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Title
Date
A-I CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. LAXMINARAYAN GOEL
March 21, 1969
ABDUL SABIR KHAN AHMED KHAN Vs. MUNICIPAL COUNCIL
January 30, 1969
ADARSHA DUGDHALAYA Vs. COMMISSIONER OF INCOME TAX
July 18, 1969
AIR CORPORATION EMPLOYEES UNION Vs. G B BHIRADE
March 27, 1969
AKHATARUNNISA BEGUM AND OTHERS Vs. AHMADKHAN QADARKHAN
October 9, 1969
ANANDKUMAR PARMANAND KEJRIWALA Vs. KAMALADEVI HIRALAL KEJRIWAL
April 9, 1969
ANNA RAGHU PATIL Vs. STATE OF MAHARASHTRA
February 26, 1969
ANNAPURNABAI WD/O DIGAMBAR JOSHI Vs. MANKARNABAI WD/O ANGAD OF RAHERA AND OTHERS
December 8, 1969
ARJUN KHIMJI GINNING AND PRESSING CO. Vs. STATE OF MAHARASHTRA
November 26, 1969
ARLABS LTD Vs. A K BANDYOPADHYAY
September 18, 1969
ARYABHUSHAN PRESS POONA Vs. K R POWAR
March 13, 1969
ASPENDIAR K IRANI Vs. JINI JEHANGIR GHAMAT
September 9, 1969
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, GOA Vs. UTTAM BALA REVANKAR
June 19, 1969
ATMARAM ONKAR TALELE Vs. ANANDA SHRAWAN KOLAMBE
August 8, 1969
BALGONDA APPANNA PARVATE PATIL Vs. RAMGONDA SHIVGONDA PATIL
February 7, 1969
BANSILAL ABIRCHAND R B SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF INCOME TAX
March 17, 1969
BESSARLAL LAXMICHAND CHIRAWALA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL GREATER BOMBAY
August 28, 1969
BHAGWANDAS ICHHARAM PANCHAL Vs. ROYAL WESTERN INDIA TURF CLUB LIMITED
August 11, 1969
BHASKAR NARAYANRAO BAND Vs. VISHNU BHIKAJI KOLTE
December 5, 1969
BHASKAR NARAYANRAO BAND Vs. VICE-CHANCELLOR, NAGPUR UNIVERSITY
April 11, 1969
BHOGILAL H PATEL Vs. COMMISSIONER OF INCOME TAX
August 8, 1969
BRITISH INDIA GENERAL INSURANCE CO LTD Vs. STATE OF MAHARASTRA
September 10, 1969
C P KHANNA Vs. V K KALGHATGI
September 10, 1969
C S D FINANCIERS PRIVATE LTD Vs. CHANDRAKANT S DAULAT
July 11, 1969
CHANDRAKANT RAMRAO SARAF Vs. PUNDE
June 26, 1969
CHANDRAKANT RAMRAO SARAF Vs. PUNDE
June 25, 1969
CHANDRAKANT SHANTARAM CAUTONKER Vs. STATE
August 5, 1969
CHOWGULE REAL ESTATE AND CONSTRUCTION COMPANY PVT LTD Vs. GOVERNMENT OF GOA, DAMAN AND DIU
August 23, 1969
CHUNILAL RIKHABCHAND Vs. UNION OF INDIA
July 30, 1969
CIPRIANO NEGREDO Vs. UNION OF INDIA
January 13, 1969
COMMISSIONER OF INCOME TAX Vs. PATWARDHAN C A H H SIR
June 10, 1969
COMMISSIONER OF INCOME TAX Vs. MEHBOOB PRODUCTIONS PVT LIMITED
June 17, 1969
COMMISSIONER OF INCOME TAX Vs. F M CHINOY AND COMPANY PRIVATE LIMITED
June 26, 1969
COMMISSIONER OF INCOME TAX Vs. BOMBAY SAMACHAR LIMITED
June 30, 1969
COMMISSIONER OF INCOME TAX Vs. BANSILAL ABIRCHAND R B FIRM
April 22, 1969
