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Case Index
Title
Date
A SIYER OTHERS Vs. V BALASUBRAMANYAM
October 24, 1979
AAD LAL Vs. KANSHI RAM
December 20, 1979
ABDUL KARIM MADAN SAHAB Vs. STATE OF MYSORE
February 20, 1979
ABDUL QADIR Vs. MANAGING OFFICER GUM ASSISTANT CUSTODIAN OF EVACUEE PROPERTY JAIPUR
October 22, 1979
ABDUL REHMAN Vs. STATE OF KARNATAKA
March 20, 1979
ABDUL WAHEED Vs. STATE OF MAHARASHTRA
March 6, 1979
ABDULLA MOHAMMAD PAGARKAR MORESHWAR HARI MAHATME Vs. STATE UNION TERRITORY OF GOA DAMAN AND DIU :STATE UNION TERRITORY OF GOA DAMAN AND DIU
September 11, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT:SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT
November 19, 1979
ADIKANDA SAMAL Vs. MADHABANANDA NAYAK
January 24, 1979
ADONI GINNING FACTORY BAJRANG JUTE MILLS LIMITED Vs. SECRETARY ANDHRA PRADESH ELECTRICITY BOARD HYDERABAD:STATE ELECTRICITY BOARD ANDHRA PRADESH
February 14, 1979
AHADHRAJ DUKHARAM PANDE Vs. STATE OF MAHARASHTRA
February 7, 1979
AHER RAMA GOVA Vs. STATE OF GUJARAT
March 9, 1979
ALADANKANDU PUTHIYAPURAYIL ABDULLA Vs. FOOD INSPECTOR CANNANORE
July 16, 1979
ALAM Vs. STATE OF RAJASTHAN
January 24, 1979
AMRITLAL RATILAL MEHTA Vs. STATE OF GUJARAT
November 16, 1979
ANAND NARAIN SHUKLA Vs. STATE OF MADHYA PRADESH
August 2, 1979
ANANTA MOHANTA Vs. STATE OF ORISSA
March 22, 1979
ANIL KUMAR SAHNEY Vs. SATISH KUMAR
November 23, 1979
ANNIE M PICHAMUTHU Vs. BESSIE THANGAM SELVARAJ
January 9, 1979
ARIBAM TULESHWAR SHARMA Vs. ARIBAM PISHAK SHARMA
January 25, 1979
ARJAN SINGH Vs. HAZARA SINGH
February 14, 1979
ARJUNA PRADHAN Vs. STATE OF ORISSA
February 7, 1979
ARUNACHALAM Vs. P S R SADHANANTHAM
March 6, 1979
ASHOK KUMAR MISHRA Vs. COLLECTOR RAIPUR
September 4, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. JAINSON HOSIERY INDUSTRIES
July 27, 1979
ASSISTANT TRANSPORT COMMISSIONER LUCKNOW Vs. NAND SINGH
July 27, 1979
ATTILLI SWAMY Vs. STATE OF HYDERABAD NOW ANDHRA PRADESH
February 13, 1979
AUTHORISED OFFICER THANJAVUR Vs. S NAGAMATHA AYYAR
May 4, 1979
AVTAR SINGH Vs. JAGJIT SINGH
July 27, 1979
B A RASAM DATTATRAYA SITARAMRAJARAMSAWANT GANESH WAMAN AMBARDEKAR Vs. STATE OF MAHARASHTRA
February 21, 1979
B N NAGARAJAN Vs. STATE OF KARNATAKA
May 3, 1979
B SAHA Vs. M S KOCHAR
July 27, 1979
BABU Vs. STATE OF UTTAR PRADESH
January 16, 1979
BABU NOORUL HASAN KHAN Vs. RAM PRASAD SINGH
October 18, 1979
BABU RAM GUPTA Vs. SUDHIR BHASIN
April 12, 1979
BABU RAM JAGDISH KUMAR Vs. STATE OF PUNJAB
May 4, 1979
BABU SINGH Vs. UNION OF INDIA
February 20, 1979
BACHAN SINGH Vs. STATE OF PUNJAB
September 14, 1979
BACHAN SINGH S O SAUDAGAR SINGH Vs. STATE OF PUNJAB
May 4, 1979
BADRI NATH Vs. PUNNA DEAD
February 15, 1979
BAHADUL ALIAS GHANSHYAM PADHAN Vs. STATE OF ORISSA
January 16, 1979
BAI VAJIA Vs. THAKORBHAI CHELABHAI
February 20, 1979
BAL KISHAN THAPAR Vs. MUNICIPAL CORPORATION OF DELHI
March 9, 1979
BALDEV RAJ Vs. STATE OF HIMACHAL PRADESH
November 19, 1979
BALDEVJI BHATHTJI THAKORE Vs. STATE OF GUJARAT
February 15, 1979
BANDI MALLAIAH Vs. STATE OF ANDHRA PRADESH
November 16, 1979
BANGARU NARASINGHA RAO NAIDU Vs. REVENUE DIVISIONAL OFFICER VIZIANAGARAM
October 8, 1979
BANMALI SAMAL Vs. STATE OF ORISSA
March 2, 1979
BANWARI LAL Vs. TIRLOK CHAND
October 23, 1979
BAREILLY HOLDINGS LIMITED Vs. THEIR WORKMEN
February 16, 1979
BASE LI US MAR THOMA MATHEWS I Vs. PAULOSE MAR ATHANASIUS
August 10, 1979
BASELIUS MAR THOMA MATHEWS I Vs. PAULOSE MAR ATHANASIUS
July 4, 1979
BHAGWAN Vs. STATE OF MAHARASHTRA
February 7, 1979
BHE RAM SARDARA Vs. STATE OF HARYANA
March 29, 1979
BHIKALAL RAMJIBHAI ZAVERI Vs. STATE OF MAHARASHTRA
April 27, 1979
BHIM SINGH Vs. STATE OF HARYANA
July 24, 1979
BHOPAL SUGAR INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
December 5, 1979
BIREN DE Vs. STATE OF MEGHALAYA
February 13, 1979
BISHAN DEVI Vs. SIRBAKSH SINGH
August 20, 1979
BISHNU DEO SHAW Vs. STATE OF WEST BENGAL
February 22, 1979
BISWABANI PRIVATE LIMITED Vs. SANTOSH KUMAR DUTTA
September 14, 1979
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 3, 1979
BRIJBASI LAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
January 16, 1979
C B MUTHAMMA I F S Vs. UNION OF INDIA
September 17, 1979
C M VAREEKUTTY Vs. C M MATHUKUTTY
October 10, 1979
CEMENT MARKETING CO OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE
October 30, 1979
CEMENT MARKETING CO OF INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
October 30, 1979
