Case Index

Title
Date
A C SHIVE GOWDA Vs. COFFEE BOARD
August 23, 1979
A KRISHNAMURTHY Vs. STATE OF KARNATAKA
April 12, 1979
A N KESARI Vs. HOUSE RENT CONTROLLER BANGALORE CITY
October 16, 1979
A R VENKATACHALA IYENGAR Vs. STATE OF MYSORE
July 11, 1979
A S VENKATANARASIMHACHAR Vs. STATE OF KARNATAKA
April 9, 1979
A SUMESMAL Vs. COLLECTOR OF CEN EXCISE
August 14, 1979
ABDUL LATHIF Vs. CORPORATION OF THE CITY OF BANGALORE
October 5, 1979
ABDULLA Vs. N B ALI
April 2, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK
February 8, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES
January 1, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN FOUNDERS
January 12, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED
June 15, 1979
AMIR BEE Vs. SUB DIVISIONAL MAGISTRATE SAKALESHPUR
August 22, 1979
ANDANAPPA Vs. CORPORATION OF THE CITY OF BANGALORE
January 1, 1979
ANJANAPPA B Vs. COMMISSIONER OF WEALTH TAX
October 31, 1979
ANKAIAH Vs. M VEERABHADRAPPA
February 2, 1979
APPA SHIDDA VANJOLI Vs. TALUK EXECUTIVE MAGISTRATE
December 13, 1979
ARUN KASHINATH Vs. STATE OF KARNATAKA
October 25, 1979
B AMIN BEE Vs. S D M SAKALESHPUR
August 22, 1979
B G HANUMA REDDY Vs. LAND TRIBUNAL BANGALORE
March 6, 1979
B GANGADHARAIAH Vs. KAR S T A T
July 24, 1979
B K NARAYANASWAMY Vs. REGIONAL TRANSPORT OFFICER SHIMOGA
July 12, 1979
B M S EDUCATION TRUST Vs. EDUCATION APP TRIBUNAI
December 4, 1979
B MUNIYAMMA Vs. COMMISSIONER OF GIFT TAX
January 2, 1979
B N MUNIBASAPPA Vs. THIPPASETTY MUTT
August 31, 1979
B N SAMPATH IYENGAR Vs. DIST MAGISTRATE: MYSORE
September 7, 1979
B P PUTTARAJU Vs. BANGALORE UNIVERSITY
December 5, 1979
B S SIDDAPPA Vs. STATE OF KARNATAKA
April 4, 1979
B SRINIVASA REDDY Vs. R T A CHITRADURGA
March 20, 1979
B T KRISHNAPPA Vs. PRINCIPAL MUNSIFF KOLAR
July 6, 1979
B THAMMIAH Vs. ELECTION OFFICER BANAVARA
August 21, 1979
B V PATIL Vs. COMMISSIONER OF COMMERCIAL TAXES
February 22, 1979
B V THMMAPPA Vs. STATE OF KARNATAKA
November 15, 1979
B VENKATARAYAPPA Vs. RETURNING OFFICER SIDDLAGHATTA
August 7, 1979
B. N. CHANDRASEKHARA Vs. STATE OF KARNATAKA AND ANOTHER
July 5, 1979
B.V. KRISHNAMURTHAY Vs. COMMR. OF COMMRL. TAXES & ANR
July 17, 1979
BAGALKOT UDYOG LTD Vs. STATE OF KARNATAKA
January 15, 1979
BANGALORE UNIVERSITY Vs. ST JOHNS MEDICAL COLLEGE
February 21, 1979
BASAPPA Vs. TEXTILE COMMISSIONER BOMBAY 1
August 20, 1979
BASAPPA BASAVANTHAPPA Vs. HANUMAPPA BASAPPA
April 9, 1979
BASAPPA GURUSANGAPPA BARAGUNDI Vs. LAND TRIBUNAL BADAMI
July 10, 1979
BHAGIRATHI BAI AND SHANTHA BAI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 22, 1979
BHIMANAGOUDA MALLANGOUDA Vs. MALLESHAPPA BASAPPA
August 3, 1979
BHIMRAO TUKARAM Vs. SUB DIVL MAGISTRATE BELGAUM
June 13, 1979
BOWRAMMA Vs. SPECIAL DEPUTY COMMISSIONER MYSORE
April 5, 1979
C CHELUVAIAH Vs. STATE OF KARNATAKA
