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Case Index
Title
Date
A K SRIVASTAVA Vs. STATE OF U P
October 30, 1979
A N NAYAR Vs. STATE OF U P
May 25, 1979
A P MATHUR Vs. MUNSHI SINGH
August 30, 1979
A P S COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
July 23, 1979
ABDUL GHAFFAR QURESHI Vs. RAGHUBIR SINGH
January 19, 1979
ABDUL HAMEED Vs. THE DISTRICT JUDGE KANPUR AND OTHERS
July 10, 1979
ABDUL RASHID Vs. FIRST ADDL DISTRICT JUDGE ALLAHABAD
December 6, 1979
ABDUL SALIM Vs. NAJIMA BEGUM
August 31, 1979
ABDUL SAMIM Vs. STATE OF U.P.
December 21, 1979
ABDUL SATTAR Vs. STATE
July 6, 1979
ABDUL WAHID Vs. STATE
December 21, 1979
ABDUR RAHMAN Vs. STATE
August 22, 1979
ABHEY RAM Vs. UMRAO SINGH CH
March 28, 1979
ABRAR HUSAIN Vs. ABDUL RAHIM
January 3, 1979
ACHUTANAND AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
January 4, 1979
ADARSH KISHORE Vs. KAMINI DEVI
August 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAWALPINDI FLOUR MILLS P LIMITED
November 2, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANI PRITAM KUNWAR
November 15, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DALSUKHRAI JAIDAYAL
February 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAMUNA DASS NEMI CHAND
October 15, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES AND COLD STORAGE CO
October 18, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH
July 18, 1979
ADDL COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH
March 18, 1979
AFSARI BEGUM Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
March 2, 1979
AFTAB AHMAD Vs. STATE OF UTTAR PRADESH
September 3, 1979
AGAN LAL AND ANOTHER Vs. STATE
February 12, 1979
AGRA UNIVERSITY PRESS PALIWAL PARK Vs. COMMISSIONER OF SALES TAX
April 12, 1979
AHMAD HUSAIN Vs. MOHAMMAD NABI
February 5, 1979
AHMAD KHAN Vs. CITY BOARD SHAHJAHANPUR
August 20, 1979
AHMADI BIBI Vs. MOHAMMAD MABOOD
July 2, 1979
AJAB SINGH Vs. DISTRICT MAGISTRATE MEERUT
August 23, 1979
AJAYPAL SINGH Vs. STATE OF U P
September 10, 1979
ALEY AHMAD ABDI AND ANOTHER Vs. TRIBHUWAN NATH SETH AND OTHERS
February 23, 1979
ALGOO Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
February 28, 1979
ALLAHTALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 20, 1979
ALLIED PRODUCTS DISTRIBUTORS Vs. ARUN KUMAR
January 4, 1979
ALOOP KAHAR Vs. MUSAFIR MALLAH
April 10, 1979
AMAR BIR SINGH Vs. DISTRICT JUDGE DEHRADUN
October 10, 1979
AMAR NATH MEHROTRA Vs. STATE OF UTTAR PRADESH
April 30, 1979
AMAR SINGH Vs. STATE
March 6, 1979
AMAR SINGH Vs. STATE
March 8, 1979
AMBIKA PD. SINGH Vs. DISTT. JUDGE AND OTHERS
August 16, 1979
AMRITDAS Vs. GOVIND SAHAI
April 19, 1979
ANAND DEO GIRI Vs. DISTRICT JUDGE ALLAHABAD
December 20, 1979
ANAR KHAN Vs. SHIAM BEHARI GUPTA
March 1, 1979
ANIS AHMAD Vs. DISTRICT MAGISTRATE, JAUNPUR, AND OTHERS
February 20, 1979
ANITA KUMARI AND OTHERS Vs. HAR PRASAD
August 22, 1979
ANOKHEY LAL Vs. DURGA SAHAI
April 30, 1979
ARUN KUMAR Vs. BAZPUR CO OPERATIVE SUGAR FACTORY
September 12, 1979
ARUN KUMAR Vs. DISTRICT JUDGE DEHRADUN
November 14, 1979
ARYA KUMAR GHOSH Vs. SECOND ADDL DISTRICT JUDGE ALLAHABAD
March 8, 1979
ARYA PRATINIDHI SABHA AND OTHERS Vs. ARVIND NIKETAN CHARTHAWAL AND ANOTHER
July 30, 1979
ASFAQ HUSAIN Vs. STATE OF UTTAR PRADESH
November 11, 1979
ASGHAR Vs. STATE
December 5, 1979
ASHOK KUMAR MISRA Vs. DISTRICT JUDGE ETAWAH
July 17, 1979
ASSTT COLLECTOR Vs. PADAMCHAND
October 19, 1979
ATARIA Vs. BOARD OF REVENUE
November 6, 1979
ATHARUL ISLAM Vs. STATE TRANSPORT AUTHORITY
August 30, 1979
ATMA SINGH Vs. A.D.J.
January 2, 1979
AUTAR SINGH Vs. STATE
July 3, 1979
AWADHRAJ Vs. DEBAI ANOTHER
September 7, 1979
AZHAR ULLAH KHAN Vs. STATE
December 14, 1979
AZHAR ULLAH KHAN Vs. STATE
February 14, 1979
B N GUPTA Vs. SURAJ BHAN
March 9, 1979
BABBAN MANI TEWARI Vs. RAM BARANS
April 18, 1979
BABBAN MANI TEWARI Vs. RANI BARANS
April 18, 1979
BABU LAL AGRAWALA Vs. TOWN AREA COMMITTEE SADABAD
March 9, 1979
BABUA BARE LAL Vs. GULZARI DEVI
April 13, 1979
BABULAL AND ANOTHER Vs. SUB DIVISIONAL OFFICER, SIKANDRARAO, ALIGARH AND OTHERS
October 6, 1979
BACHAYA Vs. STATE OF U P
February 5, 1979
BACHCHA AND OTHERS Vs. LALLU AND OTHERS
May 3, 1979
BADRI NATH SALNI AND ANOTHER Vs. NAND RAM LAXMI CHAND
February 26, 1979
BADRI PARSAD Vs. STATE
March 12, 1979
BADRI PRASAD Vs. STATE
February 28, 1979
BAHADUR SINGH Vs. HAR BHAGWAN
November 19, 1979
BAIJ NATH SINGH AND OTHERS Vs. AJODHYA SINGH AND ANOTHER
May 11, 1979
BAL KISHAN Vs. MANGI DEVI
July 13, 1979
BALESHWAR PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION, GORAKHPUR AND OTHERS
July 18, 1979
BALLO MAL Vs. REGIONAL TRANSPORT AUTHORITY, AGRA REGION, AGRA AND OTHERS
April 12, 1979
BANARASI PRASAD Vs. JOINT DIRECTOR OF EDUCATION AND OTHERS
September 25, 1979
BANARSI LAL TULSIYAN Vs. COMMISSIONER OF INCOME TAX
September 20, 1979
BANNOBI Vs. MST AFROZZIA
January 3, 1979
BANSHI LAL Vs. STATE OF UTTAR PRADESH
November 29, 1979
BANSHRAJI AND ANOTHER Vs. PYARI DEVI
January 3, 1979
BANWARI LAL Vs. TULSI RAM
March 1, 1979
BANWARI LAL Vs. STATE
October 6, 1979
BANWARI LAL OM PRAKASH Vs. COMMISSIONER OF SALES TAX U P
September 11, 1979
BASAL MEDICAL STORES, AGRA AND OTHERS Vs. NAGAR MAHAPALIKA, AGRA AND ANOTHER
November 19, 1979
BASHISTH MANI TRIPATHI Vs. STATE OF UTTAR PRADESH AND OTHERS
February 26, 1979
BASU DEV SAHAI Vs. BRIJ MOHAN LAL
February 9, 1979
BATASA DEVI Vs. TARA DEVI
January 3, 1979
BEANT SINGH AND ANOTHER Vs. 5TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR
August 21, 1979
BECHU Vs. RAM BUJHARAT
March 9, 1979
BENI MADHAV Vs. SHIV GOVIND
January 5, 1979
BHAG SINGH DANG Vs. STATE BANK OF INDIA
May 11, 1979
BHAGAT SHYAM AND CO Vs. COMMISSIONER OF INCOME TAX
August 21, 1979
BHAGWAN DAS Vs. CHANDRA KALI
April 4, 1979
BHAGWAN DAS Vs. STATE AND ANOTHER
November 14, 1979
BHAGWAN INDUSTRIES Vs. U P S E BOARD LUCKNOW
March 29, 1979
BHAGWAN RAM TAMTA Vs. STATE
August 2, 1979
BHAGWAT SARAN AND OTHERS Vs. RAM KUMAR
May 18, 1979
BHAGWATI PRASAD Vs. STATE OF U P
August 3, 1979
BHAIRON PRASAD CHAURASIYA Vs. TARA DEVI
October 26, 1979
BHANU PRAKASH AJIT KUMAR Vs. VIDYA BHUSHAN
April 20, 1979
BHARAT MILK PRODUCTS Vs. COMMISSIONER OF INCOME TAX
October 18, 1979
BHARAT SINGH Vs. STATE
December 22, 1979
BHARTIYA UDYOG Vs. COMPETENT AUTHORITY IAC OF I T
July 4, 1979
BHATIA AGENCIES BASTI Vs. UNION OF INDIA
October 15, 1979
BHOLA Vs. STATE OF U P
April 23, 1979
BHOLA Vs. STATE
February 15, 1979
BHOLA NATH Vs. KISHAN LAL, AND ANOTHER
November 9, 1979
BHOORA Vs. STATE OF U.P.
October 16, 1979
BIBHUTI NARAYAN SINGH Vs. STATE AND OTHER
July 25, 1979
BIJENDRA KUMAR Vs. STATE
October 6, 1979
BINDULI Vs. RAM SAJIWAN AND A
September 17, 1979
BIPIN BEHARI Vs. STATE OF U P
July 5, 1979
BIRBAL Vs. D D C
May 8, 1979
BIRESHWAR MOOKERJI Vs. INSPECTING ASSISTANT COMMISSIONER OF WEALTH TAX
August 18, 1979
BISHAMBHAR NATH AGARWAL AND OTHERS Vs. MUNICIPAL BOARD, JHANSI
September 13, 1979
BISHAMBHAR NATH SWAROOP NARAIN Vs. COMMISSIONER OF INCOME TAX
August 3, 1979
BISHAN AND OTHERS Vs. THE LABOUR COURT, MEERUT AND OTHERS
March 1, 1979
BISMILLAH BEGUM Vs. DISTRICT JUDGE SAHARANPUR
February 21, 1979
BITIYA BANO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 31, 1979
BITTAN KUNWAR Vs. STATE OF UTTAR PRADESH
November 7, 1979
BOARD OF REVENUE Vs. AUTO SALES
July 4, 1979
BOARD OF REVENUE U P Vs. ELECTRONIC INDUSTRIES OF INDIA
July 10, 1979
BRAHMA PAL Vs. STATE
March 1, 1979
BRAHMAVATI Vs. RAMESH CHAND
February 12, 1979
BRAHMJIT SINGH Vs. MAHENDRA SINGH
October 17, 1979
BRIJ NARAIN TEWARI Vs. STATE OF UTTAR PRADESH
February 6, 1979
BRIJ RAJ PANDEY Vs. RAMANUJ
October 10, 1979
BRIJ RATAN LAL BHOOP KISHORE Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 18, 1979
BRIJENDRA SINGH Vs. ALIGARH ZILA SAHKARI BANK LTD. AND OTHERS
January 12, 1979
BRIJESHWAR TYAGI Vs. R.C. & E.C. MEERUT AND OTHERS
September 5, 1979
BUDHI SINGH Vs. STATE OF U.P. AND ANOTHER
April 26, 1979
BUDHMAL GUPTA Vs. VINOD GUPTA
September 4, 1979
BUDHOO Vs. STATE
August 30, 1979
BULLION AND AGRICULTURAL PRODUCE EXCHANGE PVT LTD Vs. FORWARD MARKETS COMMISSION BOMBAY
January 3, 1979
C B JOSHI Vs. GANGA DEVI
July 27, 1979
C M P DEGREE COLLEGE ALLAHABAD Vs. YAMUNA PRASAD PANDEY
January 10, 1979
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
April 19, 1979
CENTRAL DISTILLERY AND CHEMICAL WORKS LTD Vs. STATE OF UTTAR PRADESH
July 4, 1979
CH MARGHOOH AHMAD Vs. STATE OF UTTAR PRADESH
January 4, 1979
CH. ANAND SINGH Vs. PHOOL CHAND AND OTHERS
March 6, 1979
CHAHAT KHAN Vs. STATE
December 11, 1979
CHAMPO DEVI Vs. GOPI RAM
March 29, 1979
CHAND BAI BAJORIA Vs. THE COLLECTOR, VARANASI
March 23, 1979
CHANDA DEVI Vs. TARA PAD SINHA
December 21, 1979
CHANDAN SINGH Vs. ATMA RAM AND OTHERS
February 21, 1979
CHANDAN SINGH GOSAIN Vs. STATE OF U P
August 3, 1979
CHANDERPAL Vs. STATE OF U.P.
