Case Index

Title
Date
A F LAWRENCE Vs. STATE OF MYSORE
July 1, 1969
A K SWAMY Vs. STATE OF MYSORE
December 10, 1969
A MISRIMAL JAIN AND CO Vs. STATE OF MYSORE
October 15, 1969
ACHAMMA THOMAS Vs. E R FAIRMAN
July 26, 1969
AMALGAMATED ELECTRICITY CO LTD Vs. KUTUBUDDIN RAJESAHEB CHANCHA
September 26, 1969
ANNAIAH M M Vs. COMMISSIONER OF INCOME TAX
September 8, 1969
ARASAPPA D Vs. INCOME TAX OFFICER
October 30, 1969
ASHOK Vs. CHANDRAKANT DATTATRAYA KAMAT
December 10, 1969
B B MALI PATIL Vs. SREEDAR RAO PATIL
March 21, 1969
B CHANDRA GUPTA Vs. CHAIRMAN P T BOARD NEW DELHI
November 28, 1969
B H RADHAKRISHNA Vs. GURUVANNA
November 20, 1969
B M RAMALINGAPPA Vs. STATE OF MYSORE
June 26, 1969
B SIDDOJI RAO Vs. STATE OF MYSORE
June 20, 1969
B VENKATACHALACHAR Vs. UNION OF INDIA
January 7, 1969
BABU MURLIDHAR Vs. SOUDAGAR MOHAMMAD ABDUL BASHIR
October 31, 1969
BABURAO Alias BHIMARAO DESAI Vs. STATE OF MYSORE
July 30, 1969
BANGALORE RACE CLUB Vs. COMMISSIONER OF INCOME TAX
November 26, 1969
BASALINGAPPA GOWDA Vs. NAGAMMA
April 16, 1969
BASHA Vs. STATE OF MYSORE
February 18, 1969
BEGRAM LAKSHMIAH AND BROS Vs. TAX RECOVERY OFFICER BANGALORE
June 2, 1969
Begram Lakshmiah and Bros. and others Vs. Tax Recovery Officer, Bangalore and others
June 2, 1969
BHEEMAPPA BHEEMAPPA Vs. STATE OF MYSORE
December 9, 1969
BHIMANGOUDA MALLIKARJUNGOUDA DHARANAPPAGOUDAR Vs. GOLANGOUDA ADIVEPPAGOUDA HONNAWAD
August 18, 1969
BOGRAM LAKSHMIAH Vs. TAX RECOVERY OFFICER
June 2, 1969
BYRAPPA DECD Vs. S MANI
July 29, 1969
C JAYANNA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
November 14, 1969
CHITRADURGA DIST CO OP CENTRAL BANK LTD Vs. STATE OF MYSORE
December 12, 1969
CITY MUNICIPAL COUNCIL BELLARY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
January 16, 1969
COMMISSIONER OF INCOME TAX Vs. NAGARATHNAMMA SMT
October 27, 1969
CONSOLIDATED COFFEE ESTATES 1943 LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
December 16, 1969
D G VENKATARAMU Vs. MANAGING DIRECTOR PANDAVAPURA SAHAKARA SAKKARE KARKHANE LTD
January 8, 1969
D M NAGARAJA RAO Vs. INDIAN OIL CORPORATION LTD
March 29, 1969
D M THIPPESWAMY Vs. STATE OF MYSORE
October 31, 1969
D PADMARAJA SETTY Vs. GYANACHANDRAPPA
July 1, 1969
DALMIA CEMENTS BHARAT LTD Vs. REGIONAL TRANSPORT OFFICER BELLARY
March 28, 1969
DASAPPA D M Vs. LABOUR COURT
June 25, 1969
DEEPCHAND Vs. SAMPATHRAJ
March 24, 1969
DEVENDRAPPA Vs. STATE OF MYSORE
December 17, 1969
DEVISH Vs. M K SUBBIAH
July 30, 1969
ELKAL PADMASETTAPPA AJJAPPA Vs. COMMERCIAL TAX OFFICER CHITRADURGA
March 12, 1969
G B MUDAMBADITHAYA Vs. UNION OF INDIA
