Case Index

Title
Date
A IBRAHIM KUNJU Vs. STATE OF KERALA
February 19, 1969
A JUNUS Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
August 18, 1969
A K KALLAPPA CHETTIAR AND SONS Vs. STATE OF KERALA
July 22, 1969
ABDUL KHADER Vs. VAIDYANATHAN
September 9, 1969
ABRAHAM Vs. NEELACANTAN NAMBOODIRI
September 18, 1969
ABRAHAM THOMAS Vs. DARRAGH SMAIL AND CO
July 10, 1969
ABU Vs. BEEBI
June 30, 1969
ACHAMMA THOMAS Vs. PRINCIPAL ST TERESAS COLLEGE ERNAKULAM
July 1, 1969
ACHUTHA MENON Vs. NARAYANAN
October 27, 1969
ALEX BEETS Vs. M A URMESE
August 5, 1969
AMEENA UMMA Vs. MUHAMMED
June 24, 1969
AMMU Vs. DEVAKI AMMA
September 15, 1969
AMMU Vs. KRISHNAN
June 3, 1969
ANTHIYUR HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
September 4, 1969
ANTHONY DSILVA Vs. KERALA STATE
October 7, 1969
ARUNACHALAM VANAMOORTHI KONAR Vs. KOCHUMMEN GEEVARGHESE
February 7, 1969
AYYAPPAN KURUP KRISHNA PILLAI Vs. PARUKUTTY AMMA SUBHADRA AMMA
November 25, 1969
B SIDHARTH PRABHU Vs. STATE OF KERALA
November 12, 1969
B. V. ABRAHAM Vs. STATE BANK OF TRAVANCORE
March 31, 1969
BALAKRISHNA TRADING CORPORATION Vs. KRISHNA KURUP
February 26, 1969
BALAKRISHNAN Vs. STATE OF KERALA
December 18, 1969
BHAGEERATHI RAMAMANI Vs. RADHAMMA
April 3, 1969
BHANUMATHY Vs. STATE
November 19, 1969
BHARAT PLYWOOD AND TIMBER PRODUCTS PRIVATE Vs. KERALA STATE ELECTRICITY BOARD TRIVANDRUM
December 3, 1969
BHARATHI Vs. AYISSA UMMA
December 2, 1969
BHARATHI AMMA Vs. S A ABDUL AZEES
November 14, 1969
BHASKARAN NAIR Vs. STATE OF KERALA
November 21, 1969
C K THOMAS Vs. BHAVANI AMMA
March 21, 1969
C KUNHIKUTTY Vs. WORKMEN OF THE MALABAR ROADWAYS SERVICE
June 24, 1969
C. SANKARANARAYANAN AND ORS. Vs. THE STATE OF KERALA
June 11, 1969
C. UPPERI HAJI Vs. SALES TAX OFFICER
February 25, 1969
C.SANKARANARAYANAN Vs. STATE OF KERALA
November 6, 1969
CHACKKO MATHAI Vs. PAILY MATHAI
November 18, 1969
CHACKO Vs. STATE OF KERALA
November 14, 1969
CHACKO MATHEW Vs. STATE
February 7, 1969
CHANDU Vs. KUNHAMMA AMMA
February 18, 1969
CHEMPAKAKUTTY KALYANI Vs. KUNJU KAMMAKSHI
October 15, 1969
CHENTHAMARAKSHAN Vs. KONDATH DAMODARAN NAIR
August 11, 1969
CHERLA POULOSE KOOVAPALLY KATTAVIL Vs. K P SATHIAVAN NAIR
March 4, 1969
CHERU VAREED Vs. CHAKUNNY GEORGE
October 28, 1969
CHIRUKANDATH CHANDRASEKHARAN Vs. STATE OF KERALA
October 24, 1969
CHITRABHANU NAMBUDIRIPAD Vs. KARUNAKARAN NAIR
January 16, 1969
CIT KERALA Vs. P KRISHNA WARRIER
February 10, 1969
COCHIN MALLEABLES PRIVATE LTD Vs. ITS WORKMEN