February 20, 1979
CHANDRA BHASKARI TIWARI Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS
March 5, 1979
CHANDRA DEO PAL Vs. JHINAK AND OTHERS
February 20, 1979
CHANDRA KRISHNA Vs. COMMISSIONER OF INCOME TAX
October 19, 1979
CHANDRA METAL CO Vs. COMMISSIONER OF INCOME TAX
February 20, 1979
CHANDRA PAL SINGH Vs. D D C
May 11, 1979
CHANDRA PAL SINGH AND OTHERS Vs. SMT. BHAGWATI DEVI
March 8, 1979
CHANDRA PRAKASH Vs. SARDAR JAIMAL SINGH
December 21, 1979
CHANDRA PRAKASH GUPTA Vs. STATE OF U P
August 13, 1979
CHANDRABALI Vs. STATE
April 24, 1979
CHANDRABHAN SINGH Vs. PURAN CHAND
March 9, 1979
CHANDRAPAL Vs. STATE
March 9, 1979
CHANDRAWATI Vs. DISTRICT JUDGE PAURI
July 19, 1979
CHANDRAWATI DEVI Vs. SURENDRA PAL
September 5, 1979
CHANDRIKA PRASAD SRIVASTAVA Vs. RAJYAPAL, U.P. SHASAN, LUCKNOW AND ANOTHER
April 30, 1979
CHARAN DAS Vs. GAON SABHA
May 19, 1979
CHATAR SINGH Vs. SAHAYAK SANCHALAK
January 16, 1979
CHATTAR SINGH Vs. BOARD OF REVENUE
November 23, 1979
CHEDA SINGH Vs. GAON SABHA AND ANOTHER
February 28, 1979
CHHAKKAN Vs. ZAHEER HASAN
March 12, 1979
CHHATTAR PAL Vs. STATE OF U P
October 6, 1979
CHHEDI LAL Vs. STATE OF U P
September 14, 1979
CHHEDI LAL Vs. MUNICIPAL MEDICAL OFFICER OF HEALTH
June 1, 1979
CHHOTEY KHAN Vs. KHAIRATI LAL JAIN
December 6, 1979
CHHOTEY KHAN Vs. KHAIRATI LAL JAIN
December 21, 1979
CHHOTEY LAL Vs. STATE
November 15, 1979
CHHOTEY LAL PANDEY Vs. STATE
February 2, 1979
CHHOTEY SINGH Vs. STATE OF UTTAR PRADESH
April 24, 1979
CHIEF CONTROLLING REV Vs. A B PROJECT
July 4, 1979
CHINTA MANI Vs. STATE OF U. P. AND OTHERS
February 21, 1979
CHOLAR Vs. RAM PYARE
October 17, 1979
CHUNNI LAL Vs. MOHAMMAD ZAFAR
November 7, 1979
CITY BOARD MATHURA Vs. ASHOK KUMAR
January 9, 1979
COMMISSIONER OF GIFT TAX Vs. SERPAL C L
September 26, 1979
COMMISSIONER OF GIFT TAX Vs. S B SUGAR MILLS
August 3, 1979
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMMERCIAL BANK LIMITED
July 26, 1979
COMMISSIONER OF INCOME TAX Vs. J K BANKERS
July 31, 1979
COMMISSIONER OF INCOME TAX Vs. KUNDAN SUGAR MILLS P LIMITED
July 13, 1979
COMMISSIONER OF INCOME TAX Vs. HARI OM COMPANY
July 13, 1979
COMMISSIONER OF INCOME TAX Vs. NEM KUMAR JAIN RATAN KUMAR
September 26, 1979
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN SURESH KUMAR
September 21, 1979
COMMISSIONER OF INCOME TAX Vs. U P HOTEL RESTAURANT LIMITED
September 24, 1979
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS COMPANY LIMITED
September 14, 1979
COMMISSIONER OF INCOME TAX Vs. HIND MOTOR CYCLE WORKS
September 17, 1979
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA BANERJEE SMT
September 13, 1979
COMMISSIONER OF INCOME TAX Vs. ISHWAR SINGH AND SONS
August 30, 1979
COMMISSIONER OF INCOME TAX Vs. L H SUGAR FACTORIES AND OIL MILLS P LIMITED
August 31, 1979
COMMISSIONER OF INCOME TAX Vs. MADAN LAL BHARGAVA
September 5, 1979
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND MANUFACTURING MILLS COMPANY LIMITED
September 5, 1979
COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LIMITED
August 28, 1979
COMMISSIONER OF INCOME TAX Vs. CHIRANJI LAL SHANTI SWARUP
April 13, 1979
COMMISSIONER OF INCOME TAX Vs. RELIABLE WATER SUPPLY SERVICE OF INDIA P LIMITED
January 23, 1979
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION LIMITED
February 20, 1979
COMMISSIONER OF INCOME TAX Vs. RAZA BULAND SUGAR COMPANY LIMITED
October 29, 1979
COMMISSIONER OF INCOME TAX Vs. U P SHOE INDUSTRIES P LIMITED
October 31, 1979
COMMISSIONER OF INCOME TAX Vs. L H SUGAR FACTORIES AND OIL MILLS PRIVATE LIMITED
October 31, 1979
COMMISSIONER OF INCOME TAX Vs. MUIR MILLS CO LTD
November 2, 1979
COMMISSIONER OF INCOME TAX Vs. KANODIA WAREHOUSING CORPORATION
November 15, 1979
COMMISSIONER OF INCOME TAX Vs. TAJ GAS SERVICE
November 13, 1979
COMMISSIONER OF INCOME TAX Vs. J K BANKERS
November 13, 1979
COMMISSIONER OF INCOME TAX Vs. ELGIN MILLS COMPANY LIMITED
November 29, 1979
COMMISSIONER OF INCOME TAX Vs. INDIAN TURPENTINE AND ROSIN COMPANY LIMITED
November 30, 1979
COMMISSIONER OF INCOME TAX Vs. LUCKNOW DIOCESAN TRUST ASSOCIATION
November 30, 1979
COMMISSIONER OF INCOME TAX LUCKNOW Vs. L H SUGAR FACTORIES AND OIL MILLS P LIMITED
August 18, 1979
COMMISSIONER OF SALES TAX Vs. AGRAWAL AGENCIES
August 6, 1979
COMMISSIONER OF SALES TAX Vs. U P LEAR BOARD AGRA
August 7, 1979
COMMISSIONER OF SALES TAX Vs. DWARIKA DAS AND CO
August 2, 1979
COMMISSIONER OF SALES TAX Vs. BAJRANG GLASS WORKS
July 27, 1979
COMMISSIONER OF SALES TAX Vs. DAYAL SINGH KULFIWALA
July 12, 1979
COMMISSIONER OF SALES TAX Vs. ALSBAH ENTERPRISES
July 17, 1979
COMMISSIONER OF SALES TAX Vs. KWALITY RESTAURANT
July 10, 1979
COMMISSIONER OF SALES TAX Vs. SUNSHINE INDUSTRIES
August 23, 1979
COMMISSIONER OF SALES TAX Vs. PRAHLAD DAS AND SONS
October 6, 1979
COMMISSIONER OF SALES TAX Vs. PREM MISTHAN BHANDAR
October 29, 1979
COMMISSIONER OF SALES TAX Vs. MURARI BROTHERS
March 28, 1979
COMMISSIONER OF SALES TAX Vs. PIONEER LEAR WORKS
November 22, 1979
COMMISSIONER OF SALES TAX Vs. GULMOHAR INDUSTRIES
September 26, 1979
COMMISSIONER OF SALES TAX U P Vs. HIRA ICE CANDY
January 17, 1979
COMMISSIONER OF SALES TAX U P Vs. NIRANKARI ENGINEERING KANPUR
April 26, 1979
COMMISSIONER OF SALES TAX U P Vs. MUKTI NATH SINGH RAM LAKHAN SINGH
April 27, 1979
COMMISSIONER OF SALES TAX U P Vs. MURLI DHAR SHIV KUMAR
April 23, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SHYAM SUNDER LAL AGARWAL
April 24, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SHAKTI LACE FACTORY
April 18, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NEW CENTRAL JUTE MILLS CO LTD
April 19, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. INDRA PRASAD MOHAN LAL
April 26, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KANKANI BRORS
April 25, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VIJAY AND COMPANY
April 16, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOHAN LAL SAHU
April 10, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. N D VINDSAR AND COMPANY
March 29, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. DHARMDAS NARESH CHAND
February 23, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MARTAND PHARMACY
February 28, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VANASPATI TRADING COMPANY
March 7, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. AJANTA TILES
July 2, 1979
COMMISSIONER OF WEALTH TAX Vs. GINNI DEVI
July 18, 1979
COMMISSIONER OF WEALTH TAX Vs. J K JUTE MILLS COMPANY LIMITED
August 29, 1979
COMMISSIONER OF WEALTH TAX Vs. GINNI DEVI
March 18, 1979
COMMISSIONER OF WEALTH TAX Vs. MUBARAKALI KHAN
December 12, 1979
COMMISSIONER OF WEALTH-TAX Vs. SHEELA DEVI GOEL
December 4, 1979
COMMISSIONER SALES TAX Vs. GURU PRASAD SHYAM BABU
August 16, 1979
COMMISSIONER SALES TAX U P Vs. UMA SHANKER PERSAD AND CO
August 9, 1979
COMMISSIONER SALES TAX U P LUCKNOW Vs. DEOKI NANDAN PANDEY
July 19, 1979
COMMISSIONER SALES TAX U P LUCKNOW Vs. SANTOSH INDUSTRIES
March 27, 1979
COMMITTEE OF MANAGEMENT, HAR NARAIN INTER COLLEGE, GANJDUNDWARA, DISTRICT ETAH AND OTHERS Vs. THE DISTRICT INSPECTOR OF SCHOOLS, ETAH AND ANOTHER
April 10, 1979
CONTROLLER OF ESTATE DUTY Vs. SHYAM SUNDER JHUNJHUNUWALA
October 26, 1979
CONTROLLER OF ESTATE DUTY Vs. MANORAMA DEVI SMT
