Case Index

Title
Date
AD LAL SHIV LAL Vs. STATE OF PUNJAB
February 27, 1969
AGGARWAL SONS Vs. DAMODAR DASS, CHIEF ADMINISTRATOR AND ORS.
October 29, 1969
AJIT SINGH Vs. SUBAGHAN
March 19, 1969
AJIT SINGH Vs. MADHA SINGH AND ANR.
November 11, 1969
AMAR NATH Vs. COMMISSIONER
March 26, 1969
AMAR NATH AND ANR. Vs. THE ESTATE OFFICER AND ORS.
September 26, 1969
AMAR NATH AND OTHERS Vs. ISHAR SINGH AND OTHERS
November 21, 1969
AMAR SINGH Vs. STATE
October 3, 1969
AMAR SINGH Vs. STATE OF PUNJAB
January 30, 1969
AMAR SINGH Vs. JAGDISH
September 23, 1969
AMARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB
August 21, 1969
AMARJIT SINGH SOHAN SINGH Vs. STATE
November 17, 1969
AMIN CHAND AND OTHERS Vs. LIKHMAN AND OTHERS
February 13, 1969
AMIN LAL Vs. SHRIMATI RAM PIARI AND OTHER
September 8, 1969
AMIR CHAND Vs. THE PUNJAB STATE AND ANOTHER
August 1, 1969
AMRA VATI Vs. RAJ KUMAR RATTAN
November 6, 1969
ANOKH SINGH Vs. STATE OF PUNJAB
May 1, 1969
ANOKH SINGH Vs. SURINDER SINGH AND ORS.
September 19, 1969
ANOKH SINGH Vs. BAGGU
January 6, 1969
ANOKH SINGH Vs. GURNAM KAUR AND ANOTHER
August 6, 1969
ASA RAM Vs. CENTRAL GOVERNMENT
December 19, 1969
ASSESSING AUTHORITY AMRITSAR Vs. OM PARKASH SETH
May 22, 1969
ATAM SINGH AND ANOTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, FEROZEPUR AND OTHERS
May 12, 1969
ATLAS CYCLE INDUSTRIES LTD Vs. P N THUKRAL
September 2, 1969
ATMA RAM DUKHI Vs. HOME SECRETARY, PUNJAB AND ANOTHER
January 10, 1969
ATTAR CHAND Vs. MOHINDER SINGH
August 14, 1969
AVTAR SINGH Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND OTHERS
April 16, 1969
AZIZ UDDIN Vs. RAM CHANDER AND ANOTHER
October 16, 1969
B.D. GUPTA Vs. THE STATE OF HARYANA AND ORS.
November 19, 1969
BACHAN SINGH Vs. JAS KAUR
January 17, 1969
BACHAN SINGH Vs. RAMEL KAUR
December 15, 1969
BADLU Vs. RAJA RAM AND OTHERS
April 22, 1969
BAHADUR RAM Vs. STATE OF PUNJAB
July 16, 1969
BAHAL SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
March 18, 1969
BAJ SINGH AND OTHERS Vs. TILOK SINGH AND OTHERS
September 5, 1969
BAL KISHAN Vs. KISHNU
September 11, 1969
BAL KISHAN Vs. TEKA ALIAS TEKLA
October 7, 1969
BALBIR KAUR Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
December 19, 1969
BALBIR SINGH Vs. STATE OF PUNJAB
November 5, 1969
BALBIR SINGH AND OTHERS Vs. JAGRUP SINGH
February 12, 1969
BALDEV KISHAN Vs. BIR BHAN AND ANR.
December 18, 1969
BALDEV RAJ Vs. PUSHPA RANI
December 16, 1969
BALDEV SINGH Vs. STATE OF PUNJAB
November 4, 1969
BALDEV SINGH Vs. SECRETARY TO GOVT PUNJAB REHABILITATION DEPARTMENT, CHD
May 15, 1969
BALWANT RAI AND ANOTHER Vs. JAGMAL AND OTHERS
February 21, 1969
BALWANT SINGH Vs. MAHABIR SINGH
November 6, 1969
BALWINDER SINGH Vs. STATE OF PUNJAB
February 25, 1969
BANSARI LAL Vs. STATE OF PUNJAB
July 30, 1969
BANSI LAL Vs. WARYAM SINGH
November 14, 1969
BANTA SINGH AND ORS. Vs. MEHAR SINGH AND ANR.
July 28, 1969
BANTA SINGH KHUSHAL SINGH Vs. ANJUMAN IMDAD BAHMI AND THRIFT SOCIETY TANOLI
April 17, 1969
BANWARI LAL Vs. STATE OF PUNJAB
October 3, 1969
BATTO AND ORS. Vs. SMT. PUNIAN
October 13, 1969
BAVVA SINGH Vs. SADHU SINGH
January 13, 1969
BAWA SINGH Vs. EXECUTIVE ENGINEER
August 7, 1969
BEANT SINGH Vs. THE STATE AND OTHERS
August 26, 1969
BEANT SINGH BATH Vs. THE UNION OF INDIA (UOI) AND ORS.