COOPER ENGINEERING LTD Vs. D M ANEY
August 1, 1969
CRUZ FERNANDES Vs. STATE OF MAHARASHTRA
February 14, 1969
DADARAO Vs. STATE OF MAHARASHTRA
July 24, 1969
DAULAT MAROTI BELSARE Vs. RAJARAM KISAN KALE
September 25, 1969
DEVJI KESHAVJI and CO Vs. DAHIBAI BHAILAL SHAH
September 23, 1969
DHANSE DEOSA KALAL Vs. VASUDEO SHIORAM
September 8, 1969
DHIRAJLAL VALJI KOTAK Vs. RAMCHANDRA JANGLAJI GUJAR
February 26, 1969
DIGAMBER PANDURANG SAWANT Vs. AHMED APPA KHEDEKAR
October 17, 1969
DINA DINSHAW MERCHANT Vs. DINSHAW ARDESHIR MERCHANT
March 6, 1969
DINKAR BANDHU DESHMUKH Vs. STATE OF MAHARASHTRA
November 25, 1969
DINKAR KESHAV BEDBKAR Vs. STATE OF MAHARASHTRA
April 25, 1969
DINKAR KESHAV BEDBKAR Vs. STATE OF MAHARASHTRA
April 24, 1969
DIWALIBAI DAMJIBHAI BHATTI Vs. JAIKUMAR GOPALDAS JAIN
February 21, 1969
DNYANU KONDIBA KALE Vs. STATE OF MAHARASHTRA
October 24, 1969
DR GOPALKRISHNA K SALELKAR Vs. UNION OF INDIA
February 6, 1969
EKNATH BHANUDAS UTANE Vs. SHANKARRAO DEORAO JUMDE
September 5, 1969
ENGINEERING MAZDOOR SABHA Vs. S TAKI BELGRAMI
October 16, 1969
EXPRESS NEWSPAPERS LIMITED Vs. STATE OF MAHARASHTRA
December 19, 1969
FERTILISERS AND CHEMICALS TRAVANCORE LTD Vs. RAJKUMAR LINES LIMITED
November 21, 1969
FILMISTAN PRIVATE LIMITED Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY
October 22, 1969
FIRESTONE TYRE AND RUBBER CO. Vs. SYNTHETICS AND CHEMICALS LTD
November 7, 1969
FULABAI Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR
September 25, 1969
G. RITE AND CO. Vs. CHANDRAKANT HARILAL SHAH
September 24, 1969
G.D. BENDALE Vs. STATE OF MAHARASHTRA
June 26, 1969
GAJANAN TUKARAM Vs. MAHARASHTRA REVENUE TRIBUNAL
October 25, 1969
GANESH SHRAWAN CHAUDHARI Vs. STATE
February 26, 1969
GANGABAI Vs. PRESIDENT MUNICIPAL COUNCIL TUMSAR
April 15, 1969
GARMENT CLEANING WORKS Vs. D M ANEY
March 3, 1969
GILL AND CO. (P.) LTD Vs. MADHAV MILLS LTD
October 21, 1969
GOPAL VINAYAK GODSE Vs. UNION OF INDIA
August 6, 1969
GOVINDRAM MIHAMAL Vs. CHETUMAL VILLARDAS
June 30, 1969
GULABBEN AND ANOTHER Vs. DEPUTY COLLECTOR, NAGPUR WITH POWERS OF COLLECTOR UNDER CLAUSE 21 OF THE RENT CONTROL ORDER, 1949 AND OTHERS
September 22, 1969
GULABBHAI VALLABHBHAI DESAI Vs. H A KHAN, COLLECTOR OF DAMAN
October 17, 1969
GULAM MURTAZAKHAN HAZI AFTAB AHMED KHAN Vs. MUSLIM NATIONAL CO-OPERATIVE BANK LTD
January 20, 1969
H.R. SYIEM Vs. P.S. LULLA
October 10, 1969
HAJI SHARAFUDDIN JAINUDIN Vs. R.L. PARDEEP
June 10, 1969
HARIBHAU SHINDE Vs. F H LALA INDUSTRIAL TRIBUNAL BOMBAY
July 24, 1969
HARIKUMAR RADHAKISAN Vs. UDERAM RAMKUWAR
April 24, 1969
HIMALAYA DRUG CO. Vs. WARNER-LAMBERT PHARMACEUTICAL CO.
