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Case Index
Title
Date
ABDUL WAHAB Vs. PHIRAYA LAL
February 17, 1959
ACHHRU RAM Vs. HARI SINGH
May 19, 1959
AERON STEEL ROLLING MILLS Vs. STATE OF PUNJAB
May 7, 1959
AJAIB KAUR Vs. UTTAM SINGH ROAD SINGH
July 13, 1959
AJUDHIA PERSHAD Vs. CHIEF COMMISSIONERDELHI
October 12, 1959
ALLEN BERRY AND CO PRIVATE LTD Vs. VIVIAN BOSE
October 8, 1959
AMAR NATH Vs. BANKEY BEHARI
October 28, 1959
AMBALA BUS SYNDICATE PRIVATE LTD Vs. STATE OF PUNJAB
May 26, 1959
AMIN CHAND BHOLANATH Vs. UNION OF INDIA
May 28, 1959
AMIR CHAND Vs. SUCHETA KRIPLANI
May 26, 1959
AMULYA KUMAR TALUKDAR Vs. UNION OF INDIA
December 9, 1959
ANGAD RAM RAM SINGH Vs. GAINDA MAL CHARANJI LAL
September 7, 1959
ANGURI DEVI Vs. BAL RAM GANPAT RAI
September 11, 1959
ARJAN RAM NAURATA RAM Vs. STATE
November 5, 1959
ARJAN SINGH Vs. DALIP SINGH
April 27, 1959
ASIA UDYOG LTD Vs. DAULAT RAM KAPUR
September 11, 1959
AUTAR SINGH Vs. STATE
September 3, 1959
AZAD HIND CHEMICALS LTD Vs. RAM LAL OF UNITED CHEMICAL WORKSJULLUNDUR
August 18, 1959
B M BHALLA Vs. UNION OF INDIA
November 23, 1959
BAKHSHI RAM LADHA RAM Vs. SHILA DEVI
July 22, 1959
BAKHSHISH SINGH DHALIWAL Vs. STATE
January 15, 1959
BAKSHI RAM Vs. LILAN DEVI
July 27, 1959
BALBIR SINGH BALWANT SINGH CONVICT Vs. STATE
March 20, 1959
BALWANT RAI KUMAR Vs. AMRIT KAUR
September 1, 1959
BANU MAL MANGAT RAI Vs. MEHTA NATHULAL L KUNDANLAL
October 27, 1959
BASANT RAM RALLA RAM Vs. GURCHARAN SINGH
May 16, 1959
BASANT SINGH Vs. TIRLOKI NATH LACHHMAN DASS
February 24, 1959
BHAGAT RAM KIRPA RAM Vs. AJUDHIA PARKASH
February 4, 1959
BHAGWANI Vs. LAKHIM RAM
August 11, 1959
BHAGWANT SINGH S Vs. COMMISSIONER OF INCOME TAX
May 28, 1959
BHAGWANTI WIFE OF SADHU RAM Vs. SADHU RAM
November 3, 1959
BHAGWAT DAYAL Vs. UNION OF INDIA
April 8, 1959
BHAL SINGH Vs. STATE
January 21, 1959
BHURA MAL DAN DAYAL Vs. IMPERIAL FLOUR MILLS LTD
April 27, 1959
BINOD CHANDRA MAZUMDAR Vs. UNION OF INDIA
November 4, 1959
BISHAN SINGH KALA SINGH Vs. MASTAN SINGH SARUP SINGH
February 27, 1959
BOGHA SINGH Vs. HARNARARIAN SINGH
September 24, 1959
BRIJ LAL PALTA Vs. PARKASH CHAND MAHAJAN
October 29, 1959
BRIJ MOHAN LAL MURLI DHAR Vs. RAJ KISHORE
March 6, 1959
BRIJ MOHAN LAXMI NARAIN Vs. COMMISSIONER OF INCOME TAX
January 19, 1959
BRITISH INDIA GENERAL INSURANCE CO LTD Vs. ITBAR SINGH
September 1, 1959
CENTRAL BANK OF INDIA LTD Vs. KHUB RAM ROOP CHAND
September 16, 1959
CHANAN DAS MUKHI Vs. UNION OF INDIA
September 15, 1959
CHAUDHRI Vs. DUNI CHAND
October 13, 1959
CHAWLI Vs. HANSA
November 4, 1959
CHIRANJI LAL BANSI LAL Vs. HANS RAJ ISHAR SINGH
October 8, 1959
