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Case Index
Title
Date
A.L. Phanse, Food Inspector, Municipal Corporation, Indore Vs. Prem
September 20, 1979
ADARSHA VIDYA MANDIR Vs. STATE OF MADHYA PRADESH
August 2, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETHI B K
October 27, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATHOOLAL BALARAM
October 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT D PATEL
November 6, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GOPALDAS AMARNOMAL
December 4, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MANILAL TRIBHUVANDAS
December 5, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNARAM BALDEO BANK PRIVATE LIMITED
April 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAMRATHMAL SANTOSHCHAND
July 13, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARTIYA BHANDAR
July 23, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHOKHELAL SHARDA PRASAD
August 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIRALAL MUNNALAL
August 23, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHRIVASTAVA V V
September 19, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BALWANTSINGH SULAKHANMAL
September 24, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANTILAL JAIN
October 5, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RATANCHAND SEWAKRAM
October 9, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRIJMOHAN JAISWAL
October 11, 1979
ADDL COMMISSIONER OF INCOME-TAX Vs. KRISHNARAM BALDEO BANK PVT LTD
August 29, 1979
ADMINISTRATOR MUNICIPAL COUNCIL DURG M P Vs. ADDITIONAL PROPERTY TAX COMMISSIONER M P GWALIOR
November 30, 1979
AGENT/MANAGER, CHIRIMIRI COLLIERY-CUM-SUB AREA MAN Vs. CHATURI SINGH AND OTHERS
July 30, 1979
ARAM SINGH CHAIN SINGH Vs. HANSIA BAI
January 2, 1979
ASHOK Vs. STATE OF MADHYA PRADESH
January 30, 1979
ASSOCIATION OF SCIENTIFIC WORKERS JABALPUR Vs. UNION OF INDIA
November 17, 1979
AUROBINDO SOCIETY INDORE Vs. NARENDRA SHETH
May 2, 1979
BABOOLAL Vs. RATANLAL
September 27, 1979
BABULAL MOHANLAL KANDELE Vs. COMMISSIONER OF SALES TAX
December 7, 1979
BAIJNATH SHIVPRASAD Vs. STATE INDUSTRIAL COURT M P INDORE
November 19, 1979
BAJRANG AND OTHERS Vs. CHATURBHUJ NARAYAN VAIRAGI
April 3, 1979
BALKISHANDAS Vs. HAR NARAYAN
August 17, 1979
BANK OF INDIA OFFICERS ASSN Vs. BANK OF INDIA
January 8, 1979
BANSILAL PHOOLCHAND Vs. SALES TAX OFFICER
March 8, 1979
BBAGWATIDIN Vs. GBEESALAL
May 2, 1979
Bhagirath Vs. Bhanwerpal
March 31, 1979
BHAGIRATH GHUSAI PATEL MATHA Vs. STATE OF M P
July 31, 1979
BHAGWANDAS DALCHAND Vs. PARMA KALUA
July 25, 1979
Bhagwanlal Sharma Vs. Industrial Court
January 23, 1979
BHAGWANTLAL GAYAPRASADJI SHARMA Vs. A W KANMADIKAR
January 23, 1979
BHAGWATIBAI GOPALDAS GARG Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 5, 1979
BHAGWATIDIN GANGADIN Vs. GHEESALAL NATHULAL
April 2, 1979
BHANWARLAL R VAIDH Vs. STATE OF M P
September 6, 1979
Bhimandas Vs. Nagibai
January 27, 1979