January 15, 1969
BEGA Vs. SHADI
August 21, 1969
BHAG SINGH Vs. SUPERINTENDING CANAL OFFICER
May 19, 1969
BHAGAT RAM PATANGA Vs. STATE OF PUNJAB
May 29, 1969
BHAGWAN DASS SINGLA Vs. HARCHAND SINGH
September 8, 1969
BHAGWAN GOLD AND SILVER STORE REWARI Vs. HISSAR IRON AND MECHANICAL WORKS
August 14, 1969
BHAGWAN SINGH Vs. STATE OF PUNJAB
May 16, 1969
BHAGWANA Vs. GODHA AND OTHERS
September 30, 1969
BHAGWANA Vs. DIVISIONAL CANAL OFFICER
July 28, 1969
BHAGWANT KAUR Vs. DALJIT SINGH AND OTHERS
November 13, 1969
BHAGWATI PARSHAD Vs. MOHAN LAL AND OTHERS
January 24, 1969
BHAJAN RAM Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH THE MANAGER, STATE INSURANCE CORPORATION, FARIDABAD
March 26, 1969
BHAJAN SINGH Vs. SUPERINTENDING CANAL OFFICER
October 24, 1969
BHALLA RAM AND OTHERS Vs. DIVISIONAL CANAL OFFICER, KARNAL DIVISION AND OTHERS
December 16, 1969
BHARAT SINGH Vs. STATE OF HARYANA
April 23, 1969
BIKKAR SINGH Vs. STATE OF PUNJAB
December 9, 1969
BIRBAL Vs. BAWA BASANT DASS CHELA BAWA BALAK DASS
January 3, 1969
BISHAMBER DUTT ROSHAN LAL Vs. GIAN CHAND CHARAN DAS
April 15, 1969
BISMAMBAR DASS Vs. CHHAJU RAM AND ANR.
September 29, 1969
BOOL CHAND Vs. STATE OF PUNJAB
December 8, 1969
BRIJ LAL AND ORS. Vs. THE FINANCIAL COMMISSIONER, REVENUE AND ORS.
March 12, 1969
BUDH RAM Vs. DERA BHAI BHAGTU JI SAHIB
August 7, 1969
BUDH RAM Vs. STATE OF HARYANA AND OTHERS
October 8, 1969
BUDHAN Vs. MAM RAJ
September 25, 1969
CH. DHARAM SINGH Vs. SHRIMATI RANO
October 3, 1969
CH. SURJA RAM AND SONS GINNING AND PRESSING FACTORY Vs. THE PUNJAB STATE AND ORS.
May 13, 1969
CHAMAN LAL Vs. MOHAN LAL
October 21, 1969
CHANAN MAL Vs. E T O AND ANOTHER
May 9, 1969
CHANDER BHAN Vs. STATE OF HARYANA AND OTHERS
November 25, 1969
CHANDU LAL Vs. LABO C M C HOSPITAL, LUDHIANA AND OTHERS
October 8, 1969
CHARAN SINGH Vs. AJIT SINGH AND ANOTHER
September 30, 1969
CHARAN SINGH Vs. THE STATE OF HARYANA AND ORS.
December 22, 1969
CHET RAM Vs. COLLECTOR
October 16, 1969
CHUNI LAL Vs. STATE OF PUNJAB
July 15, 1969
COMMISSIONER OF INCOME TAX Vs. SATYA PAUL VIRMANI
October 29, 1969
COMMISSIONER OF INCOME-TAX Vs. DALMIA DADRI CEMENT LTD
November 6, 1969
D D ASHOK KUMAR AND ANOTHER Vs. PANNA LAL PIARA LAL
August 27, 1969
DALIP SINGH AND ORS. Vs. HARDEV SINGH AND ORS.
September 24, 1969
DALMIA DADRI CEMENT CO LTD Vs. COMMISSIONER OF INCOME-TAX
November 4, 1969
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX
March 6, 1969
DARSHAN SINGH Vs. THE HINDUSTAN COLD STORES AND REFRIGERATION (PRIVATE), LTD.
March 11, 1969
DARSHAN SINGH ATMA SINGH Vs. KHEELU RAM
October 9, 1969
DARSHI RAM Vs. KAMAL KANTA
October 8, 1969
DASSU Vs. SUPERINTENDING CANAL OFFICER
October 3, 1969
DATA RAM Vs. DAULAT RAM AND OTHERS
February 12, 1969
DATA RAM Vs. VED PARKASH CHOPRA
May 1, 1969
DAULAT RAM Vs. STATE OF PUNJAB
February 17, 1969
DAVINDER BRAR NEE SANDHU Vs. STATE OF PUNJAB
February 25, 1969
DAYAL SARAN SANAN Vs. UNION OF INDIA
January 23, 1969
DEEDAR SINGH AND OTHERS Vs. DALBIR SINGH AND ANOTHER
November 21, 1969
DES RAJ VOLUNTARY LIQUIDATOR Vs. PUNJAB FINANCIAL CORPORATION
December 4, 1969
DEVINDER SINGH Vs. MST. BHUPINDER KAUR AND OTHERS
March 11, 1969
DHANI RAM JANKI DASS Vs. DEEP CHAND BASANT LAL
March 13, 1969
DHANPAL SINGH Vs. STATE
December 8, 1969
DHARAM PAL SONI Vs. STATE OF PUNJAB AND OTHERS
March 26, 1969
DIAL SINGH NARIAN SINGH Vs. RAJPAL JAGAN
February 4, 1969
DINA NATH Vs. CONTROLLER OF ESTATE DUTY
December 18, 1969
DIPA AND OTHERS Vs. GANGA DATT AND OTHERS
January 3, 1969
DR. B.R. CHAUHAN Vs. THE PANJAB UNIVERSITY AND ORS.
October 30, 1969
DR. HARKISHAN SINGH AND ANR. Vs. PUNJAB STATE AND ANR.
August 13, 1969
DURGA DAS Vs. TARA RANI
May 14, 1969
DWARKA DASS AND CO Vs. EXCISE AND TAXATION COMMISSIONER, PUNJAB AND ANOTHER
January 24, 1969
EASTERN ELECTRONICS Vs. THE STATE OF HARYANA AND ANR.