COMMISSIONER OF INCOME TAX Vs. BASUMAL JAGAT NARAIN
September 11, 1959
COMMISSIONER OF INCOME TAX Vs. KASHMIRI MAL VASDEV
December 24, 1959
COMMISSIONER OF INCOME TAX Vs. SHANTI SARUP
January 21, 1959
COMMISSIONER OF INCOME-TAX NEW DELHI Vs. HAMDARD DAWAKHANA
October 28, 1959
COURT OF WARDS DADA SIBA ESTATE Vs. RAJA DHARAN DEV CHAND
September 23, 1959
COURT OF WARDS OF ESTATE OF BEDI DEVINDER SINGH OF Vs. S IQBAL SINGH CHADHA
April 15, 1959
CUSTODIAN GENERAL P BLOCKDELHI Vs. RIKHI RAM SARDAR LAL
September 24, 1959
CUSTODIANEVACUEE PROPERTYPUNJAB Vs. PARBHU DAYAL CHHAJAN LAL
July 24, 1959
DALIP SINGH ARJAN SINGH Vs. RAKHA RAM L MUNSHI RAM
April 21, 1959
DHAN KAUR Vs. NIRANJAN SINGH
October 14, 1959
DHIAN SINGH KHAZAN SINGH Vs. DEPUTY SECRETARY TO GOVERNMENT OF PUNJAB
April 1, 1959
DISTRICT BOARD KARNAL Vs. M R SHARMA
January 15, 1959
DUNCAN STRATTEN AND CO LTD Vs. FIRM SETH SUKHDEV BAKSH ROLLER FLOUR MILLS
December 17, 1959
DURGA DASS SOHANLAL Vs. STATE
October 14, 1959
DURGA DEVI Vs. SHANTI PARKASH THAKAR DAS
November 30, 1959
EAST PUNJAB PROVINCE STATE OF PUNJAB Vs. MODERN CULTIVATORSLADWA
May 1, 1959
EXCISE AND TAXATION OFFICER Vs. GAURI MAL BUTAIL TRUST
December 10, 1959
F MANGAT RAM HAZARI MAL KUTHIALA Vs. STATE OF PUNJAB
January 5, 1959
FAQIR SINGH GANDA SINGH Vs. GURBACHAN KAUR
May 19, 1959
FAZILKA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 24, 1959
FIRM BALAK RAM MEHAR CHAND Vs. LACHMAN DAS
May 19, 1959
FIRM DITTU RAM EYEDAN Vs. OM PRESS CO LTD
December 24, 1959
FIRM GUARI LAL GURDEV DASS Vs. FIRM JOINT HINDU FAMILY AJAIB SINGH HARBANS SINGH
May 21, 1959
FIRM JAIKISHEN DASS JINDA RAM AND OTHERS Vs. CENTRAL BANK OF INDIA THROUGH MANAGER
September 3, 1959
FIRM KAURA MAL BISHAN DASS Vs. FIRM MATHRA DASS ATMA RAM AHMEDABAD
January 6, 1959
FIRM KHETU RAM BASHAMBER DASS Vs. KASHMIRI LAL RATTAN LAL
May 29, 1959
FIRM MUNSHI RAM RUPLAL Vs. FIRM MADANLAL CHAMAN PARKASH SETHI
April 8, 1959
FIRST NATIONAL BANK LTD Vs. KALI CHARAN GHAS MANDI LUDHIANA
May 20, 1959
G D SONI Vs. S N BHALLA
March 11, 1959
G L SALWAN Vs. UNION OF INDIA
November 10, 1959
GANESHI LAL Vs. FIRM BANWARI LAL AND CO
February 3, 1959
GANGA RAM BHATIA Vs. UNION OF INDIA
April 20, 1959
GANGA RAM SAT NARAIN Vs. GYAN SINGH AND CO
November 4, 1959
GHAKI MAL HUKAM CHAND Vs. PUNJAB NATIONAL BANK LTD
February 16, 1959
GHAKI MAL HUKUM CHAND Vs. GREAT AMERICAN INSURANCE CO LTD
November 24, 1959
GIAN CHAND Vs. JAGAN NATH
January 12, 1959
GIAN CHAND TANDON Vs. PT BAHADAR SINGH
September 25, 1959
GIAN CHAND VIR BHAN Vs. COMMISSIONER OF INCOME TAX
December 23, 1959
GIAN CHANDRA HIRDAY MOHAN Vs. PREM NARAIN MAHINDER MOHAN