CHAGANRAJU Vs. STATE OF ANDHRA PRADESH
January 23, 1979
CHANAN SINGH Vs. STATE OF PUNJAB
January 24, 1979
CHATT RAM Vs. STATE OF HARYANA
August 8, 1979
CHATURI YADAV Vs. STATE OF BIHAR
March 9, 1979
CHETTIAN VEETIL AMMAD C MATHEW JAYASHREE TEA AND INDUSTRIES LIMITED RAVI KARUNA KARAN E V PAUL P A SIVASUBRAMONIAN V G KURIAKOSE C A VENKATACHALLAM CHETTIAR SUBHADRA SMT VARGHESE MARIAM P J VETRIVEL P M KURUVILLA THO Vs. TALUK LAND BOARD:STATE OF KERALA:TALUK LAND BOARD:TALUK LAND BOARD:TALUK LAND BOARD:STATE OF KERALA:TALUK LAND BOARD:TALUK LAND BOARD:STATE OF KERALA:TAL
May 2, 1979
CHONAMPARACHELLAPPAN PHILIP M PRASAD K P NARAYANA KANNAKAPRAMBILKESVAN Vs. STATE OF KERALA
March 30, 1979
CHOWDTKODLU ASURALLI DYAVAPPA Vs. STATE OF MYSORE
April 4, 1979
CLOTH TRADERS PRIVATE LIMITED COMMISSIONER OF INCOME TAX H K INVESTMENT PRIVATE LIMITED C V MEHTA PRIVATE LIMITED DISTRIBUTORS BARODA PRIVATE LIMITED Vs. ADDITIONAL C I T GUJARAT I: H K INVESTMENT P LTD
May 4, 1979
COMMISSIONER OF GIFT TAX BOMBAY COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX Vs. KUSUMBEN D MAHADEVIA:MADHURIBEN Y MAFATLAL:SHRI HRISHIKESH ARVINDPRASAD:JAYSHREEBEN S LASHKARI
December 5, 1979
COMMISSIONER OF INCOME TAX Vs. AMBAT ECHUKUTTY MENON
September 6, 1979
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. T N ARAVINDA REDDY
October 5, 1979
COMMISSIONER OF INCOME TAX CENTRAL Vs. B N BHATTACHARJEE
May 4, 1979
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. NATIONAL TAJ TRADERS
November 27, 1979
COMMISSIONER OF INCOME TAX KERALA Vs. ALAGAPPA TEXTILE COCHIN LIMITED
September 19, 1979
COMMISSIONER OF INCOME TAX KERALA ERNAKULAM Vs. V DAMODARAN TRIVANDRUM
October 15, 1979
COMMISSIONER OF INCOME TAX MADRAS Vs. K S RATNASWAMY
December 18, 1979
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA Vs. S RAGHUBIR SINGH TRUST
August 16, 1979
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. JARDINE HENDERSON LIMITED
January 12, 1979
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. CAREW AND COMPANY LIMITED
September 13, 1979
COMMISSIONER OF SALES TAX LUCKNOW Vs. D S BIST AND SONS NAINITAL
September 11, 1979
COMMISSIONER OF WEALTH TAX MYSORE Vs. HER HIGHNESS VIJAYABA DOWGER MAHA RANI SAHEB OF BHAVNAGAR PALACE BHAVNAGAR
March 9, 1979
CONCORD OF INDIA INSURANCE COMPANY LIMITED Vs. NIRMALA DEVI
April 16, 1979
CONTROLLER OF ESTATE DUTY KARNATAKA BANGALORE Vs. UMESH RUDRA
January 15, 1979
CONTROLLER OF ESTATE DUTY PUNJAB HARYANA J AND K" U P CHANDIGARH AND PATIALA Vs. KAMLAVATI AND SHRI JAI GOPAL MEHRA
September 5, 1979
CONTROLLER OF ESTATE DUTY WEST BENGAL CALCUTTA Vs. USHA KUMAR
November 20, 1979
D D SURI Vs. UNION OF INDIA
July 17, 1979
D G GOSE AND CO AGENTS PRIVATE LIMITED S K SUBRAMANIAN CUSTOMS CLEARING AGENTS ASSOCIATION ALEX CHERIYAN SOUTH CORPORATION PRIVATE LIMITED N KUNHIRAMAN ABRAHAM ABRAHAM K G BHASKARAN MRS LU Vs. STATE OF KERALA
September 21, 1979
D MADANAN Vs. STATE OF KERALA
November 7, 1979
D R KRISHNASWAMY Vs. WESLEYAN METHODIST MISSION TRUST ASSOCIATION
September 21, 1979
DADAJI ALIAS DINA Vs. SUKHDEOBABU
November 7, 1979
DADAMIYA Vs. STATE OF MAHARASHTRA
January 17, 1979
DALBIR SINOH Vs. STATE OF PUNJAB
May 4, 1979
DALIP SINGH Vs. STATE OF PUNJAB
January 12, 1979
DASRATHLAL GHANDULAL JOSHI Vs. STATE OF GUJARAT
January 18, 1979
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ALUMINIUM INDUSTRIES LTD
October 12, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. G S PAI AND CO
October 15, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ADVANI OORLIKON PRIVATE LIMITED
October 12, 1979
DESH BANDHU GUPTA AND GO Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED
February 23, 1979
DEVKI ALIAS KALA Vs. STATE OF HARYANA
July 24, 1979
DEWAN DAULAT RAI KAPOOR Vs. NEW DELHI MUNICIPAL COMMITTEE
December 20, 1979
DHAN KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
February 20, 1979
DHANABAL Vs. STATE OF TAMIL NADU
December 13, 1979
DHANI RAM GUPTA Vs. LALA SRI RAM
December 7, 1979
DHANLAXMI G SHAH Vs. SUSHILA SHIV PRASAD MASURAKIR
August 28, 1979
DHARAM DEV MEHTA Vs. UNION OF INDIA
December 20, 1979
DHARAMBIR Vs. STATE OF UTTAR PRADESH
July 16, 1979
DILBAG SINGH Vs. STATE OF PUNJAB
January 25, 1979
DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE Vs. K O KRISHNASWAMY:NAGARAJA OVERSEAS TRADERS
October 26, 1979
DISTT REGISTRAR PALGHAT Vs. M B KOYAKUTTY
February 20, 1979
DIWAN RAM RAO Vs. MOHAN LAL
October 30, 1979