October 30, 1979
CONTROLLER OF ESTATE DUTY Vs. KALAWATI TIWARI
October 19, 1979
D S CHAUHAN Vs. SUPERINTENDENT ENTERTAINMENT TAX DEPARTMENT
November 29, 1979
DADHICH SINGH Vs. STATE OF U P
May 17, 1979
DADUA Vs. STATE
March 28, 1979
DAL CHAND SHARMA Vs. YAGYA DUTT GAUTAM AND OTHERS
July 9, 1979
DALIP SINGH Vs. SMT. DROPADI DEVI
February 16, 1979
DALLA Vs. STATE
March 1, 1979
DAMYANTI DEVI Vs. BRINDABAN
August 1, 1979
DARSHAN LAL Vs. INDRA KUMAR MEHTA AND A
December 5, 1979
DATA RAM Vs. STATE
April 11, 1979
DATA RAM AND ANOTHER Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
March 7, 1979
DAULAT SINGH Vs. KHUSHAL SINGH
September 4, 1979
DAYA RAM AND ANOTHER Vs. STATE
August 18, 1979
DAYA SHANKAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
March 27, 1979
DAYA SHANKER VIJAY KUMAR Vs. COMMISSIONER OF INCOME TAX
July 31, 1979
DE-SMET INDIA PRIVATE LTD Vs. B P INDUSTRIAL CORPORATION P LTD
December 21, 1979
DEEP CHAND Vs. WAQF HAJI KHUDABAKSHA
October 11, 1979
DEEP CHAND Vs. ABDUL GAFOOR
May 2, 1979
DEEP CHAND JAIN Vs. KASOOMBIRI LAL
September 17, 1979
DEEP CHAND SINGH PANWAR AND OTHERS Vs. ZILA PARISHAD, UTTAR KASHI AND ANOTHER
November 6, 1979
DEOKINANDAN Vs. STATE
January 23, 1979
DESRAJ Vs. RAM NARAIN
April 18, 1979
DEVA RAJ Vs. DISTRICT CANE OFFICER SAHRANPUR
April 12, 1979
DEVI DATTA SHARMA Vs. TEG SINGH AND OTHERS
August 1, 1979
DHANESHWAR SINGH CHAUHAN Vs. THE DISTRICT INSPECTOR OF SCHOOLS, BUDAUN AND OTHERS
July 11, 1979
DHANI RAM Vs. PARWATI
October 19, 1979
DHANWANTI Vs. RAMA
August 5, 1979
DHANWANTI DEVI Vs. SINGHASAN SINGH
April 10, 1979
DHANYA KUMAR JAIN Vs. COLLECTOR AND OTHERS
August 24, 1979
DHARA SINGH Vs. STATE
November 30, 1979
DHARAM SWARUP Vs. STATE OF UTTAR PRADESH
January 5, 1979
DHARMA SAMAJ SOCIETY ALIGARH Vs. RAM KISHAN DASS
May 7, 1979
DHIRENDRA NATH SINGH Vs. DISTRICT JUDGE ALLAHABAD
October 18, 1979
DHOOM SINGH Vs. STATE
January 9, 1979
DIN DAYAL Vs. DIN DAYAL
January 5, 1979
DINA NATH Vs. BITHAL NATH AND
November 20, 1979
DISTRICT CO OPERATIVE FEDERATION LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
March 12, 1979
DISTRICT MAGISTRATE Vs. COMMISSIONER OF INCOME TAX
July 17, 1979
DIVISIONAL FOREST OFFICER, SOUTH, KHERI FOREST DIVISION Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND OTHERS
May 16, 1979
DOLARI DEVI Vs. U P STATE ELECTRICITY BOARD AND ORS
January 3, 1979
DR. K.C. AGRAWAL Vs. THE CHANCELLOR AGRA UNIVERSITY, LUCKNOW AND OTHERS
December 4, 1979
DULARI DEVI Vs. U P STATE ELECTRICITY BOARD
January 3, 1979
DURGA DUTTA CHUNNI LAL Vs. COMMISSIONER OF INCOME TAX
August 27, 1979
DURGA PRASAD ASTHAN Vs. SON VAN KHAN
July 13, 1979
FAKRUDDIN Vs. STATE
July 23, 1979
FAROOQ Vs. MOTI LAL
January 31, 1979
FATEH BAHADUR SINGH Vs. UNION OF INDIA AND OTHERS
May 14, 1979
FATEH SINGH ALIAS UDAI SINGH Vs. GIRJA SHANKER NAITHANI
July 2, 1979
FERTILIZER CORPORATION OF INDIA LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
October 19, 1979
FIDA HUSAIN Vs. AISHA KHATOON
March 20, 1979
FOOD CORPORATION OF INDIA Vs. KISHAN LAL AGARWAL
November 20, 1979
FOOD CORPORATION OF INDIA HAPUR Vs. ISHWAR SINGH BHARAT BHUSHAN BAROT
November 9, 1979
G N KHANNA Vs. COMMISSIONER OF WEALTH TAX
November 8, 1979
G. M. SIDDIQUI Vs. CANTONMENT BOARD, ALLAHABAD AND OTHERS
August 29, 1979
GAJANAND Vs. RAM ADHAR SINGH
July 12, 1979
GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX
October 31, 1979
GANGA SINGH Vs. STATE
August 23, 1979
GAON SABHA RAISON Vs. ADDITIONAL COLLECTOR
January 22, 1979
GARG ASSOCIATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 1979
GARHWAL MOTOR OWNERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 2, 1979
GAU DIN Vs. DISTRICT MAGISTRATE BANDA
February 20, 1979
GAURI SAHAI GHISA RAM Vs. COMMISSIONER OF INCOME TAX
February 21, 1979
GAYA Vs. MOTI LAL
March 5, 1979
GAYA PRASAD Vs. PRESCRIBED AUTHORITY KALPI
January 1, 1979
GAYA PRASAD Vs. STATE
August 18, 1979
GAYA RAM CHANCHAL PRASAD Vs. STATE OF U P
August 21, 1979
GENDA SINGH Vs. STATE OF UTTAR PRADESH
April 19, 1979
GENERAL MANAGER NORTH EASTERN RAILWAY Vs. SURAJNATH DUBEY
September 11, 1979
GENERAL MANAGER, NORTHERN RAILWAY AND ORS. Vs. R.R. VERMA
May 15, 1979
GHANSHYAM SINGH Vs. STATE OF UTTAR PRADESH
February 28, 1979
GHAZANFAR RASHID Vs. BOARD H S AND I EDN U P FB"
May 1, 1979
GHISA LAL Vs. STATE
April 20, 1979
GINDORI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE, NAINITAL
February 28, 1979
GIRRAJ SINGH AND OTHERS Vs. THIRD ADDL. DISTRICT JUDGE, BAREILLY AND OTHERS
May 10, 1979
GITA RAM Vs. OFFICIAL RECEIVER AGRA
October 12, 1979
GOBARDHAN Vs. STATE
January 5, 1979
GOPAL KRISHAN Vs. MITHILESH KUMARI
April 26, 1979
GOPI MOHAN SAXENA Vs. STATE OF UTTAR PRADESH
January 12, 1979
GOVIND PRASAD Vs. BISSO MAL AND
January 12, 1979
GRAM SABHA PAULI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
July 5, 1979
GULSHAN KUMAR AND OTHERS Vs. CHARAN SINGH AND OTHERS
January 10, 1979
GURBACHAN SINGH Vs. 2ND ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND ANOTHER
August 2, 1979
GURUDEO PRASAD JAGANNATH PRASAD Vs. INCOME TAX OFFICER
October 17, 1979
GURUDUTT Vs. AMARNATH
April 27, 1979
GYAN CHAND Vs. STATE
July 2, 1979
GYASI RAM Vs. GYANI AND 14
August 30, 1979
H.D. MUKERJI AND OTHERS Vs. R. SARUP AND OTHERS
July 3, 1979
HABIB BUX Vs. STATE OF U P
March 8, 1979
HABIBUNNISA BEGUM Vs. LIFE INSURANCE CORPORATION
November 13, 1979
HAFIZ SHAFAT ALI Vs. STATE OF UTTAR PRADESH
March 22, 1979
HAJI MOHAMMAD NOOR Vs. SMT. KISHWARI. BEGUM AND OTHERS
January 30, 1979
HAJI SUKHAN Vs. BOARD OF REVENUE
July 4, 1979
HAKIMAN BIBI Vs. STATE OF U P
May 17, 1979
HALKE Vs. STATE OF U.P.
October 15, 1979
HAMID KHAN Vs. OFFICIAL RECEIVER
November 19, 1979
HANSRAJ Vs. GAON SABHA
October 29, 1979
HAQIQULLA Vs. NIAZ AHMAD
October 19, 1979
HAR PRATAP SINGH Vs. SATYA NARAIN MISRA
September 13, 1979
HARDEO PATHAK AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DIST. BALLIA AND ANOTHER
February 5, 1979
HARDISH MISHRA Vs. KASHI NATH CHAUBEY AND ANR.
May 24, 1979
HARGOVIND Vs. STATE OF UTTAR PRADESH
November 29, 1979
HARGOVIND SETHI Vs. STATE OF UTTAR PRADESH
July 30, 1979
HARI KRISHNA Vs. STATE
August 28, 1979
HARI MOHAN Vs. BINDBASNI PRASAD
April 26, 1979
HARI OM GOVIND Vs. DEPUTY DIRECTOR OF EDUCATION BAREILLY
October 5, 1979
HARI PRAKASH Vs. RAJA RAM GUPTA
January 1, 1979
HARI RAM GUPTA Vs. STATE OF U P
February 3, 1979
HARI SHANKER UPADHYA AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS
May 18, 1979
HARIHAR PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 10, 1979
HARIHAR PRASAD PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
December 21, 1979
HARISH CHANDRA KR Vs. CONTROLLER OF ESTATE DUTY
July 17, 1979
HARNAM SINGH Vs. BHIKIMBAR SINGH
September 20, 1979
HARNAM SINGH Vs. AMAR NATH AHUJA
October 26, 1979
HARNARAIN AHIR AND OTHERS Vs. RAGHUBIR RAI
April 30, 1979
HARNARAIN SAHU Vs. BECHU LAL
March 2, 1979
HARPHOOL SINGH Vs. RANBIR SINGH
August 28, 1979
HARSINGH NARAIN SINGH Vs. STATE OF U P
January 16, 1979
HASAN IMDAD KHAN Vs. ADDL CIVIL JUDGE AZAMGARH
January 4, 1979
HASHIM HUSSAIN Vs. RUKAIYA BANO
March 9, 1979
HAZARI Vs. SURESH
February 4, 1979
HINDALCO PRAGATISHEEL MAZDOOR SABHA, AND OTHERS Vs. HINDUSTAN ALUMINIUM CORPORATION LTD.
