Case Index

Title
Date
ABDUL AZIZ Vs. MANMATH KUMAR
January 31, 1959
ABDUL GANI Vs. DEVI LAL
October 5, 1959
ABHIMANYU Vs. SUKHIA
September 14, 1959
ALI MOHAMMED Vs. SABDAR ALI
July 24, 1959
AMIR KHAN Vs. STATE
June 20, 1959
AMOLAK Vs. STATE
June 8, 1959
ANANDI LAL Vs. ONKAR
October 6, 1959
ANANDRAM Vs. MADHOLAL
December 10, 1959
ANIRUDH SINGH Vs. MANDIR SHRI NIRITHYA GOPALJI MAHARAJ KISHANGARH
October 8, 1959
ASA BAI Vs. PRABHULAL
October 8, 1959
ASHOKA BUS TRANSPORT CORPORATIONBHILWARA Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY AND
November 9, 1959
ASSOCIATED CEMENT COMPANIES LTD Vs. INDUSTRIAL TRIBUNAL
August 24, 1959
ASSOOMAL Vs. TEKUMAL
October 6, 1959
BADRI PRASAD Vs. STATE
February 25, 1959
BADRIDASS KANHAIYALAL Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITYRAJASTHAN
April 27, 1959
BAG ALI ALI MOHMMED Vs. STATE OF RAJASTHAN
March 30, 1959
BAHORI KALLOO Vs. GHURE BALWANT
April 24, 1959
BAKHTAWARMAL Vs. BRIJ MOHAN
November 18, 1959
BAL MUKAND Vs. STATE
July 13, 1959
BALBIR ANAND Vs. RAM JAWAYA KAPOOR
September 29, 1959
BALU Vs. GULA
October 7, 1959
BALUDAN Vs. RUGHNATH
August 7, 1959
BALYA Vs. STATE
February 26, 1959
BASHIRAN Vs. NATHU
November 10, 1959
BEHARILAL Vs. RAMDAYAL
December 3, 1959
BHAGWATI PRASAD Vs. TULSIRAM
November 25, 1959
BHANWAR BAI Vs. BALMUKUND
February 2, 1959
BHARIOLAL Vs. PYARALAL
February 2, 1959
BHAWAR SINGH Vs. HIRA SINGH
September 1, 1959
BHERA Vs. STATE OF RAJASTHAN
October 15, 1959
BHERULAL Vs. JAGAN NATH
November 18, 1959
BHIKA Vs. TARACHAND
July 20, 1959
BRIJ BALLABH GOYAL Vs. SATYA DEV
August 7, 1959
BRIJ MOHAN Vs. STATE OF RAJASTHAN
September 10, 1959
BRIJLAL Vs. STATE
September 14, 1959
BRIJLAL Vs. STATE OF RAJASTHAN
February 18, 1959
BUDHA Vs. STATE
April 6, 1959
BUGAL PRASHAD Vs. UNION OF INDIA
February 3, 1959
C R ALWARES Vs. HABOOL
February 2, 1959
CHAKBAI Vs. STATE
October 14, 1959
CHANDAN SINGH Vs. STATE OF RAJASTHAN
March 2, 1959
CHANDANMAL Vs. SHIVKISHAN
February 28, 1959
CHANDER Vs. INDRAJ
January 5, 1959
CHAUTHILAL Vs. BADRI PRASAD
November 3, 1959
CHISTOPHER ANDREW NEELAKANTAN Vs. ANNE NEELAKANTAN
February 23, 1959
DALUDAN Vs. SUKHA
September 2, 1959
DAULAT RAM Vs. STATE OF RAJASTHAN
August 29, 1959
DAULAT RAM Vs. LAKHU MAL
November 9, 1959
DEODUTT SHARMA Vs. ZAHOOR AHMED ZAID
April 24, 1959
DEVI SINGH Vs. SHIV RAM SINGH
June 15, 1959
DHULKI Vs. STATE
May 14, 1959
DURGA Vs. MUKNA
October 30, 1959
DURGAH COMMITTEE AJMER Vs. STATE OF RAJASTHAN
January 13, 1959
FIRM GULZARIMAL GHEESALAL Vs. FIRM RAMESHCHANDRA RADHYESHYAM
February 17, 1959
FIRM MURLIDHAR Vs. FIRM KISHORILAL
April 2, 1959
FIRM MURLIDHAR BANWARILAL Vs. FIRM KISHORELAL JAGANNATH PRASAD
December 2, 1959
FIRM RAMNATH RAMACHANDRA Vs. FIRM BHAGATRAM AND CO MADANGANJ
February 26, 1959