March 21, 1969
FATEH SINGH CHUGHA Vs. STATE OF PUNJAB
July 31, 1969
FATEHGARH SAHIB BUS SERVICE PVT LTD Vs. STATE TRANSPORT COMMISSIONER PUNJAB
March 20, 1969
FINANCIAL COMMISSIONER, HARYANA Vs. SHRIMATI KALA DEVI AND ANOTHER
May 12, 1969
FIRM CHAMAN LAL Vs. THE DISTRICT BOARD
October 13, 1969
FIRM TARA CHAND HARI RAM Vs. SURAJ BHAN
February 10, 1969
GAIN SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
September 12, 1969
GANGA JAL Vs. LAL CHAND
September 29, 1969
GANGA LAL Vs. THE STATE OF HARYANA AND OTHERS
August 20, 1969
GAPPA AND OTHERS Vs. SURJAN
October 24, 1969
GARGI DEVI Vs. SOM DATT
August 29, 1969
GENL. SHIVDEV SINGH AND ANR. Vs. THE PRESCRIBED AUTHORITY (ASSISTANT COLLECTOR FIRST GRADE) AND ORS.
May 26, 1969
GHAMMO Vs. CHAHAT
April 17, 1969
GHISA RAM AND OTHERS Vs. STATE OF PUNJAB
October 8, 1969
GHURAY Vs. MST. ROMALI
March 7, 1969
GIAN CHAND Vs. RAWALPINDI VICTORY TRANSPORT CO LTD
November 19, 1969
GIAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
February 11, 1969
GIAN SINGH AND ANOTHER Vs. GOPAL DASS
February 21, 1969
GIANI AND ANR. Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
March 20, 1969
GOBINDA Vs. RAM PARSHAD AND OTHERS
May 2, 1969
GOPAL KAPILA Vs. THE PUNJABI UNIVERSITY
March 11, 1969
GOPI CHAND Vs. VIR BHAN
September 11, 1969
GOVERDHAN DASS Vs. SODHI DYAL SINGH ETC.
October 7, 1969
GRAM PANCHAYAT Vs. SHER SINGH
October 30, 1969
GULAB RAI Vs. THE UNION OF INDIA (UOI) ANR.
March 14, 1969
GULWANT SINGH AND ANOTHER Vs. SATISH KUMAR
January 20, 1969
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 16, 1969
GURCHARAN SINGH Vs. DEVKI NANDAN AND ANR.
October 10, 1969
GURCHARAN SINGH Vs. DEVKI NANDAN AND ANOTHER
October 9, 1969
GURDEV SINGH Vs. HARBANS LAL
June 27, 1969
GURDEV SINGH Vs. BALDEV SINGH AND OTHERS
July 18, 1969
GURDEV SINGH Vs. MOHNA RAM
March 18, 1969
GURMEL SINGH Vs. PREM KAUR
November 17, 1969
HANS RAJ Vs. THE STATE
October 29, 1969
HARBANS SINGH Vs. SHRIMATI GURDEVI
March 7, 1969
HARBANS SINGH AND OTHERS Vs. GURDIAL SINGH AND OTHERS
November 13, 1969
HARBHAJAN LAL Vs. STATE
September 25, 1969
HARBHAJAN SINGH Vs. STATE OF PUNJAB
November 14, 1969
HARDEEP SINGH INDER SINGH Vs. DALIP KAUR
September 19, 1969
HARDIAL SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS PUNJAB JULLUNDUR AND
December 1, 1969
HARDYAL Vs. STATE OF PUNJAB
November 18, 1969
HARI CHAND AND OTHERS Vs. SUB-JUDGE 1ST CLASS GARHSHANKAR AND OTHERS
September 25, 1969
HARI CHAND RATTAN CHAND AND CO Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER ADDITIONAL
May 22, 1969
HARIRAM OBEROI Vs. SECRETARY LOCAL GOVERNMENT PUNJAB, CHANDIGARH AND ORS.
December 18, 1969
HARJANG SINGH Vs. PRITAM SINGH
October 24, 1969
HARJIT SINGH Vs. INSPECTOR GENERAL OF POLICE
September 9, 1969
HARNAM SINGH Vs. GURMUKH SINGH
August 27, 1969
HAZARI Vs. ZILA SINGH
May 30, 1969
HET RAM LALLU SINGH Vs. STATE
May 8, 1969
HIMACHAL GOVERNMENT TRANSPORT SIMLA AND ANR. Vs. JOGINDER SINGH AND ANR.
November 27, 1969
HIMACHAL PRADESH STATE CO Vs. OM PRAKASH KRISHAN CHAND
November 7, 1969
HINDUSTAN COMMERCIAL BANK Vs. SOHANLAL GAGU MAL
May 9, 1969
HIRDAY RAM Vs. SOM NATH AND OTHERS
April 17, 1969
HOSHIAR SINGH Vs. MOHINDER SINGH AND ORS.
July 25, 1969
HUKAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
December 11, 1969
HUKAM SINGH AND OTHERS Vs. SMT. UDHAM KAUR
February 14, 1969
INDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHER
September 30, 1969
ISHAR DASS Vs. SADHU RAM HARBANS LAL
August 27, 1969
ISHAR DASS AND OTHERS Vs. SHMT. CHETNI BAI
August 20, 1969
ISHWARI DEVI Vs. MATHRA DAS
January 10, 1969
J.N. AGGARWAL Vs. CHAMAN LAL
October 17, 1969
JAGAN NATH PIARE LAL Vs. MITTAR SAIN
March 13, 1969
JAGAT SINGH Vs. AVTAR SINGH AND OTHERS
November 19, 1969
JAGDEV SINGH AND ORS. Vs. FRITAM SINGH AND ANR.
