Home
Case Index
Title
Date
ADMINISTRATOR OF DISTRICT BOARD Vs. DEONATH SAHAY
August 6, 1969
AMARNATH SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 6, 1969
AMIR LAL THAKUR Vs. RAM KRISHNA SINGH
October 7, 1969
ANIS KHAN Vs. T L V AIYAR
August 13, 1969
ARJUNLAL DHANJI RATHOD Vs. DAYARAM PREMJI PADHIAR
August 6, 1969
ASADULLAH KHAN Vs. BIBI KHAIRUN NISA
January 10, 1969
AZIA Vs. SUKHAI BISWAS
March 18, 1969
B P SINHA Vs. TARA PRASAD SINGH
March 14, 1969
BACHO SINGH Vs. STATE OF BIHAR
May 16, 1969
BADRI SAH Vs. STATE OF BIHAR
February 5, 1969
BAGESHWAR MISSER Vs. KHANDARI KUER AND THE STATE
February 12, 1969
BAIDYANATH MURMU Vs. BHAGWAT MURMU
October 3, 1969
BAIKUNTHA JHA Vs. STATE OF BIHAR
May 15, 1969
BALESHWAR MANDAL Vs. UCHIT LAL JHA
February 13, 1969
BALKISHUN SAO Vs. MUNNO KHAN
February 24, 1969
BALMAKUND MODI Vs. STATE OF BIHAR
April 23, 1969
BANARSHI LAL LAROIYA Vs. JATADHARI DAS
March 20, 1969
BANKEY BIHARI LAL Vs. THE COMMISSIONER AND OTHERS
April 15, 1969
BANWARILAL AGARWAL Vs. STATE OF BIHAR
August 19, 1969
BASRUDDIN KHAN Vs. GURUDARSHAN DAS
May 23, 1969
BASU CHOUDHARY Vs. STATE OF BIHAR
November 24, 1969
BATUKDHARI PD. SINGH ALIAS NUNU BABU AND BINOTE PD. SINGH Vs. MATUKDHARI PD. SINGH
February 10, 1969
BHADAR MUNDA Vs. DHUCHUA ORAON
April 18, 1969
BHOLA MAHTON Vs. BHATTU BAITHA
July 23, 1969
BHUNESHWAR SINGH Vs. STATE
March 19, 1969
BIBI MOHITUNNISA Vs. MUHAMMAD MOHIUDDIN
January 13, 1969
BIHAR CO OPERATIVE MOTOR VEHICLES INSURANCE SOCIETY LTD Vs. RAMESHWAR RAUT
May 16, 1969
BIMAL KUMAR GHOSH Vs. SUSANTA KUMAR BOSE
August 18, 1969
BISHNU KUMAR SUREKA AND JAI KUMAR SUREKA Vs. STATE OF BIHAR AND HARI PD. CHAMARIA
December 29, 1969
BISHUN SAH Vs. SAILENDRA PRASAD
February 4, 1969
BISHWANATH KEDIA Vs. STATE OF BIHAR
March 31, 1969
BRAJESHWAR SAHAY Vs. K K SINHA
March 11, 1969
BUDDINATH MISHRA Vs. STATE OF BIHAR
May 7, 1969
BUDHRAM KASHIRAM Vs. STATE OF BIHAR
September 22, 1969
CHANDRIKA PRASAD Vs. STATE OF BIHAR
May 19, 1969
CHANRU SAH Vs. USHARANI DAS GUPTA
January 13, 1969
CHAURASI MANJHI Vs. STATE OF BIHAR
August 1, 1969
CHHANGI RAM AGARWALLA AND ORS. Vs. STATE OF BIHAR
November 27, 1969
COMMISSIONER OF COMMERCIAL TAXES Vs. SHEODUTTA PRASAD CHANDESHWAR SINGH
September 23, 1969
COMMISSIONER OF COMMERCIAL TAXES Vs. INDIAN CABLE CO LTD
September 17, 1969
COMMISSIONER OF INCOME TAX Vs. SAHU JAIN LIMITED
March 14, 1969
D S BHORIA Vs. N SINGH
February 12, 1969
DAITARI MAHTO Vs. STATE
August 27, 1969
DAMODAR PRASAD SINGH Vs. BAIJNATH SINGH AND ORS.