February 12, 1969
COCHIN STATE POWER AND LIGHT CORPORATION LTD. Vs. STATE OF KERALA
July 17, 1969
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ABDUL SATHAR HAJI MOOSA SAIT
December 18, 1969
COMMISSIONER OF INCOME TAX Vs. JOSEPH AND GEORGE
October 21, 1969
COMMISSIONER OF INCOME TAX Vs. AMALGAMATED TEA ESTATES COMPANY LIMITED
October 15, 1969
COMMODORE COMMANDING COCHIN Vs. V.N. RAJAN
July 18, 1969
D H NAMBOODIRIPAD Vs. EXECUTIVE AUTHORITY THEKKUMKARA PANCHAYAT
November 4, 1969
DAMODARAN Vs. STATE OF KERALA
March 11, 1969
DEPUTY CAIT AND SALES TAX Vs. MAMMOOTTY
October 22, 1969
DEPUTY CAIT AND SALES TAX QUILON Vs. DHANALAKSHMI VILAS CASHEW CO
February 18, 1969
DEPUTY COMMR OF AIT AND SALES TAX QUILON Vs. GREENHAM ESTATE P LTD
January 29, 1969
DEVASSY Vs. JOSEPH
March 31, 1969
DEWET VAN INGAN Vs. LAND
February 20, 1969
DISTRICT COLLECTOR KOTTAYAM Vs. CHERIYAN MARIAMMA
February 11, 1969
DOROTHY LUIZ Vs. LUIZ
April 4, 1969
DUDACHAN Vs. SREENIVASA KINI
October 28, 1969
DY ACCOUNTANT GENERAL ADMN OFFICE OF THE ACCOUNTANT Vs. STATE OF KERALA
August 6, 1969
DY CAIT Vs. KOTAK AND CO
October 28, 1969
DY CAIT ERNAKULAM Vs. PALAMPADAM PLANTATIONS LTD
February 12, 1969
DYER MEAKIN BREWERIES LTD Vs. STATE OF KERALA
July 31, 1969
E P MUTHU ROWTHER Vs. MUHAMMED ALI ROWTHER
December 1, 1969
EACHARAN ITTIATHI Vs. STATE OF KERALA
December 22, 1969
EAPEN PANICKER Vs. KRISHNA PANICKER
February 21, 1969
EXECUTIVE OFFICER ELAVALLY PANCHAYAT Vs. ROSA
January 22, 1969
F. SHAMSUDDIN AND BROTHERS Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
February 10, 1969
FOOD INSPECTOR GURUVAYOOR Vs. GOPALAN
March 21, 1969
FOOD INSPECTOR TELLICHERRY Vs. CHANDU
March 14, 1969
FRANCIS K J PROPRIETOR FRANCIS TILE WORKS AND Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 16, 1969
G APPUKKUTTAN PILLAI Vs. GOVERNMENT OF INDIA
March 6, 1969
GEORGE A LESLIE Vs. STATE OF KERALA
January 9, 1969
GOKULADAS KHIMJI Vs. STATE OF KERALA
September 5, 1969
GOOD LAND PLANTATION PRIVATE Vs. STATE BANK OF TRAVANCORE
January 20, 1969
GOPALA PANICKER Vs. ASSANISSA
June 6, 1969
GOPALAKRISHNAN Vs. SURENDRANATHAN
February 20, 1969
GOPINATHAN PILLAI Vs. STATE OF KERALA
October 17, 1969
GOURI AMMA Vs. KOCHALI AMMA
December 18, 1969
GOVINDA MENON Vs. VARKEY
October 30, 1969
GOVINDJI J KHONA Vs. K DAMODARAN
March 20, 1969
IN RE: THE INCOME TAX OFFICER, COMPANIES CIRCLE Vs. STATE
August 7, 1969
INDIAN ALUMINIUM COMP. LIMITED Vs. STATE OF KERALA
April 1, 1969
