Case Index

Title
Date
ABDUL AZIZ Vs. MANMATH KUMAR
January 31, 1969
ALWAR IRON SYNDICATE Vs. UNION OF INDIA
February 5, 1969
AMRIT LAL Vs. STATE OF RAJASTHAN
August 7, 1969
ASHIQ ALI Vs. PHATA
August 12, 1969
ASSISTANT COMMERCIAL TAXES OFFICER AJMER CIRCLE AJMER Vs. RAMBILAS BHOJNALAYA
October 22, 1969
AYUB Vs. BHANWARCHAND
July 9, 1969
B GOPALDAS Vs. KOTA STRAW BOARD PVT LTD
January 11, 1969
BABULAL Vs. CHUNNILAL
April 30, 1969
BAJRANG LAL Vs. MAGRAJ
May 8, 1969
BALCHAND AND BROTHERS Vs. MUNICIPAL COUNCIL JAIPUR
November 3, 1969
BALDEO DAS Vs. KISHANLAL
July 16, 1969
BALKISHAN Vs. HARLAL
August 20, 1969
BANSHI Vs. STATE OF RAJASTHAN
August 26, 1969
BANWARI Vs. STATE OF RAJASTHAN
March 25, 1969
BASANTILAL Vs. LAL SHANKER
July 31, 1969
BEHROON Vs. LAHIRI
June 11, 1969
BHABUTMAL Vs. STATE
November 27, 1969
BHAGWAT PRASAD Vs. DWARKA PRASAD
July 4, 1969
BHANWARLAL Vs. RAJA BABU
February 19, 1969
BHANWARLAL Vs. CHANDRA KANTA AND ORS.
July 17, 1969
BHANWARLAL Vs. STATE OF RAJASTHAN
September 5, 1969
BHONRILAL Vs. KAUSHALIYA
January 31, 1969
BHOORAMAL Vs. GOVIND DEV
October 28, 1969
BIRDHI CHAND SUMERMAL Vs. RAMDEO
March 12, 1969
BIRDHICHAND Vs. RAM PRASHAD
October 22, 1969
BISHAN SINGH Vs. RAM SINGH
November 18, 1969
BOBDA Vs. NANGI
October 6, 1969
BRAHMANAND Vs. STATE OF RAJASTHAN
October 29, 1969
BULIDAN SINGH Vs. PITAR EMMENUAL
July 14, 1969
BULIDAN SINGH Vs. VICTOR EMMANUAL
July 14, 1969
CHANDI Vs. GANGARAM
July 28, 1969
CHANDMAL Vs. STATE OF RAJASTHAN
October 13, 1969
CHHELA Vs. SOHANI
January 20, 1969
COMMERCIAL TAXES OFFICER AJMER Vs. M H SHAH AND CO
April 7, 1969
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JAIPUR Vs. CHHAGANMAL BASTIMAL
October 22, 1969
COMMISSIONER OF GIFT TAX Vs. MADAN MOHAN
August 28, 1969
COMMISSIONER OF GIFT TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
January 10, 1969
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL TRUST LIMITED
January 15, 1969
COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
July 16, 1969
COMMISSIONER OF INCOME TAX Vs. SHANKERLAL NARAINDAS
August 28, 1969
COMMISSIONER OF INCOME TAX Vs. VENICHAND MAGANLAL
August 29, 1969
COMMISSIONER OF INCOME TAX Vs. MOTILAL RAMSWAROOP
August 25, 1969
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN INDUSTRIES LIMITED
September 26, 1969
COMMISSIONER OF INCOME TAX Vs. INDRA AND COMPANY
September 18, 1969
COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN Vs. MAZDOOR KISAN SAHKARI SAMITI VILLAGE BHADU
May 6, 1969
COMMISSIONER OF INCOME-TAX RAJASTHAN JAIPUR Vs. INDRA AND CO JODHPUR
September 18, 1969
COMMISSIONER OF WEALTH TAX DELHI AND RAJASTHAN Vs. GANGANAGAR SUGAR MILLS LTD
January 10, 1969
DAULAT RAJ SINGHVI Vs. STATE OF RAJASTHAN
November 17, 1969
DAULATRAJ Vs. IDOL SHRI CHHAGAN MAGANLALJI MAHARAJ AT KUCHAMAN
April 16, 1969
DAYA BAI Vs. BADRI NARAIN
January 17, 1969
DEEN DAYAL Vs. BHURA
September 8, 1969
DEEP SINGH Vs. REGIONAL TRANSPORT AUTHORITY, BIKANER
November 7, 1969
DEVI SAHAI AGARWAL Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
March 10, 1969
DHANNA Vs. MAKHAN DAS
October 10, 1969
