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Case Index
Title
Date
ACHUTANANDA PUROHIT AND ORS. Vs. STATE OF ORISSA
April 10, 1969
ADWAIT PRASAD NAIK Vs. STATE
July 18, 1969
AGASTI MAHANANDA Vs. RAMAPRASAD PADHI
March 27, 1969
AINTHA SWAIN Vs. NILAKANTHA BISWAL
March 21, 1969
AMRIK SINGH Vs. STATE OF ORISSA
August 19, 1969
ANADI CHARAN DAS Vs. THE STATE OF ORISSA AND ORS.
July 17, 1969
ANANDA PRASAD RAY Vs. STATE OF ORISSA
March 25, 1969
ANIL CHANDRA MITRA Vs. STATE OF ORISSA
August 6, 1969
ARAKHITA PANDA Vs. ANANDA PANDA AND 3 ORS.
April 25, 1969
ARJUN PRADHAN Vs. THE REVENUE DIVISIONAL COMMISSIONER, SOUTHERN DIVISION AND ANR.
November 18, 1969
ARJUNO GOUDO Vs. STATE
March 17, 1969
AUDDY AND CO Vs. STATE OF ORISSA
July 8, 1969
AYODHYA PRASAD SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES
August 28, 1969
BABAJI CHARAN MOHAPATRA AND ORS. Vs. STATE OF ORISSA
February 17, 1969
BADREENARAYANAMOORTI RAJU V Vs. COMMISSIONER OF WEALTH TAX
June 24, 1969
BAIDHAR DAS Vs. STATE
August 13, 1969
BAIDYANATH SHARMA Vs. SABITRIBALA MITRA AND ORS.
March 24, 1969
BAIRAGI ROUT Vs. BRAHMANANDA DAS
August 28, 1969
BAJRANGALAL SINGHANIA AND ANR. Vs. STATE AND ORS.
March 7, 1969
BALA BARIHA Vs. KATHU BARIHA
July 14, 1969
BALARAM TRIPATHY Vs. HEMALATA DIBYA
March 11, 1969
BALASORE MOTOR ASSOCIATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 18, 1969
BALASORE MUNICIPALITY Vs. STATE OF ORISSA
August 5, 1969
BALI PARIDA Vs. NIRA PARIDA
September 5, 1969
BALMUKUND ORIYA Vs. STATE
October 8, 1969
BANCHCHANIDHI PATNAIK Vs. STATE OF ORISSA
July 25, 1969
BANSHIDHAR DAS Vs. STATE OF ORISSA AND ORS.
August 6, 1969
BANSHIDHAR PATNAIK Vs. ARJUN MOHAPATRA AND 3 ORS.
September 26, 1969
BANSIDHAR SAHU AND BHRAMAR JENA AND 6 ORS. Vs. STATE
January 16, 1969
BANWARILAL BOID Vs. P NEELAKANTHAM
August 27, 1969
BASANTA KUMAR MOHAPATRA Vs. STATE OF ORISSA
October 28, 1969
BASUDEB BARIK Vs. STATE OF ORISSA AND ANR.
August 7, 1969
BASUDEB MISRA Vs. COLLECTOR AND ORS.
November 12, 1969
BAURIBANDHU MISRA Vs. I G OF POLICE
November 17, 1969
BEDA Vs. STATE OF ORISSA
January 14, 1969
BEDABAR SAHU Vs. KHETRAMANI BANK
March 12, 1969
BENI BHUJ SAHU Vs. CHIEF ENGINEER HIRAKUD DAM PROJECT
July 11, 1969
BHAGABAN BEHERA AND ANR. Vs. HISABAR BEBERA
February 17, 1969
BHAGABAT BEHURIA AND 19 ORS. Vs. JAIRAM NAIK
July 15, 1969
BHAGABAT DEB AND ORS. Vs. BHAGABAT BASUDEB AND ORS.
April 9, 1969
BHAGABAT PRASAD MOHANTY Vs. CHEMEI JENA AND 5 ORS.