INDIAN ALUMINIUM COMPANY LIMITED Vs. THE STATE OF KERALA
September 24, 1969
ISHA BEEVI Vs. TAX RECOVERY OFFICER
September 30, 1969
JAGATHAMMA Vs. RAGHAVAN PILLAI
November 21, 1969
JANAKYKUTTY Vs. VARGHESE
July 2, 1969
JOHN ALIAS KUNJUKUITY Vs. STATE OF KERALA
June 24, 1969
JOHN CHACKO Vs. THOMAS VARGHESE
July 10, 1969
JOHN DANIEL Vs. RUBBER INDUSTRIAL CO OPERATIVE SOCIETY LTD
August 22, 1969
JOSEPH CHACKO Vs. AITO KUMILY
March 19, 1969
JOSEPH CHACKO Vs. AGRICULTURAL INCOME TAX OFFICER
March 19, 1969
K BALAKRISHNAN Vs. UNION OF INDIA
January 29, 1969
K BHARGAVAN Vs. STATE OF KERALA
October 1, 1969
K E MATHEW Vs. THOTTAPUZHASSERY PANCHAYAT
January 24, 1969
K GOPALAN THANTHRI Vs. ITTIRA KELAN
December 9, 1969
K K KURUVILLA Vs. EXECUTIVE OFFICER PARATHODE PANCHAYAT
November 14, 1969
K KUNHAMBU Vs. REGISTRAR OF COOPERATIVE SOCIETIES
February 17, 1969
K M CHERIAN Vs. D JOHNSON COMPLAINANT
July 2, 1969
K P CHOYI Vs. KOCHARAKKAN
August 6, 1969
K P NARAYANAN NAMBIAR Vs. A RAMAN CHETTIAR
June 23, 1969
K PRABHAKARAN NAIR Vs. STATE OF KERALA
March 31, 1969
K. BHAMINIKUTTY Vs. THE UNIVERSITY OF KERALA
July 17, 1969
K.P.B. NAIR Vs. DIRECTOR OF CIVILIAN PERSONNEL, NAVAL HEADQUATERS, NEW DELHI
January 31, 1969
K.V. GOPINATH, SORTER, RMS, ERNAKULAM Vs. SENIOR SUPERINTENDENT, R.M.S.
February 11, 1969
KADIR MOHAMMED Vs. AUGUSTHY VARGHESE
July 18, 1969
KALATHILE VALAPPIL POOKKOTH MAMMAD Vs. CHEERAMOOLAYIL POOKOTH ALEEMA
July 3, 1969
KALLIANI Vs. MADHAVI
September 9, 1969
KALLIYANI Vs. KALLIANI
April 3, 1969
KAMMUKKUTTY HAJI Vs. STATE OF KERALA
August 12, 1969
KANDATHY Vs. KUTTYMAMMI
September 24, 1969
KANNAN Vs. LAKSHMI
November 13, 1969
KANNAN Vs. CHATHU NAIR
November 24, 1969
KANNAN NAIR Vs. KAUSALYA
July 10, 1969
KARIPPA BHAGAVATHI DEVASWOM Vs. DEVASSSY
July 9, 1969
KATHEEM ADAMKUTTY Vs. DAMODARAN NAMBUDIRI
October 24, 1969
KELAPPAN Vs. ANANDAN
December 24, 1969
KERALA FILM CHAMBER OF COMMERCE AND OTHER Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, TRIVANDRUM
April 2, 1969
KESAVA PILLAI PADMANABHA PILLAI Vs. GOVERNMENT OF KERALA
December 1, 1969
KOCHAPPI KUNJI Vs. VELAYUDHAN DAMODARAN
October 30, 1969
KOCHU MOIDEEN Vs. NAMBEESAN
March 11, 1969
KOOKKIL KELU NAIR Vs. KOTTAMMAL THANDUPARAKKAL KUNHI MOHAMMED HAJI
August 19, 1969
KRISHNA MENON Vs. KUNHIPPA HAJI
February 24, 1969
KRISHNAMOORTHY Vs. NARAYANAN
March 21, 1969
KRISHNAN EMBRANDIRI Vs. KESAVAN EMBRANDIRI
October 21, 1969
KUNCHI KOMA Vs. CHEERA NARAYANI
October 28, 1969