BHIMANDAS BEDAS SINGH Vs. NAGIBAI
March 21, 1979
BHOPAL SUGAR INDUSTRIES LTD Vs. UNION OF INDIA
June 25, 1979
BHOPAL TANNERIES AND GLUE WORKS BHOPAL Vs. BHOPAL TANNERIES AND GLUE WORKERS UNION BHOPAL
February 15, 1979
BRIJ GOPAL DENGA Vs. STATE OF MADHYA PRADESH
June 25, 1979
CENTRAL INDIA MOTORS Vs. C L SHARMA ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION
December 7, 1979
CHARANLAL Vs. SHRI LAL BAHADUR SHASTRI HARIJAN SAMUHIK KRISHI SAHAKARI
December 6, 1979
CHATURSINGH THAKUR Vs. ADDITIONAL COLLECTOR DURG
September 7, 1979
CHHITU Vs. MATHURALAL
December 14, 1979
CHHOTEKHAN Vs. STATE OF M P
August 3, 1979
CHULURAM Vs. BHAGATRAM
August 2, 1979
CHUNNILAL LAMPULAL NEMA Vs. R C SHIVHARE
October 17, 1979
COMMISSIONER OF INCOME TAX Vs. KRISHANDAS AGARWAL
August 23, 1979
COMMISSIONER OF INCOME TAX Vs. SHAIKH RASOOL MOTOR TRANSPORT CO LTD
July 31, 1979
COMMISSIONER OF INCOME TAX Vs. YASHWANT RAO PAWAR HIS HIGHNESS MAHARAJA
December 5, 1979
COMMISSIONER OF INCOME TAX Vs. SHAIKH RASOOL MOTOR TRANSPORT CO LTD
March 31, 1979
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND ANANDKUMAR
November 22, 1979
COMMISSIONER OF INCOME TAX Vs. A N TIWARI
October 17, 1979
COMMISSIONER OF INCOME-TAX Vs. HIS HIGHNESS MAHARAJA YASHWANT RAO PAWAR
December 5, 1979
COMMISSIONER OF SALES TAX Vs. RAJJULAL MOTILAL, GUNA
March 20, 1979
COMMISSIONER OF SALES TAX Vs. BASANT STORES
October 19, 1979
COMMISSIONER OF SALES TAX Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD
November 5, 1979
COMMISSIONER OF SALES TAX Vs. NARESH TRADERS
October 26, 1979
COMMISSIONER OF SALES TAX Vs. DHARAMSHI MORARJI CHEMICAL LTD
November 21, 1979
COMMISSIONER OF SALES TAX Vs. GANGARAM MOHANLAL MITTAL
March 22, 1979
COMMISSIONER OF SALES TAX Vs. GOPALDAS KHEMJI TRADING CO
March 12, 1979
COMMISSIONER OF SALES TAX Vs. KHURANA AND CO
March 13, 1979
COMMISSIONER OF SALES TAX Vs. BYRAMSHAW K ILLAVA AND SONS
January 19, 1979
COMMISSIONER OF SALES TAX M P Vs. LAXMAN CHHOTELAL
March 27, 1979
COMMISSIONER OF SALES TAX M P Vs. DILIP OIL MILLS SAGAR
November 16, 1979
COMMISSIONER OF WEALTH TAX Vs. MANILAL C DESAI
January 17, 1979
COMMISSIONER OF WEALTH TAX ADDL Vs. MANJULADEVI MUCHHAL
February 20, 1979
CONTROLLER OF ESTATE DUTY Vs. TIWARI B K
January 19, 1979
DAWAR BROTHERS Vs. STATE OF MADHYA PRADESH
February 13, 1979
DELUX PUBLISHING COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 12, 1979
Devi Prasad Vs. Kailashchand
January 31, 1979
Dhannalal Chunnilal, Ashoknagar Vs. Commissioner of Income Tax M. P.
April 12, 1979
Dharamsingh Vs. Jalima
September 18, 1979
DHARAMSINGH MANRAKHAN SINGH Vs. JALIMA HARIYA
July 23, 1979
Dineshchandra Bharadwaj Vs. State of M.P.
March 13, 1979
DIWANSINGH Vs. STATE
July 6, 1979
Dulesingh Vs. State of M.P.
December 5, 1979
DULICHAND AGARWAL Vs. STATE OF M P
December 14, 1979
DUNGARSIDAS KALURAM Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 28, 1979
Erachshaw Debu Vs. State of M.P.