February 16, 1979
C P OHRIE Vs. ACCOUNTANT GENERAL KARNATAKA
November 13, 1979
C S MOHAN Vs. STATE OF KARNATAKA
March 1, 1979
C T DESAI Vs. COMMISSIONER OF INCOME TAX
June 28, 1979
C V GOURAMMA Vs. LAND TRIBUNAL BANTWAL
May 23, 1979
CENTRAL EXCISE DEPT Vs. P SOMASUNDARAM
July 18, 1979
CHIKKAMUDDU Vs. STATE OF KARNATAKA
July 12, 1979
CHOUTHMAL JAINARAYAN and CO Vs. AGRL PRODUCE MARKET COMMITTEE BELLARY
August 21, 1979
CLARENCE PAIS Vs. CONTROLLER OF ESTATE DUTY
March 22, 1979
COMMISSIONER OF INCOME TAX Vs. INDIAN PLASTICS AND CHEMICALS PRIVATE LIMITED
February 5, 1979
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED
February 6, 1979
COMMISSIONER OF WEALTH TAX Vs. KEMPANNA B
November 9, 1979
D C SHAH Vs. COMMISSIONER OF INCOME TAX
January 17, 1979
D P SHARMA Vs. KSTA
August 20, 1979
D V KEMPAIAH Vs. CHIEF MARKETING OFFICER KARNATAKA
January 22, 1979
D V PATIL Vs. COMMR OF COMMERCIAL TAXES
February 22, 1979
D. V. RAMANNA Vs. TATE OF KARNATAKA & ANR
April 9, 1979
DATTARAM N ANVEKAR Vs. SHANKAR L PARULEKAR
September 17, 1979
DEITIES OF CHIKAMMA DODAMMA Vs. G R SRIKANTAPPA
July 20, 1979
DEPUTY COMMR DHARWAR Vs. JEEVANNAVAR
February 21, 1979
DESAHALLY SERVICE CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
November 28, 1979
DHAKALU Vs. LAND TRIBUNAL BELGAUM
April 2, 1979
DODBALLAPUR SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 25, 1979
DODDARAMAIAH Vs. STATE OF KARNATAKA
January 29, 1979
DODDEGOWDA Vs. DIVL COMMR MYSORE
February 23, 1979
E G WHITE Vs. STATE OF KARNATAKA
February 27, 1979
ELECTRO CARBONIUM PRIVATE LTD Vs. ELECTRIC MATERIALS COMPANY PRIVATE LTD
August 17, 1979
EMPLOYEES STATE INSURANCE CORPORATION OF INDIA BLORE Vs. ASSOCIATED CEMENT COMPANIES LTD
January 26, 1979
ERAPPA Vs. SEETHAMMA
February 9, 1979
ESIC BANGALORE Vs. KIDIYOOR JANARDHANA RAO
January 29, 1979
ESWARACHARI Vs. PRIMARY LAND DEVELOPMENT DANK
January 19, 1979
G A BAQUARI Vs. STATE OF KARNATAKA
June 1, 1979
G GANGADHARAPPA Vs. STATE OF KARNATAKA
August 8, 1979
G KANNAIAH Vs. BINNY EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD
November 28, 1979
G V HIREMATH Vs. STATE OF KARNATAKA
July 26, 1979
GANAPATS V GOINDASA Vs. NINGAPPA RAMAPPA
June 29, 1979
GANGAPPA NAGAPPA Vs. MALAPRABHA CO OP SUGAR FACTORY LTD
February 23, 1979
GHOUSE MOHADDIN Vs. SUB DIV MAG BELGAUM
August 6, 1979
GILBERT G MASCARENHAS Vs. CHIEF CONTROLLING REVENUE AUTHORITY
August 13, 1979
GIRI PARASNATH Vs. KARNATAKA UNIVERSITY
October 16, 1979
GOVERNMENT OF INDIA Vs. MOHAMMED ISSAK
January 16, 1979
GOVINDA NAIK G KALGAHATAGI Vs. WEST PATENT PRESS CO LTD
April 12, 1979
GOVINDANAIK G KALAGHATIGI Vs. WEST PATENT PRESS CO LTD
February 26, 1979
GOVINDARAJ SHETTY Vs. STATE OF KARNATAKA
December 13, 1979
GUDDADAARAKERE BESAYA SAHAKARA SANGH Vs. LAND TRIBUNAL SHIMOGA & ORS.
