
HINDUSTHAN MOTORS LTD Vs. E S I CORPORATION
March 29, 1979
HIRENDRA KUMAR NAG Vs. COLLECTOR OF CALCUTTA & ORS.
August 28, 1979
HUNDRAJ MARIWALLA Vs. ADDITIONAL DISTRICT MAGISTRATE L R
July 18, 1979
ICHHAB MONDAL Vs. LALMOHAN PAIN
April 20, 1979
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF WEALTH TAX
March 29, 1979
IN RE: ABHOY SINGH SURANA Vs. 1ST LAND ACQUISITION COLLECTOR AND ORS.
November 5, 1979
INCHECK TYRES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 24, 1979
INCHEK TYRE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
March 2, 1979
INCOME TAX OFFICER Vs. AZIZUL HAQUE
July 20, 1979
INCOME TAX OFFICER A WARD Vs. ASHOKE GLASS WORKS
July 10, 1979
INDIA TOBACCO CO LTD Vs. COMMISSIONER OF INCOME TAX
February 9, 1979
INDIAN CABLE COMPANY LTD Vs. PLASTIC PRODUCTS ENGINEERING COMPANY
March 19, 1979
INDIAN IRON AND STEEL CO Vs. SHISH RAM
March 30, 1979
INDO BURMA FOREST SYNDICATE Vs. NITAI CHARAN HALDAR
March 12, 1979
ISHTA PRASAD GHOSH Vs. DISTRICT REGISTRAR, HOWRAH AND OTHERS
August 1, 1979
JAGADISH PRASAD GARG Vs. CORPORATION OF CALCUTTA
September 6, 1979
JAGADISH PRASAD PODDAR Vs. PETER ROBBINSON
February 6, 1979
JAGADISH PROSAD AGARWALLA Vs. STATE OF WEST BENGAL
January 18, 1979
JAI KUMAR KANKARIA Vs. COMPETENT AUTHORITY
June 21, 1979
JIBAN ROY CHOUDHURY Vs. TARAMOYEE DEBI
April 20, 1979
JIYAJEERAO COTTON MILLS LTD Vs. INCOME TAX OFFICER C WARD
August 16, 1979
JOHN PATERSON AND CO INDIA LTD Vs. PROMOD KUMAR JALAN
March 27, 1979
JUGAL KISHORE JAISWAL Vs. PRADIP GUPTA
December 12, 1979
JUGAL KISHORE POPLI Vs. STATE OF WEST BENGAL
March 14, 1979
KALIMOYEE GHOSH Vs. NARENDRA NATH GHOSH
February 15, 1979
KALIPADO GHOSH Vs. ABHOYABALA DASSI
November 8, 1979
KALYAN LAHIRI Vs. STATE
August 28, 1979
KAMAL SINGH BADALIA Vs. STATE
February 6, 1979
KAMALAKANTA DE Vs. RADHABALLAV KUNDU
December 20, 1979
KAMALESH KUNDU AND ANR. Vs. UNION OF INDIA AND ORS.
April 27, 1979
KAMALESWAR SINGHA Vs. BIJOLI BHATTACHARYA AND OTHERS
November 14, 1979
KANAK KUMAR BASU Vs. STATE OF WEST BENGAL AND OTHERS
April 12, 1979
KARNANI PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
June 20, 1979
KARTICK CHANDRA SADHUKHAN Vs. CALCUTTA ELECTRIC SUPPLY CORPN
December 13, 1979
KASHINATH PRASAD Vs. STATE OF WEST BENGAL
June 15, 1979
KESHBENDU MOHANTO Vs. BINDUBASHINI SARKAR
May 31, 1979
KHAGENDRA NATH MUKHERJEE Vs. DHIRENDRA NATH MUKHERJEE
August 1, 1979
KHATUN BIBI Vs. MONI MALA MITRA
July 31, 1979
KISHORI MOHAN GUCHHAIT Vs. APURBA BARAN MONDAL
May 10, 1979
KOPPERS INDIA PVT LTD Vs. BAL RAJ CHAWLA
December 10, 1979
KRISHNA DAS ROY Vs. SANTIMOYEE BOSE
June 13, 1979
KRISHNA GOPAL BHADRA Vs. INCOME TAX OFFICER E WARD
March 30, 1979
KRISHNA NARAYAN MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
February 23, 1979
KRISHNATOSH DAS GUPTA Vs. UNION OF INDIA
June 4, 1979
KUMAR FINANCING CORPORATION Vs. COMMISSIONER OF INCOME TAX CENTRAL
February 15, 1979
KUMARI NANDITA CHATTERJEE AND ORS. Vs. GOVERNMENT OF WEST BENGAL AND ORS.