October 19, 1979
FAIRDEAL MOTORS Vs. COMMISSIONER OF SALES TAX
October 16, 1979
Ganesh Vs. Ramchandra
March 2, 1979
GANESH RICE MILLS Vs. COMMISSIONER OF INCOME TAX
November 12, 1979
GANGARAM Vs. STATE OF M.P. AND ANOTHER
November 8, 1979
GANGAVISHAN HEERALAL Vs. GOPAL DIGAMBAR JAIN
November 13, 1979
GANGAVISHAN HEERALAL Vs. TURAMSINGH BHARATSINGH THAKUR
August 16, 1979
GANI Vs. STATE OF MADHYA PRADESH
September 19, 1979
GENERAL MANAGER SECURITY PAPER MILL HOSHANGABAD M P Vs. HARI SHANKAR NAMDEO
January 20, 1979
GOPALDAS Vs. BUDDHSARAM
June 27, 1979
GOPICHAND Vs. COMMISSIONER OF SALES TAX
November 7, 1979
GORELAL Vs. MULUA
August 16, 1979
GULKANDI Vs. HARNARAYAN PHOOLCHAND
December 10, 1979
GWALIOR RAYON SILK MANUFACTURING WVG CO LTD Vs. TEXTILES COMMITTEE BOMBAY
September 28, 1979
GYANCHAND DARSHANLAL Vs. BALKISHAN
September 7, 1979
Harishankar Vs. State of M.P.
November 15, 1979
HARU Vs. STATE OF MADHYA PRADESH
May 5, 1979
HUKAM CHAND INSURANCE CO. LTD Vs. BADRUDDIN
March 8, 1979
HUKUMCHAND AND MANNALAL CO Vs. COMMISSIONER OF INCOME TAX
October 30, 1979
HUKUMSINGH MAJBOOTSINGH CHAUHAN Vs. STATE OF MADHYA PRADESH
April 30, 1979
IN THE MATTER OF REFERENCE UNDER SECTION 27 OF THE WORKMENS COMPENSATION ACT, REGARDING MADHO SINGH Vs. STATE
December 15, 1979
Inderbai Vs. State of M. P.
February 22, 1979
JAGANNATH PRASAD ONKARPRASAD SHARMA Vs. MOHARSINGH KARAN SINGH
September 18, 1979
Jagdish Vs. State of M. P.
February 16, 1979
JAGDISH LAL CHAWALA Vs. RATAN CHAND
March 21, 1979
JAINABAI Vs. STATE OF M P
August 20, 1979
JAISINGH D SURYAVANSHI Vs. PUBLIC SERVICE COMMISSION MADHYA PRADESH
July 9, 1979
JANKILAL JAJU Vs. COMMISSIONER OF INCOME TAX
September 24, 1979
JAORA SUGAR MILLS LIMITED Vs. UNION OF INDIA
October 12, 1979
JAORA SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 1979
JASODABAI Vs. UNION OF INDIA
July 25, 1979
Jethanand Vs. Nagar Palika, Mandsaur
September 26, 1979
JIWANMAL HOSPITAL Vs. INCOME TAX OFFICER
March 30, 1979
K M SHARMA Vs. STATE OF M P
October 25, 1979
K R SAHU Vs. STATE INDUSTRIAL COURT INDORE
February 13, 1979
KAILASH KUMAR AGARWAL Vs. DAYA SHANKAR JAISWAL
August 18, 1979
Kallu Khan Vs. State of M. P.
July 7, 1979
KALOORAM GOVINDRAM Vs. COMMISSIONER OF INCOME TAX
July 20, 1979
KARACHI CYCLE FACTORY Vs. COMMISSIONER OF SALES TAX
November 28, 1979
KARAN SINGH Vs. COLLECTOR CHHATARPUR
October 17, 1979
KARELAL KUNDANLAL TRUST Vs. COMMISSIONER OF SALES TAX
December 14, 1979
KAUSHAL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
November 27, 1979
KISHANLAL RAMANAND Vs. RUKMINIBAI MOLCHAND
September 18, 1979
KISHORE GUPTA Vs. MUNICIPAL CORPORATION INDORE
March 30, 1979
KRIPA SHANKER VERMA Vs. DEPOT MANAGER JABALPUR DEPOT M P S R T C
March 30, 1979
Krishna Pictures, Indore Vs. Administrator, Indore Muncipal Corporation
September 6, 1979
Krishore Gupta Vs. Municipal Corporation, Indore
March 23, 1979
KUDAU MUNNILAL Vs. HALKAI MUNNILAL PATEL
March 28, 1979
LALCHAND Vs. STATE OF MADHYA PRADESH
September 28, 1979
M L KALIA Vs. UNION OF INDIA
April 16, 1979
M P ELECTRICITY BOARD JABALPUR Vs. STATE INDUSTRIAL COURT M P
August 20, 1979
M P S R T CORPORATION BHOPAL Vs. AWDESH PRATAP SINGH
February 15, 1979
M P STATE COOPERATIVE LAND DEVELOPMENT BANK LTD Vs. J L CHOUKSEY
January 12, 1979
M P STATE ROAD TRANSPORT CORPORATION Vs. HEERALAL OCHHELAL
September 29, 1979
Madhosingh, In re: Vs. .
