Case Index

Title
Date
A K ROY Vs. CARONA SAHU COMPANY LIMITED
January 1, 1979
A N KULKARNI Vs. POONA CANTONMENT BOARD
February 21, 1979
ABDUL JAFFAR ABDUL SATTAR Vs. UNION OF INDIA (UOI) AND ORS.
October 5, 1979
ABDUL KADAR ABDUL REHMAN Vs. STATE OF MAHARASHTRA
January 29, 1979
ABDUL SATTAR ABDUL RAHIM Vs. MULCHAND UPASHYA KOSHTI AND OTHERS
August 9, 1979
ACCHUT KUMAR S INAMDAR Vs. P R HAJARNAVIS
June 20, 1979
AELTEMESH REIN Vs. STATE OF MAHARASHTRA
August 14, 1979
AHMEDNAGAR DISTRICT SECONDARY TEACHERS CO Vs. GENERAL SECRETARY, AHMEDNAGAR EDUCATION SOCIETY, AHMEDNAGAR AND ANOTHER
July 4, 1979
AKBARALLI HASAN ALLI Vs. RAMCHANDRA NARAYAN KARANDE
December 18, 1979
ALAMZAB SAYYAD BADSHAH MIYAGUL Vs. MOHAMMED HUSSAIN
February 6, 1979
ALFREDO GONSALVES Vs. STATE
December 22, 1979
ALOK EXPORTS Vs. UNION OF INDIA (UOI) AND ORS.
September 5, 1979
AMBADAS DAVRAO PAITHANE Vs. STATE OF MAHARASHTRA
February 7, 1979
AMBADAS KRISHNARAO DESHMUKH Vs. GOVIND JAIRAM DAKHODE AND ANOTHER
November 14, 1979
ANANDA NANU CHOUDHARI Vs. SURGANA VILLAGE PANCHAYAT NASIK
April 11, 1979
ANANDRAO NAMDEO JACHAK Vs. STATE OF MAHARASHTRA
August 3, 1979
ANANDRAO NAMDEORAO JACHAK Vs. STATE OF MAHARASHTRA AND OTHERS
August 6, 1979
ANANDRAO NARHARRAO Vs. BEED DIST AGRICULTURAL and INDUSTRIAL SARVA
September 5, 1979
ANANT T SABNIS Vs. VASANT PRATAP PANDIT
July 4, 1979
ANNASAHEB PIRAJI KHOT Vs. COLLECTOR OF KOLHAPUR
November 7, 1979
ANTU SUKLAL MALI AND ANOTHER Vs. SHEIKH ISMAIL SHEIKH MEHTAB
August 18, 1979
ARJUN SITARAM DENDE Vs. STATE OF MAHARASHTRA
January 15, 1979
ARUNKUMAR SURAJMAL JAIN Vs. CHANDANBAI RUPCHANDSA JAIN
July 30, 1979
ASHABAI DATTATRAYA KARAMBELKAR Vs. RAMKUMARIBAI GUPTA
December 7, 1979
ASHOK SHANKAR GHOLAP Vs. KRISHNARAO H DESHMUKH
September 6, 1979
ASHOKGIR RAJANGIR GOSAWI AND OTHERS Vs. SHANKARRAO JAIRAM GHOSE AND ANOTHER
September 24, 1979
ASSOCIATION OF CHEMICAL WORKERS Vs. WAHID ALI
January 15, 1979
BABU ALIAS SUBHASH VITHAL KALASKAR Vs. STATE OF MAHARASHTRA
January 22, 1979
BABURAO CHANAPPA CHAKOTE Vs. BRIHMADEV KRISHNAT MANE
September 17, 1979
BADRIPRASAD K AGARWAL Vs. PREMIER GARAGE
July 16, 1979
BAJIRAO RAGHOBA TAMBRE Vs. TOLANBAI MISS
March 1, 1979
BALAJI ULHAS S O CHANDRABHANALAL AGRAWAL Vs. STATE OF MAHARASHTRA
September 20, 1979
BALKRISHNA TUKARAM SHIKHARE Vs. MADHUKAR RAMCHANDRA PAWAR
October 5, 1979
BANK OF MAHARASHTRA, NAGPUR Vs. DEPUTY OFFICIAL LIQUIDATOR, NAGPUR
September 7, 1979
BANSI RAGHO BARAHATE Vs. SEWAKRAM BANSI BARAHATE
March 12, 1979
BANWARILAL MALIRAM KANODIA Vs. LAXMINARAYAN
August 1, 1979
BASANTILAL CHHAGANLAL GUJRATHI Vs. BHAVARIBAI RAGHUNATH SIKACHI
March 21, 1979
BHAGIRATHPRASAD KALURAM GUPTA Vs. MOTILAL BUDHOMAL TALREJA
August 24, 1979
BHAGWAN S O GOPINATHRAO Vs. BABANRAO S O SANTRAM KASAR
October 4, 1979
BHANU ATHAIYA Vs. COMMANDER K.D. KAUSHAL
February 1, 1979
BHANUMATI A SANGHAVI SMT Vs. COMMISSIONER OF INCOME TAX
February 7, 1979
BHARAT COTTON GROWERS CO-OPERATIVE SPINNING MILLS LIMITED SANGLI Vs. MIRAJ TALUKA GIRNI KAMGAR SANGH
March 21, 1979
BHARTIYA SARKARI KARMACHARI CO OP HOUSING SOCIETY LIMITED Vs. SHANTIBAI G PATEL
November 8, 1979
BHASKAR KRISHNA SHETTY Vs. STATE OF MAHARASHTRA
December 19, 1979
BHAURAO MAROTRAO MANEKAR Vs. STATE OF MAHARASHTRA
December 11, 1979
BHIKASAHADU JADHAV Vs. STATE OF MAHARASHTRA
January 16, 1979
BHIKUSA YAMASA KSHATRIYA PVT LTD Vs. JAGANNATH BHIKUSA KSHATRIYA
March 21, 1979
BHODILAL MENGHRAJ AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 1979
BHORU L BINNAR Vs. KALU D KARWAR
June 20, 1979
BINOD MILLS CO. LTD. Vs. S.A. KADRE, EXCESS PROFITS TAX OFFICER AND ORS.
March 18, 1979
BINOD MILLS COMPANY LIMITED Vs. KADRE S A EXCESS PROFITS TAX OFFICER
July 18, 1979
BIRLA BOMBAY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 28, 1979
BOMBAY TYRES INTERNATIONAL LTD. Vs. UNION OF INDIA (UOI) AND ORS.
November 28, 1979
BOMBAY UNION DYEING AND BLEACHING MILLS Vs. NARAYAN TUKARAM MORE AND ANR.