August 4, 1969
BHAJURAM GANPATRAM Vs. COMMISSIONER OF INCOME TAX
July 23, 1969
BHALU NAIK Vs. HEMO NAIKANI
March 18, 1969
BHANJA NAIK Vs. SOMANATH MOHANTY
February 28, 1969
BHIKA BISWAL AND TWO ORS. Vs. JOGINATH SAHU
April 24, 1969
BHIMA DAS Vs. STATE OF ORISSA
November 5, 1969
BHIMA PADHAN Vs. MASYARAJU 5 ORS.
September 26, 1969
BHRAMARBAR SANTRA Vs. STATE OF ORISSA
September 19, 1969
BIJOY KUMAR SINGH Vs. PROJECT ADMINISTRATOR, INDUSTRIAL DEVELOPMENT CORPORATION LTD.
August 5, 1969
BIMBADHAR KAR Vs. SK. ENAMUR RAHEMAN
April 29, 1969
BIPIN BEHARI DAS Vs. STATE OF ORISSA AND ORS.
October 28, 1969
BIRAMANI SAHU AND ORS. Vs. PAREMESWAR KUAR
December 4, 1969
BISIPATI PADHAN Vs. STATE
February 21, 1969
BISWANATH PANDA Vs. GADADHAR PANDA
August 19, 1969
BODDU RAMULU Vs. GOKARLA RAMASWAMY
December 3, 1969
BRAHAMANANDA MOHANTY AND 19 ORS. Vs. THE SATE OF ORISSA
September 22, 1969
BRAHMANANDA SAHU Vs. STATE OF ORISSA
November 12, 1969
BRAHMANANDA SATAPATHI Vs. STATE OF ORISSA
July 11, 1969
BRAHMANANDA SATPATHY Vs. STATE OF ORISSA
January 27, 1969
BRUNDABAN PADHI Vs. STATE OF ORISSA
July 8, 1969
CERTIFICATE OFFICER Vs. KASTURI CHAND MALU
December 12, 1969
CHAITAN DAS Vs. MURALI DALAI
December 23, 1969
CHANDRA MADHAB MISRA Vs. STATE OF ORISSA
March 6, 1969
CHCHAPADA GRAM PANCHAYAT REPRESENTED BY ITS SARPANCH SRI JUDHISHTIR DAS Vs. THE STATE OF ORISSA AND ORS.
August 8, 1969
CHINTAMANI DAS Vs. STATE
September 2, 1969
COMMISSIONER OF INCOME-TAX Vs. PRAFULLA KUMAR MALLIK
January 23, 1969
CONTROLLER OF ESTATE DUTY Vs. K LINGAMURTI
July 23, 1969
D.S. MURTY Vs. REPUBLIC OF INDIA
April 7, 1969
DANDUN ALIAS BIJOY NAIK Vs. THE STATE
January 23, 1969
DAYANIDHI SAHU AND ORS. Vs. UDAY PRATAP SINGH DEO AND ORS.
September 12, 1969
DEBARCHAN PRADHAN Vs. BHAGIRATHI PRADHAN
December 16, 1969
DEO KUAR BAI PANDYA Vs. UNION OF INDIA
October 28, 1969
DEVARAJ MOHARANA Vs. EXECUTIVE ENGINEER, GENERAL ELECTRICAL DIVISION AND ANR.
November 11, 1969
DHARMANANDA SAHU AND 12 ORS. Vs. THE STATE OF ORISSA
September 25, 1969
DHIRENDRANATH DAS Vs. STATE OF ORISSA
May 16, 1969
DHRUBA SINGH Vs. UNION OF INDIA (UOI) AND ANR.
July 18, 1969
DIBAKAR SAHU Vs. STATE OF ORISSA AND ANOTHER
August 19, 1969
DIGAMBAR PANDA Vs. ADDITIONAL DISTRICT MAGISTRATE
September 23, 1969
Digendra Kumar Deb Vs. Tarini Charan Dey
October 23, 1969
DISTRICT TRANSPORT MANAGER STATE TRANSPORT Vs. SATRUGHANA GURU
October 7, 1969
DONDAPANI GOUDO Vs. HRUSHIKESH PATNAIK AND ORS.