July 25, 1969
JAGDISH MITTER Vs. UNION OF INDIA
February 28, 1969
JAGIR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
October 22, 1969
JAGMOHAN SINGH DHILLON Vs. THE PUNJAB STATE AND ORS.
March 10, 1969
JAI GOPAL MEHRA Vs. INCOME-TAX OFFICER
January 20, 1969
JAI LAL Vs. THE STATE OF HARYANA AND ORS.
July 17, 1969
JAI NARAIN Vs. STATE OF HARYANA
March 18, 1969
JAI SINGH RATHI Vs. STATE OF HARYANA
April 28, 1969
JAIMAL AND ORS. Vs. THE COMMISSIONER, AMBALA DIVISION AND ORS.
March 21, 1969
JANG SINGH Vs. STATE OF PUNJAB
November 19, 1969
JANGIR SINGH AND ORS. Vs. SUCHA SINGH AND ORS.
November 7, 1969
JARNAIL SINGH Vs. MUNSHI RAM
October 14, 1969
JASPAL SINGH Vs. GURBHAJAN KAUR AND OTHERS
October 22, 1969
JASWANT KAUR Vs. LAL SINGH AND ANOTHER
April 18, 1969
JETHU RAM Vs. STATE OF PUNJAB AND OTHERS
February 11, 1969
JOHRI MAL Vs. SURJAN SINGH AND OTHERS
September 24, 1969
JUGRAJ SINGH Vs. THE STATE OF PUNJAB AND ORS.
April 24, 1969
KAHAN CHAND AND OTHERS Vs. THE MUNICIPAL COMMITTEE
April 25, 1969
KAHAN SINGH Vs. FINANCIAL COMMISSIONER
April 10, 1969
KANDHIR SINGH AND ANOTHER Vs. BALBIR SINGH AND OTHERS
December 17, 1969
KANHIYA LAL AND OTHERS Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
March 7, 1969
KANHYA SINGH Vs. CONSOLIDATION OFFICER
May 15, 1969
KANIANWALI CO-OPERATIVE FARMING SOCIETY AT KANIANWALI Vs. STATE OF PUNJAB
April 30, 1969
KANSHI RAM Vs. TARLOK SINGH
March 11, 1969
KAPOOR NILOKHERI CO-OPERATIVE DAIRY FARM SOCIETY Vs. THE UNION OF INDIA (UOI) AND ORS.
August 4, 1969
KAPUR KAUR Vs. KISHAN SINGH
December 2, 1969
KARAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
January 30, 1969
KARAM SINGH Vs. HARTEJ BAHADUR SINGH AND ORS.
November 6, 1969
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. DIGAMBER JAIN SOCIETY (REGD ) KARNAL
December 25, 1969
KARTAR BUS SERVICE LTD Vs. MINISTER FOR TRANSPORT GOVERNMENT OF PUNJAB
October 17, 1969
KARTAR SINGH Vs. HARI SINGH AND ORS.
March 14, 1969
KARTAR SINGH AND ANR. Vs. AJMER SINGH AND ANR.
February 18, 1969
KARTAR SINGH AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ANR.
May 7, 1969
KASHMIRI LAL Vs. CHUHAR RAM
November 19, 1969
KEHAR SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
September 15, 1969
KHAZAN SINGH Vs. DALIP SINGH
July 15, 1969
KHUSHINDER SINGH Vs. GOODYEAR INDIA LTD
May 21, 1969
KIRAN KUMAR PURI Vs. PANJAB UNIVERSITY AND ANR.
April 7, 1969
KIRPAL SINGH Vs. PARABHJOT SINGH
October 24, 1969
KIRPAL SINGH Vs. SURJAN SINGH
December 19, 1969
KISAN WORKERS TRANSPORT COOPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX PATIALA
June 13, 1969
KISHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
September 22, 1969
KISHORE CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 24, 1969
KISHORE CHAND RAMJI DASS Vs. COMMISSIONER OF INCOME-TAX
October 28, 1969
KISHORI LAL Vs. GURDAYAL
August 18, 1969
KISHORI LAL Vs. NOHRIA MAL
March 13, 1969
KRISHAN GOPAL Vs. LEKH RAJ
May 9, 1969
KRISHNA MURTI SULHIAN Vs. CANTONMENT BOARD AND ORS.
May 29, 1969
KULWANT SINGH Vs. INCOME-TAX OFFICER B WARD
May 30, 1969
KULWANT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AND ANR.
October 23, 1969
KULWANT SINGH Vs. THE DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, ROHTAK AND OTHERS
April 22, 1969
KUNDAN LAL Vs. THE COLLECTOR, GURDASPUR AND OTHERS
April 1, 1969
KUNDAN SINGH Vs. KABUL SINGH
February 6, 1969
KWALITY RESTAURANT AND OTHERS Vs. KISHAN CHAND DECEASED REPRESENTED BY RAJPAL AND OTHERS
September 19, 1969
LABH SINGH Vs. STATE
December 1, 1969
LACHHMAN SINGH Vs. PRITAM CHAND
December 22, 1969
LADHA SINGH Vs. KANHAYA LAL
July 14, 1969
LAKSHBIR Vs. ANANT RAM AND ORS.
March 7, 1969
LAL SINGH Vs. TARA CHAND AND ANOTHER
September 23, 1969
LAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
December 18, 1969
LILAWATI Vs. FIRM RAM DHARI SURAJ BHAN
September 12, 1969
M/S. RAVINDER NATH GIAN CHAND & COMPANY Vs. THE STATE OF PUNJAB AND OTHERS
May 29, 1969
MADAN LAL Vs. THE STATE OF HARYANA AND OTHERS
August 20, 1969
MADAN LAL LAMBA Vs. INDERJIT MEHTA
May 19, 1969
MADAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY, JULLUNDUR AND OTHERS
September 12, 1969
MAHA SINGH Vs. MANGE AND ORS.