February 23, 1969
DEBI PRASAD Vs. STATE OF BIHAR
November 6, 1969
DEHRI ROHTAS LIGHT RLY CO LTD Vs. UNION OF INDIA
February 26, 1969
DEONANDAN OJHA Vs. RAMDEYAL OJHA
December 3, 1969
DEONANDAN SINGH Vs. STATE OF BIHAR
February 6, 1969
DEONATH PANDEY AND ORS. Vs. THE STATE OF BIHAR
January 3, 1969
DINESH THAKUR Vs. STATE OF BIHAR
April 9, 1969
DR. BENOY KRISHNA ROY AND ANOTHER Vs. THE RANCHI UNIVERSITY AND OTHERS
July 16, 1969
DUDH NATH SINGH Vs. SARJU SINGH
January 23, 1969
ELPHINSTONE PICTURE PALACE Vs. UNION OF INDIA
February 26, 1969
EXPRESS AUTO SERVICE (P LTD Vs. STATE OF BIHAR
April 30, 1969
GANESH PRASAD Vs. JUGESHWAR TEWARI AND ORS.
March 26, 1969
GANGA CHARAN MUKHERJEE Vs. MRS. (DR.) REBA BANI MAZUMDAR AND ANOTHER
September 22, 1969
GAURI SHANKER SAH Vs. RAMCHANDER SAH
April 18, 1969
GAYA DATT PATHA Vs. NARABDESHWAR DUBEY
July 22, 1969
GOBIND RAM JHUNJHUNWALA Vs. STATE OF BIHAR
February 4, 1969
HANSRAJ BAGRACHA Vs. STATE OF BIHAR
January 4, 1969
HARIKISHUN SINGH Vs. KASHINATH RAI AND ORS.
April 22, 1969
HARINAGAR SUGAR MILLS LIMITED Vs. STATE OF BIHAR AND ORS.
September 18, 1969
HARISH CHANDRA CHATURDAS Vs. RAM GOURI DEVI
April 18, 1969
HASIM MIAN Vs. SUNDER PASWAN
November 28, 1969
IMPERIAL TOBACCO CO OF INDIA LTD Vs. STATE OF BIHAR
April 9, 1969
INDRASANA KUER Vs. SIA RAM PANDEY
February 6, 1969
JAGANNATH DAS Vs. JAMESHPUR NOTIFIED AREA
May 14, 1969
JAGDU HO AND ORS. Vs. MAHATI HO AND ORS.
December 19, 1969
JAIRAM SINGH Vs. STATE OF BIHAR
May 13, 1969
JAMUNA PRASAD Vs. BISHESHWAR SAH
April 8, 1969
JANARDAN PRASAD MANDAL Vs. STATE OF BIHAR
July 10, 1969
K C THOMAS Vs. R L GADEOCK
April 7, 1969
K C VERMA Vs. MANAGING DIRECTOR BOKARO STEEL LTD
April 2, 1969
KAILASH CHAUDHARY Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION
July 16, 1969
KAILASH PRASHAD JHUNJHUNWALA Vs. NAGARMAL BISHWANATH AND OTHERS
February 21, 1969
KAMALESHWARI THAKUR AND OTHERS Vs. STATE
August 13, 1969
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
November 28, 1969
KANHAIYA LAL JAIN AND TRILOK CHAND JAIN Vs. MAHESHWAR SINGH
November 27, 1969
KESHAB KISHORE NARAIN SARASWATI Vs. STATE OF BIHAR
December 18, 1969
KIRTI BHUSHAN SINGH Vs. STATE OF BIHAR
April 3, 1969
KRISBNAJI Vs. SUBHADRA DEVI AND ANR.