DOLOGOVINDA MOHANTY Vs. STATE OF ORISSA
January 23, 1979
DONDETI COPI REDDY Vs. ANJANEYA SWAMYVARU AGRAHARAM
July 17, 1979
DORA PHALAULI Vs. STATE OF PUNJAB
July 24, 1979
DULI CHAND Vs. MAMAN CHAND
March 27, 1979
DWARKA NATH PRASAD ATAL Vs. RAM RATI DEVI
August 20, 1979
EBRAHIM SULEIMAN SAIT Vs. M C MOHAMMED
November 7, 1979
ERINTI SEETHAYYA Vs. REVENUE DIVISIONAL OFFICER
February 5, 1979
FATTA Vs. STATE OF UTTAR PRADESH
February 28, 1979
FINANCIAL COMMISSIONER HARYANA STATE Vs. KELA DEVI
October 31, 1979
FT GIRDHARAN PRASAD MISSIR Vs. STATE OF BIHAR
August 6, 1979
G M SHAH Vs. STATE OF JAMMU AND KASHMIR
October 30, 1979
G R LUTHRA Vs. LT GOVERNOR OF DELHI
August 22, 1979
GANESHMAL JASHRAJ Vs. GOVERNMENT OF GUJARAT
October 30, 1979
GANGA SUGAR CORPORATION LTD Vs. STATE OF UTTAR PRADESH
September 20, 1979
GAYARAM PATEL GAYARAM PATEL Vs. KAILASH CHAND PANIGRAHI:SAMALESWARI DEVI
February 20, 1979
GHOTF LAL Vs. STATE OF HARYANA
January 11, 1979
GOBARDHAN MAHTO Vs. STATE OF BIHAR
January 11, 1979
GOJABAI Vs. GANGABAI RAMCHANDRA PAWAR
November 19, 1979
GOPAL LAL Vs. STATE OF RAJASTHAN
January 30, 1979
GOPALA MENON Vs. SIVARAMAN NAIR
January 12, 1979
GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. P R MANKAD
January 23, 1979
GUJARAT STATE TRANSPORT CORPORATION Vs. VALJI MULJI SONEJI
May 3, 1979
GUJARAT STEEL TUBES LIMITED Vs. GUJARAT STEEL TUBES MAZDOOR SABHA
November 19, 1979
GURDEEP SINGH Vs. STATE OF RAJASTHAN
February 16, 1979
GURDEV SINGH SHAHI Vs. STATE OF WEST BENGAL
January 16, 1979
GURDIAL SINGH FIJJI Vs. STATE OF PUNJAB
March 9, 1979
H H SHRI SWAMIJI OF SHRI AMAR MUTT BHANDARIKERI MUTT Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPART MENT:STATE OF MYSORE
August 27, 1979
H S VERMA R N GHOSAL S K SARKAR Vs. SECRETARY MINISTRY OF SHIPPING AND TRANSPORT:UNION OF INDIA
August 7, 1979
HAR GOBIND Vs. STATE OF HARYANA
April 26, 1979
HARGOVIND PANT Vs. RAGHUKUL TILAK
May 4, 1979
HARI SHANKAR ALIAS HARI SHANKAR SHARMA Vs. STATE OF MYSORE
April 20, 1979
HARIJAN MAGHA JESHA Vs. STATE OF GUJARAT
March 7, 1979
HARISHCHANDRASING SAJJANSINH RATHOD ANDANOFHER Vs. STATE OF GUJARAT
January 18, 1979
HARJIT SINGH MANN Vs. S UMRAO SINGH
December 14, 1979
HASAN AHMAD MAI ISHA Vs. STATE OF GUJARAT
November 15, 1979
HASINUDDIN KHAN RAM PYARE Vs. DEPUTY DIRECTOR OF CONSOLIDATION:DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
September 13, 1979
HATHI SINGH Vs. STATE OF RAJASTHAN
January 9, 1979
HAZARI PARIDA Vs. STATE OF ORISSA
January 16, 1979
HILL TILLER AND GO Vs. COFFEE BOARD BANGALORE
March 9, 1979
HIND CONSTRUCTION CONTRACTORS Vs. STATE OF MAHARASHTRA
January 30, 1979
HINDUSTAN SUGAR MILLS Vs. STATE OF RAJASTHAN
August 31, 1979
HOSHNAK SINGH Vs. UNION OF INDIA
February 27, 1979
HUKUMCHAND JUTE MILLS LIMITED Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
April 11, 1979
HUSSAINARA KHATOON 1 Vs. HOME SECRETARY STATE OF BIHAR
February 12, 1979
HUSSAINARA KHATOON II Vs. HOME SECRETARY STATE OF BIHAR PATNA
February 19, 1979
HUSSAINARA KHATOON III Vs. HOME SECRETARY STATE OF BIHAR PATNA
February 26, 1979
HUSSAINARA KHATOON V Vs. HOME SECRETARY STATE OF BIHAR PATNA
April 19, 1979
HUSSAINARA KHATOON VI Vs. HOME SECRETARY STATE OF BIHAR
May 4, 1979
HUSSAINARAKHATOON IV Vs. HOME SECRETARY STATE OF BIHAR PATNA
March 9, 1979
ICE AND GENERAL MILLS Vs. INCOME TAX OFFICER CENTRAL CIRCLE II MEERUT
November 20, 1979
INCOME TAX OFFICER Vs. MADNANI ENGINEERING WORKS LTD
January 4, 1979
INDER Vs. STATE OF MAHARASHTRA
January 24, 1979
INDERJEET Vs. STATE OF UTTAR PRADESH
August 10, 1979
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 31, 1979
INDIAN OVERSEAS BANK MADRAS Vs. CHEMICAL CONSTRUCTION COMPANY
May 3, 1979
INDIAN OXYGEN LIMITED Vs. WORKMEN AS
January 9, 1979
INDU BHUSHAN GUPTA Vs. STATE OF UTTAR PRADESH
August 1, 1979
ITWARI SHIKSHAN SANSTHA Vs. DIRECTOR OF EDUCATION
December 5, 1979
J A NAIDU ATMARAM VASUDEV DAMIE M M KEER Vs. STATE OF MAHARASHTRA
March 27, 1979
J TIWARI Vs. JWALA DEVI VIDYA MANDIR
January 10, 1979
JAGAT SINGH KISHOR SINGH DARBAR Vs. STATE OF GUJARAT
February 6, 1979
JAGDEO SINGH Vs. MIHI LAL
September 4, 1979
JAGDISH Vs. STATE OF RAJASTHAN
February 28, 1979
JAGDISH PRASHAD Vs. STATE
February 8, 1979
JANARDAN DATTUAPPA BONDRE KESHAVRAO JAIWANTRAO BAHEKAR Vs. GOVIND PRASAD SHIVPRASAD CHOUDHARY:RETURNING OFFICER
May 3, 1979
JASODHAR MISRA Vs. STATE OF BIHAR
January 11, 1979
JASPAL SINGH JINDRA Vs. STATE OF PUNJAB
April 20, 1979