May 31, 1979
KUNTI CO Vs. WEST BENGAL CO
December 21, 1979
L.B. ROY Vs. TARAPADA TRUST ESTATE AND OTHERS
March 29, 1979
LACHMAN SINGH Vs. HASI RANI SINGH
January 25, 1979
LAKE CO OPERATIVE HOUSING SOCIETY LTD Vs. COMMISSIONER CORPORATION OF CALCUTTA
July 11, 1979
LAKSHMI NARAYAN PRASAD BHAGAT Vs. STATE OF WEST BENGAL
February 7, 1979
LATIKA CO OPERATIVE HOUSING SOCIETY LTD Vs. COMMISSIONER CORPORATION OF CALCUTTA
April 26, 1979
LIFE INSURANCE CORPN OF INDIA Vs. SAMARENDRA NATH ROY
February 20, 1979
LILA BISWAS Vs. STATE OF WEST BENGAL
April 3, 1979
LILY GHOSH Vs. STATE OF WEST BENGAL
May 28, 1979
LUXMI CHAND RUSTOGI Vs. CORPORATION OF CALCUTTA
June 27, 1979
M/S. ENTERPRISE FOR WATERWAYS IVAN MILUTINOVIC PIM Vs. BOARD OF TRUSTEES FOR THE PORT OF MOURMUGAO AND OTHERS
April 5, 1979
MADAN GOPAL DE Vs. UNION OF INDIA
August 9, 1979
MADAN MOHAN GHOSH Vs. THE STATE
April 27, 1979
MADAN MURARI VERMA Vs. CHOUDHURI CHARAN SINGH
December 11, 1979
MAHADEVI LOHARIWALLA Vs. UNION OF INDIA
October 19, 1979
MAHADEVI LOHARIWALLA Vs. UNION OF INDIA
October 23, 1979
MAHARAJA KUMAR ABHAY CHAND MAHATAB Vs. STATE OF WEST BENGAL
December 13, 1979
MAHESH KUMAR AGARWALLA Vs. SARASWATI DEY
August 1, 1979
MAHIMARANJAN GHOSH Vs. MADAN MOHAN KARMAKAR
June 15, 1979
MANADA SUNDARI SAHA AND OTHERS Vs. MERCANTILE BANK LTD. AND ANOTHER
March 28, 1979
MANINDRA NATH BOSE Vs. NARENDRA KRISHNA MITRA
February 1, 1979
MANINDRA NATH DAS Vs. PUBLIC PROSECUTOR
July 13, 1979
MANINDRA NATH GHOSH Vs. STATE OF WEST BENGAL
July 12, 1979
MARYBONG AND KYEL TEA ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
December 7, 1979
MATHURA PRASAD SARAF Vs. COMPANY LAW BOARD
April 5, 1979
MATHURDAS GOVARDHANDAS Vs. COMMISSIONER OF INCOME TAX
August 24, 1979
MAYA BASAK Vs. KALIDASI DASSI
September 18, 1979
MD SERAJUDDIN AND BROS Vs. INCOME TAX OFFICER A WARD
July 11, 1979
MD. ABDUR ROUF Vs. SHIB KUMAR KHANNA AND ANR.