FIRM RAMNATH RAMCHANDER Vs. FIRM BHAGATRAM AND CO
November 11, 1959
GANESH Vs. HUKMICHAND
December 4, 1959
GANESHILAL Vs. FAUJMAL
March 10, 1959
GANGADHAR Vs. SARDARMAL
October 7, 1959
GANPAT SINGH Vs. AGRAN
March 20, 1959
GANPATSINGH Vs. BRIJMOHANLAL SHARMA
January 30, 1959
GENERAL ASSURANCE SOCIETY LTD Vs. RAJASTHAN AGRICULTURE LIVE STOCK AND GENERAL INSURANCE CO
April 15, 1959
GENERAL MOTOR BUS SERVICEJAIPUR Vs. REGIONAL TRANSPORT AUTHORITYJAIPUR
February 24, 1959
GHISA Vs. STATE
June 2, 1959
GHISA RAM Vs. RAMBOOL SINGH
August 27, 1959
GHISIA Vs. STATE
May 7, 1959
GIRRAJ PRASAD Vs. BADRI LAL
December 3, 1959
GIRWAR Vs. BHAJNI
March 11, 1959
GOPAL Vs. KALLU
March 31, 1959
GOPAL SINGH Vs. STATE OF RAJASTHAN
August 11, 1959
GORDHANSINGH Vs. SUWALAL AND KALYANBUX
January 5, 1959
GUMAN SINGH Vs. MAN SINGH
February 19, 1959
GURDEO KAUR Vs. BALVIR SINGH
May 13, 1959
GURDEOSINGH Vs. DAULAT KAUR
December 17, 1959
GYANIRAM Vs. GULAB CHAND
November 19, 1959
HANOOT Vs. DISTRICT JUDGE PALI
November 19, 1959
HANS RAJ Vs. FIRM HAZARIMAL DIPA
January 20, 1959
HANSOO Vs. SUWALAL
November 9, 1959
HARI SINGH Vs. RANG BAHADUR
April 27, 1959
HARIBUX MANDHANIA Vs. GULABCHAND
July 27, 1959
HARISH CHANDRA Vs. CHOTHMAL
January 8, 1959
HAZARI LAL Vs. HARI RAM
February 16, 1959
HIMALAYA TIMBER SUPPLY CO KOTAH Vs. MOHD SHAKOOR
July 28, 1959
JAGANNATH Vs. NIRANJANLAL
August 13, 1959
JAGANNATH Vs. GHISALAL
May 28, 1959
JAI SINGH Vs. HIRA SINGH
November 9, 1959
JAIGOVIND Vs. LALCHAND
August 21, 1959
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. GOVERNMENT OF RAJASTHAN
October 1, 1959
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. JAIPUR SPINNING AND WEAVING MILLS LTD
October 5, 1959
JANTA GRAM CHHAPARA Vs. TH GUMAN SINGH
June 4, 1959
JETHANAND WADHUMAL AND CO Vs. TOTARAM HARDAWARIMAL
January 19, 1959
JIWARAM Vs. HARHET
February 13, 1959
JOHARIMAL Vs. FATEHCHAND
November 21, 1959
JUMMARAM Vs. LAKSHMI BAI
November 30, 1959
KADAR Vs. RAHIM BAKASH
June 17, 1959
KAMAL Vs. STATE
September 7, 1959
KANHAIYALAL Vs. DEVILAL
December 2, 1959
KARAN SINGH Vs. MANOHAR SINGH
August 28, 1959
KARTAR SINGH Vs. MUKAND SINGH
June 11, 1959
KHEMRAJ Vs. STATE
October 22, 1959
KHILUMAL TOPANDAS Vs. ARJUNDAS TULSIDAS
February 17, 1959
KIRORI LAL Vs. CHIEF PANCHAYAT OFFICER RAJASTHAN
January 30, 1959
KIRORI LAL Vs. TEHSIL PANCHAYAT TODA BHIM
November 17, 1959
KISHANGARH ELECTRIC SUPPLY CO LTD Vs. UNITED STATE OF RAJASTHAN
May 5, 1959
KOODI Vs. BABOO
March 5, 1959
KRISHNA GOPAL Vs. REGIONAL TRANSPORT AUTHORITY
July 6, 1959
LACHHIRAM Vs. KANNA
October 16, 1959
LACHHMAN Vs. PYARCHAND
February 16, 1959
LACHHMI NARAIN Vs. KALYAN
July 31, 1959
LALLOO LAL Vs. STATE
February 24, 1959
LAXMI NARAIN Vs. MADANLAL
November 17, 1959