December 15, 1979
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HEERALAL
September 28, 1979
MAHARAJSINGH Vs. PREM NARAIN
November 14, 1979
MAHARASHTRA BRAHMAN SAHAKARI BANK LTD Vs. STATE OF MADHYA PRADESH
November 6, 1979
MAHESHWARI TRANSPORT COMPANY Vs. PRITAM KAUR
April 3, 1979
MAINABAI GOUR Vs. CONTROLLER OF ESTATE DUTY
June 25, 1979
MALTI HARSHEY Vs. COMMISSIONER OF WEALTH TAX
August 9, 1979
MAN RAKHANLAL Vs. DEPOT MANAGER M P S R T C DURG DEPOT
April 12, 1979
MANAGER CHIRIMIRI COLLIERY CUM SUB AREA MANAGER KURASIA COLLIERY WESTERN COALFIELDS LTD Vs. CHATURI SINGH
July 30, 1979
MANORAMA SHARMA Vs. SURESHKUMAR SHARMA
July 31, 1979
MATADIN Vs. STATE
July 2, 1979
MODI BAI Vs. NAGRAJ
September 29, 1979
MODI BAI CHUNNILAL Vs. NAGRAJ HARAKCHAND JAIN
September 20, 1979
Mohammad Ishak Vs. Hafiz Ibrahim
August 19, 1979
MOHANLAL Vs. UNION OF INDIA
November 5, 1979
MOHANLAL Vs. STATE OF MADHYA PRADESH
August 21, 1979
MOHANLAL HARGOVINDDAS PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
September 13, 1979
MOHANLAL MINTOOLAL Vs. HAKIMSINGH GOPALSINGH
September 11, 1979
MOHD ISMAIL MOHD HUSSAIN Vs. PRECIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 10, 1979
Municipal Corporation Ujjain Vs. Indra Kumar
October 9, 1979
Municipal Council Datia Vs. Collector Datia
February 27, 1979
NANDKISHORE GIRDHARILAL MODI Vs. COMMISSIONER OF WEALTH TAX
October 3, 1979
NARSINGH Vs. KAMANDAS
July 20, 1979
NATHURAM NAMDEO Vs. STATE INDUSTRIAL COURT INDORE
August 7, 1979
NATIONAL TEXTILE CORPORATION M P LTD Vs. M P ELECTRICITY BOARD JABALPUR
August 31, 1979
NATTHUSINGH HIMANCHALSINGH Vs. SURATSINGH MATHURA PRASAD
September 27, 1979
NAWAB Vs. COMMISSIONER OF INCOME TAX
September 24, 1979
Nawal Singh Vs. Government of M.P.