November 20, 1979
MD. MUKTAR ALAM AND ANOTHER Vs. STATE
January 25, 1979
MERCANTILE BANK LIMITED Vs. MANADA SUNDARI SAHA AND OTHERS
February 26, 1979
MESSRS. RADHA FILMS PRIVATE LTD. Vs. STATE OF WEST BENGAL
August 8, 1979
MOHAMMAD NISSAR Vs. MOHAMMAD ANIS
March 23, 1979
MOHAN LAL MITTAL Vs. UNIVERSAL WIRES LTD
October 30, 1979
MONIMALA BOSE Vs. BHUSANMONDAL
March 12, 1979
MONORANJAN BELTHORIA AND ANOTHER Vs. DEPUTY COMMISSIONER OF PURULIA AND OTHERS
March 15, 1979
MOTIFAN KHATUN AND OTHERS Vs. THE STATE OF WEST BENGAL AND ANOTHER
July 3, 1979
MRITYUNJOY DEY AND OTHERS Vs. BISWANATH PAL AND OTHERS
March 7, 1979
MRS. G.A. PETERS Vs. NAGENDRA NATH DATTA
August 30, 1979
MUJTRI MAHATANI Vs. GHOSAL KAIBARTA
February 15, 1979
MUKUND SHAH Vs. GOLDEN POLYESTER INDUSTRIES PVT. LTD.
February 15, 1979
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. HINDUSTAN MANUFACTURING CO.
March 15, 1979
MUSST JOLAKHA KHATOON Vs. SUSHIL K MONDAL
January 16, 1979
N K AGARWAL Vs. COMMISSIONER OF INCOME TAX
April 26, 1979
N.C. NAGPAL Vs. THE STATE
June 4, 1979
NABA KR. RAY AND OTHERS Vs. UNION OF INDIA
May 10, 1979
NABA KRISHNA CHAKRABARTY Vs. CALCUTTA STATE TRANSPORT CORPORATION
February 13, 1979
NABA KUMAR MANNA Vs. STATE OF WEST BONGAL
October 24, 1979
NAHOUM E NAHOUM Vs. S MITTER
April 25, 1979
NANDLAL KANORIA Vs. COMMISSIONER OF INCOME TAX CENTRAL
March 29, 1979
NANI BALA SAHA Vs. CHARU BALA SAHA
July 4, 1979
NARAYAN DUTTA Vs. STATE
December 13, 1979
NARENDRA PRASAD SRIVASTAVA Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 6, 1979
NATIONAL FORUM OF SPECIAL ASSISTANTS & ORS. Vs. UNION OF INDIA & ORS.
June 18, 1979
NATIONAL PLANNING AND CONSTRUCTION LTD Vs. COMMISSIONER OF INCOME TAX
April 27, 1979
NATVARLAL K BAKSHI Vs. STATE
January 10, 1979
NAWAL KISHORE CHOWDHURY Vs. INCOME-TAX OFFICER, J-WARD
January 9, 1979
NEPAL CHANDRA DUTTA Vs. MRINAL CHANDRA DUTTA
November 27, 1979
NEW CENTRAL JUTE MILLS COMPANY LIMITED Vs. INSPECTOR OF CENTRAL EXCISE
March 28, 1979
NIHAR BALA GIRI Vs. STATE OF WEST BENGAL
December 5, 1979
NIKHIL CHANDRA SANYAL Vs. KHIRODABALA NAG AND ANOTHER
July 31, 1979
NIRANJAN AND CO LTD Vs. INCOME TAX APPELLATE TRIBUNAL
March 29, 1979
NIRENDRA NATH SADH Vs. LAL MOHAN MULLICK
November 2, 1979
NOWDA THANA CO OP AGRICULTURAL MARKETING SOCIETY Vs. W B CO OP TRIBUNAL
June 19, 1979
NRIPENDRA NATH CHAKRABORTY Vs. BROJENDRA GOPAL SEN
November 7, 1979
OCTAVIOUS STEEL CO LTD Vs. ENDOGRAM TEA CO LTD
July 18, 1979
OCTOVIOUS STEEL AND CO LTD Vs. ENDOGRAM TEA CO LTD
July 3, 1979
ORIENTAL COAL CO Vs. PANNA DEVI