KUNHALAN KUTTY Vs. PATHUMMA
April 3, 1969
KUNHIKRISHNA MENON AND OTHERS Vs. STATE OF KERALA AND ANOTHER
September 6, 1969
KUNHU MOHAMMAD Vs. T K UMMAYITHI ALIAS UMMA HAJI UMMA
June 16, 1969
KUNIYIL Vs. UCHUMMAL CHAKKIATH ANANDAN
December 24, 1969
KUNJAN KUMARAN Vs. RAMACHANDRA IYER
June 20, 1969
KUNJAN RAMAN Vs. JOSEPH ABRAHAM
August 6, 1969
KUNJAN SIVAN Vs. STATE OF KERALA
August 23, 1969
KUNJAYAMMA KARTAIYAYANI AMMA Vs. KUNCHALI KARTHIYAYANI MADAKKAVIL VEEDU
July 31, 1969
KUNJU ALIAS THANKAPPA MENON Vs. VESAMMA ALIAS KANNAMMA
January 31, 1969
KURIEN EAPEN Vs. THOMMI MATHU
October 8, 1969
KURUVILA MARKOSE Vs. VARKEY VARKEY
August 14, 1969
KURUVILLA GEORGE Vs. SARAMMA JOHN
June 30, 1969
KUTTIAPPA ALIAS NARAYANAN Vs. KRISHNAN
October 30, 1969
L. SUKUMARI AMMA Vs. THE DISTRICT EDUCATIONAL OFFICER, PATHANAMTHITTA AND OTHERS
September 12, 1969
LAKSHMI Vs. KUNJU
January 3, 1969
LAKSHMI AMMA ALIAS ECHUMA AMMA Vs. DEVASSY
December 22, 1969
LASKHMANA PRABHU Vs. VIDYASAGARAN
December 15, 1969
LEKSHMI PRASAD BANK LIMITED Vs. GOPALAKRISHNA IYER
August 7, 1969
M KANNA Vs. T CHATHU
November 12, 1969
M THANKA Vs. PARAPPUKARA THOTTIPAL SERVICE CO OPERATIVE BANK LTD
September 18, 1969
M V JOSEPH Vs. SENAPATHI
July 14, 1969
M V RAMANKUTTY Vs. STATE
September 5, 1969
M. KESHAVA KAMATH Vs. C. ABDUL SUKOOR
July 23, 1969
M. NARAYANAN Vs. STO, TELLICHERRY
February 6, 1969
M. RAMAKRISHNA MENON Vs. THE STATE OF KERALA
June 16, 1969
MADHAVAN Vs. RAMACHANDRAN
July 9, 1969
MADHAVAN K. P.,KUNISSERY, ALATHUR Vs. ASSISTANT EXCISE COMMISSIONER,PALGHAT
February 6, 1969
MADHAVAN SREEDHARAN Vs. MANDAKINI SARADA
July 8, 1969
MAHADEVA IYER Vs. KRISHNAMMAL
December 22, 1969
MAHALINGA BHATT Vs. STATE OF KERALA
February 12, 1969
MAHESWARADHATHAN NAMBUDIRI Vs. NARAYANAN NAMBUDIRI
December 3, 1969
MALABAR MARKET COMMITTEE Vs. HUSSAIN
August 8, 1969
MALAYALAM PLANTATIONS LTD Vs. VARKEY CHACKO
June 26, 1969
MANAGER HARRISONS AND CROSFIELD Vs. MANAGER GRADE II LOCAL OFFICE EMPLOYEES STATE
April 3, 1969
MANI Vs. STATE OF KERALA
June 24, 1969
MANUAL T. PAIKADAY Vs. KERALA STATE
March 24, 1969
MANUEL T. PAIKADAY Vs. C.C. MATHEW
August 14, 1969
MARGGARATE MARIA PULPARAMPIL NEE FELDMAN Vs. CHACKO PULPARAMPIL
January 24, 1969
MARIAM Vs. TAHSILDAR NORTH WYNAD
February 24, 1969
MATHAI OUSEPH PANACKAL Vs. JOSEPH
August 21, 1969
MATHAI VARKEY Vs. MARIAM
March 14, 1969
MATHEN JOSEPH Vs. STATE OF KERALA
September 19, 1969
MATHUKUTTY Vs. LAKSHMIKUTTY AMMA