May 21, 1969
LAKHAN SAHU Vs. SHRI MADNESHWAR NATH DATT
April 24, 1969
LAKHAN SINGH Vs. KISHUN SINGH
August 20, 1969
LALJEE RAM BHAGAT Vs. NAND LAL SINGH
February 13, 1969
M L BURMAN Vs. SHYAMSUNDER SINHA
January 13, 1969
MADAN MOHAN PRASAD Vs. GOVERNMENT OF BIHAR
September 26, 1969
MAHANTH SUKHDEO GIRI Vs. KAPILDEO SINGH
April 7, 1969
MAHANTH UMESH NARAIN PURI Vs. CONTROLLER OF ESTATE DUTY
August 12, 1969
MAHENDRA DAS Vs. STATE
April 9, 1969
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 7, 1969
MANAGEMENT OF RODIO FOUNDATION ENGINEERING LTD Vs. STATE OF BIHAR
April 15, 1969
MANAGEMENT OF SHIVA FLOUR MILLS Vs. WORKMEN
July 3, 1969
MANAGEMENT OF THE NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD., CHANDAN DAM UNIT Vs. THEIR WORKMEN AND ORS.
March 17, 1969
MANGAL MAHTO Vs. BIHARI MAHTO AND ORS.
February 13, 1969
MANGAL PD. YADAV Vs. KESHVADEO TULSHIAN AND OTHERS
March 11, 1969
MANGAR NAGBANSHI MUNDA Vs. STATE OF BIHAR
January 15, 1969
MANGRU MUNDA Vs. SARWAN BARAIK
February 10, 1969
MANI SANYAL LAKHANLAL Vs. UNION OF INDIA
January 4, 1969
MANU RAM BABU LAL Vs. STATE OF BIHAR
August 19, 1969
MAQSOOD ALAM Vs. MOSSAMAT BIBI HUSNA
October 15, 1969
MATANHELLA BROTHERS Vs. MAHABIR INDUSTRIES PVT LTD
February 11, 1969
MD AYUB KHAN Vs. ABDUS SAMAD KHAN
January 15, 1969
MITHILA SARAN SINGH Vs. NIHORA SINGH
January 23, 1969
MOHAMMAD ABBAS Vs. MOHAMMAD MUSTAQIM
July 29, 1969
MOHAMMAD AHSAN Vs. STATE OF BIHAR
January 30, 1969
MOHAMMAD KHODA BUKSH Vs. MOHAMMAD ISHAQUE
January 21, 1969
MOST. BHOLIA AND OTHERS Vs. GANPAT MAHTON AND OTHERS
January 9, 1969
MOTILAL YADAV Vs. RAMBILAS YADAV
August 5, 1969
MUNA KUAR Vs. LALA PRASAD SINGH
May 21, 1969
N P TRIPATHI Vs. THAKURJI
May 1, 1969
NAGESHWAR PD Vs. STATE OF BIHAR
May 15, 1969
NAIMA KHATOON Vs. SARJU PRASAD SINGH
July 25, 1969
NALINI KANTA CHOUDHARY Vs. PRESIDENT OF BIHAR STATE BOARD OF RELIGIOUS TRUSTS
December 22, 1969
NANDU BABU Vs. RAJENDRA KUMAR SINGH
August 21, 1969
NANHKI KAHARIN Vs. RAJMATA HARIPRIYA MALI DEVI
January 29, 1969
NARAIN DAS Vs. BANARSI LAL
February 20, 1969
NARAYAN DAS RAI Vs. BOLTA RAM
July 29, 1969
NEWA LAL SHARMA Vs. BIKKU SHARMA
August 12, 1969
OFFICE SECRETARY, BHUDAN YAJNA SAMITI Vs. MAHENDRA AHIR AND OTHERS
August 29, 1969
PABITAR SINGH Vs. STATE OF BIHAR