August 30, 1979
BOMBAY UNION DYEING AND BLEACHING MILLS AND LALLAPPA LINGAPPA Vs. NARAYAN TUKARAM MORE AND LAXMI VISHNU TEXTILE MILLS LIMITED
July 30, 1979
BRIGHT BROTHERS (P) LTD. AND COMPANY Vs. VENKATLAL G. PITTIE AND OTHERS
February 7, 1979
BRIJLAL MADANLAL Vs. COMMISSIONER OF INCOME TAX
February 28, 1979
BRITISH BURMAH PETROLEUM CO LTD Vs. KOHINOOR MILLS CO LTD
August 23, 1979
C C INDUSTRIES Vs. H N RAY
December 14, 1979
C.G. TAMBE Vs. UNION OF INDIA AND OTHERS
July 6, 1979
CENTURY SPINING AND MANUFACTURING CO Vs. UNION OF INDIA
January 1, 1979
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
June 30, 1979
CHANDRABHAN CHUNNILAL GOUR Vs. SHRAWAN KUMAR KHUNNOLAL GOUR
April 27, 1979
CHANDRAPRAKASH TULSIDAS PARIKH Vs. MULCHAND BAHADURMAL JAIN
February 6, 1979
CHESEBROUGH PONDS INC Vs. COMMISSIONER OF INCOME TAX
January 24, 1979
CHETAN B THADANI Vs. UNION OF INDIA
September 18, 1979
CHHATRAPATI SHIVAJI SAHAKARI SAKHAR KARKHANA, LTD. Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LTD.
September 5, 1979
COMMISSIONER OF INCOME TAX Vs. PIRAMAL SPINNING AND WEAVING MILLS LIMITED
October 12, 1979
COMMISSIONER OF INCOME TAX Vs. EXCEL INDUSTRIES LIMITED
October 9, 1979
COMMISSIONER OF INCOME TAX Vs. ALOO INVESTMENT COMPANY PRIVATE LIMITED
January 23, 1979
COMMISSIONER OF INCOME TAX Vs. SAVE D V
January 23, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY GAS COMPANY LIMITED
January 30, 1979
COMMISSIONER OF INCOME TAX Vs. BANQUE NATIONALE DE PARIS
January 30, 1979
COMMISSIONER OF INCOME TAX Vs. MAHENDRA J SHAH
January 24, 1979
COMMISSIONER OF INCOME TAX Vs. FORGING AND STAMPING PVT LIMITED
January 29, 1979
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 29, 1979
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED
January 30, 1979
COMMISSIONER OF INCOME TAX Vs. NASHTE S V
January 30, 1979
COMMISSIONER OF INCOME TAX Vs. W I A A CLUB LIMITED
January 31, 1979
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
February 1, 1979
COMMISSIONER OF INCOME TAX Vs. TATA SERVICES LIMITED
January 16, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY CYCLE AND MOTOR AGENCY LIMITED
January 15, 1979
COMMISSIONER OF INCOME TAX Vs. BABUBHAI M CHINAI
January 17, 1979
COMMISSIONER OF INCOME TAX Vs. FORDHAM PRESSING INDIA PRIVATE LIMITED
January 18, 1979
COMMISSIONER OF INCOME TAX Vs. EMCO ELECTRO PVT LIMITED
January 18, 1979
COMMISSIONER OF INCOME TAX Vs. ASRANI T P
January 16, 1979
COMMISSIONER OF INCOME TAX Vs. SCINDIA WORKSHOP LIMITED
January 19, 1979
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL LABORATORIES PRIVATE LIMITED
January 15, 1979
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
January 15, 1979
COMMISSIONER OF INCOME TAX Vs. SUESSIN TEXTILES BALL BEARING AND PRODUCTS P LIMITED
January 11, 1979
COMMISSIONER OF INCOME TAX Vs. PITTY BROS PVT LIMITED
January 9, 1979
COMMISSIONER OF INCOME TAX Vs. GREAT EASTERN SHIPPING COMPANY LIMITED
January 9, 1979
COMMISSIONER OF INCOME TAX Vs. BAKSHI DALIP SINGH S B
January 9, 1979
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED
January 9, 1979
COMMISSIONER OF INCOME TAX Vs. HICKSON AND DADAJEE LIMITED
January 10, 1979
COMMISSIONER OF INCOME TAX Vs. PRESSURE PILING CO INDIA PRIVATE LIMITED
January 10, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY STATE TRANSPORT CORPORATION
January 10, 1979
COMMISSIONER OF INCOME TAX Vs. GINNERS AND PRESSERS PRIVATE LIMITED
January 10, 1979
COMMISSIONER OF INCOME TAX Vs. PLASTICS PACKAGING PRIVATE LIMITED
February 8, 1979
COMMISSIONER OF INCOME TAX Vs. BALLIMAL NAWALKISHORE
February 7, 1979
COMMISSIONER OF INCOME TAX Vs. NAUSER K KANGA
February 9, 1979
COMMISSIONER OF INCOME TAX Vs. KALURAM PURANMAL
February 12, 1979
COMMISSIONER OF INCOME TAX Vs. BARODA INVESTMENT COMPANY LIMITED
February 12, 1979
COMMISSIONER OF INCOME TAX Vs. GEIGY INTERNATIONAL LIMITED
February 12, 1979
COMMISSIONER OF INCOME TAX Vs. STERLING INVESTMENT CORPORATION LIMITED
February 13, 1979
COMMISSIONER OF INCOME TAX Vs. TATA MILLS LIMITED
February 13, 1979
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY PRIVATE LIMITED
February 14, 1979
COMMISSIONER OF INCOME TAX Vs. PATWARDHAN S G
February 14, 1979
COMMISSIONER OF INCOME TAX Vs. GRAUER AND WELL INDIA PVT LTD
March 2, 1979
COMMISSIONER OF INCOME TAX Vs. HANSA AGENCIES
March 2, 1979
COMMISSIONER OF INCOME TAX Vs. RAWJI AMARSI AND SONS INDIA PVT LIMITED
March 6, 1979
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
February 26, 1979
COMMISSIONER OF INCOME TAX Vs. BALRAJ SAHANI
February 26, 1979
COMMISSIONER OF INCOME TAX Vs. BRITISH DRUG HOUSES INDIA PRIVATE LIMITED
February 27, 1979
COMMISSIONER OF INCOME TAX Vs. SAKSERIA COTTON MILLS LIMITED
February 27, 1979
COMMISSIONER OF INCOME TAX Vs. FAVRE LEUBA AND COMPANY LIMITED
February 28, 1979
COMMISSIONER OF INCOME TAX Vs. MCKENZIES LIMITED
February 28, 1979
COMMISSIONER OF INCOME TAX Vs. DEDIA AGENCY PVT LIMITED
February 28, 1979
COMMISSIONER OF INCOME TAX Vs. USHA D SHAH MRS
March 8, 1979
COMMISSIONER OF INCOME TAX Vs. SANDVIK ASIA LIMITED
September 6, 1979
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
September 5, 1979
COMMISSIONER OF INCOME TAX Vs. SHIRINBAI P PUNDOLE MRS
September 12, 1979
COMMISSIONER OF INCOME TAX Vs. SWASTIK RUBBER PRODUCTS LIMITED
September 12, 1979
COMMISSIONER OF INCOME TAX, BOMBAY CITY-II Vs. SAWYERS ASIA LTD.