July 31, 1979
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KHUDIRAM DUTT
April 5, 1979
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. SUNIRMAL BOSE
February 7, 1979
ORISSA OIL INDUSTRIES LTD Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
April 12, 1979
P C BANK Vs. INDIAN OVERSEAS BANK
June 21, 1979
P C MAHINDAR Vs. CHAIRMAN CALCUTTA PORT TRUST
August 3, 1979
P.C. CHANDA AND COMPANY (PVT.) LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
June 1, 1979
PAIK PARA RAJA MANINDRA MEMORIAL HIGH SCHOOL Vs. STATE OF WEST BENGAL AND OTHERS
September 18, 1979
PANCHANAN DAS Vs. INCOME TAX OFFICER K WARD
March 26, 1979
PARBATI DEBI Vs. BELARANI BASAK
February 14, 1979
PARBATI SHANKAR SEAL Vs. SUBAL CHARAN SEAL
September 19, 1979
PARESH CHANDRA PAUL Vs. STATE OF WEST BENGAL AND OTHERS
November 23, 1979
PARUL BANERJEE Vs. ANAND KUMAR AGARWALLA
July 9, 1979
PASHOK TEA COMPANY LTD. AND ANOTHER Vs. P.K. DASGUPTA AND OTHERS
April 9, 1979
PATNA ELECTRIC SUPPLY CO LTD Vs. BIHAR STATE ELECTRICITY BOARD
June 11, 1979
PEIYALAL DAS Vs. SADHANA KAR
October 23, 1979
PENGU BALA DASI Vs. NIRODA BALA DASI
December 18, 1979
PIJUS DAS GUPTA Vs. STATE OF WEST BENGAL
June 21, 1979
PIJUSH KANT1 BASAK Vs. STATE OF WEST BENGAL
April 27, 1979
PIYALI PICTURES Vs. STATE OF WEST BENGAL
June 28, 1979
PRATAP SUKHONI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 31, 1979
PRATIMA DEVI Vs. JYOTISH CHANDRA MUKHERJEE
June 8, 1979
PRAVASH CHANDRA DALUI AND ANOTHER Vs. BISWANATH BANERJEE
September 18, 1979
PRIYABRATA DASGUPTA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
February 5, 1979
PRODYOT KUMAR SINGHA Vs. STATE OF WEST BENGAL
July 31, 1979
PROMODE KUMAR GHOSH Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
July 19, 1979
PROMODE KUMAR MITTAL Vs. SOUTHERN STEEL LTD
October 30, 1979
PROMODE RANJAN BANERJEE Vs. NIRAPADA MONDAL
November 30, 1979
PROTIVA MUKHERJEE Vs. SHYAMSUNDAR NANDY
August 21, 1979
PULIN KRISHNA ROY ESTATE (P) LTD. AND ANOTHER Vs. STATE OF WEST BENGAL
November 19, 1979
PUTUL RANI DEB Vs. COMMISSIONER OF COMMERCIAL TAXES
January 12, 1979
RABINDRA NATH DATTA Vs. NORTH BENGAL STATE TRANSPORT CORPN. & ORS.
August 23, 1979
RABINDRA NATH MUKHERJEE Vs. S R DAS
September 19, 1979
RADHA SHYAM BAGARIA Vs. UNION OF INDIA
June 21, 1979
RADHAKANTA SREEMANY Vs. STATE OF WEST BENGAL
February 8, 1979
RADHAKANTA SREEMANY Vs. STATE OF WEST BENGAL
February 6, 1979
RAI BAHADUR G V SWAIKA ESTATE P LTD Vs. M N TEWARI
August 8, 1979
RAIJUDDIN MOMIN Vs. JUNIOR LAND REFORMS OFFICER, SUTIAN & ORS.
