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Case Index
Title
Date
DWARKADAS AND CO P LTD Vs. INCOME TAX OFFICER
July 27, 1979
INCOME TAX OFFICER Vs. VICKERS SPERRY OF INDIA
October 1, 1979
INCOME TAX OFFICER Vs. BHAWANI SINGH
December 24, 1979
MAHINDRA AND MAHINDRA LTD Vs. INCOME TAX OFFICER
May 18, 1979
NAR HARI DALMIA Vs. INCOME TAX OFFICER
January 31, 1979
PELIKAN PAPER AND STATIONERY MART Vs. INCOME TAX OFFICER
February 8, 1979
SETH PANCHHI RAM AND CO Vs. INCOME TAX OFFICER
March 26, 1979
SOFT BEVERAGES P LTD Vs. SECOND INCOME TAX OFFICER
June 12, 1979