January 11, 1979
COMMISSIONER OF SALES TAX BOMBAY Vs. SATNAMSINGH RAJASINGH
November 8, 1979
COMMISSIONER OF WEALTH TAX Vs. VASUDEVA V DEMPO
March 1, 1979
CONTROLLER OF ESTATE DUTY Vs. BAI SUNTOKBAI DAMODAR GOVINDJI
August 23, 1979
CONTROLLER OF ESTATE DUTY Vs. SHANTILAL MULCHAND
September 14, 1979
CONTROLLER OF ESTATE DUTY Vs. DESHMUKH R G
September 20, 1979
CONTROLLER OF ESTATE DUTY Vs. GENERAL MANAGER BANK OF INDIA
September 27, 1979
CONTROLLER OF ESTATE DUTY, BOMBAY CITY-III Vs. BAI SUNTOKBAI DAMODAR GOVINDJI AND ORS.
August 30, 1979
COOPER ENGINEERING LTD. Vs. B.B. VAGYANI
March 27, 1979
CORPORATION OF THE CITY OF NAGPUR Vs. RAMDAS MAHADEORAO GULHANE
August 14, 1979
D S REGE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 30, 1979
DAGADU Vs. RAMJI
December 6, 1979
DAMJI NANSI Vs. OM PRAKASH NATHURAM GULATHI
January 19, 1979
DASRATHLAL GUPTA Vs. STATE OF MAHARASHTRA
July 1, 1979
DATTA DNYANU PADALKAR Vs. DEOSTHAN SAMITI WESTERN MAHARASHTRA
March 21, 1979
DATTAJIRAO PARASHRAM RANAWARE Vs. STATE OF MAHARASHTRA
August 21, 1979
DATTU DNYANU PADALKAR Vs. HARI NATHA PATIL
March 21, 1979
DATTU THAKYE PATIL Vs. STATE OF MAHARASHTRA
August 2, 1979
DEVA DUDHYA BHIL Vs. STATE OF MAHARASHTRA
August 16, 1979
DEVIDAYAL METAL INDUSTRIES Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
February 14, 1979
DHONDBA RAOJI JADHAO Vs. KRISHNABAI GOPALRAO RAJE
September 12, 1979
DHONDIBA Vs. SANDU
January 15, 1979
DINKAR PANDURANG PATIL Vs. CHIKALI VIVIDH KARYAKARI SOCIETY LTD
September 10, 1979
DINKAR SAKHARAM KULKARNI Vs. DISTRICT AND SESSIONS JUDGE, AKOLA
September 12, 1979
DOMA Vs. STATE OF MAHARASHTRA
September 28, 1979
DRAUPADABI BALKRISHNA Vs. SPECIAL LAND ACQUISITION OFFICER
September 5, 1979
DUNLOP RUBBER CO INDIA LTD Vs. M V RAGHWAN IYER
March 26, 1979
ELORA CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 22, 1979
EXCEL INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ANR.
November 15, 1979
EXTRUSION PROCESS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1979
FAIROZKHAN ABDULLA DESHMUKH Vs. STATE OF MAHARASHTRA
August 8, 1979
FAMOUS CINE LABORATORIES AND STUDIOS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 6, 1979
FAMOUS CINE LABORATORIES AND STUDIOS LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I
February 7, 1979
FARTILIZER CORPN OF INDIA Vs. KOLABA ZILLA SAHAKARI KHAREDI VIKRI
March 2, 1979
FATIMABAI ABDULLA KASKAR Vs. STATE OF MAHARASHTRA
February 21, 1979
FERDINAND ALOYSIUS FRANCIS MIRANDA Vs. STATE OF MAHARASHTRA
July 12, 1979
GANESH VITHOBA KULMETI AND OTHERS Vs. STATE OF MAHARASHTRA, BOMBAY AND OTHERS
June 29, 1979
GANGADHAR VISHNU PURANIK Vs. ANANDJI JETHABAI AND CO
August 20, 1979
GANGU PUNDLIK WAGHMARE Vs. PUNDLIK MAROTI WAGHMARE
March 27, 1979
GANPAT Vs. NANAJI
August 29, 1979
GANPAT RAOJI SURYAVANSHI Vs. STATE OF MAHARASHTRA
November 21, 1979
GANPAT RAOJI SURYAVANSHI Vs. STATE OF MAHARASHTRA
September 21, 1979
GARWARE SYNTHETIC BRISTLES PVT LTD Vs. UNION OF INDIA
August 6, 1979
GATEWAY AUTO SERVICES BOMBAY Vs. REGIONAL DIRECTOR E S I C
July 31, 1979
GENBA SHANKAR Vs. STATE OF MAHARASHTRA
August 17, 1979
GENERAL FILMS DISTRIBUTORS LIMITED Vs. UNION OF INDIA
August 2, 1979
GENERAL SPARES INDUSTRIES PVT LTD Vs. UNION OF INDIA
July 13, 1979
GOBINDRAM J BUDHRANI Vs. SATYA PREM CO OP HOUSING SOC LTD
August 20, 1979
GOEL BORS AND COMPANY PVT. LTD. Vs. YASHODAN CHIT FUND PVT. LTD.
January 25, 1979
GOPINATH BABU MORE Vs. STATE OF MAHARASHTRA
March 6, 1979
GOVIND KRISHNA JADHAV Vs. STATE OF MAHARASHTRA
September 21, 1979
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 9, 1979
GREAVES COTTON AND COMPANY LTD Vs. UNION OF INDIA
December 20, 1979
GULAM NABI CHAKU Vs. G M SHAHDADPURI
March 20, 1979
GUNABAI Vs. KUMARI UJWALA SUJANSINGH JADHAVRAO N J LAXMIBAI S JADHAV
September 18, 1979
GURUDATTA HOUSING SOCIETY Vs. MARUTI BALI KOKATE
December 11, 1979
HANSRAJ VELJEE Vs. MAGANLAL VELJEE
January 24, 1979
HARBANSINGH KRIPALSINGH Vs. M K CHAKARBORTY
September 24, 1979
HARJIVAN BHIMRAJ JAIN Vs. HAKIMCHAND SARDARMAL SHAH AND ANOTHER
November 12, 1979
HARSHAVARDHAN SHRINIVAS POTNIS Vs. MAHADU PUNDALIK GANGURDE
July 16, 1979
HIND PRODUCTS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 8, 1979
HINDUSTAN CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1979
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1979
HUSSEIN KHAN AND MOHAMED KHAN Vs. STATE OF MAHARASHTRA
March 26, 1979
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 25, 1979
INDIAN TOBACCO COMPANY LIMITED Vs. UNION OF INDIA
January 1, 1979
INDRAMANI RADHAKISHAN SANTARAM SINGHANIA Vs. AUGUSTIN PETER D'SOUZA
April 2, 1979
INDUBAI Vs. GOVINDRAO
December 20, 1979
INDUSTRIAL CABLES INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.