July 5, 1979
RAJKUMAR AGARWALLA Vs. UNIVERSITY OF CALCUTTA
March 2, 1979
RAM PRATAP BRIJ MOHAN Vs. STATE OF WEST BENGAL
November 26, 1979
RAMANAND AGARWALLA Vs. RICHARDSON HOOGHLY HOLDING LTD
May 7, 1979
RAMSANKAR BANERJEE Vs. REGIONAL TRANSPORT AUTHORITY
January 15, 1979
RANJIT GUHA NIYOGI Vs. STATE OF WEST BENGAL
February 23, 1979
RANJIT KUMAR HORE Vs. PARUL HORE
April 27, 1979
RANJIT KUMAR PANDEY Vs. SWAHA RANI PANDEY
August 6, 1979
RASHBEHARI JANA Vs. ADDL DISTRICT MAGISTRATE MIDNAPORE
April 3, 1979
RECHITT AND COLMAN OF INDIA LIMITED Vs. FIFTH INDUSTRIAL TRIBUNAL
December 6, 1979
RENUKA PAL Vs. PRAHALADRAI AGGARWALLA
September 19, 1979
REYROLLE BURN LIMITED Vs. E S I C
July 17, 1979
RITZ CONTINENTAL HOTELS LTD Vs. STATE
June 22, 1979
ROSE SIMPSON Vs. BINIMOY BISWAS
April 23, 1979
SACHIDA NAND PRASAD Vs. UNION OF INDIA AND OTHERS
June 8, 1979
SACHINDRA NATH BHANJA CHOWDHURY Vs. LABANGALATA SARKAR
April 11, 1979
SAHIRAM CHOWDHURY Vs. LAXMI DEVI GOEL
February 12, 1979
SAILENDRA NATH RAY Vs. STATE OF WEST BENGAL
July 18, 1979
SAMAR BHUSAN PAL Vs. SAKTI PADA DAS
June 4, 1979
SAMARENDRA NATH MAL Vs. ASOKE CHANDRA PRADHAN AND OTHERS
November 29, 1979
SAMBBUPADA Vs. SOBHRANI SEN SHARMA ALIAS SEN GUPTA
May 3, 1979
SAMBHUNATH CHAKRAVARTY Vs. SUSHAMA SINHA
July 20, 1979
SANATAM MITRA Vs. COLLECTOR OF CENTRAL EXCISE
April 12, 1979
SANATAN ROY Vs. MUNICIPAL COMMISSIONERS OF DUM DUM MUNICIPALITY AND OTHERS
March 30, 1979
SANTILATA MITRA Vs. AIMAL KUMAR LAHIRI
June 27, 1979
SANTOSH KUMAR CHATTERJEE Vs. SANTOSH ROY CHOWDHURY
July 20, 1979
SAPTAPARNI COOPERATIVE HOUSING SOCIETY LTD Vs. PROF CHITTA MITRA & ORS
July 1, 1979
SARAJINI NAG Vs. STATE OF WEST BENGAL
March 6, 1979
SARANAN MONDAL Vs. BEJOY BHUSHAN GHOSH
March 15, 1979
SAROJ GOVINDA CHOWDHURY Vs. STATE OF WEST BENGAL
May 7, 1979
SATCOWRIE DASS AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
May 8, 1979
SATYANARAYAN KAMAL KUMAR Vs. BIRENDRA PR SINGH
January 24, 1979
SATYARANJAN MUKHERJEE Vs. BRAJENDRA NATH DAS
September 7, 1979
SATYENDRA CHUNDER GHOSE Vs. WEALTH TAX OFFICER
March 14, 1979
SET JETHANAND TAHILRAM Vs. UNION OF INDIA
April 3, 1979
SHRI MAHADEOLAL KHAITAN AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 5, 1979
SHYAM SUNDAR BHARTIA Vs. GOURISHANKAR BHARTIA
February 2, 1979
SHYAM SUNDAR DAS Vs. GUNADHAR PRAMANIK
January 8, 1979
SIBANIBALA DAS Vs. MUNICIPAL CORPORATION OF CHANDERNAGORE
March 1, 1979
SIBAPADA ROY CHOWDHURY Vs. SUDHANGSU KUMAR SEN
December 12, 1979
SIBESWAR SAMANTA Vs. AMARNATH SAMANTA AND ORS.