October 23, 1979
GURAYYA Vs. STATE OF KARNATAKA
August 30, 1979
GURUPADAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
June 11, 1979
GURUPADAYYA CHARANTAYYA ADAVIMATH Vs. CHIKKAYYA
May 31, 1979
GURURAJA RAO Vs. STATE OF KARNATAKA
March 30, 1979
GURUSIDDIAH CHANDRASHEKHARAIAH Vs. LAND TRIBUNAL BAGALKOT
March 14, 1979
H ESWARAPPA Vs. STATE OF KARNATAKA
June 28, 1979
H M DUGGAPPA Vs. DY COMMR CHITRADURGA
August 23, 1979
H M JAFFAR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
November 7, 1979
H MADHAPPA Vs. DIVISIONAL COMMR
March 23, 1979
H S NAGARAJAIAH Vs. VICE CHANCELLOR UNIVERSITY OF MYSORE
March 30, 1979
H S SRIRAMAKRISHNA Vs. BANGALORE UNIVERSITY
July 31, 1979
H V GURAPPA Vs. H T CHANDRASHEK HARAPPA
August 3, 1979
H Y JADHAV Vs. STATE OF KARNATAKA
June 6, 1979
H. VENKATARAMAIAH Vs. CORPN OF BLORE & ANOTHER
July 12, 1979
HANDI V C Vs. WEALTH TAX OFFICER
December 13, 1979
HANUMANTHE GOWDA Vs. BLOCK DEV OFFICER and RETG OFFICER
February 16, 1979
HEBBURAPPA GOWDA Vs. B M BENAKATTI
January 31, 1979
HEMA REDDY Vs. MUNSIFF, SEDAM & ORS
April 12, 1979
HONNAYYA Vs. YELLAWWA
January 16, 1979
I B M WORLD TRADE CORPN Vs. ASST COMMR and COMPETENT AUTHORITY
May 25, 1979
INDIA SUGARS AND REFINERIES LTD Vs. UNION OF INDIA
November 8, 1979
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 23, 1979
J NADAGOUDA Vs. STATE OF KARNATAKA
March 27, 1979
JAFFAR H M Vs. CONTROLLER OF ESTATE DUTY ASST
November 7, 1979
JAFFER H M Vs. CONTROLLER OF ESTATE DUTY
July 12, 1979
JAMMADA AIYAPPA Vs. STATE OF KARNATAKA
June 11, 1979
JASWANT SINGH Vs. DIVISIONAL FOREST OFFICER
August 8, 1979
JAYARAM M P Vs. CONTROLLER OF ESTATE DUTY ASST
October 23, 1979
K A ESWAR Vs. DY DIRECTOR OF PUBLIC INSTRUCTION SHIMOGA
July 16, 1979
K B DANI Vs. STATE OF KARNATAKA
July 20, 1979
K CHEYYABBA Vs. STATE OF KARNATAKA
March 22, 1979
K M RAMALINGAIAH SETTY Vs. STATE OF KARNATAKA
June 13, 1979
K RAMAIAH Vs. DY COMMR OF POLICE C A R
September 3, 1979
K S R T C Vs. R T O BANGALORE
August 2, 1979
K S RAGURAMAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 28, 1979
K S SIDDALINGAIAH Vs. STATE OF KARNATAKA
March 30, 1979
K SHAM RAO Vs. A R DIWAKAR
July 18, 1979
K T THIMME GOWDA Vs. STATE OF KARNATAKA
February 22, 1979
K V PILLAIAH AND SONS Vs. COMMISSIONER OF INCOME TAX
December 13, 1979
K V R SHETTY Vs. SECRETARY TO GOVT HOME DEPT KARNATAKA
July 6, 1979
K.N. SREEKANTAIAH Vs. DY. TRANSPORT COMMR. BANGLORE & ANR
January 24, 1979
KALAPPA Vs. STATE
March 20, 1979
KALEGOWDA Vs. TAHSILDAR KANAKAPURA
July 31, 1979
KALYANAMMA Vs. STATE OF KARNATAKA
August 1, 1979
KARNATAK EXPORTS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 14, 1979
KARNATAKA BANK EMPLOYEES ASSN Vs. COMMR OF LABOUR
July 2, 1979
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