JASWANT SINGH Vs. UNION OF INDIA
August 29, 1979
JAWAR ARJAN Vs. STATE OF GUJARAT
February 28, 1979
JIT SINGH Vs. STATE OF PUNJAB
February 13, 1979
JOGINDER SINGH Vs. STATE OF PUNJAB
August 17, 1979
JORUBHAJUZERSINGH Vs. STATE OF GUJARAT
November 19, 1979
JOSHU KHAN Vs. STATE OF ASSAM
March 7, 1979
JUGAL GOPAL Vs. STATE OF BIHAR
March 20, 1979
JUSTINIANO AUGUSTO DE PIEDADE BARRETO NARAIN RAMCHANDRA POI DEAD Vs. ANTONIO VICENTE DA FONSECA:VASSUDEVA PUNDOLICA SALCAR
March 6, 1979
JUTE INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
October 10, 1979
K B SHUKLA Vs. UNION OF INDIA
January 31, 1979
K BALAKRISHNA RAO Vs. HAJI ABDULLA SAIT
October 10, 1979
K CHOYI Vs. SYED ABDULLA BAFAKKY THANGAL
July 24, 1979
K KALPANA SARASWATHI Vs. P S S SOMASUNDARAM CHETTIAR
November 29, 1979
K L SUBBAYYA Vs. STATE OF KARNATAKA
January 24, 1979
K LAKSHMANA RAO Vs. PUBLIC PROSECUTOR STATE OF ANDHRA PRADESH
January 30, 1979
K S DHARMADATAN Vs. CENTRAL GOVERNMENT
May 1, 1979
KAILASHPRASADKANODIA Vs. STATE OF BIHAR
April 25, 1979
KANAN Vs. STATE OF KERALA
March 7, 1979
KANBI PURSHOTTAM LADHA Vs. STATE OF GUJARAT
July 31, 1979
KANCHANLAL MANEKLAL CHOKSHI Vs. STATE OF GUJARAT
July 23, 1979
KANCHANSINGH DHOLAKSINGH THAKUR Vs. STATE OF GUJARAT
February 9, 1979
KANTIBHAI DALSUKHBHAI PATEL Vs. STATE OF GUJARAT
November 19, 1979
KARAM CHAND Vs. MUNICIPAL CORPORATION OF DELHI
February 7, 1979
KARSAN HIRA Vs. STATE OF GUJARAT
February 16, 1979
KASHMIRA SINGH Vs. STATE OF PUNJAB
March 9, 1979
KATHIAWAR INDUSTRIES LIMITED Vs. JAFFRABAD MUNICIPALITY
August 8, 1979
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. S HARISUBRAMANIAM
February 20, 1979
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. P S RAMACHANDRAN
February 20, 1979
KEWAL KRISHAN PURI BHARAT ICE AND GENERAL MILLS SANGHA GUPTA RICE AND GENERAL MILLS PRAHLAD RAI DWARKA DASS SHARDA COTTON GINNING AND PRESSING FACTORY HANS RAJ MATA D Vs. STATE OF PUNJAB:STATE OF HARYANA
May 4, 1979
KEWAL SINGH Vs. LAJWANTI
October 4, 1979
KHORSHED SHAPOOR CHENAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY ANDHRA PRADESH ANT
December 4, 1979
KISAN Vs. STATE OF MAHARASHTRA
April 20, 1979
KISHAN CHAND Vs. DELHI ADMINISTRATION
February 20, 1979
KISHAN SINGH Vs. FINANCIAL COMMISSIONER HARYANA
January 23, 1979
KRIPASHANKER Vs. DIRECTOR OF CONSOLIDATION
January 11, 1979
KRISHAN LAL Vs. STATE OF HARYANA
March 22, 1979
KRISHNA KUMAR Vs. DIVISIONAL ASSISTANT ELECTRICAL ENGINEER
July 17, 1979
KRISHNA SINGH Vs. MATHURA AHIR
December 21, 1979
KRISHNABAL BHRITAR GANPATRAO DAHMLIKH Vs. APPASAUEB TARAMARAO NIMBALKAR
July 31, 1979
KRISHNASWAMY NAICKER Vs. STATE OF TAMIL NADU
November 19, 1979
KULESHWAR Vs. STATE OF UTTAR PRADESH
February 28, 1979
KUMAR DAULAT SINGH Vs. PRAHLAD RAI TULSAIN
January 9, 1979
KUNWAR BAHADUR Vs. STATE OF UTTAR PRADESH
February 22, 1979
L G CHAUDHARI Vs. SECRETARY L S G DEPARTMENT GOVERNMENT OF BIHAR
October 29, 1979
LAKHANPAL Vs. STATE OF MADHYA PRADESH
February 23, 1979
LALTA PRASAD Vs. STATE OF MADHYA PRADESH
January 11, 1979
LILA KANTA BARUA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SHILLONG
October 18, 1979
LINGAPPA SHETTY Vs. HUBLI DARVAR MUNICIPAL CORPN
February 8, 1979
LINGARI OBULAMMA Vs. L VENKATA REDDY
January 19, 1979
LUCY KOCHUVAREED Vs. P MARIAPPA GOUNDERAND VICE VERSA
February 7, 1979
M KARUNANIDHI Vs. UNION OF INDIA
February 20, 1979
M MAMMUTTI Vs. STATF OF KARNATAKA
February 15, 1979
M O DEVASIA AND CO KERALA M 0 DEVASIA AND CO KERALA Vs. COMMISSIONER OF INCOME TAX KERALA:C I T KERALA
May 4, 1979
M RAMAKRISHNAN Vs. STATE OF MADRAS
August 28, 1979
M S AGRA ELECTRIC SUPPLY COMPANY LIMITED AGRA Vs. WORKMEN
January 11, 1979
M S SHIVANANDA H S RAMCHANDRA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION:KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 18, 1979
M V RAMASUBBIAR Vs. MANICKA NARASIMACHARI
January 30, 1979
MADANLAL GANGARAM GHAI Vs. STATE OF GUJARAT
February 8, 1979
MADDADA CHAYANNA Vs. KARNAM NARAYANA
February 14, 1979
MADHAV PRASAD JATIA Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
April 17, 1979
MADRAS PORT TRUST Vs. HYMANSHU INTERNATIONAL
January 3, 1979
MAHADEO Vs. STATE OF MAHARASHTRA
April 26, 1979
MAHANT AMAR PARKASH Vs. PARKASHA NAND
January 19, 1979
MAHANT PARICHCHAN DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
November 6, 1979
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
January 24, 1979
MAJOR R S MURGAI RETD Vs. MAJOR P N KAUSHIK RETD