March 23, 1979
ONKARMAL RADHAKISHAN Vs. STATE OF MADHYA PRADESH
April 25, 1979
PANNABAI Vs. CONTROLLER OF ESTATE DUTY
November 19, 1979
Pannalal Vs. Deviram
May 5, 1979
Patram Vs. Rameshwar Dayal
February 8, 1979
Permali Wallace Ltd., Bhopal Vs. K.T. Shamsunder
February 22, 1979
PHOOLCHAND GUPTA Vs. MANAGER PRAYAG BUS SERVICE REWA
July 19, 1979
PILANI INVESTMENT CORPORATION LIMITED Vs. UNION OF INDIA
September 17, 1979
PRABHAKAR DIGAMBAR KULKARNI Vs. DAYARAM GOPALJI
March 30, 1979
PRAKASH CHANDRA SAXENA Vs. STATE OF M P
August 1, 1979
Pratap Narayan Saxena Vs. Ram Chandra Saxena
December 15, 1979
PREM NARAIN KISHANLAL Vs. STATE OF M P
January 10, 1979
PREM PANDHI Vs. MAHESH GARG
July 30, 1979
PREMLAL Vs. THE FIRM WANECHAND PRABHULAL KIRANA DEALER, BETULGANJ, BETUL
July 24, 1979
PREMSHANKAR Vs. TARADEVI
November 26, 1979
PRITAMCHAND Vs. RENT CONTROLLING AUTHORITY
March 30, 1979
RADHESHYAM AGARWAL Vs. UNION OF INDIA
July 24, 1979
RAGHUNATHDAS KAKANI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 25, 1979
RAJDEO POORANLAL Vs. STATE INDUSTRIAL COURT INDORE
January 11, 1979
RAJRANG Vs. CHATURBHUJ NARAYAN VAIRAGE
April 3, 1979
RAM DAYAL KARODILAL Vs. SHANKARLAL BHAGIRATH
December 11, 1979
RAM KISHORE Vs. STATE OF MADHYA PRADESH
July 24, 1979
RAMANAND RAMNARAYAN RAIDAS Vs. STATE OF M P
March 30, 1979
RAMDAYAL UMRAOMAL Vs. PANNALAL JAGANNATHJI
January 12, 1979
RAMDIN HAZARILAL Vs. STATE OF M P
October 15, 1979
RAMIBAI Vs. HARCHAND
April 19, 1979
Ramkrishna Gupta Vs. Shyamsunder Gupta
March 9, 1979
RAMPRAKASH BHIKARAM Vs. M P STATE ROADWAYS TRANSPORT CORPORATION BHOPAL
July 20, 1979
RAMSEWAK Vs. STATE OF M P
May 4, 1979
RAMSHARAN AND RAMDAYAL DAU Vs. HIDUSTAN STEEL LTD
January 1, 1979
RANA NATWARSINGH Vs. STATE OF MADHYA PRADESH
February 5, 1979
REWA TRANSPORT SERVICE Vs. STATE OF M P
July 23, 1979
S K MANDLE Vs. STATE INDUSTRIAL COURT M P INDORE
April 30, 1979
S M TRIVEDI Vs. COMMISSIONER OF INCOME TAX
August 30, 1979
S N TRIVEDI Vs. M P STATE ROAD TRANSPORT CORPORATION BHOPAL
August 17, 1979
S R KALANI Vs. INCOME TAX OFFICER ADDL
November 29, 1979
SABIR ALI Vs. DEWALAL
January 5, 1979
SAMIRMAL Vs. STATE OF M P
November 19, 1979
SANTOSHKUMAR JAGMOHAN Vs. STATE OF M P
November 28, 1979
SARDAR ARJUNSINGH AHLUWALIA Vs. COMMISSIONER OF INCOME TAX
September 4, 1979
SARDARILAL Vs. NARAYANLAL
March 13, 1979
Satish Kumar Vs. Lalsingh
March 9, 1979
SATYA NARAYAN MUKHERJEE Vs. SINGHAI AMRITLAL AND OTHERS
August 20, 1979
Satyanarayan Patidar Vs. State of M.P.