June 15, 1979
KEMPAIAH Vs. STATE OF KARNATAKA
November 2, 1979
KEMPAIAH & ORS. Vs. DISTRICT MAGISTRATE, BANGALORE & ANR
June 19, 1979
KIRLOSKAR ASEA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 11, 1979
KRISHNA BAI Vs. B S DESAI
December 4, 1979
KRISHNA BHIMA WALAVALKAR Vs. STATE OF KARNATAKA
February 2, 1979
KRISHNA RAMACHANDRA NAIK Vs. RUKMINI KOM KRISHNA NAIK
January 22, 1979
KULKARNI N D Vs. STATE OF KARNATAKA
November 12, 1979
LAXUMAN Vs. STATE
February 16, 1979
LHEEMAHAR Vs. LAND TRIBUNAL BAGALKOT
June 15, 1979
M K VENKATACHALAM Vs. S T A T
February 27, 1979
M LAKKEGOWDA Vs. HOUSE RENT CONTROLLER
November 27, 1979
M M MATHEW Vs. PRAFULCHAND AMRITLAL
November 16, 1979
M NARAYANA RAO Vs. LAND TRIBUNAL HONNALI
June 7, 1979
M P JAYARAM Vs. ASSTT CONTROLLER OF ESTATE DUTY
October 23, 1979
M R CHANNARAYAPPA Vs. TAHSILDAR and RETURNING OFFICER MALUR
July 16, 1979
M R SUBRAMANYAM Vs. COMMANDANT MADRAS ENG GROUP and CENTRE
June 11, 1979
M RATHNA Vs. SPL TAHSILDAR
February 7, 1979
M SHIVAPPA Vs. STATE OF KARNATAKA
August 6, 1979
M V SANJEEVA SETTY Vs. STATE OF KARNATAKA
August 8, 1979
M. NARASAMMA Vs. THE STATE OF KARNATAKA AND OTHERS
March 13, 1979
MAHILA SEVA SAMAJ Vs. REGR OF SOCIETIES
December 11, 1979
MAJOR MIRZA Vs. STATE
January 30, 1979
MALLAPPA BHIMANNA Vs. LAND TRIBUNAL SINDAGI
April 6, 1979
MALLAPPA MURIGEPPA SAJJAN Vs. STATE OF KARNATAKA
September 12, 1979
MALLAPPA SHIVAPPA Vs. ASST COMMR CHIKODI
June 1, 1979
MALLESHEPPA Vs. REVANASIDDAPPA
March 5, 1979
MANCHEGOWDA Vs. DIVISIONAL COMMR MYSORE
July 31, 1979
MEENAKSHI AMMA D Vs. LAND TRIBUNAL BUNTWAL
July 19, 1979
MOHAMED GHOSE Vs. STATE OF KARNATAKA
November 12, 1979
MUDDEGOWDA & ORS Vs. DIVISIONAL COMMISSIONER & ORS
June 8, 1979
MUKESH TEXTILE MILLS P LTD Vs. REGIONAL TRANSPORT OFFICER and LINCENSING OFFICER SHIMOGA
July 24, 1979
MUNINANJAPPA Vs. STATE OF KARNATAKA
September 14, 1979
MUTTEPPA DHAREPPA CHIGADOLLI Vs. STATE OF KARNATAKA
July 2, 1979
MYSORE CEMENTS LIMITED Vs. STATE OF KARNATAKA
February 8, 1979
MYSORE CO OP BANK LTD Vs. STATE OF KARNATAKA
February 22, 1979
MYSORE PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 10, 1979
MYSORE PROV SILK HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. LABOUR COURT BANGALORE
July 31, 1979
MYSORE SALES INTERNATIONAL LIMITED Vs. COMMISSIONER OF INCOME TAX
January 4, 1979
N A NARASIMHIAH Vs. GOWRAMMA
April 3, 1979
N G E F LTD Vs. DEPUTY REGIONAL DIRECTOR, E S I C BANGALORE
August 29, 1979
N G PRASANNAKUMAR Vs. BANGALORE UNIVERSITY
July 23, 1979
N NANJUNDASWAMY Vs. STATE OF KARNATAKA
December 3, 1979
N PERIYAKKAL Vs. CO OPERATIVE TOURIST and TRANSPORT SOCIETY
April 3, 1979
NAGAMMA Vs. S V VENKATARAMU
March 19, 1979
NAGAPPA CHANNAPPA Vs. STATE OF KARNATAKA
March 8, 1979
NAGAPPA M Vs. INCOME TAX OFFICER