October 12, 1979
MALABAR FISHERIES CO CALICUT Vs. COMMISSIONER OF INCOME TAX KERALA
September 19, 1979
MAN SINGH Vs. DELHI ADMINISTRATION
April 6, 1979
MANAGEMENT OF SHRI CHALTHAN VIBHAG KHAND UDYOO SAHAKARJ MANDLI LIMITED MANAGEMENT OF KHEDUT SAHAKARI KHAND UDYOG MANDLI LIMITED BARDOLI TALUKA KHAND KAMDAR UNION Vs. G S BAROT MEMBER INDUSTRIAL COURT:ITS WORKMEN:SHRI MANDHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD
September 4, 1979
MANGE Vs. STATE OF HARYANA
January 17, 1979
MANI SUBRAT JAIN Vs. RAJA RAM VOHRA
November 19, 1979
MANILAL GIRDHARILAL SHAH Vs. STATE OF GUJARAT
January 31, 1979
MANNAM BALASWAMY Vs. STATE OF ANDHRA PRADESH
November 19, 1979
MANNE SUBBARAO Vs. STATE OF ANDHRA PRADESH
April 12, 1979
MANOHAR NATHURAO SAMARTH Vs. MAROTRAOAND VICE VERSA
May 4, 1979
MANSHAN Vs. TEJ RAM
October 24, 1979
MANUMIYA Vs. STATE OF GUJARAT
February 6, 1979
MARUDANAL AUGUSTI Vs. STATE OF KERALA
March 29, 1979
MASTA SINGH Vs. UNION TERRITORY CHANDIGARH
January 30, 1979
MATADIN Vs. STATE OF UTTAR PRADESH
March 6, 1979
MATHURALAL Vs. BHANWARLAL
September 13, 1979
MAZHARUL ISLAM HASHMI Vs. STATE OF UTTAR PRADESH
February 7, 1979
MEENAKSHISUNDARAM GHETTIAR Vs. VENKATACHALAM CHETTIAR
February 23, 1979
MERWANJI NANABHOY MERCHANT DEAD Vs. UNION OF INDIA
February 20, 1979
METALWARE AND CO S JATANMAL SAMANDARIYA JAYANTILAL JAYNARAYANJEE S JATANMAL SAMANDARIYA Vs. BANSILAL SARMA AND CO :PRAKASHMAL BHANDARI:PRAKASHMAL BHANDARI:PRAKASHMAL BHANDARI
May 4, 1979
MIRZA HIDAYATULLAH BAIG Vs. SPATE OF MAHARASHTRA
March 2, 1979
MOHAMMAD IBRAHIM KHAN Vs. STATE OF MADHYA PRADESH
September 21, 1979
MOHAMMAD IQBAL AHMED Vs. STATE OF ANDHRA PRADESH
January 18, 1979
MOHAMMAD ISAK MD Vs. STATE OF MAHARASHTRA
March 23, 1979
MOHAMMAD KUNHI Vs. MOHAMMAD KOYA
July 24, 1979
MOHAMMAD MYTHEEN SHAHUL HAMEED Vs. STATE OF KERALA
August 1, 1979
MOHAMMAD SHABIR Vs. STATE OF MAHARASHTRA
January 17, 1979
MOHAMMAD YOUSUF RATHER Vs. STATE OF JAMMU AND KASHMIR
August 10, 1979
MOHAN LAL Vs. STATE OF MAHARASHTRA
April 6, 1979
MOHAN SINGH Vs. STATE OF RAJASTHAN
July 30, 1979
MOHAN SINGH Vs. SUBHASH CHANDER JULKA
October 24, 1979
MOHANLAL HARGOVIND DASS STATE OF UTTAR PRADESH Vs. RAM NARAIN:RAM NARAIN
March 27, 1979
MOHAR SINGH Vs. STATE OF RAJASTHAN
November 6, 1979
MOOLCHAND GUPTA Vs. JAGANNATH GUPTA AND GO PRIVATE LIMITED
January 30, 1979
MOTI LAL Vs. STATE OF UTTAR PRADESH
January 18, 1979
MUNDRIKA PRASAD SINGH Vs. STATE OF BIHAR
September 20, 1979
MUNICIPAL CORPORATION OF DELHI Vs. TEK CHAND BHATIA
October 11, 1979
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARUP
August 1, 1979
MUNICIPAL CORPORATION OF DELHI Vs. TEK CHAND BHATIA
November 11, 1979
MUNICIPAL CORPORATION OF DELHI H U LAUKHANI Vs. R SAHAI:STATE OF DELHI
March 23, 1979
MUNICIPAL COUNCIL PUSAD Vs. GOKALDAS DOSSA AND COMPANY LIMITED
November 13, 1979
MUNSHI RAM Vs. MUNICIPAL COMMITTEE CHHEHARTA
March 6, 1979
MUNSHI RAM Vs. MUNICIPAL COMMITTEE GHHEHARTA
February 6, 1979
MURARI LAL Vs. STATE OF MADHYA PRADESH
March 28, 1979
MURARI LAL Vs. STATE OF MADHYA PRADESH
November 21, 1979
N JAYARAM REDDI Vs. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER KURNOOL
March 23, 1979
N KRISHNAMMAL Vs. R EKAMBARAM
April 16, 1979
N M A ABDUL MITHALIF Vs. SYED BIBI AMMAL
April 26, 1979
N MADHAVAN Vs. STATE OF KERALA
August 7, 1979
NABA PARRAY Vs. STATE OF JAMMU AND KASHMIR
January 22, 1979
NADIAD ELECTRIC COMPANY LIMITED Vs. NADIAD BOROUGH MUNICIPALITY
December 12, 1979
NAMMU Vs. STATE OF MADHYA PRADESH
July 31, 1979
NARAYANDAS BAHURANI Vs. STATE OF MADHYA PRADESH
January 24, 1979
NARMADESHWAR PRASAD SINGH Vs. STATE OF BIHAR
November 11, 1979
NATHU Vs. STATE OF UTTAR PRADESH
January 11, 1979
NATHURAM CHHOTELAL Vs. BOARD OF REVENUE M P SALES TAX TRIBUNAL GWALIOR
February 28, 1979
NAVINCHANDRA RAMANLAL Vs. KALIDAS BHUDARBHAI
February 21, 1979
NAWRATAN MAHTON Vs. STATE OF BIHAR
March 7, 1979
NEELAVATHI Vs. N NATARAJAN
November 30, 1979
NELLURI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
March 22, 1979
NIMEON SANGMA Vs. HOME SECRETARY GOVERNMENT OF MEGHALAYA
April 30, 1979
NIRMAL TRADING CO Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
October 10, 1979
NORTHERN INDIA CATERERS INDIA LIMITED Vs. LT GOVERNOR OF DELHI
December 21, 1979
ODURU CHENCHULAKSHMAMMA Vs. DUVVURU SUBRAHMANYA REDDY
October 23, 1979
OM PRAKASH Vs. STATE OF HARYANA
January 25, 1979
OM PRAKASH BAHL Vs. UNION OF INDIA & ORS.