December 16, 1959
GIANI RAM Vs. ATTAR CHAND
May 14, 1959
GIRDHARI LAL Vs. STATE OF PUNJAB
September 24, 1959
GIRDHARILAL Vs. KRISHAN DATT
September 30, 1959
GOBIND Vs. CHHAJJAN
November 25, 1959
GOVERDHAN SOHAN Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
October 14, 1959
GRISON KNITTING WORKS Vs. LAXMI COMMERCIAL BANK LTD
April 28, 1959
GULZARI LAL DEVI DAYAL Vs. PUNJAB AND KASHMIR BANK LTD
October 14, 1959
GURBAKHSH SINGH Vs. STATE
September 16, 1959
GURBANTA SINGH Vs. PIARA RAM
January 31, 1959
GURBANTA SINGH Vs. PIARA RAM JAGGU RAM
January 30, 1959
GURCHARAN SINGH Vs. SMT. WARYAM KAUR W/O GURCHARAN SINGH
November 10, 1959
GURDIP SINGH S SURAIN SINGH Vs. STATE OF PUNJAB
July 14, 1959
GURDWARA SAHIB KOTHI BEGOWAL Vs. HARNAM SINGH
July 21, 1959
GURKIRAT SINGH BHAI PREM SINGH Vs. GURDIT SINGH S GURDIAL SINGH
August 12, 1959
GURMIT SINGH PARTAP SINGH Vs. TARA SINGH SAHIB SINGH
February 24, 1959
HANS RAJ Vs. HINDUSTHAN COMMERCIAL BANKKANPUR
May 21, 1959
HARBACHAN SINGH HARBAKSH SINGH Vs. L SITA RAM L KANSHI RAM
August 28, 1959
HARBANS SINGH Vs. VIDYA WANTI
August 28, 1959
HARBANS SINGH Vs. PUNJAB STATE
April 23, 1959
HARBANS SINGH Vs. STATE OF PUNJAB
April 7, 1959
HARNAM KAUR Vs. SAWAN SINGH
August 14, 1959
HARNAM SINGH RULIA Vs. MAN SINGH
January 13, 1959
HAZARA SINGH AND S ISHAR SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY PEPSU
September 25, 1959
HAZARA SINGH HAKIM SINGH Vs. STATE
September 10, 1959
HUKAM SINGH Vs. DULI LAL SINGH
August 19, 1959
INDER SINGH Vs. STATE
October 20, 1959
ISHAR SINGH Vs. NATIONAL BANK OF LAHORE LTD
November 26, 1959
ISHWAR DASS HEM RAJ Vs. FIRM RADHA MAL ARJAN DASS
November 13, 1959
J A TRIVEDI BROTHERS Vs. UNION OF INDIA
March 18, 1959
JAGAR Vs. NATHO
October 13, 1959
JAGAT RAM Vs. BASANTI
March 30, 1959
JAGATJIT COTTON TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL PATIALA
March 31, 1959
JAGIR SINGH SOBHA SINGH Vs. SETTLEMENT COMMISSIONER PEPSU
February 2, 1959
JAGMENDAR SINGH Vs. UNION OF INDIA
August 13, 1959
JAMADAR UTTAM SINGH MASADA SINGH Vs. PUNJAB STATE
February 5, 1959
JANGIR SINGH Vs. STATE
October 5, 1959
JARNIAL SINGH HARJIT SINGH Vs. BAKSHI SINGH SHAM SINGH
December 24, 1959
JAWAND SINGH HUKAM SINGH Vs. OM PARKASH AGGARWAL SUB JUDGE 1ST CLASS JAGADHRI
May 29, 1959
JAWHAR LAL BHARGAVA Vs. JAGATHDHISH BHARGAVA
December 15, 1959
JAY BHARAT WOOLEN AND SILK MILLS Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
March 18, 1959
JHANDU LAL BUDH RAM Vs. STATE OF PUNJAB
January 28, 1959
JIT SINGH MOHAR SINGH Vs. MUNICIPAL COMMITTEE
October 23, 1959
JIWAN LAL SHINGHU AND ANR. Vs. JAI NARAIN PARSHAD AND ORS.