August 29, 1969
MAHANT GURMUKH SINGH Vs. STATE OF PUNJAB
November 28, 1969
MAHANT KEWAL KRISHAN Vs. MAHANT SHIV KUMAR
March 25, 1969
MAJOR MELLA SINGH Vs. PRESIDENT JULLUNDUR CLUB LTD
February 28, 1969
MAL SINGH BIKA SINGH Vs. MOHINDER SINGH MEHAR SINGH
August 27, 1969
MAM RAJ CHHOGA Vs. STATE OF PUNJAB
March 19, 1969
MAMAN CHAND KUNDAN LAL Vs. STATE OF HARYANA
December 17, 1969
MANGAL SINGH AND OTHERS Vs. MATHURA DASS
January 31, 1969
MANGAT RAI Vs. VED PARKASH
January 31, 1969
MANGE RAM Vs. SAJJAN SINGH DECEASED REPRESENTED BY SMT. RAJ KUMARI
October 24, 1969
MANGE RAM AND ORS. Vs. JYOTT PARSHAD AND ORS.
April 20, 1969
MANOHAR SINGH SETHI Vs. STATE OF PUNJAB
January 31, 1969
MASSA SINGH Vs. ADDITIONAL DIRECTOR
January 24, 1969
MATU RAM Vs. KISHAN PARSHAD AND ORS.
March 1, 1969
MAYA RAM Vs. FIRM RAMSARAN DASS LAL CHAND AND OTHERS
October 22, 1969
MAYA RAM BHATIA Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JULLUNDUR DIVISION JULLUNDUR CITY
September 10, 1969
MEHAN RAM Vs. SHRI M. P. MITRA AND ANOTHER
September 16, 1969
MESSRS BHATINDA CENTRAL CO-OPERATIVE BANK LTD, BHATINDA Vs. THE STATE OF PUNJAB AND OTHERS
February 24, 1969
MEWA SINGH Vs. JAGIR SINGH
April 17, 1969
MISRI LAL DALIP SINGH Vs. PRINTERS HOUSE PRIVATE LTD
May 29, 1969
MOHAN LAL Vs. NAHAR SINGH
April 3, 1969
MOHINDER KAUR Vs. MAJOR SINGH
December 8, 1969
MOHINDER SINGH Vs. S.H.O. SADDAR, POLICE STATION, SIRSA
February 18, 1969
MOHINDER SINGH Vs. DEPUTY COMMISSIONER KARNAL
August 22, 1969
MOHINDER SINGH Vs. STATE OF HARYANA
February 7, 1969
MOHINDER SINGH Vs. THE STATE OF HARYANA AND ORS.
September 3, 1969
MOTI RAM Vs. PANDU RAM
October 15, 1969
MST. ASSO Vs. TARA SINGH AND OTHERS
May 16, 1969
MST. PARBATI Vs. BIJE SINGH AND ORS.
February 6, 1969
MUNICIPAL COMMITTEE Vs. LABHU RAM
May 6, 1969
MUNICIPAL COMMITTEE, AMBALA CITY Vs. LAL CHAND
May 2, 1969
MUNICIPAL COMMITTEE, GURDASPUR Vs. STATE OF PUNJAB
August 20, 1969
MUNICIPAL COMMITTEE, PATIALA Vs. STATE OF PUNJAB
September 25, 1969
MUNSHI AND KOLA Vs. HARI SINGH
February 13, 1969
NAHAR SINGH Vs. THE STATE
January 10, 1969
NAND KISHORE Vs. DES RAJ CHOPRA AND ANR.
September 23, 1969
NAND LAL Vs. STATE OF HARYANA
March 25, 1969
NAND LAL AND ANR. Vs. KHILLIAN AND ANR.
October 14, 1969
NAND LAL AND ORS. Vs. GRAM SABHA JANTI KALAN AND ORS.
February 17, 1969
NARINDER NATH Vs. BABU RAM
September 11, 1969
NATHA RAM Vs. FINANCIAL COMMISSIONER PUNJAB
November 7, 1969
NATHA SINGH Vs. CHIEF ENGINEER
March 25, 1969
NATHU RAM-ROSHAN LAL LOONA Vs. THE PUNJAB STATE AND ORS.
August 29, 1969
NAZAR NAZIR SINGH Vs. MUNSHI SINGH
December 1, 1969
NAZIR SINGH, A S I JHABAL Vs. MEHNGA SINGH
April 23, 1969
NEW INDIA MOTORS PRIVATE LTD. Vs. THE STATE OF HARYANA AND ORS.
November 7, 1969
NIHAL CHAND Vs. MADAN LAL AND ORS.
April 10, 1969
NIRANJAN SINGH SUNDER SINGH Vs. KASTURI LAL
August 22, 1969
NIRMAL SINGH Vs. DEPUTY COMMISSIONER HOSHIARPUR
November 5, 1969
O.P. GUPTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 9, 1969
OM PARKASH ARORA Vs. JASWANT SINGH AND ANR.
July 29, 1969
OM PARKASH KHATRI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI AND OTHERS
February 27, 1969
OM PATI Vs. KARTAR SINGH
September 18, 1969
ORIENTAL FIRE AND GENERAL INS. CO. LTD. Vs. MOOLA SINGH AND ORS.
December 19, 1969
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. CHUNI LAL AND ORS.
