Case Index

Title
Date
AMBIKA PANDEY Vs. GOKUL PANDEY
October 28, 1959
ASHARFI LALL DASS Vs. RAM PRASAD JHA
July 22, 1959
ASSOCIATED CEMENT COMPANIES Vs. CENTRAL GOVERNMENT INDUSTRIAL
January 7, 1959
B N KATARUKA AND SONS Vs. CHAULHAI NAYAK
August 31, 1959
BADRI NARAIN SINGH Vs. KAMDEO PRASAD SINGH
March 20, 1959
BAIDYANATH RAI Vs. SATYANARAIN RAI
July 31, 1959
BALAK DAS Vs. BHAGWAN DAS ALIAS BHAGWAN BHAGAT
February 25, 1959
BALDEO LAL ROY Vs. STATE OF BIHAR
October 20, 1959
BALDEO NARAIN SINGH Vs. BABUAJI MAHTON
July 27, 1959
BALDEO NARAIN SINGH Vs. STATE OF BIHAR
February 26, 1959
BANSIDHAR Vs. MATRU MAL
February 17, 1959
BANSIDHAR ESTATE COLLIERIES AND INDUSTRIES LTD Vs. STATE
January 13, 1959
BANSIDHAR LAL Vs. ASST CUSTODIAN EVACUEE PROPERTY
February 19, 1959
BEHAR JOURNALS LTD Vs. ALI HASAN
February 3, 1959
BENARASI DEBI Vs. NEW INDIA ASSURANCE CO LTD
April 16, 1959
BHAMA Vs. PAGGAN PANDIT
October 4, 1959
BIBI BASHIRUNNISAN Vs. HABIB AHMAD
July 1, 1959
BIBI SHARIFAN Vs. SHEIKH SALAHUDDIN
August 16, 1959
BIHAR AGENTS LTD Vs. UNION OF INDIA
September 22, 1959
BIHAR PROVINCIAL ELECTRIC WORKERS FEDERATION Vs. STATE OF BIHAR
May 15, 1959
BLACKWOOD HODGE INDIA LIMITED Vs. STATE OF BIHAR
September 2, 1959
BRIJNANDAN ROY Vs. JADUNANDAN SINGH
January 21, 1959
BUDHAN SINGH Vs. BINDHESHWARI PRASAD SINGH
January 12, 1959
BURN AND CO LTD Vs. STATE OF BIHAR
January 7, 1959
CHAMPRA ORAON Vs. STATE OF BIHAR
April 1, 1959
CHANDRADIP RAI Vs. MAHIP RAI
September 1, 1959
CHANDRASHEKHAR SINGH Vs. SARJOO PRASAD SINGH
December 21, 1959
CHHOTAN MAHTON Vs. STATE
March 18, 1959
CHIRANJILAL AGARWALA Vs. CHITTARANJAN MUKHERJEE
July 8, 1959
CHITTARANJAN SAHA Vs. STATE
July 15, 1959
DASRATH PRASAD SINGH Vs. BAIJNATH PRASAD SINGH
December 15, 1959
DAYABHAI GOKULBHAI PATEL Vs. STATE OF BIHAR
February 4, 1959
DAYABHAI GOKULBHAI PATEL Vs. STATE OF BIHAR
February 2, 1959
DEEP NARAIN SINGH Vs. DHANESHWARI
September 10, 1959
DEO NARAYAN SINGH ISHWAR NARAYAN SINGH Vs. STATE OF BIHAR
September 8, 1959
DEVJI SHIVJI Vs. MOHANLAL ODHABJI THACKER
October 27, 1959
DURGA SINGH Vs. MD ISA
September 11, 1959
DWARKADAS AND RADHAKRISHNA Vs. STATE OF BIHAR
October 22, 1959
FIRM RAMLOCHAN RAM LAKSHMI PRASAD Vs. MAIKHA SETHANI
September 17, 1959
GAJADHAR LODHA Vs. KHAS MAHATADIH COLLIERY CO
March 9, 1959
GOURI KUMARI DEVI Vs. COMMISSIONER OF INCOME TAX
May 8, 1959
HAJI MUHAMMAD AHSANUL TAUHID Vs. SHAH AKHTAR HUSSAIN
May 14, 1959
HARBANS NARAIN SINGH Vs. RAMDHARI MAHTON
July 29, 1959
HARBANS SINGH Vs. DAROGA SINGH
December 3, 1959
HARISH CHANDRA PRASAD Vs. SHAH QASIM GANI
February 11, 1959
HEMANT KUMAR PANDE Vs. SOMENATH PANDEY
April 14, 1959
HIRA LAL CHAUDHURY Vs. RAMANAND CHAUDHURY
January 9, 1959
JAGARNATH PRASAD BHAGAT Vs. BASUDEO SINGH
October 26, 1959
JAGDEO MAHTON Vs. RAM BAHADUR SINGH
January 8, 1959
JAGDISH PANDEY Vs. RAMESHWAR CHAUBEY
July 28, 1959
JAGDISH THAKUR Vs. JADOO PANDEY
March 6, 1959
JAMILUR RAHMAN Vs. LAXMI NARAIN
April 30, 1959