August 10, 1979
IQBAL SHAMSUDDIN ANSARI Vs. GAZI SALAUDDIN ANSARI
April 4, 1979
ISMAIL MOHAMED AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
September 13, 1979
JAGANNATH BHIKA PATIL Vs. STATE OF MAHARASHTRA
March 13, 1979
JAGATNARAYANSINGH SWARUPSINGH CHITHERE Vs. SWARUPSINGH EDUCATION SOCIETY
November 26, 1979
JAGDEORAO ANANDRAO PAWAR Vs. RESPONDENT:KISAN NAMDEO PAWAR
March 22, 1979
JANRAO JAIRAMJI VIDHALE Vs. DEVIDAS DEORAO VYAVHARE AND OTHERS
September 5, 1979
JAYANTI RAJ DEEN Vs. STATE OF MAHARASHTRA
October 31, 1979
JAYSING RANGARAO RAUT Vs. MAHARASHTRA STATE ELECTRICITY BOARD
March 12, 1979
JENSON AND NICHOLSON (INDIA) LTD. Vs. UNION OF INDIA AND ORS.
July 6, 1979
JINAPPA KALLAPPA SANGAM Vs. STATE OF MAHARASHTRA
January 16, 1979
JYOTI Vs. STATE OF MAHARASHTRA
January 16, 1979
K V SUNDARAM Vs. RAJ RAJESHWARI CO OP HOUSING SOC LTD
July 10, 1979
KAKUBHAI and CO Vs. NATHMAL KISANLAL
March 2, 1979
KALIDAS Vs. WAMANRAO
August 24, 1979
KAMLESHKUMAR RAJANIKANT MEHTA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
September 4, 1979
KANTILAL Vs. RAMNATH
October 31, 1979
KARENDRA KUMAR AND CO Vs. S D SHAHAPURKAR
July 16, 1979
KASHINATH BHIMANNA GHANTE Vs. STATE OF MAHARASHTRA
July 11, 1979
KEKOO J MANECKJI Vs. UNION OF INDIA
April 12, 1979
KELLY AND HENDERSON P LTD Vs. KELLY AND HENDERSON PVT LTD
March 19, 1979
KESHAV RAMA NACHARE Vs. STATE OF MAHARASHTRA
January 30, 1979
KHATAU VALLABHDAS Vs. COMMISSIONER OF INCOME TAX
February 8, 1979
KHATIJABAI ABDULLA SOOMAR Vs. CONTROLLER OF ESTATE DUTY
September 12, 1979
KHATIJABAI ABDULLA SOOMAR Vs. CONTROLLER OF ESTATE DUTY
September 13, 1979
KIRLOSKAR CUMMINS LIMITED Vs. UNION OF INDIA
September 12, 1979
KIRTILAL JAISINGLAL AND CO Vs. COMMISSIONER OF INCOME TAX
January 25, 1979
KISANLAL RAJMAL Vs. STATE OF MAHARASHTRA
November 20, 1979
KISHAN GANGARAM MAHATRE Vs. STATE OF MAHARASHTRA
June 28, 1979
KISHORE MANMOHAN SHARMA Vs. JYOTSHANA
December 11, 1979
KRISHNARAJ JAMNADAS MODI Vs. COLABA LAND CO OPERATIVE HOUSING SOCIETY LTD
January 30, 1979
KULKARNI FOUNDARIES LTD Vs. M.G. CHITALE
March 17, 1979
KULKO ENGINEERING WORKS LIMITED Vs. STATE OF MAHARASHTRA
November 22, 1979
KUSUMBEN D MAHADEVIA SMT Vs. UPADHYA N C
February 21, 1979
LABOUR LAW PRACTITIONERS ASSOCIATION Vs. STATE OF MAHARASHTRA
June 12, 1979
LAKHANI SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. MORESHWAR BAPU CHANDAR BAPU WALODE
July 22, 1979
LAKSHIMIBAI NARAYAN PATIL OF VOLVOI, PONDA Vs. UNION OF INDIA
April 4, 1979
LALTA PRASAD GOENKA Vs. COMMISSIONER OF INCOME TAX
March 2, 1979
LAXMAN BABURAO Vs. THE MANAGER, NAGAR DISTRICT URBAN CENTRAL CO-OP. BANK LTD. A NAGAR AND OTHERS
January 22, 1979
LAXMAN BABURAO BEPAL Vs. MANAGER NAGAR DISTRICT URBAN CENTRAL CO OP BANK LIMITEDAHMEDNAGAR
January 18, 1979
LAXMAN GODYA MHASKAR Vs. STATE OF MAHARASHTRA
August 14, 1979
LAXMAN VITHAL REWANKAR Vs. RAJARAM NARAYAN POHURKAR
March 9, 1979
LAXMI MARUTHI YELKERI Vs. STATE
August 3, 1979
LEENA RAMNIKLAL JHAVERI Vs. NEW AKASJ GANGA CO OP HOUSING SOC
November 16, 1979
MADANLAL SHARMA Vs. SANTOSH SHARMA
November 28, 1979
MADHAVRAO DEVRAO POUL Vs. VASANTRAO NARAYANRAO DEVKAR
February 20, 1979
MADHUKAR K PATIL Vs. STATE OF MAHARASHTRA
April 20, 1979
MADHUKAR SADASHIV PARKHI Vs. SATYABHAMABAI GANESH SAKRIKAR
July 10, 1979
MAFATLAL GAGALBHAI & CO. PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I
February 19, 1979
MAFATLAL GAGALBHAI AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 1979
MAHADEO MARUTI BHAGWAT Vs. KANTILAL KHEMCHAND GUJAR
April 19, 1979
MAHADEO RAOJI WANJARI Vs. VINAYKARAO GOVINRAO DESHMUKH AND ANOTHER
July 25, 1979
MAHADEV VISHWANATH PARULEKAR Vs. LUIS P LOBO
September 25, 1979
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. TRAWLERS P LTD
June 29, 1979
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. BHAUSAHEB DAULATRAO BHONSALE
February 23, 1979
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. B.H. SATFALE, CONDUCTOR AND ANOTHER
August 14, 1979
MAHFOOSKHAN MEHBOOB SHEIKH Vs. R J PARAKH
November 5, 1979
MAHINDRA AND MAHINDRA LTD. Vs. UNION OF INDIA (UOI)
August 24, 1979
MANGALA PARASHRAM KELKAR Vs. STATE OF MAHARASHTRA
February 8, 1979
MANIK MANMATH KARANDE Vs. STATE OF MAHARASHTRA
June 14, 1979
MANJULA D BORAL Vs. DILIP JYOTI PRAKASH BORAL
February 1, 1979
MANOHAR NARAYAN JOSHI Vs. STATE OF MAHARASHTRA
August 23, 1979
MANSUKHLAL RAICHAND SHAH Vs. UNION OF INDIA
July 26, 1979
MARTIN AND HARRIS Vs. STATE OF MAHARASHTRA
July 11, 1979
MATERIALS HANDLING ENGG. CO. Vs. M.G. WAKNIS, SUPERINTENDENT OF CENTRAL EXCISE AND ORS.