April 1, 1969
PADAM KUMAR JAIN Vs. THE DIGAMBER JAIN SABHA (REGD.)
October 27, 1969
PAHARA SINGH AND ORS. Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
February 5, 1969
PAL SINGH Vs. UNION OF INDIA
May 9, 1969
PALI RAM Vs. ADDITIONAL DIRECTOR
July 29, 1969
PANCHAYAT DEH Vs. PUNJAB WAKF BOARD AMBALA
January 28, 1969
PARKASH CHANDER BATRA AND AND ANR. Vs. THE STATE OF HARYANA AND ORS.
September 15, 1969
PARMA NAND Vs. SARUP SINGH
December 18, 1969
PARMESHWARI DASS Vs. KANWAR BROTHERS
August 25, 1969
PARSHOTAM DASS Vs. THE STATE OF PUNJAB AND OTHERS
March 18, 1969
PARSON KAUR Vs. BAKSHISH SINGH
October 7, 1969
PARTAP SINGH AND ANOTHER Vs. KALU RAM
July 25, 1969
PAT RAM Vs. STATE OF HARYANA
October 26, 1969
PATO Vs. MULI
October 28, 1969
PHAGOO MAL SANT RAM Vs. COMMISSIONER OF INCOME-TAX
April 28, 1969
PIONEER COMPANY Vs. KAITHAL COTTON AND GENERAL MILLS LTD
November 25, 1969
PIRABHU Vs. BHIRKHA AND OTHERS
February 24, 1969
PREM CHAND Vs. STATE OF HARYANA
October 19, 1969
PREM CHAND RAM LAL Vs. STATE OF PUNJAB
February 11, 1969
PRINTERS HOUSE PRIVATE Vs. MISRI LAL DALIP SINGH
April 18, 1969
PRITAM DEVI Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
October 6, 1969
PRITAM SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
April 25, 1969
PRITAM SINGH Vs. THE STATE OF HARYANA
December 10, 1969
PRITAM SINGH Vs. MOHAN LAL AND ANOTHER
May 22, 1969
PRITPAL SINGH SANGHERA Vs. THE SECRETARY TO GOVERNMENT, PUNJAB AND ORS.
March 13, 1969
PUNJAB RAJASTHAN TIMBER TRADING COMPANY Vs. WEARWELL CYCLE CO (INDIA) LTD
August 22, 1969
PUNJAB STATE Vs. HARDEEP KAUR AND ORS.
August 18, 1969
PUNJAB STATE Vs. RAMJI DASS AND OTHERS
June 27, 1969
PUNJAB STATE Vs. MOHAN SINGH MAHLI
December 18, 1969
PUNJAB STATE Vs. MAGHAR SINGH
February 3, 1969
PURAN CHAND HARI PARSHAD Vs. MANGAL NANAK SAINI
February 25, 1969
RADHA KISHAN HARBANS LAL PRINTING AND FINISHING MILLS Vs. UNION OF INDIA
January 15, 1969
RAJ KUMAR Vs. THE VICE-CHANCELLOR AND ANR.
September 16, 1969
RAJ MECHANICAL INDUSTRIES Vs. BHAGWANTI AND ORS.
September 3, 1969
RAJDHANI ENTERPRISES (PVT.) LTD. Vs. HARYANA FINANCIAL CORPORATION AND ANR.
September 12, 1969
RAJINDER SINGH Vs. THE PUNJAB STATE AND ANR.
August 14, 1969
RAKESH INDUSTRIES Vs. STATE
May 21, 1969
RAM CHAND Vs. THE PUNJAB STATE AND ORS.
November 27, 1969
RAM CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 18, 1969
RAM JI LAL Vs. MURLI DHAR
September 15, 1969
RAM KANWAR Vs. STATE
November 28, 1969
RAM KISHAN Vs. JIT SINGH
December 5, 1969
RAM KISHAN AND OTHERS Vs. RAM RAKHI AND ANOTHER
December 3, 1969
RAM NIWAS GUPTA Vs. STATE OF HARYANA
December 15, 1969
RAM PARSHAD Vs. RAGHBIR SINGH
May 21, 1969
RAM PARTAP AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
April 2, 1969
RAM PIARI Vs. PIARA LAL P C S DIVISIONAL AGRICULTURAL OFFICER PATIALA
September 10, 1969
RAM SARAN DASS Vs. GURMUKH RAM AND ORS.
May 19, 1969
RAM SARAN DASS KAPUR Vs. COMMISSIONER OF INCOME-TAX PATELLA
March 24, 1969
RAM SARUP Vs. STATE OF PUNJAB
November 27, 1969
RAM SINGH Vs. INDERJIT
September 9, 1969
RAMJI DASS AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 14, 1969
RANI JOGINDER PAL KANWAR AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
May 23, 1969
RANJIT SINGH Vs. THE CUSTODIAN-GENERAL OF EVACUEE PROPERTY AND ORS.
