Case Index

Title
Date
ACHUMBIT LAL Vs. RAJ BAHADOOR SINGH
February 6, 1879
BADRI PARSHAD Vs. BABU MURLIDHUR
November 27, 1879
BISSESSUR LALL SAHOO Vs. MAHARAJAH LUCHMESSUR SINGH
July 15, 1879
COLLECTOR OF MADURA Vs. RAMASAWMI CHETTI
May 8, 1879
DEWAN MANWAR ALI Vs. UNNODA PERSHAD ROY
November 14, 1879
DINOMOYI DEBI Vs. ROY LUCHMIPUT SINGH
December 3, 1879
DOORGA CHURN CHATTERJEE Vs. ASHUTOSH DUTT
July 26, 1879
GOURI NACHIAR Vs. CHIDAMBARAM CHETTIAR
May 27, 1879
IN RE: F. W. QUARRY Vs. STATE
November 25, 1879
INDROMONI CHOWDHRANI Vs. BEHARI LAL MULLICK
December 11, 1879
J. P. WISE Vs. AMEERUNNISSA KHATOON
December 19, 1879
JODOO LAL MULLICK Vs. KALI KISHEN TAGORE
June 11, 1879
MAHARAJAH DRIG BIJAI SINGH Vs. GOPAL DATT PANDAY
December 5, 1879
NAGARDHAS SAUBHAGYADAS Vs. THE CONSERVATOR OF FORESTS AND THE SUB-COLLECTOR
November 21, 1879
NEW BEERBHOOM COAL COMPANY Vs. BULARAM MAHATA
February 6, 1879
PALLIKELAGATHA MARCAR Vs. JOHN GOTHFRIED SIGG
February 21, 1879
RAJAH MUMTAZ ALI KHAN Vs. RAJAH KISHENDATT RAM
March 28, 1879
RAJAH VENKATA NARASIMHA APPA ROW BAHADUR; RAJAH VENKATA NARASIMHA APPA ROW Vs. RAJAH NARAYYA APPA ROW BAHADUR
December 13, 1879
RAMABAI WIDOW OF RAMCHANDRA PANT Vs. NARAYANRAO RAMCHANDRA PANT
March 18, 1879
RANI LEKRAJ KUAR; RANI RUGHUBUNS KUAR Vs. BABOO MAHPAL SINGH; BABOO MAHPAL SINGH
November 25, 1879
RUGHOOBUR DYAL SAHOO Vs. MAHARAJAH KISHEN PERTAB SAHEE
June 25, 1879
SAYAD MIR UJMUDIN KHAN VALAD MIR KHAMRUDIN KHAN Vs. ZIA-UL-NISSA BEGAM
March 27, 1879
SETH SAMUR MULL Vs. CHOGA LALL
July 18, 1879
STUART SKINNER ALIAS NAWAB MIRZA Vs. WILLIAM ORDE
March 21, 1879
SURAJ BUNSI KOER Vs. SHEO PROSHAD SINGH
February 1, 1879
THAKOOR HURDEO BUX Vs. THAKOOR JOWAHIR SINGH
March 1, 1879
TIRU KRISHNAMA CHARIAR Vs. KRISHNASAWMI TATA CHARIAR
March 18, 1879
VENCATARAMAIYAN Vs. RAMASAWMI AIYAN
June 14, 1879