October 17, 1979
MECHANICAL PACKING INDUSTRIES PVT LIMITED Vs. C L NANGIA
February 7, 1979
MEHENDRA KUMAR S O VINAYCHAND KAKANI Vs. STATE OF MAHARASHTRA
September 24, 1979
MILAGRINA DE SOUZA Vs. ROGERIO SILVANO DE SOUZA
August 2, 1979
MILL STORES TRADING CO. OF INDIA P. LTD. Vs. J.B. PANCHAL, INCOME TAX OFFICER AND ANR.
July 18, 1979
MILL STORES TRADING CO. OF INDIA P. LTD. Vs. J.B. PANCHAL, INCOME TAX OFFICER, AND ANR.
March 18, 1979
MODERN PAPER INDUSTRIES Vs. UNION OF INDIA
August 9, 1979
MOHAMED YUSUF AHMED Vs. S D PRADHAN SECRETARY TO THE GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT
February 22, 1979
MOHAMED ZAHIR S O MOHAMED NAZIR SIDDIQI Vs. SHAIKHALI ABDULLA
February 9, 1979
MOHAN SINGH OF LINK AUTO PARES Vs. JAYANTIBHAI S PATEL
December 8, 1979
MOHD. ALTAFUR REHMAN TEJ MOHAMMAD Vs. HOUSE ALLOTMENT OFFICER, NAGPUR
August 22, 1979
MOHIUDDIN TAYAB SONY Vs. STATE OF MAHARASHTRA
September 20, 1979
MONTE DE GUIRIM EDUCATIONAL SOCIETY AND ANOTHER Vs. UNION OF INDIA
August 24, 1979
MOOSA SULEMAN MEMON Vs. HANUMAN IDOL
February 6, 1979
MOOSA SULEMAN MEMON Vs. HANUMAN IDOL
February 5, 1979
MORESHWAR DINANATH SAWE Vs. ZUBALDABI
January 24, 1979
MUKUNDKUMARI SMT Vs. NAMOONDARI K V S 17TH ITO
February 6, 1979
MUMBAI MAZDOOR SABHA Vs. BENNET COLEMAN AND CO LIMITED
August 13, 1979
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DURGADAS SHANKARRAO REGE
April 27, 1979
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HINDUSTAN LEVER LTD
April 19, 1979
NABI MOHAMAD CHAND HUSAIN Vs. STATE OF MAHARASHTRA
July 17, 1979
NAGIN MANSUKHLAL DAGLI Vs. HARIBHAI MANIBHAI PATEL
February 8, 1979
NAGORAO NILKANTHRAO DESHMUKH AND ANOTHER Vs. KESHAO GOVIND PATIL
March 22, 1979
NAKABAI Vs. MAHADU SAKHARAM ADSULE
August 14, 1979
NAMDEO RAGHO AROTE Vs. STATE OF MAHARASHTRA
January 17, 1979
NANA SAHEB VISHWASRAO DEORE Vs. PARWATIBAI
February 27, 1979
NANDA RENUKABAI RAJARAM GODSE Vs. STATE OF MAHARASHTRA
September 11, 1979
NANDKUMARBAI M PATIL Vs. P N SHAHANE
October 3, 1979
NARAINDAS MENGHRAJ NAGAPAL Vs. LALCHAND MENGHRAJ NAGPAL
February 9, 1979
NARANDAS MATHURADAS NARIELWALA Vs. COMMISSIONER OF INCOME TAX
March 2, 1979
NARAYAN DAGADU LOHARE Vs. STATE OF MAHARASHTRA
October 16, 1979
NARAYAN TUKARAM KADAM Vs. STATE OF MAHARASHTRA
March 5, 1979
NARAYANLAL BANSILAL DECEASED VENKATLAL GOVINDLAL PETIT Vs. BRIGHT BROTHERS
February 7, 1979
NARENDRA SINGH VIRDI Vs. N N ENGINEER
February 22, 1979
NATHUMAL CHAND AND CO. AND ANOTHER Vs. DAMODAR PRABHAT SHARMA AND OTHERS
April 27, 1979
NATHURAM WELJIBHAI VYAS Vs. LAXMIBAI LUNKARANJI CHANDAK
August 31, 1979
NATIONAL NON FERROUS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
March 6, 1979
NAVNITDAS GIRDHARLAL RAMAYA Vs. KUNDALIKRAO KHANDERAO SHINDE
February 22, 1979
NETARWALLA D M Vs. COMMISSIONER OF INCOME TAX
January 12, 1979
NIMBA MOTIRAM SHINDE Vs. STATE OF MAHARASHTRA
October 12, 1979
ORIENTAL PRODUCTS Vs. BHAILAL TARACHAND SHETH
August 21, 1979
OUDH SUGAR MILLS LIMITED Vs. UNION OF INDIA
January 1, 1979
P S MUDHOLKAR Vs. BAR COUNCIL OF INDIA
January 25, 1979
PANCHAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1979
PANDHARINATH SAKHARAM CHAVAN Vs. RAMU KRISHNA KATE
February 13, 1979
PANDURANG BHAURAO DABHADE Vs. BABURAO BABURAO DABHADE
April 18, 1979
PANDURANG NATHA PATIL Vs. STATE OF MAHARASHTRA
April 20, 1979
PANJABRAO HARBAJI KOLHE Vs. GAIANAN BALAJI MANE
September 6, 1979
PARKE DAVIS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 24, 1979
PASCOAL D SOUZA Vs. BOMBAY MUNICIPAL CORPORATION
December 11, 1979
PHIROZE TEMULJI ANKLESARIA Vs. H C VASHISTHA
February 5, 1979
PIDILITE INDUSTRIES PVT LTD Vs. GOVERNMENT OF INDIA
September 13, 1979
PIEDADE JANUARIO MENDES Vs. CAESARIO DE JESUS FERNANDES
August 3, 1979
PIRAMAL SPINNING AND WEAVING MILLS LTD Vs. STATEOF MAHARASTRA
June 21, 1979
POONA INDUSTRIAL HOTEL LTD Vs. I C SARIN
January 22, 1979
POPATLAL GOKULDAS Vs. STATE OF MAHARASHTRA
April 2, 1979
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 6, 1979
PREMIER AUTOMOBILES Vs. G R SAPRE
September 24, 1979