April 9, 1979
HIRA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 21, 1979
HIRA LAL Vs. SHIV SHANKAR LAL
August 27, 1979
HIRDAY NARAIN Vs. STATE
August 23, 1979
HISARIA PLASTIC PRODUCTS KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 21, 1979
HUB NARAIN SHARMA Vs. ZILA PARISHAD, ALLAHABAD
July 17, 1979
HUKUM SINGH Vs. STATE OF UTTAR PRADESH
November 16, 1979
IMAM BUX NIYAZI Vs. RENT CONTROL AND EVICTION OFFICER
November 5, 1979
IMAMUDDIN Vs. ASRAR AHMAD AND ANOTHER
April 20, 1979
IMRAN Vs. STATE
August 31, 1979
INCOME TAX OFFICER Vs. GARGIDIN JWALA PRASAD
March 1, 1979
INCOME TAX OFFICER Vs. S B SINGAR SINGH AND SONS
March 7, 1979
INCOME TAX OFFICER Vs. RANI RATNESH KUMARI
November 9, 1979
INDER KAUR Vs. C S TRIVEDI
April 17, 1979
INDRAJ SARUP Vs. U. P. ELECTRICITY BOARD, MORADABAD
July 26, 1979
INDRAPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 17, 1979
INDU BHUSHAN DASS Vs. THE 1ST ADDL. DIST. JUDGE AND OTHERS
July 13, 1979
INDUSTRIAL CO Vs. SANTI KUMAR
March 19, 1979
IRSHAD HUSAIN KHAN Vs. OM PRAHLAD
August 29, 1979
ISHAQ Vs. BABU RAM
November 2, 1979
ISHWAR CHAND GUPTA Vs. STATE
October 25, 1979
ISHWAR DAYAL HINGWASIA Vs. MUNICIPAL BOARD RATH
December 18, 1979
ISHWAR DEO NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
February 16, 1979
ISHWAR SINGH Vs. MAYA DEVI
March 23, 1979
ISHWARI Vs. STATE
October 29, 1979
ISHWARI PRASAD Vs. RAJNI DEVI
February 9, 1979
ISLAM Vs. STATE
October 18, 1979
ISMAIL Vs. DISTRICT JUDGE SAHARANPUR
July 5, 1979
ISRAR Vs. STATE
December 4, 1979
ITWARI Vs. BECHAN AND OTHERS
September 21, 1979
J P NATH Vs. MOHAMMAD KALIM
March 9, 1979
JAG LAL Vs. DY DIRECTOR OF CONSOLIDATION BASTI
January 9, 1979
JAG MOHAN Vs. JIANA
August 24, 1979
JAG NARAIN Vs. RAM DULARAY
January 3, 1979
JAGDAMBA PRASAD AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, AND OTHERS
April 27, 1979
JAGDISH CHANDRA Vs. STATE
September 12, 1979
JAGDISH CHANDRA VERMA Vs. NEETAM KUMARI
August 21, 1979
JAGDISH LALA Vs. COLLECTOR BUDAUN
July 4, 1979
JAGDISH PRASAD Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS
November 28, 1979
JAGDISH PRASAD GUPTA Vs. STATE OF U P
October 9, 1979
JAGI NARAYAN Vs. BACH KALIYA
September 1, 1979
JAI BHAGWAN Vs. DHARAM VIR
January 31, 1979
JAI DUTTA Vs. STATE OF U P
July 18, 1979
JAI KARAN Vs. STATE OF U P
March 6, 1979
JAI NARAIN PATHAK Vs. GANSEB PATHAK
August 31, 1979
JAI PRAKASH Vs. STATE
July 11, 1979
JAI PRAKASH NARAIN SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
August 3, 1979
JAI SINGH Vs. STATE
March 23, 1979
JAIN SHEVTAMBAR MAHA SABHA U.P. AND ANOTHER Vs. THE DISTRICT INSPECTOR OF SCHOOLS, MEERUT AND ANOTHER
April 19, 1979
JAIPAL Vs. STATE
July 16, 1979
JALIL AHMAD Vs. FOURTH ADDL DISTRICT JUDGE FARRUKHABAD
December 21, 1979
JAMBOO PARASAD JAIN Vs. MALTI PRABHA
January 24, 1979
JANESHWAR DEVI DUTT Vs. VED
September 12, 1979
JANKI PRASAD Vs. STATE OF U P
October 31, 1979
JANTA KALYAN COMMITTEE Vs. NAGAR MAHAPALIKA KANPUR
November 15, 1979
JASVIR BHAGIRATHI Vs. CHAINIKA VEENA
February 7, 1979
JIWAN SHANKER SHARMA Vs. STATE
March 5, 1979
JOGINDER SINGH Vs. TEERATH MAL
January 18, 1979
JUGGILAL KAMLAPAT COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
August 1, 1979
JUIT LOHAR Vs. SHAHEED
February 21, 1979
JUJHAR SINGH AND OTHERS Vs. ADDL. DISTRICT JUDGE II AND OTHERS
April 17, 1979
JUPITER CHIT FUND PRIVATE LTD Vs. DWARIKA DHISH DAYAL
March 20, 1979
JUPITER CHIT FUND PVT LTD Vs. DWARKA DIESH
March 5, 1979
JYOTI SWARUP AGARWAL Vs. STATE OF U P
April 3, 1979
KAILASH NATH Vs. THE FIRST ADDITIONAL DIST. AND SESSIONS JUDGE AND OTHERS
September 27, 1979
KALAPNATH SINGH Vs. SHEO NATH RAI
May 18, 1979
KALE KHAN MOHD HANIF Vs. JHANSI BIDI MAZDOOR UNION
December 3, 1979
KALLU Vs. STATE
November 16, 1979
KALLU Vs. STATE OF U P
July 11, 1979
KALU RAM Vs. RAMMOO LAL
January 19, 1979
KAMANI KHARE Vs. RAM NARESH PANDEY
April 26, 1979
KAMESHWAR SINGH Vs. OM PRAKASH TYAGI
April 20, 1979
KAMLA DEVI Vs. ATMA RAM
March 29, 1979
KAMLA PRASAD SINGH Vs. RAMNATH
September 7, 1979
KAMLA SINGH Vs. BABU RAM
July 20, 1979
KAMTA OJHA AND ANOTHER Vs. STATE OF U. P. AND ANOTHER
December 18, 1979
KAMTU AND OTHERS Vs. SONWA
May 10, 1979
KANDERP NARAIN SINGH Vs. GANGA PRASAD
April 2, 1979
KANHAI SINGH AND OTHERS Vs. LACHMAN SINGH AND OTHERS
April 10, 1979
KANHAIYA Vs. STATE
June 27, 1979
KANHAIYA LAL Vs. PRESCRIBED AUTHORITY BULANDSHAHAR
November 22, 1979
KANTA DEVI JAIN Vs. ADDL DISTT AND SESSIONS JUDGE DEHRADUN
July 19, 1979
KARAMAT HUSSAIN AND SONS Vs. UNION OF INDIA
May 17, 1979
KARAN DHOBI Vs. SUNDER LAL
February 12, 1979
KASHI PRASAD MISRA Vs. RENT CONTROL AND EVICTION OFFICER
July 11, 1979
KASHI RAM Vs. STATE
September 20, 1979
KASHMIR SHAWLS INDUSTRIES Vs. COMMISSIONER SALES TAX U P LUCKNOW
September 7, 1979
KASTOOR CHAND SARRAF Vs. DISTRICT JUDGE
October 19, 1979
KATESHWAR NATH Vs. SOM NATH GANDHI
December 5, 1979
KEDAR LAL VERMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
August 27, 1979
KEDAR NATH RAI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
August 23, 1979
KEDAR PRASAD Vs. GANGA PRASAD
October 17, 1979
KEDAR SINGH Vs. ADDITIONAL DISTRICT JUDGE VARANASI
September 21, 1979
KESAR SINGH Vs. STATE OF U P
August 3, 1979
KESHEO SARAN Vs. JAGDISH SARAN
December 13, 1979
KEWAL RAM Vs. SUDRISHT NARAIN ANAND
February 13, 1979
KHUB CHAND AND ANOTHER Vs. NARESH KUMAR AND OTHERS
August 20, 1979
KHUDA DAD KHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 5, 1979
KHUNNAH M C Vs. UNION OF INDIA
March 6, 1979
KHUSHI RAM Vs. STATE
August 16, 1979
KHYALI ALIAS KHILLA Vs. STATE
November 14, 1979
KIRAN DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE
December 7, 1979
Kishan Lal Vs. State
January 5, 1979
KRISHAN SHARMA Vs. SHITAL PRASAD
May 9, 1979
KRISHNA CHAND SAXENA Vs. STATE OF U P
September 9, 1979
Krishna Chand Saxena Vs. State of U.P.and another
September 7, 1979
KRISHNA CHANDRA Vs. STATE
January 3, 1979
KRISHNA FINE ART PRINTERS Vs. RAM CHANDRA SHARMA
February 7, 1979
KRISHNA INDUSTRIAL CORPN P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 19, 1979
KRISHNA MOHAN Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
July 25, 1979
KRISHNA SWAROOP BHATNAGAR Vs. SATISH CHANDRA GUPTA
January 9, 1979
KUMARI MADHU JAIN Vs. CHANCELLOR, RUHILKHAUD UNIVERSITY AND OTHERS
January 19, 1979
KUNDAL LAL Vs. STATE
November 27, 1979
KUNJ BEHARI LAL LALTA PRASAD Vs. INCOME TAX OFFICER
August 20, 1979
KUNWAR BAHADUR Vs. STATE OF U. P.
May 15, 1979
KUNWAR BRIJ BHUSHAN Vs. DEHRADUN TEA COMPANY LTD. AND ORS.