May 16, 1969
DR. BRUNDABAN CHANDRA BISWAL Vs. THE STATE OF ORISSA AND ANR.
July 18, 1969
DR. SAROJINI PRADHAN Vs. UNION OF INDIA (UOI) AND ORS.
November 27, 1969
DULICHAND KHANDALWAL Vs. STATE OF ORISSA,
November 14, 1969
DUNA TANKA PATRO AND 23 ORS. Vs. T. SIMA PATRO AND 17 ORS.
September 22, 1969
DURGA CHARAN NAIK AND ORS. Vs. BANSHIDHAR NAIK AND ORS.
October 6, 1969
DURYODHAN MOHAPATRA Vs. STATE OF ORISSA AND ORS.
August 19, 1969
DURYODHAN NAIK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 11, 1969
DUTTAHARI MOHAPATRA Vs. REPUBLIC OF INDIA
September 10, 1969
FAKIR MUHAMMAD Vs. FAZAL KHAN AND ORS.
November 19, 1969
G A NATARAJAN Vs. REPUBLIC OF INDIA
May 1, 1969
GAJAPATHI NARAYAN DEO K C Vs. COMMISSIONER OF WEALTH TAX
July 24, 1969
GANAPATI RAY SHARMA Vs. STATE OF ORISSA AND 6 ORS.
February 4, 1969
GHANASHYAM MISRA Vs. ORISSA ASSOCIATION OF SANSKRIT LEARNING
December 17, 1969
GIRIDHARI MOHAPATRA Vs. PARBATI DEI
October 30, 1969
GITA DEBI SARAGI Vs. MADAN MOHAN MASANTA
April 29, 1969
GOBIND CH PANDA Vs. DARSAN CH ROUT
August 1, 1969
GOBINDA CHANDRA HARICHANDAN JAGADEV Vs. STATE OF ORISSA
July 8, 1969
GOKHEI MAHARANA AND ORS. Vs. STATE
April 11, 1969
GOLAPRAI JAIN Vs. GOURANGA MEHER
April 7, 1969
GOPINATH DAS Vs. ALEKH SAHU
September 5, 1969
GOURI PRASAD DEHURI AND ORS. Vs. STATE OF ORISSA
September 10, 1969
HADIBANDHU SAHU AND ANR. Vs. TAHSILDAR AND ANR.
August 28, 1969
HADU PARIDA Vs. SANA GOBINDA MISRA
June 23, 1969
HARAMANI DEI Vs. BAURI BEWA
November 20, 1969
HARAMOHAN ALIES HAGARU NAIK AND ANR. Vs. STATE OF ORISSA
September 2, 1969
HARI MAHARANA Vs. PRANABANDHU MAHARANA
January 14, 1969
HARIHAR DASMOHAPATRA Vs. THE COLLECTOR AND ORS.
April 2, 1969
HARIHAR PANIGRAHI Vs. BHARAT PANIGRAHI AND ANR.
September 23, 1969
HIMARIKA RAMUDU Vs. KONDAGORRI BUCHHANNA
September 23, 1969
HINDUSTAN STEEL Vs. A K ROY
January 27, 1969
HINDUSTHAN STEEL Vs. PRAKASH CHAND AGARWAL
October 29, 1969
HINDUSTHAN STEEL LTD. Vs. STATE OF ORISSA AND OTHERS
August 14, 1969
J. BANCHCHA BEHERA Vs. DHADI BEHERA AND ANR.
December 11, 1969
JADUMANI DAS Vs. GOVIND HISWAL AND 7 ORS.
November 11, 1969
JADUNATH MOHANTY Vs. SURENDRA NARAYAN DAS AND 7 ORS.