JAMUNA CHOUDHURI Vs. RAMANUP SINGH
October 19, 1959
JANU KHAN Vs. STATE
October 29, 1959
JOHARI LAL Vs. BIHAR STATE CO OPERATIVE BANK LTD
March 19, 1959
K C MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
July 1, 1959
KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
July 1, 1959
KAPILDEO NARAIN Vs. SHEO PRASAD SINGH
October 20, 1959
KISHUN RAUT Vs. RAM BRICH SINGH
April 8, 1959
KULWANTI DEVI Vs. AJODHI SINGH
February 14, 1959
KUMAR TARANAND SINHA Vs. STATE OF BIHAR
August 11, 1959
L M CHATTERJEE Vs. STATE OF BIHAR
January 28, 1959
LACHMI KOERI Vs. STATE OF BIHAR
August 4, 1959
LAKHAN LAL PURI Vs. RICHU MIAN
August 20, 1959
LAKHURAM HARIRAM Vs. UNION OF INDIA
August 12, 1959
LALCHAND KHATRI Vs. STATE
September 10, 1959
M N SHARMA Vs. STATE OF BIHAR
September 7, 1959
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
July 1, 1959
MAKHANLAL HARNARAIN Vs. UNION OF INDIA OWNING AND REPRESENTING SOUTH EASTERN AND SOUTHERN RAILWAYS
October 1, 1959
MANAGER SEARCHLIGHT PRESS Vs. FACTORIES INSPECTOR
August 5, 1959
MOHAMMAD AZKAR HUSSAIN Vs. COLLECTOR OF SHAHABAD
September 21, 1959
MOHAMMAD JABIR Vs. NARAIN PRASAD DARUKA
August 20, 1959
MOHAMMAD SHAHABUDDIN Vs. UMATOR RASOOL
February 11, 1959
MOTIPUR ZAMINDARI CO PRIVATE LTD Vs. STATE OF BIHAR
November 18, 1959
MOTIPUR ZAMINDARI COMPANY Vs. STATE OF BIHAR
November 8, 1959
MOTIPUR ZAMINDARY COMPANY LTD Vs. STATE OF BIHAR
May 13, 1959
MUKTILAL AGARWALLA Vs. TINPLATE CO OF INDIA LTD
September 28, 1959
MUNSHI BANESH PRASAD Vs. JALPA SHANKAR VARMA
April 24, 1959
NAGESHWAR PRASAD Vs. LAKSHMAN PRASAD
September 19, 1959
NANDLAL SINGH Vs. BARATAN
July 10, 1959
NAURANG RAI CHIRANGI LAL Vs. STATE OF BIHAR
February 19, 1959
ONKAR DUTTA SHASTRI Vs. BIHAR HINDU RELIGIOUS TRUST BOARD
November 13, 1959
PATAI DHORAIN Vs. DIGAM DHORA
April 7, 1959
PHULCHAND RAM Vs. STATE OF BIHAR
February 5, 1959
PRAGASH SINGH Vs. MADAN MOHAN PRASAD SINGH
July 29, 1959
PRAHLAD SAHNI Vs. STATE
May 21, 1959
PUNIT MAHTON Vs. MAHABIR MAHTON
January 30, 1959
RADHA GOBINDA RAI Vs. DIBAKAR MANTO
November 23, 1959
RAGHAVACHARYA Vs. SALIGRAMCHARYA
October 21, 1959
RAGHUBANS PRASAD Vs. STATE PRABHU DAYAL MISSIR
September 19, 1959
RAJA TRADERS AND RAJESHWAR BROTHERS Vs. STATE OF BIHAR
September 25, 1959
RAJARAM SAH Vs. NARAD THAKUR
August 24, 1959
RAM CHANDRA SINGH RAMNIK LAL Vs. COMMISSIONER OF INCOME TAX
September 18, 1959
RAM NARAIN PRASAD YADAV Vs. SUBNATH DEOGAM
March 20, 1959
RAM SAROOP DHANUK Vs. ISHWAR SAO
February 3, 1959
RAM SWORUP SINGH Vs. MAHABIR MAHTON
September 30, 1959
RAMAUTAR SHARMA Vs. STATE OF BIHAR
February 14, 1959
RAMAUTAR SINGH Vs. SM RAMSUNDARI KUR
March 30, 1959
RAMBARAI SINGH Vs. STATE OF BIHAR
January 30, 1959
RAMCHANDRA PRASAD SINHA Vs. UNION OF INDIA
January 13, 1959
RAMDAS SAH Vs. JAGARNATH PRASAD
August 10, 1959
RAMDHANI SAHU Vs. JAGDEO LALL MARWARI
April 8, 1959
RAMESHWAR KUMAR Vs. R P MISHRA
February 27, 1959
RAMESHWAR PRASAD SAHI Vs. ANANDI DEVI
October 20, 1959
RAMESHWAR SINHA Vs. STATE OF BIHAR