June 12, 1969
G B NATARAJ Vs. STATE OF MYSORE
December 16, 1969
G M GOPALAKRISHNA Vs. A S MACHAYYA
January 10, 1969
G R Vs. STATE OF MYSORE
January 2, 1969
G V JOSHI Vs. STATE OF MYSORE
February 4, 1969
GOKAK MILLS LTD , Vs. STATE OF MYSORE
March 21, 1969
GOWRA SUBRAYA SETTY AND SONS Vs. YELLAMMA COTTON WOOLLEN AND SILK MILLS CO LTD
April 10, 1969
GULAM IBRAHIM Vs. BASHEER AHMED
February 17, 1969
H H DODDA GANGADHARAIAH Vs. V H CHANNABASAVAIAH
June 24, 1969
H M VENKATACHALIAH Vs. STATE OF MYSORE
March 13, 1969
H.H. Dodda Gangadharaiah Vs. V.H. Channabasavaiah and another
June 24, 1969
HINDUSTAN DRUG HOUSE Vs. STATE OF MYSORE
June 17, 1969
HONNAYYA H Vs. STATE OF MYSORE
January 9, 1969
I P MUNAVALLI Vs. COMMISSIONER OF INCOMETAX MYSORE
March 11, 1969
In Re: B.V. Padmanabha Rao Vs.
December 1, 1969
INDIAN SUGARS AND REFINERIES LTD Vs. COMMERCIAL TAX OFFICER HOSPET
November 20, 1969
INDIRABAI Vs. YESHWANTRAO ANNARAO
November 3, 1969
INTERNATIONAL COTTON CORPORATION P LTD Vs. BANK OF MAHARASHTRA
April 11, 1969
INTERNATIONAL COTTON CORPORATION P LTD Vs. COMMERCIAL TAX OFFICER CIRCLE III HUBLI
December 22, 1969
IRAPPA CHANNABASAPPA WANI Vs. COMMERCIAL TAX OFFICER FIRST CIRCLE HUBLI
December 15, 1969
ISHWARA BHATTA Vs. PAKEERAPPA RAI
July 25, 1969
JAMKHANDI MUNICIPALITY Vs. LAXMAVVA VENKAPPA
October 30, 1969
JINARAJA HEGDE Vs. STATE OF MYSORE
August 13, 1969
K CHANDRAHASA SHETTY Vs. JAYARAMA SASANI
November 18, 1969
K DASAPPA HALI GOWDA, PETITIONER Vs. STATE OF MYSORE AND OTHERS
April 10, 1969
K N MARULARADHYA Vs. MYSORE STATE
February 3, 1969
K O KRISHNASWAMY Vs. DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE DEPARTMENT OF REVENUE
June 4, 1969
K RATHNAM Vs. K N SOMANNA
December 5, 1969
K S SHANKARA IYER Vs. K S SRIKANTA IYER
November 7, 1969
K SHANTHA KUMAR Vs. STATE OF MYSORE
December 16, 1969
K SHIVAPPA Vs. STATE OF MYSORE
September 11, 1969
K SHIVASHANKAR Vs. UNIVERSITY OF MYSORE
December 15, 1969
K Y PILLIAH AND SONS Vs. COMMISSIONER OF INCOME TAX MYSORE BANGALORE
June 18, 1969
K.Y. Pilliah and Sons Vs. Commissioner of Income Tax, Mysore, Bangalore
June 18, 1969
KALAIAH Vs. ARASAIAH
January 23, 1969
KHAZI KHURSHID AHMED Vs. UNION OF INDIA
January 21, 1969
KRISHNA PRASAD C Vs. COMMISSIONER OF INCOME TAX
September 10, 1969
KRISHNA PRASAD C Vs. COMMISSIONER OF WEALTH TAX
December 3, 1969
KRISHNARAJ URS Vs. DIRECTOR OF TREASURIES IN MYSORE
July 31, 1969
LAKSHMINARAYANA Vs. SARASWATI
August 25, 1969
LALITHA BAI Vs. RETURNING OFFICER CITY MUNICIPALITY ELECTIONS GULBARGA
March 24, 1969