DHANNALAL Vs. STATE
July 31, 1969
DHARAM CHAND Vs. CHHAJU
July 4, 1969
DHARMA RAM Vs. RAM KARAN AND THE STATE
March 10, 1969
DHIRIA Vs. JAINARAIN
February 27, 1969
DIVISIONAL PERSONNEL OFFICER N RLY BIKANER Vs. RAM KISHORE
November 19, 1969
DULAHNOMAL Vs. DHANSUKHLAL AND OTHERS
March 12, 1969
DURGADAS Vs. AGARCHAND
September 19, 1969
FIRM SITARAM AGARWAL Vs. HARNATH
February 25, 1969
GANESH Vs. STATE OF RAJASTHAN
August 5, 1969
GANGA RAM Vs. JEEVAN RAM
August 1, 1969
GANGADAS Vs. MOOLCHAND
May 2, 1969
GANGANAGAR SUGAR MILLS LTD Vs. INDUSTRIAL TRIBUNAL JAIPUR
August 25, 1969
GANGASHARAN Vs. RATILAL
December 19, 1969
GANI MOHAMMAD Vs. STATE OF RAJASTHAN
March 15, 1969
GEM PALACE JAIPUR Vs. UNION OF INDIA
December 4, 1969
GHISALAL Vs. SETH KANHAIYALAL
February 24, 1969
GIRDHARILAL Vs. LALCHAND
April 29, 1969
GOPI Vs. MADANLAL
April 30, 1969
GORDHANLAL Vs. C P INDUSTRIES PVT LTD
November 25, 1969
GOVIND NARAIN MATHUR Vs. SWAROOP NARAIN
May 7, 1969
GOVIND RAM Vs. DHANSUKH LAL AND OTHERS
March 12, 1969
GUGANRAM Vs. DALURAM
June 18, 1969
GUJARMAL Vs. SUKHPAL
January 9, 1969
GULAB SUNDARI BAPNA Vs. STATE OF RAJASTHAN
December 5, 1969
GYAN KAUR Vs. MANOHAR SINGH
October 8, 1969
H H THE MAHARAJA OF JAIPUR MUSEUM TRUST JAIPUR Vs. STATE OF RAJASTHAN
December 13, 1969
HAKIM GHULAM MOHAMMED Vs. ZAHOOR MOHAMMAD
August 14, 1969
HAMIR KHAN Vs. JASWANT SINGH
September 13, 1969
HANSRAJ Vs. RAJAS THAN STATE CO OPERATIVE TRIBUNAL JAIPUR
September 24, 1969
HANUMAT SINGH Vs. PHUNA
December 9, 1969
HARAKCHAND Vs. STATE OF RAJASTHAN
December 5, 1969
HARBANS SINGH Vs. STATE OF RAJASTHAN
October 22, 1969
HARBANSLAL Vs. UNION OF INDIA
November 20, 1969
HARDEVA Vs. ISMAIL
December 5, 1969
HARDEVA RAM Vs. CIVIL JUDGE JHUNJHUNU
August 1, 1969
HARDEVI Vs. GHANSHYAM
July 16, 1969
HARUMAL Vs. SAHJADI BIBI
August 14, 1969
HAZARI Vs. GANGASAHAI
March 20, 1969
HEERA LAL Vs. HARIVALLABH
April 21, 1969
HIRALAL Vs. COMMISSIONER EXCISE UDAIPUR
March 26, 1969
HOSPITAL EMPLOYEES UNION Vs. STATE OF RAJASTHAN
December 10, 1969
HUKMI CHAND Vs. JAIPUR ICE AND OIL MILLS CO
December 9, 1969
INDERJEET SINGH Vs. MAHARAJ RAGHUNATH SINGH
May 3, 1969
JADULAL Vs. STATE OF RAJASTHAN
July 30, 1969
JAGDISH KUMAR Vs. ROOPCHAND
November 19, 1969
JAGDISH SHARAN Vs. REVENUE APPELLATE AUTHORITY
January 10, 1969
JAHOOR KHAN Vs. STATE
October 22, 1969
JAIDEV JAIN AND CO Vs. BURMAH SHELL OIL STORAGE AND DIST CO OF INDIA
March 7, 1969
JAIPUR VASTRA VYOPAR SANGH Vs. SHYAM SUNDER LAL PATODIA
April 18, 1969
JAMNI SAHAI Vs. BHAGWAN SAHAI
December 15, 1969
JANKILAL SHRINARAYAN Vs. HANUMAN
December 19, 1969
JEEWANMAL Vs. DHARAMCHAND KHATRI
August 13, 1969
JHAMBU KUMAR RANIWALA Vs. EDWARD MILL CO. LTD., EDWARD
November 11, 1969
JODHRAJ Vs. SULEMAN
July 28, 1969
JOHRI Vs. STATE
October 15, 1969
JOT RAM Vs. TARU RAM
August 26, 1969
JUGAL KISHORE Vs. RAMGOPAL
October 23, 1969
K N GUPTA Vs. UNION OF INDIA
May 8, 1969
KALLA Vs. ABDULLA
September 30, 1969
KALUWA Vs. NATHI
June 11, 1969
KANHAIYA LAL Vs. DULICHAND
July 29, 1969
KESAR SINGH Vs. ADDITIONAL COLLECTOR PALI
August 13, 1969
KESHAR SINGH Vs. MST. DEU AND ORS.