May 15, 1959
RAMJANAM BHARTHI Vs. DHURANDHAR KUER
March 18, 1959
RAMJEE OJHA Vs. CHANDRADIP KAHAR
January 12, 1959
RAMJI Vs. RAMBHUSAN DAS
September 15, 1959
RAMKISHUN LAL Vs. UMESH CHANDRA SINHA
September 24, 1959
RAMKISHUN LAL Vs. UGRAMOHAN DASS
January 2, 1959
RAMSARAN SINGH Vs. STATE OF BIHAR
August 25, 1959
RAMSARUP PRASAD Vs. SHIVA DUTTA PRASAD
August 24, 1959
RAMSUNDER RAI Vs. RAMASRAY RAI
December 21, 1959
RASTOGI BROTHERS Vs. PATNA MUNICIPAL CORPORATION
September 29, 1959
RATTI RAM AGARWALA Vs. STATE
December 8, 1959
RUPA NONIA Vs. RAM BRICH PATHAK
January 6, 1959
S K SEN Vs. PROVINCIAL P W D STATE OF BIHAR
September 4, 1959
S N SAHI Vs. VISHWANATH LAL
June 4, 1959
SALIGRAM SINGH Vs. BALDEO SINGH
May 5, 1959
SALINA JITENDRA LAL SINHA Vs. RAM CHARAN GOPE
January 28, 1959
SANTAN NARAIN TEWARI Vs. SARAN NARAIN TEWARI
February 14, 1959
SARJUG CHAUDHRAIN Vs. DWARKA PRASAD
July 3, 1959
SATYADEO NARAIN LAL Vs. MUNICIPAL COMMISSIONERS
August 7, 1959
SEWSAGAR AVASTY Vs. SATYANARAIN SAH
July 15, 1959
SHAH JAMILUR RAHMAN Vs. ABDUL AZIZ
December 23, 1959
SHEIKH RAHMAT ALI Vs. COMMISSIONER OF INCOME TAX
August 4, 1959
SHEOGOBIND BHAKAT Vs. SUJAN MAHTO
November 4, 1959
SHEONANDAN PRASAD SAO Vs. UGRAH SAO
August 31, 1959
SHEORAJ NANDAN SINGH Vs. RAMJANKI
July 2, 1959
SHYAMAKANT LAL Vs. STATE OF BIHAR
February 25, 1959
SITARAM JHA Vs. THAKURI JHA
November 10, 1959
SITARAM KAMALIA Vs. STATE OF BIHAR
October 29, 1959
SK NAWAB Vs. BAIJNATH CHOUDHURY
May 8, 1959
SM JASODA KUMARI SEWANI Vs. SM SATYABHAMA SEWANI
January 5, 1959
SM KUNDAN BAI AGARWALA Vs. SKH SAFDAR ALI
December 4, 1959
STATE Vs. N NAGAMANI DIST MAGISTRATE
January 27, 1959
STATE Vs. BIJLI PATHAK
September 28, 1959
STATE OF BIHAR Vs. JAGDISH NARAIN SINGH
January 28, 1959
STATE OF BIHAR Vs. G H GRANT
January 5, 1959
STATE OF BIHAR Vs. SHIVA BHIKSHUK MISTA
September 28, 1959
STATE OF BIHAR Vs. CHANDRESHWAR PRASAD PLEADER
August 12, 1959
SUBANSH JHA Vs. STATE TRANSPORT AUTHORITY
December 16, 1959
SUBHANAND CHAUDHARY Vs. BINDESHWARI THAKUR
January 29, 1959
SUDARSHAN SINGH Vs. SURESH SINGH
September 2, 1959
SUKHDEO KUMAR Vs. STATE OF BIHAR
February 14, 1959
SUKHI SAHU Vs. PRAYAG SAH
January 5, 1959
SUSHIL KUMAR CHOUDHARY Vs. STATE
November 11, 1959
SYED SHAH MOHAMMAD ABDALI Vs. STATE OF BIHAR
July 20, 1959
SYED SHAH SHALIH UDDIN AHMAD Vs. SHAH NASIR UDDIN AHMAD
November 9, 1959
THAKUR KHAGESWAR SINGH Vs. STATE
November 23, 1959
TIRBENI KAHAR Vs. STATE OF BIHAR
August 4, 1959
TRIBENI KAHAR Vs. STATE OF BIHAR
August 4, 1959
TRIBHUWAN NATH Vs. STATE OF BIHAR
September 1, 1959
UMANATH PRASAD Vs. DHIRENDRA KUMAR SINGH
September 2, 1959
UNION OF INDIA Vs. DHANSAR COAL CO LTD
January 6, 1959
UNION OF INDIA Vs. NORTH WEST COAL CO LTD
November 27, 1959
VISHUN PRASAD BHADANI Vs. UNION OF INDIA
March 16, 1959
WALI MOHAMMAD Vs. PANO
August 11, 1959
WILLIAM JACKS AND COMPANY LIMITED Vs. STATE OF BIHAR
September 21, 1959
ZOBAIR AHMAD Vs. JAINANDAN PRASAD SINGH
August 5, 1959