November 24, 1969
MOIDEEN Vs. STATE
August 12, 1969
MORNING STAR P LTD Vs. STATE
August 7, 1969
MUHAMED Vs. ABDULLAKUTTY ALIAS BAVA
July 16, 1969
MUHAMED KASSIYAN KADIJA UMMAL Vs. NANAN SATHYADASAN
September 25, 1969
MUNICIPAL COUNCIL KOTTAYAM Vs. K MAHADEVA IYER
December 24, 1969
MUTHUSWAMY REDDIAR AND SONS Vs. STATE OF KERALA
October 10, 1969
N E VASUDEVAN NAIR Vs. KALYANI AMMA GOURI AMMA
October 8, 1969
N N ISMALU Vs. THITHIRIKUTTY UMMA
September 29, 1969
NAIR SERVICE SOCIETY LIMITED Vs. REV. FR. K.C. ALEXANDER
October 31, 1969
NANOO ASAN MADHAVAN Vs. STATE OF KERALA
July 1, 1969
NARASIMHAN POTI Vs. STATE OF KERALA
November 14, 1969
NARAYANA PILLAI Vs. PANKI AMMA
October 21, 1969
NARAYANAN NAMBIAR Vs. AMBU
November 7, 1969
NARAYANAN NAMBOODIRIPAD Vs. KUTTI AMMA
September 22, 1969
NARAYANANKUTTY MENON Vs. KORUKUTTY
January 28, 1969
NATIONAL NUT COMPANY CASHEW EXPORTER Vs. HARIDARS DAMODAR ANANDJI FILHOS LTD
August 14, 1969
O KASSIM KANNU Vs. STATE OF KERALA
October 23, 1969
P A JANARDHANAN PILLAI Vs. STATE OF KERALA
September 2, 1969
P B KURUP Vs. FOOD INSPECTOR MALAPPURAM PANCHAYAT
September 4, 1969
P D PALAKATTUMALA DEVASWOM Vs. ULAHANNAN PYLEE KANJIRAKKUZHIYIL ALAPURAM
January 17, 1969
P ITTOOP Vs. CALICUT-WYNAD MOTOR SERVICE PRIVATE LTD
August 21, 1969
P K DEWER Vs. STATE OF KERALA
November 26, 1969
P K KUNJU Vs. STATE OF KERALA
October 14, 1969
P S MENON Vs. STATE OF KERALA
April 2, 1969
P T JOHN Vs. DY CHIEF ACCOUNTANT ELECTRICAL REVENUE BILLING UNIT
February 5, 1969
P.B. KADER Vs. THATCHAMMA
March 25, 1969
P.K. DAMODARAN NAMBOODIRI Vs. DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD
November 10, 1969
P.M. KUTTIKRISHNAN NAMBIAR Vs. M.K. LAKSHMI AMMA
December 16, 1969
P.N. CHELLAPPAN NAIR Vs. STATE OF KERALA AND ANR.
August 22, 1969
PADMANABHA PILLAI ARUNACHALAM PILLAI Vs. NARAYANA PILLAI NATARAJAN
March 19, 1969
PAPPU BHASKARAN Vs. STATE OF KERALA
November 4, 1969
PARAMESWARA KURUP Vs. OUSEPH
October 24, 1969
PARAMESWARAN PILLAI NEELAKANTA PILLAI Vs. KESAVAN NAIR GOPALAKRISHNAN NAIR
June 2, 1969
PARAMESWARAN THUPPEN NAMBOORI Vs. MANI MATHEW
August 19, 1969
PATHUMMAL Vs. NARAYANAN
July 3, 1969
PEERMADE TEA CO LTD Vs. STATE OF KERALA
November 10, 1969
PEERUKANNU SHAHUL HAMEED Vs. OSANARU PILLAI AHAMMED KANNU
January 23, 1969
PERILA JANARDHANAN Vs. VELLACHI CHINNA
March 11, 1969
PHILIPOSE THRESSIAMMA Vs. SCARIA CHINNAMMA
March 10, 1969
PHILIPPOSE THOMAS Vs. SBT
June 10, 1969
POSTMASTER Vs. SAVITHRY AND ANR.