August 28, 1969
KHETA Vs. KISHNA
April 30, 1969
KIRORI Vs. MOHANLAL
April 15, 1969
KOTAH MATCH FACTORY KOTAH Vs. STATE OF RAJASTHAN
February 3, 1969
KRISHAN CHAND KAPUR Vs. KISHANCHAND MEHRA
May 2, 1969
KRISHANLAL GODARA Vs. STATE OF RAJASTHAN
January 7, 1969
KUNJBEHARI LAL Vs. REGIONAL ASSISTANT LABOUR COMMISSIONER JAIPUR
July 11, 1969
KURDAMAL Vs. REGIONAL TRANSPORT AUTHORITY BIKANER
January 21, 1969
LACHMAN SINGH Vs. SONA
March 7, 1969
LAJPAT RAI AGARWAL Vs. ARYA SAMAJ SHIKSHA SABHA AJMER
February 11, 1969
LAJPAT RAI AGARWAL Vs. ARYA SAMAJ SHIKSHA SABHA
February 1, 1969
LALCHAND Vs. MAHABIR PRASAD
July 14, 1969
MADAN SINGH KUNDAN SINGH Vs. STATE OF RAJASTHAN
November 26, 1969
MADANLAL Vs. MANAKCHAND
August 25, 1969
MADANLAL Vs. RAM NARAIN
January 13, 1969
MAGH RAJ Vs. STATE OF RAJASTHAN
January 10, 1969
MAHALAKSHMI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 2, 1969
MAHARAJ BHAWANI SINGH Vs. SITARAM
June 11, 1969
MAHARAJA OF JAIPUR MUSEUM TRUST Vs. STATE OF RAJASTHAN
September 13, 1969
MAHARAJA RANA HEMANT SINGHJI H H Vs. COMMISSIONER OF INCOME TAX
December 2, 1969
MAHAVEER METAL MANUFACTURING CO FALNA Vs. REGIONAL PROVIDENT FUND COMMISSIONER JAIPUR
January 23, 1969
MAHIMA SINGH Vs. STATE OF RAJASTHAN
March 17, 1969
MAN MOHAN KAUSHIB Vs. STATE OF RAJASTHAN
November 14, 1969
MANA LAL Vs. STATE
September 3, 1969
MANAK Vs. STATE OF RAJASTHAN
May 8, 1969
MANGAL RAM Vs. CHANDRAVATI DEVI
April 22, 1969
MANGIA ALIAS MANGILAL Vs. STATE OF RAJASTHAN
March 12, 1969
MANGLARAM Vs. STATE OF RAJASTHAN
February 10, 1969
MANIDEVI Vs. AMBADAN
December 10, 1969
MANNALAL Vs. STATE
September 3, 1969
MANNUMAL Vs. PRIT BAI
December 2, 1969
MANRAJ Vs. RAMESHWAR
January 23, 1969
MANZOOR AHMAD Vs. STATE OF RAJASTHAN
August 28, 1969
MARATHA MANDIR LTD Vs. OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PVT LTD
November 19, 1969
MAZHAR HUSSAIN Vs. SHAFI MOHAMMED
July 15, 1969
MOHAMMAD Vs. REGIONAL TRANSPORT AUTHORITY
August 2, 1969
MOHAN LAL Vs. BHANWAR LAL
July 2, 1969
MOHAN LAL Vs. LAKHE KHAN
September 13, 1969
MOHANLAL Vs. STATE OF RAJASTHAN
June 23, 1969
MOOLI DEVI Vs. PAREEK COMMERCIAL BANK LTD
September 29, 1969
MOTI SINGH Vs. SAWANT RAM
March 26, 1969
MOTILAL Vs. KESHAW DEO
October 3, 1969
MUNICIPAL COUNCIL JAIPUR Vs. SEWAN DAS
December 18, 1969
MURLI SINGH Vs. STATE BANK DHOLPUR
September 25, 1969
NAMAMAL Vs. RADHEY SHYAM
January 7, 1969
NAND KISHORE Vs. SUKHALI
June 17, 1969
NARAYANDAS Vs. MUNICIPAL COUNCIL AJMER
August 18, 1969
NARESHWAR LAL JOSHI Vs. STATE OF RAJASTHAN