October 15, 1979
OM PRAKASH BHAGWAN DASS Vs. STATE OF HARYANA
January 23, 1979
ORGANO CHEMICAL INDUSTRIES Vs. UNION OF INDIA
July 23, 1979
ORIENT DISTRIBUTORS Vs. BANK OF INDIA LIMITED
January 19, 1979
P C GHERIYAN Vs. BARFI DEVI
October 16, 1979
PADMINI BAI Vs. TANGAVVA
January 30, 1979
PAL SINGH Vs. STATE OF UTTAR PRADESH
January 12, 1979
PANALAL DAMODAR RATHI Vs. STATE OF MAHARASHTRA
January 24, 1979
PANDIT ISHWARDAS Vs. STATE OF MADHYA PRADESH
January 9, 1979
PARAMJIT SINGH Vs. RAM RAKHA
March 22, 1979
PARBATI DEBI Vs. MAHADEO PRASAD TIBREWALLA
July 31, 1979
PHUDOO Vs. STATE OF MADHYA PRADESH
April 20, 1979
PHUL SINGH Vs. STATE OF HARYANA
September 10, 1979
POHALYA MOTYA VALVI Vs. STATE OF MAHARASHTRA
April 30, 1979
PRABHAKAR SHANKAR SAWANT Vs. STATE OF MAHARASHTRA
February 9, 1979
PRAKASH CHANDRA Vs. ANGADLAL
January 24, 1979
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. B SEN
January 25, 1979
PRAMOD KUMARI BHATIA Vs. OM PRAKASH BHATIA
November 15, 1979
PRATAP SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 3, 1979
PREMJI BHAI PARMAR R C RICHHARIYA Vs. DELHI DEVELOPMENT AUTHORITY:DELHI DEVELOPMENT AUTHORITY
December 21, 1979
PROFULLA CHORONE REQUITTE SATYA CHORONE REQUITTE Vs. SATYA CHORONE REQUITTE:PROFULLA CHORONE REQUITTE
March 2, 1979
PUKNIA Vs. STATE OF ORISSA
March 22, 1979
PUSHPA Vs. UNION OF INDIA
May 31, 1979
PUSHPABEN Vs. NARANDAS V BADIANI
March 29, 1979
R NARAYANAN Vs. S SEMMALAI
September 6, 1979
RABI CHANDRA PADHAN Vs. STATE OF ORISSA
August 16, 1979
RADHA BAI ANANDA RAO Vs. S SUVARNA KUMAR
October 11, 1979
RADHEY SHYAM NARENDRA Vs. STATE OF ORISSA
November 27, 1979
RAGHUNATH Vs. KANHIYA
July 24, 1979
RAHIMATULLA RAHIMAN SARGURU Vs. BAPU HARI MANE
January 29, 1979
RAJ KAPOOR Vs. STATE
October 26, 1979
RAJ KAPOOR Vs. LAXMAN
December 14, 1979
RAJA NIRANJAN SINGH Vs. STATE OF UTTAR PRADESH
January 9, 1979
RAJA SRIVALGOTI SARVAGNA KUMARA KRISHNA YACHANDRA BACHADURVARU Vs. SPECIAL LAND ACQUISITION OFFICER CITY IM PROVEMENT TRUST BOARD BANGALORE
January 16, 1979
RAJAMANICKA MATHURAR Vs. DHARMARAJ
October 29, 1979
RAJENDRA NATH KAR Vs. GANGADAS
January 12, 1979
RAJENDRA PRASAD KUNJUKUNJU JANARDHANAN SHEO SHANKER DUBEY Vs. STATE OF UTTAR PRADESH:STATE OF KERALA:STATE OF UTTAR PRADESH
February 9, 1979
RAJINDER NATH Vs. COMMISSIONER OF INCOME TAX DELHI
August 13, 1979
RAJPUT RUDA MEHA Vs. STATE OF GUJARAT
December 5, 1979
RAM DEO Vs. UMRAO SINGH
November 15, 1979
RAM JANAM Vs. STATE OF UTTAR PRADESH
February 28, 1979
RAM LAL Vs. STATE OF UTTAR PRADESH
March 5, 1979
RAM LAL NARANG OM PRAKASH NARANG Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
January 10, 1979
RAM PYARALAL SHRIVASTAVA Vs. STATE OF BIHAR
February 16, 1979
RAM RATTAN Vs. STATE OF PUNJAB
January 12, 1979
RAMAN KALIA Vs. STATE OF GUJARAT
January 31, 1979
RAMANA DAYARAM SHETTY Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
May 4, 1979
RAMAVARMABHARATHANTHAMPURAM Vs. STATE OF KERALA
July 30, 1979
RAMDAS BHIKAJI CHATJDHARI Vs. SADANAND
October 3, 1979
RAMESH BEJOY SHARMA Vs. PASHUPATI RAI
July 17, 1979
RAMESH CHAND DWARIKA PRASAD Vs. STATE OF UTTAR PRADESH
September 4, 1979
RAMESHWAR PRASAD Vs. STATE OF BIHAR
August 31, 1979
RAMESHWARI LAL SANWARMAL Vs. COMMISSIONER OF INCOME TAX ASSAM
December 5, 1979
RAMPRASADSAHU NARAINSAHU Vs. STATE OF BIHAR
October 12, 1979
RANCHHOD Vs. STATE OF MADHYA PRADESH
January 24, 1979
RATAN LAL SHINGHAL Vs. MURTI DEVI
August 21, 1979
RATILAL PRITHVIRAJ BAFNA Vs. PURSHOTTAM KRISHNAJI KANE
January 31, 1979
RATTAN SINGH Vs. STATE OF PUNJAB
August 23, 1979
RATTAN SINGH Vs. STATE OF PUNJAB
October 3, 1979
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM Vs. K KUNJABMU
November 27, 1979
RELIANCE JUTE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
October 10, 1979
ROHTAS Vs. STATE OF HARYANA
July 31, 1979
S B NORONAH Vs. PREM KUMARI KHANNA
August 16, 1979
S HARDIP SINGH Vs. INCOME TAX OFFICER AMRITSAR
April 26, 1979
S K GUPTA Vs. K P JAIN
January 30, 1979
S MOHAN LAL Vs. R KONDIAH
February 2, 1979
S N BANERJEE Vs. BABULAL GUPTA
April 12, 1979
S NATARAJAN Vs. STATE OF MYSORE SPECIAL POLICE ESTABLISHMENT
January 23, 1979
S P BHATNAGAR A S KRISHNASWAMY Vs. STATE OF MAHARASHTRA
January 4, 1979
SALES TAX OFFICER ENFORCEMENT BRANCH DIVISION II AHMEDABAD Vs. B N PATEL AND COMPANY
October 5, 1979
SANTOSH ANAND Vs. UNION OF INDIA
October 31, 1979
