Case Index

Title
Date
ABDUL GAFUR DARBHUYAN Vs. MUSTAKIM ALI AND ORS.
July 2, 1969
ABDUL GANI SARKAR Vs. ASSAM BOARD OF REVENUE AND ORS.
June 20, 1969
ABDUL MAJID Vs. ADAI AND ORS.
January 17, 1969
AKAL ALI AND ORS. Vs. THE STATE
March 10, 1969
AMAL KUMAR GHATAK AND ORS. Vs. THE STATE OF ASSAM AND ORS.
November 28, 1969
AMAR NATH SUR. Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY AND ORS.
February 27, 1969
AMULYA CHANDRA PAUL Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS FOR ASSAM, MANIPUR AND TRIPURA
December 2, 1969
ASHOKA CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ANR.
May 13, 1969
ASSAM CO. LTD. Vs. STATE OF ASSAM
March 28, 1969
BASU CHOUDHARY AND ORS Vs. STATE OF BIHAR
November 24, 1969
BHUBAN CHANDRA DUTTA Vs. THE ACCOUNTANT-GENERAL AND ANR.
May 19, 1969
BOGATOLA Vs. STATE,
August 30, 1969
CHINGANGBAM IBOMCHA SINGH Vs. OKRAM TOMBI SINGH
July 9, 1969
COMMISSIONER OF INCOME TAX Vs. BAROOAH P K VICE PRESIDENT JORHAT RACES
February 27, 1969
COMMISSIONER OF INCOME TAX Vs. TEZPUR AUTOMOBILES
March 6, 1969
DEORAM HAZARIKA Vs. CHAMA MURA
December 9, 1969
DIGENDRA KUMAR DEB Vs. TARINI CHARAN DEY
October 23, 1969
DINESH CHANDRA MITRA Vs. ON THE DEATH OF BHABANI PRASAD BHOWMIK, HIS HEIRS AND LEGAL REPRESENTATIVES-BMDUBASBINI BHOWMIK AND ORS.
March 10, 1969
FUL KUMAR AND ANR. Vs. THE STATE
June 20, 1969
GANGA CHARAN GOALA Vs. CHANDRA KUMAR ROY
October 13, 1969
GOVERNMENT OF MANIPUR Vs. R.K. LUKHOISANA SINGH S/O KHURAILAKPA OF YAISKUL
December 15, 1969
HALIM MUNSHI AND ORS. Vs. THE STATE OF ASSAM AND ANR.
November 13, 1969
HARENDRA NATH MEDHI Vs. BICHITRARAM MEDHI AND ORS.
September 2, 1969
JATINDRA KR. BHATTACHARJEE Vs. THE STATE
November 17, 1969
KESHAB CHANDRA DAS AND ORS. Vs. ON THE DEATH OF SRIRAM CHANDRA DAG (PLAINTIFF) HIS LEGAL REPRESENTATIVES (MACIHAB CHANDRA DAS AND ORS.) AND ANR.
July 23, 1969
KHANGEMBAM KOKCHAO SINGH AND ORS. Vs. HAOJAM DAMUDOR SINGH
January 8, 1969
KONSAM THARONGOU SINGH Vs. UNION TERRITORY OF MANIPUR,
July 29, 1969
KUSESWAR SAIKIA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
February 5, 1969
LT. COL. G.K. APTE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
May 22, 1969
MAHENDRA NATH PATHAK Vs. STATE OF ASSAM
May 1, 1969
MANIRAM GUNJU Vs. THE STATE OF ASSAM
May 6, 1969
MANJUNATTA GEORGE VARAGHES Vs. GOVERNMENT OF MANIPUR
September 26, 1969
MD. TAFAZZUL HUSSAIN AND ORS. Vs. MT. PRIYABALA SARKAR
February 19, 1969
MONORANJAN CHAKRABORTY Vs. STATE
November 15, 1969
MUST. DUDMERA BIBI AND ORS. Vs. HARI BHAKTA SEAL AND ORS.