November 9, 1979
SIRAJUL MONDAL Vs. SAMEJANECHHA BIBI
February 20, 1979
SISIR KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
February 23, 1979
SISU RANJAN DAS Vs. COMMISSIONER OF POLICE AND OTHERS
August 31, 1979
SITA AGARWALLA Vs. HARRIMALLY CURRIMBHAI LALJI SAJAN
May 14, 1979
SITARAM SARAOGI Vs. KANCHAN OIL INDUSTRIES PVT LTD
March 23, 1979
SM PUSHPA RANI ROY Vs. DIRECTORATE OF FOOD & SUPPLIES, GOVERNMENT OF WEST BENGAL & ORS.
May 8, 1979
SM. GAYATRI BALA GHOSH Vs. THE STATE OF WEST BENGAL
August 8, 1979
SMT. ANIMA PAL Vs. STATE OF WEST BENGAL AND OTHERS
November 8, 1979
SMT. DRUPADI RANI MAHATI Vs. PURNA CH. MAHAPATRA
August 2, 1979
SOHANLAL RAJGHARIA AND OTHERS Vs. CALCUTTA CHROMOTYPE PRIVATE LTD. AND ANOTHER
February 15, 1979
SOUTHERN BUS SYNDICATE AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 4, 1979
SOUTHERN ENGINEERING CO. Vs. STATE OF WEST BENGAL
November 22, 1979
SRI BALARAM MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
July 26, 1979
SRI MRINAL KAMAR DAS Vs. THE STATE OF WEST BENGAL & ORS
April 10, 1979
STATE Vs. DILIP KUMAR DAS AND ANOTHER
February 2, 1979
STATE BANK OF INDIA Vs. STATE OF WEST BENGAL AND OTHERS
March 5, 1979
STATE BANK OF INDIA Vs. LUCKY STORES
July 13, 1979
STATE OF W B Vs. DWIJENDRA CHANDRA SEN
March 14, 1979
STATE OF WEST BENGAL Vs. BIMAL KUMAR SINHA SAHAS ROY
January 19, 1979
STATE OF WEST BENGAL Vs. BIDHU BHUSAN MITRA CHOWDHURY
September 19, 1979
STATE OF WEST BENGAL Vs. SURESH CHANDRA BOSE
September 12, 1979
STATE OF WEST BENGAL Vs. JOGINDAR MULLICK
January 15, 1979
STATE OF WEST BENGAL Vs. LAND DEVELOPMENT BUREAU REPRESENTED BY JIBAN KRISHNA NANDAN AND OTHERS
August 7, 1979
STATE OF WEST BENGAL Vs. PURNA NANDY AND ORS.
August 31, 1979
STATE OF WEST BENGAL Vs. BENGAL ELECTRICAL LAMP WORKS LTD. AND ORS.