SARDAR TRILOK SINGH Vs. SATYA DEO TRIPATHI
January 11, 1979
SARJUG BARHI Vs. DEVENDRA MAHTO
August 9, 1979
SASSOON J DAVID AND CO PVT LIMITED BOMBAY SASSOON J DAVID AND CO PVT LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY:C I T BOMBAY
May 3, 1979
SAT PAL Vs. STATE OF HARYANA
March 27, 1979
SAT PAL AND COMPANY Vs. LT GOVERNOR OF DELHI
April 12, 1979
SATTO Vs. STATE OF UTTAR PRADESH
April 26, 1979
SATYA NARAIN MUSADI Vs. STATE OF BIHAR
September 17, 1979
SEERANGAN Vs. STATE OF TAMIL NADU
March 2, 1979
SETH DAULATRAM LAKHANI Vs. CHAIRMAN GAURJPUR TOWN COMMITTEE
March 22, 1979
SEVANTILAL KARSONDAS MODI Vs. STATE OF MAHARASHTRA
January 30, 1979
SHAKUNTALA SAWHNEY Vs. KAUSHALYA SAWHNEY
April 4, 1979
SHANKAR ALIAS KALLU Vs. STATE OF MADHYA PRADESH
February 28, 1979
SHANKAR CHAKRAVARTI Vs. BRITANNIA BISCUIT COMPANY LIMITED
May 4, 1979
SHANTI VIJAY AND CO Vs. PRINCESS FATIMA FOUZIA
August 31, 1979
SHANTILAL MAKANJI KALYANJI SHAH Vs. RANCHODDAS GIRDHARDAS
April 11, 1979
SHARIF AHMED Vs. STATE OF UTTAR PRADESH
August 22, 1979
SHARIF UD DIN Vs. ABDUL GANI LONE
November 12, 1979
SHEO NARAIN Vs. SHER SINGH
September 21, 1979
SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED ASHOK SAHAKARI SAKHAR KARKHANA LIMITED Vs. COLLECTOR OF SANGLI:COLLECTOR OF SANGLI:COLLECTOR OF AHMEDNAGAR
October 22, 1979
SHIV CHAND Vs. UJAGAR SINGH
November 27, 1979
SHIV SHANKAR DAL MILLS INDER SAIN Vs. STATE OF HARYANA
November 9, 1979
SHIVJI Vs. STATE OF MADHYA PRADESH
March 30, 1979
SHIVNARAYAN LAXMINARAYAN JOSHI STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:LOONKARAN HANSRAJ
October 10, 1979
SHYAMCHARAN SHARMA Vs. DHARAMDAS
December 4, 1979
SITA RAM Vs. STATE OF UTTAR PRADESH
January 24, 1979
SITARAM Vs. STATE OF MAHARASHTRA
February 15, 1979
SITARAM Vs. STATE OF MADHYA PRADESH
March 6, 1979
SITARAM KASHIRAM KONDA Vs. PIGMENT CAKES AND CHEMICALS MFC CO
July 27, 1979
SITARAM SRIGOPAL Vs. DAULATI DEVI DEAD
January 10, 1979
SOMAPPA VAMANAPPA MADAR AND SHANKARAPPA RAVANAPPA KADDI Vs. STATE OF MYSORE
April 24, 1979
STATE BANK OF TRAVANCORE Vs. GOODLAND PLANTATIONS PRIVATE LIMITED
November 7, 1979
STATE DELHI ADMINISTRATION Vs. I K NANGIA
October 23, 1979
STATE DELHI ADMINISTRATION Vs. GULZARI LAL TANDON
April 3, 1979
STATE OF BIHAR Vs. J A C SALDANHA:J A C SALDANHA
November 13, 1979
STATE OF DELHI Vs. VIJAY PAL
July 27, 1979
STATE OF GUJARAT Vs. GUJARAT REVENUE TRIBUNAL
August 8, 1979
STATE OF GUJARAT Vs. BHOGILAL KESHAVLAL
November 27, 1979
STATE OF GUJARAT STATE OF MAHARASHTRA SALES TAX OFFICER STATE OF GUJARAT Vs. PATEL RAMJIBHAI DANABHAI:M S PADVI: R G AJMERJ AND CO: BILLMOREGARDEVI MINING SYNDICATE P LTD
May 1, 1979
STATE OF HARYANA Vs. DARSHANA DEVI
February 12, 1979
STATE OF KERALA M SALEENA Vs. KUMARI T P ROSHANA:STATE OF KERALA
January 17, 1979
STATE OF M.P. AND ANR. Vs. LAXMINARAIN MISHRA
March 23, 1979
STATE OF MADHYA PRADESH Vs. RAM RAGUBIR PRASAD AGARWAL
February 7, 1979
STATE OF MADHYA PRADESH Vs. LAXMISHANKAR MISHRA:SHRI SHEO NARAYAN YADAV
March 29, 1979
STATE OF MAHARASHTRA Vs. DIGAMBAR BALWANT KULKARNI
February 13, 1979
STATE OF MAHARASHTRA Vs. ANNAPPA BANDU KAVATAGE
February 6, 1979
STATE OF MAHARASHTRA Vs. NATWARLAL DAMODARDAS SONI
December 4, 1979
STATE OF MAHARASHTRA Vs. VISHWANATH TUKARAM UMALE
August 2, 1979
STATE OF MAHARASHTRA Vs. VEERAPPA R SABOJI
September 6, 1979
STATE OF MYSORE Vs. T V SLTNDARAM IYENGAR AND SONS PRIVATE LIMITED
November 13, 1979
STATE OF PUNJAB Vs. GURDIAL SINGH
October 25, 1979
STATE OF PUNJAB Vs. LABOUR COURT JULLUNDUR
October 16, 1979
STATE OF PUNJAB Vs. DEWANS MODERN BREWERIES LIMITED
March 16, 1979
STATE OF RAJASTHAN Vs. GURCHARANDAS CHADHA
April 6, 1979
STATE OF RAJASTHAN Vs. RAGHUBIR SINGH
February 5, 1979
STATE OF RAJASTHAN Vs. GURUCHARANDAS CHADHA
June 4, 1979
STATE OF TAMIL NADU Vs. R KRISHNAMURTHY
November 15, 1979
STATE OF TAMIL NADU Vs. V KRISHNASWAMI NAIDU
May 3, 1979
STATE OF UTTAR PRADESH Vs. HINDUSTAN ALUMINIUM CORPN
April 17, 1979
STATE OF UTTAR PRADESH Vs. NAGAU
March 2, 1979
STATE OF UTTAR PRADESH Vs. RAZA BULAND SUGAR CO LTD
February 27, 1979
STATE OF UTTAR PRADESH Vs. GOPI
March 2, 1979
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR
February 2, 1979
STATE OF UTTAR PRADESH Vs. BHOOP SINGH VERMA
January 24, 1979
STATE OF UTTAR PRADESH Vs. PT CHANDRA BHUSHAN MISRA
November 6, 1979
STATE OF UTTAR PRADESH Vs. SARVADAMAN MISHRA