February 4, 1969
N.B. CHAKRABORTY Vs. THE UNION OF INDIA (UOI) AND ORS.
August 28, 1969
NAGARMAL MORE Vs. THE UNION OF INDIA (UOI) AND ORS.
August 19, 1969
NANDLAL GOENKA Vs. CONTROLLER OF ESTATE DUTY
April 25, 1969
NARAYAN CHANDRA DAS Vs. SUGAN CHAND SERAWGI AND ANR.
June 6, 1969
NARAYAN DAS Vs. DEPUTY COMMISSIONER AND ORS.
July 1, 1969
NARESH CH. NATH Vs. THE STATE
May 26, 1969
NILAMANI SINGH TANU SINGH Vs. THE STATE
November 17, 1969
PREM CHAND JAIN Vs. STATE
June 3, 1969
PREMADHAR BARUAH Vs. STATE OF ASSAM
March 28, 1969
R.D. GUPTA Vs. THE UNION OF INDIA (UOI)
May 13, 1969
RABINDRA KUMAR BHATTACHARJEE Vs. SMT. PRATIVA BHATTACHARJEE
August 29, 1969
RABINDRA KUMAR SAHA Vs. FIRM BISWANATH BHANDER, TRIPURA
December 4, 1969
RAMESH CHANDRA SUTRADHAR Vs. THE STATE
May 27, 1969
RAMESWAR GOENKA Vs. INCOME TAX OFFICER
May 30, 1969
SAGAR CHAUDHURY AND ORS. Vs. NABIN CH. CHAUDHURY AND ORS.
August 28, 1969
SASHIMOHAN DEBNATH AND ANR. Vs. MONOMOHAN DEBNATH AND ORS.
August 6, 1969
SATYA BHUSAN SHOME Vs. STATE
June 17, 1969
SETH KIRORIMAL ADWANI Vs. INCOME TAX OFFICER
February 17, 1969
SHANKAR LAL MEHRA Vs. CHIEF ENGINEER, N.F. RAILWAY
March 12, 1969
SMT. PRITI KONA SENGUPTA AND ORS. Vs. STATE OF ASSAM AND ORS.
September 10, 1969
SMT. SUSHILA GHOSH Vs. WAS DEB MUTREJA
September 8, 1969
SUDHIR CHANDRA DAS AND ANR. Vs. THE STATE
November 15, 1969
SUDHIR CHANDRA GUHA AND ANR. Vs. JOGESH CHANDRA DAS
October 6, 1969
SUJIT KANTHA NEOGI AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
August 13, 1969
SUNIL CHANDRA SAHA Vs. CHIEF ENGINEER, N F RAILWAY
May 14, 1969
THE MANAGEMENTS OF TEA GARDEN ASSAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
May 7, 1969
THE STATE Vs. TOMEIREN MARINGNI
November 1, 1969
THE STATE Vs. TIKARAM HANERI
September 12, 1969
THOKCHOM NIMAI SINGH AND ANR Vs. THANGBA KOM AND ANR
August 5, 1969
U. PRELLYSHON LYNGDOH NONGUM Vs. EXECUTIVE COMMITTEE, DISTRICT COUNCIL, UNITED KHASI-JAINTIA HILLS AND ORS.
February 27, 1969
U. SHONDRO LYNGKHOI AND ORS. Vs. KA PHIWER RIPNER
August 28, 1969
UNION OF INDIA (UOI) Vs. RAMESHWARLALL BHAGCHAND
July 31, 1969
UNION OF INDIA AND OTHERS Vs. KARAM ALI AND OTHERS
January 20, 1969
WOODCRAFTS Vs. THE CHIEF CONSERVATOR OF FORESTS
September 26, 1969
ZATIA AND ANR. Vs. STATE OF ASSAM AND ORS.
April 10, 1969