October 8, 1969
RATAN LAL Vs. RAM KUMAR
September 9, 1969
RATISH MOHAN Vs. THE REGISTRAR, PUNJAB UNIVERSITY
March 26, 1969
RATTAN CHAND Vs. STATE OF PUNJAB
January 29, 1969
RATTAN LAL AND OTHERS Vs. GRAM PANCHAYAT JATAULI
February 6, 1969
RATTAN SINGH Vs. RUPAR SUB-DIVISIONAL WHOLESALE CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD , RUPAR
January 10, 1969
RATTAN SINGH Vs. THE ELECTION COMMISSION OF INDIA AND OTHERS
March 25, 1969
RAUNKI SAROOP Vs. STATE
April 3, 1969
RESHAM SINGH AND OTHERS Vs. PAUL SINGH
January 31, 1969
ROOP CHAND Vs. SECY TO GOVT , PUNJAB, CO-OPERATIVE DEPT
November 6, 1969
RUKMA DEVI Vs. ADDITIONAL DIRECTOR
October 15, 1969
RUP CHAND Vs. STATE OF HARYANA
January 9, 1969
S TEJA SINGH Vs. SATYA
November 13, 1969
SADA KAUR Vs. BAKHTAWAR SINGH
November 3, 1969
SADA RAM Vs. GAJJAN SHIAMA
November 12, 1969
SADHU RAM Vs. SUPERINTENDENT OF POLICE BHATINDA
September 17, 1969
SAHI RAM Vs. RAM LAL
October 15, 1969
SAHIB SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
January 9, 1969
SAJJAN SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
July 17, 1969
SANTA SINGH Vs. STATE OF PUNJAB
July 29, 1969
SARAL BEOPAR ASSOCIATION LIMITED Vs. THE STATE OF HARYANA AND ANR.
December 24, 1969
SARBATI DEVI Vs. STATE OF PUNJAB & OTHERS
April 25, 1969
SARBJIT SINGH Vs. STATE OF PUNJAB
May 21, 1969
SARDARA SINGH AND ANR. Vs. THE STATE OF PUNJAB
November 3, 1969
SARTAJ SINGH Vs. THE STATE OF PUNJAB AND OTHERS
April 23, 1969
SARWAN SINGH Vs. DHAN KAUR
May 7, 1969
SARWAN SINGH Vs. KAUR CHAND AND ANR.
September 23, 1969
SARWAN SINGH Vs. MEHAR SINGH AND OTHERS
July 18, 1969
SAT PAUL BHANDARI Vs. MEHAR SINGH AND ANR.
August 21, 1969
SATISHWAR SINGH Vs. THE CHIEF COMMISSIONER, UNION TERRITORY OF CHANDIGARH AND OTHERS
April 8, 1969
SATYA DEVI Vs. STATE
January 21, 1969
SATYA PAL MAHAJAN Vs. THE STATE
May 28, 1969
SEHAJ RAM AND ORS. Vs. SORTI AND ORS.
December 1, 1969
SH BAL MUKAND Vs. JOINT HINDU FAMILY FIRM KNOWN AS MUNNA LAL RAMJI LAL AND
December 24, 1969
SHEO RAM SARPANCH Vs. THE STATE OF HARYANA AND ORS.
November 14, 1969
SHER SINGH Vs. VICE CHANCELLOR PUNJAB UNIVERSITY CHANDIGARH
April 9, 1969
SHIB LAL Vs. BADLE RAM
January 24, 1969
SHINGARA RAM Vs. STATE OF PUNJAB
August 22, 1969
SHMT. KARAM BIR KAUR Vs. KANWAR VIJAY PAL SINGH AND OTHERS
December 10, 1969
SHORI LAL Vs. LT. SURINDER KUMAR MEHRA
August 6, 1969
SHRI GURU GRANTH SAHIB KHOJE MAJRA THROUGH BAKHSHISH SINGH-NIHANG SINGH Vs. NAGAR PANCHAYAT KHOJE MAJRA AND SANIPUR THROUGH PARMESHRA SINGH SARPANCH
February 24, 1969
SHRI HARBHAJAN SINGH CONSTABLE Vs. THE STATE OF PUNJAB, THROUGH INSPECTOR GENERAL OF POLICE PUNJAB, AND ANOTHER
August 19, 1969
SHRI MATHRA DASS Vs. RAM KALI AND ANOTHER
April 11, 1969
SHRI O. P. HURRIA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 26, 1969
SHRI RAM SINGH Vs. HINDUSTAN EMBROIDERY MILLS (P.) LTD. AND OTHERS
July 28, 1969
SHRIMATI AMRA VATI Vs. RAJ KUMAR
April 15, 1969
SHRIMATI CHANDRA WATI Vs. SHRI NARAIN DASS
November 6, 1969
SHRIMATI GEETA DEVI Vs. BANWARI LAL AND OTHERS
October 10, 1969
SHRIMATI SUSHILA DEVI Vs. DINA NATH
February 21, 1969
SITAL KAUR Vs. JANGIR SINGH
May 14, 1969
SMT. BISHAN KAUR Vs. THE STATE OF PUNJAB AND OTHERS
August 19, 1969
SMT. CHANDRA WATI Vs. NARAIN DASS
November 6, 1969
SMT. DIPO Vs. WASSAN SINGH AND OTHER
September 22, 1969
SMT. GURDIP KAUR Vs. KEHAR SINGH AND ANOTHER
July 17, 1969
SMT. GURMAIL KAUR Vs. S. UJJAGAR SINGH
May 28, 1969
SMT. HUSSAIN BAI Vs. KALU AND OTHERS
January 3, 1969
SMT. KARIAR KAUR Vs. GURBAX SINGH AND OTHERS
October 16, 1969
SOHAN SINGH Vs. STATE OF PUNJAB
September 25, 1969
STATE Vs. SHAM SINGH AND ORS.