October 25, 1979
STATE OF UTTAR PRADESH Vs. M V SIDDIQUI
November 22, 1979
STATE OF UTTAR PRADESH Vs. KISHORI LAL MINOCHA
December 21, 1979
STATE OF UTTAR PRADESH Vs. SYNTHETICS AND CHEMICALS LTD:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
December 19, 1979
STATE OF UTTAR PRADESH Vs. HAKIM SINGH
October 19, 1979
STATE S P E HYDERABAD Vs. AIR COMMODORE KAILASH CHAND
December 21, 1979
SUBHASH CHANDER Vs. STATE CHANDIGARH ADMINISTRATION
November 15, 1979
SUKHRANI DEAD Vs. HARI SHANKER
April 12, 1979
SUN II BATRA II Vs. DELHI ADMINISTRATION
December 20, 1979
SUNDARI Vs. LAXMI
August 28, 1979
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. ANIL KUMAR BHUNJA
August 23, 1979
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO GOVERNMENT OF WEST BENGAL Vs. ABANI MAITY
March 6, 1979
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. ASHUTOSH GHOSH
January 16, 1979
SURAJ MAL Vs. STATE DELHI ADMINISTRATION
February 13, 1979
SURAJDEO OJHA Vs. STATE OF BIHAR
March 22, 1979
SURENDER KUMAR AGGARWAL Vs. SATYAPAL VARSHNEYA
August 7, 1979
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
February 7, 1979
SURENDRA NATH MOHTON Vs. STATE OF BIHAR
February 28, 1979
SURYAMANI DEI AND LAXMAN MAHAKUDE Vs. STATE OF ORISSA
April 4, 1979
SUSHIL CHOWDHARY Vs. STATE OF BIHAR
September 6, 1979
SWAMI SARAN SAKSENA Vs. STATE OF UTTAR PRADESH
October 11, 1979
SWARAN LATA Vs. UNION OF INDIA
January 16, 1979
SYAD AKBAR Vs. STATE OF KARNATAKA
July 25, 1979
TALAKSI MALSI SAWALA Vs. STATE OF MAHARASHTRA
February 9, 1979
TAMIL NADU EDUCATION DEPARTMENT MINIS TERIAL AND GENERAL SUBORDINATE SERVICES ASSOCIATION Vs. STATE OF TAMIL NADU
October 23, 1979
TARINI KAMAL PANDIT Vs. PRAFULLA KUMAR CHATTERJEE DEAD
January 16, 1979
TARKESHWAR SIO THAKUR JIU Vs. DAR DASS DEY AND CO
February 6, 1979
THAKORESHRI MAHARASINGH JI DOLATSINGHJI Vs. STATE OF GUJARAT
August 17, 1979
THAKUR BHIM SINGH THAKUR KAN SINGH Vs. THAKUR KAN SINGH:THAKUR BHIM SINGH
December 21, 1979
TILAK PRAKASH KHULLAR Vs. STATE OF HARYANA
February 14, 1979
TIRATH RAM Vs. STATE OF UTTAR PRADESH
April 6, 1979
UKHARA ESTATE ZAMINDARIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
September 19, 1979
UMA SHANKAR Vs. STATE OF UTTAR PRADESH
March 22, 1979
UMEDMAL LALTA PRASAD Vs. STATE OF MAHARASHTRA
February 15, 1979
UNION OF INDIA Vs. SURJIT SINGH ATWAL
January 18, 1979
UNION OF INDIA Vs. J AHMED
March 7, 1979
UNION OF INDIA Vs. JARDINE HENDERSON LIMITED
March 16, 1979
UNION OF INDIA Vs. K G KHOSLA AND COMPANY LIMITED
March 6, 1979
UNION OF INDIA Vs. E 8 S0UNDARA RAJAN:V N DESHPANDE:A K REDDY:K SATYANARAYANA
April 1, 1979
UNION OF INDIA Vs. M E REDDY
September 19, 1979
UNION OF INDIA Vs. MOHAMMAD NAZIM
October 18, 1979
UNION OF INDIA Vs. R B CH RAGHUNATH SINGH AND CO
July 27, 1979
UNION OF INDIA Vs. SATISH CHANDRA SHARMA
November 30, 1979
UNION OF INDIA ANT OTHERS BALDEV KRISHAN Vs. SHANTI SWARUP:UNION OF INDIA
February 5, 1979
UNION OF INDIA MAHARAO SAHIB SHRI BHIM SINGHJI Vs. VALLURI BASAVAIAH CHOWDHARY:UNION OF INDIA
May 1, 1979
UTTAM CHAND Vs. INCOME TAX OFFICER CENTRAL CIRCLE AMRITSAR
March 5, 1979
V C SHUKLA Vs. STATE
December 7, 1979
V DHANAPAL CHETTIAR Vs. YESODAI AMMAL
August 23, 1979
V K GUPTA Vs. NIRMALA GUPTA
September 4, 1979
V S KUTTAN PILLAI Vs. RAMAKRISHNAN
September 18, 1979
VALLABHARAYA SWAMI VARU DEITY OF SWARNA Vs. DEEVI HANUMANCHARYULU
January 9, 1979
VALLIAMMA CHAMPAKA PILLAI Vs. SIVATHANU PILLAI
August 24, 1979
VASWANT NARAYAN PAVVAR Vs. STATE OF MAHARASHTRA
December 19, 1979
VED PRAKASH GHAUDHRY Vs. STATE OF HARYANA
October 25, 1979
VIJAY SINGH Vs. MURARILAL
August 3, 1979
VIMALCHAND JAWANTRAJ JAIN Vs. PRADHAN
May 4, 1979
VISHNU SHIV RAM BHOIR Vs. STATE OF MAHARASHTRA
February 22, 1979
VITHAL DATTATRAYA KULKARNI Vs. SHAMRAO TUKARAM POWER
March 21, 1979
WORKMEN Vs. BALMER LAWRIE AND CO LTD
October 29, 1979
WORKMEN OF DODSAL PRIVATE LIMITED Vs. DODSAL PRIVATE LIMITED
February 6, 1979
WORKMEN OF TIRUMALA TIRUPATHI DEVASTHANAM Vs. MANAGEMENT
November 30, 1979
WORKMEN SHIFT INCHARGE SUB STATION Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL DELHI
November 13, 1979
YASIN GULAM HAIDER Vs. STATE OF MAHARASHTRA
February 9, 1979
YOGENDRA MORARJI Vs. STATE OF GUJARAT
December 10, 1979
ZILA SINGH Vs. HAZARI
February 15, 1979
ZILE SINGH Vs. STATE DELHI ADMINISTRATION
January 30, 1979
ZOHRABI Vs. ARJUNA
August 16, 1979