LAST WILL AND TESTAMENT OF EUNICE ANNETTE JOHNSON Vs. TADIMALLA SUBBARAO
August 8, 1969
LIGORY MINEZES Vs. J C LOBO
July 2, 1969
M AYYAPPAN Vs. MOKTAR SINGH
July 25, 1969
M C SRINIASAN Vs. COLLECTOR OF CENTRAL EXCISE
September 23, 1969
M KRISHNAMURTHY Vs. STATE OF MYSORE
June 30, 1969
M R PUNDARKAKSHAPPA Vs. MOLAKALMURU TALUK DEVELOPMENT BOARD
April 2, 1969
M S DEVORAJ Vs. S V KRISHNAMURTHY
February 4, 1969
M SANNAPPA Vs. STATE OF MYSORE
February 17, 1969
M SHIVARAMA BHAT Vs. MAHABALA BHATT MULIYA
April 8, 1969
M SIDDALINGAPPA Vs. T NATARAJ
July 22, 1969
MADIVALAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
August 8, 1969
MAHADESWARA LORRY SERVICE Vs. MUNIAPPA P
July 11, 1969
MAHADEVAPPA NINGAPPA DODDAGANIGAR Vs. SHANKERAPPA CHANNAPPA GINIMAV
November 20, 1969
MALEGOWDA Vs. MUGAIAH
March 31, 1969
MALLANNA Vs. ERAMMA
July 23, 1969
MALLAPPA GURULINGAPPA KAMERI Vs. NEELAWWA MALAPPA KAMERI
July 21, 1969
MANAGEMENT OF BHARAT ELECTRONICS, LTD , Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL IN MYSORE
May 28, 1969
MANAGEMENT OF GOVERNMENT SOAP FACTORY BANGALORE 12 Vs. PRESIDING OFFICER LABOUR COURT BANGALORE
October 14, 1969
MARAMMADEVARA DEVASTAN Vs. NAGAPPA
November 3, 1969
MENUR MADHAVA KAMATH Vs. STATE OF MYSORE
November 13, 1969
MUDDU SUVARNA Vs. STATE OF MYSORE
November 27, 1969
MUKUNDA NAYAK Vs. SUNDARA NAYAK
December 12, 1969
MULTANMAL CHEMPALAL Vs. C P SHAH AND CO
July 31, 1969
MUNAVALLI I P Vs. COMMISSIONER OF INCOME TAX
March 11, 1969
MYSORE CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1969
MYSORE ELECTRICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF SURTAX
October 28, 1969
Mysore Electrical Industries Ltd. Vs. The Commercial Tax Officer and others
November 26, 1969
MYSORE ELECTRICALS INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER V CIRCLE BANGALORE
November 26, 1969
N BOMMON BEHRAM Vs. GOVERNMENT OF MYSORE
June 6, 1969
N G E F LTD Vs. INDUSTRIAL TRIBUNAL
April 3, 1969
N SREEPADACHAR Vs. VASANTHA BAI
December 3, 1969
NAGAPPA DATTATRAYA ANKOLEKAR Vs. STATE OF MYSORE
November 27, 1969
NAGAPPA GULAPPA AMMINABHAVI Vs. FAKIRAPPA BHIMAPPA HANCHINAL
February 11, 1969
NAGREDDY Vs. KHANDAPPA
September 24, 1969
NEELAWWA KOM ANNAPPA ENAPE Vs. CHINNAWWA MARUTI ENAPE
July 31, 1969
NEW INDIA CORPORATION Vs. DIRECTOR ENFORCEMENT DIRECTORATE
January 17, 1969
P JANARDHANA SHETTY Vs. UNION OF INDIA
December 24, 1969
P PARAMESWARAIAH Vs. A MOIDU HAJI
November 5, 1969
P RAMACHANDRA RAO Vs. N SUBRAMANYA
August 21, 1969
P. Janardhana Shetty Vs. Union of India and others
December 24, 1969