September 18, 1979
NAGAR SUSHEELA NAYAK Vs. HEADQUARTERS SUB REGISTRAR TURAKUR
January 12, 1979
NANDI HASBI TEXTILE MILLS LTD Vs. ASST COLLECTOR OF CEN EXCISE
September 10, 1979
NANJUNDA SHASTRY Vs. STATE OF KARNATAKA
June 5, 1979
NARASIMHA PRABHU Vs. STATE OF KARNATAKA
November 9, 1979
NARAYANA Vs. S P L DY COMMR BANGALORE
July 13, 1979
NEELAVENI S Vs. COMMISSIONER OF WEALTH TAX
June 26, 1979
NEMANNA YELLAPPA Vs. SYNDICATE BANK ANLOLA
April 2, 1979
NEMICHAND Vs. STATE OF KARNATAKA
April 12, 1979
OFFICIAL LIQUIDATOR KARNATAKA HIGH COURT Vs. R C MARATHE
November 26, 1979
OFFICIAL LIQUIDATOR, HIGH COURT OF KARNATAKA Vs. SMT. LAKSHMIKUTTY
February 1, 1979
P GOVINDA REDDY Vs. STATE OF KARNATAKA
May 22, 1979
P R RANGACHAR Vs. LAND TRIBUNAL HOSKOTE
June 1, 1979
P RAMANUJAN Vs. SELECTION COMMITTEE FOR ADMISSION TO GOVT AIDED ENG COLLEGES
November 6, 1979
P.V. SRINIVASA SASTRY Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS
February 28, 1979
PAMPAPATHEPPA AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
January 11, 1979
PARAYYA IRAYYA Vs. LAND TRIBUNAL MUDHOL
April 6, 1979
PARIKSHITRAJ Vs. RETURNING OFFICER RAICHUR
July 12, 1979
PATEL RUDRAPPA Vs. JADIYAPPA
April 5, 1979
PEOPLES EDUCATION SOCIETY BELGAUM Vs. STATE OF KARNATAKA
July 12, 1979
PETER PAUL COELHO Vs. CONSTANCE DSOUZA
January 25, 1979
PHILIPS Vs. STATE OF KARNATAKA
July 3, 1979
PIDASHETTI MURIGENDRA MALLAPPA Vs. KARADI SHRISHAIL RUDRAYA & ORS.
June 25, 1979
PROVIDENT FUND INSPECTOR COORG Vs. N S DAYANANDA
January 1, 1979
PUSHPA DEVI Vs. STATE OF KARNATAKA
August 29, 1979
PUTTAMMA Vs. AGRICULTURAL INCOME TAX OFFICER
October 17, 1979
R MANJUNATH Vs. KARNATAKA ELECTRICITY BOARD
June 18, 1979
R N SHIVANANJE GOWDA Vs. STATE OF KARNATAKA
July 10, 1979
R PRAKASH Vs. STATE OF KARNATAKA
June 22, 1979
R SARASWATHI Vs. SHAKTHI BENEFICIAL CORPORATION
November 2, 1979
R VENJKATESH Vs. STATE OF KARNATAKA
April 12, 1979
RACHIAH, R. Vs. DY. INSPECTOR GENERAL OF POLICE & ORS
June 7, 1979
RADHAKRISHNA Vs. COMMISSIONER OF WEALTH TAX
November 13, 1979
RAJARAMA HOLLA K. Vs. STATE OF KARNATAKA AND OTHERS
August 29, 1979
RAMA BAHADOOR Vs. TUNGABHADRA SUGAR WOPRS P LTD
February 4, 1979
RAMACHANDRA SHETTY Vs. STATE OF KARNATAKA
March 7, 1979
RAMAIAH Vs. STATE OF KARNATAKA
July 30, 1979
RAMAIAH K Vs. K C BASAPPA
March 20, 1979
RAMAKRISHNA AITHAL Vs. BHAVANI KAUR
November 28, 1979
RAMEGOWDA Vs. SAROJAMMA
December 11, 1979
RAO B V S LT COL Vs. COMMISSIONER OF INCOME TAX
November 14, 1979
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SUVARNA SAW MILLS
February 22, 1979
REGIONAL DIRECTOR ESI CORPORATION Vs. KIDIYOOR JANARDHANA RAO
January 29, 1979
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION OF INDIA, BANGALORE Vs. MANAGER, ASSOCIATED CEMENT CO. LTD.