LAXMILAL Vs. GOVERNMENT OF RAJASTHAN
June 15, 1959
MADANLAL Vs. STATE OF RAJASTHAN
December 11, 1959
MAGI Vs. BABULAL
February 5, 1959
MAHARAJA SHREE UMAID MILLS LTD Vs. UNION OF INDIA
May 7, 1959
MAHARAJA SRI UMAID MILLS LTD Vs. COLLECTOR OF PAIL
November 11, 1959
MANGA RAM Vs. HAR LAL
March 30, 1959
MANGALRAM Vs. NARAINLAL
January 28, 1959
MANGI LAL Vs. MOTI LAL
May 8, 1959
MANOHAR SINGH RAO Vs. STATE OF RAJASTHAN
October 14, 1959
MESSERS BALA BUX AMARCHAND Vs. STATE GOVERNMENT
August 19, 1959
MEWAR TEXTILE MILLS Vs. KUSHALI BAI
December 18, 1959
MIRZA NASIR BEG Vs. KALYAN BAKASH
December 15, 1959
MISHRI MAT Vs. SOHAN RAJ
May 14, 1959
MISRA Vs. RAJASTHAN BOARD OF REVENUE
February 3, 1959
MOHAMMAD BHAI Vs. STATE OF RAJASTHAN
August 17, 1959
MOHAN LAL Vs. JOGLA
March 5, 1959
MOHAN LAL Vs. STATE
February 16, 1959
MOHAN LAL Vs. BAL KISHAN
March 30, 1959
MOHARI Vs. CHUKLI
October 24, 1959
MOOL SINGH Vs. STATE
July 8, 1959
MOOLA Vs. JUGAL
August 31, 1959
MOTI Vs. LACHHMAN
October 21, 1959
MOTI SINGH Vs. KISTURA
December 23, 1959
MOTILAL Vs. SHRIMATI PARBATI
January 21, 1959
MOTILAL RAM KALYAN Vs. APPELLATE AUTHORITY OF STATE TRANSPORT AUTHORITYRAJASTHAN
August 13, 1959
MOTIRAM Vs. PARMANAND
January 7, 1959
MUKAN CHAND Vs. RAO RAJA INDER SINGH
February 18, 1959
MUNICIPAL BOARD KOTAH Vs. ABDUL RASHID
April 27, 1959
MUNICIPAL COMMITTEEKISHANGARH Vs. MAHARAJA KISHANGARH MILLS LTD
December 11, 1959
MUNSHI RAM Vs. HUKAM SINGH
October 27, 1959
MURARI LAL Vs. STATE
April 16, 1959
MUTHRA LAL Vs. STATE
November 20, 1959
NAHAR SINGH Vs. KALU
December 2, 1959
NARAIN Vs. SHYAM SWAROOP
August 12, 1959
NARAYAN Vs. BHAGIRATH SINGH
February 16, 1959
NATHILAL Vs. MUNICIPAL BOARD DHOLPUR
March 17, 1959
NATHULAL Vs. PANA
October 14, 1959
NATHURAM Vs. PATRAM
December 7, 1959
PADMARAM Vs. SURJA
December 17, 1959
PAHELWAN Vs. AUTHORISED DEPUTY CUSTODIAN OF EVACUEE PROPERTY
January 28, 1959
PARTAP SINGH Vs. STATS OF RAJASTHAN
January 28, 1959
PARWATI DEVI Vs. TH GUMAN SINGH
April 30, 1959
PATHENA MANDAL CO-OPERATIVE STORES LTD Vs. MANGULAL
January 30, 1959
POONA Vs. TEHSIL PANCHAYAT DESURI
November 19, 1959
POONAMRAM Vs. STATE OF RAJASTHAN
March 9, 1959
PRATAP SINGH Vs. MADHO SUNAR
February 27, 1959
PREMIER AUTOMOBILES LTD Vs. LAXMI MOTORS CO JODHPUR
December 5, 1959
PREMRAJ Vs. MISHRIMAL
February 9, 1959
PRITHVI RAJ Vs. STATE
July 10, 1959
PURANDEVI Vs. AIDAN
November 14, 1959
QURABALI Vs. GOVERNMENT OF RAJASTHAN
July 28, 1959
RADA Vs. SUNDARKUNWAR
September 23, 1959
RADHA KRISHAN Vs. MOHAN SINGH
April 7, 1959
RAGHU NATH Vs. RAM NARAIN
May 18, 1959
RAGHUNATH PRASAD Vs. MANGI LAL
March 6, 1959
RAJ MAL Vs. BACHAN KANWAR
August 27, 1959
RAJIA Vs. GURUBUX
February 25, 1959
RAJPUTANA COLD STORAGE AND REFRIGERATION Vs. GOVERNMENT OF RAJASTHAN
April 8, 1959