August 18, 1969
PRESIDENT THE COMMONWEALTH CO-OPERATIVE SOCIETY Vs. JOINT REGISTRAR GENERAL OF CO-OPERATIVE SOCIETIES
January 9, 1969
PROVIDENT FUND INSPECTOR Vs. VENKATACHALAM CHETTIAR RECEIVER
February 14, 1969
PULLANGODE RUBBER AND PRODUCE CO LTD Vs. CAIT TRIVANDRUM
April 24, 1969
PULLANGODE RUBBER AND PRODUCE CO. LTD., COCHIN Vs. PRESIDING OFFICER, LABOUR COURT, QUILON AND ANOTHER
March 31, 1969
PUTHAN VEETTIL SANKARAN NAIR Vs. POOMULLI MANAKKAL MOOPIL STHANAM PARAMESWARAN
January 10, 1969
PUTHUKUDY VELAYUDHAN Vs. MADATHIL THAZHATH KANDAN
October 16, 1969
R P GOVINDAN AND CO Vs. SALES TAX APPELLATE TRIBUNAL
December 8, 1969
RAJAN KUMARAN Vs. VIJAYAN ACHUTHAN
October 30, 1969
RAMACHANDRAN Vs. STATE OF KERALA
July 21, 1969
RAMAKRISHNA PANICKER Vs. KRISHNA PILLAI
August 13, 1969
RAMAKRISHNA PANICKER Vs. STATE OF KERALA
April 3, 1969
RAMAN ALIAS RAMAN KUNJU Vs. KUDAVECHOOR S N D P SAKHAYOGAM
August 6, 1969
RAMAN KUMARAN Vs. KALIKUTTY AMMA KALLIANI AMMA
January 15, 1969
RAMAN KUNJUKRISHNAN Vs. RAMAN VISWANATHAN
September 23, 1969
RAMAN PILLAI KUTTAN PILLAI Vs. GOVINDAN NANOO
March 12, 1969
RATANSHI PANCHAN TANK MATTANCHERRY COCHIN Vs. REGISTRAR OF COMPANIES KERALA
April 3, 1969
RT REV BISHOP S K PATRO Vs. STATE OF BIHAR
April 2, 1969
RUGMANI Vs. CHELLAPPA RAWTHER
September 25, 1969
S N D P YOGAM QUILON Vs. STATE
September 5, 1969
S. J. N. OIL MILLS Vs. THE SALES TAX OFFICER
July 3, 1969
S. RAJAN Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES
August 8, 1969
SABAPATHY PILLAI Vs. SPECIAL TAHSILDAR PALGHAT
December 4, 1969
SABARIMUTHU ISMALIAS Vs. ARUNAMBALAM
July 24, 1969
SADASIVAN ACHARY Vs. STATE OF KERALA
December 23, 1969
SAIDU Vs. AMINA
December 5, 1969
SANKARAN Vs. BALAN
May 29, 1969
SANKARAN NAIR Vs. PARAMESWARAN NAMPOODIRIPAD
January 10, 1969
SANKU SREEDHARAN KOTTUKALLIL VEETTIL KONATHADI KARA Vs. STATE OF KERALA
April 3, 1969
SECRETARY, BOARD OF REVENUE Vs. TRINITY PHARMACEUTICALS (INDIA) (P) LTD.
February 20, 1969
SHAHULAMEEDU Vs. SUBAIDA BEEVI
December 8, 1969
SIVAPRASAD Vs. STATE OF KERALA
November 11, 1969
SPADIGAM J Vs. STATE OF KERALA
August 21, 1969
SPECIAL TAHSILDAR FOR LAND ACQUISITION KOZHIKODE-I AND Vs. F SHAMSUDIN AND BROS
December 5, 1969
SREEDHARAN Vs. STATE OF KERALA
May 27, 1969
ST TERESAS OIL MILLS Vs. STATE OF KERALA
November 6, 1969
STATE Vs. THAMPIKANNU MYTHEEN PICHA
July 14, 1969
STATE OF KERALA Vs. K E NAINAN
July 29, 1969
STATE OF KERALA Vs. MATHA ALIAS MATHACHAN
July 17, 1969
STATE OF KERALA Vs. MANAGER CORPORATE MANAGEMENT OF SCHOOLS OF THE DIOCESE OF PALAI
September 16, 1969
STATE OF KERALA Vs. PATHROSE MATHAI
June 4, 1969
STATE OF KERALA Vs. NARAYANAN NAIR
March 5, 1969
STATE OF KERALA Vs. KUNHAMMED KOYA HAJI