April 12, 1979
KUNWAR KRISHNA Vs. PRESCRIBED AUTHORITY ORAI
December 12, 1979
LACHHI RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
January 31, 1979
LAIKUNNISSAH Vs. HARI PRASAD
April 24, 1979
LAKHAN LAL Vs. MUNICIPAL BOARD, JHANSI
September 27, 1979
LAKHMI CHANDRA Vs. BANKEY LAL
July 18, 1979
LAKHPAT RAI Vs. STATE OF U P
February 8, 1979
LAKNA AND ANOTHER Vs. BHAGWATI PRASAD GUPTA AND OTHERS
April 25, 1979
LAKSHMI DEVI Vs. RAM CHANDRA AGARWAL AND OTHERS
May 17, 1979
LAKSHMI PRASAD Vs. RAM GOPAL PANDIYA
September 7, 1979
LAL CHAND Vs. STATE OF U P
November 7, 1979
LAL GIRI Vs. BOARD OF REVENUE U P ALLAHABAD
November 7, 1979
LALA RAM BHAROSEY LAL Vs. GYAN SINGH
October 15, 1979
LALIT KISHORE TRIVEDI Vs. STATE OF U P
March 20, 1979
LALIT MOHAN MISRA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
May 2, 1979
LALJI MAITRA Vs. SHYAM BEHARI
February 27, 1979
LALMAN Vs. SHIV NARESH
August 29, 1979
LALMAN Vs. NAGAR SWASTHYA ADHIKARI AND OTHERS
December 4, 1979
LAXMAN PRASAD Vs. SHYAM SWARUP CHANDAK
November 8, 1979
LAXMI KISHORE Vs. HAR PRASAD SHUKLA
October 29, 1979
LAXMI NARAIN AND ANOTHER Vs. THE DISTRICT JUDGE, JHANSI AND ANOTHER
March 23, 1979
LAXMI NARAIN GUPTA Vs. STATE OF U P
April 20, 1979
LAXMI PRAKASH PODDAR Vs. THIRD ADDITIONAL DISTRICT JUDGE KANPUR
November 16, 1979
LEELAWATI Vs. RAM SEWAK
March 20, 1979
LIT LIGHT AND CO Vs. COMMISSIONER OF INCOME TAX
October 16, 1979
LOCHAN Vs. DISTT MAGISTRATE COLLECTOR BAREILLY
March 29, 1979
M A SIDDIQUI Vs. UNION OF INDIA
November 19, 1979
M K INDUSTRIES Vs. UNION OF INDIA
March 9, 1979
M P SUGAR MILLS CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 31, 1979
M.A. AZIZ AND OTHERS Vs. MUNICIPAL BOARD, SAHASWAN
September 12, 1979
M/S. AJANTA TALKIES, ALLAHABAD Vs. DY. LABOUR COMMR. AND OTHERS
January 10, 1979
M/S. ESTRELA BATTERIES LTD. BOMBAY Vs. STATE OF UTTAR PRADESH AND OTHERS
January 5, 1979
M/S. GHAZIABAD LEATHER BOARD MFG. CO. AND OTHERS Vs. RAVINDRA PRAKASH
January 22, 1979
M/S. HINDUSTAN ALUMINIUM CORPORATION LIMITED, MIRZAPUR Vs. MURARI SINGH AND OTHERS
January 18, 1979
M/S. MESRA LAL RATAN LAL BENGANI Vs. M/S. RAM NARAIN GOPAL PRASAD OIL MILLS
January 10, 1979
MADAN SINGH Vs. STATE
August 18, 1979
MADHUSUDAN Vs. STATE
August 18, 1979
MADHYA BHARAT KHADI SANGH Vs. B K KAPOOR
March 20, 1979
MAGAN RAM YADAVA Vs. DY DIRECTOR OF EDUCATION
October 29, 1979
MAHA LAKSHMI SUGAR MILLS CO. LTD. Vs. LOKU RAM MULYA AND ANR.
May 10, 1979
MAHABIR JUTE MILLS LTD., SAHJANWA, GORAKHPUR Vs. UNION OF INDIA
April 25, 1979
MAHABIR SUGAR MILLS Vs. COMMISSIONER, GORAKHPUR
October 11, 1979
MAHADEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
March 27, 1979
MAHARAJA DHARMENDRA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH
April 13, 1979
MAHARANI RAJ LAXMI KUMARI DEVI Vs. CONTROLLER OF ESTATE DUTY
October 16, 1979
MAHBOOB AHMAD Vs. DISTRICT JUDGE SAHARANPUR
August 10, 1979
MAHDEI Vs. THE JOINT DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
August 13, 1979
MAHENDRA SINGH Vs. DEVI GIR AND OTHERS
May 3, 1979
MAHFOOZ ALI KHAN Vs. MOHAMMED AHSAN
May 15, 1979
MAHMOOD Vs. BALWANT SINGH
April 20, 1979
MAHMOOD HASAN Vs. STATE
August 1, 1979
MAKHAN Vs. STATE
January 11, 1979
MAKHBU LAL AYODHYA PRASAD Vs. COMMISSIONER OF INCOME TAX
July 18, 1979
MAN SINGH Vs. STATE
May 15, 1979
MANGI LAL Vs. ADDL DISTRICT AND SESSIONS JUDGE LUCKNOW
November 28, 1979
MANIK CHANDRA SHARMA AND OTHERS Vs. STATE OF U. P. AND OTHERS
December 7, 1979
MANJU RANI AND ORS. Vs. SARDAR MAN SINGH AND ANR.
January 16, 1979
MANSAB ALI Vs. ADDL DISTT JUDGE GHAZIABAD
January 3, 1979
MAQSOOD ALI Vs. SHAMSHER KHAN
March 1, 1979
MARDAN KHAN Vs. STATE OF U P
April 12, 1979
MARIUM Vs. MD SHAMSI ALAM
February 2, 1979
MATA BHIKH Vs. STATE
August 3, 1979
MATBER SINGH Vs. BHOLA DATT
March 5, 1979
MAULVI SYED HALEEMUDDIN Vs. MANTAZIR HUSSAIN
February 15, 1979
MILCO ICE-CREAM CO Vs. COMMISSIONER OF SALES TAX U P
May 3, 1979
MINI FERTILIZER PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 2, 1979
MIRZA SAMIULLAH BAIG Vs. DISTRICT MAGISTRATE LUCKNOW
February 9, 1979
MIRZAPUR CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
September 25, 1979
MISRI LAL Vs. RAJESHWAR PRASAD
March 22, 1979
MITHLESH PRAKASH Vs. RAM KIRPAL GUPTA
November 13, 1979
MITTHOO LAL Vs. GOPAL CHAND
February 3, 1979
MODI INDUSTRIES Vs. U P S E BOARD
May 16, 1979
MODI INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
September 6, 1979
MOHAMMAD HANIF Vs. VIJAY PAL SINGH
April 13, 1979
MOHAMMAD ILLIYAS Vs. SYED ALI NAWAB
April 2, 1979
MOHAMMAD RIAZ Vs. STATE OF U P
October 17, 1979
MOHAMMAD SABIR Vs. MOHD. HUSAIN AND ANOTHER
April 27, 1979
MOHAMMAD SAJED QURESI Vs. SABIRA
August 6, 1979
MOHAMMAD SHAMIM Vs. NASEEM JAHAN BEGUM
September 23, 1979
MOHAMMAD YASIN Vs. STATE
November 22, 1979
MOHAMMED WASIM BEG Vs. STATE OF UTTAR PRADESH
November 2, 1979
MOHAN LAL AGARWAL Vs. PRESCRIBED AUTHORITY
August 9, 1979
MOHAN LAL MEHROTRA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI
August 21, 1979
MOHAN MEAKIN BREWERIES LTD Vs. STATE
March 9, 1979
MOHAN SINGH Vs. CHANDRIKA BARI
September 6, 1979
MOHAN SINGH Vs. DANVIR SINGH CHAUHAN
November 21, 1979
MOHD HANIF Vs. COMMISSIONER
February 19, 1979
MOHD ISHAQ Vs. MOHD QASIM
September 12, 1979
MOHD JAFAR IQBAL Vs. NAWAB BEGUM
March 6, 1979
MOHD NASEEM Vs. A R O R C AND E O AGRA
December 19, 1979
MOHD SHAMIM Vs. NASEEM JAHAN BEGUM
September 25, 1979
MOHD UMAR KHAN Vs. IDRIS MOHD GHANI
September 12, 1979
MOHD YAQUB Vs. STATE OF U P
July 30, 1979
MOHD. ALI Vs. INDER LAL
February 19, 1979
MOMEEN Vs. STATE
November 27, 1979
MOOL CHAND Vs. RAM PHOOL
October 1, 1979
MOOL CHAND Vs. RAM PHOOL
January 10, 1979
MOTI LAL CHANDDAMI LAL JAIN Vs. COMMISSIONER OF INCOME TAX
November 28, 1979
MOTILAL VISHWAKARMA Vs. GURU BACHAN SINGH AND ORS.
January 15, 1979
MUHAMMAD AZIZ Vs. STATE
February 5, 1979
MULK RAJ KAPOOR Vs. FIFTH ADDL DISTRICT AND SESSIONS JUDGE BAREILLY
January 2, 1979
MUMTAJ Vs. STATE
July 17, 1979
MUNICIPAL BOARD Vs. CHANDRAWATI
January 4, 1979
MUNICIPAL BOARD DEORIA Vs. RAI SURENDRA NATH SINHA
February 7, 1979
MUNICIPAL BOARD, MEERUT Vs. RAGHO RAM AND ANOTHER
November 13, 1979
MUNNI DEVI Vs. OM PAL
December 4, 1979
MUNNI DEVI Vs. SRI
December 4, 1979
Munni Lal Vs. State of U.P.and another
August 10, 1979
MUNNOO AND OTHERS Vs. SMT. CHAMPAKALI AND OTHERS
April 4, 1979
MURARI LAL Vs. SMT. ANWAR JAHAN BEGUM AND ANOTHER
February 16, 1979
N N SAMANTA Vs. UNION OF INDIA
March 2, 1979
N.N. MUKERJEE AND OTHERS Vs. STATE OF U.P. AND ANOTHER
February 16, 1979
N.R. SHEPHERD Vs. UNION OF INDIA AND OTHERS
August 31, 1979
NAFIS AGHA Vs. STATE
January 19, 1979
NAGAR MAHAPALIKA Vs. RAM PRAKASH
March 31, 1979
NAGAR MAHAPALIKA Vs. SRI RAM PANSARI
August 1, 1979
NAGAR MAHAPALIKA VARANASI Vs. I ADDL DISTT JUDGE VARANASI
September 17, 1979
NAGAR SWASTHY ADHIKARI, NAGAR PALIKA, AGRA Vs. BANSI LAL
July 17, 1979
NAGAR SWASTHYA ADHIKARI Vs. BABU KHAN
July 4, 1979
NAGAR SWASTHYA ADHIKARI Vs. NAIM CHAND
February 16, 1979
NAGAR SWASTHYA ADHIKARI, AGRA Vs. VIRENDRA MITTAL
July 17, 1979
NAGUA Vs. BRIJRAJ KISHORE
November 28, 1979
NAJMUL HASAN Vs. NOOR
November 12, 1979
NAND KISHORE Vs. CHARAN SINGH AND ANOTHER
December 5, 1979
NAND KISHORE Vs. LILA
July 23, 1979
NAND KISHORE MODI Vs. COMMISSIONER SALES TAX U P LUCKNOW
April 4, 1979
NAND LAL Vs. REOTI LAL
March 7, 1979
NAND LAL Vs. REOTI LAL
May 15, 1979
NAND RANI Vs. ADDITIONAL DISTRICT JUDGE MORADABAD
November 5, 1979
NANDA BALLABH GURURANI Vs. FOURTH ADDITIONAL DISTRICT JUDGE NAINITAL
February 16, 1979
NANDHA AND OTHERS Vs. DEPUTY CUSTODIAN GENERAL AND OTHERS
April 2, 1979
NANHEY Vs. KASTOORI DEVI
November 14, 1979