September 8, 1969
INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 13, 1969
JAGDISHPRASAD KASHIPRASAD Vs. STATE OF MAHARASHTRA
February 26, 1969
JAI NATH WANCHOO Vs. UNION OF INDIA UOI
April 16, 1969
JAIKISAN BIHARILAL Vs. BUDHAJI NAGOJI
December 15, 1969
JAMNADAS DHARAMDAS Vs. JOHN JOSEPH FERREIRA
October 23, 1969
JANARDHAN BARKU AND ANOTHER Vs. MADANGOPAL VALLABHDAS
October 31, 1969
JESSARAM FETEHCHAND R B SUGAR DEPT Vs. COMMISSIONER OF INCOME TAX
July 30, 1969
JOAO FRANCISCO COELHO Vs. MARIA LUCIANA DE SOUZA
March 24, 1969
JUSTINIANO AUGUSTO DA P BARRETO, ETC Vs. ANTONIO VICENTE DE FONSECA ETC
March 17, 1969
K.J. PATHARE Vs. S.J. PATHARE
December 19, 1969
KACHARU BABAN KOTHAWALE Vs. STATE OF MAHARASHTRA
February 11, 1969
KALUSING DALESING RAJPUT Vs. STATE OF MAHARASHTRA
March 13, 1969
KASHIPRASAD Vs. WASUDEO
July 14, 1969
KASHIRAM SHRIRAM DOBLE Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
June 12, 1969
KIRLOSKAR PNEUMATIC CO. LTD. Vs. MUNICIPAL CORPORATION FOR THE CITY OF POONA
March 12, 1969
KRISHNA MAHADEV Vs. F H LALA
March 19, 1969
KU KAMAL Vs. DEPUTY COLLECTOR WITH POWERS OF COLLECTOR, NAGPUR AND OTHERS
October 16, 1969
KU. MADHURI Vs. GANGADHAR
October 13, 1969
LALIT J. PATEL Vs. T.R. BHIDE
September 9, 1969
LAXMAN BAKARAM Vs. STATE OF MAHARASHTRA
December 2, 1969
LAXMIBAI GULABRAO Vs. MARTAND DAULATRAO DESHMUKH
December 4, 1969
LIQUIDATION OFFICIAL LIQUIDATOR Vs. HARIDAS MUNDHRA
October 21, 1969
LOUIS PASCAL DUMING JOHN Vs. SPECIAL LAND ACQUISITION OFFICER
August 18, 1969
M R PILLAI Vs. MOTILAL VRIJBHUKHANDAS
April 24, 1969
MADANLAL SHANKAR MALIWAL Vs. STATE OF MAHARASHTRA
September 30, 1969
MADHAO TATYA SONAR Vs. MAHARASHTRA REVENUE TRIBUNAL AT NAGPUR
September 12, 1969
MAGANLAL RADIA Vs. STATE OF MAHARASHTRA
August 14, 1969
MAHADEO DATTATRAYA JOSHI Vs. MUNICIPAL CORPORATION
August 14, 1969
MAHAGU VISHWANATH HUSKE Vs. BHAGIRATHIBAI SHRAWAN HUSKO
December 16, 1969
MALLIKARJUN SADASHIV HONRAO Vs. SURATRAM SHIVLAL
June 30, 1969
MANEKJI MANCHERSHA JAVERI Vs. PHIROZE BOMAN JAVERI
March 25, 1969
MANEKLAL V. SHAH Vs. JAGDISH C. SHAH
July 10, 1969
MANEKSHAW RUSTOMJI MEHTA Vs. A N JIJINA
February 13, 1969
MANGUESH JAIWANT SINAI SINGBAL Vs. STATE
January 31, 1969
MANOHAR SHRINIWAS MANTRI Vs. ADTARSINGH GANGASINGH
December 12, 1969
MANUBHAI AND COMPANY Vs. BABAJEE RAJARAM
November 14, 1969
MANUBHAI KIKABHAI AND CO Vs. BABAJEE RAJARAM
December 20, 1969
MARIUMBI ASLAMKHAN Vs. VITHOBA YESHWANTA
July 15, 1969
MARKETING AND ADVERTISING ASSOCIATES PVT LTD Vs. TELERAD PRIVATE LTD
January 13, 1969
MARTA SILVA Vs. PIEDADE CARDOZO
January 8, 1969
MARUTI MAHIPATI MULLICK Vs. POLSON LIMITED
January 13, 1969
MARUTI MAHIPATI MULLICK Vs. POLSON LIMITED
January 11, 1969
MARUTI VISHNU KSHIRSAGAR Vs. BAPU KESHAV JADHAV
December 17, 1969