December 12, 1959
JOTI PARSHAD JAI GOPAL Vs. KARTAR SINGH SAHIB
July 22, 1959
KAKO Vs. AJIT SINGH
July 16, 1959
KARTAR SINGH Vs. STATE OF PUNJAB
March 17, 1959
KARTAR SINGH WAZIR SINGH Vs. SARDARA SINGH WAZIR SINGH
September 24, 1959
KASTURI DEVI Vs. CHUNI LAL
August 13, 1959
KHAIRATI RAM Vs. FIRM BALAK RAM MEHR CHAND
August 21, 1959
KIDAR NATH L JAGAN NATH AGGARWAL Vs. STATE OF PUNJAB
September 17, 1959
KISHAN SINGH Vs. PUNJAB STATE
October 1, 1959
KISHORI LAL Vs. SITAL PARSHAD
February 6, 1959
KRISHNA AGGARWAL Vs. SATYA DEV
May 12, 1959
KUNDAN Vs. SARDARA RAMJI LAL
January 5, 1959
KUNDAN LAL Vs. INCOME TAX OFFICER
May 8, 1959
LABH SINGH Vs. CHIEF SETTLEMENT COMMISSIONER RURAL PUNJAB JULLUNDUR AND
April 21, 1959
LACHHMAN DAS MAKHAN LAL Vs. STATE OF PUNJAB
November 26, 1959
LACHHMAN SINGH CHUHAR SINGH Vs. STATE OF PUNJAB
May 29, 1959
LACHHMI NARAIN BALU Vs. GHISA BIHARI
March 19, 1959
LAKSHMI CHAND Vs. SHAM DASS
May 11, 1959
LALA LACHHMAN DASS Vs. GOVERDHAN DASS
August 20, 1959
LALA RAJESHWAR PERSHAD Vs. INCOME TAX OFFICER
April 23, 1959
LEKH RAJ Vs. STATE
October 13, 1959
MADHU LIMAYE Vs. STATE
February 2, 1959
MAHADEV PARSHAD Vs. MUNGI D/O PANDIT SHEO BAKSH RAI
July 27, 1959
MAHARAJ WEAVING MILLSAMRITSAR Vs. STATE OF PUNJAB
August 28, 1959
MAJOR JOGINDAR SINGH Vs. BIBI RAJ MOHINDER KAUR
September 25, 1959
MALOUT TRANSPORT COMPANY PRIVATE Vs. STATE OF PUNJAB
February 25, 1959
MAN SINGH Vs. SUBE SINGH
November 27, 1959
MANGAT RAM KUTHIALA Vs. COMMISSIONER OF INCOME TAX
August 12, 1959
MANNA SINGH ALLAH SINGH Vs. WASTI RAM SARAF
September 8, 1959
MARWA MANGHANI Vs. SANGHRAM SAMPAT
April 27, 1959
MATO Vs. SADHU
September 2, 1959
MEHAR CHAND Vs. R L AGGARWAL
January 14, 1959
MIAN AJMER SINGH Vs. MUKANDI LAL
January 8, 1959
MOHINDAR KAUR Vs. NARINDAR SINGH
August 20, 1959
MOHINDAR SINGH Vs. STATE
August 31, 1959
MOHINDER SINGH HARNAM SINGH Vs. JAGIJIT SINGH S SHER SINGH
October 23, 1959
MUNICIPAL COMMITTEEMALERKOTLA Vs. MOHD MUSHTAQ
July 20, 1959
MUNICIPAL CORPORATION DELHI Vs. SOBHAG WANTI ETC
November 27, 1959
MUNSHA SINGH DHAMAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
November 5, 1959
NAROTA RAM SALIG RAM Vs. BHAGWAT KRISHAN
October 23, 1959
NATIONAL SECURITY ASSURANCE CO LTD Vs. MAHAL SINGH
December 16, 1959
NATIONAL TRANSPORT ENGINEERING CO PRIVATE Vs. STATE OF PUNJAB
May 26, 1959
NAV HIND FINANCE AND TRANSPORT PRIVATE LTD Vs. CHIEF COMMISSIONER DELHI
April 6, 1959
NIADAR MAL JAGDISH PARSHAD Vs. COMMISSIONER OF INCOME TAX
August 5, 1959