PALANIMALAL S V Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 13, 1969
PILLIAH K Y AND SONS Vs. COMMISSIONER OF INCOME TAX
June 18, 1969
POOVAMMA Vs. SUMATHI
March 28, 1969
POTTI S K Vs. UNION OF INDIA
January 7, 1969
PRABHAKAR MALLAPPA PANADARE Vs. AGRICULTURAL INCOME TAX OFFICER
December 15, 1969
R S MADDIM SETTY Vs. A R A BASITH
October 28, 1969
RAGHAVENDRA KALMESHWAR KULKARNI Vs. SIWAYA BASYA HIREMATH
July 8, 1969
RAMACHANDRA BABANNA GHANTI Vs. STATE OF MYSORE
November 27, 1969
RAMAMURTHY Vs. STATE OF MYSORE
August 6, 1969
RATNAMALA AMMA M Vs. CONTROLLER OF ESTATE DUTY ASST
February 26, 1969
REVAPPA Vs. HASSAN PATEL
November 27, 1969
S A SHERIFF Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
July 17, 1969
S H KELKAR Vs. MANDAKINI BAI
July 31, 1969
S SWAMY Vs. CHIKKAMUNISWAMISA
September 23, 1969
SARASWATHAMMA Vs. BHADRAMMA
October 27, 1969
SATTLER A Vs. INCOME TAX OFFICER
December 23, 1969
SEGU BUTCHAIAH SETTY Vs. INCOME TAX OFFICER
June 9, 1969
SHAMBHU MADA HEGDE Vs. RAMA ISHWAR HEGDE
June 9, 1969
SHANKARANARAYANA RAO A S Vs. STATE OF MYSORE
February 19, 1969
SHANKARAPPA GURAPPA KIRAHAGI Vs. RAMANAGOWDA SAHEBAGOWDA PATIL
January 27, 1969
SHANMUKHAPPA FAKIRAPPA BALLOLI Vs. STATE OF MYSORE
September 3, 1969
SHARIYAT ALI Vs. STATE OF MYSORE
September 12, 1969
SHIVAPUTRA MAHADEVAPPA Vs. STATE
January 18, 1969
SIDDALINGAPPA HANUMAPPA MARAMBID Vs. ELECTION OFFICER GANJIGATTI GROUP GRAM PANCHAYAT
March 6, 1969
STATE OF MYSORE Vs. M N VASANTHA KUMAR
April 11, 1969
STATE OF MYSORE Vs. KRISHNARAO MANJREKAR
December 5, 1969
SUBBA RAO AND SONS J Vs. COMMISSIONER OF INCOME TAX
October 9, 1969
SURESH GOPAL KRISHNA GHANTOJI Vs. MUNICIPAL COMMITTEE GULBARGA
October 30, 1969
SYED HABIBULLAH Vs. STATE OF MYSORE
September 2, 1969
T KRISHNA KAMAT Vs. T UPENDRA KAMAT
November 20, 1969
T S KRISHNAMURTHY SHETTY Vs. M BHARAMAPPA
June 3, 1969
TATA KESHAVAIAH SETTY Vs. M RAMAYYA SETTY
February 18, 1969
TIMMANNA VISHWESHWAR BHAT Vs. VAJRAVALLI VILLAGE VYAVASAYA SAHAKAR SANGH LTD
September 1, 1969
U C S BHAT Vs. STATE OF MYSORE
January 3, 1969
V LAKKANNA Vs. STATE OF MYSORE
September 10, 1969
V N NADGIR Vs. UNION OF INDIA BY SECRETARY, MINISTRY OF HOME AFFAIRS; NEW DELHI
July 25, 1969
V RAMACHANDRA BHAT Vs. STATE OF MYSORE
December 24, 1969
VEERABHADRAPPA CHIGATERI Vs. CONTROLLER OF ESTATE DUTY
December 4, 1969
VENGAIAH SETTY Vs. TRANSPORT COMMISSIONER
July 7, 1969
VISHRAM KRISHNA ANVEKAR Vs. VENKATESH VITHALRAO KAMATH
September 17, 1969
WEBBS SALES AND SERVICE P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
January 2, 1969