September 24, 1969
STATE OF KERALA Vs. VENKITA RAO
December 10, 1969
STATE OF KERALA Vs. C CHACKO
December 18, 1969
STATE OF KERALA Vs. THELAPPURATH BALA LAKSHMI AMMA
September 24, 1969
STATE OF KERALA Vs. SANKARA PANICKER HARIHARA PANICKER
March 10, 1969
STATE OF KERALA Vs. K. RATNAMMA
February 15, 1969
STATE OF KERALA Vs. SECRETARY, C.W.C. STORES CANNANORE
October 1, 1969
STO Vs. SUNDARAM IYENGAR AND SONS
August 13, 1969
SUBRAMANIAN Vs. KOCHU KHADEEJA
September 19, 1969
SUBRAMONIAN KESAVAN Vs. NARAYANA PILLAI
January 8, 1969
SUDHAKARAN Vs. SECRETARY MALABAR COMMITTEE
January 6, 1969
SUMITHRAN NAMBIAR Vs. PARUKUTTY AMMA
March 31, 1969
SURIA MATCH FACTORY Vs. CHANDRASEKHARAN NAIR
June 6, 1969
T SUBRAMANYA BHATTA Vs. C ABDULLA
July 15, 1969
T. P. TRIVIKRAMAN PILLAI Vs. KODITHODIKA IBRAHIM HAJI
November 5, 1969
T.V. KUNHAPPAN Vs. THE STATE OF KERALA
July 11, 1969
TAHSILDAR CHANGANACHERRY Vs. N A THOMAS
January 2, 1969
THE EDUCATIONAL SUPPLIES DEPOT. TRIVANDRUM Vs. THE SRI VITHOBA HIGH SCHOOL
November 27, 1969
THE EXECUTIVE OFFICER, KAVILAMPARA PANCHAYAT Vs. KOZHIPRATH AMMAD
September 18, 1969
THOMMAN THAYAMMA Vs. POULO THOMAS
November 14, 1969
THOMMY JOHN Vs. SIVARAMAN NAIR
September 26, 1969
THOTTATHIL SAIDU Vs. AMINA AND OTHERS
November 5, 1969
TRAVANCORE MINERALS LTD Vs. COMMISSIONER OF INCOME-TAX
November 7, 1969
TRAVANCORE TEA ESTATES CO LTD Vs. STATE OF KERALA
March 24, 1969
UMMINI VASAVAN Vs. VAIRAVAN SARASWATHI
December 10, 1969
UNION OF INDIA Vs. C.L. VAREED COMPANY
January 10, 1969
UNNOOLI ALIAS KUTTIMALU Vs. YYU
March 21, 1969
V O VARKEY Vs. RTA TRICHUR
February 11, 1969
V REV MOTHER PROVINCIAL CONGREGATION OF MOTHER OF CARMEL Vs. STATE OF KERALA
September 19, 1969
V U KOCHUNI Vs. COCHIN DEVASWOM BOARD
July 30, 1969
V. ABOOBACER Vs. STATE OF KERALA
July 31, 1969
V. CHERIYA BAPPU HAJI Vs. THE SALES TAX OFFICER, OTTAPALAM AND ANOTHER
February 24, 1969
V. M. KALLAMBAT Vs. KALPATHY SREE VISWANATHA SWAMI DEVASWAM
January 2, 1969
V. REV. FR. JOSEPHAT Vs. STATE OF KERALA
September 23, 1969
VALLI Vs. MADHAVAN
September 25, 1969
VAREED Vs. P C GEORGE
October 28, 1969
VARKEY THOMAS Vs. ANNAMMA ABRAHAM
March 28, 1969
VASUDEVAN NAIR Vs. KALLIANI AMMA GOURI AMMA
October 8, 1969
VASUDEVAN NAMBOOTHIRI Vs. NARAYANAN NAMBOODIRI
June 30, 1969
VENUGOPALA VARMA RAJAH Vs. CIT KERALA
September 24, 1969
VENUGOPALAN Vs. T P KRISHNAN
June 26, 1969
VIJAYAMOHINI MILLS Vs. COMMISSIONER CORPORATION OF TRIVANDRUM
December 18, 1969
VIJAYARAGHAVAN Vs. MUHAMMAD
November 19, 1969
XAVIER Vs. CANARA BANK LTD
September 10, 1969
YOOSUF C P A Vs. AGRICULTURAL INCOME TAX OFFICER
November 17, 1969
YOUNG WOMENS CHRISTIAN ASSOCIATION TRIVANDRUM Vs. S JACOB
April 2, 1969
YUSUFF Vs. YYU
March 26, 1969