February 6, 1969
PANDU HO Vs. LOMBA HO ALIAS SAMBO HO
February 10, 1969
PANNALAL MODI Vs. HANSA SINGH
November 15, 1969
PARAS NATH OJHA Vs. STATE OF BIHAR
December 11, 1969
PARAS NATH PRASAD Vs. SURAJDEO PRASAD
January 7, 1969
PARMESHWARI PD. SINGH Vs. THE BIHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS AND OTHERS
May 13, 1969
PARSHAVA PROPERTIES LTD Vs. WORKMEN
July 4, 1969
PASHUPATI NARAIN SINHA Vs. UNION OF INDIA
September 26, 1969
PHULENA PRASAD Vs. JAGDISH CHOUDHARY
February 26, 1969
PURANMASI KHOJAWAR Vs. STATE OF BIHAR
February 17, 1969
PURSHOTTAM RAM AGARWAL Vs. STATE
August 26, 1969
RAGHUBANS SINGH Vs. MAHABIR SINGH
December 22, 1969
RAI BAHADUR GAJADHAR PRASAD SAH Vs. NATH MAL SAH
April 29, 1969
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. INCOME TAX OFFICER
March 19, 1969
RAJENDRA PRASAD KESRI Vs. STATE OF BIHAR
April 23, 1969
RAM CHANDRA PRASAD VISHARAD Vs. KHOKHA SAO AND OTHERS
April 28, 1969
RAM DHANESH SINGH Vs. CHANDRA DEVI
July 18, 1969
RAM JIWAN SINGH Vs. STATE OF BIHAR
August 1, 1969
RAM KRISHNALAL SAHU Vs. RAM CHANDRA SINGH
March 12, 1969
RAM LAKHAN PANDEY Vs. STATE OF BIHAR
March 14, 1969
RAM NIRANJAN TRIPATHY Vs. CHANCELLOR PATNA UNIVERSITY
April 2, 1969
RAM PRASAD SINGH Vs. STATE OF BIHAR
April 1, 1969
RAMDEO RAM Vs. AKALU AHIR,
October 14, 1969
RAMDEO SINGH Vs. STATE OF BIHAR AND OTHERS
May 9, 1969
RAMESHWAR SAO Vs. KAMLA SAO
January 9, 1969
RAMNIK LAL KOTHARI Vs. GOVERNMENT OF INDIA MINISTRY OF STEEL MINES AND METALS DEPARTMENT OF MINES AND METALS
March 14, 1969
RAMTIHA SINGH Vs. STATE OF BIHAR
March 13, 1969
RAMZAN MIAN Vs. EXECUTIVE ENGINEER P W D
April 1, 1969
RANJIT SINHA AND ORS. Vs. SMT. IASHO DEVI AND ORS.
February 3, 1969
RASIK LAL YADAV Vs. BHOLA PRASAD MANDAL
November 25, 1969
REWATI RAMAN SHARMA Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
February 11, 1969
RIPUMADHUSUDAN PRASAD SINGH Vs. RAMA SHANKAR PRASAD SINGH
March 21, 1969
RUPDEO SINGH Vs. NATHA SINGH
February 11, 1969
S A F ABBAS Vs. STATE OF BIHAR
November 7, 1969
S GURDIAL SINGH BEDI Vs. SUNDA HIRE PURCHASE CORPORATION
February 3, 1969
S N DUBEY Vs. DEVI KANT JHA
August 11, 1969
S.K. SHAMSUL, Vs. STATE OF BIHAR
July 31, 1969
SADAN PRASAD Vs. STATE OF BIHAR
January 8, 1969
SADRUL HASSAN Vs. THE STATE OF BIHAR AND ORS.