NANHOOMAL JYOTI PRASAD Vs. COMMISSIONER OF INCOME TAX
August 6, 1979
NANOO MAL SAXENA Vs. STATE
January 9, 1979
NAR SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE
August 1, 1979
NARAIN SWARUP JAIN Vs. STATE OF U P
July 23, 1979
NARENDRA KUMAR GARG Vs. SECRETARY, BHARTIYA COMMUNIST PARTY, BULANDSHAHAR AND OTHERS
July 27, 1979
NARENDRA TRACTOR Vs. OMKAR SINGH
April 10, 1979
Naresh Vs. State
July 24, 1979
NAROTTAM NARAIN Vs. JAGDISH SARAN AGARWAL AND OTHERS
March 8, 1979
NASEEM BEGAM Vs. ALAM ALI KHAN
March 28, 1979
NASRA BEGUM Vs. RIJWAN ALI
September 12, 1979
NATHI LAL Vs. STATE
October 26, 1979
NATHU RAM Vs. NAGAR PALIKA, ORAI
November 30, 1979
NATIONAL TEXTILE CORPORATION Vs. INDUSTRIAL TRIBUNAL
April 24, 1979
NATTHILAL KHANDELWAL Vs. DHARMENDRA KUMAR AGRAWAL
May 11, 1979
NAWABZADA MOHD ISHAQ KHAN Vs. DELHI IRON AND STEEL CO
May 1, 1979
NEPAL SINGH Vs. STATE
July 31, 1979
NIRANJAN LAL RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
November 5, 1979
NIRANJANLAL BHARGAVA AND CO. Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
March 22, 1979
NIYAZ AHMAD Vs. STATE OF U P
January 17, 1979
NOOR AHMAD KHAN Vs. NARGIS DUTT
March 29, 1979
NOOR HASSAN Vs. STATE
July 20, 1979
NORTH EASTERN RAILWAY AND OTHERS Vs. DURGA PRASAD
December 4, 1979
O L SINGH Vs. STATE
January 15, 1979
OM PRAKASH Vs. ANANDI DEVI
May 15, 1979
OM PRAKASH Vs. BHAGWATI DEVI
August 21, 1979
OM PRAKASH Vs. STATE OF U.P. AND OTHERS
December 3, 1979
OM PRAKASH Vs. SALIG RAM
November 7, 1979
OM PRAKASH Vs. DISTRICT JUDGE BULANDSHAHR
November 20, 1979
OM PRAKASH JAIN Vs. CHIRANJI LAL AND OTHERS
January 29, 1979
OMVIK ELECTRONICS PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
September 25, 1979
ONKAR NATH KAPOOR Vs. UNION OF INDIA AND OTHERS
July 9, 1979
ORIENTAL FIRE AND GENERAL INSURANCECO Vs. MOHNI DEVI
December 21, 1979
ORIENTAL GLASS WORKS AND NINE OTHERS Vs. MUNICIPAL BOARD, FIROZABAD AND ANOTHER
September 14, 1979
P D SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
July 12, 1979
P N BANERJEE Vs. COMMISSIONER OF WEALTH TAX
August 13, 1979
P R SEN GUPTA Vs. FAMILY PLANNING ASSOCIATION OF INDIA LUCKNOW
March 23, 1979
P.N. SINHA Vs. STATE OF U.P. AND OTHERS
January 30, 1979
PADAMPAT SINGHANIA Vs. CONTROLLER OF ESTATE DUTY
September 26, 1979
PANNA LAL Vs. STATE
December 18, 1979
PANNA SINGH Vs. STATE OF U P
July 24, 1979
PANNA SINGH Vs. STATE OF UTTAR PRADESH
January 1, 1979
PARAM HANS GUPTA Vs. STATE OF U. P. AND OTHERS
April 9, 1979
PARAS NATH Vs. UNION OF INDIA
July 10, 1979
PARMESHWAR DAS SETH Vs. STATE OF UTTAR PRADESH
November 23, 1979
PARMESHWAR DIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 2, 1979
PARSHADI AND OTHERS Vs. STATE
November 2, 1979
PARSHOTTAM LAL Vs. S T A TRIBUNAL
January 18, 1979
PARSHURAM SINGH Vs. SUB DIVISIONAL OFFICER SADAR BALLIA
December 20, 1979
PARSIDH NARAIN RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
April 12, 1979
PARVATI Vs. STATE
August 1, 1979
PATI RAM Vs. SUKHRAM
February 16, 1979
PATIT PAWANESHWAR MAHADEOJI Vs. NAGAR MAHAPALIKA
March 1, 1979
PHERU Vs. STATE
July 16, 1979
PHILIPS INDIA LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 14, 1979
PIONEER TRADING SYNDICATE Vs. COMMISSIONER OF INCOME TAX
July 4, 1979
PIR BUX Vs. STATE
November 29, 1979
POORAN SINGH Vs. STATE
December 13, 1979
PRABHU DAYAL Vs. RAM NIK LAL
February 3, 1979
PRABHU NATH SINGH Vs. SMT. MANIKRAJI DEVI
July 2, 1979
PRABHU SINGH Vs. DY D C
January 29, 1979
PRADEEP KUMAR Vs. STATE TRANSPORT TRIBUNAL
August 1, 1979
PRADUMAN KUMAR JAIN Vs. STATE
April 10, 1979
PRAKASH CHANDRA SHARMA Vs. KAUSHAL KISHORE
November 14, 1979
PRAKASH GLASS INDUSTRIES, AGRA Vs. THE DIRECTOR OF RAIL MOVEMENTS, CALCUTTA AND OTHERS
January 18, 1979
PRAMOD KUMAR Vs. STATE
April 20, 1979
PRATAP NARAIN AGARWAL Vs. RAM NARAIN AGARWAL
September 20, 1979
PREDYUMN NATH PANDEY Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
April 12, 1979
PREM BALLABH BELWAL Vs. PRESCRIBED AUTHORITY AND OTHERS
January 4, 1979
PREM DAS AND ANOTHER Vs. UTTAM DAS
August 13, 1979
PREM KUMAR Vs. COMMISSIONER OF INCOME TAX
September 6, 1979
PREM SUNDER Vs. STATE OF U P
September 20, 1979
PREMIER COLONISERS Vs. COMMISSIONER OF INCOME TAX
December 3, 1979
PREMVATI Vs. HARNAM SINGH
December 20, 1979
PREMWATI Vs. MAHESH CHANDRA
September 25, 1979
PRINCIPAL SWAMI RAMA NAND MAHAVIDYALAYA INTER COLLEGE Vs. LEELAWATI
October 19, 1979
PUTANI LAL Vs. STATE
December 6, 1979
PUTTU Vs. STATE
March 29, 1979
PUTTU LAL Vs. STATE
July 24, 1979
PYAREY LAL Vs. NATHU LAL SHARMA AND OTHERS
April 18, 1979
R S AGARWAL Vs. MUNICIPAL BOARD BAREILLY
March 1, 1979
R.K. INDUSTRIES, KASHIPUR AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 3, 1979
RADHA DEVI Vs. PRESCRIBED AUTHORITY
December 11, 1979
RADHA KISHAN Vs. STATE
July 19, 1979
RADHA KRISHNA PANDEY Vs. UNIVERSITY OF GORAKHPUR AND ORS.
May 14, 1979
RADHA RAMAN Vs. BHOGI RAM
January 3, 1979
RADHEY LAL MANNIA LAL Vs. BIMAL KUMAR JAIN
March 1, 1979
Radhey Shyam Vs. Hirawati Devi
May 11, 1979
RADHEY SHYAM CHANDRIKA PRASAD Vs. COMMISSIONER OF INCOME TAX
September 10, 1979
RAFIQ AHMAD Vs. DISTRICT MAGISTRATE SAHARANPUR
July 5, 1979
RAGHUBAR DAYAL Vs. STATE OF U. P. AND OTHERS
July 4, 1979
RAGHUBIR Vs. STATE
October 25, 1979
RAGHUBIR SINGH Vs. STATE OF U P
August 6, 1979
RAGHUNATH PRASAD Vs. FIRM SEVA RAM TIKAM DAS
July 2, 1979
RAGHUNATH SINGH Vs. STATE OF U P
April 17, 1979
RAHMAT Vs. STATE
May 25, 1979
RAHMAT ULLAH ANSARI Vs. ROSHAN LAL
April 18, 1979
RAIS AHMAD Vs. STATE
April 27, 1979
RAJ BALI PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
March 27, 1979
RAJ BEHARI LAL Vs. SUGAR COMMISSIONER, U.P., LUCKNOW AND OTHERS
April 17, 1979
RAJ GOPAL MISRA Vs. PRESCRIBED AUTHORITY ROBERTSGANJ
September 10, 1979
RAJ KISHORE BHATNAGAR Vs. HAKIM ONKAR NATH
April 17, 1979
RAJ KISHORE TRIPATHI Vs. THE DISTRICT MANAGER, FOOD CORPORATION OF INDIA AND OTHERS
January 12, 1979
RAJ KUMAR SONI Vs. MOHAN MEAKIN BREWERIES LTD
April 16, 1979
RAJ KUMARI JAIN Vs. ADDL DISTRICT JUDGE BIJNOR
November 23, 1979
Raj Narain Vs. Jagat Narain and others
March 8, 1979
RAJ NARAIN JAIN Vs. FIRM SUKHA NAND RAM NARAIN
August 18, 1979
RAJA Vs. RADHEY AND OTHERS
May 11, 1979
RAJA Vs. STATE OF U.P.
December 4, 1979
RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
August 27, 1979
RAJA RAM Vs. BAHADUR
September 26, 1979
RAJDEI Vs. LAUTAN
July 26, 1979
RAJENDRA KUMAR Vs. DISTRICT JUDGE MEERUT
July 11, 1979
RAJENDRA KUMAR TIRKHA Vs. STATE OF U P
July 3, 1979
RAJENDRA SAHAI Vs. DILDAR AND OTHERS
May 14, 1979
RAJJAN LAL Vs. RUKMANI DEVI AND OTHERS
March 21, 1979
RAJJAN LAL Vs. SECOND ADDL DISTRICT JUDGE KANPUR
October 12, 1979
RAJPAL Vs. JAGVIR SINGH AND
September 11, 1979
RAJPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
March 8, 1979
RAKAM SINGH Vs. STATE
April 10, 1979
RAM ADHAR Vs. LOCHAN AND ANOTHER
May 2, 1979
RAM ADHAR SINGH Vs. THE SUPERINTENDENT OF CENTRAL EXCISE, KASGANJ, ETAH AND ANOTHER
April 2, 1979
RAM ADHIN Vs. RAM PAL
November 16, 1979
RAM AUTAR ASHOK KUMAR Vs. COMMISSIONER OF SALES TAX
July 20, 1979
RAM BHAROSEY Vs. BHIKAM SINGH
November 21, 1979
RAM CHANDRA Vs. STATE
April 20, 1979
RAM CHARAN MOWAR Vs. VED PRAKASH
April 17, 1979
RAM DAS Vs. D D C
May 10, 1979
RAM DAS Vs. JATAN SWARUP
November 21, 1979
RAM DAS Vs. STATE
February 21, 1979
RAM DASS Vs. STATE
August 29, 1979
RAM DAYAL HARBILAS Vs. COMMISSIONER OF SALES TAX
February 22, 1979
RAM DEO Vs. DY. DIRECTOR CONSOLIDATION, ALLAHABAD AND OTHERS
August 18, 1979
RAM DHARI RAM Vs. STATE OF U P
January 3, 1979
RAM DULAREY Vs. STATE OF UTTAR PRADESH
January 16, 1979
RAM DULARI Vs. MAHADEO
March 24, 1979
RAM GOPAL Vs. SMT. PARBATI DEVI AND ORS.