NIRU Vs. SHRIMATI JHANJRO
January 20, 1959
NOTIFIED AREA COMMITTEE BURIA Vs. GOBIND RAM LACHHMAN DASS
January 28, 1959
OM PRAKASH Vs. MANSA
March 19, 1959
PANDIT RAM NATH KALIA Vs. HEM RAJ
April 16, 1959
PANIPAT ELECTRIC SUPPLY CO Vs. STATE OF PUNJAB
April 15, 1959
PARMA NAND BHUTANI Vs. UNIVERSITY OF DELHI
October 15, 1959
PARMESHWARI DASS WADHERA Vs. COMMISSIONER OF INCOME TAX EAST PUNJAB AND DELHI PROVINCE DELHI
September 2, 1959
PARTAP SINGH KHAIRON Vs. RAMA PRASAD MOOKERJEE
March 12, 1959
PATESHWARI PARSHAD SINGH Vs. A S GILANI
March 30, 1959
PEARL INSURANCE CO Vs. ATMA RAM
November 4, 1959
PEOPLES INSURANCE CO LTD Vs. C R E WOOD AND CO LTD
August 25, 1959
PHALGU DUTTA KIRPA RAM Vs. PUSHPA WANTI
October 21, 1959
POKHAR BAI RAM DITTAMAL Vs. L J JOHNSON
August 19, 1959
PRABHUDAYAL HIMATSINGKA Vs. STATE OF PUNJAB
March 31, 1959
PRITAM CHAND KIRPA MALL Vs. RULDA MAINGAL JAT
May 18, 1959
PRITHI SINGH Vs. PUNJAB GOVERNMENT
August 20, 1959
PUNJAB MEDICAL EDUCATION AND RELIEF SOCIETYNEW DELHI Vs. PUNJAB NATIONAL BANK LTD
August 6, 1959
PUNJAB STATE Vs. SHAMBHU NATH AND SONS LTD
January 14, 1959
PUNJAB WOOLLEN TEXTILE MILLS Vs. ASSESSING AUTHORITY SALES TAX
December 8, 1959
RADHA KISHAN Vs. ELECTION TRIBUNAL
January 27, 1959
RADHA KISHAN Vs. STATE
June 9, 1959
RAGHBIR CHAND SOM CHAND Vs. EXCISE AND TAXATION OFFICER
December 15, 1959
RAJINDRA KUMAR Vs. STATE
December 9, 1959
RALLU Vs. ADDITIONAL FINANCIAL COMMISSIONER
September 28, 1959
RAM CHANDER Vs. STATE
July 16, 1959
RAM DAYAL Vs. STATE
October 16, 1959
RAM GOPAL Vs. L MOHAN LAL
July 31, 1959
RAM NARAIN Vs. BISHAMBER NATH
December 3, 1959
RAM NATH Vs. CENTRAL GOVERNMENT NEW DELHI
October 27, 1959
RAM PARKASH RAKHRA Vs. STATE OF PUNJAB
September 4, 1959
RAM SINGH Vs. GURNAM SINGH
October 29, 1959
RAM SINGH NARAIN SINGH Vs. F DEWAN CHAND NAND KISHORE
September 9, 1959
RAM SINGH SANT RAM Vs. JASMER SINGH HARDIT SINGH
February 11, 1959
RAM SUNDRI ALIAS SHAM SUNDRI RAM RACHHPAL BERI Vs. COLLECTOR LUDHIANA
April 7, 1959
RAMESHWAR DASS Vs. EXCISE AND TAXATION COMMISSIONER
January 23, 1959
RAMLA BALDEV Vs. KIRAN SINGH MANGAT
August 4, 1959
RANGA SINGH Vs. GURBUX SINGH
November 9, 1959
RANJIT KAUR Vs. AVTAR SINGH
August 4, 1959
RISALDAR MAJOR AMAR SINGH UTTAM SINGH Vs. R L AGGARWAL
December 10, 1959
ROSHAN LAL KUNJA MAL Vs. KAPUR CHAND
December 15, 1959
RUKMAN KANTA Vs. FAQUIR CHAND LABHU RAM
July 31, 1959
RULIA RAM L PANNA LAL Vs. MULTAN SINGH RAM LAL
May 25, 1959
S AMAR SINGH Vs. HARBHAGAT KUAR
July 22, 1959
S BHAGWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
May 28, 1959
S GIAN SINGH Vs. DISTRICT AND SESSIONS JUDGE DELHI
February 19, 1959
S GURDIT SINGH WADHERA Vs. REGIONAL SETTLEMENT COMMISSIONER
April 20, 1959
S HARDIAL SINGH S GURBAKSH SINGH Vs. STATE OF PEPSU
August 14, 1959
S SAMPURAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
August 28, 1959
S SHIV DEV SINGH Vs. STATE OF PUNJAB
March 17, 1959
SANT RAM DASS Vs. GURDEV SINGH
October 6, 1959
SARDHA RAM AND KANHYA LAL Vs. ABDUL MAJID MOHD AMIR KHAN
September 1, 1959
SARUP SINGH SHER SINGH RAMGARHIA Vs. MUKUND LAL
May 26, 1959
SAT NARAIN Vs. CUSTODIAN OF EVACUEE PROPERTY
March 3, 1959
SAT NARAIN BELI RAM Vs. CUSTODIAN EVACUEE PROPERTY JULLUNDUR
May 3, 1959
SHAMBHU NATH VAID Vs. LABOUR COURT
March 20, 1959
SHAMLAL THAKAR DASS AGGARWAL Vs. PUNJAB NATIONAL BANK LTD
September 7, 1959
SHANKAR SINGH Vs. IQBAL SINGH
January 8, 1959
SHANTI SINGH Vs. GOVERNOR OF PUNJAB
February 19, 1959
SHAUKAT ALI KHAN Vs. STATE OF PUNJAB
November 19, 1959
SHIROMANI GURDWARA PARBHANDHAK COMMITTEE AMRITSAR Vs. GOVERNOR OF THE PUNJAB CHANDIGARH
March 4, 1959
SHIV DAYAL Vs. KARAM SINGH
April 28, 1959
SHIVJI NATHUBHAI Vs. UNION OF INDIA
February 25, 1959
SHRI SAIN DASS FARNGU Vs. SANT RAM JAISHI RAM
July 13, 1959
SIMLA BANKING AND INDUSTRIAL CO LTD Vs. PRITAMS
March 23, 1959
SIMPLEX MANUFACTURING COMPANY PRIVATE LTD Vs. HINDUSTAN TOOLS MFG CO LTD
September 23, 1959
SITA RAM Vs. BAHSI RAM
September 25, 1959
SOHAN LAL Vs. BAL KISHAN GHANU MAL
March 19, 1959
SOHAN SINGH RAM SINGH Vs. HANS RAJ
August 14, 1959
STATE Vs. KULDIP SINGH SOHAN SINGH
July 15, 1959
STATE Vs. SAT RAM DASS
May 13, 1959
STATE Vs. SANTOKH SINGH SAMUND SING
April 21, 1959
STATE Vs. PIARE GIANI
September 1, 1959
STATE OF PUNJAB Vs. KRISHNAN LAL
April 14, 1959
STATE OF PUNJAB Vs. ONKAR NATH JOSHI
January 21, 1959
SUKH RAM KALU RAM Vs. MANOHAR LAL RAMSARAN DASS
October 8, 1959
SUKHI Vs. BARYAM SINGH
January 13, 1959
SUMAT PARSHAD Vs. INCOME TAX OFFICER
February 19, 1959
T L TANDON Vs. STATE OF PUNJAB
November 25, 1959
TARA SINGH Vs. GURDIAL SINGH
May 6, 1959
TARO Vs. DARSHAN SINGH
July 23, 1959
TILAKRAM RAMBAKSH Vs. BANK OF PATIALA
March 6, 1959
TIRLOK SINGH GURDIT SINGH RAJPUT Vs. SUPERINTENDENT OF POLICE FEROZEPORE
March 3, 1959
UNION OF INDIA Vs. TRILOKI NATH BHASIN
March 31, 1959
UNION OF INDIA Vs. TARA RANI
September 21, 1959
VED PARKASH Vs. KARAM NARAIN
November 16, 1959
WALLU RAM Vs. UNION OF INDIA
March 20, 1959
WARYAM SINGH Vs. CHANAN SINGH
May 29, 1959