PRIYAVARI MEHTA Vs. PRIYANATH MEHTA
August 24, 1979
R D PANDIT Vs. VYAJANTIMALA BALI
August 10, 1979
R S BHOSALE ADVOCATE GENERAL OF MAHARASHTRA STATE Vs. ANAND PRAKASH ARYA
April 16, 1979
R.S. BHOSALE, ADVOCATE GENERAL OF MAHARASHTRA STATE Vs. ANAND PRAKASH ARYA
April 12, 1979
RADHAKISAN TIJULAL AGRAWAL Vs. JAYANTILAL HARGOVINDAS AND ANOTHER
September 3, 1979
RADHAKRISHNA RAMNARAIN PRIVATE LTD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
October 16, 1979
RAGHAVENDRA VASANTRAO DESHPANDE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
August 2, 1979
RAGHUNATH AMBADSTRAO Vs. KISHAN VITHOBA KAMBLE
September 10, 1979
RAGHUNATH ANNA SHEVATE Vs. BAPU MAHADU BANKAR
October 12, 1979
RAGHUNATH S O SUKHDEO PATIL Vs. STATE OF MAHARASHTRA
January 10, 1979
RAJ KUMAR JAIN Vs. UNION OF INDIA AND ANOTHER
September 25, 1979
RAJENDRALAL SHADILAL AND CO PVT LTD Vs. STATE OF MAHARASHTRA
August 29, 1979
RAJMAL CHHOTELAL JAIN Vs. UTTAM ISNAJI INGOLE
August 1, 1979
RAMA BHOPYA TELI Vs. NAIMUNNISA NAIMUNBI
September 19, 1979
RAMAKRISHNA AJABRAO AND OTHERS Vs. VITHAL LAXMAN VANMALI
September 10, 1979
RAMASAMUJ Vs. ELPHINSTONE SPINNING AND WEAVING MILLS CO LIMITED
January 20, 1979
RAMCHAND BHOJRAJ Vs. RAMCHAND HOODRAJ
October 2, 1979
RAMCHANDRA DHONDIBA UNDE Vs. SPECIAL LAND ACQUISITION OFFICER COMMAND AREA MULLA PROJECT AHMEDNAGAR
September 5, 1979
RAMCHANDRA LALBHAI BANKER HUF Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
January 9, 1979
RAMCHANDRA SHEWCHANDRAY AND SONS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 4, 1979
RAMCHANDRA TUKARAM LOSAWAR Vs. LAKHMIR SINGH S O SONLAL SINGH
July 3, 1979
RAMDAYAL SOMANI AND CO Vs. COMMISSIONER OF INCOME TAX
February 7, 1979
RAMKRISHNA SAWALARAM REDKAR Vs. STATE OF MAHARASHTRA
July 11, 1979
RAMNATH NANDLAL DHOOT and CO Vs. B R SHROTI
September 26, 1979
RASHIDKHAN Vs. MALTIBAI
September 10, 1979
RATANLAL HANUMANBAX SHARMA Vs. NARENDRA MANILAL SHAH
June 30, 1979
RAWAL P M Vs. CONTROLLER OF ESTATE DUTY
September 20, 1979
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MILTON FRANCIS CALDERS
February 23, 1979
ROHIDAS HARBAKAS DHAKALI Vs. STATE OF MAHARASHTRA
January 17, 1979
ROSHANLAL BIHARILAL OBRAI Vs. STATE OF MAHARASHTRA
August 30, 1979
S S MULEY Vs. J R D TATA
July 19, 1979
S V PANVALKAR Vs. BANK OF INDIA
December 6, 1979
S. W. PHADKE AND OTHERS Vs. UNION GOVERNMENT AND OTHERS
July 4, 1979
SADASHIV SOMNATH GAROLE Vs. R.D. VANKUDRE AND THE STATE OF MAHARASHTRA
August 9, 1979
SADDRUDDIN KHUSHAL Vs. ASSTT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, GOA AND ANOTHER
April 19, 1979
SADGUNA CHIMANLAL SHAH AND ANOTHER Vs. NEW SAGAR DARSHAN CO
September 20, 1979
SAILESH PRANBHYDAS MEHTA Vs. DILIP HARILAL MEHTA
April 24, 1979
SAKAMARI STEEL AND ALLOYS LTD Vs. STATE OF MAHARASTRA
April 3, 1979
SAMBA MOTIRAM ALONE Vs. TUKARAM MAHADEO CHANDAKAR
July 26, 1979
SANGHVI NON-FERROUS METAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.
August 8, 1979
SANGLI MUNICIPAL COUNCIL SANGLI Vs. SYNDICATE BANK BRANCH SANGLI
June 12, 1979
SANVOLA HARISCHANDRA NAIK TARI AND ANR. Vs. SMT. GOKUL CHONDRU NAIK
November 20, 1979
SARABHAI M CHEMICALS S M CHEMICALS AND ELECTRONICS LIMITED Vs. M S AJMERE
July 12, 1979
SCHANLAL KANSHIRAM Vs. UNION OF INDIA
October 30, 1979
SEKSARIA RISWAN SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1979
SHABTINATH S. GHONGADE Vs. RAJMAL UTTAMCHAND GUGALE
February 28, 1979
SHAIKH HAMID S O SHAIKH TARMOHAMAD Vs. DAGU S O GANGARAM LIMBHARE
January 31, 1979
SHAIKH HIDYAT SHAIKHMOGIA Vs. SHAHENAZ ALIAS LUBAN PARVIN
October 11, 1979
SHAMRAO SAMPATRAO KHANDERAI Vs. STATE OF MAHARASHTRA
February 22, 1979
SHANIWAR DHONDU DHARNEKAR Vs. PRABHAVATI CHANDRAKANT PATANGE
April 18, 1979
SHANKAR SAVANTA BANDAGAR Vs. SONABAI RAU KAMALAKAR
August 3, 1979
SHANTISWAROOP KRISHNALAL MAHESH Vs. LAXMANRAO VENKATRAO KAPSE
November 7, 1979
SHIVRAM RAOBA PATIL Vs. STATE OF MAHARASHTRA
April 20, 1979
SHRAVAN GANPAT RANDHIR Vs. STATE OF MAHARASHTRA
July 10, 1979
SHRI VIJAYSINH VIRCHAND Vs. S.K. BHARDWAJ, ASSTT. COLLECTOR OF CENTRAL EXCISE AND ORS.