March 23, 1979
RAM JATAN Vs. STATE
January 23, 1979
RAM KISHORE SHARMA Vs. GOPI NATH
March 21, 1979
RAM KUMAR Vs. OM NANDAN
July 24, 1979
RAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 5, 1979
RAM LAL AND SONS Vs. COMMISSIONER OF INCOME TAX
October 15, 1979
RAM LAL SINGH Vs. STATE OF U P
December 13, 1979
RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
August 24, 1979
RAM MURAT Vs. STATE
February 15, 1979
RAM NARAIN Vs. STATE
March 23, 1979
RAM NATH Vs. STATE
May 18, 1979
RAM NATH Vs. SAMPAT
March 7, 1979
RAM NATH Vs. STATE
June 18, 1979
RAM PRASAD AND ANOTHER Vs. URMILA DEVI AND OTHERS
July 2, 1979
RAM PRASAD MISRA Vs. DISTRICT JUDGE KANPUR
September 18, 1979
RAM PRASAD SHARMA Vs. COMMISSIONER OF INCOME TAX
July 23, 1979
RAM RAJ Vs. RAM KISHAN
December 31, 1979
RAM RATAN Vs. STATE
August 20, 1979
RAM RIKKHI DEI CHHABRA Vs. SITA RAM GUPTA AND OTHERS
May 2, 1979
RAM ROOP AND OTHERS Vs. BUDHIYA
March 21, 1979
RAM SAHAI Vs. ADDL DISTRICT JUDGE JHANSI
February 13, 1979
RAM SANEHI Vs. FIRST ADDL DISTRICT JUDGE FARRUKHABAD
May 9, 1979
RAM SHANKAR Vs. STATE OF U P
December 17, 1979
RAM SHANKER Vs. MAHATMA GANDHI H S SCHOOL
March 1, 1979
RAM SINGER Vs. UNION OF INDIA UOI
January 22, 1979
RAM SINGH Vs. QADAM SINGH
April 9, 1979
RAM SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
November 13, 1979
RAM SWAROOP Vs. STATE
December 4, 1979
RAM SWARUP AND ANOTHER Vs. SMT. ANAR DEVI
April 17, 1979
RAMESH CHAND Vs. STATE
December 14, 1979
RAMESH CHANDRA Vs. STATE
September 12, 1979
RAMESH CHANDRA Vs. RAM RAKSHPAL
September 2, 1979
RAMESH CHANDRA Vs. STATE
October 9, 1979
RAMESHJI NIGAM Vs. DISTRICT JUDGE KANPUR
October 30, 1979
RAMESHWAR DAYAL GUPTA Vs. CHIEF INSPECTOR OF STAMPS
September 14, 1979
RAMJIWAN LAL Vs. COMMISSIONER OF INCOME TAX
October 15, 1979
RAMKUMARI DEVI AND OTHER Vs. BHAGELU CHAURASIA AND OTHERS
August 20, 1979
RAMPAL SINGH Vs. STATE
January 11, 1979
RAMPHAL SINGH Vs. IVTH A D J
January 2, 1979
RANG BAHADUR Vs. STATE
August 9, 1979
RANI DEVI Vs. TRILOK SINGH
April 2, 1979
RANJANA SAXENA Vs. VICE CHANCELLOR ROHILKHAND UNIVERSITY
March 1, 1979
RANJIT SINGH Vs. STATE
March 30, 1979
RASH Vs. STATE
July 24, 1979
RATAN LAL Vs. ADDL DISTRICT JUDGE BULANDSHAHAR
March 27, 1979
RATAN LAL Vs. RAMESH CHANDRA
January 10, 1979
RATAN LAL Vs. HARI SHANKER
December 11, 1979
RATAN SINGH Vs. STATE OF UTTAR PRADESH
August 21, 1979
RATNOO MAHABIR Vs. STATE
January 11, 1979
RAZA BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 17, 1979
REOTI PERSHAD Vs. AJAI PAL SINGH AND OTHERS
January 31, 1979
ROBERT EDMOND NESTOR Vs. STATE OF U P
October 15, 1979
ROHINI RAMAN Vs. III ADDITIONAL DISTRICT JUDGE
November 19, 1979
ROOP NARAIN Vs. RADHA MOHAN KATIYAR
September 14, 1979
ROSHAN LAL Vs. STATE
November 16, 1979
ROSHAN LAL AGARWAL Vs. M/S. GUPTA AYURVEDIC PHARMACY AND OTHERS
September 6, 1979
S C SRIVASTAVA Vs. STATE
November 11, 1979
S S TEWARI Vs. OM PRAKASH SRIVASTAVA
June 1, 1979
SADHU Vs. STATE
July 5, 1979
SADHURAM SAMARIYA Vs. RAGHUNANDAN ARUSIA
February 19, 1979
SAGAR MAL Vs. ABDUL HAMEED
December 18, 1979
SAGHIR AHMAD Vs. DISTRICT SUPPLY OFFICER AND OTHERS
April 20, 1979
SAINULLAH Vs. SMT. SAHIDUN
March 1, 1979
SAKAL SINGH Vs. DEVI
May 11, 1979
SALIG RAM Vs. GANGA DEI AND ANOTHER
March 28, 1979
SALIK RAM Vs. SITA DEVI
January 10, 1979
SAMAYIKM GANNA KARAMCHARI SANGH AND OTHERS Vs. THE CANE COMMISSIONER, U.P. LUCKNOW AND OTHERS
March 2, 1979
SAMI ULLAH Vs. MOHAMMAD ZAHOOR
April 18, 1979
SAMPAT DEVI Vs. SANTOSH KUMARI
July 18, 1979
SANT KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH
May 8, 1979
SANWAL DAS Vs. AMAR NATH SHASTRI
December 11, 1979
SARDAR MAHENDRA SINGH Vs. SEVENTH ADDL DISTRICT JUDGE BAREILLY
November 15, 1979
SARDAR SEWA SINGH Vs. HINDUSTAN LEVER LTD. AND ORS.
August 30, 1979
SARDAR SINGH AND SONS AND ANOTHER Vs. STATE OF UTTAR PRADESH, LUCKNOW AND OTHERS
March 21, 1979
SARJU PRASAD Vs. IV ADDL DISTT AND SESSIONS JUDGE BASTI
December 12, 1979
SARJU PRASAD Vs. U P STATE ELECTRICITY BOARD
May 17, 1979
SARNATH SINGH Vs. DEPUTY DIRECTOR OF EDUCATION V REGION, VARANASI AND OTHERS
November 6, 1979
SAROJ DEVI Vs. KRISHNA MURARI
November 29, 1979
SATISH KUMAR AGARWAL Vs. STATE
July 6, 1979
SATRUJEET Vs. DEPUTY DIRECTOR
March 7, 1979
SATYA CONFECTIONARY WORKS Vs. COMMISSIONER OF SALES TAX
July 12, 1979
SATYA NARAIN MISRA Vs. MAHABIR PRASAD
September 13, 1979
SATYA NARAIN SRI KISHAN KUMAR Vs. ARORA AND CO
April 24, 1979
SATYA PAL Vs. VED PRAKASH
December 21, 1979
SATYA PAL SINGH Vs. STATE OF UTTAR PRADESH
March 5, 1979
SATYA PRAKASH Vs. STATE
August 8, 1979
SATYA SINDHU PANDEY Vs. MOHAMMAD SHUAL ISLAM
March 19, 1979
SAVITRI DEVI Vs. KANHAIYA
July 20, 1979
SET NARAYAN LAL Vs. BANSH BAHADUR LAL AND OTHERS
February 15, 1979
SETH SATISH KUMAR MODI Vs. WEALTH TAX OFFICER
October 19, 1979
SEWAL RAM Vs. STATE
July 17, 1979
SHAFIQ Vs. DISTRICT JUDGE RAMPUR
May 8, 1979
SHAKIR HUSSAIN Vs. SHARIFUL HASAN
September 5, 1979
SHAKTI DHAR Vs. D D UPADHYAY
July 12, 1979
SHAKUNTALA BANERJI Vs. CONTROLLER OF ESTATE DUTY
October 30, 1979
SHAMBHU DAYAL Vs. STATE
April 27, 1979
SHAMSHUDDIN Vs. ZAIBUNNISA
April 10, 1979
SHANKAR AND OTHERS Vs. MANOHAR SINGH AND OTHERS
February 9, 1979
SHANTANU KUMAR Vs. STATE OF UTTAR PRADESH
August 22, 1979
SHANTI DEVI Vs. III ADDL. DISTRICT JUDGE, AGRA AND OTHERS
September 19, 1979
SHANTI DEVI Vs. VINDHYACHAL PRASAD
December 13, 1979
SHANTI DEVI AND ANOTHER Vs. KISHAN LAL
April 9, 1979
SHANTI SWARUP BHATNAGAR Vs. RENT CONTROL AND EVICTION OFFICER
May 17, 1979
SHARIF Vs. SURESH CHAND
February 28, 1979
SHARIF AHMAD Vs. DEPUTY REGISTRAR, CO OPERATIVE SOCIETIES, U.P. AT AGRA AND OTHERS
April 3, 1979
SHARMA AND CO Vs. STATE OF U P
May 18, 1979
SHEO BHAJAN Vs. GOKARAN
March 31, 1979
SHEO PAL Vs. HARI NANDAN
December 5, 1979
SHEO PRASAD Vs. STATE
November 28, 1979
SHEO SAMPAT Vs. KESHONATH MISRA
January 11, 1979
SHEO VARAN SINGH Vs. STATE OF U P
August 10, 1979
SHEOPAL Vs. LAKHPATA
April 19, 1979
SHERA Vs. CHHOTEY LAL
March 21, 1979
SHERVANI SUGAR SYNDICATE Vs. UNION OF INDIA
July 10, 1979
SHITLA PRASAD Vs. MATA SWAROOP
February 28, 1979
SHIV DATT MISRA Vs. STATE OF U P
February 2, 1979
SHIV RAKSHA MISRA Vs. STATE
November 23, 1979
SHIV RAM SINGH Vs. STATE OF U P
February 16, 1979
SHIV SWARUP Vs. MAHBOOB
November 27, 1979
SHREE DEVI Vs. INSURANCE CORPORATION OF INDIA AND OTHERS
March 21, 1979
SHRI BHARAT BHUSHAN JAIN Vs. B M SHAH
February 12, 1979
SHRI KANT Vs. LAL CHAND AND OTHERS
May 2, 1979
SHRI KRISHNA ALIAS JHALLA Vs. STATE
October 12, 1979
SHRI NARAIN Vs. STATE
November 20, 1979
SHYAM AND COMPANY Vs. COMMISSIONER OF SALES TAX
April 13, 1979
SHYAM BAHADUR Vs. STATE OF U P
March 2, 1979
SHYAM BEHARI LAL Vs. PATIRAM
July 28, 1979
SHYAM LAL Vs. STATE OF UTTAR PRADESH
October 25, 1979
SHYAMLAL GOEL Vs. THE VITH ADDL. DISTRICT JUDGE, MEERUT
September 18, 1979
SHYAMTA Vs. DANGRA
November 5, 1979
SIA RAM Vs. JAGAT NARAIN
December 5, 1979
SIA RAM Vs. STATE
July 11, 1979
SITA RAM Vs. BOARD OF REVENUE
July 4, 1979
SITA RAM Vs. GAURI SHANKAR
July 2, 1979
SITA RAM JWALA PRASAD Vs. COMMISSIONER OF SALES TAX
December 7, 1979
SITA RAM RAI Vs. ZILA PARISHAD AND OTHERS
August 28, 1979
SMT. GANGA DEVI Vs. RAMESH CHANDRA VERMA
November 16, 1979
SMT. INDER KAUR Vs. CHANDRA SHEKHAR TRIVEDI
July 17, 1979
SMT. KAILASH KUMARI Vs. STATE OF U. P. AND OTHERS
October 5, 1979
SMT. PRABHA WATI DEVI AND OTHERS Vs. STATE OF U. P. AND OTHERS
August 3, 1979
SMT. RADHA DEVI Vs. NAGAR MAHAPALIKA, VARANASI
February 6, 1979
SMT. RAJ GARG Vs. 3RD ADDL. DIST. AND SESSIONS JUDGE, BULANDSHAHR AND OTHERS
November 6, 1979
SMT. RAJ RANI MEHROTRA AND OTHERS Vs. 2ND ADDL. DISTT. JUDGE, ALLAHABAD AND OTHERS
September 27, 1979
SMT. RAMANANDI AND OTHERS Vs. 7TH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
December 17, 1979
SMT. RANI CHATURVEDI AND OTHERS Vs. SHIV NARAIN AND ANOTHER
September 20, 1979
SMT. SARASWATI MOHAN Vs. DISTRICT JUDGE AND OTHERS
December 17, 1979
SMT. SHARDA DEVI AND OTHERS Vs. KHUDAWAND TALA
January 25, 1979
SMT. SIYA PYARI Vs. THAKURJI AND ANOTHER
February 6, 1979
SOHAN LAL Vs. HODAL SINGH
January 31, 1979
SONPAL Vs. BITTO DEVI
March 8, 1979
SRI ABDUL QAYUM Vs. STATE
December 7, 1979
SRI GOVIND SUGAR MILLS LTD Vs. UNION OF INDIA
October 6, 1979
SRI KANT Vs. GAON SABHA
November 21, 1979
SRI MATHURA PRASAD Vs. SUB DIVISIONAL OFFICER HANDIA
December 6, 1979
SRI NATH Vs. DISTRICT JUDGE ALLAHABAD
November 26, 1979
SRI NATH Vs. PRESCRIBED AUTHORITY JAUNPUR
September 12, 1979
SRI RAM Vs. MULLO
March 12, 1979
SRI RAM Vs. MANGALIYA
December 3, 1979
SRIPAT Vs. HARIDWAR AND ORS.