March 13, 1979
SAYEEDA BEGAM Vs. ASHRAF HUSSAIN
August 2, 1979
SHAMBHOO SINGH Vs. CENTRAL INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND
November 30, 1979
Shankarlal Vs. Nathulal
September 15, 1979
Sharad Vs. Shobharam
August 21, 1979
SHARAD KASHINATH PANDIT Vs. SOBHARAM
August 27, 1979
SHARAD TRADING CO RAJEGAON Vs. STATE OF MADHYA PRADESH
October 11, 1979
SHEO SHANKAR JAISWAL Vs. GOVERNMENT OF INDIA
February 23, 1979
SHIV SARAN LAL Vs. STATE OF MADHYA PRADESH
October 27, 1979
SHIVMALA TEJSINGH INGLE Vs. RAMCHARAN KUNDANLAL
September 19, 1979
Shivprasad Dubey Vs. Harinarayan
May 5, 1979
SHREERAM VASTRA BHANDAR Vs. SALES TAX OFFICER
December 12, 1979
SITARAM Vs. STATE OF MADHYA PRADESH
August 16, 1979
SITARAM HARPRASAD Vs. CHHATE GAJJU
October 31, 1979
SOHANLAL G SANGHI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 17, 1979
SOMSINGH ONKARSINGH Vs. M P S R T C BHOPAL
September 15, 1979
SOU SINGH Vs. M P STATE ROAD TRANSPORT CORPORATION
September 15, 1979
STATE OF M P Vs. HAJRU JHETU
September 5, 1979
STATE OF M P Vs. NARENDRASINGH MANNALAL
July 31, 1979
STATE OF M P Vs. SUGANDHI
May 5, 1979
STATE OF M P Vs. NANSINGH RAKOSINGH BHILALA
July 19, 1979
STATE OF M P Vs. KALE KHAN ALIAS GENDALAL
April 21, 1979
State of M.P. Vs. Municipal Council Ratlam
August 6, 1979
State of M.P. Vs. Champalal
September 18, 1979
State of M.P. Vs. Harju
September 4, 1979
STATE OF MADHYA PRADESH Vs. CHAMANLAL NAGRATH
October 24, 1979
STATE OF MADHYA PRADESH Vs. PREMABAI
January 2, 1979
STATE OF MADHYA PRADESH Vs. SATYAPAL WASSON
January 3, 1979
STATE OF MADHYA PRADESH Vs. BENGAL PAPER MILLS COMPANY LTD
January 30, 1979
STEEL WORKERS UNION BHILAI NAGAR Vs. CHIEF LABOUR COMMISSIONER CENTRAL
August 18, 1979
SUDAMA PRASAD BADRI PRASAD KUDMI Vs. STATE OF M P
July 4, 1979
Suleman Vs. State of M. P.
July 18, 1979
SUNDERBAI DAJIBA Vs. M P ELECTRICITY BOARD
April 30, 1979
Sunderlal Vs. Harprasad
April 24, 1979
SUNDERLAL HAZARILAL Vs. HAR PRASAD
April 24, 1979
SUNIL KUMAR AZMI Vs. M P ROAD TRANSPORT CORPORATION
September 19, 1979
SURENDRA MOHAN ARORA Vs. UNION OF INDIA
April 16, 1979
SUSHILABAI ROHANI PRASAD Vs. ROHANI PRASAD
September 17, 1979
TARA MALIK Vs. STATE OF MADHYA PRADESH
April 21, 1979
THE NATIONAL INSURANCE COMPANY LTD Vs. BACHIBAI
January 30, 1979
TRIVEDI S M Vs. ADDITIONAL COMMISSIONER OF INCOME TAX NO 2
August 31, 1979
Tulsi Ram Vs. State of M. P.
March 26, 1979
UJJAIN MILL MAZDOOR SANGH Vs. STATE OF M P
March 30, 1979
UMMILAL DHARAM SINGH Vs. STATE OF MADHYA PRADESH
March 9, 1979
UNION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-GUM-LABOUR COURT 724 NAPIER TOWN JABALPUR
July 18, 1979
UNION OF INDIA Vs. NEELAM DAYARAM
July 5, 1979
Union of India Vs. Malkhan Singh
April 24, 1979
UNION OF INDIA Vs. PHOOLCHAND
December 7, 1979
UTTAM SINGH BHAGWAN SINGH Vs. RAM DAYAL MALKHAN SINGH
November 8, 1979
V G SUMANT Vs. SHAILENDRA KUMAR
July 10, 1979
V K SETH Vs. STATE OF M P
August 18, 1979
VISHNUDAYAL NITYANAND Vs. ANGOORI BAI KHUSHILAL
September 18, 1979
VISHWANATH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
December 3, 1979
VISHWANATH MANOHAR RAO VIHITE Vs. BHOPAL VISHWA VIDYALAYA BHOPAL
March 9, 1979
VLMALCHAND Vs. STATE OF M P
August 20, 1979
WAINGANGA CLUB Vs. STATE OF MADHYA PRADESH
March 23, 1979
WESTERN COAL FIELDS LIMITED Vs. HARBANSLAL VAID
March 30, 1979
YADAV METAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX
December 6, 1979
YOGESH KUMAR Vs. COMMISSIONER OF WEALTH TAX ADDL
November 30, 1979