MIRABELLE HOTEL CO PVT LTD Vs. MANU SUBEDAR
August 12, 1969
MOTILAL VIJBHUKHANDAS Vs. M.R. PILLAI
April 24, 1969
MOTIRAM RAMCHANDRA KHARWADE Vs. MAHARASHTRA REVENUE TRIBUNAL
September 29, 1969
MUKTABAI GANGADHAR KADAM Vs. MUKTABAI LAXMAN PALWANKAR
February 14, 1969
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ADVANCE BUILDERS (INDIA) PVT LTD
April 24, 1969
MUNICIPAL COUNCIL, WARDHA Vs. ZILLA PARISHAD, WARDHA
June 24, 1969
NAMDEO KASHINATH AHER Vs. H G VARTAK
March 3, 1969
NANDLAL SHANKARLAL TIWARI Vs. LAXMAN UMAKANT MALKARJUN
October 17, 1969
NARAYAN GANESH DASTANE Vs. SUCHETA NARAYAN DASTANE
February 24, 1969
NARAYAN GOPAL KARADKAR Vs. HANUMANT RAMRAO PALKAR
February 17, 1969
NARAYAN RAMA SAMBREKAR Vs. STATE OF MAHARASHTRA
July 18, 1969
NATIONAL RAYON CORPORATION LIMITED Vs. UNION OF INDIA
September 10, 1969
PADGILWAR BROTHERS Vs. COMMISSIONER OF INCOME TAX
April 2, 1969
PADGIRWAR BROTHERS Vs. COMMISSIONER OF INCOME TAX
April 1, 1969
PARSHURAM RAMCHANDRA MOHITE Vs. STATE OF MAHARASHTRA
July 18, 1969
POPULAR PROCESS STUDIO Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 31, 1969
PRABHAKAR VISHNU NAIK Vs. UNION OF INDIA
June 26, 1969
PRABHUDAS KALYANJI ADHIA Vs. STATE OF MAHARASHTRA
April 9, 1969
PURUSHOTTAM AND ANOTHER Vs. GOPALRAO AND OTHERS
November 28, 1969
PUSHKARNARAYAN S. MAHESHWARI Vs. KUBRABAI GULAMALI
March 20, 1969
R J GUJAR Vs. JAMNADAS GOPALJI
March 13, 1969
R R KABRA Vs. STATE OF MAHARASHTRA
February 21, 1969
RADHABAI Vs. STATE OF MAHARASHTRA
February 27, 1969
RADHESHAYM MOHANLAL KAITAN Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
April 1, 1969
RAGHUVANSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 1969
RAJIYABI COSMAN SAYI Vs. MACKINON MACHINAZIE
April 10, 1969
RALLIS INDIA LIMITED Vs. F.H. LALA
August 12, 1969
RAMA ALIAS DHAKTU WORAK Vs. STATE
February 26, 1969
RAMCHAND MAROTI MANDWALE Vs. MALKAPUR MUNICIPAL COUNCIL MALKAPUR
February 19, 1969
RAMCHANDRA MAHADEORAO MAHANKAL Vs. COLLECTOR
August 7, 1969
RAMDAS SHEORAMJI Vs. PANJAB GOVINDRAOJI
February 19, 1969
RAMKRISHNA RAMNATH Vs. INCOME TAX OFFICER
February 18, 1969
RAMKRISHNA RAMNATH Vs. LAKSHMI NARSIMHAN G ITO
February 27, 1969
RANGUBAI PANDURANG JOSHI Vs. STATE OF MAHARASHTRA
March 25, 1969
RASHTRIYA MILL MAZDOOR SANGH BOMBAY Vs. B A EKBOTE
October 16, 1969
RAYMOND WOOLLEN MILLS LTD Vs. JOINT CHIEF CONTROLLER OF IMPORTS
February 26, 1969
REGISTRAR, JUDICIAL COMMISSIONERS COURT Vs. FR SEBASTIAO FRANCISCO XAVIER DOS REMEDIES MONTEIRO AND STATE
June 16, 1969
ROOPCHAND RAGHAVJI PHANDE Vs. ABHYANKAR
December 8, 1969
ROYAL WESTERN INDIA TURF CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
August 14, 1969
RUPAM PICTURES Vs. CHAGANLAL GULABCHAND CHANDAK
December 4, 1969
RUSTOM K KARANJIA Vs. KRISHNARAJ M D THACKERSEY
July 22, 1969
RUSTOM K. AMUYAN Vs. MANU SUBEDAR