January 31, 1969
JAGABANDHU SAHU Vs. STATE OF ORISSA
June 26, 1969
JAGANNATH MAHAPRABHU AND ORS. Vs. RAMA SAHU
September 29, 1969
JAGANNATH MISRA Vs. STATE OF ORISSA
July 14, 1969
JAGOJOTI BOSE Vs. BARARUCHI BOSE
August 4, 1969
JAGUA KANDI AND 9 ORS. Vs. THE STATE
October 29, 1969
JAI BISWAL AND 11 ORS. Vs. HAREKRUSHNA SWAIN
June 23, 1969
JAIRAM DEBATA Vs. BABAJI RATH
October 3, 1969
JAPAN MOHANTA Vs. DUBULIA MUNDA
October 30, 1969
JAYARAM PRADHAN AND ORS. Vs. ORISSA GOVERNMENT THROUGH COLLECTOR AND ORS.
June 23, 1969
JHARANA MILLS Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
November 12, 1969
JHARIA NAIK Vs. STATE
January 24, 1969
JOGENDRA GARABADU Vs. LINGARAJ PATRA
June 24, 1969
JOGI DAS Vs. FAKIR PANDA
June 30, 1969
JUDHISTIR JENA Vs. SURENDRA MOHANTY
April 17, 1969
K. CH. LAURENTIUS Vs. STATE OF ORISSA AND ORS.
August 18, 1969
KANDA RADHAKRISHNA AND ANR. Vs. SUNAMUDI SOMBARU
August 20, 1969
KANDHA DAS Vs. INDUMATI DEVI
December 23, 1969
KANHU CHARAN TRIPATHI Vs. LAXMIDHAR TRIPATHY
September 11, 1969
KARTIK PAN AND ANR. Vs. BODHRAI NAIK
April 21, 1969
KARUNAKAR PADHAN AND ORS. Vs. KASHI BISWANATH DEB AND ORS.
August 27, 1969
KASINATH SAHU AND ORS. Vs. STATE AND ORS.
March 19, 1969
KHAGESWAR SAMAL Vs. TAHSILDAR OF JAJPUR AND ORS.
September 9, 1969
KHEDU SAHU AND 4 ORS. Vs. JANARDAN SUPAKAR AND ANR.
November 18, 1969
KHETRABASI PADHAN Vs. BATAKRISHNA PADHAN
April 4, 1969
KHETU MAHANTA AND 7 ORS. Vs. STATE
January 24, 1969
KIRTI CHANDRA BARIHA Vs. DUKHU DAS
July 18, 1969
KONDRA PARAJA AND 6 ORS. Vs. THE STATE
March 18, 1969
KOUTUKI SABATANI Vs. RAGHU SETHI
October 30, 1969
KRISHNA ALIAS KRISHNA CHANDRA CHOUDHURY AND ANR. Vs. UPENDRA JENA AND ANR.
April 29, 1969
KRUEHNA CHANDRA PATNAIK Vs. DOLAI MALIKO AND ORS.
October 29, 1969
KRUSHNA CHANDRA HOTA Vs. STATE
February 25, 1969
KRUSHNA JENA AND SEVEN ORS. Vs. STATE OF ORISSA
September 17, 1969
KUMAR PADHAN Vs. HARA BHOI
August 29, 1969
KUSUMA DEI Vs. MALATI BEWA
March 12, 1969
LAKHIRAM PANSARI Vs. NARASINGH MISRA
October 3, 1969
LAKHMAN KUMAR KAR Vs. BASANTA KUMARI
July 18, 1969
LAL RAJENDRA SINGH Vs. STATE OF ORISSA AND ORS.
October 7, 1969
LALMOHAN PATNAIK Vs. HARIHAR TRIPATHY
September 17, 1969
LAXMI NARAYAN THAKUR, REPRESENTED BY MARFATDAR BABAJI NITYANANDA DAS Vs. PUNIYA BEHERA AND ANR. AND GOPALAMANI PATNAIK
December 5, 1969
LINGA NAIK AND ORS. Vs. STATE
April 3, 1969
LODGING HOUSE FUND Vs. DURGA PRASAD SUKLA
July 23, 1969
LOKENATH PANDA Vs. CHAIRMAN PARADEEP PORT TRUST
August 8, 1969
M. HAMID AHED Vs. GUHAMANI BEHERA
April 8, 1969
M. SURYANARAYAN Vs. STATE
June 23, 1969
MADAN MADHUALA AND ORS. Vs. UPENDRA NATH SHAW AND ORS.