RAJVI AMAR SINGH Vs. STATE OF RAJASTHAN
April 29, 1959
RAM BUX Vs. SOHAN LAL
April 8, 1959
RAM KHILARI Vs. HARI SINGH
March 6, 1959
RAM LAL Vs. MANGU
June 24, 1959
RAM LAL Vs. MANGU
June 2, 1959
RAM SAHAI Vs. GAJJA
January 23, 1959
RAMESH CHANDRA Vs. ANOKH BAI
April 29, 1959
RAMESHWAR LAL Vs. GULAB CHAND
November 3, 1959
RAMESHWARLAL Vs. JHUNTA
September 25, 1959
RAMJILAL Vs. SUNDA
October 26, 1959
RAMLAL Vs. STATE
November 7, 1959
RAMNARAIN Vs. STATE
August 8, 1959
REDARAM Vs. BHOOPRAM
November 21, 1959
ROOP KISHORE AGARWAL Vs. KESARI MAL
May 14, 1959
ROSHAN DASS Vs. LALCHAND
September 22, 1959
SALEH RAJ Vs. CHANDAN MAL
September 23, 1959
SAMDU KHAN Vs. MADANLAL
January 13, 1959
SARDAR KHAJAN SINGH Vs. ASSTT COMMISSIONER EXCISE AND TAXATION GANGAPUR
July 30, 1959
SETH LALCHAND Vs. SETH RADHA BALLABH
January 6, 1959
SHANKERLAL S/O DAYALAL Vs. SHANKERLAL S/O AMBASHANKAR
December 11, 1959
SHARIFAN Vs. RASHID AHMAD
November 9, 1959
SHATRUSHAL SINGH Vs. NOOR MOHAMMAD
March 30, 1959
SHEO PRAKASH SINGH Vs. STATE OF RAJASTHAN
September 25, 1959
SHEOBUX SINGH Vs. PARASRAM
August 5, 1959
SHIV DAYAL Vs. SUMITRA DEVI
May 11, 1959
SHREELAL Vs. SHRI ADI GOUR BRAHMIN SANSTHA JAIPUR
February 19, 1959
SHRI RATAN Vs. STATE TRANSPORT AUTHORITY JAIPUR
January 28, 1959
SHRICHAND Vs. INDER SINGH
March 4, 1959
SHRILAL Vs. MANMATH KUMAR MISRA
April 16, 1959
SHYAM SUNDER Vs. SITA RAM
March 13, 1959
SITARAM Vs. STATE
November 20, 1959
SOHAN LAL Vs. POONAM CHAND
October 21, 1959
SOHANLAL Vs. LAXMILAL
November 20, 1959
STATE Vs. MOHAN
March 13, 1959
STATE Vs. KANHAIYALAL
February 19, 1959
STATE Vs. ABDUL MAJID
February 23, 1959
STATE Vs. BALCHAND
July 23, 1959
STATE Vs. JATAN SINGH
July 30, 1959
STATE Vs. SOHAN LAL
August 20, 1959
STATE OF RAJASTHAN Vs. MADANSWARUP
August 28, 1959
STATE OF RAJASTHAN Vs. KESHRICHAND
February 10, 1959
STATE OF RAJASTHAN Vs. GIRDHARILAL CHUNNILAL MODI
January 9, 1959
STATE OF RAJASTHAN Vs. ROOP SINGH
December 10, 1959
SUGAN CHAND Vs. DEEP SINGH
March 16, 1959
SUGAN CHAND Vs. HARI BUX
May 6, 1959
SUMER MAL Vs. RIDHKARAN
April 2, 1959
SURAJ MAL Vs. MUNICIPAL BOARD BARAN
March 3, 1959
SURAJ NARAIN Vs. HARI RAM
August 13, 1959
SURAJSEE Vs. SHEONATH SINGH
February 10, 1959
SYED HUSSAIN ALI S/O SYED SIDDIQ ALI Vs. DURGAH COMMITTEE AJMER
January 28, 1959
TEJ SINGH Vs. BIRDA
January 19, 1959
THAKUR JUNJAR KARAN Vs. SUKDEO
June 15, 1959
THAKUR MADHOSINGH Vs. JAGDAMBALAL
November 30, 1959
THAKURJI SRIJI OF JAIPUR Vs. GULAB BAI
January 23, 1959
THANMAL SURANA Vs. UNION OF INDIA
April 2, 1959
UDARAM Vs. AMAR SINGH
February 11, 1959
UMRAO KANWAR Vs. RAM PYARI
February 25, 1959
UMRAON KANWAR SURANA Vs. STATE
September 18, 1959
UNION OF INDIA Vs. MANMOHAN LAL
July 27, 1959
VARMA Vs. RAMSINGH
September 24, 1959