July 19, 1979
SHRIKRISHNA VASUDEO DATYE Vs. BHALCHANDRA ANANT SAWANT
April 25, 1979
SHRIRAM MANIK PATIL Vs. SOJABAI MANIK PATIL
March 23, 1979
SHUKAR HANAN MUTAWALI Vs. MALKAPPA
December 20, 1979
SIND NATIONAL SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 1979
SITARAM HARI SALUNKHE Vs. LAXMAN RAMBODH DUBEY
August 2, 1979
SITARAM HARI SALUNKHE Vs. LAXMAN RAMBODH DUBEY
July 31, 1979
SOMNATH GAIBU DHUMAL Vs. STATE OF MAHARASHTRA
November 17, 1979
SONYA DAGDU Vs. MANHU DAGADU
March 17, 1979
STATE OF MAHARASHTRA Vs. SHYAMLAL V AGARWAL
March 6, 1979
STATE OF MAHARASHTRA Vs. DEVACHAND P SHAH
March 19, 1979
STATE OF MAHARASHTRA Vs. ONKAR MANIK PATIL
March 19, 1979
STATE OF MAHARASHTRA Vs. NANJI KARAMSHI CHHEDA
March 12, 1979
STATE OF MAHARASHTRA Vs. PRAKASH D PATIL
March 8, 1979
STATE OF MAHARASHTRA Vs. ALLABAX KASHIMSAB
March 8, 1979
STATE OF MAHARASHTRA Vs. PARASHRAM TULSIRAM WANI
March 15, 1979
STATE OF MAHARASHTRA Vs. NOOR MOHAMMAD ISAK ISSANI AND
March 16, 1979
STATE OF MAHARASHTRA Vs. TILLUMAL TEHUMAL NANKANI
June 26, 1979
STATE OF MAHARASHTRA Vs. TANAJI BAJIRAO BHOSALE
June 26, 1979
STATE OF MAHARASHTRA Vs. JAYWANT RAMCHANDRA KAMBLE
July 2, 1979
STATE OF MAHARASHTRA Vs. VISHWANATHAPPA S O JANBASAPPA
June 12, 1979
STATE OF MAHARASHTRA Vs. JAYA S SHETTY
June 11, 1979
STATE OF MAHARASHTRA Vs. SEWARAM AAILDAS AAMESAR
July 24, 1979
STATE OF MAHARASHTRA Vs. RATANSHI SHAMJI
August 1, 1979
STATE OF MAHARASHTRA Vs. N R
August 10, 1979
STATE OF MAHARASHTRA Vs. N R
August 17, 1979
STATE OF MAHARASHTRA Vs. JAYANTILAL POPATLAL CHANDRANI
February 2, 1979
STATE OF MAHARASHTRA Vs. MADHUKAR SHIVRAM REGE
February 9, 1979
STATE OF MAHARASHTRA Vs. GLAXO LABORATORIES INDIA PRIVATE LIMITED
February 23, 1979
STATE OF MAHARASHTRA Vs. RANCHODDAS MOOLJIBHAI JOSHI
March 7, 1979
STATE OF MAHARASHTRA Vs. SAHIJRAM HIRANAND SINDHI
March 6, 1979
STATE OF MAHARASHTRA Vs. SHANTABAI
February 1, 1979
STATE OF MAHARASHTRA Vs. FAKIR MOHAMMAD
January 31, 1979
STATE OF MAHARASHTRA Vs. P D PUJARI
January 30, 1979
STATE OF MAHARASHTRA Vs. PURSHOTTAM MOTILAL
January 17, 1979
STATE OF MAHARASHTRA Vs. SURANBAN GUPTA
January 17, 1979
STATE OF MAHARASHTRA Vs. VITHALRAO DHARMAJIRAO MUDHOLKAR
January 8, 1979
STATE OF MAHARASHTRA Vs. IBRAHIM ISMAILJI NAGREE
February 6, 1979
STATE OF MAHARASHTRA Vs. MAHADEO PANDHARINATH DHOLE
October 18, 1979
STATE OF MAHARASHTRA Vs. GLAXO LABORATORIES (INDIA) PVT. LTD
February 22, 1979
STATE OF MAHARASHTRA Vs. CHANDANMAL BHARINDWAL AND OTHERS
March 23, 1979
STATE OF MAHARASHTRA Vs. RAMZAN ABDUL DESAI
November 2, 1979
STATE OF MAHARASHTRA Vs. NAVAL
November 2, 1979
STATE OF MAHARASHTRA Vs. CHHABILDAS JAMANDAS LOTAWALLA AND ANOTHER
December 13, 1979
STATE OF MAHARASHTRA Vs. SRIPAD VIRUPAKSHA BASTIKAR
January 17, 1979
STATE OF MAHARASHTRA Vs. JAMALUDDIN AND OTHERS
September 21, 1979
STATE OF MAHARASHTRA Vs. RAMKISHAN GANGADIN YADAV AND ANOTHER
December 20, 1979
STATE OF MAHARASHTRA Vs. SYED AKHALAK AND OTHERS
June 21, 1979
STATE OF MAHARASHTRA Vs. SATYANARAYAN S/O PANNALAL AND OTHERS
December 11, 1979
STATE OF MAHARASHTRA Vs. NARAYAN SHAMRAO LANDGE AND OTHERS
January 23, 1979
SUBHASH CHANDARNISHAT Vs. UNION OF INDIA
January 1, 1979
SUBHASH KRISHNAJI GAIKWAD AND ANOTHER Vs. RASUL ABDUL TAVARGIRI AND OTHERS
February 27, 1979
SUDARSHAN CHEMICALS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 20, 1979
SUJANBAI HARIBHAU KAKDE Vs. MOTIRAM GOPAL SARAF
February 5, 1979
SUKHADEO KRISHNARAO GHATODE Vs. LAXMIBAI DATTARAYA MOHORIL
March 20, 1979
SUKHDEO MOTIRAM DIKE Vs. GOVINDA HARI MANKAR
June 25, 1979
SUMANI PVT LTD Vs. STATEOF MAHARASTRA
March 27, 1979
SUNIL KUMAR Vs. COMMISSIONER OF INCOME TAX
December 19, 1979
SUNNI MASJID AND MADRASSA TRUST AND OTHERS Vs. ABDUL KADAR USUF BHABHA AND ANOTHER
July 3, 1979
SURESH TULSIDAS KAILACHAND Vs. COLLECTOR OF BOMBAY
July 24, 1979
SUSHILABEN PADMAKANTSONI Vs. STATE OF MAHARASHTRA
October 10, 1979
T T NICHANEY Vs. OLGA NICHANEY
January 20, 1979
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. BHARAT MINING CORPORATION LTD
November 20, 1979
TATA OIL MILLS CO. LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.