September 5, 1969
MADI ADMA Vs. STATE
January 23, 1969
MAHANT SRI BHAKTI CHARAN DAS Vs. SATYEN KUMAR RAICHOUDHURY
April 10, 1969
MAIMUNNISSA BIBI AND ANR. Vs. NILAMANI MOHAPATRA AND ORS.
December 18, 1969
MALI BEWA Vs. DHUNDA SAMAL
November 13, 1969
MANAGEMENT OF HINDUSTAN STEEL LTD. Vs. STATE OF ORISSA AND ORS.
September 10, 1969
MANAGEMENT OF MACHKUND HYDRO-ELECTRIC PROJECT Vs. WORKMEN OF MACHKUND HYDRO-ELECTRIC PROJECT AND
October 3, 1969
MANOTOSH BEHARA Vs. STATE OF ORISSA AND ORS.
October 28, 1969
MD SERAJUDDIN Vs. STATE OF ORISSA
January 24, 1969
MISS BISWAMOHINI NAIK AND Vs. JIBANANANDA NAIK,
December 22, 1969
MOHAMMED MAKBUL ALI Vs. GAUSUDDIN SARIF AND 7 ORS.
September 12, 1969
MOTI DEI AND 4 ORS. Vs. RAJKISHORE PATNAIK, PROPRIETOR, ORISSA MODERN AUTOMOBILES AND ANR.
November 12, 1969
MOUJIRAM JAIN Vs. THE STATE OF ORISSA AND ORS.
April 28, 1969
MST. SEBATI STHUA AND ORS. Vs. MANGLU PADHAN AND ORS.
August 4, 1969
MUNILAL Vs. STATE OF ORISSA
March 27, 1969
MUNILAL RAMDAYAL Vs. INCOME TAX OFFICER
August 12, 1969
MUNSARAM MAUJIRAM Vs. COMMISSIONER OF INCOME TAX
August 6, 1969
N SUBRAMANIAM Vs. DIVISIONAL PERSONNEL OFFICER SOUTH EASTERN RAILWAY
July 15, 1969
NABA KISHORE NAYAK Vs. LAXMINARAYAN KHUNTIA
June 24, 1969
NABIN KISHORE RAY Vs. STATE OF ORISSA AND ANR.
September 30, 1969
NANDRAM HUNATRAM Vs. STATE OF ORISSA
January 14, 1969
NARAN KANDI AND TWO ORS. Vs. BHIMA PRAHARAJ AND ANR.
October 28, 1969
NARASINGHA PATNAIK Vs. STATE OF ORISSA,
December 22, 1969
NARASINGHMAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
March 21, 1969
NARASINGHMAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX
July 21, 1969
NARASINGMAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX
July 29, 1969
NARAYAN BODU AND ORS. Vs. SRI BONDESWAR SWAMY AND 20 ORS.
August 20, 1969
NARAYAN CHANDRA MALIK Vs. RAM CHANDRA MALLIK AND OTHERS
July 9, 1969
NARAYAN MAHAPATRA Vs. THE GENERAL MANAGER, S.E. RLY.
February 17, 1969
NARAYAN PATRA Vs. TARA PATRANI
October 9, 1969
NAROTTAM DASS Vs. THE GENERAL MANAGER, ORISSA ROAD TRANSPORT COMPANY LTD. AND ORS.
June 23, 1969
NATABAR RAUTRAY Vs. STATE
September 11, 1969
NILA DEI Vs. NIRANJAN DAS AND 6 ORS.