March 6, 1969
NATHULAL Vs. MANA DEVI
October 21, 1969
NIRMAL KUMAR Vs. CO-OPERATIVE BANK LTD
August 19, 1969
NOOR MOHAMMAD Vs. CHODHARY MEHTABKHAN
January 19, 1969
PADAM SINGH Vs. STATE OF RAJASTHAN
July 25, 1969
PANNA LAL Vs. BALBIR SINGH
July 10, 1969
PANNALAL Vs. MANAKLAL
December 4, 1969
PARASMAL Vs. STATE OF RAJASTHAN
August 12, 1969
PEERU Vs. STATE OF RAJASTHAN
September 3, 1969
PHOOL CHAND BABULAL AND ORS. Vs. HARISH CHANDER
January 16, 1969
PRABHATI Vs. SHEOKARAN
June 13, 1969
PRADUMAN KUMAR Vs. GIRDHARI SINGH
March 13, 1969
PRAKASH CHANDRA Vs. GUMANMAL
August 13, 1969
PREMSUKH Vs. HANUMANDAS
April 22, 1969
PUKH RAJ Vs. PARBHA
March 13, 1969
PUKHRAJ AJAYRAJ OSWAL Vs. PRABHA VANAJI
March 13, 1969
PURSHOTTAMDASS BANGUR Vs. COMMISSIONER OF INCOME-TAX RAJASTHAN JAIPUR
January 31, 1969
PURUSHOTTAMDASS BANGUR Vs. COMMISSIONER OF INCOME TAX
January 31, 1969
PYARELAL Vs. RANI RAMAN KUMARI
April 9, 1969
R B MOONDRA AND CO Vs. BHANWARI
April 22, 1969
RAI BAHADUR KACHORIMAL SUKHLAL BANSWARA Vs. STATE OF RAJASTHAN
December 30, 1969
RAM CHARAN Vs. TRILOKI NATH
May 1, 1969
RAM GOPAL Vs. STATE OF RAJASTHAN
August 22, 1969
RAM KRIPAL Vs. RADHEY SHYAM
December 10, 1969
RAM KUMAR Vs. STATE OF RAJASTHAN
April 23, 1969
RAM PRASAD Vs. KISHAN
September 5, 1969
RAM RAKH Vs. CREDITORS
February 17, 1969
RAM SINGH Vs. MOHAN LAL
July 18, 1969
RAMA KRISHNA TOSHNIWAL Vs. MAHALAKSHMI MILLS GO LTD
September 26, 1969
RAMA KRISHNA TOSHNIWAL Vs. MAHA LAXMI MILLS CO LTD
August 26, 1969
RAMCHANDER Vs. STATE OF RAJASTHAN
April 2, 1969
RAMCHANDRA Vs. KANAKMAL
May 6, 1969
RAMNARAIN Vs. NARBADA
May 30, 1969
RAMNIWAS Vs. POKARRAM
July 22, 1969
RAMPAL GARG Vs. SHRIMAD DAYANAND ORPHANAGE AJMER
August 20, 1969
RAMPRATAP Vs. STATE
March 14, 1969
RAMPURIA ICE FACTORY LTD Vs. STATE
April 23, 1969
RAMSINGH Vs. MOHANLAL
July 18, 1969
RATAN CHAND Vs. ANTHUDAN
March 26, 1969
RATANLAL Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY BIKANER REGION
February 27, 1969
ROSHAN BUX Vs. REGIONAL TRANSPORT AUTHORITY
February 1, 1969
S N MISRA Vs. STATE OF RAJASTHAN
July 8, 1969
SAIDAN Vs. SHAMSUDDIN
November 17, 1969
SANGRAM SINGH Vs. ROOP LAL
August 6, 1969
SANWARMAL Vs. MUNICIPAL COUNCIL SIKAR
November 3, 1969
SARDAR KHAN Vs. STATE OF RAJASTHAN
February 26, 1969
SATYAPAL Vs. OM PRAKASH
September 11, 1969
SETH SOBHAGMAL LODHA Vs. EDWARD MILLS LTD
December 19, 1969
SHANTI BAI Vs. KISHEN GOPAL
August 5, 1969
SHIKHAR CHAND SETHI Vs. DIVISIONAL MECHANICAL ENGINEER E WESTERN RAILWAY
August 22, 1969