September 12, 1969
S KUMARAN Vs. COMPETENT AUTHORITY THE ASSISTANT HOUSING COMMISSIONER MAHARASHTRA HOUSING BOARD BOMBAY
September 12, 1969
SAYAJI MILLS LTD Vs. P A BHASKAR
August 25, 1969
SHAMMOMAL KHAJOOMAL Vs. G.D. KSHETARPAL
March 26, 1969
SHANKAR ANANDA PATIL Vs. TUKARAM DATTU PATIL
September 26, 1969
SHANKAR DEOBA PATIL Vs. GANPATILAL SHIODAYAL CHAMEDIA
November 21, 1969
SHANKAR JAYARAM Vs. STATE OF MAHARASHTRA
January 14, 1969
SHANKARRAO MARUTI NAGANE Vs. STATE OF MAHARASHTRA
March 18, 1969
SHENPHAD SADASHIV KALWAGHE Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND ANOTHER
December 19, 1969
SHRIKANT VASANTRAO DESHPANDE Vs. AHMADKHAN MANDARKHAN
October 17, 1969
SITABAI ADKUJI MESHRAM Vs. DISTRICT TRANSPORT COMPANY
November 18, 1969
SOUTHARN CHEMICAL WORKS Vs. MOHAMED HUSEIN FAKRUDDIN MANIAR
January 24, 1969
STATE Vs. FLORENCIO MASCARENHAS
March 6, 1969
STATE Vs. EMERCIANO LEMOS
March 13, 1969
STATE Vs. NARHARI ANANT NAIK
January 17, 1969
STATE Vs. VASANT TUCARAM ZANTIE
January 22, 1969
STATE Vs. SOCORRO JESUS DIAS
April 24, 1969
STATE Vs. NAGUESH G SHET GOVENKAR
July 28, 1969
STATE OF MAHARASHTRA Vs. RADHAMAL SANGATMAL SINDHI
January 19, 1969
STATE OF MAHARASHTRA Vs. RAJKUMAR KOCHHAR
December 16, 1969
STATE OF MAHARASHTRA Vs. VISHWANATH MARUTI GATADE AND OTHERS
April 8, 1969
STATE OF MAHARASHTRA Vs. S B MAHAJANI
November 19, 1969
STATE OF MAHARASHTRA Vs. P G CHAVAN
December 16, 1969
STATE OF MAHARASHTRA Vs. ZULFEQUAR HUSSAIN ABDUL HUSSAIN
February 5, 1969
STATE OF MAHARASHTRA Vs. LAXMAN DASHRATH GARAD
October 21, 1969
STATE OF MAHARASHTRA Vs. BHAGVANDAS GOPALDAS BHATE
February 4, 1969
STATE OF MAHARASHTRA AND ANOTHER Vs. B.D. KHBRAGDE AND OTHERS
September 30, 1969
STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT Vs. DINKARRAO NARAYANRAO DESHMUKH
February 14, 1969
SULOCHANA GANPAT REGE Vs. MADAN DATTATRAY WADKE
March 3, 1969
SURJITLAL CHHABDA Vs. COMMISSIONER OF INCOME TAX
July 8, 1969
TANABA CHINDHUJI BHOKARE Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
October 10, 1969
TANAJIRAO MARTINRAO KADAMBANDE Vs. H.J. CHINOY
February 4, 1969
UNION OF INDIA Vs. L M PINTO
October 8, 1969
UNION OF INDIA Vs. GOPALKRISHNA K SALELKAR
June 25, 1969
UTTAM BALA REVANKAR Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE GOA
August 25, 1969
VAIJANATH H SANADI Vs. STATE
June 26, 1969
VATAKKEVEEDU CHAMI GOPALKRISHNA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 17, 1969
VAZIRBOO Vs. KESHAVLAL NARSHIDAS
February 25, 1969
VENKATARO ANANT PAI Vs. NARAYANLAL BANSILAL
January 29, 1969
VINAYAK DATTA DURBHATKAR Vs. STATE
September 20, 1969
VITHAL Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND OTHERS
August 25, 1969
YUSUF ABDULLA PATEL Vs. R.N. SHUKLA
April 7, 1969
ZARINA UMER CHAMDEWALA Vs. SATI LALCHAND VERUMAL LALWANI
April 7, 1969