September 30, 1969
NIRANJAN SAHU Vs. NARASU SATPATHY
July 17, 1969
NRUSINGHANATH DEB Vs. BANAMALI PANDA
December 24, 1969
ORIENT PAPER MILLS LTD Vs. DEPUTY COLLECTOR CENTRAL EXCISE
October 28, 1969
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
September 23, 1969
ORISSA ROAD TRANSPORT CO. LTD. Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
March 22, 1969
ORISSA ROAD TRANSPORT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 22, 1969
P.C. NATH Vs. THE STATE OF ORISSA AND ORS.
September 29, 1969
P.C. SINGH Vs. PANU GAHU AND ORS.
September 24, 1969
PADMALAV DAS Vs. OFFICIAL LIQUIDATOR PURI BANK LTD
December 3, 1969
PARAMANANDA PATRA Vs. STATE
January 24, 1969
PARBATI DIBYA Vs. SMT. LAXMI DEBI AND ANR.
September 10, 1969
PARIKHITA SAHU AND ORS. Vs. ANGADA KRISHNAMURTY AND ORS.
April 1, 1969
PASUPATI MAHANTO Vs. DAMODAR MAHANTO AND ORS.
October 10, 1969
PITAMBAR PRADHAN Vs. STATE
June 23, 1969
PRADIPLAL GHOSE Vs. REGISTRAR UTKAL UNIVERSITY VANI BIHAR
August 18, 1969
PRAFULLA CH. KANUNGO Vs. DHULIA BEHERA AND ANR.
July 11, 1969
PRASANNA KUMAR SAMAL Vs. BALBHADRA ROUT
July 1, 1969
PRASANNA KUMAR SAMAL Vs. ANAND CHANDRA SWAIN
July 2, 1969
PRATAP CHANDRA RAJ Vs. MADAN RAM
April 10, 1969
PRATAP KISHORE PATNAIK Vs. RAMA CHANDRA PATRA
April 24, 1969
PREM CHAND GOEL Vs. THE STATE OF ORISSA
August 12, 1969
PRITAM SINGH Vs. STATE
May 16, 1969
PRITHIVIRAJ PAILO Vs. KAUTUKA BABI
June 23, 1969
PURNA CHANDRA PARIDA Vs. GANESWAR PARIDA
August 28, 1969
RABINDRA KUMAR SAHU Vs. UTKAL UNIVERSITY
January 20, 1969
RADHA CHARAN PATNAIK Vs. STATE OF ORISSA
February 28, 1969
RADHU KANDI Vs. STATE
March 23, 1969
RAGHUNARAYAN RICE MILLS Vs. COMMISSIONER OF INCOME TAX
August 12, 1969
RAGHUNATH SUBUDHI Vs. THE STATE OF ORISSA AND ORS.
August 27, 1969
RAJKISHORE BHUYAN Vs. STATE
March 7, 1969
RAM CHANDRA TRIPATHY Vs. STATE OF ORISSA AND TWO ORS.
July 15, 1969
RAM KUMAR JHUNJHUNWALA Vs. STATE OF ORISSA
September 25, 1969
RAM NAHAK Vs. SITA DAKUANI
August 19, 1969
RAM SARAF Vs. MANI DEI
April 4, 1969
RAMA SINGH @ SEVAK MUNDA Vs. THE STATE
September 16, 1969
RAMACHANDRA GOCHHIKAR Vs. RAMACHANDRA BISWAL
November 11, 1969
RAMAHARI MOHARANA Vs. LAND ACQUISITION OFFICER
March 10, 1969
RAMAKANTA ALIAS RAMANATH SETHI AND 2 ORS. Vs. STATE
February 25, 1969
RAMAKANTA MOHANTY Vs. DIVISIONAL FOREST OFFICER
July 28, 1969
RAMAKRISHNA DEO Vs. BALYOKRISHNA DAS
November 25, 1969
RAMAKRUSHNA MOHANTY Vs. RADHAKRUSHNA MOHANTY
November 25, 1969
RAMAVTAR Vs. POP SING MAHADEB PRASAD
July 30, 1969
RAMCHANDRA MOHAPATRA Vs. SANTHINATH CHOUDHURY
December 3, 1969
RAMESHWAR LAL Vs. JOGENDRA DAS
August 12, 1969
RAMNATH SAHU Vs. PRATAP CHANDRA SINGH
August 7, 1969
RAMPRASAD TORMAL Vs. STATE OF ORISSA
July 14, 1969
RANJIT BISWAL Vs. MST. USHA SANDHA AND ORS.