January 25, 1979
REPUBLIC MEDICO SURGICAL Vs. UNION OF INDIA
August 13, 1979
REVANNA SIDDAPPA Vs. DY. COMMR., BIJAPUR & ORS.
March 6, 1979
S D PATEL Vs. H R THIPPAIAH
February 1, 1979
S N PARTHASARATHY Vs. CONTROLLER OF ESTATE DUTY
July 24, 1979
S N PARTHASARTHY Vs. CONTROLLER OF ESTATE DUTY
August 1, 1979
S N SANTHALINGAM Vs. INCOME TAX OFFICER
November 7, 1979
S NAGARATHANA Vs. CITY IMPROVEMENT TRUST BD MYSORE
July 16, 1979
S R RANGAIAH Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
March 16, 1979
S RAMANNA Vs. STATE OF KARNATAKA
November 28, 1979
S V NANJUNDA BHATTA Vs. STATE OF KARNATAKA
February 26, 1979
SAMEEULLAH KHAN Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE AND OTHERS
July 6, 1979
SANGAM SILKS Vs. COMMISSIONER OF INCOME TAX
August 3, 1979
SECRETARY REGIONAL TRANSPORT AUTHORITY Vs. D P SHARMA
July 5, 1979
SEETHAMMA Vs. SPL TAHSILDAR LAND TRIBUNAL SHIMOGA
February 7, 1979
SHAMBALINGAIAH RACHAPPA Vs. RETURNING OFFICER
August 30, 1979
SHAMBHU ESHWAR HEGDE Vs. LAND TRIBUNAL KUMTA
June 26, 1979
SHAMBUVAIAH Vs. DEPUTY COMMISSIONER BANGALORE
April 3, 1979
SHANKARANARAYANA UDUPA Vs. LAND TRIBUNAL
January 29, 1979
SHANTHA DEVI Vs. WEALTH TAX OFFICER
October 25, 1979
SHARANAPPA CHANNABASAPPA Vs. LAND TRIBUNAL HAVERI
March 27, 1979
SIDDAMMA Vs. STATE OF KARNATAKA
January 31, 1979
SIDDAPPA APPANNA Vs. LAND TRIBUNAL GOKAK
March 16, 1979
SIDDAPPA YELLAPPA Vs. ELECTION OFFICER
November 6, 1979
SIDDAPPA YELLAPPA Vs. ELECTION OFFICER
June 21, 1979
SIDDEBWARA RICE MILL Vs. C T O INT DAVANGERE
August 22, 1979
SIMON F PINTO Vs. ASSISTANT DIRECTOR OF ENFORCEMENT MADRAS
April 2, 1979
SOCIO LITERATI ADVANCEMENT SOCIETY Vs. STATE OF KARNATAKA
June 12, 1979
SOMASHEKHAR VEERAPPA B MURGOD Vs. STATE OF KARNATAKA
October 11, 1979
SPECIAL LAND ACQUISITION OFFICER Vs. SANJEEVAPPA
July 19, 1979
SREE SIDDESHWARA RICE MILL Vs. COMMERCIAL TAX OFFICER INTELLIGENCE DAVANGERE
August 22, 1979
SRI JAGADGURU PANCHACHARYA VISHWA DHARMA VIDYA PEETH, HARIHAR & ANR. Vs. SRI C.F. AKALANDASWAMY MATH & ANR
June 26, 1979
SRIKANT RANGACHARYA Vs. ANURADHA
July 17, 1979
SRINIVASA DAMODAR Vs. SELECTION COMMITTEE FOR ADMISSION TO GOVT MEDICAL JOLLEGES
November 14, 1979
SRINIVASA VAKIL Vs. STATE OF KARNATAKA
November 8, 1979
ST JOHNS MEDICAL COLLEGE Vs. BANGALORE UNIVERSITY
August 8, 1979
STATE Vs. DIAMOND PRABHU
August 23, 1979
STATE OF KARNATAKA Vs. C T MALSHETTY
September 4, 1979
STATE OF KARNATAKA Vs. MALLAPPA SHIDLINGAPPA
August 9, 1979
