Case Index

Title
Date
ABDUL MATIN Vs. THE STATE
January 13, 1959
AJOY KUMAR MUKHERJEE Vs. LOCAL BOARD OF BARPETA AND ORS.
June 8, 1959
AMJAD ALI AND ORS. Vs. NAZMUT HAQUE
July 7, 1959
ANANTA KUMAR DEB SARMA AND ORS. Vs. PRIYOTOSH NANDY
September 11, 1959
ANIL KUMAR BHATTACHARJEE AND ORS. Vs. DEPUTY COMMISSIONER AND COLLECTOR AND ORS.
January 23, 1959
ATAR KHAN Vs. THE STATE
May 27, 1959
BAJRANGLAL NANDALAL Vs. COMMISSIONER OF TAXES
February 10, 1959
BAJRANGLAL NANDALAL Vs. COMMISSIONER OF TAXES ASSAM
February 2, 1959
BYOMKESH SANYAL Vs. STATE
March 13, 1959
CACHAR CHA SRAMIK UNION AND ANR. Vs. MANAGER, MAJHEGRAM TEA ESTATE
July 28, 1959
CHOWKCHAND BALABUX Vs. COMMISSIONER OF INCOME TAX
August 21, 1959
COLLECTOR OF KAMRUP AND ORS. Vs. KAMAKHYARAM BAROOAH AND ORS.
February 6, 1959
DIPANKAR BHATTACHARYYA Vs. UNION TERRITORY OF TRIPURA
December 17, 1959
GOPAL DAS SINDHI AND ORS. Vs. THE STATE AND ANR.
May 12, 1959
HABIJUDDIN Vs. STATE,
December 15, 1959
HARDEODAS JAGANNATH Vs. INCOME TAX OFFICER
December 5, 1959
INDIAN TEA EMPLOYEES UNION AND ANR. Vs. MANAGER, KATHAL TEA ESTATE AND ANR.
September 2, 1959
INDUSTRIAL STORES AND AGENCY CO Vs. COMMISSIONER OF INCOME TAX
December 2, 1959
J.N. BOWRI Vs. THE OFFICIAL LIQUIDATOR S.N.K. BHATTACHARJEE AND SONS (PRIVATE) LTD. AND ANR.
July 31, 1959
JATINGA VALLEY TEA CO. LTD. Vs. STATE OF ASSAM AND ANR.
June 15, 1959
JOGENDRA CHANDRA CHOUDHURY Vs. KSHIRODE RANJAN BHATTACHARJEE AND OTHER,
May 4, 1959
JULU MIA Vs. GOLAM HUSSAIN
June 8, 1959
KALIKADAS LAHIRI AND ORS. Vs. KERARIMAL AGARWALLA
February 25, 1959
LUNKHOTHANG MANGRU Vs. MOCHOM ANAL THUMBOL ANAL
July 30, 1959
MAHAMUD ALI MAJUMDAR Vs. BRIKODAR NATH NATH AND ORS.
November 19, 1959
MAHESH CHANDRA ACHARYA Vs. KRISHNA CHANDRA RUDRAPAL AND ORS.
June 8, 1959
MAHO RAM HAZARIKA Vs. A.M. DESHMUKHYA
January 30, 1959
MANAGEMENT OF TOCKLAI EXPERIMENTAL STATION Vs. STATE OF ASSAM AND ORS.
June 22, 1959
MANAGER, SHONAICHERRA TEA ESTATE Vs. MAHENDRA KISUR PURKAYASTHA
March 9, 1959
MD. HANIF MIA Vs. HALADHAR LAHKAR
February 10, 1959
MD. JABER ALI Vs. ADAR RAHMAN AND ORS.
December 3, 1959
MR. SAFIULLAH WAKF ESTATE Vs. COMMISSIONER OF INCOME TAX
January 30, 1959
MRS. C.N. LLOYD Vs. DISTRICT COUNCIL, UNITED KHASI AND JAINTIA HILLS AND ORS.
May 6, 1959
MRS. MALEKA KHATUN Vs. AZIMUDDIN AHMED
February 9, 1959
MURLIDHAR JALAN Vs. INCOME TAX OFFICER, DIBRUGARH
March 18, 1959
MURLIDHAR JALAN Vs. INCOME TAX OFFICER
July 18, 1959
N.M. BAWRI AND ANR. Vs. INCOME TAX OFFICER AND ORS.
December 5, 1959
N.N. CHAKRAVARTY, I. A. S. (RETD.) Vs. STATE OF ASSAM AND ORS.
July 3, 1959
NABADWIP CHANDRA ROY Vs. COMMISSIONER OF INCOME TAX
November 30, 1959
NADIR SHAH AND ORS. Vs. STATE OF ASSAM AND ANR.
February 23, 1959
NANI GOPAL SWAMI Vs. ABDUL HAMID CHOUDHURY AND ANR.
January 5, 1959
NARENDRA KUMAR DAS AND ORS. Vs. THE APPELLATE BOARD, TRANSPORT AND ORS.
December 14, 1959
NIJAMUDDIN MIA AND ANR. Vs. ABDULHEI MIA
May 18, 1959
ONKARMAL JWALAPROSAD AND ORS. Vs. SUPDT. OF TAXES AND ORS.
January 8, 1959
PASHUPATI BANERJEE Vs. DEPUTY CHIEF ENGINEER (NORTH), NORTH EAST FRONTIER RLY. AND ORS.
July 22, 1959
PRABHAT CHANDRA DEKA Vs. K.C. BARUA AND ORS.
June 8, 1959
PRADIP CHOWDHURY Vs. THE STATE
April 22, 1959
PRAFULLA CHANDRA CHAKRAVARTY AND ORS. Vs. MANAGER, DEWAN TEA ESTATE AND ANR.
May 26, 1959
PRAFULLA KUMAR GHOSH Vs. STATE
January 12, 1959
PROMODE RANJAN SAHA Vs. STATE
June 10, 1959
PURNA KANTA SAIKIA Vs. STATE OF ASSAM AND ORS.
January 27, 1959
RAMDHARI SARMA AND ANR. Vs. JOGENDRA KUMAR BISWAS
February 3, 1959
RAMLAL ONKARMAL Vs. COMMISSIONER OF INCOME TAX
August 11, 1959
RASIKLAL GHOSE AND SONS Vs. INSPECTOR OF DRUGS AND ORS.
July 18, 1959
SASANKA NATH CHAKRABORTY Vs. STATE
November 17, 1959
SMT. BHUBANESWARI GOSWAMI Vs. KALIRAM BURMAN
August 13, 1959
STATE Vs. MAIBAM BIDHU SINGH AND ORS.
May 19, 1959
SUDHINDRA KUMAR DEB Vs. GOPIKA RANJAN DATTA
September 8, 1959
SURANGMALI PUNAMCHAND SURANA Vs. COMMISSIONER OF INCOME TAX
November 16, 1959
SURESH CHANDRA BHOWMIK Vs. HARIDAS DEV NATH AND ORS.
June 8, 1959
SURESH CHANDRA DATTA Vs. ASHUTOSH DUTTA AND ORS.
February 11, 1959
TEA PRODUCING CO. OF INDIA LTD Vs. RAM LABHAYA, INDUSTRIAL TRIBUNAL
May 6, 1959
THE STATE Vs. B.K. PAL CHOUDHURY
March 19, 1959
THE SURMA MATCH AND INDUSTRIES (PRIVATE) LTD. Vs. COMMISSIONER OF TAXES
June 8, 1959