September 12, 1969
RAO AND SONS Vs. BIJAYALAXMI DAS
May 13, 1969
REGISTRAR OF COMPANIES Vs. HARIBANSHA MISRA
March 28, 1969
S K GHOSH Vs. STATE
March 10, 1969
S. MANESU Vs. THE STATE
December 9, 1969
SACHCHIDANANDA TRIPATHY Vs. VICE-CHANCELLOR SAMBALPUR UNIVERSITY
December 10, 1969
SACHIDANANDA MOHANTY Vs. UNION OF INDIA
September 16, 1969
SADANANDA BASISOI Vs. STATE
December 10, 1969
SADANANDA PATNAIK Vs. VICE CHANCELLOR BERHAMPUR UNIVERSITY
August 6, 1969
SADHU PATRA AND SIX ORS. Vs. THE STATE OF ORISSA
September 17, 1969
SAMBHU MALLIK Vs. RUSI MALLIK AND TWO ORS.
July 31, 1969
SANATAN NAIK AND 3 ORS. Vs. STATE
September 10, 1969
SANATAN ROUT Vs. SAGARI DEI AND ANR.
September 22, 1969
SANKARSAN SARANGI Vs. CHAIRMAN, ZILLA PARISHAD AND ORS.
July 18, 1969
SANTOSH KUMAR MOHAPATRA Vs. STATE OF ORISSA
December 24, 1969
SAROJ KUMAR GHOSH Vs. CHAIRMAN ORISSA STATE ELECTRICITY BOARD
October 3, 1969
SASHI BHUSAN KHUNTIA Vs. UNION OF INDIA AND OTHERS
November 4, 1969
SATRUGHANA ALIAS SATURA MAJHI Vs. STATE
February 12, 1969
SAYED MANSUR ALI Vs. GOVIND CHANDRA SAHU
September 29, 1969
SHIBA PRASAD SAHOO Vs. STATE TRANSPORT AUTHORITY
August 27, 1969
SHRI KAILASH CHANDRA LENKA Vs. VICE-CHANCELLOR UTKAL UNIVERSITY AND ORS.
May 16, 1969
SHYAMASUNDAR KAR Vs. STATE
June 27, 1969
SIBARAM NAIK Vs. STATE
November 24, 1969
SISIR KUMAR MOHANTY Vs. STATE OF ORISSA
September 24, 1969
SK. JAHURI Vs. THE REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION AND ORS.
August 28, 1969
SK. SAFFIRUDDIN AND ANR. Vs. BOARD OF WAKFS AND ORS.
September 23, 1969
SM PARBATIMONI MOHAPATRA Vs. JAGANNATH DALAI
September 10, 1969
SOBHABATI PANIGRAHI Vs. RAGHUNATH PANIGRAHI AND ANR.
October 7, 1969
SONYA NAIK AND ORS. Vs. BRUNDABAN SAHU AND ORS.
November 25, 1969
SREE NARAYAN COMPANY Vs. STATE OF ORISSA
January 14, 1969
SRI PURNA CHANDRA DAS Vs. CHAIRMAN STATE TRANSPORT AUTHORITY
July 9, 1969
SRI RAMAKRISHNA DEO Vs. THE STATE OF ORISSA AND ANR.
August 11, 1969
SRI SRINIVAS TIMBER YARD AND ANR. Vs. JAYARAM SHIVAJI AND SONS FIRM AND ORS.