August 18, 1979
TATOBA KRISHNA HARGUDE Vs. DIKKAYYA MOTTAYA PUJARI
September 13, 1979
TEKSONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 28, 1979
THE CONCORD OF INDIA INSURANCE CO. LTD., PRESENTLY MERGED AND FORMING A UNIT UNDER THE UNITED INDIA FIRE AND GENERAL INS. CO. LTD. Vs. INACIO ANTONIO MARTINHO MIRANDA
October 12, 1979
THE STATE Vs. ANANDJI
March 20, 1979
THE STATE Vs. CHANDRA KANT PIRISA VANKUNDE
March 20, 1979
THE STATE Vs. PARAVIND CHAND KESHAVLAL SHAH
March 5, 1979
THE STATE OF MAHARASHTRA Vs. P.C. JAISHAH AND OTHERS
December 21, 1979
THE TATA OIL MILLS COMPANY LTD. Vs. SUPERINTENDENT, CENTRAL EXCISE AND ANR.
July 11, 1979
TRANSMISSIONS P LTD Vs. C V BAPAT
July 26, 1979
TRIBHOVANDAS M. RUGANI Vs. VIMAL VASANTRAO DHURANDHAR
December 10, 1979
TRIVIKRAM Vs. VITHALRAO
March 23, 1979
TUKARAM PATIL Vs. STATE OF MAHARASHTRA
April 27, 1979
TUKARAM SHABI NAIK Vs. P A REGE
March 17, 1979
TULSIDAS KILACHAND Vs. CHAWLA D R
August 6, 1979
TULSIRAM JAGANNATH SAOJI (L.R. OF THE ORIGINAL PLAINTIFF CHHOTELAL) Vs. MAROTI DOMA KOSHE AND ANOTHER
September 11, 1979
U. G. HARISHANKAR Vs. UNION BANK OF INDIA
September 20, 1979
UKUNDA DEOBA KORPE Vs. RAMA SABLA DHANGAR
September 14, 1979
UNION BANK OF INDIA, DELHI Vs. S S DHALIWAL
July 30, 1979
UNION CARBIDE (INDIA) LTD Vs. UNION OF INDIA (UOI) AND ORS
November 29, 1979
UNION CARBIDE (INDIA) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
November 28, 1979
UNION OF INDIA Vs. VASANT PURNIMA CO OP HOUSING SOC
March 22, 1979
UNION OF INDIA Vs. RAMESHKUMAR AND CO
June 15, 1979
UNION OF INDIA Vs. GLAXO LABORATORIES INDIA LTD
January 15, 1979
UNION OF INDIA Vs. KANTI OIL MILLS
October 3, 1979
UNION OF INDIA Vs. PREMABHAI DAJIBHAI TANDEL
August 17, 1979
UNION OF INDIA Vs. KASAMBHAI UMERBHAI KURESHI
February 12, 1979
UNION OF INDIA (UOI) AND ORS. Vs. C. DAMANI AND CO. AND ORS.
May 3, 1979
USMAN YUSUF KAMANI Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD, NEW DELHI AND OTHERS
December 5, 1979
VASANT INDUSTRIAL AND ENGINEERING WORKS, BOMBAY Vs. NARAYAN DAMODAR DESAI
July 26, 1979
VASANT INVESTMENT CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR, COLABA LAND AND MILL CO. LTD.
July 6, 1979
VASANT TATOBA HARGUDE Vs. DIKKAYA MUTTAYA PUJARI
September 13, 1979
VASANTRAO KESHEORAO DHARANGAONKAR Vs. LEELABAI GAJRAJ JAIN
September 6, 1979
VICTORIA JUBILEE TECHNICAL INSTITUTE Vs. K S NAIK REGIONAL P F COMMISSIONER MAHARASHTRA
July 18, 1979
VIDARBA MILLIS BARAR LIMITED Vs. COLLECTOR OF CETRAL EXCISE, NAGPUR
January 1, 1979
VIJAY JETHALAL SHAH Vs. LAJA NANDLAL RAHEJA
July 17, 1979
VIJAY PUNDALIK SAGWEKAR Vs. STATE OF MAHARASHTRA
October 15, 1979
VIJAY RAMCHANDRA BHUWANIA Vs. COLLECTOR OF CUSTOMS
October 9, 1979
VIJAYALAXMI H PARADKAR Vs. TRIMBAK V DONGRE
August 21, 1979
VIJAYKUMAR BERLIA Vs. UNION OF INDIA
November 11, 1979
VINAYAK RAMCHANDRA CHATRE AND OTHERS Vs. PANDURANG GANAJI KHATKAR AND ANOTHER
October 2, 1979
VISHWANATH KESHAV BAIDKER Vs. STATE
November 17, 1979
VISHWANATH MAHARUDRA MATKARI Vs. JAN MOHAMMED
August 8, 1979
VITHAL KONDHALKAR Vs. STATE OF MAHARASHTRA
July 20, 1979
VITHAL SAKHARAM SABLE Vs. STATE OF MAHARASHTRA
April 27, 1979
VITHALDAS AND OTHERS Vs. MANSUKHLAL
November 14, 1979
VITHALDAS VALLABHDAS VAISHNAV Vs. KOHINOOR MILLS CO
January 11, 1979
VOLTAS LIMITED Vs. CENTRAL STORES AND OTHERS
March 26, 1979
VYANKATRAO KHUSHALRAO SAWARKAR Vs. PANDURANG JANBAJI GURAO
March 6, 1979
YAHYA F. ZAVERI Vs. J. DATTA AND ORS.
November 20, 1979
YASHODAN CHIT FUND PVT LTD Vs. YASHODAN CHIT FUND PVT LTD
January 25, 1979
YESHO NATHU MAHAJAN Vs. STATE OF MAHARASHTRA
October 11, 1979
YESHWANT SHAMRAO DESHPANDE AND ANOTHER Vs. LAXMAN KADTAJI TAKOTE
September 3, 1979
YUSUF EBRAHIM KHOKHAWALAYUSUF EBRAHIM KHOKHAWALA Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY WITH SIX
November 26, 1979
ZENITH TIN WORKS PRIVATE LIMITED Vs. K K VERMA
January 1, 1979