June 26, 1979
STATE TRADING CORPORATION OF INDIA LTD Vs. JAY SHREE CHEMICALS AND FERTILISERS
July 31, 1979
SUB DIVISIONAL LAND REFORMS OFFICER Vs. UKHRA FOREST AND FISHERIES LTD
September 11, 1979
SUBHKARAN CHOWDHURY AND OTHERS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ACQUISITION RANGE I AND OTHERS
February 26, 1979
SUBOL CHANDRA DUTTA Vs. CHIMAI CHARAN NANDY
March 29, 1979
SUDHINENDRA NATH PATRA Vs. INCOME TAX OFFICER A WARD
July 30, 1979
SUDHIR KUMAR BANERJI Vs. SUPERINTENDENT OF POLICE, MIDNAPORE
July 26, 1979
SUDHIR KUMAR CHAKRAVARTI Vs. ASHUTOSH BHATTACHARJEE
November 29, 1979
SUNDAR MONDAL Vs. SAILABALA MONDAL
February 7, 1979
SUNIL KUMAR BANERJEE Vs. SOUTH EASTERN RAILWAY CO OPERATIVE CREDIT SOCTETV
February 8, 1979
SUPERINTENDING ENGINEER, LEFT BANK BARRAGE CIRCLE, FARAKKU BARRAGE PROJECT & ANR. Vs. M/S. CONSTRUCTION AND TRADING CORPORATION
August 29, 1979
SURAJMAL GANESHRAM Vs. COMMISSIONER OF INCOME TAX
June 15, 1979
SURENDRA NATH JANA Vs. ABHIMANYU JANA AND ANR.
March 1, 1979
SURENDRA NATH PRAMANICK Vs. STATE OF WEST BENGAL
February 8, 1979
SURENDRANATH PRAMANIK Vs. STATE OF WEST BENGAL
February 9, 1979
SURESWAR DUTTA Vs. STATE OF WEST BENGAL
January 30, 1979
SUSHIL KUMAR MONDAL Vs. S K GULJAR
February 22, 1979
T K DAS I P S Vs. UNION OF INDIA
September 19, 1979
TAPAN KUMAR JANA Vs. GENERAL MANAGER, CALCUTTA TELEPHONES
June 22, 1979
TAPAN KUMAR PAUL Vs. KRISHNA KANTA PAUL
January 19, 1979
TARAK DAS GHOSH Vs. SUNIL KUMAR GHOSH
December 12, 1979
TARAK NATH SEN & ORS. Vs. FIRST LAND ACQUISITION COLLECTOR & ORS.
February 14, 1979
TASHI DORJI Vs. BIRENDRA KUMAR ROY
December 12, 1979
TEXMACO LTD Vs. STATE BANK OF INDIA
July 6, 1979
THE ASSTT. CONTROLLER OF ESTATE DUTY, A Vs. SRI ASHOKE SINGH
March 16, 1979
THE CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. Vs. THE STATE OF WEST BENGAL & ORS.
July 3, 1979
TINKARI MONDAL Vs. BLOCK DEVELOPMENT OFFICER JOYNAGAR 1
March 20, 1979
TITAGARH JUTE FACTORY CO. LIMITED Vs. SRIRAM TIWARI
March 15, 1979
UDHAM SINGH AND OTHERS Vs. STATE OF WEST BENGAL
April 5, 1979
ULTRA ENGINEERING INDUSTRIES P LTD Vs. SPINTEX INDUSTRIES PVT LTD
July 25, 1979
UNION OF INDIA Vs. SAMARENDRA MOHAN MOITRA
September 2, 1979
UNION OF INDIA Vs. A.B. PROSAD
July 17, 1979
UNION OF INDIA Vs. SHANKAR NARAYAN GUPTA
February 19, 1979
UNION OF INDIA Vs. DEBEN ADHICARY
February 13, 1979
UNION OF INDIA AND ORS. Vs. SAMARENDRA MOHAN MOITRA AND ORS.
September 12, 1979
UNITED BANK OF INDIA Vs. RAM RAJ GOALA
September 13, 1979
UPENDRANATH PAL Vs. SASTHI PAL
May 3, 1979
VINOD BEHARI DIXIT Vs. UNITED COMMERCIAL BANK
May 4, 1979
VIVEKANANDA PARUI Vs. PRABHAS CHANDRA PARUI AND OTHERS
March 30, 1979
WEST BENGAL FINANCIAL CORPORATION Vs. SARADA KANTA BHOWMICK
May 2, 1979
WEST BENGAL PRIMARY TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL
November 7, 1979
WEST BENGAL PROVINCIAL CO OPERATIVE BANK LTD Vs. SAILENDRA NATH GHOSE
August 16, 1979