April 25, 1969
STATE Vs. NANAK CHAND
May 29, 1969
STATE Vs. HARBHAJ RAM M L A
April 7, 1969
STATE Vs. M/S. RAKESH INDUSTRIES AND ANOTHER
May 21, 1969
STATE OF HARYANA Vs. MANSA RAM
May 30, 1969
STATE OF HARYANA Vs. MULKH RAJ
December 1, 1969
STATE OF HIMACHAL PRADESH AND ORS. Vs. JAGDIP SINGH PATHANIAN
August 7, 1969
STATE OF PUNJAB Vs. ATTAR SINGH
November 13, 1969
STATE OF PUNJAB Vs. KIRPAL SINGH
December 15, 1969
STATE OF PUNJAB Vs. INTERNATIONAL COTTON WASTE CORPORATION
November 26, 1969
STATE OF PUNJAB Vs. MAGHAR SINGH
April 23, 1969
STATE OF PUNJAB Vs. BHAGAT RAM PATANGA
April 10, 1969
STATE OF PUNJAB Vs. PUNJAB MOTOR COMPANY
July 28, 1969
STATE OF PUNJAB Vs. MESSRS SWADESHI KARYALA, LUDHIANA
January 24, 1969
STATE OF PUNJAB Vs. MESSRS THAKUR DASS
January 10, 1969
STATE OF PUNJAB AND ORS. Vs. MOHAN SINGH AND ORS.
March 13, 1969
STATE OF PUNJAB AND OTHERS Vs. BHAI FATEH JANG SINGH
January 6, 1969
SUBE SINGH Vs. THE STATE OF HARYANA AND OTHERS
February 12, 1969
SUDARSHAN SOOD Vs. STATE OF PUNJAB
August 6, 1969
SUKHDEV SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
March 24, 1969
SUKHSHAM KUMARI Vs. PUNJAB UNIVERSITY
August 5, 1969
SUNDER LAL Vs. STATE OF PUNJAB
July 22, 1969
SUNDER SINGH AND OTHERS Vs. JIWAN SINGH AND OTHERS
November 21, 1969
SURAT SINGH Vs. BHIKHIWIND CO-OPERATIVE EX-SERVICE MILITARY MENS SOCIETY AT BHIKHIWIND
December 5, 1969
SURAT SINGH Vs. THE STATE
August 22, 1969
SURINDER SINGH KAIRON Vs. V D SUBRAMANIUM INCOME TAX COMMISSIONER
January 21, 1969
SURJA Vs. CHHOTTO
May 6, 1969
SURJA AND OTHERS Vs. GOPI AND OTHERS
November 6, 1969
SURJIT SINGH AND OTHERS Vs. NAZIR SINGH
September 30, 1969
TARA CHAND AND ORS. Vs. PARKASH CHAND AND ANR.
November 20, 1969
TARA CHAND DWARKA DASS AGGARWAL Vs. BADRI PARSHAD INCHA RAM
August 22, 1969
TARA SINGH Vs. THE FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
May 30, 1969
TARA SINGH AND ANOTHER Vs. LEHNA SINGH AND ANOTHER
November 19, 1969
TARLOCHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
October 14, 1969
TECHNOLOGICAL INSTITUTE OF TEXTILE Vs. LABOUR COURT
February 14, 1969
TEK CHAND Vs. RAM SARUP
October 28, 1969
TEK SINGH Vs. FINANCIAL COMMISSIONER
July 24, 1969
THAKAR SINGH Vs. DHARAM SINGH
March 26, 1969
THAKAR SINGH ETC Vs. STATE OF PUNJAB
April 9, 1969
THANA SINGH Vs. FINANCIAL COMMISSIONER
January 15, 1969
THE BRITISH INDIA CORPORATION LIMITED Vs. THE DEPUTY COMMISSIONER AND ANR.
January 31, 1969
THE COMMISSIONER OF INCOME TAX Vs. NAND LAL
August 6, 1969
THE DAY LIGHT FINANCIERS (P) LTD. Vs. GURBAKHSH SINGH AND ORS.
December 12, 1969
THE FINANCIAL COMMISSIONER AND ORS. Vs. SANT SINGH
October 9, 1969
THE HINDUSTAN MACHINE TOOLS LIMITED Vs. THE STATE OF HARYANA AND ORS.
April 22, 1969
THE MANAGEMENT OF TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. THE LABOUR COURT AND ORS.
January 14, 1969
THE SOHNA STONE CRUSHING PRODUCTION INDUSTRIAL COOPERATIVE SOCIETY LTD. AND ORS. Vs. THE SECRETARY TO GOVERNMENT OF HARYANA AND ANR.
May 9, 1969
THE STATE OF HARYANA Vs. DEV DUTT GUPTA AND ANR.
May 21, 1969
THE STATE OF PUNJAB Vs. INDER SINGH
March 7, 1969
THE STATE OF PUNJAB Vs. VIDYA SAGAR AND ANOTHER
March 11, 1969
THE WORKMEN OF HARYANA ROADWAYS Vs. STATE OF HARYANA AND ORS.
September 24, 1969
TIPPER CHAND DHANPAT Vs. MATU RAM
September 10, 1969
UDEY SINGH TODAR SINGH Vs. STATE OF HARYANA
May 19, 1969
UDMI RAM Vs. STATE OF PUNJAB AND ANOTHER
September 9, 1969
UJAGAR SINGH Vs. STATE OF PUNJAB
September 24, 1969
UMRAO SINGH Vs. THE STATE OF PUNJAB AND ORS.
March 18, 1969
UNION OF INDIA Vs. PRITAM SINGH
January 31, 1969
UNION OF INDIA Vs. SOHAN LAL AND OTHERS
January 17, 1969
VIDYA PARKASH SAINI Vs. STATE
April 16, 1969
VIJAY SINGH Vs. PUSHKARMJIT
February 7, 1969
VIR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
October 10, 1969
VIRENDRA Vs. STATE OF PUNJAB
September 10, 1969
WORKMEN OF FIRE BRIGADE SECTION OF THE MUNICIPAL Vs. K L GOSAIN
July 14, 1969
YADAVINDERA PUBLIC SCHOOL PATIALA Vs. PUNJAB STATE
May 30, 1969