December 3, 1969
SAHDEO TANTI Vs. BIPTI PASIN
February 11, 1969
SAMARENDRA KUMAR MOTILAL Vs. JITENDRA KUMAR MOTILAL
July 29, 1969
SANWARMAL AGARWALLA Vs. BENOY KRISHNA MUKHERJEE
May 19, 1969
SARJU PRASAD SINGH Vs. CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
August 22, 1969
SARJU RAM Vs. HARIHAR RAM TEWARY
July 24, 1969
SARJUG MAHTO Vs. THE STATE
May 7, 1969
SARYUG BARHI Vs. DEVENDAR MAHTON
September 16, 1969
SATYADEO SAH Vs. STATE OF BIHAR
April 18, 1969
SHARDA DEVI Vs. KARAMCHAND THAPPAR AND CO
January 2, 1969
SHEIKH MIANJAN MIAN Vs. RAJBALLABH SINGH
January 2, 1969
SHEIKH MOHAMMAD UMAR Vs. BAIDYANATH GIRI
March 12, 1969
SHEO NARAYAN SINGH Vs. AMBICA SINGH
July 31, 1969
SHEOJANAM PRASAD Vs. SUMANT PRASAD JAIN
April 10, 1969
SHRI KAMAKHYA NARAIN SINGH Vs. SRI RAM LAKHAN SINGH AND THE STATE OF BIHAR
August 12, 1969
SHRINARAYAN SHARAF Vs. S.S. P. SINHA, LABOUR OFFICER
August 12, 1969
SK ALI IMAM Vs. HAFIZAN BIBI
September 22, 1969
SOBHARAM JOKHIRAM Vs. UNION OF INDIA
May 16, 1969
SOHAN MANJHI Vs. STATE
May 22, 1969
SOMU KUMAR CHATTERJEE Vs. DISTRICT SIGNAL
May 23, 1969
SRI SATISH KUMAR BANERJEE Vs. SRIMATI KANCHAN DEVI AND OTHERS
September 4, 1969
STATE Vs. PRABHU SAHAY KHARIA
February 27, 1969
STATE OF BIHAR Vs. CHUKIA URAON
January 17, 1969
STATE OF BIHAR Vs. SINHA
January 3, 1969
STATE OF BIHAR Vs. BIHAR STATE PUBLIC SERVICE
February 10, 1969
STATE OF BIHAR Vs. SHEO KUMAR SINHA
January 3, 1969
SULOCHANA KUER Vs. DEOMATI KUER
October 10, 1969
SUMESHWAR MISHRA Vs. SWAMI NATH TIWARI
September 5, 1969
SUN SHINE DRY CLEANERS, PATNA Vs. S.M. YAMIN YUNUS
September 23, 1969
SURYA VIJOY SINGH Vs. STATE OF BIHAR
April 7, 1969
SYED RAFIQUR RAHMAN Vs. COMMISSIONER OF WEALTH TAX
August 16, 1969
TARNI PRASAD Vs. UNION OF INDIA AND ORS.
April 10, 1969
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
July 1, 1969
TATA IRON AND STEEL CO LTD Vs. ABDUL AHAD
October 9, 1969
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
April 18, 1969
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
December 4, 1969
TEJPAL AGRAWAL AND M/S RAM PD. BANKATLAL Vs. STATE OF BIHAR
January 30, 1969
TENGARI KOERI Vs. JHAGRU KOERI
February 19, 1969
THAKUR DAS Vs. REGIONAL PROVIDENT FUND
March 11, 1969
THAKUR DAYAL RAI Vs. BISHUNDEO RAI
February 18, 1969
THE GANDAK YOJANA KARAMCHARI KALYAN SANGH AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
July 16, 1969
THE MOTIPUR SUGAR FACTORY (PVT.) LTD. Vs. SHRI RIKHDEO PD. AND ORS.
March 21, 1969
THE STATE OF BIHAR AND OTHERS Vs. SRI AWADHESHWAR PD. AND OTHERS
April 24, 1969
TRIBENI MISHRA Vs. RAMPUJAN MISHRA
February 26, 1969
TUNKI SINGH Vs. STATE OF BIHAR
February 27, 1969
UMESH NARAIN PURI Vs. CONTROLLER OF ESTATE DUTY B AND O
August 12, 1969
UNION OF INDIA Vs. BASUDEO NARAIN
April 1, 1969
UNION OF INDIA Vs. JOGENDRA CHANDRA NAHA
October 4, 1969
UNION OF INDIA AS OWNER OF THE EASTERN RAILWAY ADMINISTRATION Vs. KEDAR PRASAD
May 16, 1969
USMAN MIAN Vs. STATE OF BIHAR
August 5, 1969
VAIDYANATH PRASAD SINHA Vs. STATE OF BIHAR AND OTHERS
May 1, 1969
VIJAY NARAYAN SINGH Vs. VICE CHANCELLOR PATNA UNIVERSITY
February 12, 1969
VISHNU SUGAR MILLSLTD Vs. RAMESHWAR JUTE MILLSLTD
September 6, 1969
VISHWANATH SAH Vs. STATE OF BIHAR
February 3, 1969
XACA (INDIA PRIVATELTD Vs. JAMUNA PRASAD KAVIRAJ
August 29, 1969
ZEENAT TEJ Vs. PRINCIPAL OF THE PRINCE OF WALES MEDICAL COLLEGE
August 1, 1969