April 8, 1969
SRI UPENDRA DAS Vs. STATE OF ORISSA
November 24, 1969
SRIRAM CHANDRA DAS Vs. KRUSHNA CHANDRA ROY
June 24, 1969
STATE Vs. PRAKASH CHANDRA AGARWALLA
December 3, 1969
STATE Vs. BALARAM SINGH
September 26, 1969
STATE OF ORISSA Vs. MODI STORES
July 1, 1969
STATE OF ORISSA Vs. DINABANDHU SAHU
July 2, 1969
STATE OF ORISSA Vs. GOBIND CHOUDHURY AND SONS
April 30, 1969
STATE OF ORISSA Vs. GOVINDA CHOUDHURY
April 23, 1969
STATE OF ORISSA Vs. KAMAL LOCHAN BOHIDAR AND ORS.
December 23, 1969
SUDHAKAR GHADEI Vs. STATE OF ORISSA
November 17, 1969
SUKRA TILMING MUNDA Vs. STATE OF ORISSA
October 28, 1969
SUKUTI ALIAS MASHALI STREE Vs. STATE
March 31, 1969
SURENDRA MOHAPATRA Vs. ANNAPURNA MOHAPATRA
April 4, 1969
SURENDRA NATH SAHU Vs. STATE OF ORISSA
June 25, 1969
SUSILA DEI Vs. SRIDHAR RAUTRAY
September 18, 1969
T C PANIGRAHI Vs. GORU SATYARAJULU
July 14, 1969
TARINI CHARAN PATNAIK Vs. STATE OF ORISSA AND ORS.
April 10, 1969
TARINI SAHU Vs. BHARAT SAHU AND ORS.
July 22, 1969
TATA IRON AND STEEL CO LTD Vs. STATE OF ORISSA
July 10, 1969
THE COLLECTOR OF PURI REPRESENTING THE STATE OF ORISSA Vs. BUDHINATH SAMANTRAY AND ANR.
April 18, 1969
THE COMMISSIONER OF ENDOWMENTS Vs. SRI RADHAKANTA DEB AND ANR.
July 31, 1969
THE FOOD INSPECTOR, NOTIFIED AREA COUNCIL Vs. LAXMINARAYAN
November 27, 1969
TIRAMAREDDI SATYANARAYAN Vs. THE STATE
September 18, 1969
TISAN MANDAL ALIAS KISHORE CH. PATO MANDAL AND 2 ORS. Vs. STATE
January 14, 1969
TULARAM PATEL Vs. SIBA SANKAR KALO AND FOUR ORS.
July 9, 1969
TUTIKA LAKSHMINARAYANA Vs. PATHARLA SARASWATI
February 25, 1969
UCHCHAB NARENDRA Vs. GOPINATH DEB AND ORS.
November 6, 1969
UDAY NATH NANDA Vs. BULEI GURU
November 11, 1969
UDAYANATH BARAL Vs. BULA OJHA AND ANR.
July 14, 1969
UDAYANATH SWAIN AND ORS. Vs. STATE
February 21, 1969
UNION OF INDIA Vs. RASUL AHMED
November 25, 1969
UNION OF INDIA Vs. KISAN KHANDELWAL
October 30, 1969
UPENDRA NATH MOHANTHY Vs. STATE OF ORISSA AND ANR.
October 10, 1969
V. BADREENARAYANAMOORTI RAJU Vs. COMMISSIONER OF WEALTH-TAX, BIHAR & ORISSA.
March 24, 1969
V. NARAYAN MURTY RAJU AND ANR., Vs. THE CENTRAL CO-OPERATIVE MARKETING TEXTILE SYNDICATE LTD. AND ORS.
November 6, 1969
VAIKUNTAM MAMIKYAMMA Vs. PUPPALA
December 24, 1969
VANILAL DWARAKADAS MEHTA Vs. COMMISSIONER OF INCOME TAX AND ORS.
August 7, 1969
VENILAL DWARKADAS MEHTA Vs. COMMISSIONER OF INCOME TAX
August 6, 1969
YASIN BAGI Vs. HARANARAYAN AGARWALLA AND ORS.
July 4, 1969
YUDHISTIR PRADHAN Vs. STATE
October 7, 1969