October 30, 1979
SRIPAT Vs. HARIDWAR
November 30, 1979
SRIPAT SAHAI Vs. GANPAT SAHAI
January 29, 1979
STATE Vs. MUMTAZ HUSSAIN
January 15, 1979
STATE Vs. SARDAR DALIP SINGH MAJITHIA
April 2, 1979
STATE Vs. SHIVENDRA PRATAP SINGH
May 8, 1979
STATE Vs. JHANKAR
November 6, 1979
STATE OF MADHYA PRADESH Vs. GANGA DEVI
December 5, 1979
STATE OF U P Vs. SHANTI
April 7, 1979
STATE OF U P Vs. JANKI PRASAD
March 21, 1979
STATE OF U P Vs. PHOOLMATI
March 2, 1979
STATE OF U P Vs. HARI SHANKAR AGARWAL
October 25, 1979
STATE OF U. P. Vs. MOHD. ASSAN AND OTHERS
September 4, 1979
STATE OF U. P. Vs. GANDHI HIGHER SECONDARY SCHOOL, SAHAI AND OTHERS
February 6, 1979
STATE OF U.P. Vs. B.R. BHATIA AND ANOTHER, ACCUSED
September 14, 1979
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE RAMPUR
November 8, 1979
STATE OF UTTAR PRADESH Vs. RAM AUTAR
March 26, 1979
STERLING MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX
November 15, 1979
STERLING MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX
October 11, 1979
SUGAR DEALERS Vs. COMMISSIONER OF INCOME TAX
September 26, 1979
SUGHAR SINGH Vs. THE PRESCRIBED AUTHORITY AND OTHERS
February 22, 1979
SUKH LAL Vs. BRIJ BASI LAL
January 31, 1979
SUKH LAL Vs. GHASI RAM
March 30, 1979
SUKHDEO Vs. VTH ADDL. DISTRICT JUDGE AND OTHERS
September 19, 1979
SUMER CHAND Vs. ATMA RAM
February 12, 1979
SUNDAR Vs. SOBHAN
February 12, 1979
SURENDRA KUMAR Vs. KASTOORI DEVI
September 17, 1979
SURENDRA KUMAR GOEL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
April 20, 1979
SURENDRA PAL SINGH Vs. STATE OF U P
February 19, 1979
SURENDRA PRAKASH Vs. BANWARI LAL
May 2, 1979
SURENDRA SINGH Vs. DIVISIONAL ENGINEER TELEGRAPHS
July 3, 1979
SURENDRA SINGH CHOPRA Vs. TAJINDER KAUR
August 18, 1979
Surendra Singh Chopra Vs. Rajinder Kaur
August 18, 1979
SURESH CHANDRA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
February 21, 1979
SURESH CHANDRA Vs. STATE
May 4, 1979
SURESH CHANDRA AGARAWAL Vs. IST ADDITIONAL DISTRICT JUDGE AND OTHERS
February 19, 1979
SURESH CHANDRA JOSHI Vs. IST ADDL DISTT JUDGE NAINITAL
November 16, 1979
SUSHIL CHAND JAIN AND OTHERS Vs. GOVIND PRAKASH MITTAL AND OTHERS
February 22, 1979
SUSHIL KUMAR Vs. COMMISSIONER OF INCOME TAX
August 23, 1979
SWADESH PRESS Vs. THE
September 14, 1979
SWADESHI COTTON MILL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1979
SWADESHI COTTON MILLS CO. LTD., KANPUR Vs. THE LABOUR COURT (II). KANPUR AND ANOTHER
April 3, 1979
SWAMI KAILASHANAND Vs. INCOME TAX OFFICER
March 9, 1979
SWAMI KATH Vs. STATE
November 5, 1979
SYNTHETIC AND CHEMICALS LIMITED Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE
October 9, 1979
TAMESHWAR Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 6, 1979
TANNERY & FOOTWEAR CORPORATION OF INDIA LTD. Vs. STATE OF U. P. AND OTHERS
November 5, 1979
TARA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U. P. CAMP AT BUDAUN AND OTHERS
March 27, 1979
TARAI AND BHABAR SUGARCANE CO Vs. THE CO
February 16, 1979
TARAI DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 11, 1979
TAUFIQ AHMAD AND OTHERS Vs. ZILA PARISHAD, MUZAFFARNAGAR AND OTHERS
September 3, 1979
TEJ SINGH Vs. CHHAIL BEHARI LAL
September 21, 1979
THAKUR PRASAD Vs. GUR PRASAD
January 12, 1979
THAKUR PRASAD Vs. BOARD OF REVENUE AND OTHERS
August 20, 1979
THAKURI DEVI Vs. COMMISSIONER OF WEALTH TAX
November 12, 1979
THAN SINGH Vs. STATE
March 2, 1979
THANEDAR SINGH Vs. STATE OF U P
October 26, 1979
THE CANTONMENT BOARD, MEERUT Vs. CHANDRA PRAKASH JAIN AND OTHERS
April 26, 1979
THE COLLECTOR, VARANASI Vs. AJIT PRATAP SINGH
March 21, 1979
THE COLLECTOR, VARANASI Vs. SURESH PRASAD AND OTHERS
July 12, 1979
THE NATHIMAL RAMSAI MAI EDWARD CORONATION COLLEGE ASSOCIATION, KHURJA, BULANDSHAHR AND OTHERS Vs. STATE OF U. P. AND OTHERS
September 6, 1979
THE PREM SPINNING & WEAVING MILLS CO. LTD. Vs. UNION OF INDIA
September 10, 1979
TIKAM RAM Vs. STATE
December 13, 1979
TILAK RAJ MEHRA Vs. STATE OF U P
January 9, 1979
TIRSU Vs. STATE
January 5, 1979
TOTA RAM Vs. SPECIAL JUDICIAL MAGISTRATE
February 28, 1979
Tota Ram and others Vs. Special Judicial Magistrate and another
February 21, 1979
TOWN AREA COMMITTEE Vs. DISTRICT MAGISTRATE BANDA
April 23, 1979
TRILOKI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 22, 1979
U P GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 18, 1979
U P STATE Vs. BABA RAM BHARTI
November 8, 1979
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
July 12, 1979
UDAI SINGH Vs. STATE
November 28, 1979
UDIT NARAIN Vs. PAU
September 25, 1979
UMA DUTT Vs. STATE
December 4, 1979
UMA SHANKER Vs. STATE OF U P
September 21, 1979
UMESH CHANDRA Vs. KRISHNA MURARI LAL
March 29, 1979
UNION OF INDIA Vs. S MOHINDER SINGH
May 18, 1979
UNION OF INDIA Vs. FIRM CHHITARMAL RAM DAYAL
February 28, 1979
UNION OF INDIA Vs. KEDAR RAI
July 11, 1979
UNION OF INDIA Vs. DEORIA SUGAR MILLS
June 3, 1979
UNION OF INDIA Vs. RENT CONTROL AND EVICTION OFFICER
November 30, 1979
UNION OF INDIA Vs. HIMACHAL CO
August 10, 1979
UNION OF INDIA Vs. THE ELGIN MILLS CO. LTD.
March 7, 1979
UNION OF INDIA Vs. SANTOSH CHANDRA CHANDA
September 24, 1979
UNION OF INDIA Vs. CHANDRAMA TIWARI
May 10, 1979
UNION OF INDIA UOI Vs. SOBHRAJ BHAG CHAND
October 18, 1979
UNIVERSITY OF ALLAHABAD Vs. CIVIL JUDGE ALLAHABAD
January 1, 1979
VAIDEHI KUAR Vs. BANSHU
July 23, 1979
VICTORIA HIGH SCHOOL ASSOCIATION AGRA Vs. KRISHNA KANT SHARMA
January 29, 1979
VIDYA RAM SHARMA Vs. DIRECTOR OF EDUCATION, U.P. ALLAHABAD AND OTHERS
February 2, 1979
VIDYAWATI DEVI Vs. TULSI RAM SAXENA
January 19, 1979
VIJAY BAHADUR SINGH AND OTHERS Vs. CIVIL JUDGE, JALAUN AT ORAI AND OTHERS
July 4, 1979
VIJENDRA KUMAR Vs. STATE OF UTTAR PRADESH
October 6, 1979
VINAI KUMAR Vs. OM PRAKASH AND
October 12, 1979
VINOD CHANDRA GUPTA AND ANOTHER Vs. STATE OF U.P.
November 8, 1979
VIRENDRA KUMAR Vs. STATE OF U P
July 30, 1979
VISHWA NATH PRASAD Vs. DY DIRECTOR OF CONSOLIDATION
August 24, 1979
VISHWAMBHAR NATH Vs. COMMISSIONER OF SALES TAX U P
May 1, 1979
VISHWANATH SABHRAWAL Vs. ADDL. DISTRICT JUDGE, SAHARANPUR AND ANOTHER
February 7, 1979
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX
December 3, 1979
VRINDABAN Vs. GAON SABHA OMRI KALAN
October 17, 1979
WAHID Vs. STATE
November 8, 1979
WAQF ALAL AULAD MOHALLA CHAHMIR AND ANOTHER Vs. RENT CONTROL OFFICER BUDAUN AND OTHERS
March 9, 1979
YADUNATH Vs. STATE
January 19, 1979
YASHODA DEVI Vs. UNION OF INDIA
May 16, 1979
YUGAL RAJ PURI Vs. BABU LAL AND OTHERS
April 9, 1979
ZAHOOR AHMAD AND OTHERS Vs. MUNFAIT ALI AND OTHERS
August 1, 1979
ZAHOOR HASAN Vs. ISMAIL
September 5, 1979
ZARGHAM ABBAS Vs. HARI CHAND
December 21, 1979
ZILA JANTA PARTY AND ANOTHER Vs. THE ADDITIONAL DISTRICT JUDGE, ALMORA AND OTHERS
August 2, 1979
ZILA PARISHAD ETAWAH Vs. MAUJILAL
September 26, 1979