SHITAL DASS Vs. DEOHANS
July 11, 1969
SHIVRAM SINGH Vs. STATE OF RAJASTHAN
February 18, 1969
SHIVRAM SINGH Vs. THE STATE OF RAJASTHAN
February 24, 1969
SHRINARAIN Vs. LACHHIRAM
February 10, 1969
SHYAM SUNDER AZAD Vs. TRANSPORT APPELLATE TRIBUNAL
October 24, 1969
SITA RAM Vs. GOVIND
January 21, 1969
SITARAM BHANDAR TRUST PILANI Vs. STATE OF RAJASTHAN
December 31, 1969
SOBHAGMAL Vs. RAM GOPAL
January 17, 1969
SOHAN RAJ TAPARIA Vs. MAHENDRA SINGH
October 29, 1969
SOMNATH PURI Vs. STATE
April 16, 1969
STATE Vs. GANPAT LAL
February 19, 1969
STATE Vs. JAGDISH
March 15, 1969
STATE OF RAJASTHA Vs. CHIRANJI LAL AGARWAL
August 26, 1969
STATE OF RAJASTHAN Vs. RATANLAL SOGANI
August 8, 1969
STATE OF RAJASTHAN Vs. INDUSTRIAL TRIBUNAL RAJASTHAN
October 15, 1969
STATE OF RAJASTHAN Vs. SAIFUDDIN AND BROS
December 31, 1969
STATE OF RAJASTHAN Vs. PREM NATH
December 19, 1969
STATE OF RAJASTHAN Vs. BUNDI ELECTRIC SUPPLY CO. LTD., BUNDI
August 14, 1969
STATE OF RAJASTHAN Vs. PUKHRAJ
February 21, 1969
STATE OF RAJASTHAN Vs. BUNDI ELECTRIC SUPPLY CO LTD
February 14, 1969
STATE OF RAJASTHAN Vs. BHAGATRAM
January 17, 1969
STATE OF RAJASTHAN Vs. CHHUTTANLAL
April 16, 1969
STATE OF RAJASTHAN Vs. PADAMSINGH
June 11, 1969
STATE OF RAJASTHAN Vs. MOHAN SINGH
June 11, 1969
STATE OF RAJASTHAN Vs. ODERMAL
July 24, 1969
SUALAL Vs. RAM NARAYAN
November 4, 1969
SUKHDAN Vs. ANACHI
July 16, 1969
SULTAN KHAN Vs. BRIJ MOHAN
August 30, 1969
SURAJ BAI Vs. NAWAB MOHAMMED
April 13, 1969
SURAJ BAI AND ORS. Vs. NAWAB MOHAMMED MUKARRAM ALI KHAN AND ORS.
April 18, 1969
SURAJMAL Vs. CHANDMAL
January 29, 1969
SURENDRA KUMAR PANDE DR Vs. STATE OF RAJASTHAN
March 13, 1969
T P BASU Vs. RATANCHAND
January 30, 1969
TARACHAND Vs. MISRIMAL
April 1, 1969
TEWARI KANHAIYA LAL Vs. LILAWATI DEVI
July 16, 1969
TEWARI KANHAIYALAL Vs. LILAWATI DEVI
January 16, 1969
TRILOK CHAND BIISUKHRAI Vs. COMMISSIONER OF INCOME TAX JAIPUR
December 9, 1969
UDAI SINGH Vs. STATE OF RAJASTHAN
August 7, 1969
UDAICHAND Vs. SURAJMAL
January 11, 1969
UDARAM Vs. ADDITIONAL COLLECTOR GANGANAGAR
January 17, 1969
UMIA SHANKER Vs. FIRM JANI KHUSALJI JETHAJI
January 27, 1969
UMRAO SINGH DHABARIYA Vs. YASHWANT SINGH NAHAR
April 25, 1969
UNION OF INDIA Vs. CHATURI LAL
November 3, 1969
URJARAM Vs. KESAR SINGH
November 25, 1969
USUF ALI Vs. AZAD BIDI WORKERS CO OPERATIVE SOCIETY BUNDI
April 30, 1969
VIJAI RAJ Vs. BHANWARI DEVI
July 18, 1969
VISHWANATH SINGH Vs. GOPIL
October 31, 1969
YADAV MOTOR TRANSPORT CO Vs. JAGDISH PRASAD BHIMGANI WARD KOTA
March 13, 1969