STATE OF KARNATAKA Vs. V K JAVALI
October 31, 1979
STATE OF KARNATAKA Vs. K BHASKARA
May 22, 1979
STATE OF KARNATAKA Vs. SUBRAMANYA SETTY
March 28, 1979
STATE OF KARNATAKA Vs. BASHEER
March 9, 1979
STATE OF KARNATAKA Vs. A DEVIAH
January 22, 1979
STATE OF KARNATAKA Vs. RUQARIO MENEZES
February 23, 1979
SUBBA SHETTI Vs. STATE OF KARNATAKA
March 13, 1979
SUDARSHAN MANCHANDA Vs. STATE OF KARNATAKA
July 20, 1979
SUJAY ADVERTISING Vs. UNION OF INDIA
July 6, 1979
SUPERINTENDENT OF C EX MANGALORE Vs. K ABUBAKER
January 22, 1979
SYED ABDUL AZEEZ Vs. STATE OF KARNATAKA
November 28, 1979
SYED ABDUL WAHID Vs. STATE OF KARNATAKA
October 4, 1979
SYED KALIMULLA Vs. MUNISWAMY
April 4, 1979
SYED MOHAMMED PEER PASHA KHADRI Vs. KAR ST BOARD OF WAKFS
August 2, 1979
T DAYANANDA Vs. TALUKDEV B D SHIKAR IPUR
August 2, 1979
T K ABDUL SATTAR Vs. COURT OF MUNSIFF KOLAR
February 2, 1979
T K DEVARAJU Vs. STATE OF KARNATAKA
June 13, 1979
T M RENUKAPPA Vs. FAHMIDA
March 20, 1979
T RAMESAN Vs. CHANCELLOR BANGALORE UNIVERSITY
June 26, 1979
T S VARGHESE Vs. RESERVE BANK OF INDIA
November 20, 1979
T.M. Renukappa Vs. Fahmida and others
March 20, 1979
THIMMA REDDY Vs. K A KRISHNAMURTHY
November 20, 1979
THIMMAPPA SHAMBU Vs. RAMACHANDRA KRISHNA
November 16, 1979
URMILA KOTHARI Vs. TOWN MUNICIPAL COUNCIL KALGHATGI
January 16, 1979
V C RAMACHANDRAN Vs. COMMISSIONER OF WEALTH TAX
July 16, 1979
V R SHAMBULINGA Vs. STATE OF KARNATAKA
October 10, 1979
V S TARIHAL and SANGHA LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES
July 3, 1979
V. KRISHNA RAO Vs. SUB DIVISIONAL MAG. MYSORE & ORS.
November 5, 1979
VANAJAKSHI Vs. LAND TRIBUNAL UDUPI
February 19, 1979
VARMA INDUSTRIALS LIMITED Vs. COMMERCIAL TAX OFFICER BANGALORE DISTRICT III CIRCLE BANGALORE
October 26, 1979
VEERANNA ARADYA Vs. M V JAYAMMA
August 29, 1979
VENKATACHAR Vs. LAND TRIBUNAL K R PET
October 4, 1979
VICON L T D Vs. ASSISTANT COMMR BENGALORE REV
February 26, 1979
VIDYA GANAPATHI MANDALI Vs. DY COMMR OF MYSORE
August 29, 1979
VIRUPAKSHAPPA Vs. DIVISIONAL COMMISSIONER BELGAUM
November 5, 1979
VIRUPAKSHAPPA NAGARAJAPPA JAGALI Vs. TALUKA AGRICULTURAL PRODUCE CO OP SOC LTD
January 2, 1979
VISHWANATH N. Vs. STATE OF KARNATAKA AND ORS.
January 12, 1979
VISWESWARA Vs. STATE OF KARNATAKA
March 5, 1979
VITTAL Vs. LAND TRIBUNAL SUPA
July 31, 1979
WEST END MINERALS AND EXPORTS P LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION
August 31, 1979
Y H SAWKAR Vs. DIRECTOR OF A GRICULTURE
January 1, 1979